| Case Title | Date |
|---|---|
| BHIKAJI VENKATESH Vs. COMMISSIONER OF INCOME TAX C P U P | March 15, 1935 |
| CENTRAL PROVINCES MANGANESE ORE CO LTD Vs. COMMISSIONER OF INCOME TAX C P U P | December 16, 1935 |
| SIR BISESARDAS DAGA AND OTHERS IN RE Vs. STATE | January 7, 1935 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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