| Case Title | Date |
|---|---|
| BHIKAMCHAND LAXMICHAND Vs. COMMISSIONER OF INCOME TAX CENTRAL AND UNITED PROVINCES | January 18, 1934 |
| COMMISSIONER OF INCOME TAX C P Vs. BAXIRAM RODMAL | April 6, 1934 |
| COMMISSIONER OF INCOME TAX CENTRAL AND UNITED PROVINCES Vs. LAXMINARAIN BADRIDAS AGARWAL | April 12, 1934 |
| NATHU SAO Vs. COMMISSIONER OF INCOME TAX C P AND BERAR | October 10, 1934 |
| SHAMA RAO AND ANOTHER Vs. MOTIRAM AND OTHERS | February 14, 1934 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN