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A. HABEEBUR RAHMAN SONS Vs. K. RAJENDER
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October 31, 2008 |
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AGRO TECH FOODS LIMITED Vs. SUDHA CHURAWAL TRADING AS NAMRATA TEXTILES AND THE REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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August 4, 2008 |
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AKTIEBOLAGET SKF A COMPANY ORGANISED AND EXISTING Vs. B.N. MONDAL
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February 15, 2008 |
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CANNON KABUSHIKI KAISHA A CORPORATION DULY ORGANIZED UNDER THE LAWS OF JAPAN Vs. MS ALKA GUPTA TRADING AS GUIDE MEN TAPE INDUSTRIES
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February 22, 2008 |
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CANON KABUSHIKI KAISHA Vs. ASSISTANT REGISTRAR OF TRADE MARKS
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November 14, 2008 |
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DIAMOND TOYS COMPANY PVT LTD Vs. DIAMOND RUBBER INDUSTRIES AND ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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April 23, 2008 |
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DONALDSON FILTRATION DEUTSCHLAND GMBH, A GERMAN COMPANY Vs. ULTRAFILTER (INDIA) PVT. LTD.
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September 12, 2008 |
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ELGI ULTRA INDUSTRIES LIMITED Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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September 5, 2008 |
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GLENMARK PHARMACEUTICALS LTD. Vs. ASSISTANT REGISTRAR OF TRADE MARKS
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December 12, 2008 |
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GODREJ SARA LEE LTD A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT Vs. RECKITT BENCKISER INDIA LTD
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February 15, 2008 |
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J AND P COATS LIMITED Vs. SANTOKCHAND HASTIMAL JAIN SMT LEELABEN MANEKCHAND JAIN TRADING AS ANCHOR SPINNING AND WEAVING MILLS INDIA AND ASSISTANT REGISTRAR OF TRADE MARKS
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March 19, 2008 |
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KNIPEX WERK A GERMAN COMPANY Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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August 8, 2008 |
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MASHREQ INTERNATIONAL L L C Vs. TUFF STUFF WATCHES PVT LTD
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April 17, 2008 |
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MERCK KGAA FORMERLY KNOWN AS E MERCK Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND INTAS PHARMACEUTICALS LIMITED A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT 1956
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March 19, 2008 |
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NEEDLE INDUSTRIES INDIA PRIVATE LIMITED Vs. VINOD KUMAR AGARWAL TRADING AS PIONEER PLASTICS
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March 19, 2008 |
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NIRMA LIMITED Vs. NIRMAN PLAST INDIA PVT LTD AND ASSISTANT REGISTRAR OF TRADE MARKS
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March 19, 2008 |
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NISCHALS KLICK SELECTIONS Vs. J K JAIN AND REGISTRAR OF TRADE MARKS
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May 27, 2008 |
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NITIN P JAIN PREETI MARKETING Vs. TITAN INDUSTRIES LIMITED
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May 13, 2008 |
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P.P. JEWELLERS PVT. LTD. Vs. P.P. BUILDWELL PVT. LTD.
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October 31, 2008 |
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PARSHOTAM RAI Vs. ASSISTANT REGISTRAR OF TRADE MARKS AND SONY KABUSHIKI KAISHA
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October 28, 2008 |
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PATIALA DISTILLERS AND MANUFACTURERS LIMITED Vs. KALBURGI DISTILLERS AND THE REGISTRAR OF TRADE MARKS
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June 16, 2008 |
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PHILIPS ELECTRONICS INDIA LIMITED Vs. ASIAN ELECTRONICS LIMITED AND THE CONTROLLER OF PATENTS AND DESIGNS
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August 12, 2008 |
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PLUS SYSTEMS INC AND VISA INTERNATIONAL SERVICE ASSOCIATION Vs. PLUS COMPUTER SYSTEMS LTD
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January 29, 2008 |
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POONAM ENGINEERING WORKS Vs. BHARATBHAI KHUSHALBHAI PATEL
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December 12, 2008 |
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PRABHU SHANKAR AGARWAL Vs. DEPUTY REGISTRAR OF TRADE MARKS
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February 15, 2008 |
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PRESIDENT AND FELLOWS OF HARVARD COLLEGE Vs. MAHIPAL DUGAR
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August 4, 2008 |
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PULLAMBATH HAMEED Vs. NARANATH CHALIL MAHAMOOD
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February 22, 2008 |
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R.S. CHAMPALAL VIJAYCHAND SARIYA Vs. AJANTA TRANSISTOR CLOCK MFG. CO.
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December 12, 2008 |
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RICO CASTINGS LTD Vs. REX SEWING MACHINE CO PVT LTD AND THE DEPUTY REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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March 19, 2008 |
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ROLIC AG ET AL Vs. CONTROLLER GENERAL OF PATENTS AND THE ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
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March 19, 2008 |
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S G SATHYANARAYANA S/O LATE SRI S GUNDAIAH SETTY Vs. SHEEBA LAL T/A BEENA MARKETING COMPANY AND REGISTRAR OF TRADE MARKS
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March 19, 2008 |
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SADHOO, FORMERLY KNOWN AS SADHOO BEEDI DEPOT BEEDI Vs. S.M. NASIR
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October 28, 2008 |
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SAFARI CYCLES PVT LTD AND SUBHASH GUPTA Vs. SAFARI BIKES LTD THROUGH ITS DIRECTOR SHRI RAMDHARI SHARMA AND THE REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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May 27, 2008 |
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SARDAR JAGMOHAN SINGH AND SARDAR AMANVEER SINGH TRADING AS MARDAN INDUSTRIAL CORPORATION Vs. SARDAR UPKAR SINGH
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December 31, 2008 |
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SOCIETE DES PRODUITS NESTE SA Vs. JAI RAM TRADING AS R.K. INDUSTRIES
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November 14, 2008 |
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SONY KABUSHIKI KAISHA ALSO TRADING AS SONY CORPORATION Vs. P B ASRANI TRADING AS ELITE OPTICAL COMPANY AND
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May 13, 2008 |
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SUNIJ PHARMA PVT LTD A COMPANY INCORPORATED IN INDIA UNDER THE COMPANIES ACT Vs. SUN PHARMACEUTICAL INDUSTRIES LTD AND THE DEPUTY REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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May 13, 2008 |
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SURAT TEXTILE MILLS LIMITED Vs. SARABJIT SINGH
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November 14, 2008 |
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THREE-N-PRODUCTS PRIVATE LIMITED Vs. AMALCO HERBAL PRODUCTS
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September 12, 2008 |
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TOPPS COMPANY INC A CORPORATION DULY ORGANIZED AND EXISTING UNDER THE LAWS OF DELAWARE Vs. KANWEL FOODS PVT LTD AND THE DEPUTY REGISTRAR OF TRADE MARKS TRADEMARKS REGISTRY
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August 1, 2008 |
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VIKASH RAJGARHIA TRADING AS THE PROPRIETOR IN THE NAME AND STYLE OF FINECURE PHARMACEUTICALS Vs. ARISTO PHARMACEUTICALS LIMITED AND THE SENIOR EXAMINER OF TRADE MARKS TRADE MARKS REGISTRY
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March 19, 2008 |
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VIKRAM INDIA LTD. Vs. KILBURN ENGINEERING LTD.
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November 14, 2008 |
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