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Year 2015 of INTELLECTUAL PROPERTY APPELLATE BOARD
Home
INTELLECTUAL PROPERTY APPELLATE BOARD
2015
List of
Cases
Case Title
Date
HYPNOS LIMITED Vs. HOSUR COIR FOAM PVT. LTD. AND ORS.
April 16, 2015
PRIME PLAST Vs. PRIME TELEEXTRUSIONS LTD.
March 9, 2015