| Case Title | Date |
|---|---|
| BANK EMPLOYEE UNION Vs. BANK KARMACHARI SANGH | October 24, 2000 |
| M/S. KOYACO EXPORTS PVT. LTD. Vs. THE WORKMEN EMPLOYED UNDER THEM | September 7, 2000 |
| M/S. POLYPHARMA PRIVATE LIMITED (THANE, DARAVALI AND BHIWANDI UNITS) Vs. THE WORKMEN | September 29, 2000 |
| MUNICIPAL CORPORATION OF GREATER BOMBAY, SHRI V. RANGANATHAN, SHRI S.B. PATIL AND SHRI B.B. SURVE Vs. SHRI DILIP BABAN SONAVANE AND ORS. | November 24, 2000 |
| THE GENERAL MANAGER, THE B.E.S.T. Vs. THE B.E.S.T. WORKERS UNION AND ORS. | November 24, 2000 |