| Case Title | Date |
|---|---|
| BHAGAVANDAS HARIKISHANDAS Vs. COMMISSIONER OF INCOME TAX C P U P | November 30, 1937 |
| CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING CO LTD EMPRESS MILLS Vs. COMMISSIONER OF INCOME TAX C P AND U P | November 30, 1937 |
| COMMISSIONER OF INCOME TAX C P U P Vs. MOTIRAM NANDRAM | September 1, 1937 |
| HAZARI LAL Vs. EMPEROR | April 20, 1937 |
| MULLA FIDA ALI SULTAN ALI Vs. COMMISSIONER OF INCOME TAX C P U P | September 22, 1937 |
| SETH KISHAN LAL Vs. COMMISSIONER OF INCOME TAX C P U P | September 9, 1937 |
| TRIMBAK TOTARAM Vs. COMMISSIONER OF INCOME TAX C P AND U P | August 16, 1937 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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