AMRISH KUMAR AGGARWAL, M/S. MAHALAXMI PRODUCTS, UTTAR PRADESH Vs. M/S. VENUS HOME APPLIANCES PVT. LTD. NEW DELHI
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October 26, 2012 |
ASHOK MANEKLAL KATARIA SOLE PROPRIETOR OF KATARIA ENTERPRISES Vs. SHRI NARANJI KHETSIBHAI & OTHERS
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November 26, 2012 |
ASTRAZENCECA U.K. LIMITED Vs. NATCO PHARMA LIMITED & OTHERS
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November 26, 2012 |
BAYER ANIMAL HEALTH GMBH, GERMANY Vs. UNION OF INDIA THROUGH
THE SECRETARY, DEPARTMENT OF INDUSTRY, MINISTRY OF INDUSTRY AND COMMERCE,
NEW DELHI & OTHERS
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October 29, 2012 |
CFA INSTITUTE, U.S.A Vs. THE INSTITUTE OF CHARTERED
FINANCIAL ANALYSTS OF INDIA, HYDERABAD
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October 30, 2012 |
CREATIVE TRAVEL PRIVATE LIMITED Vs. CREATIVE TOURS AND
TRAVELS (I) PVT. LTD. & ANOTHER
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November 26, 2012 |
CRYSTAL KNITTERS Vs. KEJRIWAL YARNS (P) LTD.
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June 25, 2012 |
DURECT CORPORATION, A U.S. CORPORATION Vs. THE CONTROLLER
GENERAL OF PATENTS, DESIGNS & TRADE MARKS, MUMBAI & OTHERS
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November 2, 2012 |
IFTIKHAR ALAM Vs. MUKHTAR ALAM AND YASMIN KHALIQUE TRADING
AS MD. MUSA & COMPANY & ANOTHER
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December 6, 2012 |
INDENA S.P.A. OF THE ADDRESS Vs. DEPUTY CONTROLLER OF
PATENTS & DESIGNS PATENT OFFICE & ANOTHER
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November 26, 2012 |
LUPIN LIMITED Vs. RANBAXY LABORATORIES LIMITED & ANOTHER
|
November 9, 2012 |
M.S.N. PRASAD Vs. MADASIVA PRASAD, DHANARI ENTERPRISES,
MARKAPUR & OTHERS
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October 30, 2012 |
M/S HARI CHAND SHRI GOPAL Vs. SHRI GIRISHKUMAR SAVAILAL DANI
|
November 26, 2012 |
M/S. CIPLA LTD Vs. RAJIV SUKHIJA
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June 25, 2012 |
M/S. CROMPTON GREAVES LIMITED, MUMBAI Vs. REGISTRAR OF TRADE
MARKS, NEW DELHI & ANOTHER
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October 26, 2012 |
M/S. KCJ & COMPANY PATPARGANJ INDUSTRIAL AREA DELHI Vs. THE
REGISTRAR OF TRADE MARKS NEW DELHI
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October 12, 2012 |
SANKALP REHABILITATION TRUST, MUMBAI Vs. F. HOFFMANN-LA
ROCHE AG, SWITZERLAND & ANOTHER
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November 2, 2012 |
SUBHASH JEWELLERY, REPRESENTED BY C.V. DAYANANDAN SOLE
PROPRIETOR Vs. PAYYANNUR PAVITHRA RING ARTISANS & DEVELOPMENT SOCIETY
& OTHERS
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November 14, 2012 |
TATA GLOBAL BEVERAGES LIMITED, WEST BENGAL Vs. HINDUSTAN
UNILEVER LIMITED, MAHARASHTRA, INDIA & ANOTHER
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October 18, 2012 |
V.M. GANU SAH, PROPRIETOR Vs. N. SUMESH & ANOTHER
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October 12, 2012 |
V.S. DEVARAJAN Vs. HYDERABAD INDUSTRIES LIMITED SANATHNAGAR
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December 4, 2012 |
VIRUMAL PARVEEN KUMAR Vs. M/S. WILLIAM PRYM GMBH & CO.
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November 5, 2012 |