| Case Title | Date |
|---|---|
| BANSAL BROTHERS Vs. KANAHYA LAL SATISH KUMAR | June 18, 2010 |
| BASF AKTIENGESELLSCHAFT Vs. MICRO LAB LIMITED AND DEPUTY REGISTRAR OF TRADE MARKS | March 19, 2010 |
| JAWAHAR LAL AGGARWAL Vs. REGISTRAR OF TRADE MARKS | January 28, 2010 |
| RAJ KUMAR SARAF Vs. BINDAL FOOD PRODUCTS | March 19, 2010 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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