| Case Title | Date |
|---|---|
| ANWARKHAN MAHBOOBKHAN CO Vs. COMMISSIONER OF INCOME TAX CENTRAL PROVINCES BERAR U P | March 13, 1938 |
| COMMISSIONER OF INCOME TAX C P U P Vs. ACHRULAL | March 22, 1938 |
| COMMISSIONER OF INCOME TAX C P U P Vs. CENTRAL INDIA SPINNING AND WEAVING CO LTD EMPRESS MILLS | October 18, 1938 |
| COMMISSIONER OF INCOME TAX C P U P Vs. SETH BIRDICHAND | April 7, 1938 |
| RAMACHANDRA TOLBA TELI Vs. COMMISSIONER OF INCOME TAX C P U P | October 19, 1938 |
| VITHAL Vs. COMMISSIONER OF INCOME TAX C P U P | March 17, 1938 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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