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3M COMPANY Vs. RAJDHANI ELECTRICALS AND SHRI RAMJI LAI
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August 25, 2009 |
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ALIGARH LOCK HOUSE Vs. TILAK RAJ HORA
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June 12, 2009 |
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AMIT ARORA Vs. MILTON PLASTICS LIMITED
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May 1, 2009 |
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BHUPINDER JAIN TRADING AS MAHAVEER RICE TRADERS Vs. SACHDEVA AND SONS INDUSTRIES PVT. LTD.
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February 27, 2009 |
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ELAN CORPORATION PLC Vs. ELAN PHARMA (INDIA) PVT. LTD.
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September 11, 2009 |
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GLENMARK PHARMACEUTICALS LTD. Vs. BAL PHARMA LTD.
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May 1, 2009 |
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GOLDEN RUBBER INDUSTRIES Vs. NICE RUBBER INDUSTRIES AND THE DEPUTY REGISTRAR OF TRADE MARKS
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May 1, 2009 |
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HARMONY INDUSTRIES PRIVATE LIMITED Vs. PARAS ELECTRONICS AND THE REGISTRAR OF TRADE MARKS
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March 13, 2009 |
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K. MANIVANNAN Vs. M. MANI
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April 17, 2009 |
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KENNETH COLE PRODUCTION INC Vs. ASSISTANT REGISTRAR OF TRADE MARKS AND API POLYMERS INDIA LIMITED
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March 31, 2009 |
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MEDICAL TECHNOLOGIES LTD. Vs. NEON LABORATORIES PVT. LTD.
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May 29, 2009 |
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MERCK KGAA Vs. GALAXY HOMPRO
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June 12, 2009 |
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MIDAS HYGIENE INDUSTRIES PVT LTD Vs. SUDHIR S BHATIA V BHATIA INTERNATIONAL
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March 13, 2009 |
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NALLI SAMBHASIVAM TRADING AS NALLIS SILK SARI CENTRE Vs. RAMNATH K NALLI AND THE DEPUTY REGISTRAR OF TRADE MARKS
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June 12, 2009 |
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NOKIA CORPORATION OF KEILALAHDENTIE A FINNISH COMPANY Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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April 17, 2009 |
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NOVO NORDISK HEALTH CARE AG Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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March 31, 2009 |
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P.P. BUILDWELL PVT. LTD. Vs. P.P. JEWELLERS PRIVATE LTD.
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August 25, 2009 |
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PIONEER BAKERIES (P) LTD. Vs. NEW HOPE FOOD INDUSTRIES PVT. LTD.
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April 9, 2009 |
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RAJ RANI AGGARWAL PROPRIETOR OF BIOS LABORATORY Vs. PARUL HOMEO LABORATORY P LIMITED AND THE REGISTRAR OF TRADE MARKS
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February 27, 2009 |
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S.K. JANIMIYA TRADING AS CRESCENT PHARMACEUTICALS Vs. NARENDRER PAL TRADING
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August 21, 2009 |
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SLA IMPEX PVT LTD Vs. V P AGARWAL TRADING AS J M RAMACHANDRA AND SONS
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January 13, 2009 |
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SOCIETE DES PRODUISTS NESTLE AND NESTLE INDIA LIMITED Vs. SWARAJ INDUSTRIAL AND DOMESTIC APPLIANCES PVT LTD
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March 13, 2009 |
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SPICE MOBILES LIMITED Vs. SOMASUNDARAM RAMKUMAR
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October 23, 2009 |
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SUDHIR BHATIA A SOLE PROPRIETOR OF V BHATIA INTERNATIONAL Vs. MIDAS HYGIENE INDUSTRIES PVT LTD AND THE REGISTRAR OF TRADE MARKS
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March 13, 2009 |
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SUDHIR BHATIA SOLE PROPRIETOR OF V BHATIA INTERNATIONAL Vs. MIDAS HYGIENE INDUSTRIES PVT LTD AND THE REGISTRAR OF TRADE MARKS
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March 13, 2009 |
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TABLETS INDIA LIMITED Vs. IKON REMEDIES PVT LIMITED
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March 13, 2009 |
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TARLOCHAN SINGH Vs. PRERN FLOUR MILLS
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February 27, 2009 |
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THAYAR FOOD PRODUCTS Vs. M. SUNDARAM
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September 11, 2009 |
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