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ADHAR SUKHDEO THAKARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION,
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April 26, 1996 |
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AKHIL MAHARASHTRA KAMGAR UNION Vs. DAILY PRINTING AND ALLIED ENTERPRISES PVT. LTD. AND ORS.
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July 22, 1996 |
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BOMBAY KHADI & VILLAGE INDUSTRIES ASSOCIATION Vs. SHRI ROHIDAS PANDURANG MAYEKAR AND SHRI M.N. KULKARNI
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August 8, 1996 |
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CHAIRMAN AND THE MANAGER, SHRIRAM SAHAKARI KRISHI AUDYOGIK US-TODANI VAHATUK SANSTHA MARYADIT Vs. SHANKAR BABASAHEB JADHAV
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August 12, 1996 |
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DEELIP SADASHIV PATANE Vs. CHAIRMAN, RATNAGIRI ZILLA PRATHAMIK SHIKSHAK SAHAKARI PATPEDHI LTD. AND SECRETARY, ZILLA PRATHAMIK SHIKSHAK SAHAKARI PATPEDHI LTD.
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August 30, 1996 |
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FIRESTONE RUBBER WORKERS UNION Vs. BOMBAY TYRES INTERNATIONAL LTD.
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July 5, 1996 |
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GRAM PANCHAYAT Vs. SHRI SITARI PARSU KAMBLE AND JUDGE, LABOUR COURT
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July 18, 1996 |
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HINDUSTAN LEVER MAZDOOR SABHA Vs. HINDUSTAN LEVER LIMITED
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June 14, 1996 |
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KUMARI SANGITA PRALHAD DESAI Vs. SECRETARY, SHETKARI SAHAKARI SANGH LTD.
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July 18, 1996 |
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M/S. D.G.P. KOLCKNER WINDSOR (INDIA) LTD., Vs. VAMAN BHIKAJI MASURKAR AND SMT. S.V. SUVARNA
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April 26, 1996 |
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M/S. KOTHARI AUTO PARTS MFG. LTD. Vs. SHRI BHAGWAT R. SINGH AND SHRI S.N. KAMBLE
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April 26, 1996 |
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M/S. NITIN CASTINGS LIMITED CO. EASTERN EXPRESS HIGHWAY Vs. SHRI J.B. CHAUBEY AND SHRI V.P. PATIL
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July 4, 1996 |
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M/S. SHAH KANTILAL TOKARSHI & CO. AND MR. DHIRAJLAL TOKARSHI Vs. PURAGAMI MATHADI TRANSPORT, KHOKHA & GENERAL KAMGAR UNION
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June 20, 1996 |
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M/S. TEXTILE ART MACHINERY Vs. MAZDOOR CONGRESS,
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July 25, 1996 |
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M/S. VICTOR META CHEM PVT. LTD. Vs. MAHARASHTRA ENGINEERING, GENERAL KAMGAR SANGHATANA AND MRS. S.V. SUVARNA
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April 22, 1996 |
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MAHANAGARPALIKA KARMACHARI SANGH, THROUGH ITS GENERAL SECRETARY Vs. KOLHAPUR MUNICIPAL CORPORATION THOUGH ITS COMMISSIONER
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September 2, 1996 |
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MANAGING DIRECTOR, F. & K. AGRO PVT. LTD. Vs. SHRI LAHU BABURAO SHINDE, SHRI BALU KISAN MANE, SHRI LAXMAN KESHAV MANE AND SHRI DATTATRAYA SHANKAR NAVGHANE
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September 3, 1996 |
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MANAGING DIRECTOR, SHRI DOODHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD. Vs. MARUTI PANDURANG PATIL AND ORS.
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August 2, 1996 |
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MANAGING DIRECTOR/CHAIRMAN, VASATNDADA CO-OPERATIVE SPINNING MILLS LTD. Vs. SHRI SHIVAJI HINDURAO PATIL
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September 30, 1996 |
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MANOHAR TUKARAM SHINDE Vs. CHAIRMAN, SANGLI KRISHI UTPANNA BAZAR SAMITEE AND ORS.
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January 17, 1996 |
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MR. YASHWANT VISHRAM SORAP Vs. THE GENERAL MANAGER, BEST UNDERTAKING, MUNICIPAL CORPORATION OF GREATER BOMBAY AND THE GENERAL SECRETARY, BEST WORKERS UNION
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February 9, 1996 |
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MUMBAI MAZDOOR SABHA Vs. M/S. SENNETT, COLEMAN AND CO. LTD.,
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July 9, 1996 |
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PANDHARINATH VAMAN CHOUDHARY Vs. UNIVERSAL CAPSULES LIMITED AND FACTORY MANAGER, UNIVERSAL CAPSULES LIMITED
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April 26, 1996 |
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RAVINDRANATH YESHWANT KHADE Vs. EXECUTIVE ENGINEER, M.S.E.B. CONSTN. SUB-DIVISION, DEPT. (C.S.S.D.), SUPERINTENDING ENGINEER AND SMT. A.V. PALSULE, JUDGE, LABOUR COURT
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July 19, 1996 |
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REVINDRA GANAPATI KATTI Vs. CHIEF-OFFICER, SANGLI MUNICIPAL COUNCIL
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September 4, 1996 |
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RUSTOM BURJORJEE BILLIMORIA, BAI JERBAI WADIA HOSPITAL Vs. BAI JERBAI WADIA HOSPITAL CHILD HEALTH AND RESEARCH CENTRE AND DR. S.J. DALAL
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July 30, 1996 |
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SARPANCH, MANDUR GRAM PANCHAYAT Vs. SHRI GANPATI MARUTI BHOSALE
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July 18, 1996 |
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SAYYAD RAMJAN MHALDAR Vs. PROP. SOU. BHARATI ATMARAM ZAPADE, MANAGER, MAHADEO BALA NAIK
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July 30, 1996 |
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SHANTARAM SHIVRAM JADHAV, Vs. SECRETARY, DECCAN EDUCATION SOCIETY, FERGUSON COLLAGE AND SECRETARY, DECCAN EDUCATION SOCIETY, SANGLI BOARD
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January 17, 1996 |
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SHRI AJIT RAMZAN PINJARI Vs. DIVISIONAL TRAFFIC SUPERINTENDENT, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND 2 OTHERS
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June 26, 1996 |
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SHRI ANANT KASHINATH JAGTAP AND SHRI AKASH VASANTRAO TAVADE Vs. CHIEF OFFICER/PRESIDENT, MIRAJ NAGAR PARISHAD
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April 9, 1996 |
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SHRI ANANT MAHADEO SHETYE Vs. EXECUTIVE ENGINEER, P.W.D.
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January 11, 1996 |
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SHRI BABURAO GOVIND DHAVALE Vs. THE CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL
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July 25, 1996 |
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SHRI DATTATRAYA RAMCHANDRA CHAVAN Vs. THE CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL,
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June 24, 1996 |
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SHRI GANPAT SHRIPAD UDGAONKAR Vs. THE EXECUTIVE DIRECTOR, MENON AND MENON PVT. LTD
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July 23, 1996 |
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SHRI KONDIRAM SHANKAR JAGTAP Vs. THE CHAIRMAN, PHALTAN TALUKA AGRL. GRADUATE CO-OPERATIVE SOCIETY LTD.
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July 23, 1996 |
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SHRI MANGESH VASANT RAUL Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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July 17, 1996 |
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SHRI NANIK R. HINGORANI Vs. THE CENTURY SPINNING AND MFG. CO. LTD. AND JUDGE, 9TH LABOUR COURT
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March 27, 1996 |
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SHRI NARAYAN GOVIND ANTARKAR Vs. DISTRICT DAIRY DEVELOPMENT OFFICER
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September 4, 1996 |
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SHRI NARAYAN ISHWARA JADHAV Vs. THE CHIEF OFFICER, ICHALKARANJI MUNICIPAL COUNCIL
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September 13, 1996 |
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SHRI PRALHAD ATMARAM JADHAV Vs. MANAGING DIRECTOR, KULKARNI BLACK & DECKER LTD.
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July 26, 1996 |
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SHRI VIJAY GANGARAM PATIL Vs. M/S. PARLE PRODUCTS KAMGAR SAHAKARI GRAHAK SANSTHA LIMITED, PARLE PRODUCTS MFG. CO. PVT. LTD. AND SHRI K.W. THAKRE
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February 28, 1996 |
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SOU. VATSALA HANMANT YEDALE Vs. CIVIL SURGEON, CHH. PRAMILARAJE RUGNALAYA
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January 23, 1996 |
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THE CHAIRMAN, KARMAVEER KAKASAHEB WAGH EDUCATION SOCIETY AND RECTOR, GURUKUL BOYS AND GIRLS HOSTEL Vs. MAHARASHTRA GENERAL KAMGAR UNION, THROUGH THEIR SECRETARY
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August 27, 1996 |
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THE CHIEF EXECUTIVE OFFICER, SANGLI ZILLA PARISHAD Vs. ADINATH NEMINATH BINDAGE
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April 3, 1996 |
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THE DIVISION TRAFFIC OFFICER, S.T. SANGLI Vs. SHRI G.B. CHOUGULE
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April 11, 1996 |
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THE DIVISIONAL CONTROLLER, S.T. Vs. SHRI HINDURAO GANAPATI JADHAV
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September 4, 1996 |
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THE DIVISIONAL OFFICER, MAHARASHTRA CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. Vs. SHRI BALASAHEB DADA CHOUGULE
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July 17, 1996 |
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THE DIVISIONAL TRAFFIC OFFICER, S.T. SANGLI Vs. SHRI S.B. PAWAR (SINCE DIED HENCE HEIRS SMT. M.S. PAWAR)
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April 10, 1996 |
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THE DIVISIONAL TRAFFIC OFFICER, S.T. SATARA Vs. SHRI AYUB AKABAR MULANI
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August 28, 1996 |
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THE EX. ENGINEER, URBAN DIVISION Vs. SHRI DHONDIRAM MAHADEO KORE
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August 30, 1996 |
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THE MANAGER, PHALTAN TALUKA SAHAKARI DUDH PURAVATHA SANGH LTD. Vs. SURESH RAMCHANDRA JADHAV AND ORS.
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March 27, 1996 |
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THE MANAGING DIRECTOR, SANGLI URBAN CO-OP. BANK LTD. Vs. SHRI NAGESH WAMAN KULKARNI
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July 23, 1996 |
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THE MANAGING DIRECTOR, SHRI DATTA S.S.K. LTD. Vs. SHRI SHANKAR RAMA BARALE
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April 4, 1996 |
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THE MANAGING DIRECTOR, SHRI PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD. Vs. SHRI MUKUND SAKHARAM HERLEKAR
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January 17, 1996 |
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THE SUPERINTENDING ENGINEER AND THE EXECUTIVE ENGINEER, MECHANICAL CIRCLE Vs. SMT. SHOBHA BABASAHEB REDEKAR
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August 9, 1996 |
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UNDERWATER SERVICES COMPANY AND M.B. SAMANT Vs. MR. MOHINDER SINGH SARAN AND SHRI V.E. POTDAR
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August 19, 1996 |
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VASUDEO DHARANIDHAR JOSHI Vs. M/S. BOMBAY TEXTILE RESEARCH ASSOCIATION
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July 21, 1996 |
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ZILLA PARVIKSHA VA ANURAKSHAN SANGHATANA, THROUGH SHRI S.K. PANT VALAVALKAR AND ZILLA PARVIKSHA VA ANURAKSHAN SANGHATANA, THROUGH ITS KARYADHYKASHA Vs. SHRI SARJERAO BHAURAO EKAL
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April 9, 1996 |
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