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"X" (NAME WITHHELD TO CONCEAL HIS IDENTITY) Vs. STATE OF HIMACHAL PRADESH
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June 5, 2025 |
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A.K. MAHAJAN Vs. CENTRAL UNIVERSITY
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May 5, 2025 |
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ABHISHEK Vs. STATE OF HIMACHAL PRADESH
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March 28, 2025 |
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ABHISHEK Vs. STATE OF HIMACHAL PRADESH
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March 7, 2025 |
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ADAM RAM Vs. STATE OF H.P.
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May 20, 2025 |
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AJAY KUMAR Vs. STATE OF H.P.
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June 5, 2025 |
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AJEET SINGH Vs. STATE OF H.P.
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June 24, 2025 |
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AJMER VIDYUT VITRAN NIGAM LTD Vs. BANSAL GENERATION LTD
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January 7, 2025 |
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AKSHAY DEOGAR Vs. KANWAR VIJAY SINGH
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May 29, 2025 |
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AKSHAY THAKUR Vs. STATE OF H.P.
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April 25, 2025 |
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ALKA KAINTHLA Vs. STATE OF H.P.
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April 23, 2025 |
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AMIT KUMAR Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
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January 9, 2025 |
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ANCHAL CHAUHAN Vs. STATE OF H.P.
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August 26, 2025 |
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ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
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August 1, 2025 |
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ANJANA THAKUR Vs. STATE OF HIMACHAL PRADESH
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May 13, 2025 |
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ANSHUL RANA Vs. STATE OF HIMACHAL PRADESH
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April 25, 2025 |
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ANURADHA Vs. LUCKY GENERAL STORE
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June 24, 2025 |
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ANURAG SINGH Vs. STATE OF HIMACHAL PRADESH
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June 6, 2025 |
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APEX PLASTIC THANA Vs. DEEPAK KUMAR
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May 9, 2025 |
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ARJUN KALIA Vs. ANKUR KALIA
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January 2, 2025 |
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ARVIND KUMAR ARORA Vs. SUMAN LATA GUPTA
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March 24, 2025 |
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ASHA GULERIA Vs. STATE OF H.P.
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June 2, 2025 |
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ASHISH SHARMA Vs. STATE OF H.P.
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July 3, 2025 |
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ASHOK GARG Vs. STATE OF H.P.
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May 2, 2025 |
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ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
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March 11, 2025 |
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ASHOK KUMAR RANGA Vs. STATE OF H.P.
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July 16, 2025 |
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ASHOK KUMAR SOOD (DECEASED) Vs. RAJESH KUMAR SOOD(DECEASED)
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June 23, 2025 |
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AVIKASH MINHAS Vs. STATE OF HIMACHAL PRADESH
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May 6, 2025 |
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BABLI DEVI Vs. STATE OF HIMACHAL PRADESH
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June 2, 2025 |
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BAINSU Vs. BUDHIA
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January 3, 2025 |
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BAJRANG POWER AND ISPAT LTD. Vs. LABOUR OFFICER
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May 27, 2025 |
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BAKSHI RAM Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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August 29, 2025 |
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BALBIR SINGH Vs. STATE OF H.P.
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August 19, 2025 |
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BALDEV SHARMA Vs. MUNICIPAL CORPORATION, SHIMLA
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June 4, 2025 |
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BALJINDER SINGH Vs. BHAGAT RAM
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March 26, 2025 |
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BALJIT SINGH Vs. STATE OF H.P.
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April 3, 2025 |
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BHAWANI DUTT ATTRI Vs. MAYA DUTT
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May 16, 2025 |
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BHIMA RAM Vs. STATE OF H.P.
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March 20, 2025 |
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BHUPINDER SINGH MEHTA Vs. STATE OF HIMACHAL PRADESH
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March 18, 2025 |
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BIHARI LAL Vs. STATE OF H.P.
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May 9, 2025 |
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BISHAN SINGH CHANDEL Vs. BALWAN CHAND
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May 2, 2025 |
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BRANCH MANAGER UNITED INDIA INSURANCE CO. Vs. PUSHPA DEVI
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January 8, 2025 |
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BRIJ LAL Vs. JAGDISH CHAND
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May 29, 2025 |
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CHAMAN LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
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March 17, 2025 |
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CHAMARU RAM Vs. STATE OF HIMACHAL PRADESH
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January 6, 2025 |
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CHANDER MANI Vs. STATE OF HIMACHAL PRADESH
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January 9, 2025 |
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CHANDER PAL Vs. STATE OF H.P.
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July 16, 2025 |
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CHET RAM Vs. MATI RAM
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March 17, 2025 |
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CHIEF GENERAL MANAGER, H.P.TELECOM CIRCLE Vs. KASHMIR SINGH
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January 2, 2025 |
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CHITRANCHAL ENGINEERING SERVICE Vs. KRISHAN CHAND
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May 20, 2025 |
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CHURAMANI Vs. STATE OF HIMACHAL PRADESH
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July 17, 2025 |
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DALEEP SINGH Vs. PNB
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July 9, 2025 |
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DALEEP SINGH KAITH Vs. STATE OF HIMACHAL PRADESH
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March 27, 2025 |
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DEEP RAJ Vs. STATE OF H.P.
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June 24, 2025 |
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DEEP RAJ Vs. STATE OF H.P.
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July 4, 2025 |
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DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH
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August 13, 2025 |
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DELUXE ENTERPRISES Vs. INCOME TAX OFFICER
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January 2, 2025 |
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DEVI DAYAL Vs. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
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January 4, 2025 |
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DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
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June 27, 2025 |
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DHARAM CHAND Vs. STATE OF H.P.
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May 16, 2025 |
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DHARAM PRAKASH BHARDWAJ Vs. BABA JANG BAHADUR
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April 22, 2025 |
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DHARAM SINGH Vs. SHEELA
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April 11, 2025 |
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DINESH KUMAR Vs. SANJEEV KUMAR VERMA
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June 17, 2025 |
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DINESH NEGI Vs. SAHIL SOOD
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May 16, 2025 |
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DINESH SHARMA Vs. STATE OF HIMACHAL PRADESH
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May 30, 2025 |
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DIVYANSHU GAUTAM Vs. STATE OF HIMACHAL PRADESH
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May 20, 2025 |
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DOLA SINGH MAHANT Vs. STATE OF HIMACHAL PRADESH
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February 27, 2025 |
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DR. SANJEEV KUMAR Vs. UNION OF INDIA
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July 24, 2025 |
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EAST BOURNE HOTELS PVT. LTD. Vs. UNION OF INDIA
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May 30, 2025 |
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FUMAN SINGH Vs. STATE OF HIMACHAL PRADESH
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March 3, 2025 |
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GAURAV KUMAR Vs. STATE OF HIMACHAL PRADESH
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March 18, 2025 |
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GEETA DEVI Vs. DEPUTY COMMISSIONER, SHIMLA
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May 1, 2025 |
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GOPAL CHAND Vs. RAMESH KUMAR
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July 3, 2025 |
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GOPAL SINGH Vs. GIAN SINGH
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July 2, 2025 |
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GOVIND SINGH Vs. STATE OF HIMACHAL PRADESH
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January 3, 2025 |
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GRAM PANCHAYAT PAHLU Vs. STATE OF H.P.
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February 28, 2025 |
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GULAB SINGH Vs. STATE OF H.P.
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August 4, 2025 |
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GUPTA HARDWARE STORE Vs. UNION OF INDIA
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January 10, 2025 |
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GURDEV Vs. TODAR
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January 7, 2025 |
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H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SURINDER SINGH
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April 7, 2025 |
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HAR KRISHAN Vs. STATE OF HIMACHAL PRADESH
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June 4, 2025 |
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HARBANS LAL Vs. BABITA RANI
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January 6, 2025 |
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HARBHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH
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July 7, 2025 |
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HARDEEP KAUR GANDHI Vs. AJIT LAJWANTI GUJRAL TRUST
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May 29, 2025 |
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HARJOT SINGH Vs. STATE OF HIMACHAL PRADESH
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June 6, 2025 |
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HARPREET SINGH Vs. KAVITA CHAUDHARY
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March 21, 2025 |
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HARSH SHANDIL Vs. STATE OF H.P.
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May 29, 2025 |
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HEMKUNT IRON & STEEL PVT. LTD. Vs. STATE OF H.P.
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April 8, 2025 |
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HETU Vs. SH. KRISHAN CHAND
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May 14, 2025 |
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HIMACHAL PRADESH VIDHAN SABHA Vs. VIDYA DEVI
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June 5, 2025 |
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HIMALAYA WELLNESS COMPANY Vs. UNION OF INDIA
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May 8, 2025 |
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HIMALYA PLASTIC LTD. Vs. RAM SINGH
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July 2, 2025 |
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HIMLAND EXECUTIVE RESIDENCES (HIMLAND HOUSING (P) LTD.) Vs. GAJ RAJ SAHRAWAT
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June 24, 2025 |
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HOM DEI Vs. STATE OF HIMACHAL PRADESH
|
May 9, 2025 |
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HUKAM RAM Vs. STATE OF H.P.
|
May 8, 2025 |
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INDER DEV Vs. STATE OF H.P.
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May 20, 2025 |
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INDER PAL Vs. LAND ACQUISITION OFFICER
|
July 10, 2025 |
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JAGDISH Vs. STATE OF HIMACHAL PRADESH
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June 18, 2025 |
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JAGDISH CHAND Vs. STATE OF H.P.
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May 6, 2025 |
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JAI DEVI Vs. STATE OF HIMACHAL PRADESH
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January 4, 2025 |
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JAI SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2025 |
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JASWANT KAUR Vs. COLLECTOR LAND ACQUISITION NATIONAL HIGHWAY AUTHORITY OF INDIA
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March 7, 2025 |
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JEEWANA DEVI Vs. SARWANI DEVI
|
March 4, 2025 |
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JOGINDERA CENTRAL COOPERATIVE BANK LTD. Vs. ADDL. REGISTRAR (MON.) COOPERATIVE SOCIETIES
|
May 19, 2025 |
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JUNGSHER Vs. ANITA DEVI
|
April 23, 2025 |
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JUSTICE (RETIRED) V.K. SHARMA Vs. STATE OF H.P.
|
July 23, 2025 |
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KALU RAM Vs. STATE OF HIMACHAL PRADESH
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January 15, 2025 |
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KAMAL NAIN Vs. STATE OF H.P.
|
July 11, 2025 |
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KAMLA SHARMA Vs. RAJINDER SOOD
|
March 3, 2025 |
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KARAN RAJ SINGH Vs. STATE OF H.P.
|
March 27, 2025 |
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KESHAVU DEVI Vs. PURAN CHAND
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January 10, 2025 |
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KISHORE SINGH Vs. GURCHARAN SINGH
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March 24, 2025 |
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KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
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June 4, 2025 |
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KRISHAN ZANGEED ALIAS MUKESH Vs. STATE OF H.P.
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June 20, 2025 |
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KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
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May 14, 2025 |
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KULDEEP SINGH Vs. HOSHIAR SINGH
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May 30, 2025 |
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KULWANT SINGH Vs. STATE OF HIMACHAL PRADESH
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April 7, 2025 |
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KUNAL ALUMINUM COMPANY Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2025 |
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KUNDLAS LOH UDYOG Vs. STATE OF H.P.
|
May 7, 2025 |
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KUSUM SHARMA Vs. KAMLA DEVI
|
August 7, 2025 |
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LAIQ RAM Vs. STATE OF H.P.
|
April 23, 2025 |
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LIYAKAT ALI Vs. STATE OF HIMACHAL PRADESH
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June 20, 2025 |
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LOVELY Vs. STATE OF H.P.
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March 7, 2025 |
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MAAN SINGH Vs. STATE OF HIMACHAL PRADESH
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June 16, 2025 |
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MADAN KISHORE Vs. SUDHIR SEWAL
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May 13, 2025 |
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MAHENDRA KUMAR M. JAIN Vs. STATE OF H.P.
|
August 11, 2025 |
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MAHLE ANAND FILTER SYSTEMS LTD. Vs. STATE OF H.P.
|
April 8, 2025 |
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MAN SINGH Vs. HFCL LIMITED
|
April 9, 2025 |
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MANAGING DIRECTOR, H.P. FINANCIAL CORPORATION Vs. ANIL KUMAR
|
April 1, 2025 |
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MANAV SHARMA Vs. STATE OF HIMACHAL PRADESH
|
August 19, 2025 |
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MANJU VAIDYA Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2025 |
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MANOJ NEGI Vs. STATE OF H.P.
|
May 27, 2025 |
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MANTESH KUMAR Vs. SHOBHA RAM
|
July 14, 2025 |
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MEHUL SUKUMARAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 29, 2025 |
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MISSU RAM Vs. STATE OF H.P.
|
April 11, 2025 |
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MOHAMMAD BILAL Vs. STATE OF HIMACHAL PRADESH
|
February 5, 2025 |
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MOHAMMAD FAIQUE Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2025 |
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MOHAN KAUNDAL Vs. KUSUM SHARMA
|
July 31, 2025 |
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MOHAN SINGH Vs. STATE OF H.P.
|
May 15, 2025 |
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MOHIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2025 |
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MUNISH PATIAL Vs. STATE OF H.P.
|
June 18, 2025 |
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MURARI LAL Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2025 |
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NAND LAL Vs. DHIAN SINGH
|
May 7, 2025 |
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NARINDER SINGH Vs. STATE OF H.P.
|
March 1, 2025 |
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NATIONAL INSURANCE COMPANY LTD. Vs. DEBO
|
July 16, 2025 |
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NAVEEN KUMAR Vs. INDER DEV
|
June 5, 2025 |
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NEENA PURI Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2025 |
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NEENA SINGH THAKUR Vs. PR. COMMISSIONER OF INCOME TAX
|
May 15, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. LEKHIKA
|
April 7, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. PINA DEVI
|
June 6, 2025 |
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NIRANJAN SINGH Vs. ANITA DEVI
|
April 21, 2025 |
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NIRAT SINGH Vs. SITA DEVI
|
March 10, 2025 |
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NISHANT MAHAJAN Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2025 |
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OASYS CYBERNETICS PVT. LTD. Vs. STATE OF H.P.
|
May 19, 2025 |
|
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2025 |
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ORIENTAL INSURANCE COM. LTD. Vs. SATYA DEVI
|
May 20, 2025 |
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PABNESH KUMAR THAKUR Vs. ASHOK KUMAR
|
January 7, 2025 |
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PARAS Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2025 |
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PARKASH CHAND Vs. STATE OF H.P.
|
March 10, 2025 |
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PARKASH CHAND Vs. AJAY SHARMA
|
May 27, 2025 |
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PARVEEN DHIMAN Vs. KAUSHALYA DEVI
|
April 10, 2025 |
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PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2025 |
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PAWAN KUMAR Vs. STATE OF H.P.
|
March 20, 2025 |
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PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 6, 2025 |
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PRABHA DEVI Vs. MAA SARASWATI EDUCATION TRUST FUND
|
June 6, 2025 |
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PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2025 |
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PRADEEP KUMAR Vs. STATE OF H.P.
|
January 10, 2025 |
|
PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
May 9, 2025 |
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PRINCIPAL SECRETARY, PUBLIC WORKS Vs. RAMESH CHAND
|
February 24, 2025 |
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PRISTINE HOTELS & RESORTS PVT. LTD. Vs. STATE OF H.P.
|
July 2, 2025 |
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PROCTER & GAMBLE HYGIENE AND HEALTH CARE LTD. Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2025 |
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PUNEET MAHAJAN Vs. STATE OF H.P.
|
January 1, 2025 |
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PUNI RAM Vs. STATE OF HIMACHAL PRADESH
|
May 9, 2025 |
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PURSHOTTAM SINGH Vs. AMARO
|
May 27, 2025 |
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PUSHPA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2025 |
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PUSHPA DEVI THAPA Vs. USHA GOEL
|
August 18, 2025 |
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R.R. RANA Vs. STATE OF H.P.
|
March 10, 2025 |
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RAJ KUMAR SHARMA Vs. STATE OF H.P.
|
May 7, 2025 |
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RAJEEV SHARMA Vs. STATE OF H.P.
|
May 20, 2025 |
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RAJU Vs. STATE OF H.P.
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August 8, 2025 |
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RAKESH KUMAR Vs. CHATTAR SINGH
|
July 21, 2025 |
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RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2025 |
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RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2025 |
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RAKESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
April 24, 2025 |
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RAKESH SHARMA Vs. PUNEET GAUTAM
|
May 28, 2025 |
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RAM KALI Vs. KANGRA EX SERVICEMEN TPT
|
June 20, 2025 |
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RAM PAL Vs. STATE OF H.P.
|
April 10, 2025 |
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RAM VILAS Vs. STATE OF HIMACHAL PRADESH
|
July 1, 2025 |
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RAMAN KAPOOR Vs. STATE OF H.P.
|
July 8, 2025 |
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RAMESH KUMAR Vs. SHAKUNTLA DEVI
|
June 4, 2025 |
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RAMESHWAR DASS Vs. SUNDER DEV
|
April 2, 2025 |
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RAMJI DASS Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2025 |
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RANJEET SINGH Vs. STATE OF H.P.
|
March 27, 2025 |
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RAVI B. Vs. STATE OF HIMACHAL PRADESH
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June 30, 2025 |
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RAVI KUMAR Vs. SHAKTI CHOLIA
|
March 10, 2025 |
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RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2025 |
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RICHA SHARMA Vs. M.K. SEXENA
|
March 24, 2025 |
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RISHI RAJ Vs. RAM KRISHAN
|
July 15, 2025 |
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RIYAZ AHMAD Vs. KULBHUSHAN
|
May 30, 2025 |
|
ROHIT MAHAJAN Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2025 |
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ROOP KUMARI Vs. STATE OF H.P.
|
May 28, 2025 |
|
ROOP LAL Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2025 |
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ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
April 22, 2025 |
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ROSHAN LAL BHARDWAJ Vs. ASHOK SUD
|
April 22, 2025 |
|
S.D. SANKHAYAN Vs. STATE OF H.P.
|
May 9, 2025 |
|
SAD MOHAMMAD Vs. STATE OF H.P.
|
March 26, 2025 |
|
SAI INFOTECH TUTU Vs. IDYLL INSTITUTE OF COMPUTER EDUCATION PVT LTD.
|
January 2, 2025 |
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SANDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 20, 2025 |
|
SANDEEP KUMAR MEHTA Vs. STATE OF H.P.
|
July 25, 2025 |
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SANJANA KUMARI Vs. DHARMENDER ALOAS DHARAM SINGH
|
May 5, 2025 |
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SANJEEV KUMAR Vs. VINOD KUMAR
|
June 6, 2025 |
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SARDAR HARJIT SINGH KOCHHAR Vs. SARDAR MANJIT SINGH KOCHHAR
|
April 3, 2025 |
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SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 3, 2025 |
|
SATISH SOOD Vs. UMESH SOOD
|
March 24, 2025 |
|
SATYA DEVI Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2025 |
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SAURABH BHATNAGAR Vs. STATE OF H.P.
|
May 14, 2025 |
|
SEWA SINGH Vs. STATE OF H.P.
|
March 24, 2025 |
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SHAM KUMAR Vs. STATE OF H.P.
|
June 25, 2025 |
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SHEHZAD ALI SHAH Vs. STATE OF H.P.
|
January 2, 2025 |
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SHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2025 |
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SHIV NAND Vs. LEELA DEVI
|
March 19, 2025 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SURINDER SINGH
|
May 9, 2025 |
|
SHYAMA DEVI Vs. H.P. STATE ELECTRICITY BOARD LTD.
|
January 7, 2025 |
|
SHYAMA POWER INDIA LTD. Vs. STATE OF H. P.
|
June 19, 2025 |
|
SITA RAM Vs. CHAMAN LAL
|
March 21, 2025 |
|
SOHAN LAL Vs. UNION OF INDIA
|
May 2, 2025 |
|
SOMA DEVI Vs. GENERAL PUBLIC
|
April 21, 2025 |
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SONIA CHAUHAN Vs. STATE OF HP
|
April 8, 2025 |
|
SPORTS STATION INDIA PVT. LTD. Vs. AJAY ARREY
|
June 20, 2025 |
|
STATE OF H.P. Vs. JAI KRISHAN @ NANDU
|
July 28, 2025 |
|
STATE OF H.P. Vs. NANKU RAM
|
July 29, 2025 |
|
STATE OF H.P. Vs. JAGDISH CHAND
|
September 1, 2025 |
|
STATE OF H.P. Vs. DHANI RAM
|
May 27, 2025 |
|
STATE OF H.P. Vs. BALDEV SINGH ALIAS KEWAL SINGH
|
June 19, 2025 |
|
STATE OF H.P. Vs. SANJAY KUMAR
|
March 26, 2025 |
|
STATE OF H.P. Vs. INDORAMA INDIA PVT. LTD.
|
March 22, 2025 |
|
STATE OF H.P. Vs. MADAN LAL
|
January 10, 2025 |
|
STATE OF H.P. Vs. ASHWANI KUMAR
|
March 6, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. VARINDER SORAN
|
January 3, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. SAZAD DEEN
|
January 3, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. SHASHI KUMAR
|
March 6, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. PRATAP SINGH
|
March 7, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. TARA DEVI
|
April 9, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
May 28, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. REWTA RAM
|
May 29, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
April 1, 2025 |
|
STATE OF HIMACHAL PRADESH Vs. RAHUL SHARMA
|
April 22, 2025 |
|
SUBHASH CHAND Vs. MOHAN SINGH THAKUR
|
July 30, 2025 |
|
SUBHASH CHAND Vs. BHUPINDER SINGH
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May 13, 2025 |
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SUBHASH CHAND MEHENDRA Vs. STATE OF H.P.
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April 24, 2025 |
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SUKHDEV SINGH Vs. ARITA DEVI
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May 30, 2025 |
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SUMEET KUMAR Vs. MUNICIPAL COUNCIL, NURPUR
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June 19, 2025 |
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SUMIT SHARMA Vs. STATE OF H.P.
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January 15, 2025 |
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SUNITA DEVI Vs. STATE OF HIMACHAL PRADESH
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June 6, 2025 |
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SUNITA DEVI Vs. SATISH KUMAR
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April 1, 2025 |
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SURAT RAM Vs. SUDAMA RAM
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January 3, 2025 |
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SURENDER VERMA Vs. STATE OF H.P.
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May 20, 2025 |
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SURESH KUMAR Vs. ANIL KUMAR
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July 15, 2025 |
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SURINDER SINGH Vs. DWARPAL
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April 30, 2025 |
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SWATI AGGARWAL Vs. STATE OF H.P.
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June 5, 2025 |
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SYMBIOSIS PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA
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March 25, 2025 |
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TANSEN SANGEET MAHAVIDALAYA Vs. VIKAS SHARMA
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March 12, 2025 |
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TIKKAM Vs. STATE OF HIMACHAL PRADESH
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January 1, 2025 |
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UNION OF INDIA Vs. B. S. RANBIR
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June 25, 2025 |
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UNITAL FORMULATION Vs. UNION OF INDIA
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March 21, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. NITYA NAND
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May 6, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. POONAM
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March 10, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAM LAL
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April 10, 2025 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. KAMLA DEVI
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May 27, 2025 |
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VADSP PHARMACEUTICALS Vs. UNION OF INDIA
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May 15, 2025 |
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VANSHAJ AZAD Vs. BAR COUNCIL OF HIMACHAL PRADESH
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May 2, 2025 |
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VEER BHADER Vs. CENTRAL BANK OF INDIA
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January 8, 2025 |
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VEER SINGH Vs. CBI
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June 20, 2025 |
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VIJAY BIHARI Vs. STATE OF H.P.
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February 28, 2025 |
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VIJAY SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH
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June 6, 2025 |
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VIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH
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January 6, 2025 |
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VINAY KUMAR Vs. KISHORI LAL
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May 14, 2025 |
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VINEET SOOD Vs. POONAM SOOD
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March 24, 2025 |
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VINOD KUMAR Vs. STATE OF H.P.
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June 18, 2025 |
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VINOJ KUMAR SHARMA Vs. STATE OF H.P.
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April 8, 2025 |
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VIRENDER SINGH Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION
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March 3, 2025 |
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VIRENDER SPEYA Vs. ANSHUL KATOCH
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July 22, 2025 |
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VIVEK KUMAR Vs. STATE OF H.P.
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June 27, 2025 |
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YASHPAL SHARMA Vs. STATE OF H.P.
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March 17, 2025 |
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YASHWANT MANDHOTRA Vs. HONBLE HIGH COURT OF HP
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June 6, 2025 |
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