| Case Title | Date |
|---|---|
| JETHABHAI JAVERIBHAI Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | November 3, 1950 |
| MOTILAL HIRALAL SHISODIA FIRM Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | February 24, 1950 |
| RAI BAHADUR JAIRAM VALJI Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | April 21, 1950 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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