BANK KARAMCHARI SANGH Vs. ADMINISTRATOR, RUPEE CO-OPERATIVE BANK LTD.
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May 29, 1997 |
BOMBAY MUNICIPAL NURSING AND PARAMEDICAL STAFF UNION, BOMBAY, Vs. THE MUNICIPAL CORPORATION OFGR. BOMBAY, MAHAPALIKA MARG, BOMBAY 400001,
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October 23, 1997 |
IRFAN DAUD PATHAN, THANE AND ANIL RAJARAM NAGPURE, THANE & 46 OTHERS Vs. JHAWAR MUNICIPAL COUNCIL, THANE
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October 23, 1997 |
MR. C.S. AMARNANI, BARRACK NO. 205-A, ROOM NO. 3, ULHASNAGAR-421001., DIST. THANE Vs. LARSON & TOUBRO LIMITED, POWAI WORKS, SAKI VIHAR ROAD, P. 0, BOX NO. 8901, MUMBAI-400072 AND SHRI A.M. DCSHMUKH, DY. GENERAL MANAGER (PERSONNEL) LARSEN & TOUBRO LTD., POWAI WORKS, MUMBAI 400072
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November 29, 1997 |
PUNE URBAN CO-OPERATIVE BANK LTD. Vs. BANK KARMACHARI SANGH
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October 8, 1997 |
SHRI KISAN GABA DHUMADIYA, BUILDING NO. 54, ROOM NO. 2371, VARTAK NAGAR, THANE, 400606 Vs. MUNICIPAL CORPORATION FOR THE CITY OF THANE, ALMEIDA ROAD, LOUIS WADI, THANE-400602,
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October 22, 1997 |
SHRI TUKARAM LAHANU PAWAR, NASIK Vs. THE DIVISIONAL TRAFFIC SUPDT. M.S.R. T. CORPORATION, THANE,
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December 3, 1997 |
SMT. SHARMILI C. PAREKAR, KALYAN Vs. THE ADMINISTRATOR/COMMISSIONER, KALYAN MUNICIPAL CORPORATION, KALYAN
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December 4, 1997 |
THE CHIEF OFFICER, MIRAJ MUNICIPAL COUNCIL Vs. SHRI SANJAY BABURAO LIGADE AND ORS.
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December 10, 1997 |