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ANAND BANSAL Vs. SHIVA TOBACCO COMPANY
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June 2, 2006 |
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BAL KRISHAN JINDAL Vs. MOHINDER SINGH
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November 16, 2006 |
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BARODA PHARMA PVT LTD Vs. ZENECA LIMITED U K BASED COMPANY AND THE ASSISTANT REGISTRAR OF TRADE MARKS
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November 16, 2006 |
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DHANALAKSHMI COTTAGE INDUSTRIES Vs. GOPALA KRISHNA COMPANY
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June 2, 2006 |
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HARI CHAND SHRI GOPAL Vs. KISHORE ZARDA FACTORY
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June 2, 2006 |
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HINDUSTAN LEVER LIMITED Vs. PFIZER LTD
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April 27, 2006 |
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J B HOSIERY INDUSTRIES Vs. ROOP HOSIERY FACTORY
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March 9, 2006 |
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JAIN DOORS PVT LTD Vs. SURESH KUMAR JAIN TRADING AS MOD WOOD DOORS
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November 16, 2006 |
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K K TALWAR Vs. JAGDISH CHAND GUPTA
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March 9, 2006 |
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NOVARTIS AG Vs. CIPLA LTD
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October 14, 2006 |
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PRABHA SINGH JASWANT SINGH Vs. B MOHAMMED YOUSUFF
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March 15, 2006 |
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RAJ LAKSHMI KNITTING COMPANY Vs. ASCOT S AND F INTERNATIONAL LIMITED
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November 16, 2006 |
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RAM KISHAN TRADING AS RAJ LAKSHMI KNITTING CO Vs. ASCOT S AND F INTERNATIONAL LIMITED AND ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
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November 16, 2006 |
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SANYO ELECTRIC CO LTD Vs. ASSISTANT REGISTRAR OF TRADE MARKS
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November 16, 2006 |
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SAROOP PRAKASH NAYAR Vs. CHESEBROUGH PONDS INC
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September 1, 2006 |
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SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STADMED PVT LTD
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August 4, 2006 |
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TATA MOTORS LIMITED Vs. CAVINCARE PVT LTD
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March 17, 2006 |
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TORRENT DRUGS AND CHEMICALS PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND THE ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY BRANCH
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November 16, 2006 |
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VENKATA RAMA RAO AVVAS Vs. AMERICAN CYANAMID COMPANY
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December 15, 2006 |
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