| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX C P U P Vs. BADRIDAS RAMRAI SHOP AKOLA | August 21, 1939 |
| COMMISSIONER OF INCOME TAX U P C P Vs. SETH MATHURADAS MOHTA | January 24, 1939 |
| HAFIZ ABDUL GAFOOR AND OTHERS Vs. COMMISSIONER OF INCOME TAX C P AND U P | September 14, 1939 |
| HAJI ALI MOHAMMAD Vs. COMMISSIONER OF INCOME TAX C P U P | December 8, 1939 |
| SETH MATHURADAS Vs. COMMISSIONER OF INCOME TAX C P AND U P | December 15, 1939 |
| SHAMRAO B DESHMUKH Vs. COMMISSIONER OF INCOME TAX C P U P | March 26, 1939 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN