REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
BHARTIYA KAMGAR SENA Vs. OWENS BROCKWAY (INDIA) LTD. AND NATIONAL KAMGAR UNION, SUKH SAMRUDHI HOUSING SOCIETY	September 25, 2001
BHASKAR YASHWANT MANE Vs. MANAGING DIRECTOR, VASANTDADA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.	August 18, 2001
CIVIL SURGEON, CHHATRAPATI PRAMILA RAJE HOSPITAL Vs. SOU. VATSALA HANMANT YEDALE	October 5, 2001
CIVIL SURGEON, CHHATRAPATI PRAMILA RAJE HOSPITAL Vs. SHRI JINAPPA SATYAPPA DODMANI	October 5, 2001
DESHBHAKT RATNAPPA KUMBHAR, PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD., THROUGH ITS MANAGING DIRECTOR Vs. MR. SATGONDA NEMGONDA PATIL	October 10, 2001
DIVISIONAL TRAFFIC OFFICER AND DIVISIONAL CONTROLLER, M.S.R.T. CORPORATION, KOLHAPUR DIVISION Vs. SHRI ILAHI AKBAR BAGWAN	August 14, 2001
GADHINGLAJ MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER/PRESIDENT Vs. SHRI MALLAPPA SHIVAPPA NAIK	August 3, 2001
GADHINGLAJ MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER/PRESIDENT Vs. SHRI PANDURANG MARUTI NIMBALKAR	July 24, 2001
GENERAL SECRETARY, BHARTIYA KAMGAR SENA Vs. VASHISHTHI DETERGENT LIMITED AND BHARTIYA KAMGAR KARMACHARI MAHASANGH	August 31, 2001
JAYANT SHANKAR KANGUTKAR, MANOHAR BHASKAR KAVALIWADI Vs. THE NEW GREAT EASTERN SPG. & WVG. CO. LTD. AND THE FACTORY MANAGER, THE NEW GREAT EASTERN SPG. & WVG. CO. LTD.	December 4, 2001
KOLHAPUR DISTRICT BANK EMPLOYEES UNION, THROUGH ITS PRESIDENT Vs. THE PRATHMIK SHIKSHAK SAHAKARI BANK LTD., THROUGH ITS MANAGER	July 25, 2001
KOLHAPUR DISTRICT BANK EMPLOYEES UNION, THROUGH ITS PRESIDENT Vs. THE PRATHMIK SHIKSHAK SAHAKARI BANK LIMITED	October 30, 2001
KOLHAPUR INSTITUTE OF TECHNOLOGY COLLEGE OF ENGINEERING, THROUGH ITS SECRETARY AND KOLHAPUR INSTITUTE OF TECHNOLOGY, COLLEGE OF ENGINEERING, THROUGH ITS PRINCIPAL Vs. SHRI DNYANDEO DATTATRAYA JONDHALEKAR	October 3, 2001
M/S. GABRIEL INDIA LIMITED Vs. MAHARASHTRA SHRAMIK SENA, SHRI ANKUSH KRISHNA SHELAR AND SHRI S.A. DWIVEDI, PRESIDING OFFICER	October 31, 2001
M/S. GABRIEL INDIA LIMITED Vs. MAHARASHTRA SHRAMIK SENA, SHRI ANKUSH KRISHNA SHELAR AND SHRI S.A. DWIVEDI	October 15, 2001
M/S. KEC INTERNATIONAL LTD. Vs. SHRI K.N. DHUMAL AND THE PRESIDING OFFICER	October 10, 2001
MAHARASHTRA KAMGAR CONGRESS UNION Vs. MAKER TOWER A AND B CO-OP. HOUSING SOCIETY LIMITED,	October 19, 2001
MAHARASHTRA STATE TRANSPORT KAMGAR SANGHATANA, THROUGH ITS WORKING PRESIDENT Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	December 12, 2001
MANAGING DIRECTOR, VASANTDADA SHETKARI SAHAKARI SAKHAR KARKHANA LTD. Vs. SHRI MADHUKAR MAHADEO MAHAJAN	January 31, 2001
MOHIDDIN JMALDIN MULLA Vs. THE SANGLI SALARY EARNERS CO-OP. SOCIETY LTD., THROUGH ITS CHAIRMAN	November 28, 2001
MS. JEANETTE PINTO Vs. VOLTAS LIMITED AND MR. DEEPAK ROY	November 1, 2001
MS. RITA NAZARETH Vs. HASSARAMS INDUSTRIES LIMITED AND SHRI PRAKASH H. MEHTANI	November 27, 2001
RAJENDRA AMARCHAND SHAH Vs. CHIEF OFFICER, JAYSINGPUR MUNICIPAL COUNCIL	August 14, 2001
SANGLI ZILLA MADHYAVARTI SAHAKARI BANK LTD. Vs. SHRI RAVINDRA NANASAHEB DESHMUKH	August 28, 2001
SHIVAJI VIDYAPEETH SEVAK SANGH, THROUGH ITS GENERAL SECRETARY Vs. SHIVAJI UNIVERSITY, THROUGH ITS VICE CHANCELLOR	October 22, 2001
SHRI ANANDA DHONDIBA MORE Vs. DIVISIONAL TRAFFIC SUPERINTENDENT, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	September 21, 2001
SHRI ANANDKUMAR SHAMRAO THORAT Vs. THE MEMBER SECRETARY, MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD AND SUPERINTENDING ENGINEER, ENVIRONMENTAL ENGINEERING	September 17, 2001
SHRI AVINASH TUKARAM HAVAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, KOLHAPUR DIVISION, THROUGH ITS DIVISIONAL TRAFFIC SUPERINTENDENT	September 27, 2001
SHRI BABARAM DAJIRAM PHUTAK Vs. THE DEPUTY ENGINEER, MECHANICAL SUB-DIVISION (I & P)	August 14, 2001
SHRI DAYASHANKAR RAMNARESH SINGH Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY, THROUGH THE MUNICIPAL COMMISSIONER AND THE ASSESSOR AND COLLECTOR, ASSESSMENT DEPARTMENT	November 28, 2001
SHRI DEELIP BABURAO PATIL Vs. SHRI TATYASHABE KORE WARNANAGAR, SAHAKARI SAKHAR KARKHANA LTD., THROUGH ITS MANAGING DIRECTOR	July 12, 2001
SHRI DHANYAKUMAR BALU CHOUGULE Vs. THE RATNAKAR BANK LTD., THROUGH ITS CHAIRMAN AND THE GENERAL MANAGER	July 31, 2001
SHRI DUDHAGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD. Vs. SHRI SANDEEP VASANTRAO PATIL AND 319 OTHERS	September 4, 2001
SHRI EKNATH TUKARAM KAMBLE Vs. JOINT DIRECTOR, HIGHER EDUCATION	August 30, 2001
SHRI MANOHAR MAHADEO RANADE Vs. THE REGISTRAR, SHIVAJI UNIVERSITY, THE SECRETARY, DECCAN EDUCATION SOCIETY, DECCAN GYMKHANA AND THE PRINCIPAL, CHINTAMANRAO COLLEGE OF COMMERCE	October 1, 2001
SHRI PANDURANG BALIRAM MANE Vs. THE MANAGING DIRECTOR, VASANTDADA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.	September 26, 2001
SHRI PARSHWANATH CO-OP. BANK LTD. THROUGH ITS GENERAL MANAGER Vs. SHRI SANJAY SHASHIKANT PATKI	July 19, 2001
SHRI RAMCHANDRA PANDURANG PATIL Vs. THE CHAIRMAN, SHRI SHIDDHESWAR SARVA SEVA SAHAKARI SOCIETY LTD.	October 31, 2001
SHRI RAMESH S. DOLAS Vs. M/S. RUBY COACH BUILDERS,	September 17, 2001
SHRI SANJAY RANGRAO DESHMUKH Vs. CHAIRMAN/SECRETARY, WASHI LADEGAON JAKRAIWADI SAH-PANI PURAVATHA SANSTHA MARYADIT	August 17, 2001
SHRI SHANKAR TUKARAM MANE Vs. THE MANAGING DIRECTOR, VASANTDADA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.	September 26, 2001
SHRI SHRIPATI KRISHNA MAGAR Vs. KOLHAPUR DISTRICT CENTRAL CO-OP. BANK LIMITED	November 30, 2001
SHRI SUBHASH VISHWANATH PATHAK Vs. THE GENERAL MANAGER, SHRI SHAHU CHHATRAPATI MILLS	July 13, 2001
SHRI SWAMI VIVEKANAND SHIKSHAN SANSTHECHYA SEVAKANCHI SAHAKARI PAT SANSTHA MARYADIT, THOUGH ITS CHAIRMAN AND SHRI SWAMI VIVEKANAND SHIKSHAN SANTHECHYA SEVAKANCHI SAHAKARI PAT SANSTHA MARYADIT, THROUGH ITS SECRETARY Vs. SHRI BABURAO RANGRAO DESAI	February 6, 2001
SHRI VIJAY ATMARAM CHAVAN Vs. SAF YEAST COMPANY LIMITED THROUGH ITS GENERAL MANAGER	August 24, 2001
SHRI VIJAYKANT NEELKANTH OHAL Vs. THE DIRECTOR, MIRAJ MEDICAL CENTRE	June 15, 2001
SHRI Y. RAJAN AND THE INDIAN NATIONAL PRESS GROUP EMPLOYEES UNION Vs. THE INDIAN NATIONAL PRESS (BOMBAY) LTD.,	October 9, 2001
SIKANDAR MEHBOOB SHAIKH Vs. THE GENERAL MANAGER, BEST UNDERTAKING	November 8, 2001
SMT. INDUBAI LAXMAN APUGADE Vs. THE PROPRIETOR, SHRI SIZERS	June 18, 2001
SUB-DIVISIONAL ENGINEER, MINOR IRRIGATION SUB-DIVISION Vs. PRADEEP JAGANNATH DEOGHARKAR	July 30, 2001
SUHAS RAGHUNATH MORE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL TRAFFIC SUPERINTENDENT	September 12, 2001
TATA, PRESS EMPLOYEES UNION Vs. TATA DONNELLEY LIMITED	September 21, 2001
THE ADMINISTRATIVE MEDICAL OFFICER, E.S.I. SCHEME AND THE MEDICAL OFFICER, E.S.I. SERVICE DISPENSARY Vs. SHRI UMESH DIGAMBAR KHARE	October 31, 2001
THE CHAIRMAN, SAKHAR KAMGAR NAGARI SAHAKARI PAT SANSTHA LTD., THROUGH THE CHAIRMAN Vs. SANJAY SHAHAJIRAO PATIL	October 10, 2001
THE CHIEF EXECUTIVE OFFICER AND THE HEALTH OFFICER, SANGLI ZILHA PARISHAD Vs. SMT. SHANTA LALJI SAKATE	October 31, 2001
THE DEPUTY DIRECTOR, HEALTH DEPARTMENT AND CIVIL SURGEON, CIVIL HOSPITAL Vs. CHANDA RADHO KINJALE AND ORS.	June 6, 2001
THE DIVISIONAL TRAFFIC SUPDT., MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRI MAHADEO SHRIPATI KHOT	November 7, 2001
THE DIVISIONAL TRAFFIC SUPERINTENDENT (DEFAULT), MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRI SURYAKANT NARAYAN CHAVAN	September 26, 2001
THE DIVISIONAL TRAFFIC SUPERINTENDENT, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRI MAHADEO SHRIPATI KHOT	October 31, 2001
THE GENERAL MANAGER, BEST UNDERTAKING Vs. SHRI ATMARAM SAKHARAM SATPUTE	October 10, 2001
THE GENERAL MANAGER, BEST UNDERTAKING Vs. SHRI RAMCHANDRA DHONDU PATIL	November 26, 2001
THE MANAGER, KOLHAPUR DISTRICT CENTRAL CO-OP. BANK LTD. Vs. KOLHAPUR DISTRICT BANK EMPLOYEES UNION	November 24, 2001
THE MUNICIPAL CORPORATION OF THE CITY OF SANGLI, THROUGH ITS COMMISSIONER Vs. SHRI ASLAM RAJEKHAN PAILWAN	November 21, 2001
THE SECRETARY, BANK EMPLOYEES UNION KOLHAPUR Vs. THE CHAIRMAN AND THE MANAGING DIRECTOR, SANGLI DISTRICT CENTRAL CO-OP. BANK LTD.	August 31, 2001
VASANT BAJIRAO KHANVILKAR Vs. CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL AND MEMBER/SECRETARY, REGIONAL SECONDARY SERVICE SELECTION COMMITTEE	February 16, 2001
VASUDEO N. KULKARNI AND ORS. Vs. CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL AND DIRECTOR, MAHARASHTRA MUNICIPAL ADMINISTRATION	February 16, 2001
YASHWANT SAHAKARI SAKHAR KARKHANA LTD. Vs. SHRI SAMPAT RAJARAM DHABUGADE	September 26, 2001

Year 2001 of INDUSTRIAL COURTS

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