MR. DNYANESHWAR SHANKAR DALVI Vs. JASLOK HOSPITAL, JASLOK HOSPITAL AND RESEARCH CENTRE AND COL. M. MASAN
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January 31, 2002 |
PRAKASH GOPAL DHAMANE Vs. EXECUTIVE ENGINEER AND DEPUTY ENGINEER, PUBLIC WORKS DIVISION
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January 7, 2002 |
PRAKASH SADASHIV MAHADIK Vs. KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK KARMACHARI SANGHATHANA, THROUGH ITS GENERAL SECRETARY, KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., THROUGH ITS MANAGING DIRECTOR AND SHRI C.A. JADHAV
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February 13, 2002 |
R.B. PATIL Vs. SHRI MARUTI RAMA MILAKE
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January 11, 2002 |
RAJENDRA KASHIRAM JALGAONKAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION
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January 7, 2002 |
SHIVAJI VIDYAPEETH SEVAK SANGH, THROUGH ITS PRESIDENT Vs. THE VICE CHANCELLOR, SHIVAJI UNIVERSITY AND M/S. SARDESAI ENTERPRISES
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January 16, 2002 |
SHRI DATTARAM GOVIND RAHATE Vs. THE DISTINCT SEEDS OFFICER, RATNAGIRI
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January 11, 2002 |
SHRI JAY MANAJIRAO KADAM Vs. RESIDENT MANAGER AND MANAGING DIRECTOR, ASMITA ELECTRONIC SERVICE LTD.
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January 23, 2002 |
SHRI SHIVAJI VISHNU DESAI Vs. THE MANAGING DIRECTOR, SHRI WARANA SAHAKARI DUDH UTPADAK PRAKRIYA SANGH LTD.
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January 10, 2002 |
SHRI SUDHAKAR KRISHNAJI MUTALIK Vs. THE CHIEF EXECUTIVE OFFICER, ZILHA PARISHAD
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January 7, 2002 |
SHRI VASANT AKARAM PAWAR Vs. BHARAT COTTON GROWERS CO-OP. SPINNING MILLS LTD.
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February 9, 2002 |
SHRI. SUBHASH BABURAO BALSARAPH Vs. MAHARASHTRA STATE TRANSPORT CORPORATION AND SHRI B.D. SHINDE
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January 28, 2002 |
SINDHUDURG DISTRICT CENTRAL CO-OP. BANK LTD., THROUGH ITS GENERAL MANAGER AND ORS. Vs. CO-OPERATIVE BANK EMPLOYEES UNION AND ORS.
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January 11, 2002 |
SINDHUDURGA DISTRICT CENTRAL CO-OPERATIVE BANK LTD., THROUGH ITS GENERAL MANAGER Vs. SHRI AJIT PRABHAKAR GAVADE
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January 9, 2002 |
SWEET CONFECTIONERY, THROUGH ITS MANAGER Vs. SURENDRA MALLAPA KHOT AND ORS.
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January 19, 2002 |
THE GENERAL MANAGER Vs. SHRI DNYANOBA VITHOBA KACHARE
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February 1, 2002 |
THE GENERAL MANAGER, SHRI SHAHU CHHATRAPATI MILLS Vs. SHRI SUNIL VASANTRAO PATIL
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January 8, 2002 |
THE GENERAL MANAGER, THE B.E.S.T. UNDERTAKING Vs. THE GENERAL SECRETARY, BEST WORKERS
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January 24, 2002 |
THE SUPERINTENDING ENGINEER, MECHANICAL CIRCLE (U.S.), EXECUTIVE ENGINEER, MECHANICAL DIVISION AND CHIEF ENGINEER (MECHANICAL), IRRIGATION DEPARTMENT Vs. SHILENDRA VASANTRAO PANDARE
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December 13, 2002 |