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AGGARWAL SWEET PALACE Vs. ASSISTANT REGISTRAR OF TRADE MARKS
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September 9, 2004 |
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APPLE LABORATORIES LIMITED Vs. BOOTS COMPANY PLC
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July 9, 2004 |
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ATLAS CYCLE INDUSTRIES LIMITED Vs. RALSON INDIA LIMITED
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August 27, 2004 |
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AYSHA HOSIERY FACTORY PVT LTD Vs. ASHA HOSIERIES
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June 16, 2004 |
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B MOHAMED YOUSUFF Vs. P DORAISAMY GOUNDER
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August 6, 2004 |
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BABULAL G JAIN Vs. GOLDEN VIEW ELECTRICAL INDUSTRIES PVT LTD
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October 27, 2004 |
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BALAJI CONSUMER PRODUCTS OF INDIA Vs. CHINNASWAMI
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August 3, 2004 |
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BALAJI INDUSTRIES Vs. NARULA INDUSTRIES
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October 1, 2004 |
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BATA INDIA LIMITED Vs. DEPUTY REGISTRAR OF TRADE MARKS
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August 31, 2004 |
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BEECHAM GROUP PLC Vs. S R K PHARMACEUTICALS
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January 29, 2004 |
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BERKEFELD FILTER ANALAGENBAU GMBH Vs. REGISTRAR OF TRADE MARKS
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October 1, 2004 |
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BHAGWANT LAL CHAMAN LAL Vs. SHULTON INC
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October 27, 2004 |
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BINNY LIMITED Vs. MAHAVIR POLYMERS PRIVATE LIMITED
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February 5, 2004 |
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BOMBAY ENTERPRISES Vs. B R MECHANICAL CORPORATION
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January 21, 2004 |
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CADILA LABORATORIES LIMITED Vs. BURROUGHS WELLCOME INDIA LTD
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September 8, 2004 |
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CADILA LABORATORIES LTD Vs. KHANDELWAL LABORATORIES LTD
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September 8, 2004 |
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CAVINKARE PVT LTD Vs. LATHA C MOHAN
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July 7, 2004 |
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CHAMPAGNE MOET AND CHANDON Vs. MOETS
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October 27, 2004 |
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CHANDRA PRAKASH VARLANI Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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July 7, 2004 |
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CHATEAU DE COGNAC S A Vs. SHAW WALLACE AND CO LTD
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October 27, 2004 |
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DIFFUSION ENGINEERS LTD Vs. EUTETIC CORPORATION
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July 1, 2004 |
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FENA PRIVATE LIMITED Vs. NIPA CHEMICALS PVT LTD
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February 4, 2004 |
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FLOWER TOBACCO COMPANY Vs. REGISTRAR OF TRADE MARKS
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August 6, 2004 |
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HANUMAN MAL CHORADIA Vs. F W WOOLWORTH CO
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September 2, 2004 |
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HARJEET KAUR Vs. DEPUTY REGISTRAR OF TRADE MARKS
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October 1, 2004 |
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I K SONS Vs. PRAKASH BRASSWARE INDUSTRIES
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August 27, 2004 |
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JACQUES JAUNET S A Vs. NEW MAN
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August 3, 2004 |
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JANARDAN PRASAD SINGH Vs. JITENDRA KUMAR
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October 1, 2004 |
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JINDAL ROLLING MILLS LTD Vs. GANESH ROLLING MILLS
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October 1, 2004 |
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JUPITER INFOSYS LTD Vs. INFOSYS TECHNOLOGIES LIMITED
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September 9, 2004 |
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KALYANPURI FLOUR MILLS PVT LTD Vs. JAGMOHAN KUMAR
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June 28, 2004 |
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KAMALA DEVI Vs. P M PALANI MUDALIAR AND CO
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August 4, 2004 |
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KONINKLIJKE PHILIPS ELECTRONICS NV Vs. KAY KAY HOME APPLIANCES PVT LTD
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August 4, 2004 |
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KURIAN AND ASSOCIATES Vs. MALHOTRA RETRADING PRODUCTS
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September 9, 2004 |
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LATHA C MOHAN Vs. CAVINKARE PVT LTD
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July 7, 2004 |
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MADAN GOPAL HOSIERY Vs. ASSISTANT REGISTRAR OF TRADE MARKS
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February 5, 2004 |
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MARCONI ELECTRONICS Vs. MARCONI COMPANY LTD
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January 29, 2004 |
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MOTOR INDUSTRIES COMPANY LIMITED Vs. CAPITAL AUTOMOBILES
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December 3, 2004 |
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MURUGAN PAINTS CORPORATION Vs. R KRISHNAMURTHY
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August 3, 2004 |
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NARENDRA KUMAR TANK Vs. CLASSIC ELECTRICALS LIMITED
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February 4, 2004 |
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NEW NANDI SEEDS CORPORATION Vs. M V SUBBAIAH
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June 11, 2004 |
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NUTRINE CONFECTIONERY CO LTD Vs. AYYAN FIREWORKS FACTORY PVT LTD
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August 27, 2004 |
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P DORAISAMY GOUNDER ESWARAMURTHY Vs. B MOHAMED YOUSUFF
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August 6, 2004 |
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P KAMALA DEVI CHORDIA Vs. P GANESHAN
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August 4, 2004 |
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P M DIESEL PVT LTD Vs. THUKRAL MECHANICAL WORKS
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October 27, 2004 |
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P MITTULAUL LALAH AND SONS Vs. LAL PRODUCTS
|
September 9, 2004 |
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PEE CEE SOAP AND CHEMICALS LIMITED Vs. REGISTRAR OF TRADE MARKS
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October 25, 2004 |
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PRASHANT SHARMA Vs. ASSISTANT REGISTRAR OF TRADE MARKS
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September 2, 2004 |
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PRESTIGE HOUSEWARES INDIA LIMITED Vs. REGISTRAR OF TRADE MARKS
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October 1, 2004 |
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R AYYA NADAR KARTHIK Vs. P IYA NADAR CHARITABLE TRUST
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December 3, 2004 |
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R K CABLE COMPANY Vs. REGISTRAR OF TRADE MARKS
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August 31, 2004 |
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RAJAPALAYAM INDUSTRIAL AND COMMERCIAL SYNDICATE LTD Vs. P IYA NADAR CHARITABLE TRUST
|
December 3, 2004 |
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RAM GOPAL SOAP FACTORY Vs. GODREJ SOAPS LTD
|
September 8, 2004 |
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RAM TIKAI ENGINEERING WORKS Vs. BATA INDIA LIMITED
|
January 21, 2004 |
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RAMESH L VADODARIA Vs. ASSITANT REGISTRAR OF TRADE MARKS
|
September 9, 2004 |
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RANBAXY LABORATORIES LIMITED Vs. V ANAND PRASAD AND 4 ORS
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January 29, 2004 |
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RANBAXY LABORATORIES LTD Vs. VETS FARMA PRIVATE LTD
|
October 1, 2004 |
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S K PATEL Vs. DEPUTY REGISTRAR OF TRADE MARKS
|
August 27, 2004 |
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S V SIVALINGA NADAR AND SONS Vs. JOINT REGISTRAR OF TRADE MARKS
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September 3, 2004 |
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SAKTHI TRADERS Vs. SAKTHI SUGARS
|
July 7, 2004 |
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SANDOZ LIMITED Vs. HICO PRODUCTS
|
September 8, 2004 |
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SHALIMAR AGARBATTI COMPANY Vs. N RANGA RAO AND SONS
|
June 3, 2004 |
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SHANTI SAGAR Vs. NEW SHANTHI SAGAR
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October 25, 2004 |
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SILCO SILK MILLS Vs. SHANTI SILKS
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October 1, 2004 |
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SITARAM RAWAL AND MADANLAL RAWAL Vs. SUBHASH CHANDER GUPTA
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October 25, 2004 |
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SIVANESAN AND CO Vs. DEPUTY REGISTRAR OF TRADE MARKS
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February 4, 2004 |
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SMITHKLINE AND FRENCH LABORATORIES LTD Vs. EROS PHARMA P LTD
|
September 3, 2004 |
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SOCIETE DES PRODUITS Vs. V M CONFECTIONERY LIMITED
|
August 27, 2004 |
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SOLVAY AND CIE Vs. MEXIN MEDICAMENTS PRIVATE LIMITED
|
August 27, 2004 |
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SONA TEA HOUSE Vs. SONA SPICES PRIVATE LTD
|
August 4, 2004 |
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SWASTIK PIPES LTD Vs. RIKAB CHAND JAIN
|
January 30, 2004 |
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SYLVANIA LAXMAN LIMITED Vs. B L AND SONS
|
August 27, 2004 |
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UNITED BREWERIES LIMITED Vs. BALBIR AND SON AGENCIES
|
October 27, 2004 |
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USHA RANI Vs. REGISTRAR OF TRADE MARKS
|
August 27, 2004 |
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V S DHANASEKAR Vs. K LOKAIYAN
|
February 5, 2004 |
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VIMAL MILLS INDIA Vs. HARISH TEXTILE MILLS
|
September 8, 2004 |
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