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Year 2003 of INTELLECTUAL PROPERTY APPELLATE BOARD
Home
INTELLECTUAL PROPERTY APPELLATE BOARD
2003
List of
Cases
Case Title
Date
KALYANAPURI FLOUR MILLS P LTD Vs. TIRUPATI ROLLER FLOUR MILLS P LTD
December 31, 2003
VISHNU CEMENT LIMITED Vs. B S CEMENT PRIVATE LIMITED
December 31, 2003