| Case Title | Date |
|---|---|
| INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED Vs. RAM SAWROOP | January 20, 2014 |
| MARKANDA AUTO AGENCY Vs. JASVINDER SINGH | May 30, 2014 |
| ROHTASH JANGRA (FOJI), GANESH FURNITURE WORKS Vs. ASHOK KUMAR | March 26, 2014 |
| SDO, CITY SUB DIVISION, UHBVN GOHANA, TEHSIL AND DISTT SONEPAT, HARYANA Vs. OM PARKASH JAIN | November 19, 2014 |
| SDO, UTTRI HARYANA BIJLI VITRAN NIGAM AND ORS Vs. BIKRAM SINGH | February 19, 2014 |
| SHAKTI VARDHAK HYBRID SEEDS PVT LTD Vs. RAJPAL AND ORS | February 18, 2014 |
| STATE BANK OF INDIA AND ORS. Vs. RAJENDER SINGH AND ORS. | July 4, 2014 |
| VINITA GOYAL D/O RAJ KUMAR GUPTA GALI PEER WALLI, NEAR GEETA BHAWAN, SIRSA AND ORS Vs. UNITECH LIMITED AND ORS | February 21, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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