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ASHOK TRIPATHY ASHLOK Vs. BHARAT N PARIKH RAJEN A KAMDAR SAFE EARTHING ELECTRODES MANUFACTURING CO
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August 28, 2007 |
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CANDICO I LIMITED Vs. PERFETTI S P A VI A XXV APRILS 7 LAINATE MILAN ITALY AND REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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October 18, 2007 |
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COMPUTER SCIENCES CORPORATION Vs. R THANGARAJ CSC COMPUTER EDUCATION
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August 28, 2007 |
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INDO SHELL CAST PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT 1956 Vs. REGISTRAR OF TRADE MARKS AND INDO SHELL MOULD LIMITED
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September 14, 2007 |
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KEWAL KRISHAN TALWAR TRADING AS PARKASH BRASSWARE INDUSTRIES Vs. RAKESH PAL GOEL TRADING AS HINDUSTAN SANITARY STORE
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December 20, 2007 |
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NAGARATHNA TEXTILES A PARTNERSHIP FIRM Vs. SUNDARAM CLAYTON LIMITED AND THE ASSISTANT REGISTRAR OF TRADE MARKS THE TRADE MARK REGISTRY
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December 12, 2007 |
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P IYA NADAR CHARITABLE TRUST THE SOUTH INDIAN LUCIFIER MATCH WORKS Vs. R A KARTHIK TRADING AS ABHISHEK MATCH INDUSTRIES AND THE ASSISTANT REGISTRAR OF TRADE MARKS
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November 22, 2007 |
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PARAS PRODUCTS Vs. KHEMRAJ DEVARAMJI SUDVESA
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October 15, 2007 |
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PRAG OIL MILLS LTD Vs. VIGNESWARA TRADERS AND THE ASSISTANT REGISTRAR OF TRADE MARKS
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December 20, 2007 |
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PRASHANT SHARMA S/O SHRI KAMAL SHARMA BEW AUTO PARTS Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND SHRI SATISH SHARMA BHARAT AUTO PRODUCTS
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September 18, 2007 |
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S JAYABAL AN INDIAN NATIONAL TRADING AS SOLO INTERNATIONAL Vs. ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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August 28, 2007 |
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SANDHYA SHARMA W/O SATISH SHARMA Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND SMT CHITVAN SHARMA W/O BHARAT SHARMA
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October 15, 2007 |
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SATISH SHARMA S/O R C SHARMA Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND PRASHANT SHARMA S/O KAMAL SHARMA
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October 15, 2007 |
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SUN PHARMACEUTICAL INDUSTRIES LTD Vs. CIPLA LIMITED AND THE REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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October 15, 2007 |
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SUNDARAM CLAYTON LIMITED AND TVS MOTOR COMPANY LIMITED Vs. NAGARATHNA TEXTILES
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December 12, 2007 |
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SUNDARAM CLAYTON LIMITED AND TVS SUZUKI LIMITED Vs. NAGARATHNA TEXTILES AND THE REGISTRAR OF TRADE MARKS
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December 12, 2007 |
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SURINDER KUMAR MANCHA TRADING AS NEW LIGHT THREAD BALL FACTORY Vs. SOM SOOT GOLA FACTORY AND THE REGISTRAR OF TRADE MARK TRADE MARKS REGISTRY
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December 20, 2007 |
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WALTER BUSHNELL PRIVATE LIMITED Vs. MAPRA LABORATORIES PVT. LTD.
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November 12, 2007 |