A. MANICKAVEL TRADING AS BHARATHI SOAP WORKS Vs. P.
GOVARDHANAMMA & ANOTHER
|
February 17, 2014 |
ABRAXIS BIOSCIENCE LLC A COMPANY ORGANIZED UNDER THE LAWS OF
USA OF 11755 WILSHIRE BLVD. Vs. UNION OF INDIA, THROUGH THE SECRETARY,
MINISTRY OF COMMERCE AND INDUSTRY, UDYOG BHAWAN & OTHERS
|
January 20, 2014 |
AVANTI FEEDS LIMITED Vs. THE ASSISTANT REGISTRAR OF TRADE
MARKS TRADE MARKS REGISTRY
|
March 18, 2014 |
BAYER SCHERING PHARMA AG Vs. CIPLA LTD. & OTHERS
|
February 6, 2014 |
COLGATE-PALMOLIVE COMPANY, A COMPANY ORGANIZED UNDER THE LAWS
OF USA Vs. THE ASSISTANT CONTROLLER OF PATENTS AND DESIGN
|
June 6, 2014 |
CRYSTAL KNITTERS Vs. SWAROVSKI AKTIENGESELLSCHAFT AND REGISTRAR OF TRADE MARKS, KOLKATA
|
January 3, 2014 |
DARSHAN KUMAR Vs. RANJIT KUMAR SHARMA & ANOTHER
|
June 20, 2014 |
DHUNSERI TEA & INDUSTRIES LIMITED Vs. THE DEPUTY REGISTRAR
OF TRADE MARKS HAVING ITS OFFICE AT TRADE MARKS REGISTRY & OTHERS
|
March 13, 2014 |
F. HOFFMANN-LA ROCHE AG A COMPANY ORGANISED UNDER THE LAWS OF
SWITZERLAND & OTHERS Vs. ASST. CONTROLLER OF PATENTS & DESIGNS
GOVERNMENT OF INDIA & OTHERS
|
January 30, 2014 |
FDC LTD. Vs. SANJEEV KHANDELWAL
|
March 21, 2014 |
G. RAJENDRAN, TRADING AS M/S. SRI BALAMURUGAN MATCH WORKS,
PERNAICKENPATI Vs. G. VELAYUDHAM & ANOTHER
|
April 23, 2014 |
GREEN CROSS HOLDINGS Vs. CONTROLLER OF PATENTS ?BHOUDHIK
SAMPADA BHAWAN & ANOTHER
|
June 18, 2014 |
HEWLETT-PACKARD INDIA SALES PVT. LTD. & ANOTHER Vs. BHARAT
BHOGILAL PATEL & ANOTHER
|
March 7, 2014 |
HINDUSTAN UNILEVER LIMITED, A COMPANY INCORPORATED UNDER THE
COMPANIES ACT Vs. THE CONTROLLER OF PATENTS & DESIGNS INTELLECTUAL
PROPERTY BUILDING G.S.T. ROAD, GUINDY & OTHERS
|
April 4, 2014 |
JONES INVESTMENT CO.INC. (A COMPANY DULY ORGANIZED AND EXISTING
UNDER THE LAWS OF THE STATE OF DELAWARE, U.S.A.) Vs. NAGARAJAN
SRINIVASAN TRADING AS VISHNUPRIYA HOSIERY MILLS OF 48 & ANOTHER
|
February 24, 2014 |
M/S SARKAR SOAP FACTORY, MATHABHANGA, P.O. MATHABHANGA, DISTT.
COOCHBEHAR, WEST BENGAL Vs. M/S. SREE MA SOAP FACTORY, MAYNAGURI (OLD
MARKET), DIST, JALPAIGURI, WEST BENGAL
|
January 24, 2014 |
M/S. ARAVALI CHEMICAL PVT. LTD. & OTHERS Vs. SANJIT JAIN &
OTHERS
|
April 10, 2014 |
M/S. BABU LAL & SONS Vs. PREM CHAND GUPTA TRADING AS M/S.
UNIVERSAL TRADING COMPANY
|
February 28, 2014 |
M/S. INDIA INTERNATIONAL Vs. SURESHKUMAR R. VACHHANI,
TRADING AS M/S. MARUTI INDUSTRIES
|
June 20, 2014 |
M/S. PASCO SPORTS Vs. CAPITAL SPORTS PVT. LTD. & ANOTHER
|
June 20, 2014 |
M/S. RAPTAKOS, BRETT & CO. LTD. Vs. M/S. ASSAM CHEMICAL
PHARMACEUTICAL PVT. LTD.
|
February 20, 2014 |
M/S. SHIVA TOBACCO COMPANY Vs. MD. ZAHEERUDDIN & ANOTHER
|
March 21, 2014 |
M/S. SUN PHARMACEUTICAL INDUSTRIAL LTD. Vs. THE ASST.
CONTROLLER OF PATENTS & DESIGNS THE PATENT OFFICE, BOUDHIK SAMPADA BHAWAN
& ANOTHER
|
March 6, 2014 |
M/S. VOLTAS LIMITED Vs. DEBRAJ DEY, TRADING AS M/S. AKUROM ENTERPRISES
|
January 3, 2014 |
MILLENNIUM PHARMACEUTICALS, INC.A U.S. CORPORATION Vs. NATCO
PHARMA LTD.
|
June 6, 2014 |
MONTFORT SERVICES SDN BHD Vs. USA PRO LIMITED & ANOTHER
|
July 10, 2014 |
NETWORK SOLUTIONS PRIVATE LIMITED Vs. NETWORK SOLUTIONS LLC
& ANOTHER
|
April 23, 2014 |
NIKITASHA HOME APPLIANCES LIMITED & OTHERS Vs. PRADEEP
KAPAHI & OTHERS
|
May 28, 2014 |
OTSUKA PHARMACEUTICAL CO. LTD. Vs. THE CONTROLLER GENERAL OF
PATENTS & DESIGNS, BAUDHIK SAMPADA BHAWAN
|
June 6, 2014 |
PRADEEP KAPAHI, TRADING AS SHRI RAM ENTERPRISES & ANOTHER Vs. NIKITASHA HOME APPLICANCES (P) LTD. & OTHERS
|
May 28, 2014 |
PRAVEEN K. GUPTA Vs. M/S. NEOPERL GMBH & ANOTHER
|
June 26, 2014 |
RAMESH KUMAR CHAMPALAL Vs. CHETAN SURESHBHAI SHAH & ANOTHER
|
March 18, 2014 |
S. SUDHAKAR Vs. M/S. "GRB" DAIRY FOOD PVT. LTD. & ANOTHER
|
April 4, 2014 |
SANGITA SAHA TRADING AS SIKHA BIRI FACTORY Vs. DEBASHISH
SAHA & ANOTHER
|
June 23, 2014 |
SCHERING CORPORATION, PATENT DEPARTMENT K-6-1 1990 Vs. ASST.
CONTROLLER OF PATENTS & DESIGNS GOVERNMENT OF INDIA, PATENT OFFICE
|
January 23, 2014 |
SIGMA-ALDRICH CORPORATION Vs. DILIP S. COULAGI AND SMT.
NAYNA D. COULAGI TRADING AS SIGMA LABORATORIES & ANOTHER
|
February 25, 2014 |
SYNTONIX PHARMACEUTICALS, INC., (A UNITED STATES CORPORATION) Vs. THE CONTROLLER OF PATENTS & DESIGNS & ANOTHER
|
June 27, 2014 |
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. THE CONTROLLER
GENERAL OF PATENTS TRADEMARKS, DESIGNS AND GEOGRAPHICAL INDICATIONS &
ANOTHER
|
June 6, 2014 |