| Case Title | Date |
|---|---|
| GOVERNOR GENERAL IN COUNCIL AND ANOTHER Vs. MULLA MOHOMMAD BHAI AND OTHERS | April 12, 1944 |
| INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. HAJI SABUMIYAN HAJI SIRAJUDDIN | December 8, 1944 |
| INCOME TAX APPELLATE TRIBUNAL BOMBAY Vs. CHHAGANMAL MANGILAL | December 8, 1944 |
| SETH BADRIDAS DAGA AND ANOTHER Vs. COMMISSIONER OF INCOME TAX C P U P | February 11, 1944 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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