REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AANCHAL Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
AARTI Vs. STATE OF HIMACHAL PRADESH	June 5, 2020
ABDUL RAHIMAN & OTHERS Vs. STATE OF H.P. AND ANOTHER	March 5, 2020
ABDUL REHMAN Vs. STATE OF HIMACHAL PRADESH	November 25, 2020
ABHI KATOCH Vs. STATE OF HIMACHAL PRADESH	November 11, 2020
ABHISHEK KUMAR SINGH Vs. STATE OF HIMACHAL PRADESH	July 30, 2020
ABHISHEK MANGLA Vs. STATE OF H. P.	October 27, 2020
ABHISHEK THAKUR Vs. STATE OF HIMACHAL PRADESH	March 3, 2020
ABHISHEK THAKUR Vs. STATE OF HIMACHAL PRADESH	October 16, 2020
ACTIS CONSUMER GROOMING PRODUCTS LTD. Vs. TIGAKSHA METALLICS PRIVATE LIMITED	January 10, 2020
AIN SINGH THAKUR Vs. STATE OF H.P.	June 12, 2020
AJAY KUMAR Vs. DUSHYANT KUMAR AGGARWAL	January 10, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	March 24, 2020
AJAY KUMAR Vs. STATE OF H.P.	September 23, 2020
AJAY KUMAR Vs. H.P. BOARD OF SCHOOL EDUCATION	February 24, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	November 13, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	January 2, 2020
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	November 25, 2020
AJAY SINGH Vs. LOCAL AREA DEVELOPMENT COMMITTEE	November 5, 2020
AJMER SINGH Vs. STATE OF H.P. & ORS.	March 3, 2020
AKASH SHARMA Vs. STATE OF HIMACHAL PRADESH	June 9, 2020
AKASH THAKUR Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
AKHIL KAUSHIK Vs. STATE OF H. P.	October 8, 2020
AKSHAY CHAUHAN Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
ALOK KUMAR Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
AMAN Vs. STATE OF HIMACHAL PRADESH	February 26, 2020
AMAN KUMAR Vs. STATE OF HIMACHAL PRADESH	August 26, 2020
AMAN KUMAR Vs. STATE OF H. P.	September 30, 2020
AMAR NATH Vs. STATE OF H P	September 17, 2020
AMAR NATH Vs. NANAK CHAND	May 26, 2020
AMAR NATH Vs. KRISHNI DEVI	June 5, 2020
AMBIKA S. NAGAL Vs. STATE OF HIMACHAL PRADESH	June 10, 2020
AMEENA BIBI Vs. SIRIA DEVI	February 27, 2020
AMI CHAND Vs. STATE OF HIMACHAL PRADESH	September 14, 2020
AMIL MANHAS Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
AMILA SHARMA Vs. STATE OF H. P.	February 24, 2020
AMIT KUMAR Vs. STATE OF H.P.	February 12, 2020
AMRIK SINGH Vs. GURBACHAN SINGH	July 15, 2020
AMRISH JOLLY Vs. CENTRAL BUREAU OF INVESTIGATION	January 6, 2020
ANAND MOUDGIL Vs. CHAIRMAN-STATE TRANSPORT AUTHORITY OF HIMACHAL PRADESH	November 2, 2020
ANAND SWAROOP SHARMA Vs. STATE OF H.P.	June 8, 2020
ANAND SWARUP Vs. STATE OF HIMACHAL PRADESH	November 2, 2020
ANANT RAM AND ORS. Vs. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY, NAUNI AND ORS.	August 5, 2020
ANGREZ SINGH Vs. STATE OF HIMACHAL PRADESH	March 5, 2020
ANIL BHARDWAJ Vs. STATE OF HIMACHAL PRADESH	December 23, 2020
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH	January 4, 2020
ANIL KUMAR Vs. PUNJAB NATIONAL BANK GAGRET	September 10, 2020
ANIL KUMAR Vs. STATE OF H.P.	January 8, 2020
ANIL KUMAR Vs. STATE OF H.P.	June 29, 2020
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH	July 3, 2020
ANIL KUMAR SHARMA Vs. SHIV PRASHAD KADAM NAKATE	March 2, 2020
ANIL RANA Vs. STATE OF HIMACHAL PRADESH	January 8, 2020
ANIL SHARMA Vs. STATE OF HIMACHAL PRADESH	August 11, 2020
ANIL VEKTA Vs. STATE OF HIMACHAL PRADESH	December 24, 2020
ANJANA DEVI Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
ANKIT Vs. STATE OF H.P.	November 24, 2020
ANKIT SHARMA Vs. STATE OF H P	September 4, 2020
ANKIT VERMA Vs. STATE OF HIMACHAL PRADESH	January 2, 2020
ANKUR GROL & ANOTHER Vs. STATE OF HIMACHAL PRADESH & OTHERS	March 5, 2020
ANMOL SHARMA Vs. STATE OF HIMACHAL PRADESH	January 7, 2020
ANSHUL GULERIA Vs. STATE OF HIMACHAL PRADESH	October 30, 2020
ANSHUL KAINTHLA Vs. STATE OF H. P.	December 24, 2020
ANSHUL SHARMA Vs. ARYANTIKA SHARMA	August 11, 2020
ANUPAM MAHAJAN & OTHERS Vs. STATE OF HIMACHAL PRADESH	January 2, 2020
ANUPAM THAKUR Vs. STATE OF HIMACHAL PRADESH	May 26, 2020
ANUPAM THAKUR Vs. STATE OF HIMACHAL PRADESH	November 6, 2020
ARCHNA (RACHNA) Vs. SATISH KUMAR	March 3, 2020
ARJUN KUMAR Vs. STATE OF HIMACHAL PRADESH	September 10, 2020
ARJUN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.	March 4, 2020
ARUN KUMAR Vs. STATE OF H.P.	September 30, 2020
ARUN SHARMA Vs. STATE OF HIMACHAL PRADESH	January 2, 2020
ARUNA BANTA Vs. DR.RAJ KAMAL BANTA	October 12, 2020
ARVIND RAJTA Vs. CENTRAL BUREAU OF INVESTIGATION	September 24, 2020
ASHISH KUMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
ASHISH SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	March 4, 2020
ASHOK KUMAR Vs. RAMESH CHAND	June 8, 2020
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH	December 29, 2020
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH	March 20, 2020
ASHOK KUMAR TANDON Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
ASHOK NEGI Vs. STATE OF HIMACHAL PRADESH	November 12, 2020
ASHOK SHARMA Vs. STATE OF HIMACHAL PRADESH	June 5, 2020
ASHRAF ALI Vs. KAMLESH KUMAR PANT	November 23, 2020
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH	June 19, 2020
ASHWANI KUMAR Vs. STATE OF H. P.	September 30, 2020
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH	October 13, 2020
ASIF Vs. STATE OF HIMACHAL PRADESH	March 5, 2020
ASLAM KHAN Vs. STATE OF HIMACHAL PRADESH	December 8, 2020
ATHULIMAYA Vs. STATE OF HIMACHAL PRADESH	October 1, 2020
ATUL Vs. HIMACHAL PRADESH STAFF SELECTION COMMISSION	September 24, 2020
AVINASH KOUNDAL Vs. HIMACHAL PRADESH STAFF SELECTION COMMISSION	July 16, 2020
AVINASH KUMAR Vs. STATE OF HIMACHAL PRADESH	October 5, 2020
AVINASH VAISHNAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION	September 22, 2020
BABITA NEGI Vs. STATE OF H.P	December 17, 2020
BABU RAM Vs. STATE OF HIMACHAL PRADESH	September 7, 2020
BABU RAM Vs. STATE OF HIMACHAL PRADESH	November 9, 2020
BADAL VASHISHT Vs. STATE OF H.P.	March 16, 2020
BAIJNATH PHARMACEUTICALS Vs. STATE OF H. P.	October 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. GULAB DEVI GOPEN	May 29, 2020
BAKSHI RAM Vs. STATE OF HIMACHAL PRADESH	November 10, 2020
BAL KRISHAN Vs. STATE OF H.P.	June 15, 2020
BAL KRISHAN RAWAT Vs. GIAN LAL	September 16, 2020
BAL MUKUND KASHYAP Vs. STATE OF H. P.	September 30, 2020
BALAK RAM Vs. SECRETARY (FORESTS) TO THE GOVERNMENT OF HIMACHAL PRADESH AND ORS.	September 17, 2020
BALBIR SINGH Vs. STATE OF H P	September 2, 2020
BALBIR SINGH Vs. STATE OF H. P.	October 16, 2020
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH	November 3, 2020
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH	December 29, 2020
BALDEV RAJ Vs. STATE OF H. P.	September 24, 2020
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH	May 19, 2020
BALI RAM Vs. STATE OF H. P.	November 10, 2020
BALWAN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.	August 17, 2020
BALWINDER PAUL Vs. STATE OF H.P.	March 16, 2020
BALWINDER PAUL Vs. STATE OF H.P.	March 20, 2020
BALWINDER SINGH Vs. STATE OF H. P.	October 16, 2020
BANEET KUMAR Vs. STATE OF H. P.	October 12, 2020
BANSI LAL Vs. STATE OF H. P.	October 30, 2020
BASANT KUMAR Vs. STATE OF H P & OTHERS	September 15, 2020
BEASA DEVI Vs. H. P. STATE ELECTRICITY BOARD	August 25, 2020
BELI RAM Vs. STATE OF HIMACHAL PRADESH	December 11, 2020
BHAG CHAND Vs. STATE OF HIMACHAL PRADESH	December 29, 2020
BHAG CHAND Vs. STATE OF H.P. AND ORS.	August 18, 2020
BHAG SINGH Vs. STATE OF H.P. AND ORS.	August 19, 2020
BHAG SINGH Vs. STATE OF HIMACHAL PRADESH	December 8, 2020
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH	July 17, 2020
BHAGESH KUMAR Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
BHAGIRATH THAKUR Vs. STATE OF H P & OTHERS	September 14, 2020
BHAGWATI PRASHAD Vs. STATE OF H.P.	June 16, 2020
BHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH	September 4, 2020
BHANU KANWAR AND ORS. Vs. STATE OF H.P. AND ORS.	June 25, 2020
BHANU PRATAP SINGH Vs. STATE OF HIMACHAL PRADESH	February 26, 2020
BHARAT SINGH THAKUR Vs. AMARTEX INDUSTRIES LTD	September 1, 2020
BHAVAK PRASHER Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
BHAVAN KUMAR Vs. STATE OF H.P.	February 29, 2020
BHAVANA Vs. STATE OF H. P.	December 31, 2020
BHIM SAIN Vs. ANISHA	October 8, 2020
BHOLA NAND AND ANOTHER Vs. STATE OF H P	September 15, 2020
BHOM BAHADUR Vs. STATE OF HIMACHAL PRADESH	May 21, 2020
BHUPENDER MEHTA Vs. STATE OF HIMACHAL PRADESH	May 4, 2020
BHUPINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
BHUPINDER KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.	August 4, 2020
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH	October 15, 2020
BHUPINDER SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH	September 21, 2020
BHURA KHAN Vs. STATE OF HIMACHAL PRADESH	November 10, 2020
BHUTO DEVI Vs. STATE OF HIMACHAL PRADESH	June 15, 2020
BHUVNESH CHAND SOOD Vs. STATE OF H.P. AND ORS.	October 16, 2020
BIDHI CHAND Vs. STATE OF HIMACHAL PRADESH	January 1, 2020
BIHARI LAL Vs. STATE OF HIMACHAL PRADESH	August 19, 2020
BIHARI LAL Vs. STATE OF H. P.	December 15, 2020
BIMAL KUMAR Vs. SANJOGITA DEVI	February 14, 2020
BIMLA DEVI Vs. STATE OF H P	September 8, 2020
BINDER SINGH Vs. STATE OF HIMACHAL PRADESH	December 18, 2020
BISHAMBER CHAND Vs. SITA RAM MARDI	September 15, 2020
BOBBY KUMAR Vs. STATE OF HIMACHAL PRADESH	December 1, 2020
BUDH RAM Vs. STATE OF HIMACHAL PRADESH	February 29, 2020
BUTA SINGH Vs. STATE OF HIMACHAL PRADESH	June 26, 2020
CHAMAL LAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.	October 6, 2020
CHAMAN LAL Vs. MURAT RAM	February 29, 2020
CHANDER JOSHI Vs. STATE OF HIMACHAL PRADESH	April 29, 2020
CHANDER MOHAN Vs. STATE OF H.P.	March 18, 2020
CHANDER NEGI Vs. STATE OF HIMACHAL PRADESH	January 7, 2020
CHET RAM Vs. STATE OF HIMACHAL PRADESH	February 7, 2020
CHHINDER PAL Vs. STATE OF HIMACHAL PRADESH	February 20, 2020
CHITTER LEKHA Vs. GENERAL PUBLIC	March 4, 2020
CHUKS COLLINS Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
CHUNI LAL Vs. STATE OF H. P.	October 29, 2020
CHURA MANI Vs. HARINDER SINGH	October 28, 2020
CONTAINE TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF H.P.	January 10, 2020
COURT ON ITS OWN MOTION Vs. STATE OF H.P.	January 8, 2020
DARSHAN SINGH Vs. STATE OF H. P.	November 2, 2020
DATA RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION	January 23, 2020
DAULAT RAM Vs. STATE OF H. P.	September 30, 2020
DAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	March 20, 2020
DAYA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH	July 3, 2020
DEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	January 1, 2020
DEEPAK CHAUHAN Vs. STATE OF HIMACHAL PRADESH	September 15, 2020
DEEPAK KANWAL Vs. STATE OF HIMACHAL PRADESH	July 31, 2020
DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH	September 9, 2020
DEEPAK KUMAR Vs. PUNJAB NATIONAL BANK	January 10, 2020
DEEPAK VERMA Vs. DIRECTOR GENERAL OF PRISONS, HIMACHAL PRADESH	June 30, 2020
DEEPIKA BHARDWAJ Vs. STATE OF H.P.	June 17, 2020
DES RAJ Vs. STATE OF HIMACHAL PRADESH	January 4, 2020
DESH RAJ Vs. STATE OF HIMACHAL PRADESH	January 15, 2020
DEVI SAHIBA MAHESHWARI SHARI Vs. H.P.STATE FOREST CORPORATION LTD.	May 29, 2020
DEVI SINGH Vs. STATE OF H. P.	November 2, 2020
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH	October 30, 2020
DHANPAL SINGH Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
DHARAM CHAND Vs. UNION OF INDIA	October 7, 2020
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
DHARAM PARKASH Vs. STATE OF HIMACHAL PRADESH	January 2, 2020
DHARAM SINGH Vs. STATE OF H.P & OTHERS.	March 3, 2020
DHARAM VIR SHARMA Vs. STATE OF H.P. & OTHERS	March 2, 2020
DHARMENDER KUMAR Vs. STATE OF HIMACHAL PRADESH	August 19, 2020
DHARMENDER KUMAR Vs. STATE OF H.P.	July 22, 2020
DHEERAJ KUMAR Vs. STATE OF H.P.	December 31, 2020
DHEERAJ VERMA Vs. STATE OF H.P.	July 13, 2020
DHIR SINGH Vs. STATE OF HIMACHAL PRADESH	September 4, 2020
DHIRU THAKUR Vs. HIGH COURT OF HIMACHAL PRADESH	February 25, 2020
DIGITAL VISION Vs. STATE OF HIMACHAL PRADESH	September 23, 2020
DIGITAL VISION Vs. STATE OF HIMACHAL PRADESH AND ORS.	August 14, 2020
DIGVIJAY Vs. STATE OF HIMACHAL PRADESH	June 5, 2020
DILE RAM AND ORS. Vs. KHUB RAM AND ORS.	July 20, 2020
DILIP KUMAR VERMA Vs. STATE OF H.P.	June 3, 2020
DINESH CHANDER SHARMA Vs. SURINDER KUMAR SHARMA	January 3, 2020
DINESH CHANDER SHARMA Vs. BHOOP RAM THAKUR	January 3, 2020
DINESH CHANDER SHARMA Vs. K.K. PANT	January 3, 2020
DINESH CHANDER SHARMA Vs. HARNAM SINGH	January 3, 2020
DINESH CHANDER SHARMA Vs. NIRMALA DEVI	January 3, 2020
DINESH CHANDER SHARMA Vs. STATE OF H.P.	January 3, 2020
DINESH JAMWAL AND ANR Vs. STATE OF H. P.	November 27, 2020
DINESH KUMAR @ BILLA Vs. STATE OF HIMACHAL PRADESH	July 6, 2020
DINESH KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS	March 4, 2020
DIPANSHU GAGAT Vs. STATE OF HIMACHAL PRADESH	May 5, 2020
DIPESH CHAUHAN Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
DIRECTOR GENERAL OF WORKS, CPWD Vs. ABHI RAM	November 12, 2020
DISHANT KUMAR Vs. STATE OF H. P.	October 16, 2020
DIWAKAR. Vs. STATE OF HIMACHAL PRADESH.	February 26, 2020
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH	March 3, 2020
DR Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. JOGINER SINGH	December 28, 2020
DUNI CHAND Vs. SHYAM LAL	March 11, 2020
DUNI CHAND Vs. STATE OF H P	September 15, 2020
DURGA DASS Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
DURGA RAM Vs. BOHRA RAM	January 7, 2020
EGRAJ CHETRY Vs. STATE OF H.P.	April 23, 2020
EXECUTIVE DIRECTOR (PERS), HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD Vs. KUNDLAS LOH UDYOG	November 3, 2020
FEEMO DEEN Vs. STATE OF HIMACHAL PRADESH	July 20, 2020
FREED Vs. STATE OF H.P.	July 6, 2020
G.S.GULERIA Vs. STATE OF H.P.	July 17, 2020
GAMA RAM Vs. TARA DUTT	November 25, 2020
GANESH KUMAR Vs. STATE OF H. P.	December 8, 2020
GAURAV AND ANR. Vs. STATE OF HP	February 25, 2020
GAURAV MAHAJAN Vs. UNION OF INDIA	January 6, 2020
GAURAV THAKUR Vs. STATE OF HIMACHAL PRADESH	August 25, 2020
GENERAL MANAGER Vs. TEJ SINGH	September 17, 2020
GENERAL MANAGER NORTHERN RAILWAY Vs. MELA RAM	June 10, 2020
GENERAL MANAGER, RANJIT SAGAR Vs. MOHINDER KUMAR	June 5, 2020
GIAN CHAND THAKUR Vs. STATE OF H.P.	June 26, 2020
GIAN PRAKASH Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
GIRDHARI LAL Vs. STATE OF HIMACHAL PRADESH	October 6, 2020
GIRIDHAR Vs. STATE OF HIMACHAL PRADESH	August 5, 2020
GM POWERTECH Vs. STATE OF H. P.	December 7, 2020
GORKHU RAM Vs. STATE OF HIMACHAL PRADESH	September 4, 2020
GRAM PANCHAYAT, TARUAN Vs. STATE OF H.P.	September 15, 2020
GUDDU RAM Vs. STATE OF H. P.	November 4, 2020
GULZAR SINGH Vs. BHAJAN SINGH	January 1, 2020
GUNJAN AHUJA Vs. STATE OF HIMACHAL PRADESH	July 10, 2020
GURDEV SINGH Vs. H.P. GRAMIN BANK	January 4, 2020
GURDEV SINGH Vs. STATE OF HIMACHAL PRADESH	October 12, 2020
GURJEET SINGH Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
GURMEET SINGH Vs. STATE OF HIMACHAL PRADESH	February 28, 2020
GURMESHI Vs. STATE OF HIMACHAL PRADESH	June 10, 2020
GURNAM SINGH @ GANJA Vs. STATE OF H P	August 24, 2020
GURSHARN SINGH Vs. STATE OF HIMACHAL PRADESH	October 8, 2020
GURU DUTT Vs. STATE OF HIMACHAL PRADESH	November 2, 2020
H.P.BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY Vs. LALIT KUMAR	September 16, 2020
HAMCO INDUSTRIES PRIVATE LIMITED Vs. THE KANGRA CENTRAL COOPERATIVE BANK LTD. AND ORS.	August 18, 2020
HANS RAJ Vs. UNION OF INDIA	January 9, 2020
HARBANS SINGH Vs. KUNDAN LAL	March 2, 2020
HARDEEP KAUR Vs. AJIT LAJWANTI GUJRAL TRUST	February 25, 2020
HARI DUTT Vs. STATE OF H. P.	October 16, 2020
HARI PRAKASH Vs. STATE OF HIMACHAL PRADESH	November 6, 2020
HARI RAM Vs. STATE OF HIMACHAL PRADESH	January 9, 2020
HARI RAM Vs. KARAM SINGH	January 3, 2020
HARI SINGH ALIAS KAKU Vs. STATE OF HIMACHAL PRADESH	May 22, 2020
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH	January 2, 2020
HARSH ANAND Vs. STATE OF HIMACHAL PRADESH	August 4, 2020
HARSHIT BANSAL Vs. STATE OF HIMAHCAL PRADESH	November 23, 2020
HARYANA PRADESH CONGRESS COMMITTEE Vs. FIRST NEWSMEDIA PRIVATE LTD.	January 10, 2020
HASAN DEEN Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
HEM RAJ Vs. STATE OF HP	January 1, 2020
HEM RAJ Vs. STATE OF H. P.	November 9, 2020
HEM RAJ Vs. STATE OF HIMACHAL PRADESH	November 26, 2020
HEM SINGH Vs. STATE OF H.P.	January 7, 2020
HEMANT KUMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
HEMAWATI Vs. STATE OF HIMACHAL PRADESH	July 14, 2020
HIGH COURT OF HIMACHAL PRADESH Vs. SHEELA DEVI	February 28, 2020
HIMACHAL PRADESH POWER CORPORATION LTD Vs. SAT DEV SINGH	January 2, 2020
HIMACHAL PRADESH POWER CORPORATION LTD & ANOTHER Vs. INDIRA & OTHERS	September 16, 2020
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. VALECHA ENGINEERING LIMITED	October 12, 2020
HIMACHAL TECHNO ENGINEERS Vs. STATE OF HIMACHAL PRADESH	August 26, 2020
HIMALAYA PACK & PRINT Vs. PUNJAB & SIND BANK	March 20, 2020
HIMANI VERMA Vs. HIMACHAL PRADESH UNIVERSITY	October 6, 2020
HIMANSHI GARG Vs. HIMACHAL PRADESH UNIVERSITY	January 1, 2020
HITESH GANDHI Vs. CENTRAL BUREAU OF INVESTIGATION	September 24, 2020
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. NETAR SINGH	October 12, 2020
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. ANIL KUMAR	October 12, 2020
IMRAN SHEIKH Vs. STATE OF H. P.	September 24, 2020
IN RE: HIM ISPAT LTD. Vs. IN RE: HIM ISPAT LTD.	March 6, 2020
INDEPENDENT SCHOOLS ASSOCIATION Vs. STATE OF HIMACHAL PRADESH	August 24, 2020
INDER SINGH Vs. STATE OF H. P.	October 16, 2020
IQBAL SINGH Vs. KAMAL DEV	February 27, 2020
IRFAN Vs. STATE OF HIMACHAL PRADESH	January 7, 2020
ISHWAR DASS Vs. STATE OF H. P.	October 7, 2020
ISHWAR DASS SHARMA Vs. STATE OF H. P.	October 16, 2020
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH	June 26, 2020
JAGBIR SINGH Vs. RAM KISHAN	March 16, 2020
JAGDEEP RANA Vs. STATE OF HIMACHAL PRADESH	September 4, 2020
JAGDEEP SINGH Vs. PADAMDEV	October 29, 2020
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH	July 1, 2020
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH	January 10, 2020
JAGDISH CHAND Vs. STATE OF H. P.	December 15, 2020
JAGDISH CHAND AND ORS. Vs. MEHAR SINGH AND ORS.	March 2, 2020
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH	December 18, 2020
JAGDISH LAL Vs. STATE OF HIMACHAL PRADESH	April 30, 2020
JAGDISH SINGH Vs. STATE OF H. P.	October 12, 2020
JAI GOPAL LODTA Vs. STATE OF HIMACHAL PRADESH	October 7, 2020
JAI JAWALA STEELS PVT. LTD. Vs. STATE BANK OF INDIA	January 2, 2020
JAI KISSAN ENTERPRISES Vs. STATE OF H.P.	February 24, 2020
JAI RAM Vs. STATE OF HIMACHAL PRADESH	November 3, 2020
JAI SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.	November 19, 2020
JAI SINGH VERMA Vs. STATE OF HIMACHAL PRADESH	June 16, 2020
JARNAIL SINGH Vs. STATE OF H.P.	November 24, 2020
JASMER SINGH Vs. STATE OF HIMACHAL PRADESH	October 7, 2020
JAWAHAR LAL Vs. STATE OF H P & OTHERS	September 7, 2020
JAWAHAR LAL Vs. STATE OF H. P.	October 30, 2020
JEET RAM Vs. AMAR NATH	September 22, 2020
JEETO DEVI Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
JEETO DEVI Vs. STATE OF HIMACHAL PRADESH	September 21, 2020
JEEWAN KUMAR Vs. STATE OF H. P.	October 7, 2020
JIA LAL Vs. STATE OF H. P.	October 5, 2020
JITENDER GULERIA Vs. HIMACHAL PRADESH VIDHAN SABHA	January 10, 2020
JITENDER SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
JITENDER SINGH RANGTA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.	July 10, 2020
JIWAT RAM Vs. M/S BHARTI TELENET LIMITED	March 18, 2020
JOGINDER Vs. STATE OF HIMACHAL PRADESH	March 5, 2020
JOGINDER RAO Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
JOGINDER SINGH Vs. SURINDER PAL	September 29, 2020
JOGINDER SINGH Vs. STATE OF H. P.	December 9, 2020
JOGINDER SINGH Vs. STATE OF H. P.	December 16, 2020
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH	August 18, 2020
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH	August 25, 2020
JOGINDER SINGH & OTHERS Vs. STATE OF H.P.	February 19, 2020
JOHN GUPTA Vs. STATE OF H.P.	July 22, 2020
JONY KUMAR ALIAS JONA Vs. STATE OF HIMACHAL PRADESH	February 18, 2020
K P NAYAR Vs. STATE OF H P	September 1, 2020
KALA SINGH Vs. STATE OF H.P.	June 2, 2020
KAMAL DEV Vs. RAVINDER KUMAR	February 17, 2020
KAMAL DEV SHARMA Vs. STATE OF HIMACHAL PRADESH	July 15, 2020
KAMAL KISHOR Vs. STATE OF H P & OTHERS	September 7, 2020
KAMAL KUMAR Vs. STATE OF H. P.	December 18, 2020
KAMAL KUMAR BHARDWAJ AND OTHERS Vs. HIMACHAL PRADESH STAFF SELECTION COMMISSION	November 2, 2020
KAMLESH CHAND Vs. STATE OF HIMACHAL PRADESH	August 28, 2020
KAMLESH CHAUDHARY Vs. STATE OF HIMACHAL PRADESH	December 30, 2020
KANSHI RAM PANCHHI Vs. AMAR CHAND	January 3, 2020
KANTA Vs. NARCOTICS CONTROL BUREAU	November 12, 2020
KANTA SHARMA Vs. RAJESH JASWAL	March 5, 2020
KANWAR SINGH SHARMA Vs. STATE OF HIMACHAL PRADESH	September 2, 2020
KAPIL Vs. STATE OF HIMACHAL PRADESH	May 4, 2020
KARAM CHAND Vs. STATE OF H. P.	December 31, 2020
KARAM CHAND Vs. BHAGAT SINGH THAKUR	November 8, 2020
KARAM DASS Vs. STATE OF HIMACHAL PRADESH	October 6, 2020
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
KARAM SINGH Vs. BOHRA RAM	January 7, 2020
KARAMVIR Vs. NARCOTIC CONTROL BUREAU CHANDIGARH	December 7, 2020
KARAN Vs. STATE OF HIMACHAL PRADESH	November 12, 2020
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH	May 4, 2020
KARTAR SINGH Vs. STATE OF H.P.	July 13, 2020
KARTAR SINGH ALIAS AJEET Vs. STATE OF HIMACHAL PRADESH	March 11, 2020
KARTIK SHARMA Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
KARUN NAGAR Vs. STATE OF HIMACHAL PRADESH	September 7, 2020
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH	October 13, 2020
KASHMIR SINGH Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION	September 17, 2020
KAUSHALYA DEVI Vs. STATE OF HIMACHAL PRADESH	July 3, 2020
KEDAR SINGH Vs. STATE OF H. P.	November 12, 2020
KEDAR SINGH NEGI Vs. H.P. HIGH COURT	January 7, 2020
KEHAR SINGH Vs. STATE OF H.P.	October 15, 2020
KEHAR SINGH KHACHI Vs. STATE OF HIMACHAL PRADESH	November 2, 2020
KESHAV RAM Vs. STATE OF H.P.	July 1, 2020
KESHAV RAM SHARMA Vs. STATE OF H.P.	March 5, 2020
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH	November 10, 2020
KEWAL RAM Vs. STATE OF HIMACHAL PRADESH	March 5, 2020
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH	December 14, 2020
KIRTI SOOD Vs. STATE OF HIMACHAL PRADESH	January 7, 2020
KISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
KISHORI LAL Vs. LAJWANTI	September 28, 2020
KRASHAN CHAND Vs. STATE OF H. P.	December 30, 2020
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH	September 16, 2020
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
KRISHNA @ KIRAN Vs. STATE OF H.P.	June 5, 2020
KRISHNA @ KIRAN Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
KRITIKA TANWAR Vs. STATE OF H P	August 31, 2020
KUBJA DEVI Vs. CHHAPE RAM	October 5, 2020
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	January 7, 2020
KULDEEP SINGH Vs. THE STATE OF HIMACHAL PRADESH	October 15, 2020
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH	October 7, 2020
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH	November 2, 2020
KULWANT SINGH Vs. STATE OF HIMACHAL PRADESH	October 13, 2020
KUMARI BEENA Vs. STATE OF H.P. AND ORS.	August 21, 2020
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH	June 4, 2020
KUSHAL CHAND Vs. STATE OF H. P.	October 16, 2020
LAJENDER SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH	July 14, 2020
LAKHWINDER SINGH Vs. STATE OF HIMACHAL PRADESH	November 11, 2020
LAL CHAND Vs. STATE OF H.P.	February 29, 2020
LALIT KAUSHAL Vs. YADVINDER KAUSHAL	June 22, 2020
LALIT SINGH Vs. STATE OF H. P.	December 30, 2020
LAND ACQUISITION COLLECTOR Vs. NAROTAM SINGH	March 5, 2020
LAND ACQUISITION COLLECTOR Vs. ISHWAR SINGH	June 8, 2020
LAYAK RAM Vs. STATE OF HIMACHAL PRADESH	June 11, 2020
LEKH RA Vs. STATE OF HIMACHAL PRADESH	August 17, 2020
LOHARI RAM Vs. STATE OF H. P.	November 10, 2020
LOKINDER DUTT SHARMA Vs. BOARD OF DIRECTORS HIMACHAL PRADESH	March 18, 2020
LOVELY Vs. STATE OF HIMACHAL PRADESH	October 7, 2020
M/S AMAR TRADERS Vs. PUNJAB NATIONAL BANK AND ORS	December 17, 2020
M/S. CCC-HIM, CONTINENTAL HOUSE Vs. SJVNL (A JOINT VENTURE OF GOVERNMENT OF INDIA & GOVERNMENT OF HIMACHAL PRADESH)	September 30, 2020
M/S. CHAMUNDA CONSTRUCTION COMPANY Vs. STATE OF HIMACHAL PRADESH	September 28, 2020
M/S. SHAKUN HOLDINGS PRIVATE LIMITED Vs. UNION OF INDIA	July 22, 2020
MAA CHAMUNDA FLOUR MILL Vs. STATE OF H.P.	February 6, 2020
MAAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.	October 8, 2020
MADAN LAL Vs. STATE OF HIMACHAL PRADESH	August 26, 2020
MADAN LAL Vs. STATE OF H. P.	November 4, 2020
MADHWA NAND SEMWAL Vs. GIRISH GUPTA	June 9, 2020
MAHARISHI MARKANDESHWAR UNIVERSITY Vs. STATE OF HIMACHAL PRADESH	May 20, 2020
MAHENDER KUMAR Vs. STATE OF HIMACHAL PRADESH	October 26, 2020
MAMTA DEVI Vs. STATE OF HIMACHAL PRADESH	October 28, 2020
MAN DASS Vs. STATE OF HIMACHAL PRADESH	September 25, 2020
MANGAL DASS Vs. STATE OF H.P.	February 13, 2020
MANISH CHAUDHARY Vs. STATE OF HIMACHAL PRADESH	August 31, 2020
MANISH KUMAR Vs. STATE OF HIMACHAL PRADESH	July 21, 2020
MANISH LAL SHRIVASTAVA Vs. STATE OF HIMACHAL PRADESH	December 1, 2020
MANISH NEGI Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
MANJEET JOSHI Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
MANJU SHARMA Vs. STATE OF H. P.	October 30, 2020
MANOHAR LAL Vs. STATE OF H.P..	January 31, 2020
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH	February 27, 2020
MANOJ KUMAR Vs. STATE OF H.P.	March 20, 2020
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH	July 1, 2020
MANOJ KUMAR Vs. STATE OF H.P.	January 31, 2020
MANOJ KUMAR @ MOJI Vs. STATE OF HIMACHAL PRADESH	June 3, 2020
MEENA NEGI Vs. STATE OF HIMACHAL PRADESH	January 4, 2020
MEENAKSHI RANA Vs. STATE OF H.P.	January 10, 2020
MEHANDI DEVI Vs. STATE OF H. P.	November 12, 2020
MEHAR CHAND BHATOYA Vs. STATE OF HIMACHAL PRADESH	January 31, 2020
MOHAMAD SALIM Vs. STATE OF HIMACHAL PRADESH	June 18, 2020
MOHAMMAD REHMAN AND ANR. Vs. STATE OF H.P. AND ANR.	March 6, 2020
MOHAN SINGH CHAUHAN Vs. H P STATE CO-OPERATIVE BANK LTD	October 12, 2020
MOHAN SINGH GULERIA Vs. STATE OF H.P.	October 8, 2020
MOHAR SINGH KHATRI Vs. MANAGING DIRECTOR, HRTC	October 30, 2020
MOHINDER BANSAL Vs. STATE OF HIMACHAL PRADESH	December 21, 2020
MOHINDER CHAND Vs. STATE OF H. P.	November 10, 2020
MOHINDER SINGH Vs. UTTAM SINGH	June 15, 2020
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH	July 15, 2020
MONIKA KOTI Vs. H P PUBLIC SERVICE COMMISSION	October 8, 2020
MONIKA NEGI Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
MUKESH KANWAR Vs. STATE OF H. P.	September 29, 2020
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
MUKESH THAKUR Vs. STATE OF HIMACHAL PRADESH	November 13, 2020
MUNISH KUMAR Vs. STATE OF H.P.	March 23, 2020
NAGINDER SINGH Vs. HARI DASS VERMA	September 25, 2020
NAMAN GARG Vs. STATE OF HIMACHAL PRADESH	April 22, 2020
NAMIT KANWAR AND ANR. Vs. STATE OF H.P. & ANR.	March 3, 2020
NANDI VERDHAN Vs. STATE OF HIMACHAL PRADESH	June 30, 2020
NARENDER KUMAR Vs. STATE OF H. P.	December 11, 2020
NARENDER KUMAR Vs. STATE OF HIMACHAL PRADESH	June 5, 2020
NARENDER NAIK Vs. STATE OF H.P.	October 15, 2020
NARENDER SINGH Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
NARENDER YADAV Vs. STATE OF HIMACHAL PRADESH	May 6, 2020
NARESH CHANDEL Vs. STATE OF HIMACHAL PRADESH	January 7, 2020
NARESH KUMAR Vs. OM PRAKASH & OTHERS	March 4, 2020
NARESH KUMAR Vs. STATE OF H P	August 21, 2020
NARESH KUMAR Vs. STATE OF H.P	June 26, 2020
NARESH THAKUR Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. STATE OF H. P.	December 8, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. NEELAM VERMA	January 9, 2020
NATIONAL INSURANCE COMPANY LTD Vs. BANTA SINGH	November 10, 2020
NAVEEN SHARMA Vs. STATE OF H.P.	December 24, 2020
NAVENDER KUMAR Vs. H.P.STATE FOREST CORPORATION	December 2, 2020
NAVJOT SINGH Vs. STATE OF HIMACHAL PRADESH	October 12, 2020
NEELAM Vs. STATE OF HIMACHAL PRADESH	July 10, 2020
NEELMANI NEGI Vs. STATE OF HIMACHAL PRADESH	July 1, 2020
NEENA DEVI Vs. STATE OF H.P. AND ORS.	March 3, 2020
NEERAJ SINGH Vs. STATE OF H.P.	March 18, 2020
NETAR SINGH Vs. STATE OF HIMACHAL PRADESH	January 1, 2020
NEW INDIA ASSURANCE CO LTD Vs. AKHILESH	September 24, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALA SHARMA	August 26, 2020
NEW VISHAL HIMACHAL GOODS PARIVAHAN SAHKARI SABHA SIMIT Vs. STATE OF H. P.	December 8, 2020
NIPUN SHARMA Vs. STATE OF H. P.	December 31, 2020
NIRAT SINGH Vs. STATE OF HIMACHAL PRADESH	February 24, 2020
NIRJAL ATTRI Vs. BRAHM DASS GAUTAM	November 6, 2020
NIRMALA DEVI Vs. STATE OF HP	March 6, 2020
NISHANT KUMAR Vs. STATE OF H.P.	November 11, 2020
NITISH PAUL SHARMA Vs. UNION OF INDIA	July 1, 2020
NNANNA EVERISTUS CHINENYE Vs. STATE OF HIMACHAL PRADESH	May 29, 2020
NOTICE IN THE ABOVE TERMS. Vs. ANANT VIR SINGH	February 20, 2020
OBI RAM Vs. STATE OF HIMACHAL PRADESH	November 12, 2020
OM PARKASH Vs. STATE OF H.P. AND ORS.	February 28, 2020
OM PARKASH Vs. STATE OF HIMACHAL PRADESH	July 10, 2020
OM PARKASH & ANOTHER Vs. STATE OF H. P.	October 7, 2020
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH	October 9, 2020
OM PRAKASH Vs. STATE OF H. P.	October 16, 2020
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH	December 14, 2020
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH	May 29, 2020
ORIENTAL INSURANCE CO. LTD. Vs. PREM KUMAR AND ORS.	September 21, 2020
ORIENTAL INSURANCE COMPANY Vs. SOMA DEVI	January 3, 2020
ORIENTAL INSURANCE COMPANY Vs. HANIFA	March 19, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA DEVI	December 28, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. CHHAJU RAM	March 11, 2020
ORIENTAL INSURANCE COMPANY LTD Vs. BASANT RAM	August 11, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. JAMNA DEVI AND ORS.	January 1, 2020
ORIENTAL INSURANCE COMPANY LTD. Vs. RITA SHARMA	January 7, 2020
P. L SHARMA Vs. STATE OF HIMACHAL PRADESH	December 28, 2020
PAMWI TISSUE LIMITED Vs. RAJ LAXMI CHEMICAL INDUSTRIES	September 17, 2020
PANCH RAM Vs. STATE OF H. P.	November 10, 2020
PANKAJ DUTTA Vs. STATE OF HIMACHAL PRADESH	January 8, 2020
PANKAJ KALTA Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	February 24, 2020
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	October 7, 2020
PANKAJ SASNI Vs. STATE OF HIMACHAL PRADESH	August 18, 2020
PANKAJ SHARMA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.	June 3, 2020
PARAS RAM ALIAS TENKU Vs. STATE OF HIMACHAL PRADESH	February 24, 2020
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
PARKASH CHAND Vs. STATE OF H.P.	November 12, 2020
PARMINDER SINGH Vs. OM PRAKASH	June 23, 2020
PARMINDER THAKUR Vs. MANAGER, H P STATE COOPERARTIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED	October 26, 2020
PARMITA DEVI Vs. STATE OF HIMACHAL PRADESH	October 26, 2020
PARMOD KUMAR Vs. STATE OF HIMACHAL PRADESH	June 5, 2020
PARSHANT SHARMA Vs. STATE OF HIMACHAL PRADESH	August 28, 2020
PARVEEN RAJTA Vs. THE STATE OF HIMACHAL PRADESH	April 24, 2020
PARVESH KUMAR Vs. HP STATE ELECTRICITY BOARD LTD	November 24, 2020
PARVIND SINGH Vs. STATE OF HIMACHAL PRADESH	November 10, 2020
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH	October 8, 2020
PAWAN KUMAR Vs. STATE OF H. P.	September 29, 2020
PAWNA KUMARI Vs. STATE OF H. P.	October 12, 2020
PEPSU ROAD TRANSPORT CORPORATION Vs. MEHAR CHAND AND ORS.	August 11, 2020
PHOOLA DEVI Vs. STATE OF HIMACHAL PRADESH	November 26, 2020
PITAMBER SHARMA Vs. STATE OF HIMACHAL PRADESH	September 1, 2020
PIYUSH MODGIL Vs. STATE OF HIMACHAL PRADESH	May 30, 2020
POOJA CHAUDHARY Vs. STATE OF HIMACHAL PRADESH	June 15, 2020
POOJA KAPIL Vs. RISHI KAPIL	July 20, 2020
POOJA SHARMA Vs. STATE OF H P	December 2, 2020
PR. COMMISSIONER OF INCOME TAX Vs. SOLAN DISTRICT TRUCK OPERATORS TRANSPORT CO-OP. SOCIETY	August 27, 2020
PR. COMMISSIONER OF INCOME TAX Vs. SOLAN DISTRICT TRUCK OPERATORS TRANSPORT CO-OP. SOCIETY	September 10, 2020
PRABHU KUMAR Vs. STATE OF H.P.	September 29, 2020
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	November 2, 2020
PRADEEP KUMAR Vs. STATE OF H.P.	June 26, 2020
PRADEEP KUMAR ATRI Vs. STATE OF HIMACHAL PRADESH	November 25, 2020
PRADEEP SHARMA Vs. STATE OF HIMACHAL PRADESH	June 12, 2020
PRADEEP SUNTA Vs. STATE OF H.P.	January 3, 2020
PRAHLAD GULERIA Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
PRAKASH CHAND Vs. STATE OF H P	August 21, 2020
PRAMOD KUMAR Vs. STATE OF HIMACHAL PRADESH	August 27, 2020
PRAMOD KUMAR ALIAS GOLU Vs. STATE OF H. P.	November 24, 2020
PRATAP SINGH KANWAR Vs. STATE OF HIMACHAL PRADESH	October 1, 2020
PRATEEK GUPTA Vs. STATE OF H. P.	September 29, 2020
PRAVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
PRAVEEN MALHOTRA Vs. STATE OF HIMACHAL PRADESH	January 30, 2020
PREETI DEVI Vs. STATE OF HIMACHAL PRADESH	October 15, 2020
PREM CHAND Vs. STATE OF HIMACHAL PRADESH	July 3, 2020
PREM LAL Vs. AMAR CHAND	June 8, 2020
PREM LAL Vs. AMAR CHAND	June 5, 2020
PREM LAL Vs. NAND LAL	October 6, 2020
PREM RAJ Vs. STATE OF H.P.	August 4, 2020
PREM ROKA Vs. STATE OF H.P.	July 20, 2020
PREM SAGAR Vs. STATE OF H.P.	September 17, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH	February 19, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH	May 30, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH	May 21, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH	February 16, 2020
PREM SINGH Vs. STATE OF HIMACHAL PRADESH	May 14, 2020
PUNIT KUMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
PURAN CHAND Vs. STATE OF HIMACHAL PRADESH	November 24, 2020
PURAN CHAND Vs. STATE OF H.P.	July 14, 2020
PURAN DUTT SHARMA Vs. STATE OF H.P. & OTHERS	March 5, 2020
PURSHOTAM RAM Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
PUSHAP RAJ Vs. STATE OF HIMACHAL PRADESH	November 10, 2020
PYARE RAM Vs. STATE OF HIMACHAL PRADESH	October 8, 2020
RADHA DEVI Vs. STATE OF HIMACHAL PRADESH	August 31, 2020
RAHUL MALIK Vs. STATE OF HIMACHAL PRADESH	October 30, 2020
RAHUL PATIAL Vs. STATE OF H.P.	November 2, 2020
RAHUL SHARMA Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
RAHUL THAKUR Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
RAHUL VERMA Vs. STATE OF HIMACHAL PRADESH	April 27, 2020
RAHUL VERMA Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION	August 24, 2020
RAHUL VERMA Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION	September 23, 2020
RAJ KUMAR Vs. STATE OF H. P.	October 8, 2020
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	December 18, 2020
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	July 17, 2020
RAJ KUMAR JASWAL Vs. STATE OF H.P.	June 26, 2020
RAJ KUMAR RANA Vs. STATE OF HIMACHAL PRADESH	June 19, 2020
RAJ MAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION	August 24, 2020
RAJ MOHHAMAD @ RAZZII Vs. STATE OF H.P.	March 13, 2020
RAJAT Vs. STATE OF HIMACHAL PRADESH	January 30, 2020
RAJEEV BHARDWAJ Vs. STATE OF H. P.	October 26, 2020
RAJEEV BHARDWAJ AND ORS. Vs. STATE OF H.P AND ORS.	March 11, 2020
RAJEEV BRAGTA Vs. STATE OF HIMACHAL PRADESH	June 24, 2020
RAJENDER PARKASH Vs. STATE OF HIMACHAL PRADESH	September 22, 2020
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH	September 14, 2020
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH	December 7, 2020
RAJESH KUMAR Vs. UNION OF INDIA	March 11, 2020
RAJESH KUMAR Vs. STATE OF H. P.	November 27, 2020
RAJESH SHARMA Vs. BOBBY RAM	January 3, 2020
RAJESH SHARMA Vs. PRAKASH CHAND	January 3, 2020
RAJESH SHARMA Vs. GOPAL SINGH	January 3, 2020
RAJESH SINGH Vs. STATE OF H. P.	September 30, 2020
RAJESHWARI DEVI Vs. STATE OF HIMACHAL PRADESH	March 5, 2020
RAJINDER Vs. STATE OF HIMACHAL PRADESH	April 24, 2020
RAJINDER KUMAR Vs. HON'BLE HIGH COURT OF HIMACHAL PRADESH	January 7, 2020
RAJIV JIWAN Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
RAJIV KUMAR Vs. STATE OF HIMACHAL PRADESH	August 26, 2020
RAJIV KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	March 3, 2020
RAJNEESH KUMAR Vs. STATE OF HIMACHAL PRADESH	June 5, 2020
RAJU TIWARI Vs. STATE OF CHHATTISGARH	May 8, 2020
RAJWANT KAUR Vs. STATE OF H.P.	January 8, 2020
RAKESH AND ORS. Vs. STATE OF HIMACHAL PRADESH	December 16, 2020
RAKESH BHARGUV Vs. STATE OF HIMACHAL PRADESH	January 30, 2020
RAKESH CHANDER KALIA Vs. STATE OF H.P.	March 6, 2020
RAKESH KUMAR Vs. STATE OF H P	August 24, 2020
RAKESH KUMAR Vs. H. P. URBAN DEVELOPMENT AUTHORITY	August 27, 2020
RAM CHAND Vs. HIMACHAL PRADESH UNIVERSITY	October 16, 2020
RAM CHAND Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
RAM DULARI Vs. RAM LAL	March 11, 2020
RAM GOPAL Vs. STATE OF HIMACHAL PRADESH	September 21, 2020
RAM HOSPITAL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	January 28, 2020
RAM KRISHAN ALIAS DEEPAK Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
RAM KRISHAN SHARMA Vs. ACCOUNTANT GENERAL (A&E) HP	January 1, 2020
RAM KUMAR Vs. ASHOK KUMAR AND ORS.	June 9, 2020
RAM LAL Vs. STATE OF HIMACHAL PRADESH	October 15, 2020
RAM PAL Vs. STATE OF HIMACHAL PRADESH	October 1, 2020
RAM SINGH Vs. STATE OF HIMACHAL PRADESH	February 20, 2020
RAM SINGH Vs. STATE OF HIMACHAL PRADESH	May 5, 2020
RAMESH CHAND ALIAS MAHESHU MAM Vs. STATE OF HIMACHAL PRADESH	September 9, 2020
RAMESH CHANDRA VERMA Vs. STATE OF HIMACHAL PRADESH	September 17, 2020
RAMESH CHAUDHARY Vs. STATE OF H. P.	October 7, 2020
RAMESH KUMAR KATARIA Vs. CSK HPKV	July 17, 2020
RAMESH SINGH Vs. STATE OF HP	September 2, 2020
RAMESHWAR LAL Vs. ACCOUNTANT GENERAL, H.P.	March 2, 2020
RANDHIR KUMAR Vs. STATE OF HIMACHAL PRADESH	July 9, 2020
RANJEET CHAUHAN Vs. RAVINDER SINGH THAKUR	January 1, 2020
RANJEET SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.	January 22, 2020
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH	July 9, 2020
RANJIT SINGH @ CHHOTU Vs. STATE OF H.P.	June 22, 2020
RANU RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD	September 24, 2020
RATI LAL Vs. STATE OF HIMACHAL PRADESH	September 4, 2020
RATTAN CHAND Vs. STATE OF H.P.	March 16, 2020
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH	November 10, 2020
RAVI DASS Vs. DIVISIONAL FOREST OFFICER	October 13, 2020
RAVI KUMAR Vs. STATE OF H. P.	December 8, 2020
RAVI KUMAR Vs. STATE OF H. P.	December 24, 2020
RAVI KUMAR Vs. STATE OF H.P.	May 6, 2020
RAVI SINGH Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	March 1, 2020
RAVINDER KUMAR ALIAS BABBU Vs. STATE OF H.P.	March 6, 2020
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH	November 24, 2020
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. STATE OF H.P.	February 29, 2020
REEMA Vs. STATE OF H.P.	July 9, 2020
REENA Vs. STATE OF HIMACHAL PRADESH	October 8, 2020
REENA VERMA Vs. STATE OF H.P.	June 26, 2020
REETA Vs. STATE OF H.P	November 26, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. USHA KUMARI AND ORS.	December 23, 2020
RESIDENTS OF HARIJAN BASTI Vs. STATE OF H. P.	December 24, 2020
RISHMA DEVI Vs. STATE OF HIMACHAL PRADESH	August 31, 2020
RITESH Vs. STATE OF HIMACHAL PRADESH	May 27, 2020
ROBIN KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.	August 14, 2020
ROBIN SINGH MEHTA Vs. STATE OF H. P.	November 12, 2020
ROHIT Vs. THE STATE OF HIMACHAL PRADESH	March 12, 2020
ROHIT @ KURI Vs. STATE OF HIMACHAL PRADESH	August 28, 2020
ROHIT JASWAL Vs. KANGRA CENTRAL CO-OPERATIVE BANK LIMITED AMB	August 21, 2020
ROHIT KUMAR Vs. STATE OF HIMACHAL PRADESH	January 9, 2020
ROHIT KUMAR RANA Vs. STATE OF HIMACHAL PRADESH	September 4, 2020
ROHIT SHARMA Vs. STATE OF HIMACHAL PRADESH	November 11, 2020
ROJI Vs. STATE OF HIMACHAL PRADESH	July 22, 2020
ROOP SINGH Vs. STATE OF HIMACHAL PRADESH	November 2, 2020
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH	September 23, 2020
ROZY @ SEEMA Vs. STATE OF HIMACHAL PRADESH	March 23, 2020
RUKMANI DEVI (SINCE DECEASED) Vs. PREM LATA	January 1, 2020
SACHIN ARORA Vs. STATE OF HIMACHAL PRADESH	March 3, 2020
SACHIN CHANDEL Vs. STATE OF HIMACHAL PRADESH	January 1, 2020
SACHIN SHARMA Vs. PALVI SHARMA	October 26, 2020
SAJID Vs. STATE OF HIMACHAL PRADESH	June 29, 2020
SALMA Vs. STATE OF H.P.	July 17, 2020
SAMPOORAN LAYER FARMING PVT LTD Vs. INDIAN OVERSEAS BANK	February 29, 2020
SAMRIDHI BEDI Vs. STATE OF HIMACHAL PRADESH	September 18, 2020
SANDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	June 9, 2020
SANDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	July 15, 2020
SANDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH	February 7, 2020
SANDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH	August 21, 2020
SANJAY KUMAR Vs. STATE OF H P	September 2, 2020
SANJAY KUMAR Vs. STATE OF H. P.	September 24, 2020
SANJAY KUMAR Vs. NEEL CHAND	December 22, 2020
SANJAY KUMAR Vs. SHAKTI SINGH	November 9, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	November 27, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	December 24, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	December 30, 2020
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	July 10, 2020
SANJAY VERMA Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH	June 3, 2020
SANJEEV KUMAR Vs. COLLECTOR, LAND ACQUISITION	March 11, 2020
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH	March 5, 2020
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH	December 23, 2020
SANJEEV SOOD Vs. STATE OF HIMACHAL PRADESH	December 22, 2020
SANJIV KUMAR Vs. STATE OF HIMACHAL PRADESH	January 4, 2020
SANJIV KUMAR Vs. STATE OF H.P. & ANR.	March 3, 2020
SANTOSH KUMAR Vs. STATE OF HIMACHAL PRADESH	December 4, 2020
SANYOG TEMTA Vs. STATE OF HIMACHAL PRADESH	February 28, 2020
SARAVJEET RAM Vs. STATE OF HIMACHAL PRADESH	September 30, 2020
SARAVJEET RAM @ SARKU Vs. STATE OF HIMACHAL PRADESH	February 18, 2020
SARITA SHARMA Vs. STATE OF H.P.	February 25, 2020
SAROJ KUMARI Vs. STATE OF HIMACHAL PRADESH	May 20, 2020
SAT PAL Vs. STATE OF HIMACHAL PRADESH	September 1, 2020
SATINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	August 4, 2020
SATINDER SINGH Vs. STATE OF H. P.	October 30, 2020
SATISH KANWAR Vs. STATE OF H P	August 27, 2020
SATISH KUMAR Vs. RAHUL KUMAR	March 3, 2020
SATISH KUMAR Vs. UNION OF INDIA	February 24, 2020
SATISH KUMAR SHARMA Vs. STATE OF H.P.	July 15, 2020
SATISH SINGH Vs. STATE OF HIMACHAL PRADESH	June 29, 2020
SATNAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.	September 18, 2020
SATTAR DIN Vs. RASHID MOHAMMAD	January 17, 2020
SATYA DEVI Vs. STATE OF H.P.	March 19, 2020
SATYA DEVI Vs. STATE OF H. P.	October 16, 2020
SATYA PARKASH Vs. STATE OF H. P.	September 7, 2020
SATYANAND Vs. D.P. BENGALIA	June 22, 2020
SATYAWAN MEHTA Vs. STATE OF HIMACHAL PRADESH	October 28, 2020
SAURAV SHARMA Vs. STATE OF H.P.	March 18, 2020
SAVITA Vs. STATE OF H P & OTHERS	September 14, 2020
SAVITA SHARMA Vs. STATE OF HIMACHAL PRADESH	July 15, 2020
SAVITRI DEVI Vs. STATE OF HIMACHAL PRADESH	January 31, 2020
SES RAM AND ORS. Vs. STATE OF H.P. AND ORS.	July 31, 2020
SHABIR KHAN Vs. STATE OF H.P.	January 6, 2020
SHAKUN HOLDINGS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.	July 22, 2020
SHAKUNTLA SONI Vs. STATE OF HIMACHAL PRADESH	September 4, 2020
SHAM SHARMA Vs. STATE OF HIMACHAL PRADESH	September 3, 2020
SHAMBU RAM Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
SHANKAR Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
SHANTA DEVI Vs. KAUSHALYA DEVI	October 1, 2020
SHANTA KUMAR Vs. STATE OF H. P.	October 16, 2020
SHARIF MOHAMMAD Vs. STATE OF H. P.	November 10, 2020
SHASHI BHUSHAN Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
SHASHI KUMAR Vs. STATE OF HIMACHAL PRADESH	January 24, 2020
SHEELA DEVI Vs. STATE OF HIMACHAL PRADESH	February 19, 2020
SHEELA SURYAVANSHI Vs. STATE OF H P	August 26, 2020
SHEETAL Vs. STATE OF HIMACHAL PRADESH	October 16, 2020
SHIKHIL KATOCH Vs. STATE OF HIMACHAL PRADESH	November 23, 2020
SHIV DEI Vs. STATE OF HIMACHAL PRADESH	March 17, 2020
SHIV KUMAR & OTHERS Vs. STATE OF H.P.	January 31, 2020
SHIV RAM Vs. STATE OF HIMACHAL PRADESH	July 3, 2020
SHIV RAM Vs. STATE OF HIMACHAL PRADESH	June 18, 2020
SHIVAM KHANDUJA Vs. STATE OF HIMACHAL PRADESH	May 30, 2020
SHIVESH DUTT Vs. STATE OF H.P.	March 13, 2020
SHOBHAN CHOUDHARY Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS.	August 14, 2020
SHOKAT ALI Vs. STATE OF HIMACHAL PRADESH	August 31, 2020
SHRI KARAN Vs. STATE OF HIMACHAL PRADESH	November 12, 2020
SHRI RAM TRANSPORT FINANCE COMPANY LTD Vs. MANJU DEVI	February 24, 2020
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DEEP KUMAR	October 15, 2020
SHUBHAM BITALU Vs. STATE OF HIMACHAL PRADESH	February 28, 2020
SHUBHAM PARMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
SHUBHAM THAKUR Vs. STATE OF HIMACHAL PRADESH	October 14, 2020
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH	July 16, 2020
SHYAM SINGH Vs. JOGINDER SINGH	January 1, 2020
SI/CTS BRIJ BHUSHAN Vs. STATE OF H. P.	November 2, 2020
SIDHARTHY Vs. STATE OF H P & OTHERS	September 15, 2020
SMT ONKAAR DEVI Vs. STATE OF HIMACHAL PRADESH	October 9, 2020
SMT REKHA KUMARI SHARMA Vs. PRINCIPAL SECRETARY (INDUSTRIES) TO THE GOVERNMENT OF HIMACHAL PRADESH	September 22, 2020
SMT SAVITA Vs. STATE OF H.P.	October 12, 2020
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
SOHAN LAL GUPTA & ANOTHER Vs. STATE OF HIMACHAL PRADESH	October 9, 2020
SOHIB KHAN Vs. STATE OF H.P.	March 5, 2020
SOLAN DISTRICT CO-OPERATIVE (MARKETING & CONSUMER) FEDERATION Vs. RAM LAL	July 31, 2020
SOM NATH Vs. KAPIL SHANKAR	July 1, 2020
SONAM BODH Vs. STATE OF H. P.	December 16, 2020
SONU Vs. STATE OF H.P.	February 26, 2020
SONU Vs. STATE OF HIMACHAL PRADESH	June 10, 2020
SONU KUMAR Vs. STATE OF HIMACHAL PRADESH	July 15, 2020
SOOSHRUT THAKUR Vs. STATE OF HIMACHAL PRADESH	May 20, 2020
STATE BANK OF INDIA Vs. PRESIDING OFFICER	November 27, 2020
STATE OF H P Vs. SUNDER RAM	September 7, 2020
STATE OF H P Vs. RATTANI @ RAJNI	August 31, 2020
STATE OF H P Vs. AJESH KUMAR	September 17, 2020
STATE OF H P Vs. SANJEEV MAHAJAN	September 30, 2020
STATE OF H P Vs. BRIJ PAL SINGH	September 30, 2020
STATE OF H P Vs. KARNAIL SINGH	October 7, 2020
STATE OF H. P. Vs. DEEP CHAND	September 1, 2020
STATE OF H. P. Vs. MANDEEP KUMAR	October 30, 2020
STATE OF H. P. Vs. SURESH KUMAR	November 4, 2020
STATE OF H.P. Vs. SAWARN DASS	January 1, 2020
STATE OF H.P. Vs. HIMLAN REAL ESTATES PVT. LI]MITED	February 25, 2020
STATE OF H.P. Vs. GHANSHYAM TAGORE	March 12, 2020
STATE OF H.P. Vs. KULBHUSHAN	March 11, 2020
STATE OF H.P. Vs. MOHAMMAD YASEEN @ SONU PATHAN	March 20, 2020
STATE OF H.P. Vs. JAGDEV KATOCH	January 7, 2020
STATE OF H.P. Vs. DINA NATH	June 11, 2020
STATE OF H.P. Vs. RAM KUMAR	March 20, 2020
STATE OF H.P. AND ORS. Vs. KAPIL KUMAR	January 9, 2020
STATE OF HIMACHAL PRADESH Vs. RAVI KUMAR	March 23, 2020
STATE OF HIMACHAL PRADESH Vs. BHAG SINGH	March 11, 2020
STATE OF HIMACHAL PRADESH Vs. ARVIND KUMAR	October 30, 2020
STATE OF HIMACHAL PRADESH Vs. VIPAN KUMAR	January 3, 2020
STATE OF HIMACHAL PRADESH Vs. NIRMALA DEVI	January 3, 2020
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH	September 15, 2020
STATE OF HIMACHAL PRADESH Vs. SUNITA PANDEY	October 13, 2020
STATE OF HIMACHAL PRADESH AND ORS. Vs. SUMAN SHARMA AND ORS.	September 22, 2020
SUBHADRA DEVI Vs. STATE OF HIMACHAL PRADESH	February 27, 2020
SUBHASH Vs. STATE OF HIMACHAL PRADESH	July 17, 2020
SUBHASH CHAND Vs. STATE OF H.P.	January 3, 2020
SUBHASH SINGH Vs. STATE OF H. P.	November 4, 2020
SUDAMA NAND Vs. STATE OF H.P. AND OTHERS	March 6, 2020
SUDAMA RAM SHARMA Vs. STATE OF HIMACHAL PRADESH	April 27, 2020
SUDHA GUPTA Vs. STATE OF HIMACHAL PRADESH	January 4, 2020
SUDHANSHU KAPOOR Vs. STATE OF HIMACHAL PRADESH	July 7, 2020
SUKDEV SINGH Vs. STATE OF HIMACHAL PRADESH	May 27, 2020
SUKHVINDER SINGH Vs. STATE OF HIMACHAL PRADESH	January 4, 2020
SUMER CHANDEL Vs. STATE OF HIMACHAL PRADESH	January 30, 2020
SUMIT KUMAR ALIAS GUGLI Vs. STATE OF H.P.	March 16, 2020
SUMIT SHARMA Vs. STATE OF H. P.	November 4, 2020
SUNEEL DUTT Vs. STATE OF HIMACHAL PRADESH	July 13, 2020
SUNIDHI KAROL Vs. STATE OF H. P.	December 11, 2020
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH	January 7, 2020
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH	March 2, 2020
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH	August 31, 2020
SUNIL SHARMA Vs. STATE OF H.P.	February 25, 2020
SUNIL VERMA Vs. STATE OF H. P.	November 10, 2020
SUNITA DEVI Vs. STATE OF H.P.	March 18, 2020
SUPER POWER STEELS Vs. STATE OF H. P.	November 27, 2020
SUPERTREADS .....COMPLAINANT Vs. KIRSHAN LAL	January 7, 2020
SUPRIYA Vs. STATE OF H.P.	December 23, 2020
SURAJ BHARDWAJ Vs. STATE OF HIMACHAL PRADESH	February 12, 2020
SURAJ RANA Vs. STATE OF HIMACHAL PRADESH	November 26, 2020
SURAJ SINGH Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
SURAT SINGH Vs. STATE OF HIMACHAL PRADESH	September 24, 2020
SUREKHA Vs. MUNICIPAL CORPORATION, SHIMLA	April 27, 2020
SUREKHA AND ORS. Vs. SUDAMA RAM AND ORS.	April 27, 2020
SURESH CHAND AND ORS. Vs. STATE OF H.P. AND ORS.	August 31, 2020
SURESH KUMAR Vs. POOJA	September 9, 2020
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	September 7, 2020
SURINDER KUMAR Vs. SHAM SUNDER	December 3, 2020
SURINDER KUMAR Vs. NISHANT ARORA AND ORS.	January 8, 2020
SURINDER KUMAR Vs. SHANTI DEVI	January 10, 2020
SURINDER SINGH Vs. STATE OF H.P.	January 1, 2020
SURJEET SINGH Vs. BABITA DEVI	January 9, 2020
SUSHIL KUMAR Vs. STATE OF H.P. AND OTHERS	March 6, 2020
SUSHIL KUMAR Vs. STATE OF H. P.	October 12, 2020
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH	December 22, 2020
SWAMI RAJ Vs. STATE OF H P & OTHERS	September 7, 2020
SWARAN SINGH Vs. ARJUN SINGH	January 7, 2020
TABASSUM ANSARI Vs. STATE OF H.P. AND ORS.	October 14, 2020
TAMANA BEDI Vs. STATE OF HIMACHAL PRADESH	August 21, 2020
TARA CHAND Vs. STATE OF HIMACHAL PRADESH	March 4, 2020
TARA CHAND Vs. STATE OF HIMACHAL PRADESH	September 23, 2020
TARUN CHUGH Vs. STATE OF H.P. AND ANOTHER	March 5, 2020
TARUN KUMAR Vs. STATE OF H.P.	November 26, 2020
TARUN PURI Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
TAYAG RAJ Vs. STATE OF HIMACHAL PRADESH	December 15, 2020
TEHAL SINGH @ TEK SINGH Vs. STATE OF HIMACHAL PRADESH	September 18, 2020
TEJ SINGH @ TEJA Vs. STATE OF HIMACHAL PRADESH	May 4, 2020
TEJESVITA CHANDEL Vs. VINOD KUMARI CHANDEL	December 31, 2020
TEJPAL BANGA Vs. STATE OF H.P.	March 6, 2020
TEK SINGH RAGHAV Vs. STATE OF HIMACHAL PRADESH	October 9, 2020
TENZIN TSOGYAM Vs. STATE OF HIMACHAL PRADESH	May 15, 2020
THEOPHILUS NDUBULSI NWOSU Vs. STATE OF HIMACHAL PRADESH	June 24, 2020
TILAK CHAND Vs. STATE OF H.P.	February 27, 2020
TWINKLE PUNDIR Vs. STATE OF H. P.	October 6, 2020
UDAY BHANU RANA Vs. STATE OF HIMACHAL PRADESH	September 14, 2020
UDAY RAM Vs. STATE OF HIMACHAL PRADESH	November 13, 2020
UDHAM LAL Vs. STATE OF HIMACHAL PRADESH	October 15, 2020
UMA CHAND AND ANOTHER Vs. ROSHAN LAL	March 2, 2020
UMA KANWAR Vs. STATE OF H.P.	September 29, 2020
UMESH KUMAR Vs. STATE OF HIMACHAL PRADESH	November 2, 2020
UNION OF INDIA Vs. SANJAY KUMAR	December 14, 2020
UNION OF INDIA Vs. M/S CHADHA & COMPANY	July 14, 2020
UNION OF INDIA AND ORS. Vs. SAVITRI DEVI AND ORS.	March 11, 2020
UNITED INDIA INSURANCE COMPANY Vs. KALA DEVI	June 3, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAJ RANI AND ORS.	January 4, 2020
USHA DEVI Vs. STATE OF HIMACHAL PRADESH	December 31, 2020
USHA DEVI Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.	January 7, 2020
UTTAM CHAND Vs. STATE OF HIMACHAL PRADESH	March 6, 2020
UTTAM SINGH Vs. STATE OF HIMACHAL PRADESH	July 10, 2020
UTTAM SINGH & ORS Vs. STATE OF H. P.	December 18, 2020
UTTEJ RATHOUR Vs. STATE OF H. P.	September 23, 2020
VAIBHAV SHARMA Vs. STATE OF HIMACHAL PRADESH	October 13, 2020
VANDANA DEVI Vs. STATE OF HIMACHAL PRADESH	December 29, 2020
VANDANA KUMARI Vs. STATE OF H.P.	September 24, 2020
VARINDER KUMAR Vs. STATE OF H. P.	November 24, 2020
VARUN KHARI Vs. STATE OF H.P.	January 10, 2020
VED PRAKASH Vs. STATE OF HIMACHAL PRADESH	January 1, 2020
VEENA Vs. STATE OF HIMACHAL PRADESH	April 27, 2020
VEENA DEVI Vs. STATE OF HIMACHAL PRADESH	August 24, 2020
VEERTA DEVI Vs. STATE OF H. P.	December 28, 2020
VIJAY KUMAR Vs. STATE OF H. P.	December 23, 2020
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	December 8, 2020
VIJAY KUMAR Vs. STATE OF H P	September 2, 2020
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	November 25, 2020
VIJAY KUMAR KAUL Vs. H.P.STATE FOREST DEVELOPMENT CORPORATION	December 30, 2020
VIJAY KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	March 3, 2020
VIJAY KUMARI Vs. STATE OF HIMACHAL PRADESH	October 12, 2020
VIJAY SINGH Vs. AMAR JEET KUMAR SHARMA	September 14, 2020
VIJAY THAKUR Vs. STATE OF HIMACHAL PRADESH	September 1, 2020
VIKAS Vs. STATE OF HIMACHAL PRADESH	January 6, 2020
VIKAS Vs. STATE OF HIMACHAL PRADESH	December 23, 2020
VIKAS BHURIA Vs. KANCHAN KUMARI	January 7, 2020
VIKAS SAKLANI Vs. STATE OF H.P.	January 7, 2020
VIKAS SHARMA Vs. VISHANT BALI	December 8, 2020
VIKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	December 14, 2020
VIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH	June 12, 2020
VIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH	January 2, 2020
VIKRAM SINGH Vs. VINOD KUMAR	September 29, 2020
VIMAL KALRA Vs. STATE OF HIMACHAL PRADESH	January 1, 2020
VINOD KUMAR Vs. STATE OF H. P.	October 16, 2020
VINOD KUMAR Vs. ASHISH SOOD	February 28, 2020
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH	September 16, 2020
VINOD KUMAR Vs. STATE OF H.P.	May 6, 2020
VINOD MITTAL Vs. STATE OF H.P.	June 23, 2020
VIPIN KUMAR GULERIA Vs. STATE OF H.P.	January 8, 2020
VIRENDER KUMAR Vs. STATE OF H.P	November 27, 2020
VIRENDER SINGH Vs. DIRECTOR OF ELEMENTARY EDUCATION	August 26, 2020
VIRENDER SINGH THAKUR Vs. STATE OF H. P.	October 1, 2020
VISHAL DHIMAN Vs. STATE OF HIMACHAL PRADESH	February 17, 2020
VISHNU Vs. STATE OF H. P.	November 4, 2020
VISHNU PRAKASH R PUNGLIA LTD. Vs. STATE OF HIMACHAL PRADESH	June 5, 2020
VISHWAJEET Vs. STATE OF HIMACHAL PRADESH AND ORS.	August 18, 2020
VIVEK PAUL Vs. ANUPAMA	October 5, 2020
WASU DHIR Vs. STATE OF HIMACHAL PRADESH	January 3, 2020
YADAV SINGH Vs. H P STATE ELECTRICITY BOARD LTD	October 7, 2020
YASHPAL Vs. STATE OF HIMACHAL PRADESH	August 27, 2020
YASHPAL SINGH Vs. STATE OF HIMACHAL PRADESH	October 12, 2020
YUSUF KHAN Vs. STATE OF HIMACHAL PRADESH	June 18, 2020
YUVRAJ Vs. STATE OF HIMACHAL PRADESH	October 8, 2020
ZOOLOGICAL SURVEY OF INDIA Vs. KULDEEP CHAND SOOD	May 29, 2020

Year 2020 of HIGH COURT OF HIMACHAL PRADESH

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