ATUL GUPTA Vs. PARSHOTAMI DEVI
|
July 4, 2018 |
BAL KRISHAN RAWAT Vs. PYARE LAL NEPTA
|
January 11, 2018 |
CHHERING DORJE (DECEASED) THROUGH LRS SMT. PADMA DEVI Vs. DAWA GIALCHHAN
|
July 16, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
August 14, 2018 |
DEEP CHAND ANAND Vs. PRINCIPAL SECRETARY (REVENUE) TO THE GOVERNMENT OF H.P.
|
June 26, 2018 |
JAGJIT SINGH Vs. GURDEV SINGH
|
April 4, 2018 |
LIAQUAT ALI KHAN Vs. PIYARE LAL SUD
|
November 5, 2018 |
MAMTA DEVI Vs. KAMAL KUMAR
|
July 9, 2018 |
MANASI SAHAY THAKUR Vs. MADAN LAL SHARMA
|
November 19, 2018 |
MANSA DEVI Vs. KRISHAN PAL SOOD
|
July 26, 2018 |
PANCH RAM Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2018 |
PANKAJ KUMAR Vs. RAJMOHINI SOOD
|
September 7, 2018 |
PARAMJEET KAUR Vs. M/S. ACC LIMITED
|
July 20, 2018 |
PRITPAL SINGH Vs. M/S SINGLA MEDICAL AGENCIES
|
April 3, 2018 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. TOTA DEVI
|
May 21, 2018 |
ROSHNI DEVI Vs. DHRUV CHAND KATOCH (DEAD)
|
August 6, 2018 |
S.K. SOOD Vs. INDIAN INSTITUTE OF ADVANCED STUDY
|
September 28, 2018 |
SH. KITISH KUMAR Vs. PROCTERGAMBLE HOME PRODUCTS PVT. LTD.
|
July 6, 2018 |
SHRI CHIPLU RAM Vs. STATE OF H.P.
|
March 8, 2018 |
SITA RAM Vs. K.P. SOOD
|
July 26, 2018 |
SMT. SANTOSH DEVI Vs. SH. HARI SINGH
|
September 7, 2018 |
STATE OF H.P. Vs. SHRI ARJUN SINGH
|
August 21, 2018 |
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 14, 2018 |
VIRENDER KUMAR Vs. RAJESH KUMAR
|
July 27, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
March 13, 2018 |
THE NEW INDIA ASSURANCE COMPANY Vs. KAMLA DEVI
|
March 14, 2018 |
A D HYDRO POWER LTD Vs. JUGLU RAM
|
December 3, 2018 |
A-1 CITY WALK PRIVATE LIMITED Vs. KANGRA CENTRAL COOPERATIVE BANK LTD & ANOTHER
|
October 30, 2018 |
AAKARSHAN KAPOOR Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2018 |
ABDUL GAFFAR WANI Vs. HPSEB AND ANOTHER
|
September 12, 2018 |
ABDUL REHMAN Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2018 |
ABHIJEET TRIPATHI Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2018 |
ABHINANDAN JAMWAL Vs. STATE OF H P & OTHERS
|
March 20, 2018 |
ABHINAY SINGH CHANDAN Vs. STATE OF HIMACHAL PRADESH
|
April 17, 2018 |
ABISHEK THAKUR Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2018 |
ACC LIMITED Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 19, 2018 |
ACHHAR SINGH @ AMIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 12, 2018 |
AD GLOBAL Vs. ASHOK TIWARI
|
January 8, 2018 |
ADARSH FOOD PRODUCTS (P) LTD. Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
May 3, 2018 |
AGYA RAM (SINCE DECEASED) THROUGH HIS L.R. SH. GANESH DUTT Vs. YOGI SURAJ NATH
|
June 20, 2018 |
AJAY CHAUHAN Vs. SHUSHIL GHALTA & ANOTHER
|
April 23, 2018 |
AJAY DALMIA AND ORS Vs. MAYANK AND ORS
|
November 27, 2018 |
AJAY KAPUR Vs. STATE OF H P
|
April 26, 2018 |
AJAY KAUNDAL Vs. SANTOSH KUMAR
|
July 16, 2018 |
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2018 |
AJAY KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD (BBMB) AND OTHERS
|
April 18, 2018 |
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 17, 2018 |
AJAY KUMAR ALIAS AJJU Vs. STATE OF HIMACHAL PRADESH
|
October 31, 2018 |
AJAY KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 20, 2018 |
AJAY KUTHIALA Vs. MARIA ENTERPRISES AND ANOTHER
|
April 16, 2018 |
AJAY RATHORE Vs. CHAIRMAN HIMACHAL PRADESH STATE AGRICULTURAL MARKETING BOARD AND OTHERS
|
April 10, 2018 |
AJAY SHARMA Vs. ASSISTANT COLLECTOR 1ST GRADE, GHANARI
|
March 16, 2018 |
AKHILESH TRIPATHI Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2018 |
AKSHAY DOEGAR Vs. KANWAR VIJAY SINGH
|
May 31, 2018 |
AKSHAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 21, 2018 |
AKSHIT KUMAR & OTHERS Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
January 12, 2018 |
ALPAR APPLIANCES Vs. LEELA DUTT
|
May 31, 2018 |
AMAN DEEP PATHANIA Vs. HONBLE HIMACHAL PRADESH HIGH COURT AND OTHERS
|
November 2, 2018 |
AMAN SHARMA Vs. UNION OF INDIA AND ANOTHER
|
January 10, 2018 |
AMANDEEP Vs. STATE OF HIMACHAL PRADESH
|
February 27, 2018 |
AMAR CHAND Vs. PUNJAB STATE ELECTRICITY BOARD & ANR
|
August 1, 2018 |
AMAR CHAND AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
January 31, 2018 |
AMAR NATH Vs. CHINTA DEVI
|
December 4, 2018 |
AMAR SINGH Vs. STATE OF H P
|
September 17, 2018 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2018 |
AMAR SINGH MEHTA Vs. SUKH RAM SHARMA AND ANOTHER
|
May 4, 2018 |
AMARJEET SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 21, 2018 |
AMARJIT MALHOTRA Vs. BRIJENDER SHARMA
|
September 12, 2018 |
AMARJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 1, 2018 |
AMBUJA CEMENTS LTD Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 2, 2018 |
AMIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 16, 2018 |
AMIT MAHINDRU AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
June 21, 2018 |
AMIT NANDA Vs. STATE OF HIMACHAL PRADESH AND
|
November 22, 2018 |
AMRAWATI AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2018 |
AMRU RAM Vs. STATE OF HIMACHAL PRADESH
|
February 27, 2018 |
ANAND MOUDGIL Vs. JAGDISH CHANDAR SHARMA
|
November 19, 2018 |
ANANT RAM Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
ANANT RAM AND OTHERS Vs. PAWAN KUMAR & OTHERS
|
November 14, 2018 |
ANANT RAM SHARMA Vs. RAMESH SINGH
|
April 10, 2018 |
ANCHAL SANKHYAN AND OTHERS Vs. STATE OF H P AND ANOTHER
|
May 29, 2018 |
ANDRITZ HYDRO PVT LTD Vs. SJVN LTD THROUGH ITS GENERAL MANAGER (ECD) & ANOTHER
|
November 6, 2018 |
ANEESH KUMAR Vs. NAVITA CHAUHAN
|
December 3, 2018 |
ANGELEEN PAL AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
May 18, 2018 |
ANIL AGGARWAL Vs. HIMUDA
|
June 19, 2018 |
ANIL CHAUHAN ALIAS ANU Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
ANIL CHAUHAN AND ANOTHER Vs. STATE OF H P
|
September 17, 2018 |
ANIL HIRA Vs. PARAS RAM
|
July 5, 2018 |
ANIL KUMAR Vs. STATE OF H P
|
September 12, 2018 |
ANIL KUMAR Vs. STATE OF H P
|
May 1, 2018 |
ANIL KUMAR Vs. SHAHID KHAN FOREST CONTRACTOR
|
July 18, 2018 |
ANIL KUMAR Vs. STATE OF H P
|
May 22, 2018 |
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 16, 2018 |
ANIL KUMAR Vs. SHAMSHER SINGH
|
July 19, 2018 |
ANIL KUMAR & OTHERS Vs. Y P VERMA
|
July 6, 2018 |
ANIL KUMAR AND ANOTHER Vs. STATE OF H P AND OTHERS
|
August 8, 2018 |
ANIL KUMAR AND ANOTHER Vs. STATE OF H P
|
September 13, 2018 |
ANIL KUMAR BANSAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 9, 2018 |
ANIL KUMAR BUDHIRAJA Vs. STATE OF H P & ANOTHER
|
September 18, 2018 |
ANIL SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2018 |
ANIL SOOD Vs. RAJINDER KUMAR SOOD & ANOTHER
|
January 5, 2018 |
ANIL SOOD Vs. PAWAN SAHANI AND OTHERS
|
September 13, 2018 |
ANITA Vs. BALBIR SINGH
|
December 24, 2018 |
ANITA Vs. STATE OF HIMACHAL PRADESH & ORS
|
January 2, 2018 |
ANITA & OTHERS Vs. CHAIN SINGH (DECEASED) THROUGH LRS
|
June 11, 2018 |
ANITA BERI Vs. RAKESH MOHINDRA & OTHERS
|
August 3, 2018 |
ANITA KUMARI Vs. STATE OF H.P. & OTHERS
|
July 13, 2018 |
ANJANA GUPTA Vs. HIMACHAL PRADESH STATE AGRICULTURAL MARKETING BOAR
|
April 3, 2018 |
ANJU DEVI Vs. GOVT OF INDIA, MINISTRY OF CULTURE & ORS
|
April 12, 2018 |
ANKIT Vs. STATE OF HIMACHAL PRADESH
|
September 18, 2018 |
ANKU GAUTAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 7, 2018 |
ANKUR SHARMA & ANR Vs. STATE OF H P
|
November 27, 2018 |
ANKUR SHARMA & ANR. Vs. STATE OF H.P.
|
November 28, 2018 |
ANKUSH Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2018 |
ANKUSH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
June 27, 2018 |
ANKUSH SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 19, 2018 |
ANOOP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2018 |
ANSHUL KALIA Vs. STATE OF HIMACHAL PRADESH & ORS
|
August 13, 2018 |
ANUP RAM Vs. STATE OF HIMACHAL PRADESH
|
September 25, 2018 |
ANURAG AILAWADI AND OTHERS Vs. STATE OF H P AND ANOTHER
|
June 1, 2018 |
ANWAR HUSSAIN AND ANOTHER Vs. SHER MOHD AND OTHERS
|
September 26, 2018 |
APPLE VALLEY DEVELOPERS AND ORS Vs. COASTAL PROJECTS LTD AND ORS
|
May 14, 2018 |
ARCHANA THAKUR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 12, 2018 |
ARCHNA THAKUR Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2018 |
ARIF IQBAL Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2018 |
ARJAN SINGH Vs. S R BAWA AND OTHERS
|
January 12, 2018 |
ARPITA SINGH Vs. UNION OF INDIA & ORS
|
August 21, 2018 |
ARSHAD AHMED (SINCE DECEASED) Vs. STATE OF H P & OTHERS
|
April 18, 2018 |
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2018 |
ARUN KUMAR Vs. STATE OF H P AND ORS
|
December 7, 2018 |
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 26, 2018 |
ARUN KUMAR Vs. RAJ KUMAR AND OTHERS
|
April 16, 2018 |
ARVIND KUMAR Vs. AVINASH KUMAR & OTHERS
|
April 12, 2018 |
ASCEND WORLD WIDE SERVICES LIMITED Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION & ANR
|
June 22, 2018 |
ASHA DEVI Vs. STATE OF HP AND OTHERS
|
September 25, 2018 |
ASHA DEVI AND ANR Vs. STATE OF HIMACHAL PRADESH
|
June 12, 2018 |
ASHISH DASS GUPTA Vs. STATE OF H.P. AND OTHERS
|
March 19, 2018 |
ASHO RAM Vs. STATE OF H P & OTHERS
|
May 16, 2018 |
ASHOK CHAUHAN Vs. ENGINEER-IN-CHIEF, HPPWD & ANOTHER
|
January 10, 2018 |
ASHOK GUPTA & OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 19, 2018 |
ASHOK KUMAR Vs. STATE OF H P & OTHERS
|
November 20, 2018 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2018 |
ASHOK KUMAR Vs. FULLERTON INDIA CREDIT COMPANY LTD
|
April 23, 2018 |
ASHOK KUMAR Vs. STATE OF H.P. & OTHERS
|
July 12, 2018 |
ASHOK KUMAR ALIAS HARBANS LAL Vs. SANTOSH KUMAR SOOD AND ANOTHER
|
August 23, 2018 |
ASHOK KUMAR SHARMA AND COMPANY Vs. KAPIL ELECTRONICS AND ANOTHER
|
June 22, 2018 |
ASHOK KUMAR SOOD Vs. SARDAR DARSHAN SINGH
|
November 21, 2018 |
ASHUTOSH ATTRI Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2018 |
ASHUTOSH BHATT Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2018 |
ASHUTOSH SHARMA Vs. MANSI SAHAI AND OTHER
|
April 12, 2018 |
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2018 |
ASHWANI KUMAR Vs. UNION OF INDIA & OTHERS
|
June 29, 2018 |
ASHWANI KUMAR ALIAS FAQUIR CHAND AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2018 |
ATAM SINGH Vs. STATE OF H P
|
September 14, 2018 |
ATMA RAM Vs. CHAMAN LAL & ANOTHER
|
August 23, 2018 |
ATMA RAM Vs. ONKAR SINGH
|
November 6, 2018 |
ATMA RAM Vs. DAYA DEVI AND OTHERS
|
July 16, 2018 |
ATUL KUMAR & ANOTHER Vs. MAHAN FIRE PROTECTION
|
December 6, 2018 |
AVINASH ARORA AND ANOTHER Vs. STATE OF H P AND ANOTHER
|
December 19, 2018 |
AVINASH KUMARI Vs. STATE OF H P & ANR
|
January 11, 2018 |
AVNEET DIWEDI Vs. APEKSHA DIWEDI
|
March 8, 2018 |
AVTAR SINGH Vs. UNION OF INDIA & ANR
|
April 12, 2018 |
AVTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2018 |
AVTAR SINGH AND ANOTHER Vs. NEEL KAMAL
|
November 1, 2018 |
AYUSH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 16, 2018 |
BABITA Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2018 |
BABITA DEVI AND OTHERS Vs. STATE OF H P AND ANOTHER
|
July 6, 2018 |
BABOO RAM Vs. STATE OF H.P.
|
August 8, 2018 |
BABU RAM Vs. SANTOKH SINGH (DECEASED)
|
May 7, 2018 |
BABU RAM Vs. ACHHRU (DECEASED) THROUGH LRS KANKU DEVI & OTHERS
|
September 26, 2018 |
BADRI RAM Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2018 |
BAKSHI RAM AND OTHERS Vs. KARAM CHAND AND OTHERS
|
April 24, 2018 |
BAL KRISHAN RAWAT Vs. PYARE LAL NEPTA
|
January 11, 2018 |
BALA NAND & OTHERS Vs. SHAKUNTLA DEVI
|
January 5, 2018 |
BALA RAM (SINCE DECEASED) Vs. DASSI DEVI
|
November 20, 2018 |
BALAK RAM Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2018 |
BALAK RAM (SINCE DECEASED) Vs. DEVI SANDHYA
|
December 18, 2018 |
BALBINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 25, 2018 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH & ORS
|
October 24, 2018 |
BALBIR SINGH @ AMAN Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2018 |
BALBIR SINGH @ RINKU Vs. YASHWANT PIRTA
|
November 26, 2018 |
BALBIR SINGH AND ANR Vs. STATE OF HP AND ORS
|
June 21, 2018 |
BALBIR SINGH AND OTHER Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2018 |
BALDEV Vs. SMRITI SOOD
|
July 30, 2018 |
BALDEV AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2018 |
BALDEV DASS & ORS Vs. KRISHAN DAYAL & ORS
|
March 29, 2018 |
BALDEV SINGH Vs. STATE OF H.P.
|
November 26, 2018 |
BALDEV SINGH Vs. SHYAM LAL AND ANOTHER
|
July 19, 2018 |
BALDEV SINGH & OTHERS Vs. SANGAT SINGH & OTHERS
|
March 12, 2018 |
BALDEV SINGH RANA Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2018 |
BALI RAM Vs. HIRA SINGH
|
July 31, 2018 |
BALI RAM (DECEASED) THROUGH LRS. Vs. M/S DIGNITY MOTORS AND ANR.
|
November 26, 2018 |
BALRAJ KUMAR AND OTHERS Vs. RAMESHWAR DUTT (DECEASED)
|
July 18, 2018 |
BALRAJ SINGH Vs. BHAGAT SINGH (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES SWARAN SINGH AND OTHERS
|
November 20, 2018 |
BALWANT Vs. KULDEEP KANWAR
|
January 6, 2018 |
BALWANT THAKUR Vs. GENERAL MANAGER (TELECOM) BSNL &
|
January 3, 2018 |
BANDANA KUMARI @ POOJA Vs. STATE OF HIMACHAL PRADESH
|
August 14, 2018 |
BANDANA SOOD Vs. STATE OF H P & OTHERS
|
March 29, 2018 |
BANITA DEVI (VANITA DEVI) Vs. RAVI KUMAR
|
June 25, 2018 |
BANJARA CAMPS AND RETREATS PRIVATE LIMITED Vs. SHIV LAL AND ANOTHER
|
September 18, 2018 |
BANSI RAM Vs. STATE OF HP AND OTHERS
|
January 8, 2018 |
BARAGARH HYDRO POWER CORPORATION PVT LTD Vs. STATE OF HP AND OTHERS
|
March 12, 2018 |
BASANT RAM Vs. SANT RAM
|
June 18, 2018 |
BASANTI Vs. DHIAN SINGH AND ORS
|
January 5, 2018 |
BASSA Vs. STATE OF HIMACHAL PRADESH
|
November 30, 2018 |
BAWA PASRICHA & ORS Vs. SANJAY KUMAR & ANR
|
March 27, 2018 |
BEGAMA DEVI AND OTHERS Vs. RAMESH KUMAR AND OTHERS
|
April 3, 2018 |
BELI RAM Vs. HIGH COURT OF H P AND OTHERS
|
January 11, 2018 |
BELI RAM Vs. STATE OF HIMACHAL PRADESH
|
April 16, 2018 |
BELI RAM SHARMA Vs. HIGH COURT OF H P
|
March 1, 2018 |
BESAR SINGH & OTHERS Vs. RAMESH CHAND & ANOTHER
|
July 13, 2018 |
BESARU ALIAS BALSARU Vs. BHAGO DEVI
|
March 16, 2018 |
BESRI DEVI & ORS Vs. RAMKU & ORS
|
August 1, 2018 |
BHAG CHAND Vs. PARSHOTAM
|
October 8, 2018 |
BHAG CHAND Vs. NEELIMA JASKARAN BARAR & ORS
|
November 6, 2018 |
BHAG SINGH AND OTHER Vs. COLLECTOR LAND ACQUISITION HPPWD MANDI
|
May 18, 2018 |
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
April 7, 2018 |
BHAGAT RAM AND ANR Vs. STATE OF HIMACHAL PRADESH
|
November 13, 2018 |
BHAGWANTI Vs. SESI
|
July 17, 2018 |
BHAGWATI DEVI AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 5, 2018 |
BHAKRA BEAS MANAGEMENT BOARD Vs. AJAY KUMAR & OTHERS
|
August 1, 2018 |
BHANDARU RAM Vs. KISHAN LAL
|
March 8, 2018 |
BHANU SOOD Vs. JEETENDERA MALHOTRA AND OTHERS
|
May 1, 2018 |
BHARAT BHUSHAN Vs. RANJANA SHARMA
|
November 14, 2018 |
BHARTI KAPOOR Vs. DES RAJ
|
October 31, 2018 |
BHARTI KUTHIALA & ANOTHER Vs. VIPIN CHHIBAR
|
May 22, 2018 |
BHEEM CHAND AND ANR Vs. LEKH RAJ AND ORS
|
December 18, 2018 |
BHEEM SAIN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 27, 2018 |
BHIM DUTT Vs. STATE OF H P & OTHERS
|
April 11, 2018 |
BHIM SEN Vs. HARI CHAND SHARMA
|
July 20, 2018 |
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2018 |
BHISHAM SINGH Vs. UNION OF INDIA & OTHERS
|
December 17, 2018 |
BHOOP RAM Vs. PARMINDER SINGH
|
September 11, 2018 |
BHOOP RAM Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2018 |
BHOOP RAM & OTHERS Vs. KARAM CHAND & OTHERS
|
April 12, 2018 |
BHOOP SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2018 |
BHUMI SINGH & OTHERS Vs. PRITAM SINGH AND OTHERS
|
July 19, 2018 |
BHUPINDER KUMAR Vs. STATE OF H P
|
July 5, 2018 |
BHUPINDER SINGH Vs. GOLA DEVI & ORS
|
March 13, 2018 |
BIDHI CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2018 |
BIHARI LAL AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
July 26, 2018 |
BIMLA DEVI Vs. AMBA DUTT AND OTHERS
|
June 27, 2018 |
BIMLA DEVI Vs. GURDEV SINGH
|
March 7, 2018 |
BIMLA DEVI Vs. TIHNU DEVI
|
December 5, 2018 |
BIMLA DEVI & ORS Vs. PREM SINGH
|
August 2, 2018 |
BIMLA DEVI AND OTHERS Vs. HPSEB AND OTHERS
|
November 1, 2018 |
BIMLA DEVI AND OTHERS Vs. FINANCIAL COMMISSIONER (APPEALS) AND ANOTHER
|
August 20, 2018 |
BIMLA SHARMA Vs. STATE OF H P AND ANOTHER
|
May 17, 2018 |
BIR CHAND Vs. STATE OF H P
|
October 5, 2018 |
BIR SINGH Vs. DHARAM SINGH & OTHERS
|
May 7, 2018 |
BIR SINGH ALIAS BEERU (DECEASED) Vs. SARWAN SINGH
|
November 12, 2018 |
BIRI SINGH Vs. STATE OF H P
|
November 1, 2018 |
BISHAMBER SINGH Vs. RAJ KUMARI AND OTHERS
|
December 21, 2018 |
BISHNA (SINCE DECEASED) Vs. ATMA NAND AND OTHERS
|
December 17, 2018 |
BITTU Vs. STATE OF HIMACHAL PRADESH
|
April 16, 2018 |
BLISS CITY DEVELOPERS PVT LTD Vs. KRISHAN SINGH
|
October 31, 2018 |
BLOCK DEVELOPMENT OFFICER, PAONTA SAHIB Vs. STATE CHIEF INFORMATION COMMISSIONER & ORS.
|
June 27, 2018 |
BRAHMA NAND Vs. TEJU RAM (DECEASED) THROUGH HIS LEGAL REPRESENTATIVES SURAT RAM AND OTHERS
|
December 18, 2018 |
BRESATI DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 27, 2018 |
BRIJ KISHORE CHAUHAN Vs. STATE OF HIMACHAL PRADESH & ORS.
|
January 10, 2018 |
BRIJ LAL Vs. STATE OF H.P. & OTHERS
|
November 28, 2018 |
BRIJ LAL Vs. SANJAY KUMAR & OTHERS
|
July 4, 2018 |
BRIJ LAL & OTHERS Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2018 |
BRIJSONS HETREAT Vs. HIMACHAL PRADESH MICRO, SMALL AND MEDIUM ENTERPRISE
|
November 6, 2018 |
BUDH DEV Vs. DES RAJ
|
July 18, 2018 |
BUDH RAM Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
BUDHI SINGH Vs. KARTAR SINGH
|
November 12, 2018 |
CARZONRENT INDIA PVT LTD Vs. STATE OF H P AND ANOTHER
|
March 1, 2018 |
CHAIRMAN, SADA & ANOTHER Vs. MOHINDER PAL & OTHERS
|
March 7, 2018 |
CHAJJU RAM S/O RAMSA Vs. SHAMA RAM
|
March 13, 2018 |
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
October 8, 2018 |
CHAMAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2018 |
CHAMAN SINGH Vs. UCO BANK & OTHERS
|
June 27, 2018 |
CHAMAN SINGH AND OTHERS Vs. STATE OF H P
|
May 29, 2018 |
CHANCHAL KUMAR Vs. STATE OF H P
|
February 9, 2018 |
CHANCHAL KUMAR Vs. PREM PARKASH AND ANOTHER
|
November 29, 2018 |
CHANDER MANI Vs. CHINT RAM
|
May 15, 2018 |
CHANDER MOHAN Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2018 |
CHANDER MOHAN Vs. STATE OF HIMACHAL PRADESH
|
March 8, 2018 |
CHANDER SHEKHAR Vs. STATE OF HP AND ORS
|
March 16, 2018 |
CHANDERMANI Vs. STATE OF H P
|
May 31, 2018 |
CHANDRA SHEKHAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2018 |
CHANDRESH SHARMA Vs. STATE OF H P
|
May 24, 2018 |
CHARAN DASS & OTHERS Vs. ANIL DOGRA AND ANR
|
April 7, 2018 |
CHARAN SINGH Vs. STATE OF H P
|
May 21, 2018 |
CHARANJIV Vs. STATE OF HIMACHAL PRADESH
|
February 16, 2018 |
CHET RAM Vs. STATE OF H P
|
March 27, 2018 |
CHET RAM Vs. DEVI RAM
|
January 9, 2018 |
CHET RAM & ANOTHER Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 17, 2018 |
CHET RAM ALIAS DEEPAK Vs. STATE OF HIMACHAL PRADESH
|
August 13, 2018 |
CHET SINGH Vs. STATE OF H P
|
September 12, 2018 |
CHIEF ENGINEER, BHAKRA BEAS MANAGEMENT BOARD Vs. SOUJU RAM AND OTHERS
|
November 12, 2018 |
CHIEF MEDICAL OFFICER, KEYLONG Vs. SMT. PALZOM AND OTHERS
|
July 10, 2018 |
CHIMANU Vs. CHAMARU AND ANOTHER
|
June 15, 2018 |
CHINMAY DIXIT Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2018 |
CHINTA DEVI Vs. THE DIRECTOR OF ESTATES (REGIONS) AND ANOTHER
|
March 9, 2018 |
CHIPLU RAM AND OTHERS Vs. STATE OF H P AND OTHERS
|
March 8, 2018 |
CHUHAR SINGH Vs. RAJINDER SINGH & ORS.
|
November 15, 2018 |
CHUNI LAL Vs. DURGA DASS
|
August 1, 2018 |
CHUNI LAL SHARMA Vs. ASHOK KUMAR
|
September 20, 2018 |
COLLECTOR LAND ACQUISITION Vs. KAUSHLYA DEVI
|
August 6, 2018 |
COLLECTOR LAND ACQUISITION Vs. PUNE RAM
|
September 17, 2018 |
COLLECTOR LAND ACQUISITION AND ANOTHER Vs. KESAR SINGH (SINCE DECEASED)
|
May 30, 2018 |
COLLECTOR LAND ACQUISITION, H.P.P.W.D. AND OTHERS Vs. HARBANS SINGH AND OTHERS
|
August 8, 2018 |
COLLECTOR, LAND ACQUISITION AND ANOTHER Vs. NUP RAM AND OTHERS
|
March 5, 2018 |
COURT ON ITS MOTION Vs. H P STATE POLLUTION CONTROL BOARD & ORS
|
November 16, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
September 20, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & ORS
|
May 7, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
February 28, 2018 |
COURT ON ITS OWN MOTION Vs. DEPARTMENT OF FINANCIAL SERVICES & OTHERS
|
March 13, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 6, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
November 5, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
October 3, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 4, 2018 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA AND OTHERS
|
October 4, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HP AND OTHERS
|
June 12, 2018 |
COURT ON ITS OWN MOTION Vs. H P STATE POLLUTION CONTROL BOARD & OTHERS
|
March 6, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. &
|
January 5, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ANR.
|
January 11, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 2, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
December 24, 2018 |
COURT ON ITS OWN MOTION Vs. DIRECTOR GENERAL OF POLICE M P & OTHERS
|
May 10, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
January 3, 2018 |
COURT ON ITS OWN MOTION Vs. THE DEPUTY COMMISSIONER, SHIMLA AND ANOTHER
|
January 10, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
January 12, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
May 29, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
March 6, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
March 8, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
March 13, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
August 7, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 9, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HP AND OTHERS
|
July 26, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
July 30, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
July 19, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
August 23, 2018 |
COURT ON ITS OWN MOTION Vs. VIKAS SANORIA
|
August 24, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
March 14, 2018 |
COURT ON ITS OWN MOTION Vs. DEPUTY COMMISSIONER, SHIMLA AND OTHERS
|
March 20, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
March 21, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HP
|
July 6, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
July 16, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
July 17, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HP AND OTHERS
|
July 13, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
|
July 12, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
January 10, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
February 27, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & ORS
|
January 9, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & ORS
|
January 8, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF HP
|
March 5, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
January 4, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
March 20, 2018 |
COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY TO GOVERNMENT OF HIMACHAL PRADESH
|
March 6, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
February 26, 2018 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
May 30, 2018 |
COURT ON ITS OWN MOTION Vs. GAUTAM GROUP OF COLLEGE
|
December 12, 2018 |
D P JAGAN HARDWARE PVT LTD & ORS Vs. D P JAGAN & SONS & OTHERS
|
November 20, 2018 |
D S VERMA Vs. UCO BANK AND OTHERS
|
September 27, 2018 |
DABE RAM Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
DALBIR SINGH @ VEER SINGH GIRI Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
DALEEP SINGH KALTA Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2018 |
DALIP KUMAR LAKHANPAL Vs. D D MOUDGIL AND ANOTHER
|
May 7, 2018 |
DALIP SINGH & Vs. STATE OF H.P. AND OTHERS
|
January 11, 2018 |
DALJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2018 |
DALJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2018 |
DALJIT SINGH & ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
November 27, 2018 |
DARSHAN DEVI Vs. SOM DUTT & ORS
|
July 2, 2018 |
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2018 |
DASMI RAM Vs. TILU DEVI AND ORS
|
May 2, 2018 |
DAULAT RAM Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2018 |
DAULAT RAM ALIAS MANOJ Vs. STATE OF HIMACHAL PRADESH
|
August 10, 2018 |
DAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2018 |
DAYANAND AND OTHERS Vs. NATIONAL THERMAL POWER CORPORATION & ANOTHER
|
August 3, 2018 |
DEAN, COLLEGE OF HORTICULTURE AND FORESTRY Vs. RAJEEV KUMAR AND ANOTHER
|
November 13, 2018 |
DEEP GAUTAM Vs. STATE OF H.P. AND OTHERS
|
July 19, 2018 |
DEEP RAM Vs. SHAKUNTLA DEVI AND OTHERS
|
December 13, 2018 |
DEEP RAM & OTHERS Vs. BHAGAT RAM & OTHERS
|
April 3, 2018 |
DEEPAK KHURANA Vs. STATE OF HIMACHAL PRADESH & ORS
|
February 9, 2018 |
DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2018 |
DEEPAK RAIK Vs. MANOJ CHAUHAN
|
January 12, 2018 |
DEEPAK SINGH Vs. STATE OF H P
|
September 20, 2018 |
DEEPIKA & OTHERS Vs. UJJAGAR SINGH
|
July 19, 2018 |
DES RAJ RANA Vs. SUMER NATH
|
November 30, 2018 |
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
|
November 20, 2018 |
DESH RAJ Vs. UNION OF INDIA & ANOTHER
|
May 21, 2018 |
DESH RAJ AND OTHERS Vs. PURAN CHAND AND OTHERS
|
August 2, 2018 |
DEV KUMAR AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
August 29, 2018 |
DEV KUMAR SAINI Vs. PUNJAB AND SINDH BANK, MANDI
|
May 21, 2018 |
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
|
July 20, 2018 |
DEV RAJ & ORS Vs. STATE OF HIMACHAL PRADESH & ANR
|
June 26, 2018 |
DEVAKU Vs. RAMESH CHAND
|
August 8, 2018 |
DEVENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2018 |
DEVENDER THAKUR AND ANOTHER Vs. HARDAYAL KHIMTA
|
March 15, 2018 |
DEVI CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2018 |
DEVI DAYAL (DECEASED) THROUGH Vs. KRISHAN GOPAL
|
December 3, 2018 |
DEVI LAL Vs. STATE OF HIMACHAL PRADESH
|
May 15, 2018 |
DEVI RAM Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2018 |
DEVI SINGH Vs. KAMLA AND ORS.
|
June 19, 2018 |
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 20, 2018 |
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 17, 2018 |
DEVINDER KUMAR Vs. SHAKUNTLA DEVI
|
May 17, 2018 |
DEVINDER NEGI Vs. STATE OF HIMACHAL PRADESH
|
January 22, 2018 |
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
February 1, 2018 |
DEVINDER SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 11, 2018 |
DEVKI Vs. KAMLE RAM AND OTHERS
|
March 20, 2018 |
DEVKI NANDAN STEEL WORKS AND ORS Vs. HP STATE ELECTRICITY BOARD LTD AND ORS
|
September 4, 2018 |
DEVMANI Vs. KHEM RAJ & ORS
|
September 20, 2018 |
DEVYA DHINGRA Vs. STATE OF HIMACHAL PRADESH
|
January 22, 2018 |
DHALE RAM Vs. PUSHPA DEVI
|
March 14, 2018 |
DHANI RAM Vs. PRABHU RAM AND OTHERS
|
September 13, 2018 |
DHANPAT SETH AND OTHERS Vs. M/S NILKAMAL PLASTIC LTD.
|
June 29, 2018 |
DHARAM PAL Vs. KAILASHO DEVI & ORS
|
April 26, 2018 |
DHARAM PAL (DECEASED) THROUGH SHEELA RANI AND OTHERS Vs. SHRI YASHWANT SINGH AND ANOTHER
|
July 19, 2018 |
DHARAM PAL AND OTHERS Vs. SUKH RAM AND OTHERS
|
November 20, 2018 |
DHARAM PAL GUPTA Vs. STATE OF H.P. AND ANOTHER
|
August 14, 2018 |
DHARAM PAL SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 19, 2018 |
DHARAM SINGH Vs. PAWNA DEVI AND OTHERS
|
December 10, 2018 |
DHARAM SINGH Vs. PARMA RAM AND OTHERS
|
August 29, 2018 |
DHARAM SINGH Vs. SHRI RAM TRANSPORT FINANCE CO LTD AND ANOTHER
|
April 11, 2018 |
DHARAM SINGH CHAUDHARY AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 7, 2018 |
DHARMENDER Vs. STATE OF HIMACHAL PRADESH
|
February 16, 2018 |
DHARMI DEVI Vs. MANOHAR LAL
|
April 9, 2018 |
DHEERAJ RAM Vs. RAM SINGH
|
May 14, 2018 |
DIGVIJAY CHANDRA Vs. AMBRISH VIJAY ROHAL
|
December 7, 2018 |
DILA RAM Vs. MILKHI RAM & ANR
|
May 21, 2018 |
DILBAGH SINGH ALIAS ASHU Vs. STATE OF H P
|
July 6, 2018 |
DILDAR SINGH Vs. JAGDEV SINGH & OTHERS
|
September 28, 2018 |
DINA LAL Vs. STATE OF H.P. AND ORS.
|
January 4, 2018 |
DINA NATH Vs. JASODHARA (NOW DECEASED)
|
November 19, 2018 |
DINA NATH Vs. AMIT KUMAR & OTHERS
|
May 15, 2018 |
DINENDER MORYA Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2018 |
DINESH Vs. SUBHASH CHAND
|
September 17, 2018 |
DINESH Vs. STATE OF HIMACHAL PRADESH
|
February 9, 2018 |
DINESH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2018 |
DINESH HANDA Vs. INTER COMMUNION HOUSE DEVELOPMENT AND FINANCE CO
|
May 22, 2018 |
DINESH KUMAR Vs. RAJO AND OTHERS
|
August 16, 2018 |
DINESH RANTA & ANOTHER Vs. PUSHPA CHAUHAN & OTHERS
|
September 20, 2018 |
DIRECTOR CENTRAL SHEEP & WOOL RESEARCH INSTITUTE & ANOTHER Vs. FAGNU RAM
|
November 1, 2018 |
DIRECTOR, TECHNICAL EDUCATION AND OTHERS Vs. LEKH RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIRS
|
August 23, 2018 |
DISTRICT CRICKET ASSOCIATION, LAHAUL & SPITI Vs. STATE OF HIMACHAL PRADESH & ORS
|
June 11, 2018 |
DIVISIONAL MANAGER AND OTHERS Vs. JAI LAL AND OTHERS
|
July 11, 2018 |
DIVYA JYOTI AND ANR Vs. CHANDER PAUL
|
May 15, 2018 |
DOLE RAJ THAKUR Vs. PANKAJ PRASHAR
|
January 6, 2018 |
DOLE RAJ THAKUR Vs. JAGDISH SHISHODIA
|
January 11, 2018 |
DOLMA SHERPA Vs. STATE OF H.P. AND ANOTHER
|
July 10, 2018 |
DOT RAM Vs. KISAN CHAND
|
May 15, 2018 |
DR. AMAR SINGH SANKHYAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 27, 2018 |
DR. ARUN SHARMA Vs. STATE OF HIMACHAL PRADESH. & OTHERS
|
November 19, 2018 |
DR. ARUN SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 2, 2018 |
DR. MUHAMMED SHAFEEQ K. Vs. STATE OF H.P. AND OTHERS
|
August 20, 2018 |
DS CASA HOTEL Vs. STATE OF HP AND OTHERS
|
January 5, 2018 |
DULE RAM Vs. MAYADHAR
|
June 29, 2018 |
DUNCAN GLEN SMITH Vs. STATE OF H P
|
October 23, 2018 |
DWARKA SHARMA Vs. DEVINDER KAKKAR
|
August 23, 2018 |
EX AND NON-EX-SERVICEMEN TRUCK OPERATORS UNION Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
September 14, 2018 |
EX COMMITTEE OF BAGHAL LAND LOOSER TRANSPORT CO-OPERATIVE SOCIETY Vs. REGISTRAR CO-OPERATIVE SOCIETIES AND OTHERS
|
November 12, 2018 |
EXCISE & TAXATION COMMISSIONER Vs. SHIVALIK TYRES, KUMAR HATTI
|
October 24, 2018 |
EXCISE AND TAXATION COMMISSIONER, HIMACHAL PRADESH Vs. GANESH RICE AND GENERAL MILLS, NALAGARH, DISTRICT SOLAN, HP
|
April 16, 2018 |
EXECUTIVE DIRECTOR (PERS) Vs. VIRGO ALUMINUM LTD
|
December 3, 2018 |
EXECUTIVE ENGINEER Vs. MOHINDER SINGH
|
June 11, 2018 |
EXECUTIVE ENGINEER, HPSEBL Vs. JAGDISH CHAND
|
May 24, 2018 |
EXECUTIVE ENGINEER, HPSEBL Vs. MADAN LAL NEGI
|
June 14, 2018 |
EXECUTIVE ENGINEER, HPSEBL Vs. DEGAR SINGH
|
June 14, 2018 |
EXECUTIVE ENGINEER, HPSEBL Vs. MADAN LAL NEGI
|
June 13, 2018 |
FAISEL BABU NADUVIL PARAMBIL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
September 28, 2018 |
FRESENIUS KABI ONCOLOGY LIMITED Vs. H P STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
August 2, 2018 |
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. SHEETAL AND OTHERS
|
November 30, 2018 |
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. BHARTI AND OTHERS
|
November 30, 2018 |
FUTURE GENERALI INDIA INSURANCE COMPANY LTD Vs. POOJA SHARMA & OTHERS
|
August 8, 2018 |
G D ENGINEERING CONSTRUCTION Vs. STATE OF H P & ANOTHER
|
January 11, 2018 |
GAJJU RAM Vs. JINDU RAM (DECEASED THROUGH LRS AND OTHERS)
|
July 13, 2018 |
GANDHI RAM Vs. STATE OF H P AND OTHERS
|
May 24, 2018 |
GANESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 26, 2018 |
GANGI DEVI & OTHERS Vs. PREM SINGH & OTHERS
|
June 20, 2018 |
GANPATI ROPEWAYS PVT. LTD. AND ANOTHER Vs. STATE OF H.P. AND OTHERS
|
May 3, 2018 |
GAURAV Vs. STATE OF H P
|
December 17, 2018 |
GAURAV RANA Vs. ARTI RANA
|
November 14, 2018 |
GAURAV SHARMA Vs. STATE OF HIMACHAL PRADESH & ORS
|
September 12, 2018 |
GAURAV THAKUR Vs. PREM SINGH AND OTHERS
|
November 22, 2018 |
GAURI DUTT & ORS Vs. SEWAK RAM
|
April 18, 2018 |
GEETA BHAVAN, MANDI Vs. BALBIR SINGH & OTHERS
|
May 18, 2018 |
GEETA DEVI SINCE DECEASED) Vs. DEVI RAM & ORS
|
May 31, 2018 |
GEETANJALI GUPTA Vs. STATE OF H P
|
September 5, 2018 |
GENERAL MANAGER (TELECOM) BSNL & ANR Vs. BALWANT THAKUR
|
January 3, 2018 |
GENERAL MANAGER (TELECOM) BSNL & ANR Vs. MAHINDER SINGH
|
January 3, 2018 |
GENERAL MANAGER NORTHERN RAILWAY AND OTHERS Vs. SURINDER SINGH AND OTHERS
|
July 25, 2018 |
GENERAL MANAGER, NHPC & ANOTHER Vs. TRIPTA AND OTHERS
|
March 21, 2018 |
GENERAL MANAGER, NHPC AND ANOTHER Vs. TEK RAM AND ANOTHER
|
October 1, 2018 |
GENERAL MANAGER, NHPC AND ANOTHER Vs. RATTAN DASS AND OTHERS
|
May 8, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY Vs. SH. RAJINDER SINGH AND OTHERS
|
March 23, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY Vs. BHAGAT SINGH & OTHERS
|
May 11, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY Vs. SMT. VEENA AND OTHERS
|
June 27, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY Vs. KAMLA DEVI & OTHERS
|
November 1, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY Vs. GURDASS (SINCE DECEASED) THROUGH LRS HUKMI DEVI AND OTHERS
|
March 13, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY Vs. NANAK CHAND AND OTHERS
|
May 25, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY Vs. RAM DASS AND OTHERS
|
May 22, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY AND OTHERS Vs. SIDHU RAM AND OTHERS
|
July 26, 2018 |
GENERAL MANAGER, NORTHERN RAILWAY NEW DELHI Vs. OM PRAKASH & OTHERS
|
May 5, 2018 |
GENERAL MANAGER, NORTHERN RAILWAYS THROUGH DEPUTY CHIEF ENGINEER. Vs. VIJAY KUMAR AND OTHERS
|
July 24, 2018 |
GENERAL MANAGER, NTPC LIMITED Vs. SUKHAN DEVI & ANOTHER
|
March 6, 2018 |
GHANAIYA LAL Vs. DIWAN CHAND & ANR
|
November 20, 2018 |
GHANSHYAM Vs. STATE OF HIMACHAL PRADESH
|
April 16, 2018 |
GHANSHYAM Vs. STATE OF H.P. & ORS.
|
February 28, 2018 |
GHANSHYAM Vs. STATE OF H P & ORS
|
February 27, 2018 |
GHANSHYAM ALIAS SANJAY KUMAR Vs. STATE OF H P & ORS
|
November 26, 2018 |
GHANSHYAM AND OTHERS Vs. HETU AND OTHERS
|
August 8, 2018 |
GHANSHYAM TANWAR Vs. STATE OF HIMACHAL PRADESH
|
November 28, 2018 |
GIAN CHAND Vs. KESHAV AND OTHERS
|
August 8, 2018 |
GIAN CHAND Vs. SHEETLA DEVI
|
November 30, 2018 |
GIAN CHAND Vs. STATE OF H P & OTHERS
|
November 20, 2018 |
GIAN DASS NEGI Vs. STATE OF H P & OTHERS
|
May 30, 2018 |
GIAN SINGH Vs. STATE OF H P AND OTHERS
|
December 18, 2018 |
GIAN SINGH KANWAR Vs. STATE OF HIMACHAL PRADESH& ANOTHER
|
December 10, 2018 |
GIRISH CHAND Vs. STATE OF H.P.
|
January 11, 2018 |
GOPAL CHAND Vs. UNION OF INDIA AND OTHERS
|
June 15, 2018 |
GOPAL DASS AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
September 14, 2018 |
GOPAL SAIN Vs. BAHADUR CHAND AND ANOTHER
|
September 5, 2018 |
GOPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2018 |
GOPAL SINGH Vs. STATE OF H P & ANOTHER
|
March 9, 2018 |
GOPAL SINGH Vs. STATE OF H.P.
|
August 8, 2018 |
GOPAL SINGH @ BALDEV SINGH Vs. PARKASH CHAND
|
March 14, 2018 |
GORKHA RAM Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2018 |
GORSI CONSTRUCTION PVT LTD Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
April 6, 2018 |
GOVERDHAN CHAUHAN Vs. SUNDER LAL
|
November 30, 2018 |
GOVERDHAN SINGH Vs. ASHOK KUMAR
|
January 22, 2018 |
GOVERNMENT OF H P AND OTHERS Vs. KANSI RAM AND OTHERS
|
July 10, 2018 |
GOVIND SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2018 |
GRAM PANCHAYAT, THUNAG Vs. STATE OF H.P. &
|
January 4, 2018 |
GREENKO HIM KAILASH POWER PROJECT LTD Vs. COLLECTOR, SUB-DIVISION CHAMBA AND ANR
|
May 1, 2018 |
GUDDI DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2018 |
GUJARAT STEEL TUBES LTD. Vs. GUJARAT STEEL TUBES AND OTHERS
|
March 8, 2018 |
GULABJEET SINGH & ORS Vs. RAVEL SINGH
|
November 13, 2018 |
GULAM HASSAN HAKIM & ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2018 |
GULSHAN BEGAM Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2018 |
GULSHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 24, 2018 |
GULSHAN MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
March 17, 2018 |
GUMAN Vs. RAM CHAND & OTHERS
|
June 20, 2018 |
GUMAT RAM Vs. STATE OF H P
|
December 7, 2018 |
GUPTAN DEVI AND OTHERS Vs. NARESH KUMAR SUD
|
August 23, 2018 |
GURBAKSH SINGH AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
|
August 21, 2018 |
GURDARSHAN SINGH & ANR Vs. STATE OF H P
|
September 17, 2018 |
GURDAS Vs. HET RAM
|
April 24, 2018 |
GURJOT KAUR & ANR. Vs. DIRECTOR GENERAL EMPLOYEE STATE INSURANCE CORPORATION & ORS.
|
August 13, 2018 |
GURMINDER SINGH Vs. JASPAL SINGH AND OTHERS
|
August 10, 2018 |
GURPREET SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2018 |
GURPREET SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2018 |
GURPREET SINGH Vs. KAPIL EXPO TRADE PVT LTD
|
June 11, 2018 |
GURUDWARA BEI SEHJAL BABEHAR Vs. GURPARKASH AND OTHERS
|
July 11, 2018 |
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY (HIMUDA) &
ANOTHER Vs. SOMA DEVI AND OTHERS
|
September 28, 2018 |
H P PRIVATE B ED COLLEGES WELFARE ASSOCIATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS
|
September 14, 2018 |
H P S I D C LTD Vs. KANOL HERBALS (P) LTD & ORS
|
March 9, 2018 |
H P STATE CO-OPERATIVE BANK LTD Vs. NARESH KUMAR & OTHERS
|
May 14, 2018 |
H P STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD Vs. NAIN SUKH
|
May 3, 2018 |
H P STATE ELECTRICITY BOARD LIMITED & ANR Vs. AMIR SINGH NEGI
|
May 15, 2018 |
H.P. STATE FOREST CORPORATION Vs. SH. KAHAN SINGH (SINCE DECEASED) THROUGH HIS LEGAL HEIRS
|
March 19, 2018 |
H.P. STATE HANDLOOM AND HANDICRAFT WEAVERS APEX CO Vs. VIJAY KAMBOJ
|
July 31, 2018 |
HAMIRPUR HIRE PURCHASE PRIVATE LIMITED Vs. STATE
|
August 3, 2018 |
HANISH MOHAMMED Vs. STATE OF HIMACHAL PRADESH
|
December 17, 2018 |
HANS RAJ Vs. LD ADDITIONAL LABOUR COMMISSIONER & OTHERS
|
April 25, 2018 |
HARDAYAL SINGH Vs. RAJINDER SINGH THAKUR AND OTHERS
|
November 19, 2018 |
HARI CHAND Vs. H P STATE CO-OPERATIVE BANK LIMITED AND ANOTHER
|
September 11, 2018 |
HARI KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
January 18, 2018 |
HARI RAM Vs. STATE OF H P & OTHERS
|
April 7, 2018 |
HARI RAM & OTHERS Vs. DROPTI DEVI
|
April 25, 2018 |
HARI RAM BAHADUR Vs. STATE OF H P
|
September 20, 2018 |
HARI SINGH Vs. STATE OF HP & OTHERS
|
January 8, 2018 |
HARI SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2018 |
HARI SINGH Vs. STATE OF H.P.
|
March 17, 2018 |
HARI SINGH Vs. JAGDISH CHAND AND OTHERS
|
May 29, 2018 |
HARI SINGH VERMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 4, 2018 |
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2018 |
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2018 |
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2018 |
HARISH KUMAR Vs. SURESH CHAND & OTHERS
|
September 13, 2018 |
HARISH SHARMA AND OTHERS Vs. STATE OF H P AND OTHERS
|
August 23, 2018 |
HARNAM SINGH Vs. GIANO DEVI
|
March 21, 2018 |
HARNAM SINGH Vs. THE LAND ACQUISITION COLLECTOR KOL DAM AND ANOTHER
|
March 22, 2018 |
HARNAM SINGH & ORS Vs. GIANO DEVI & ORS
|
March 23, 2018 |
HARPREET SINGH Vs. SUBHASH CHAND
|
November 20, 2018 |
HEALTH DEPARTMENT Vs. SHOBHA THAKUR
|
June 26, 2018 |
HEM CHAND Vs. STATE OF H P AND ANOTHER
|
May 21, 2018 |
HEM CHAND AND OTHERS Vs. DHARAM PARKASH AND OTHERS
|
November 13, 2018 |
HEM LATA Vs. THE HIMACHAL CO-OPERATIVE, NON AGRICULTURE THRIFT AND CREDIT SOCIETY LTD.
|
October 24, 2018 |
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 12, 2018 |
HEM RAJ Vs. NITIN KUMAR GUPTA
|
April 9, 2018 |
HEMANT KUMAR Vs. SHER SINGH
|
September 27, 2018 |
HEMANT KUMAR Vs. MOHAN LAL AND ANOTHER
|
July 19, 2018 |
HEMLATA Vs. DIL BHADUR AND OTHERS
|
March 5, 2018 |
HET RAM Vs. RAMESH KUMAR AND ANOTHER
|
March 26, 2018 |
HET RAM Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2018 |
HILL CONSTRUCTION AND ENGINEERING CO Vs. STATE OF H P AND ANOTHER
|
April 5, 2018 |
HILL VIEW CO-OPERATIVE HOUSING SOCIETY LTD Vs. VARINDER KUMAR
|
October 31, 2018 |
HIMACHAL COOPERATIVE NON AGRICULTURE THRIFT AND CREDITS SOCIETY LIMITED Vs. RAJ KUMAR MITTAL AND ANOTHER
|
November 20, 2018 |
HIMACHAL PRADESH CRICKET ASSOCIATION (HPCA) Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 4, 2018 |
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. DIMPLE WOOLEN CARPET & ORS
|
April 9, 2018 |
HIMACHAL PRADESH KRISHI VISHWAVIDYALAYA AND ANOTHER Vs. SH ASHOK KUMAR
|
March 17, 2018 |
HIMACHAL PRADESH POWER CORPORATION LIMITED & ANOTHER Vs. KEDAR SINGH & ANOTHER
|
December 12, 2018 |
HIMACHAL PRADESH POWER CORPORATION LIMITED AND ANOTHER Vs. NARAYAN SINGH AND OTHERS
|
October 12, 2018 |
HIMACHAL PRADESH POWER CORPORATION LIMITED AND ANOTHER Vs. RAM LAL AND OTHERS
|
November 13, 2018 |
HIMACHAL PRADESH POWER CORPORATION LTD Vs. ORANGE BUSINESS SERVICE INDIA TECHNOLOGY PVT LTD
|
October 8, 2018 |
HIMACHAL PRADESH STATE COUNCIL FOR CHILD WELFARE Vs. SUNITA BEHL AND OTHERS
|
March 5, 2018 |
HIMACHAL PRADESH STATE FINANCIAL CORPORATION LIMITED Vs. VIDYA DEVI AND OTHERS
|
October 23, 2018 |
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT Vs. OBEROI PLASTICS LTD AND OTHERS
|
March 29, 2018 |
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. HARI NAND
|
August 23, 2018 |
HIMACHAL TECHNO ENGINEERS PROPRIETORSHIP CONCERN Vs. STATE OF H P AND ANOTHER
|
March 26, 2018 |
HIMACHALI DEVI Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2018 |
HIMACHALI DEVI Vs. JAI SINGH
|
May 29, 2018 |
HIMALYA INTERNATIONAL LIMITED Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND OTHERS
|
September 13, 2018 |
HIMANSHU ALIAS SHAMMI Vs. STATE OF HIMACHAL PRADESH
|
October 31, 2018 |
HIMANSHU NAGPAL Vs. PALAK
|
November 13, 2018 |
HIMMAT SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 12, 2018 |
HINDUSTAN PETROLEUM CORPORATION LTD ETC Vs. AMAR SERVICE STATION & ANOTHER
|
February 12, 2018 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. M/S AMAR SERVICE STATION & ANOTHER
|
February 12, 2018 |
HIRA LAL Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2018 |
HIRA SINGH Vs. DEVINDER SHARMA & ANOTHER
|
January 12, 2018 |
HIRA SINGH Vs. NARINDER KUMAR AND OTHERS
|
August 28, 2018 |
HIRA SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 24, 2018 |
HONEY JOHAR Vs. RAMNIK SINGH JOHAR
|
December 21, 2018 |
HOSHIAR CHAND AND ORS Vs. STATE OF HP AND ANR
|
July 12, 2018 |
HOSHIAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2018 |
HOT MILLIONS & ANOTHER Vs. VINOD KUMAR & OTHERS
|
March 9, 2018 |
HOTEL ASIAN PLAZA Vs. STATE OF HP AND OTHERS
|
January 5, 2018 |
HOTEL BACK PACKERS INN Vs. STATE OF HP AND OTHERS
|
January 5, 2018 |
HOTEL BLUE INN Vs. STATE OF HP & OTHERS
|
January 5, 2018 |
HOTEL SHIVALIK Vs. STATE OF HP AND OTHERS
|
January 5, 2018 |
HUKAM CHAND & ANOTHER Vs. CHURAMANI & OTHERS
|
April 26, 2018 |
ICHHIA SHARMA AND ORS Vs. KHUDDI DEVI AND ORS
|
September 11, 2018 |
ICICI BANK LTD AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 13, 2018 |
ICICI LOMBARD GENERAL INS CO LTD Vs. VANEETA AND OTHERS
|
August 10, 2018 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. REENA DEVI AND OTHERS
|
September 4, 2018 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ROOP LAL AND OTHERS
|
August 28, 2018 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. PAMMI DEVI AND OTHERS
|
April 18, 2018 |
ILLA PANDEY Vs. JAI PARKASH & ORS
|
April 9, 2018 |
IMANPREET SINGH AND OTHERS Vs. STATE OF H P AND ANOTHER
|
August 3, 2018 |
INDER KAUR Vs. KRISHAN KUMAR SOOD AND ANOTHER
|
January 9, 2018 |
INDER SHARMA Vs. STATE OF H.P. &
|
January 11, 2018 |
INDER SINGH Vs. DIWAN CHAND AND ANOTHER
|
March 23, 2018 |
INDER SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 4, 2018 |
INDER SINGH Vs. SESU AND ANOTHER
|
March 23, 2018 |
INDER SINGH Vs. STATE OF H P AND ORS
|
May 7, 2018 |
INDER SINGH Vs. UNION OF INDIA AND OTHERS
|
November 19, 2018 |
INDER SINGH & OTHERS Vs. STATE OF H P AND OTHERS
|
December 17, 2018 |
INDER SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
June 22, 2018 |
INDERJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 21, 2018 |
INDU BALA Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2018 |
INDU DEVI Vs. NAVEEN KUMAR
|
November 28, 2018 |
INDUSIND BANK LIMITED Vs. PADAM CHAND AND ANOTHER
|
March 13, 2018 |
IQBAL Vs. STATE OF H.P.
|
August 17, 2018 |
IQBAL SINGH Vs. JASWANT SINGH AND OTHERS
|
March 17, 2018 |
IRSHAD Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2018 |
ISHANT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 9, 2018 |
ISHRA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2018 |
ISHWAR DASS Vs. STATE OF HIMACHAL PRADESH
|
April 16, 2018 |
ISHWAR DUTT SHARMA Vs. KAMESHWAR VERMA
|
April 16, 2018 |
J M J ESSENTIAL OIL COMPANY Vs. COMMISSIONER OF INCOME TAX, SHIMLA
|
November 5, 2018 |
JAGAN NATH & OTHERS Vs. MAGHI RAM & ANOTHER
|
April 10, 2018 |
JAGAN NATH AND OTHERS Vs. DES RAJ AND OTHERS
|
October 31, 2018 |
JAGAR SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 29, 2018 |
JAGAT KIRTI Vs. STATE OF H P
|
November 20, 2018 |
JAGAT PAL Vs. STATE OF H.P.
|
July 2, 2018 |
JAGAT PAL & OTHERS Vs. CHUDAMANI ALIAS RATTAN LAL
|
April 10, 2018 |
JAGAT PAL (CONVICT) Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 12, 2018 |
JAGAT PARKASH Vs. GOPAL CHANDER
|
August 10, 2018 |
JAGAT RAM Vs. HARI KRISHAN VERMA
|
March 24, 2018 |
JAGAT RAM & OTHERS Vs. STATE OF H P & ANOTHER
|
December 13, 2018 |
JAGDEEP SINGH Vs. LOKINDER SINGH & ORS
|
August 1, 2018 |
JAGDEV SINGH & OTHERS Vs. STATE OF HIMACHAL PRADESH& ANOTHER
|
November 30, 2018 |
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2018 |
JAGDISH CHAND Vs. THE STATE OF H.P.
|
May 4, 2018 |
JAGDISH CHAND Vs. PIAR SINGH AND OTHERS
|
May 7, 2018 |
JAGDISH CHAND & OTHERS Vs. HARI SINGH
|
May 29, 2018 |
JAGDISH CHAND SAPEHIA Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
October 25, 2018 |
JAGDISH CHAND SHARMA Vs. NAND LAL
|
April 16, 2018 |
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 10, 2018 |
JAGDISH KUMAR Vs. STATE OF H P & OTHER
|
December 19, 2018 |
JAGDISH RAM Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2018 |
JAGDISH SHISHODIA Vs. DOLE RAJ THAKUR
|
July 23, 2018 |
JAGDISH SINGH & OTHERS Vs. STATE OF RAJASTHAN & ANOTHER
|
January 11, 2018 |
JAGDISH THAKUR AND ORS. Vs. DILA RAM AND ORS.
|
January 10, 2018 |
JAGDISHWAR NATH AND ANOTHER Vs. DEEP KUMAR AND OTHERS
|
July 11, 2018 |
JAGGAR NATH ALIAS JAGAN NATH Vs. ONKAR SINGH AND OTHERS
|
September 17, 2018 |
JAGJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2018 |
JAGJIT SINGH Vs. STATE OF HIMACHAL PRADESH & ORS
|
May 2, 2018 |
JAGJIT SINGH & OTHERS Vs. STATE OF H P & ANOTHER
|
May 7, 2018 |
JAGPAL TOMAR Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2018 |
JAGPREET SINGH AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
July 24, 2018 |
JAI CHAND SHARMA Vs. VENUS REMEDIES LIMITED
|
September 26, 2018 |
JAI CHIBB Vs. STATE OF H P
|
January 10, 2018 |
JAI KISHAN AND OTHERS Vs. SITA RAM
|
May 14, 2018 |
JAI KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2018 |
JAI PAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 19, 2018 |
JAI PAL Vs. PREM CHAND & ANR.
|
November 15, 2018 |
JAI PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
April 16, 2018 |
JAI RAM SHARMA & OTHERS Vs. RAJENDER PAL AND OTHERS
|
August 8, 2018 |
JAI SINGH Vs. STATE OF H P
|
September 12, 2018 |
JAI SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2018 |
JAIPAL KHAIRA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 2, 2018 |
JAIPRAKASH Vs. UNION OF INDIA AND ANOTHER
|
November 1, 2018 |
JAISI RAM Vs. RAJESH KUMAR
|
September 12, 2018 |
JALI Vs. STATE OF HIMACHAL PRADESH RESPONDENT
|
April 10, 2018 |
JALMI RAM AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND ANOTHER
|
July 6, 2018 |
JALPA MATA HP CENTER Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS
|
October 1, 2018 |
JAN KALYAN VIKAS MANCH Vs. STATE OF H P & OTHERS
|
July 19, 2018 |
JANAK RAJ Vs. LOWER LOHARA COOPERATIVE CHO RECLAMATION AND SOIL CONSERVATION SOCIETY
|
November 26, 2018 |
JANAM SINGH Vs. STATE OF H P
|
October 1, 2018 |
JANAM SINGH Vs. STATE OF H.P. & OTHERS
|
January 4, 2018 |
JARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH & ORS.
|
July 16, 2018 |
JARNAIL SINGH Vs. SUKHBIR SINGH AND ANOTHER
|
June 11, 2018 |
JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2018 |
JASVINDER SINGH NARULA Vs. KULTAR SINGH & ANOTHER
|
December 4, 2018 |
JASWANT SINGH Vs. STATE OF H P
|
October 25, 2018 |
JASWANT SINGH Vs. STATE OF H.P.
|
September 28, 2018 |
JASWANT SINGH Vs. STATE OF H P
|
January 2, 2018 |
JASWANT SINGH & ORS Vs. IQWAL SINGH
|
October 8, 2018 |
JASWANT SINGH & OTHERS Vs. IQBAL SINGH
|
March 17, 2018 |
JASWANT SINGH CHANDEL Vs. THE STATE OF HIMACHAL PRADESH
|
July 10, 2018 |
JASWINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 5, 2018 |
JASWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2018 |
JATINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2018 |
JAVED Vs. STATE OF HIMACHAL PRADESH
|
January 19, 2018 |
JAYANT SHARMA & OTHERS Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
May 4, 2018 |
JEET RAM Vs. STATE OF H P
|
February 26, 2018 |
JEET RAM Vs. PRITAM SINGH AND ANOTHER
|
May 21, 2018 |
JEEWAN LAKSHMI Vs. DR. SHRIKANT BALDI
|
October 8, 2018 |
JHABE RAM Vs. ROOM SINGH
|
September 5, 2018 |
JITENDER CHANDEL Vs. STATE OF H P & OTHERS
|
January 5, 2018 |
JITENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2018 |
JITENDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 11, 2018 |
JITENDER KUMAR Vs. RAJAN CHOPRA
|
December 20, 2018 |
JIWAN LAL @ CHARLIE AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 6, 2018 |
JIWAN SINGH Vs. SAROJ BALA
|
January 3, 2018 |
JOGA SINGH @ MULAKH RAJ Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2018 |
JOGINDER PAL Vs. STATE OF HIMACHAL PRADESH
|
November 14, 2018 |
JOGINDER PAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
December 7, 2018 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2018 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2018 |
JUMMAN AND ORS Vs. STATE OF HIMACHAL PRADESH AND ANR
|
January 16, 2018 |
JYOTSANA Vs. STATE OF H P & ORS
|
January 5, 2018 |
KAILASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2018 |
KAILASH KUMAR AND OTHERS Vs. REENA
|
May 25, 2018 |
KAJAL & ANOTHER Vs. STATE OF HIMACHAL PRADESH & ANR
|
September 18, 2018 |
KAKA RAM ALIAS KAKU & ANR Vs. BIR SINGH & ORS
|
April 4, 2018 |
KALI KANT JHA Vs. BIRLA TEXTILE MILLS
|
May 5, 2018 |
KALI RAM PANATU Vs. BAL KRISHAN RAWAT
|
March 23, 2018 |
KAM RAJ AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 28, 2018 |
KAMAL JEET SINGH & OTHERS Vs. NARMEET SINGH
|
May 7, 2018 |
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
January 11, 2018 |
KAMAL KISHORE Vs. NEELAM AND ORS
|
May 21, 2018 |
KAMAL KUMAR Vs. HPSEB LIMITED & ANOTHER
|
September 28, 2018 |
KAMAL PRAKASH Vs. BHUPENDER SINGH
|
April 20, 2018 |
KAMAL WALIA Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2018 |
KAMALJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2018 |
KAMESHWAR & OTHERS Vs. STATE OF H.P. & ANOTHER
|
January 9, 2018 |
KAMLA MEMORIAL PUBLIC SCHOOL COMMITTEE JHAKRI Vs. STATE OF H P & OTHERS
|
March 1, 2018 |
KAMLA MOHINI Vs. H. P. WAQF BOARD SHIMLA
|
November 21, 2018 |
KAMLA NAND Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2018 |
KAMLENDER KASHYAP Vs. STATE OF H P & ANOTHER
|
May 16, 2018 |
KAMLESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2018 |
KAMLESH KUMARI Vs. RUMAL SINGH
|
March 29, 2018 |
KAMLESH KUMARI AND ORS Vs. MADAN LAL AND ORS
|
November 28, 2018 |
KANGRU RAM Vs. SRIRAM
|
March 21, 2018 |
KANHAKRU RAM Vs. STATE OF H P
|
August 31, 2018 |
KANSHI RAM Vs. RADHI DEVI (DELETED) SH JIWNU AND OTHERS
|
December 17, 2018 |
KANSHI RAM AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
June 12, 2018 |
KANSI RAM AND OTHERS Vs. GOVERNMENT OF H.P. AND OTHERS
|
July 10, 2018 |
KANTA DEVI & ORS Vs. TRIPTA DEVI & ORS
|
March 29, 2018 |
KANTA DEVI AND ORS Vs. HEM SINGH AND ANR
|
March 14, 2018 |
KANTA DEVI AND ORS Vs. MANJU AND ORS
|
March 23, 2018 |
KANTA DEVI AND OTHERS Vs. SHYAM LAL AND OTHERS
|
March 7, 2018 |
KANWALDEEP SINGH MONGA & ORS Vs. SIMRANPREET KAUR
|
November 22, 2018 |
KANWALJEET SINGH GULATI Vs. SHAHNI DEVI AND OTHERS
|
July 5, 2018 |
KANWAR AMARDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 17, 2018 |
KAPIL CHOPRA Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2018 |
KAPIL DEV BANSAL Vs. H.P. URBAN DEVELOPMENT AUTHORITY
|
July 27, 2018 |
KAPIL RAJ SHARMA Vs. SHARAT GARGYA
|
May 21, 2018 |
KAPOOR CHAND Vs. SBI, SUNDERNAGAR
|
May 14, 2018 |
KARAM CHAND Vs. STATE OF H.P. AND ANOTHER
|
May 21, 2018 |
KARAM CHAND Vs. SATAVI OM AND ANOTHER
|
December 27, 2018 |
KARAM CHAND Vs. DIVISIONAL FOREST OFFICER
|
November 19, 2018 |
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2018 |
KARAM SINGH & OTHERS Vs. BAUHANU ALIAS BALESHRU AND OTHERS
|
September 13, 2018 |
KARAN Vs. STATE OF H P
|
December 3, 2018 |
KARAN MATTOO Vs. HIMACHAL PRADESH UNIVERSITY AND OTHERS
|
September 4, 2018 |
KARAN SINGH Vs. HIMACHAL PRADESH STATE CO-OPERATIVE BANK LIMITED
|
December 5, 2018 |
KARAN SINGH AND OTHERS Vs. RANVIR SINGH AND OTHERS
|
April 11, 2018 |
KARAN SONI Vs. GAURAV GOEL
|
November 2, 2018 |
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2018 |
KARTAR CHAND AND ANOTHER Vs. RUMALO DEVI AND OTHERS
|
August 28, 2018 |
KARTAR SINGH AND OTHERS Vs. RANBIR SINGH AND ANOTHER
|
October 11, 2018 |
KASHIR AHMED Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2018 |
KASHMIR CHAND Vs. BHAKRA BEAS MANAGEMENT BOARD AND ANOTHER
|
July 20, 2018 |
KASHMIR CHAND Vs. OM PARKASH & ORS
|
August 1, 2018 |
KASHMIR SINGH & ORS Vs. NIRMALA DEVI (SINCE DECEASED) THROUGH HER LEGAL HEIRS & OTHERS
|
July 19, 2018 |
KASHMIR SINGH ALIAS KASHMIRU Vs. STATE OF H.P.
|
July 2, 2018 |
KASHMIRI LAL Vs. JITU AND ANOTHER
|
March 29, 2018 |
KAVITA BHASKAR Vs. H P GENERAL INDUSTRIES CORPORATION LTD
|
May 21, 2018 |
KAWAL K KAPOOR Vs. KALI CHARAN & SONS & ANR
|
April 11, 2018 |
KEHAR SINGH AND ANR. Vs. MR. TEK SINGH AND ORS.
|
March 19, 2018 |
KERAT PANDOV Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2018 |
KESHAV DUTT AND ANOTHER Vs. SHASHI BALA AND ANOTHER
|
May 21, 2018 |
KESHAV KAPIL Vs. SANTOSH KUMAR
|
September 28, 2018 |
KESHAV RAM Vs. PADAM SINGH THAKUR
|
February 20, 2018 |
KESHAV RAM Vs. SECRETARY (PWD) AND OTHERS
|
August 20, 2018 |
KESHWANAND Vs. LALMAN AND OTHERS
|
November 30, 2018 |
KEWAL KRISHAN Vs. STATE OF H P & OTHERS
|
April 11, 2018 |
KEWAL KRISHAN Vs. BRAHAM DASS AND OTHERS
|
March 19, 2018 |
KEWAL KRISHAN AND ANOTHER Vs. STATE OF H P & OTHERS
|
January 11, 2018 |
KEWAL RAM SHANDIL & ANOTHER Vs. ONKAR THAKUR
|
August 6, 2018 |
KEWAL SINGH & OTHERS Vs. SAVITRI & OTHERS
|
June 11, 2018 |
KHAZANA RAM AND ANR. Vs. LAND ACQUISITION COLLECTOR AND ORS.
|
August 13, 2018 |
KHEM CHAND Vs. BHAGAT URBAN CO-OPERATIVE BANK
|
January 4, 2018 |
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2018 |
KHEM RAJ Vs. STATE OF H P
|
September 5, 2018 |
KIRAN BALA Vs. SMT. HIRAWATI
|
August 2, 2018 |
KIRPAL SINGH Vs. LAND ACQUISITION COLLECTOR KOL DAM AND ANOTHER
|
March 22, 2018 |
KISHAN CHAND Vs. SOMA DEVI & ORS
|
April 3, 2018 |
KISHAN CHAND Vs. SOMA DEVI & ORS
|
April 5, 2018 |
KISHAN CHAND Vs. UNION OF INDIA & ORS
|
May 14, 2018 |
KISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2018 |
KISHORE KUMAR AND OTHERS Vs. JAGAT SINGH
|
April 9, 2018 |
KISHORI LAL Vs. GIAN CHAND AND ANOTHER
|
March 28, 2018 |
KISHORI LAL Vs. STATE OF H P
|
November 1, 2018 |
KISHORI LAL Vs. GIRDHARI LAL AND OTHERS
|
September 11, 2018 |
KISHORI LAL Vs. RAVI SINGH AND ANOTHER
|
May 9, 2018 |
KISHORI LAL Vs. STATE OF H P
|
January 3, 2018 |
KRISHAN @ CHUHIYA Vs. STATE OF HIMACHAL PRADESH
|
May 17, 2018 |
KRISHAN CHAND Vs. STATE OF H P
|
June 29, 2018 |
KRISHAN CHAND Vs. JAGRITI
|
April 23, 2018 |
KRISHAN DASS Vs. GHAN SHYAM & ORS.
|
August 20, 2018 |
KRISHAN DUTT Vs. SUNITA
|
September 14, 2018 |
KRISHAN KUMAR KOTVI Vs. STATE OF H P & ANOTHER
|
December 17, 2018 |
KRISHNA DEVI Vs. STATE OF H P AND ORS
|
March 21, 2018 |
KRISHNA GUEST HOUSE Vs. STATE OF HP AND OTHERS
|
January 5, 2018 |
KRISHNU RAM & OTHERS Vs. SHAMBHU NATH & ANOTHER
|
April 9, 2018 |
KUBJA DEVI Vs. STATE OF H P & ORS
|
April 18, 2018 |
KULBHUSHAN Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2018 |
KULBIR SINGH BHALLA Vs. AMAR SINGH & ANR
|
April 25, 2018 |
KULDEEP Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
October 22, 2018 |
KULDEEP DOGRA Vs. STATE OF H P AND OTHERS
|
December 17, 2018 |
KULDEEP SINGH Vs. MILAP CHAND & ANOTHER
|
October 1, 2018 |
KULDEEP SINGH Vs. HIMACHAL GRAMIN BANK & ANR
|
November 27, 2018 |
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2018 |
KULDEEP SINGH Vs. LEKH RAM
|
July 13, 2018 |
KULDEEP SINGH Vs. HIMACHAL GRAMIN BANK & ANR.
|
November 28, 2018 |
KULWANT SINGH AND ANOTHER Vs. NAGAR PANCHAYAT BHUNTAR
|
July 23, 2018 |
KULWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 10, 2018 |
KUMARI MONIKA Vs. BALDEV RAJ & OTHERS
|
April 23, 2018 |
KUMARI PUSHPA DEVI Vs. STATE OF H.P.
|
January 6, 2018 |
KUMARI PUSHPA DEVI Vs. STATE OF H.P. AND OTHERS
|
November 19, 2018 |
KUMARI SURBHI SOOD AND ANOTHER Vs. SHRI SURENDER KUMAR SOOD AND OTHERS
|
June 26, 2018 |
KUNJ LAL & OTHERS Vs. RAM SWAROOP
|
April 26, 2018 |
KUSUM LATA Vs. DIVISIONAL COMMISSIONER, MANDI AND OTHERS
|
October 1, 2018 |
KUSUM SOOD AND ANOTHER Vs. M/S KAPOOR PALACE (PVT.) LIMITED AND OTHERS
|
March 22, 2018 |
L.A.C. Vs. JANARDHAN SINGH AND OTHERS
|
August 7, 2018 |
LACHHMI SINGH Vs. SOHAN SINGH AND OTHERS
|
October 23, 2018 |
LAHNU RAM Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 12, 2018 |
LAIQ RAM Vs. STATE OF H P AND OTHERS
|
September 5, 2018 |
LAL SINGH Vs. STATE OF H P
|
September 12, 2018 |
LAL SINGH & ORS Vs. MATHRU AND ORS
|
October 1, 2018 |
LALA LUDARMAL DHARAMSHALA TRUST Vs. STATE OF H P
|
January 5, 2018 |
LALA RAM Vs. HIMACHAL GRAMIN BANK CHURAG
|
July 16, 2018 |
LALIT KISHORE Vs. STATE OF H.P. & OTHERS
|
June 26, 2018 |
LALIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2018 |
LALIT KUMAR CHOPRA Vs. VIJAY GUPTA & ANR
|
November 12, 2018 |
LALITA KHANNA & ORS Vs. VINOD KUMAR MALIK & ORS
|
May 2, 2018 |
LAND ACQUISITION COLLECTOR Vs. SHRI ROSHAN LAL AND OTHERS
|
July 27, 2018 |
LAND ACQUISITION COLLECTOR & ANOTHER Vs. KRISHAN LAL AND OTHERS
|
July 26, 2018 |
LAND ACQUISITION COLLECTOR & ORS. Vs. SMT. KANTA DEVI & ORS.
|
July 23, 2018 |
LAND ACQUISITION COLLECTOR AND ANOTHER Vs. SWROOP & OTHERS
|
September 19, 2018 |
LAND ACQUISITION COLLECTOR AND OTHERS Vs. KISHAN CHAND
|
November 20, 2018 |
LAND ACQUISITION COLLECTOR CAMP AT SOLAN Vs. DESH RAJ
|
June 26, 2018 |
LAND ACQUISITION COLLECTOR H.P.P.C.L. AND OTHERS Vs. DALEEP SINGH AND OTHERS
|
August 16, 2018 |
LAND ACQUISITION COLLECTOR, H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. DHARAM SINGH THROUGH HIS LEGAL REPRESENTATIVES
|
November 16, 2018 |
LATIF MOHD Vs. STATE OF HIMACHAL PRADESH
|
October 11, 2018 |
LAXMAN DASS Vs. BALMUKUND GAUTAM AND ANOTHER
|
July 23, 2018 |
LAXMI DHAR Vs. GURDIAL SINGH
|
July 3, 2018 |
LAXMI DUTT SHARMA Vs. STATE OF H P AND OTHERS
|
September 4, 2018 |
LEENA DHINGRA AND OTHERS Vs. COLLECTOR LAND ACQUISITION & ANOTHER
|
December 17, 2018 |
LEKH RAJ Vs. RAMESH CHAND AND ANR
|
December 5, 2018 |
LEKH RAJ Vs. STATE OF H P & ORS
|
January 6, 2018 |
LEKH RAJ Vs. SMT. SUSHILA AND ANOTHER
|
August 24, 2018 |
LEKH RAJ Vs. STATE OF H P & OTHERS
|
April 23, 2018 |
LEKH RAJ SHARMA Vs. STATE OF H.P.
|
March 14, 2018 |
LEKH RAM Vs. LAND ACQUISITION COLLECTOR KOL DAM AND ANOTHER
|
March 22, 2018 |
LEKH RAM & OTHERS Vs. PREM LAL & OTHERS
|
September 17, 2018 |
LES RAJ ALIAS DES RAJ Vs. DALIP DUTT & ANR.
|
November 12, 2018 |
LESH RAM Vs. TEJ RAM AND OTHERS
|
August 8, 2018 |
LESRU RAM (DECEASED) Vs. COLLECTOR LAND ACQUISITION NHPC AND ANOTHER
|
September 24, 2018 |
LIAQ RAM & OTHERS Vs. KAMLA DEVI & ORS
|
March 12, 2018 |
LOCHAN Vs. RAJINDER KUMAR
|
November 21, 2018 |
LOK BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
November 29, 2018 |
LOMESH Vs. STATE OF H.P. AND ANR.
|
October 9, 2018 |
LOMESH Vs. STATE OF H P AND ANR
|
October 8, 2018 |
LOT RAM Vs. SES RAM
|
August 9, 2018 |
LT. COL. RAN VIJAY SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 12, 2018 |
LUDAR MANI Vs. HEM DUTT & ANOTHER
|
September 20, 2018 |
LUV VIJ Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 25, 2018 |
M/S ARORA PHARMACEUTICALS PVT. LTD AND ANR. Vs. STATE OF HIMACHAL PRADESH
|
August 27, 2018 |
M/S CARZONRENT INDIA PVT. LTD. Vs. STATE OF HIMACHAL PRADESH & ANR.
|
July 12, 2018 |
M/S CHANGER VIDUT KRANTI PVT. LTD. AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 15, 2018 |
M/S FEDERAL MOGUL BEARING INDIA LIMITED Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
January 5, 2018 |
M/S HIKE LEATHER PVT. LTD. Vs. STATE OF H.P. AND OTHERS
|
July 25, 2018 |
M/S HIMACHAL PRADESH POWER CORPORATION LTD. Vs. HIMACHAL PRADESH TAX TRIBUNAL & ANOTHER
|
November 28, 2018 |
M/S MOHAN MEAKIN LIMITED Vs. M/S SPIRIT AND BEVERAGES L-1
|
June 22, 2018 |
M/S NORTHERN INTERNATIONAL EDUCATION & RESEARCH CENTRE SOCIET Vs. RITA DEVI & ORS.
|
January 2, 2018 |
M/S RP EARTHMOVERS AND BUILDERS Vs. M/S IL AND FS ENGINEERING AND CONSTRUCTION COMPANY LTD
|
July 13, 2018 |
M/S SRIRAM TRADERS Vs. M/S ABHISHEK TRADERS
|
December 3, 2018 |
M/S UTTAM TRADERS RANGHRI Vs. TULE RAM ALIAS TULA RAM
|
September 11, 2018 |
M/S. BINDAL ENGINEERING WORKS Vs. SOM NATH
|
June 29, 2018 |
M/S. KAPOOR PALACE (PVT.) LIMITED AND OTHERS Vs. KUSUM SOOD AND ANOTHER
|
March 22, 2018 |
M/S. MOHAN MEAKIN LIMITED Vs. PRESIDENT
|
May 8, 2018 |
M/S. RANJEET SINGH AND COMPANY Vs. HP STATE ELECTRICITY BOARD LTD. AND ANOTHER
|
July 30, 2018 |
MADAN KUMAR AND ANR. Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2018 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2018 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
March 28, 2018 |
MADAN LAL Vs. STATE OF H P AND OTHERS
|
March 12, 2018 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 27, 2018 |
MADAN LAL Vs. ALAM SINGH
|
May 11, 2018 |
MADAN LAL Vs. SHRI INDER PAL & OTHERS
|
March 8, 2018 |
MADAN LAL ALIAS VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
MADAN LAL AND OTHER Vs. STATE OF HIMACHAL PRADESH & ORS
|
November 19, 2018 |
MADAN MOHAN Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2018 |
MADAN SINGH Vs. MUNDI RAM
|
May 31, 2018 |
MADAN SWAROOP & ANR Vs. NAND LAL & ORS
|
April 26, 2018 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
November 28, 2018 |
MADHU SHARMA & ANR Vs. STATE OF H P & ORS
|
July 19, 2018 |
MADHU SHARMA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 17, 2018 |
MAGMA AUTOLINKS PVT LTD Vs. AUTHORIZED OFFICER, IDBI BANK & OTHERS
|
January 8, 2018 |
MAHANTI DEVI & ANOTHER Vs. ALLIEN DHUNAGAN HYDRO PROJECT LIMITED
|
December 10, 2018 |
MAHAVIR Vs. STATE OF H P
|
April 18, 2018 |
MAHENDER KUMAR Vs. VIKESH THAKUR
|
August 8, 2018 |
MAHENDER SINGH Vs. PRESIDING JUDGE AND ANOTHER
|
May 5, 2018 |
MAHENDRA PAL (DECEASED) THROUGH HIS LRS RANI LALITA KUMARI AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 12, 2018 |
MAHESH C PURI Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2018 |
MAHESH THAKUR ALIAS MADDI Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2018 |
MAHESHWAR SINGH Vs. STATE OF H P AND ORS
|
May 30, 2018 |
MAHI PAL Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2018 |
MAHINDER SINGH Vs. GENERAL MANAGER (TELECOM) BSNL &
|
January 3, 2018 |
MAHINDER SINGH Vs. DUNI CHAND
|
August 10, 2018 |
MAHINDER SINGH AND OTHERS Vs. JAGDISH RAM AND OTHERS
|
May 24, 2018 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. BUTTA SINGH & ANOTHER
|
April 24, 2018 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs. KANA SINGH & ANR
|
March 15, 2018 |
MAJA PERSONAL CARE Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
|
December 21, 2018 |
MALANA POWER COMPANY Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD & OTHERS
|
March 12, 2018 |
MALKIAT KAUR & ORS Vs. KULWANT SINGH
|
May 7, 2018 |
MAMAN CHAND JAIN Vs. STATE OF HIMACHAL PRADESH
|
April 12, 2018 |
MAN CHAND KATOCH Vs. VIRENDER SPEYA
|
July 13, 2018 |
MAN MOHAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 16, 2018 |
MAN MOHAN SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 13, 2018 |
MAN SINGH (SINCE DECEASED) Vs. DINESH KUMAR AND OTHERS
|
March 19, 2018 |
MANAGING DIRECTOR, HRTC, SHIMLA & ANOTHER Vs. SHWETA THAKUR & OTHERS
|
November 13, 2018 |
MANDEEP KUMAR Vs. STATE OF H.P
|
January 22, 2018 |
MANDEEP SINGH Vs. RAMESH CHAND
|
November 2, 2018 |
MANDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 18, 2018 |
MANGAT RAI Vs. STATE OF H P & ORS
|
March 29, 2018 |
MANI RAM Vs. INDIAN OIL CORPORATION
|
March 16, 2018 |
MANISH JOSHI Vs. MUNICIPAL CORPORATION SHIMLA THROUGH ITS COMMISSIONER
|
November 14, 2018 |
MANISH KUMAR Vs. STATE OF H P
|
January 9, 2018 |
MANJEET KUMAR Vs. KRISHAN CHAND & ORS
|
May 18, 2018 |
MANJINDER SINGH Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
June 14, 2018 |
MANJIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2018 |
MANJU Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2018 |
MANJU THAKUR Vs. STATE OF HP AND OTHERS
|
July 30, 2018 |
MANMOHAN SINGH AND ANOTHER Vs. STATE OF H.P. AND ANOTHER
|
November 15, 2018 |
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH.
|
February 20, 2018 |
MANOHAR SINGH Vs. NARCOTIC CONTROL BUREAU
|
August 28, 2018 |
MANOJ KUMAR Vs. STATE OF H P
|
April 24, 2018 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2018 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 19, 2018 |
MANOJ KUMAR Vs. STATE OF H P AND ORS
|
March 14, 2018 |
MANOJ KUMAR Vs. STATE OF H P
|
April 16, 2018 |
MANOJ KUMAR AND OTHERS Vs. STATE OF H P AND OTHERS
|
January 2, 2018 |
MANPREET ARORA AND OTHERS Vs. CENTRAL UNIVERSITY OF H P
|
August 3, 2018 |
MANSA RAM Vs. KEHSAV RAM & OTHERS
|
November 30, 2018 |
MAST RAM Vs. TEJINDER SINGH
|
October 3, 2018 |
MAST RAM Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
MAST RAM Vs. STATE OF H P
|
March 29, 2018 |
MASTER CHAMAN BAHADUR (MINOR), Vs. BHIM SINGH PANWAR & ANOTHER
|
September 20, 2018 |
MASTER RISHAB AND ANOTHER Vs. STATE OF HIMACHAL PRADESH & ORS
|
May 4, 2018 |
MASTER RITIK VERMA (MINOR) Vs. SMT. SUNITA KASHYAP AND OTHERS
|
July 10, 2018 |
MAYA KALSI Vs. STATE OF H P
|
March 15, 2018 |
MAYA RAM Vs. KEWAL KRISHAN SHARMA
|
March 26, 2018 |
MAYANK GAUTAM Vs. STATE OF HIMACHAL PRADESH
|
November 13, 2018 |
MEENAKSHI Vs. RAJINDER KUMAR & ORS
|
May 31, 2018 |
MEENAKSHI SAIN Vs. SHRIRAM TRANSPORT FINANCE
|
November 16, 2018 |
MEENAKSHI SHARMA Vs. STATE OF H.P. & OTHERS
|
July 13, 2018 |
MEERA Vs. NEK RAM AND OTHERS
|
December 17, 2018 |
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2018 |
MEHAR CHAND Vs. UCO BANK
|
June 26, 2018 |
MEHAR SINGH Vs. SHAKUNTALA DEVI
|
April 26, 2018 |
MEHAR SINGH Vs. SUBHASH CHAND
|
December 7, 2018 |
MEHAR SINGH Vs. STATE OF H P
|
June 20, 2018 |
MICHAEL DESOUZA Vs. MICHAEL DESOUZA
|
October 31, 2018 |
MISS K Vs. STATE OF HIMACHAL PRADESH & ORS
|
April 12, 2018 |
MOHAMMAD ARIF Vs. SHABANA QURESHI
|
March 15, 2018 |
MOHAMMAD MUSTAFA Vs. AKBAR ALI AND ORS
|
November 16, 2018 |
MOHAN LAL Vs. RAJINDER KUMAR PURI
|
November 30, 2018 |
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2018 |
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2018 |
MOHAN MEHTA Vs. STATE OF H P AND OTHER
|
August 10, 2018 |
MOHAN SINGH AND OTHERS Vs. TILAK RAJ URF ANG
|
July 5, 2018 |
MOHAR SINGH Vs. STATE OF H.P.
|
June 26, 2018 |
MOHD AKRAM Vs. STATE OF H P AND OTHERS
|
September 27, 2018 |
MOHD ARSHAD @ KUKI Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2018 |
MOHD LATIF (SINCE DECEASED) THROUGH LRS Vs. GAFFURI AND OTHERS
|
April 16, 2018 |
MOHD SHAHID Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
MOHENDER KUMAR Vs. STATE OF H P
|
September 4, 2018 |
MOHINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2018 |
MOHINDER SINGH Vs. USHA CHAUHAN AND ANOTHER
|
December 19, 2018 |
MOHINDER SINGH Vs. DEVI CHAND
|
August 7, 2018 |
MOHINDER SINGH (SINCE DECEASED) Vs. GIAN CHAND AND OTHERS
|
June 29, 2018 |
MOHINDER SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2018 |
MOHINDER SINGH AND ORS Vs. GURMEET SINGH AND ORS
|
October 10, 2018 |
MOHIT KUMAR ALIAS BITTU Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
MOHIT SEHGAL Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2018 |
MONA ENTERPRISES Vs. BANARSI DASS & SONS
|
September 11, 2018 |
MONIKA KUMARI AND ANOTHER Vs. UNITED INDIA INSURANCE COMPANY AND OTHERS
|
April 11, 2018 |
MS. PARWATI DEVI AND ANOTHER Vs. STATE BANK OF PATIALA AND OTHERS
|
June 27, 2018 |
MUKESH BALI & OTHERS Vs. STATE OF H P & OTHERS
|
January 8, 2018 |
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2018 |
MUKESH KUMAR AND ANOTHER Vs. STATE OF H.P. AND OTHERS
|
July 23, 2018 |
MUKESH SHARMA Vs. STATE OF H P
|
August 7, 2018 |
MUNICIPAL CORPORATION SHIMLA Vs. MOHAN SINGH AND OTHERS
|
November 30, 2018 |
MUNISH GHAI Vs. JAGJEEVAN VERMA
|
November 2, 2018 |
MUNNA RAM Vs. TARA DEVI & ANOTHER
|
May 21, 2018 |
MUNNI DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2018 |
MUNSHI RAM Vs. JUDHYA DEVI (SINCE DECEASED) THROUGH HER LRS VIKRAM AND OTHERS
|
November 21, 2018 |
MUSTFA Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2018 |
MUSTFA Vs. STATE OF H P AND ANR
|
June 26, 2018 |
N K ARYA (RETD ) Vs. CANTONMENT BOARD
|
March 15, 2018 |
NAGESHWAR DIPTA Vs. STATE OF H P
|
December 28, 2018 |
NAIM AKHTAR Vs. EXECUTIVE ENGINEER, MANDI DIVISION-II
|
April 10, 2018 |
NAINA COLD AND RETREADING WORKS, DARLA Vs. H P FINANCIAL CORPORATION, SHIMLA AND ANOTHER
|
September 28, 2018 |
NALINI Vs. GULBIR CHAUDHARY & OTHERS
|
January 5, 2018 |
NAMAN KADYAN AND ANOTHER Vs. NAVODAYA VIDYALAYA SAMITI AND ANOTHER
|
October 23, 2018 |
NANAK SINGH AND OTHERS Vs. BIR SINGH (DECEASED) THROUGH LRS NISHA KATOCH AND ANOTHER
|
October 3, 2018 |
NAND KISHORE Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
April 3, 2018 |
NAND LAL SHARMA AND ANOTHER Vs. YASH PAL GOEL AND OTHERS
|
May 1, 2018 |
NAND RAM Vs. STATE OF H.P.
|
July 24, 2018 |
NANHE KHAN & ANOTHER Vs. CHATTAR JEET SINGH
|
September 5, 2018 |
NARAIN DASS Vs. DEVI RAM & OTHERS
|
March 21, 2018 |
NARAIN DASS & ANR Vs. STATE OF H P
|
April 10, 2018 |
NARAYAN MISHRA Vs. THE STATE OF HIMACHAL PRADESH & ANOTHER
|
July 17, 2018 |
NARAYAN SINGH Vs. STATE OF H.P.
|
January 10, 2018 |
NARAYAN SINGH Vs. STATE OF H P
|
December 20, 2018 |
NARDEV SINGH Vs. KAMLA DEVI AND OTHERS
|
January 4, 2018 |
NARENDER KUMAR Vs. STATE OF H.P.
|
February 2, 2018 |
NARESH CHAND Vs. STATE OF H P
|
January 11, 2018 |
NARESH KUMAR Vs. HAR PAL SINGH AND OTHERS
|
May 7, 2018 |
NARESH KUMAR ALIAS SONU Vs. MEHAR SINGH
|
August 1, 2018 |
NARESH KUMAR AND ANOTHER Vs. NIRMALA DEVI AND OTHERS
|
October 1, 2018 |
NARESH KUMAR BHATIA Vs. PAWAN KUMAR BHATIA
|
May 26, 2018 |
NARESH KUMARI Vs. GARIB DASS AND OTHERS
|
July 10, 2018 |
NARINDER & ORS Vs. RAMESH CHAND & ORS
|
April 26, 2018 |
NARINDER AWASTHY ALIAS NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
March 8, 2018 |
NARINDER AWASTHY ALIAS NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2018 |
NARINDER KUMAR Vs. ROHIT MADAN & OTHERS
|
August 3, 2018 |
NARINDER SINGH Vs. RAJESH SHARMA
|
January 19, 2018 |
NARINDER THAKUR Vs. KAPOOR SINGH AND ANOTHER
|
May 16, 2018 |
NARINDER THAPPER Vs. SANTOSH KUMARI
|
June 13, 2018 |
NAROTAM CHAND Vs. KASHMIR SINGH AND OTHERS
|
June 20, 2018 |
NAROTAM CHAND AND ANOTHER Vs. STATE OF H P
|
December 17, 2018 |
NATHA RAM Vs. LAC & OTHERS
|
May 24, 2018 |
NATHPA JHAKRI PROJECT CORPORATION AND ANOTHER Vs. SATYA DEVI & OTHERS
|
November 20, 2018 |
NATIONAL HYDROELECTRIC POWER CORPORATION LTD AND OTHERS Vs. R C RANA AND OTHERS
|
May 23, 2018 |
NATIONAL INSURANCE CO LTD Vs. RAJESH KUMAR AND ANOTHER
|
January 4, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NEEM KUMARI AND OTHERS
|
June 1, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KANWAR RAWAT AND ANOTHER
|
May 7, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DIL KUMARI AND OTHERS
|
June 1, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. VIKRAMA DEVI AND ANOTHER
|
August 8, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. INDRA DEVI
|
October 25, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GANESH RAM AND OTHERS
|
September 11, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MANI RAM AND OTHERS
|
September 11, 2018 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ONKAR SINGH & OTHERS
|
March 12, 2018 |
NATIONAL INSURANCE COMPANY LIMITED (HIMLAND) Vs. VINAY KUMAR AND OTHERS
|
October 24, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. SURAT RAM AND OTHERS
|
December 17, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. VINOD KUMAR & OTHERS
|
July 20, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. OM PARKASH AND OTHERS
|
August 1, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. MAMTA DEVI & OTHERS
|
September 20, 2018 |
NATIONAL INSURANCE COMPANY LTD Vs. DALEEP SINGH AND ANOTHER
|
December 17, 2018 |
NATIONAL INSURANCE COMPANY LTD AND ANOTHER Vs. KISAN POULTRY FARM AND ANOTHER
|
February 28, 2018 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. ANITA DEVI @ SHRISTA DEVI AND ORS.
|
July 23, 2018 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. BIMLA DEVI
|
July 13, 2018 |
NATIONAL INSURANCE COMPANY LTD. Vs. REENA DEVI AND OTHERS
|
November 15, 2018 |
NAVEEN BURA Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2018 |
NAVEEN KUMAR & ORS. Vs. STATE OF HIMACHAL PRADESH & ANR.
|
December 11, 2018 |
NAVEESH PRASHAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 26, 2018 |
NEER Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2018 |
NEERAJ GUPTA & ORS Vs. BAWA PASRICHA & OTHERS
|
March 27, 2018 |
NEK CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 24, 2018 |
NETAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2018 |
NEW BROTHER AND SONS Vs. HIRA MANI
|
April 25, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. SARLA DEVI & OTHERS
|
May 31, 2018 |
NEW INDIA ASSURANCE CO LTD Vs. SARLA DEVI & OTHERS
|
June 11, 2018 |
NEW INDIA ASSURANCE COMPANY Vs. SEEMA DEVI
|
March 14, 2018 |
NEW INDIA ASSURANCE COMPANY Vs. KUMBH DEI & ORS
|
March 14, 2018 |
NEW INDIA ASSURANCE COMPANY Vs. KRISHAN DEV & ORS
|
March 14, 2018 |
NEW INDIA ASSURANCE COMPANY Vs. VIMLA DEVI & OTHERS
|
April 20, 2018 |
NEW INDIA ASSURANCE COMPANY Vs. KALA DEVI & OTHERS
|
April 17, 2018 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHEETANSHU
|
November 30, 2018 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAULLAN DEVI & OTHERS
|
May 21, 2018 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUSHMA DEVI & OTHERS
|
October 25, 2018 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNITA DEVI & OTHERS
|
October 31, 2018 |
NEW INDIA ASSURANCE COMPANY LTD Vs. LAGNI DEVI @ LAGNI KAUR AND ANOTHER
|
September 5, 2018 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SARLA DEVI AND OTHERS
|
August 31, 2018 |
NEW INDIA ASSURANCE COMPANY LTD Vs. VIMLA AND OTHERS
|
March 22, 2018 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. RAJNI DEVI AND OTHERS
|
July 16, 2018 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MEENA DEVI AND ANOTHER
|
June 27, 2018 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. DHARAM SINGH AND OTHERS
|
August 31, 2018 |
NEW JAGDAMBAY FINANCE CORPORATION Vs. MAN SINGH
|
April 10, 2018 |
NIDHI Vs. PUNJAB ROADWAYS PUNBUS ROOP NAGAR AND OTHERS
|
April 16, 2018 |
NIKHIL Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2018 |
NIKHIL VERMA Vs. STATE OF H.P. & ANOTHER
|
August 6, 2018 |
NIRMAL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2018 |
NIRMAL SINGH Vs. BHAJAN SINGH
|
August 31, 2018 |
NIRMAL SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 16, 2018 |
NIRMALA AND OTHER Vs. YOG RAJ AND OTHERS
|
July 31, 2018 |
NIRMALA DEVI Vs. STATE OF H.P. AND OTHERS
|
July 26, 2018 |
NIRMALA DEVI Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2018 |
NIRMALA DEVI Vs. UMA DUTT
|
April 19, 2018 |
NIRMALA KATOCH Vs. KAROR CHAND KATOCH (DECEASED) THROUGH LRS & OTHERS
|
August 16, 2018 |
NIRMALA KAUNDAL Vs. BHUPENDER SHARMA @ BHUP RAM SHARMA
|
May 2, 2018 |
NISHA CHAUDHARY Vs. NIRMLA DEVI
|
May 14, 2018 |
NISHA SHARMA Vs. DEEP CHAND SHARMA
|
December 14, 2018 |
NOKH RAM GARG & OTHERS Vs. STATE OF H P & ANOTHER
|
December 13, 2018 |
NOORAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 15, 2018 |
NOPANY CHARITABLE TRUST Vs. KANWAR JEOTENDRA SINGH (SINCE DECEASED THROUGH HIS
|
May 7, 2018 |
NORTHERN INTERNATIONAL EDUCATION AND RESEARCH CENTRE SOCIETY Vs. RITA DEVI AND ORS.
|
January 1, 2018 |
NORTHERN RAILWAYS Vs. RAM KISHAN PABLA & OTHERS
|
May 4, 2018 |
NTPC LIMITED Vs. GOPAL DASS AND OTHERS
|
February 27, 2018 |
NTPC LIMITED (KOL DAM) BARMANA Vs. SH. DAYA RAM AND OTHERS
|
January 6, 2018 |
NTPC LIMITED KOL DAM HYDRO POWER PROJECT Vs. SH BABU RAM & OTHERS
|
March 7, 2018 |
NTPC LIMITED KOL DAM HYDRO POWER PROJECT LTD Vs. RAM DITTU & ANOTHER
|
March 7, 2018 |
NTPC LIMITED, BARMANA, BILASPUR Vs. SANJAY RAJ & OTHERS
|
April 20, 2018 |
NTPC LIMITED, KOL DAM HYDRO POWER PROJECT Vs. KRISHAN LAL & ANOTHER
|
April 7, 2018 |
NTPC LIMITED, KOL DAM HYDRO POWER PROJECT, BILASPUR Vs. KESHAV RAM & ANOTHER
|
April 20, 2018 |
NTPC LIMITED, KOL DAM, BARMANA, BILASPUR Vs. REBATU DEVI & ANOTHER
|
May 5, 2018 |
NTPC LTD Vs. NARAIN DASS AND ANOTHER
|
December 21, 2018 |
NTPC LTD (KOL DAM) BARMANA Vs. RAMESH CHAND & ANOTHER
|
April 20, 2018 |
NURDH Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2018 |
NUTAN KUMARI Vs. UNION OF INDIA AND OTHERS
|
March 5, 2018 |
NUTAN KUMARI Vs. UNION OF INDIA AND OTHERS
|
March 1, 2018 |
OM CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 8, 2018 |
OM PARKASH Vs. STATE OF H.P.
|
January 4, 2018 |
OM PARKASH & ORS Vs. STATE OF HIMACHAL PRADESH
|
June 18, 2018 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2018 |
OM PRAKASH & ANOTHER Vs. LAND ACQUISITION COLLECTOR H P P W D
|
August 1, 2018 |
OM PRAKASH & OTHERS Vs. LAC & OTHERS
|
October 26, 2018 |
OM PRAKASH AND OTHERS Vs. SAROJ & ANR
|
August 8, 2018 |
OM PRAKASH AND OTHERS Vs. KRISHAN DASS
|
March 15, 2018 |
ONKAR SINGH Vs. VEENA DEVI AND OTHERS
|
September 25, 2018 |
ONKAR SINGH Vs. PARAS RAM AND OTHERS
|
June 27, 2018 |
ORIENTAL INSURANCE CO LTD Vs. JAGDISH AND OTHERS
|
April 4, 2018 |
ORIENTAL INSURANCE CO. LTD. Vs. DAYA RAM
|
November 20, 2018 |
ORIENTAL INSURANCE COMPANY Vs. SH. CHAIN LAL AND OTHERS
|
March 15, 2018 |
ORIENTAL INSURANCE COMPANY Vs. ANJU KUMARI AND OTHERS
|
September 19, 2018 |
ORIENTAL INSURANCE COMPANY Vs. BRIJ LAL
|
July 25, 2018 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. VINOD KUMAR AND OTHERS
|
October 22, 2018 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTI DEVI AND OTHERS
|
April 16, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. SIRI RAM AND ORS
|
May 7, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. MATHU RAM AND OTHERS
|
January 9, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAM KALI & ORS
|
March 21, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. KAUSHALYA DEVI AND OTHERS
|
May 25, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. SALOCHNA AND OTHERS
|
April 17, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. NEELAM AND OTHERS
|
October 10, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. RITA SHARMA & OTHERS
|
November 20, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. DURGA DASS AND ANOTHER
|
December 17, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. SHARWAN SINGH (SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND OTHERS
|
December 17, 2018 |
ORIENTAL INSURANCE COMPANY LTD Vs. MAN SINGH AND OTHERS
|
September 17, 2018 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MS. CHHAMA DEVI AND OTHERS
|
May 25, 2018 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BHAJAN SINGH AND OTHERS
|
August 20, 2018 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SHRI RANJEET SINGH AND OTHERS
|
August 23, 2018 |
P C PATIAL Vs. UNION OF INDIA AND OTHERS
|
November 16, 2018 |
P S BAKSHI SINCE DECEASED THROUGH LR NEEMA BAKSHI Vs. EIH ASSOCIATED HOTELS LTD
|
March 1, 2018 |
PADAM SINGH SAINI Vs. MEGH SINGH
|
June 18, 2018 |
PALAS RAM Vs. BAL KRISHAN (SINCE DECEASED)
|
December 17, 2018 |
PANCH RAM AND OTHERS Vs. PRITAM SINGH AND OTHERS
|
August 9, 2018 |
PANKAJ BHARTI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
July 4, 2018 |
PANKAJ GUPTA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
April 11, 2018 |
PANKAJ PRASHAR Vs. DOLE RAJ THAKUR
|
July 23, 2018 |
PANKAJ SHARMA Vs. STATE OF H P
|
November 14, 2018 |
PANKAJ THAKUR Vs. RAJINDER SINGH
|
December 19, 2018 |
PANKAJ VIJ Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2018 |
PANNA LAL Vs. MEHAR CHAND
|
October 31, 2018 |
PANO DEVI Vs. BASIA RAM & ORS
|
March 13, 2018 |
PANO DEVI Vs. BASIA RAM & ORS.
|
March 15, 2018 |
PARAMJEET SINGH & OTHERS Vs. SURINDER KUMAR
|
May 21, 2018 |
PARAS RAM Vs. OM PARKASH AND ANOTHER
|
March 29, 2018 |
PARAS RAM Vs. MUNSHI RAM
|
March 19, 2018 |
PARAS RAM Vs. PUSHPA & ANR
|
November 20, 2018 |
PARAS RAM Vs. STATE OF HIMACHAL PRADESH
|
April 16, 2018 |
PARAS RAM AND ANOTHER Vs. STATE OF H P AND OTHERS
|
May 21, 2018 |
PARAS RAM AND OTHERS Vs. STATE OF H P & OTHERS
|
May 14, 2018 |
PARDEEP KUMAR Vs. SH. VIVEK BHATIA AND ORS.
|
June 14, 2018 |
PARITOSH CHAUHAN Vs. ANIL MOHIL AND OTHERS
|
July 25, 2018 |
PARKASH CHAND Vs. AVTAR SINGH
|
May 2, 2018 |
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 27, 2018 |
PARKASH CHAND AND ORS Vs. GURDAS RAM AND ANR
|
December 6, 2018 |
PARKASH CHAND VERMA Vs. BHUPNESH CHAND KAISTHA & ORS
|
March 21, 2018 |
PARKASH SINGH (DECEASED) Vs. STATE OF H P & OTHERS
|
October 1, 2018 |
PARKASH THAKUR Vs. HIMACHAL PRADESH STATE CO-OPERATIVE BANK LIMITED
|
March 24, 2018 |
PARMA NAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 31, 2018 |
PARMA NAND AND ANR Vs. PREM CHAND & OTHERS
|
March 29, 2018 |
PARMINDER KUMAR KANWAR Vs. SUPERINTENDING ENGINEER AND ANR
|
August 10, 2018 |
PARMOD KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2018 |
PARMOD SOOD Vs. STATE OF H.P. AND OTHERS
|
July 11, 2018 |
PARMODH KUMAR AND OTHERS Vs. JOGINDER SINGH
|
May 23, 2018 |
PARSHOTAM DUTT GAUTAM Vs. ASHWANI GAUTAM AND OTHERS
|
October 24, 2018 |
PARTAP CHAND AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 11, 2018 |
PARTAP SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2018 |
PARTAP SINGH AND ANOTHER Vs. INDERJEET SINGH
|
May 2, 2018 |
PARVESH KUMAR Vs. ASHA KUMARI AND ANR.
|
July 11, 2018 |
PARVESH KUMAR @ VIKKEY Vs. STATE OF HIMACHAL PRADESH
|
October 26, 2018 |
PARVESH NEGI Vs. SUBHASH SINGLA AND ANOTHER
|
December 21, 2018 |
PASHMU DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2018 |
PASUPATI SPINNING & WEAVING MILLS LTD Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
January 5, 2018 |
PAVNESH KUMAR Vs. MADHO RAM NOW DECEASED THROUGH HIS LRS AND OTHERS
|
July 4, 2018 |
PAWAN DHIMAN Vs. ASIAN TOWANVILLEN FARMS LTD
|
November 20, 2018 |
PAWAN DIXIT Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2018 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 21, 2018 |
PAWAN KUMAR & ORS Vs. BHINDU & ORS
|
November 26, 2018 |
PAWAN KUMAR & ORS. Vs. SH. BHINDU & ORS.
|
November 27, 2018 |
PAWANA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
August 10, 2018 |
PAYAL GANGTA Vs. VIVEK JUSTA
|
September 7, 2018 |
PEER MOHAMMAD AZAD Vs. STATE OF H P
|
September 13, 2018 |
PINJU RAM Vs. PUNNU RAM
|
August 1, 2018 |
PINKU SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
POOJA RATTAN Vs. SATLUJ JAL VIDYUT NIGAM LIMITED & OTHERS
|
August 23, 2018 |
POOJA SHARMA Vs. SARVESH SHARMA
|
December 19, 2018 |
PR COMMISSIONER OF INCOME TAX Vs. JAI PRAKASH POWER VENTURES LTD
|
April 25, 2018 |
PR COMMISSIONER OF INCOME TAX, SHIMLA Vs. H P EXCISE & TAXATION TECHNICAL SERVICE AGENCY
|
December 7, 2018 |
PRABHAT SHARMA Vs. ASHUTOSH SHARMA & OTHERS
|
April 10, 2018 |
PRADEEP AGGARWAL Vs. MAYA PODDAR AND ANOTHER
|
July 9, 2018 |
PRADEEP CHAUHAN Vs. STATE OF H.P. AND OTHERS
|
July 10, 2018 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2018 |
PRADEEP KUMAR Vs. STATE OF H P & OTHERS
|
May 14, 2018 |
PRADEEP KUMAR Vs. STATE OF H.P.
|
March 12, 2018 |
PRADEEP SHARMA Vs. EXECUTIVE ENGINEER, SHILLAI
|
May 7, 2018 |
PRADHAN GRAM PANCHAYAT LADDA Vs. KASHMIR SINGH & OTHERS
|
June 12, 2018 |
PRAGATI PAPERS INDUSTRIES LIMITED Vs. CHANDERPUR WORKS JORIAN AND OTHERS
|
March 29, 2018 |
PRAKASH AND ANOTHER Vs. SANJEEV KUMAR & OTHERS
|
August 3, 2018 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2018 |
PRAKASH CHAND Vs. STATE OF H P
|
June 1, 2018 |
PRAKASH CHAND Vs. STATE OF H P
|
May 14, 2018 |
PRAKASH CHAND & OTHERS Vs. HEM SINGH AND OTHERS
|
September 13, 2018 |
PRAKASH CHAND SHARMA Vs. D P SOOD AND ANOTHER
|
May 26, 2018 |
PRAMILA DEVI Vs. BHUPA RAM
|
April 4, 2018 |
PRATAP CHAND Vs. MILAP CHAND
|
January 2, 2018 |
PRAVEEN KUMAR Vs. BHUPINDER SINGH & ANR
|
August 1, 2018 |
PRAVEEN KUMAR & ANOTHER Vs. STATE OF H.P. AND ANOTHER
|
August 3, 2018 |
PRAVEEN KUMAR GAUTAM Vs. STATE OF HIMACHAL PRADESH
|
August 31, 2018 |
PREET KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 1, 2018 |
PREM CHAND Vs. CHUNI LAL (DECEASED)
|
September 12, 2018 |
PREM CHAND Vs. JAI SINGH
|
August 31, 2018 |
PREM CHAND Vs. LAL CHAND
|
July 4, 2018 |
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2018 |
PREM CHAND @ BINU & ANR Vs. SURENDER KUMAR
|
May 21, 2018 |
PREM CHAND SHARMA & OTHERS Vs. UNION OF INDIA & OTHERS
|
September 5, 2018 |
PREM DASS Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2018 |
PREM DUTT Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
April 11, 2018 |
PREM DUTT Vs. NAND LAL AND OTHERS
|
June 1, 2018 |
PREM LAL Vs. STATE OF H.P.
|
June 11, 2018 |
PREM LAL Vs. RAJINDER KUMAR
|
January 3, 2018 |
PREM LAL AND OTHERS Vs. PARVINDER SINGH AND OTHERS
|
July 30, 2018 |
PREM LAL SHARMA Vs. HIRA LAL & ORS
|
May 10, 2018 |
PREM RAJ Vs. STATE OF H P
|
December 18, 2018 |
PREM SINGH Vs. STATE OF HIMACHAL PRADESH& OTHERS
|
December 18, 2018 |
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 10, 2018 |
PREM SINGH Vs. STATE OF H P
|
June 11, 2018 |
PREM SINGH THROUGH HIS LR PARSINO DEVI Vs. KULDEEP SINGH
|
August 20, 2018 |
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH-I Vs. DEYAM INDUSTRY
|
April 17, 2018 |
PRINCIPAL SECRETARY (FORESTS) TO THE GOVERNMENT OF HIMACHAL PRADESH AND ANOTHER Vs. SHRI RAM DASS AND ANOTHER
|
July 11, 2018 |
PRINCIPAL, D A V CENTENARY PUBLIC SCHOOL Vs. STATE OF H P & OTHERS
|
December 17, 2018 |
PRITAM KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2018 |
PRITAM SINGH Vs. STATE OF H P AND OTHERS
|
January 10, 2018 |
PRITHVI RAJ Vs. NETAR SINGH AND OTHERS
|
April 18, 2018 |
PRITHVI SINGH AND OTHER Vs. MAHINDER PAL AND OTHER
|
August 16, 2018 |
PRITI DEVI AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 6, 2018 |
PRITI SHARMA Vs. YASHPAL SHARMA
|
July 6, 2018 |
PRITPAL Vs. FEDERAL MOGAL BEARING INDIA LTD
|
October 12, 2018 |
PRIYA & ANR Vs. ABDESH KONDAL & ORS
|
September 6, 2018 |
PROMILA DEVI AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2018 |
PUNEET KAUSHAL @ SUNNY Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2018 |
PUNGU DEVI AND ORS Vs. HIRDU RAM AND ORS
|
May 25, 2018 |
PUNGU DEVI AND ORS Vs. HIRDU RAM AND ORS
|
May 16, 2018 |
PUNJAB STATE POWER CORPORATION LTD. Vs. SMT. SUNDARI DEVI AND OTHERS
|
August 8, 2018 |
PURAN DASSI Vs. SURESH KUMAR SHARMA
|
January 8, 2018 |
PUSHPENDER Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
PUSHPENDER KUMAR Vs. STATE OF H P AND OTHERS
|
March 24, 2018 |
PYARE LAL Vs. NARAYAN NEGI & ANR
|
May 1, 2018 |
PYRAMID ELECTRONICS Vs. DIRECTOR GENERAL
|
January 8, 2018 |
R K GARG Vs. LABOUR ENFORCEMENT OFFICER AND ANOTHER
|
June 11, 2018 |
R K PURI(REGISTERED FIRM) AND OTHERS Vs. COSTAL PROJECT PVT LTD AND OTHERS
|
April 3, 2018 |
R.D.SHARMA Vs. V.K.CHAUDHARY
|
March 12, 2018 |
RACHNA DOGRA Vs. STATE OF H P & ORS
|
January 6, 2018 |
RAGHU NATH Vs. SHIV RAM AND ANR
|
May 1, 2018 |
RAGHUBIR SINGH Vs. TARO DEVI
|
January 5, 2018 |
RAHUL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 27, 2018 |
RAHUL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 3, 2018 |
RAHUL KUMAR Vs. STATE OF H P
|
March 29, 2018 |
RAHUL SOOD Vs. APARNA SOOD
|
March 14, 2018 |
RAHUL SOOD Vs. URVASHI SOOD & ANOTHER
|
September 20, 2018 |
RAJ KUMAR Vs. STATE OF H P
|
April 5, 2018 |
RAJ KUMAR Vs. JOGINDER PAL
|
April 16, 2018 |
RAJ KUMAR Vs. INDU RANI
|
April 26, 2018 |
RAJ KUMAR & ANOTHER Vs. JASSA AND ANOTHER
|
January 5, 2018 |
RAJ KUMAR GAUTAM & OTHERS Vs. STATE OF H P & OTHERS
|
March 13, 2018 |
RAJA ASHOK PAL SEN Vs. SMT. RAJ KUMARI INDIRA MAHINDRA AND OTHERS
|
January 3, 2018 |
RAJAT THAKUR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
June 12, 2018 |
RAJBIR SINGH Vs. GEETA DEVI
|
June 11, 2018 |
RAJBIR YADAV Vs. POONAM KUMARI
|
November 19, 2018 |
RAJDHANI TRANSPORT CO PVT LTD Vs. STATE OF HIMACHAL PRADESH & ORS
|
June 21, 2018 |
RAJEEV GUPTA Vs. PREM SINGH
|
January 2, 2018 |
RAJEEV SHARMA Vs. SANJEEV KUMAR JAIN AND ANOTHER
|
August 13, 2018 |
RAJENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2018 |
RAJENDER PAL AND OTHERS Vs. JAI RAM SHARMA AND OTHERS
|
August 8, 2018 |
RAJENDER SINGH Vs. GAJINDER SINGH & OTHERS
|
May 5, 2018 |
RAJENDER SINGH Vs. STATE INFORMATION COMMISSION & ORS
|
April 24, 2018 |
RAJESH Vs. DAYAWANT SINGH & ANR
|
November 26, 2018 |
RAJESH ALIAS CHHOTU Vs. STATE OF HIMACHAL PRADESH
|
April 3, 2018 |
RAJESH KUMAR Vs. RAVINDER KUMAR AND ORS.
|
March 19, 2018 |
RAJESH KUMAR Vs. STATE OF H.P. AND OTHERS
|
August 29, 2018 |
RAJESH KUMAR Vs. SURESH KUMAR BHARDWAJ AND OTHERS
|
January 11, 2018 |
RAJESH KUMAR AND ANOTHER Vs. SITA RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIRS TEK CHAND AND OTHERS
|
September 28, 2018 |
RAJESH KUMAR CHAUHAN & ORS Vs. STATE OF HIMACHAL PRADESH & ANR
|
March 9, 2018 |
RAJESH SINGH Vs. STATE OF HIMACHAL PRADESH & ANR
|
August 8, 2018 |
RAJESH THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION & OTHERS
|
November 5, 2018 |
RAJESH THAKUR & ANR Vs. ARUN SHARMA & ANR
|
March 27, 2018 |
RAJESH THAKUR & ORS Vs. HEM CHAND & ANOTHER
|
March 27, 2018 |
RAJESH THAKUR AND OTHERS Vs. H P VIDHAN SABHA AND OTHERS
|
May 7, 2018 |
RAJESHWARI DEVI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
March 26, 2018 |
RAJINDER BINDRA Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2018 |
RAJINDER BINDRA Vs. STATE OF H P & OTHERS
|
March 8, 2018 |
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2018 |
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
RAJINDER KUMAR Vs. BULLU MOTORS AND GENERAL FINANCE PVT LTD & OTHERS
|
May 31, 2018 |
RAJINDER SHARMA Vs. STATE OF H P
|
October 23, 2018 |
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
December 6, 2018 |
RAJINDER SINGH Vs. SANDEEP SOOD
|
December 24, 2018 |
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 21, 2018 |
RAJINDER SINGH Vs. RAN SINGH AND OTHERS
|
July 18, 2018 |
RAJINDER SINGH CHAWLA Vs. VIVEK AHLUWALIA
|
July 24, 2018 |
RAJINDER SINGH SABLAIK Vs. PRITMI DEVI AND OTHERS
|
July 4, 2018 |
RAJIV AND ANOTHER Vs. STATE OF H P AND OTHERS
|
September 5, 2018 |
RAJIV KANT & OTHERS Vs. SH GOVIND SINGH PATHANIA
|
May 10, 2018 |
RAJIV KUMAR Vs. YOGESH KUMAR
|
April 4, 2018 |
RAJIV MOHAMMAD Vs. STATE BANK OF INDIA
|
March 12, 2018 |
RAJIV VERMA Vs. STATE OF H P AND OTHERS
|
April 23, 2018 |
RAJNI DEVI Vs. PRINCIPAL SECRETARY (EDUCATION) TO GOVERNMENT OF HIMACHAL PRADESH & OTHERS
|
June 12, 2018 |
RAJNISH SHARMA Vs. MADAN MOHAN SHARMA
|
December 7, 2018 |
RAJNISH THAKUR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2018 |
RAJU Vs. STATE OF H.P
|
March 28, 2018 |
RAJU & ANR Vs. STATE OF H P
|
December 17, 2018 |
RAJU AND OTHERS Vs. STATE OF H.P. AND OTHERS
|
March 20, 2018 |
RAJWANT SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2018 |
RAKESH Vs. RAJ KUMARI
|
December 5, 2018 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2018 |
RAKESH KUMAR Vs. MANI DEVI AND ORS.
|
August 27, 2018 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2018 |
RAKESH KUMAR & ANR Vs. VISHAL PRIAYA
|
May 18, 2018 |
RAKESH KUMAR ALIAS ROCKY Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2018 |
RAKESH KUMAR AND OTHERS Vs. ROSHAN LAL AND OTHERS
|
April 7, 2018 |
RAKESH KUMAR KAUSHAL Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2018 |
RAKESH SINGH & ORS Vs. STATE OF H P & ORS
|
July 18, 2018 |
RAKESH THAKUR Vs. RAM LAL AND OTHERS
|
November 30, 2018 |
RAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2018 |
RAM CHAND Vs. RAFEE MOHAMMAD
|
December 28, 2018 |
RAM CHANDER Vs. DARSHAN LAL ARYA
|
May 5, 2018 |
RAM DAI Vs. STATE OF H P AND ANOTHER
|
April 17, 2018 |
RAM DASS Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 10, 2018 |
RAM GOPAL AND OTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 10, 2018 |
RAM KUMAR CHUG Vs. ARUNA BANSAL & ANR
|
March 29, 2018 |
RAM LAL Vs. NARCOTICS CONTROL BUREAU
|
August 28, 2018 |
RAM LAL Vs. STATE OF H.P. AND ANOTHER
|
July 16, 2018 |
RAM LAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 22, 2018 |
RAM LAL AND OTHERS Vs. INDER PAL AND OTHERS
|
June 18, 2018 |
RAM LOK Vs. STATE OF H P AND ANOTHER
|
December 12, 2018 |
RAM LUBHAYA & OTHERS Vs. STATE OF HIMACHAL PRADESH
|
March 20, 2018 |
RAM PAL Vs. STATE OF HIMACHAL PRADESH
|
February 16, 2018 |
RAM PAL Vs. STATE OF H P
|
January 19, 2018 |
RAM PIARI Vs. MANAGING DIRECTOR M/S COMPETENT AUTOMOBILES COMPANY LIMITED AND OTHERS
|
April 24, 2018 |
RAM PRAKASH SHARMA & OTHERS Vs. VINEET CHAUDHARY & ANOTHER
|
March 21, 2018 |
RAM RATTAN AND ANOTHER Vs. FATEH SINGH (DECEASED)
|
April 25, 2018 |
RAM SARAN Vs. RAMESHWARI DEVI AND OTHERS
|
April 24, 2018 |
RAM SORUP CHAUHAN Vs. DEVI LAL & OTHERS
|
May 31, 2018 |
RAM SWAROOP Vs. BAL KISHAN AND OTHERS
|
November 28, 2018 |
RAM SWAROOP & OTHERS Vs. INDER SINGH (SINCE DECEASED)
|
April 18, 2018 |
RAM TARI & ORS Vs. RATTAN CHAND & ORS
|
October 11, 2018 |
RAMA KANT MISRA Vs. H P LABOUR COURTCUMINDUSTRIAL TRIBUNAL AND ANOTHER
|
May 5, 2018 |
RAMAN KAUSHAL Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2018 |
RAMANJIT CHADHA Vs. ANKIT GUPTA
|
March 9, 2018 |
RAMDAI Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2018 |
RAMESH BHARTI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
June 26, 2018 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2018 |
RAMESH CHAND Vs. STATE OF H P AND ANOTHER
|
August 1, 2018 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 27, 2018 |
RAMESH CHAND Vs. MAHENDER SINGH AND OTHERS
|
December 11, 2018 |
RAMESH CHAND Vs. STATE OF H P
|
April 17, 2018 |
RAMESH CHAND Vs. ICHHA DEVI (SINCE DECEASED) AND ANOTHER
|
May 7, 2018 |
RAMESH CHAND Vs. DESH BANDHU AND OTHERS
|
July 10, 2018 |
RAMESH CHAND & ANOTHER Vs. SHIV CHAND & OTHERS
|
August 13, 2018 |
RAMESH CHAND AND ANOTHER Vs. BESAR SINGH AND OTHERS
|
July 13, 2018 |
RAMESH CHAND BATTA Vs. STATE OF H P & ORS
|
April 12, 2018 |
RAMESH GOEL Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2018 |
RAMESH KUMAR Vs. NARESH KUMAR
|
July 2, 2018 |
RAMESH KUMAR Vs. STATE OF H.P. & OTHERS
|
August 13, 2018 |
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
RAMESH KUMAR & ANR Vs. GENERAL PUBLIC
|
December 6, 2018 |
RAMESH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 1, 2018 |
RAMESH KUMAR AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
November 27, 2018 |
RAMESH MALIK (DECEASED) Vs. J.S. SHARMA AND OTHERS
|
August 23, 2018 |
RAN VIJAY SINGH Vs. JAI RAJ
|
January 4, 2018 |
RANDHIR SINGH AND ANOTHER Vs. SANTOSH KUMARI AND OTHERS
|
April 18, 2018 |
RANGILA RAM Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2018 |
RANJANA DEVI Vs. STATE OF H.P. AND OTHERS
|
May 26, 2018 |
RANJEET SINGH Vs. STATE OF H P AND ANR
|
September 26, 2018 |
RANJEET SINGH & OTHERS Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2018 |
RANJIT Vs. VINOD KUMAR AND ANOTHER
|
July 23, 2018 |
RASHEED AHMAD Vs. RAFIQ MOHAMAD
|
April 2, 2018 |
RASHID ALI Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
RASHPAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 2, 2018 |
RATI RAM Vs. STATE OF HIMACHAL PRADESH
|
April 17, 2018 |
RATI RAM Vs. STATE OF HIMACHAL PRADESH
|
June 11, 2018 |
RATTAN CHAND Vs. PIAR SINGH
|
March 13, 2018 |
RATTAN CHAND (SINCE DECEASED) THROUGH HIS LRS & OT Vs. KARAM SINGH & OTHERS
|
May 9, 2018 |
RATTAN CHAND AND ANOTHER Vs. GOPAL SHARMA
|
May 21, 2018 |
RATTAN CHAND AND ANOTHER Vs. DUNI CHAND AND OTHERS
|
May 21, 2018 |
RATTAN DASSI Vs. STATE OF H P AND OTHERS
|
January 11, 2018 |
RATTAN SINGH Vs. RAGHUBIR SINGH
|
April 11, 2018 |
RATTANI Vs. AMRIT LAL
|
August 23, 2018 |
RATTNI DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 19, 2018 |
RAVDEEP SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 5, 2018 |
RAVI AZTA Vs. UNION OF INDIA
|
March 17, 2018 |
RAVI KANT DOGRA Vs. STATE OF HIMACHAL PRADESH
|
November 13, 2018 |
RAVI KUMAR AND OTHERS Vs. STATE OF H P AND ANOTHER
|
September 17, 2018 |
RAVI SHARMA Vs. SUMITRA DEVI & OTHERS
|
October 22, 2018 |
RAVINDER CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
April 17, 2018 |
RAVINDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
April 18, 2018 |
RAVINDER KUMAR Vs. STATE OF H P AND OTHERS
|
August 23, 2018 |
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
January 12, 2018 |
RAVINDER KUMAR & ORS Vs. STATE OF H P
|
April 18, 2018 |
RAVINDER KUMAR BANSAL AND OTHERS Vs. PANKAJ GUPTA AND OTHERS
|
July 16, 2018 |
RAVINDER SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD
|
August 23, 2018 |
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2018 |
RAVINDER THAKUR Vs. STATE OF H.P. & OTHERS
|
October 12, 2018 |
REENA DEV Vs. SURESH KUMAR
|
May 5, 2018 |
REKHA DEVI Vs. PRINCIPAL SECRETARY EDUCATION TO GOVT OF HIMACHAL
|
March 6, 2018 |
REKHA DEVI Vs. STATE OF H P AND OTHERS
|
March 8, 2018 |
REKHA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2018 |
RELIANCE GENERAL INSURANCE CO LTD Vs. BALJINDER SINGH & ORS
|
July 19, 2018 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SH. BHAJAN SINGH AND OTHERS
|
August 3, 2018 |
RELIANCE GENERAL INSURANCE COMPANY Vs. GIAN CHAND & ORS
|
October 1, 2018 |
RELIANCE GENERAL INSURANCE COMPANY Vs. PUSHPA DEVI & ORS
|
September 12, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. CHANDER KALA & OTHERS
|
July 3, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHESH RAM AND ORS
|
July 9, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SMT. MEENA DEVI & OTHERS
|
August 8, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. ISHWAR SINGH & OTHERS
|
April 23, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MANJU KUMARI AND OTHERS
|
April 21, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. LEELA DEVI & OTHERS
|
September 20, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SMT. NEELAM DEVI & OTHERS
|
July 16, 2018 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. ASHOK KUMAR AND ANR.
|
June 29, 2018 |
RENUKA DEVI Vs. STATE OF H.P. AND OTHERS
|
May 26, 2018 |
RINKU SHARMA AND ANOTHER Vs. SUSHEEL KUMAR
|
July 13, 2018 |
RISHABH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
August 8, 2018 |
RISHI Vs. PYARE RAM ALIAS PYARE LAL
|
December 5, 2018 |
RISHI YADAV Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 19, 2018 |
RITESH KUMAR GOYAL Vs. SARVARI BEGUM AND OTHERS
|
November 20, 2018 |
RODI DEVI Vs. LAND ACQUISITION COLLECTOR KOL DAM AND ANOTHER
|
March 22, 2018 |
ROHIT @ ROHIN AND ORS Vs. SURINDER KAUR
|
May 1, 2018 |
ROHIT KUMAR Vs. STATE OF H P AND ANOTHER
|
December 4, 2018 |
ROHIT PANWAR Vs. STATE OF HIMACHAL PRADESH & ANR
|
April 16, 2018 |
ROMEL SINGH Vs. GUR DEVI & ORS
|
October 31, 2018 |
ROOP CHAND Vs. MAN DASS
|
September 12, 2018 |
ROOP DUTT SHARMA Vs. STATE OF H.P.
|
July 13, 2018 |
ROOP LAL Vs. STATE BANK OF INDIA AND ANOTHER
|
July 24, 2018 |
ROOP LAL Vs. HARNAM SINGH
|
November 28, 2018 |
ROOP LAL Vs. ARYA SAMAJ SABHA
|
March 19, 2018 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
May 16, 2018 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2018 |
ROSHAN LAL Vs. HIMACHAL PRADESH STATE CO-OPERATIVE BANK LIMITED
|
December 5, 2018 |
ROSHAN LAL Vs. STATE OF H P
|
April 26, 2018 |
ROSHAN LAL Vs. VIPIN KUMAR & OTHERS
|
August 8, 2018 |
ROSHAN LAL (DECEASED) Vs. STATE OF H P & OTHERS
|
August 23, 2018 |
ROSHAN LAL (DECEASED) THROUGH HIS LRS Vs. PRITAM SINGH & OTHERS
|
March 1, 2018 |
ROSHAN LAL (SINCE DECEASED) Vs. PRITAM SINGH & OTHERS
|
December 13, 2018 |
ROSHAN LAL (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. LAND ACQUISITION COLLECTOR AND ANR.
|
June 20, 2018 |
ROSHAN LAL (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AND OTHERS Vs. SALOCHANA DEVI
|
April 10, 2018 |
ROSHAN LAL THAKUR Vs. STATE OF H P AND OTHERS
|
July 20, 2018 |
ROSHANI ALIAS JAI DEI Vs. MAHANTI & OTHERS
|
January 10, 2018 |
ROSHANI DEVI Vs. KANTA DEVI
|
April 23, 2018 |
ROSHANI DEVI Vs. IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD
|
November 22, 2018 |
ROYAL SUNDARAM ALLIANCE INS CO LTD Vs. PABITRI KHATTRI AND OTHERS
|
September 25, 2018 |
RSR PRIVATE LIMITED Vs. STATE OF H P & OTHERS
|
May 11, 2018 |
RUCHIRA JAMWAL & ANR Vs. STATE OF HIMACHAL PRADESH
|
November 27, 2018 |
RUNA DEVI Vs. SINGHU RAM AND ANOTHER
|
March 15, 2018 |
RUPA ALIAS BALIA Vs. SURI MANSHA RAMA
|
April 18, 2018 |
RUPA DEVI & ANOTHER Vs. STATE OF H.P. AND OTHER
|
June 27, 2018 |
RUPESH KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2018 |
RUPESH SHARMA Vs. RAJESH THAKUR
|
June 19, 2018 |
S D R WINES Vs. ADDITIONAL EXCISE AND TAXATION COMMISSIONER & ANR
|
March 20, 2018 |
S K RAMAN CHOPRA Vs. RAJINDER SINGH THAKUR
|
December 18, 2018 |
S RANGANATHAN Vs. STATE OF HIMACHAL PRADESH
|
December 21, 2018 |
SACHIN AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
November 26, 2018 |
SACHIN DATTA RATHOD Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2018 |
SACHIN KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 17, 2018 |
SADHU SINGH AND ORS Vs. SURJEET SINGH
|
September 24, 2018 |
SAHAB SINGH Vs. STATE OF H P
|
June 21, 2018 |
SAHIB SINGH Vs. UNION OF INDIA & OTHERS
|
January 12, 2018 |
SAHIL & OTHERS Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2018 |
SAHIL AND OTHERS Vs. STATE OF H P & ANOTHER
|
October 3, 2018 |
SAHIL CHAUDHARY Vs. STATE OF H P AND ANOTHER
|
May 26, 2018 |
SAHIL PRASHAR Vs. STATE OF H P & ORS
|
July 3, 2018 |
SAHIL SHARMA Vs. STATE OF H P & ANOTHER
|
October 31, 2018 |
SAI ENGINEERING FOUNDATION Vs. HPSEB
|
June 13, 2018 |
SAIURJA HYDEL PROJECTS PVT LTD Vs. TANGNU ROMAI POWER GENERATION PVT LTD
|
January 5, 2018 |
SAIURJA HYDEL PROJECTS PVT. LTD Vs. TANGNU ROMAI POWER GENERATION
|
January 5, 2018 |
SAKSHI SHARMA Vs. STATE OF H P & OTHERS
|
January 5, 2018 |
SALEEM Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2018 |
SALEEM MOHAMAD Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2018 |
SALMA & ORS Vs. KISHAN SINGH KUNDLAS & ORS
|
July 16, 2018 |
SALONI MANCHANDA Vs. PANKAJ MANCHANDA
|
March 27, 2018 |
SAMEER SOOD Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2018 |
SAMEER YADAV Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 9, 2018 |
SANDEEP CHAUHAN Vs. STATE OF HIMACHAL PRADESH & ORS
|
June 27, 2018 |
SANDEEP KAPILA Vs. STATE BANK OF INDIA & ANOTHER
|
January 5, 2018 |
SANDEEP NEGI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
June 1, 2018 |
SANDEEP SINGH & ORS Vs. VANDANA & ANOTHER
|
August 24, 2018 |
SANJAY BEHAL Vs. STATE OF H.P. AND ORS.
|
January 16, 2018 |
SANJAY HALLON Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
April 20, 2018 |
SANJAY KASHYAP & ORS Vs. STATE OF H P & ANR
|
September 27, 2018 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2018 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 7, 2018 |
SANJAY KUMAR Vs. SHRI AMAR NATH (DECEASED)
|
July 25, 2018 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2018 |
SANJAY KUMAR Vs. STATE OF H P & ANOTHER
|
April 21, 2018 |
SANJAY SAINI Vs. STATE OF H P
|
January 5, 2018 |
SANJEEV KAPILA Vs. BRAHAM RAJ SHARMA
|
December 17, 2018 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 1, 2018 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2018 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2018 |
SANJEEV KUMAR Vs. STATE OF H.P.
|
February 16, 2018 |
SANJEEV KUMAR Vs. UNION OF INDIA & OTHERS
|
May 8, 2018 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2018 |
SANJEEV KUMAR Vs. STATE OF H.P. AND ANOTHER
|
July 31, 2018 |
SANJEEV KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2018 |
SANJEEV SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2018 |
SANJU Vs. STATE OF HP AND OTHERS
|
May 29, 2018 |
SANSAR CHAND Vs. BIDHI SINGH
|
May 14, 2018 |
SANT RAM & ORS Vs. JANGAN NATH (DELETED ON 2-2-2013) & ORS
|
April 18, 2018 |
SANT RAM (SINCE DECEASED) THROUGH LRS BASANTI DEVI & OTHERS Vs. DILU AND OTHERS
|
January 10, 2018 |
SANT RAM CHAUHAN Vs. STATE OF H P & OTHERS
|
January 11, 2018 |
SANTOSH Vs. STATE OF HIMACHAL PRADESH
|
November 29, 2018 |
SANTOSH KUMAR Vs. LACHHI DEVI & OTHERS
|
May 24, 2018 |
SANTOSH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2018 |
SANTOSH KUMARI Vs. STATE OF H P AND OTHERS
|
March 8, 2018 |
SANTOSH RANA Vs. KANGRA CO-OP PRIMARY AGRICULTURE & RURAL DEVELOPMENT BANK LTD
|
June 18, 2018 |
SANYA ENTERPRISES Vs. RANGI RAM
|
September 7, 2018 |
SANYAM K MAHAJAN Vs. STATE OF HP AND OTHERS
|
April 25, 2018 |
SAPNA GULERIA Vs. STATE OF H P
|
February 2, 2018 |
SARABJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2018 |
SARAJ DEEN Vs. SHER MOHAMMAD (DIED) THROUGH HIS LRS HASAN BIBI AND OTHERS
|
December 20, 2018 |
SARAVJEET MALHOTRA Vs. LIC HOUSING FINANCE LIMITED
|
December 6, 2018 |
SARAVJIT MALHOTRA Vs. LIC HOUSING FINANCE LIMITED AND ANOTHER
|
December 6, 2018 |
SARESHTA DEVI Vs. PARKASH CHAND
|
November 29, 2018 |
SARITA DEVI Vs. RISHI DHIMAN
|
July 5, 2018 |
SARITA SONI Vs. STATE OF HIMACHAL PRADESH
|
April 3, 2018 |
SARJAN AND ANOTHER Vs. BIMLA AND OTHERS
|
May 3, 2018 |
SARLA DEVI Vs. MADAN SINGH & ORS
|
March 7, 2018 |
SAROJ Vs. PUSHPA
|
March 23, 2018 |
SAROJ AND OTHERS Vs. BEENA AND OTHERS
|
March 12, 2018 |
SAROJ AND OTHERS Vs. BEENA AND OTHERS
|
March 14, 2018 |
SAROJ BALA Vs. ISHWAR CHAND
|
August 31, 2018 |
SARVESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 6, 2018 |
SARVINDER SINGH Vs. SUKHBIR SINGH
|
March 28, 2018 |
SARWAN SINGH Vs. STATE OF HP AND OTHERS
|
April 4, 2018 |
SARWAN SINGH & OTHERS Vs. MOHAR SINGH
|
November 5, 2018 |
SASHI VERMA Vs. TEK SINGH AND ANOTHER
|
April 10, 2018 |
SAT PAL Vs. DAYAWANT SINGH
|
November 5, 2018 |
SATINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2018 |
SATISH KUMAR Vs. STATE OF H P AND ANOTHER
|
November 1, 2018 |
SATISH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
June 12, 2018 |
SATISH MALHOTRA Vs. MOOL RAJ RAIZADA AND ANOTHER
|
May 17, 2018 |
SATLUJ JAL VIDYUT NIGAM LTD. AND OTHERS Vs. SMT. BEGU DEVI AND OTHERS
|
June 12, 2018 |
SATNAM SINGH ALIAS TINKU Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2018 |
SATPAL Vs. NARINDER KUMAR AND OTHERS
|
March 23, 2018 |
SATYA DEVI Vs. SATLUJ JAL VIDYUT NIGAM LIMITED SHANAN AND OTHERS
|
December 11, 2018 |
SAURAV PALTA AND OTHERS Vs. STATE OF H P & ANOTHER
|
December 3, 2018 |
SAVITRI DEVI Vs. RAMU (DECEASED) THROUGH LRS KARNAIL SINGH AND OTHERS
|
December 12, 2018 |
SAVITRI DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2018 |
SAVTANTAR PAL SINGH & ANR Vs. STATE OF HIMACHAL PRADESH & ANR
|
May 23, 2018 |
SCHOOL MANAGEMENT COMMITTEE SENIOR SECONDARY SCHOOL (GIRLS) KOTKHAI Vs. STATE OF HP AND OTHERS
|
July 3, 2018 |
SECRETARY (PWD) AND OTHERS Vs. KESHAV RAM
|
August 20, 2018 |
SEEMA Vs. STATE OF H P
|
February 16, 2018 |
SEEMA DEVI Vs. DINESH KUMAR
|
September 13, 2018 |
SEEMA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 6, 2018 |
SEEMA SHRIVASTAV Vs. STATE OF H P
|
December 7, 2018 |
SEMA Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2018 |
SEVAK RAM Vs. STATE OF HIMACHAL PRADESH
|
November 22, 2018 |
SEWA DASSI Vs. GOPAL SINGH (NOW DECEASED) THROUGH LEGAL REPRESENTATIVES NAIN KALI ALIAS PADAM PATI AND OTHERS
|
November 12, 2018 |
SGI POWER LIMITED Vs. HIMACHAL WIRE IND PVT LTD
|
April 11, 2018 |
SH ATTRU Vs. PRINCIPAL SECRETARY (POWER) & ORS
|
September 20, 2018 |
SH CHETAN KUMAR AND OTHERS Vs. CHIEF SECRETARY TO GOVERNMENT OF HIMACHAL PRADESH AND OTHERS
|
October 22, 2018 |
SH HEM RAJ Vs. DHARMESHWAR KUMAR & ORS
|
April 12, 2018 |
SH HUKAM SINGH AND OTHERS Vs. SH KHAJAN SINGH & ANR
|
July 13, 2018 |
SH KULJIT SINGH Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
April 26, 2018 |
SH PARKASH KUMAR AND OTHERS Vs. RAJIV SHANKAR AND OTHERS
|
September 27, 2018 |
SH PRAVEEN KUMAR Vs. STATE OF HP AND ANOTHER
|
May 10, 2018 |
SH RAMAN SINGH Vs. STATE OF HP AND ANOTHER
|
May 31, 2018 |
SH SANJEEV GUPTA Vs. SHYAM DUTT (SINCE DECEASED) THROUGH HIS LEGAL HEIRS
|
October 31, 2018 |
SH SHUBAM Vs. PYASHU AND ORS
|
December 13, 2018 |
SH SURESH KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
May 16, 2018 |
SH SWAROOP SINGH (SINCE DECEASED) Vs. MANOHAR LAL & ORS
|
April 11, 2018 |
SH VIKESH SHARMA AND OTHERS Vs. AUTHORIZED OFFICER, UNION BANK OF INDIA
|
May 5, 2018 |
SH. ANIL KUMAR Vs. SMT. ANJANA
|
July 25, 2018 |
SH. GHASITU Vs. SH. GANDHARAV SINGH
|
July 31, 2018 |
SH. JASWANT SINGH Vs. STATE OF H.P.
|
January 2, 2018 |
SH. JASWANT SINGH Vs. STATE OF H.P.
|
January 3, 2018 |
SH. LAL CHAND Vs. KAMLA SHARMA AND ORS.
|
July 30, 2018 |
SH. MANGAT RAM AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR, RAILWAYS AND OTHERS
|
June 19, 2018 |
SH. RAMESH CHAND THAKUR Vs. M/S. K.F.C AND ANOTHER
|
May 30, 2018 |
SH. RANJEET SINGH AND OTHERS Vs. SUMAN LATA AND OTHERS
|
July 13, 2018 |
SH. SAIN RAM JHINGTA Vs. PARWINDER KUMAR CHOPRA AND ANOTHER
|
June 29, 2018 |
SH. SURINDER PAL AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
August 17, 2018 |
SH. VIJAY KUMAR Vs. SH. SUBHKARAN AND ANOTHER
|
July 13, 2018 |
SH.RAHUL MALIK Vs. STATE OF HIMACHAL PRADESH
|
November 30, 2018 |
SHADI LAL Vs. SUBHASH CHAND
|
September 17, 2018 |
SHADI LAL SHARMA Vs. RESERVE BANK OF INDIA AND OTHERS
|
December 14, 2018 |
SHAFI MOHHAMAD Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2018 |
SHAKTI KUMAR Vs. STATE OF H P & OTHERS
|
April 25, 2018 |
SHAKUNTLA DEVI Vs. STATE OF H P
|
December 4, 2018 |
SHAKUNTLA DEVI Vs. STATE OF H P AND ORS
|
November 21, 2018 |
SHAKUNTLA DEVI Vs. LALMAN & ORS
|
March 14, 2018 |
SHAKUNTLA DEVI Vs. STATE OF H.P. & ANR.
|
July 30, 2018 |
SHAMA DEVI ALIAS SHAYAMA AND OTHERS Vs. SURESH KUMAR & OTHERS
|
November 30, 2018 |
SHAMINDER KUMAR CHAOUDHARY Vs. SUKHDEV CHAND AND OTHERS
|
December 19, 2018 |
SHANK RANA Vs. STATE OF HIMACHAL PRADESH
|
February 9, 2018 |
SHANKAR DASS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 26, 2018 |
SHANKAR SINGH AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
November 29, 2018 |
SHANKARI Vs. KHAZANA
|
August 14, 2018 |
SHANTA DEVI AND ANOTHER Vs. RUP LAL
|
August 1, 2018 |
SHANTI PUNIA Vs. PAWAN KUMAR AND OTHERS
|
September 18, 2018 |
SHARDA DEVI Vs. STATE OF HIMACHAL PRADESH
|
August 23, 2018 |
SHARDA DEVI Vs. PRAVEEN ALIAS ANU AND OTHERS
|
April 25, 2018 |
SHASHI BALA Vs. KESHAV DUTT
|
May 21, 2018 |
SHASHI KALA Vs. PRAVESH CHAND ANGRA
|
January 12, 2018 |
SHASHI PAL Vs. KULDEEP
|
April 11, 2018 |
SHASHI PAL Vs. STATE OF HIMACHAL PRADESH AND ANR
|
November 5, 2018 |
SHAYAM SUNDER Vs. JAGJIT SINGH & ORS
|
March 12, 2018 |
SHAYAMU YADAV AND OTHERS Vs. STATE OF H.P.
|
August 8, 2018 |
SHAYMA NAND & OTHERS Vs. STATE OF H P & OTHERS
|
May 21, 2018 |
SHEELA DEVI Vs. INDU BALA AND ANOTHER
|
April 5, 2018 |
SHEELA DEVI Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2018 |
SHEESH PAL Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2018 |
SHEETAL Vs. STATE OF H P
|
January 10, 2018 |
SHEKHAR & ANOTHER Vs. KISHORI LAL BHARDWAJ
|
November 28, 2018 |
SHER SINGH Vs. STATE OF H P AND ANR
|
May 8, 2018 |
SHER SINGH AND OTHERS Vs. SUBHASH CHAND AND OTHERS
|
June 26, 2018 |
SHISHU PAL Vs. STATE OF HIMACHAL PRADESH & ORS
|
March 6, 2018 |
SHIV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2018 |
SHIV KUMAR & ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2018 |
SHIV KUMAR SOOD Vs. GRAM PANCHAYAT DADAHU AND ANOTHER
|
August 14, 2018 |
SHIV SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
June 15, 2018 |
SHIV SINGH ALIAS SHIVA Vs. STATE OF HIMACHAL PRADESH
|
November 20, 2018 |
SHIVAM SHARMA Vs. STATE OF H P & ORS
|
July 13, 2018 |
SHIVAM SHARMA Vs. STATE OF H.P. & ORS.
|
June 29, 2018 |
SHIVAM SHARMA AND OTHERS Vs. STATE OF H.P. AND OTHERS
|
July 13, 2018 |
SHIVAM SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 31, 2018 |
SHOBHA RAM Vs. GURDASS & ORS
|
April 4, 2018 |
SHOBHA RAM Vs. NAMINDER SINGH & ORS
|
April 4, 2018 |
SHOBHA RAM Vs. TUGLI & ORS
|
April 4, 2018 |
SHRI ASHOK KUMAR AND OTHERS. Vs. STATE OF HP AND OTHERS
|
July 10, 2018 |
SHRI BHAGIRATH Vs. SHRI BHUSHAN
|
July 13, 2018 |
SHRI BHAJAN Vs. DHARAM PARKASH & ORS.
|
June 29, 2018 |
SHRI BHIM SEN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS
|
July 13, 2018 |
SHRI DEEP RAM AND OTHERS Vs. STATE OF HP AND OTHERS
|
July 31, 2018 |
SHRI DUNI CHAND Vs. BUDHI PRAKASH AND ANOTHER
|
October 23, 2018 |
SHRI DURGESH NARAYAN & ANR. Vs. SHRI VIR NARAYAN SINGH
|
August 24, 2018 |
SHRI GULSHAN CHAUHAN Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
July 5, 2018 |
SHRI JHOMPI RAM SHARMA (SINCE DECEASED) Vs. SHRI GOPAL KRISHAN (SINCE DECEASED)
|
August 31, 2018 |
SHRI NARENDER SHARMA Vs. SMT. SUNAINA DEVI
|
July 6, 2018 |
SHRI VIJAY KUMAR SUD Vs. SH. GHANSHYAM DASS TAYAL
|
June 20, 2018 |
SHRI YASEEN Vs. MOHD. GULZAR
|
July 5, 2018 |
SHRIKANT BALDI Vs. H P HOUSING AND URBAN DEVELOPMENT AUTHORITY & ANR
|
December 18, 2018 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. PRASANTI BEHERA AND ORS
|
June 15, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. BYASA DEVI & OTHERS
|
May 21, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. DINESH KUMAR AND OTHERS
|
October 3, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. SMT. VEEPNA DEVI AND OTHERS
|
March 19, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. ANITA KUMARI AND OTHERS
|
March 26, 2018 |
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. RAM KRISHAN AND OTHERS
|
July 27, 2018 |
SHUBDESH SINGH Vs. DALJIT SINGH
|
March 19, 2018 |
SHUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2018 |
SHYAM LAL Vs. RATTAN LAL THROUGH LRS AND ANOTHER
|
August 20, 2018 |
SHYAM LAL ALIAS UDHAM Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2018 |
SHYAM SINGH Vs. HIMACHAL PRADESH EMPLOYEES PROVIDENT FUND ORGANIZATION & ANR
|
July 4, 2018 |
SIKANDER MADAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 31, 2018 |
SIRAT SOOD Vs. STATE OF HIMACHAL PRADESH
|
October 22, 2018 |
SIRESTHA DEVI AND ANR. Vs. ASHA KUMARI
|
July 11, 2018 |
SITA DEVI & OTHERS Vs. RATTAN SINGH & ANOTHER
|
April 5, 2018 |
SITA RAM AND OTHERS Vs. JEET RAM ALIAS MEET RAM
|
December 11, 2018 |
SMT. ASHMIN KASHMIRI Vs. SH. PUSHKAR KASHMIRI
|
July 4, 2018 |
SMT. BHAGO DEVI Vs. M/S DASHMESH GENERAL CYCLE STORE
|
January 18, 2018 |
SMT. CHHO DASSI Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2018 |
SMT. HARDEV KAUR Vs. SMT. JITTO AND OTHERS
|
March 5, 2018 |
SMT. HARDEV KAUR Vs. SMT. JITTO AND OTHERS
|
February 27, 2018 |
SMT. JAMNA DEVI Vs. SMT. SARSWATI DEVI
|
November 16, 2018 |
SMT. KANTA DEVI Vs. SH. SITA RAM
|
May 31, 2018 |
SMT. KHUBI DEVI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 6, 2018 |
SMT. KRISHNA DEVI & OTHERS Vs. HARJIT SINGH AND ANOTHER
|
August 31, 2018 |
SMT. KUSUM LATA Vs. DIVISIONAL COMMISSIONER
|
March 16, 2018 |
SMT. LEELA DEVI @ LEELAWATI Vs. SMT. GARGI DEVI
|
July 10, 2018 |
SMT. PURAN DASSI Vs. SURESH KUMAR SHARMA
|
January 10, 2018 |
SMT. REETA AWASTHI & OTHERS Vs. DALIP THAKUR & ANOTHER
|
March 19, 2018 |
SMT. RENU BALJEE AND OTHERS Vs. SHIV CHARAN DASS AND OTHERS
|
July 12, 2018 |
SMT. SANGITA SHARMA AND ANOTHER Vs. SHRI ROHIT KALIA
|
May 23, 2018 |
SMT. SAROJ AND ANR. Vs. OM PRAKASH AND OTHERS
|
August 8, 2018 |
SMT. SUMITA KASHYAP Vs. SH. KRISHAN KUMAR (SINCE DECEASED THROUGH LRS)
|
July 19, 2018 |
SMT. VIMLESH Vs. STATE OF H.P. & OTHERS
|
July 12, 2018 |
SOHAN LAL Vs. LEKH RAM & OTHERS
|
July 10, 2018 |
SOHAN LAL Vs. INDIRA DEVI
|
October 5, 2018 |
SOHAN LAL Vs. INDIRA DEVI AND ANOTHER
|
April 16, 2018 |
SOHAN LAL AND OTHERS Vs. STATE OF H P & OTHERS
|
April 26, 2018 |
SOHAN SINGH Vs. MASTER SAHIL VERMA AND ANOTHER
|
March 22, 2018 |
SOM NATH Vs. DINA NATH AND OTHERS
|
May 9, 2018 |
SONIKA Vs. SOURABH KUMAR
|
January 2, 2018 |
SONIKA CHAUDHARY Vs. STATE OF H P & ANR
|
April 3, 2018 |
SONU @ RAMAN THAKUR Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2018 |
SONU @ TASHI Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2018 |
SONU KUMAR & ORS Vs. STATE OF HIMACHAL PRADESH
|
April 3, 2018 |
SPS KONSTRUCTION KONSORTIUM (SPV) PVT LTD Vs. HIMACHAL PRADESH BUS STANDS MANAGEMENT AND DEVELOPMENT AUTHORITY
|
September 13, 2018 |
ST XAVIER EDUCATION SOCIETY Vs. ONE COLLEGE OF EDUCATION & OTHERS
|
October 1, 2018 |
STATE Vs. BALWANT KUMAR
|
August 9, 2018 |
STATE BANK OF INDIA Vs. OM PRAKASH
|
December 14, 2018 |
STATE GOVERNMENT OF HIMACHAL PRADESH & ORS Vs. MAMTA SHARMA
|
January 8, 2018 |
STATE OF H P Vs. JAGTAAR SINGH
|
March 9, 2018 |
STATE OF H P Vs. BALDEV SHARMA
|
March 12, 2018 |
STATE OF H P Vs. SHER SINGH & ANOTHER
|
April 10, 2018 |
STATE OF H P Vs. ROOP LAL AND OTHERS
|
April 10, 2018 |
STATE OF H P Vs. SANJAY KALYANI & ANR
|
June 20, 2018 |
STATE OF H P Vs. SHAMBU MAHTO & ORS
|
May 31, 2018 |
STATE OF H P Vs. RAJINDER KUMAR
|
June 25, 2018 |
STATE OF H P Vs. ISHWAR DASS
|
July 16, 2018 |
STATE OF H P Vs. RANDHIR SINGH & ANOTHER
|
July 12, 2018 |
STATE OF H P Vs. BISHAMBHER DASS
|
July 18, 2018 |
STATE OF H P Vs. DINESHWAR SINGH
|
November 5, 2018 |
STATE OF H P Vs. MAHENDER SINGH AND ANR
|
April 4, 2018 |
STATE OF H P Vs. KUNDAN LAL
|
June 21, 2018 |
STATE OF H P Vs. GOPAL CHAND & OTHERS
|
September 5, 2018 |
STATE OF H P Vs. IQBAL SINGH
|
August 14, 2018 |
STATE OF H P Vs. MADHO RAM AND OTHERS
|
July 6, 2018 |
STATE OF H P Vs. SHUKARDEEN
|
July 6, 2018 |
STATE OF H P Vs. HEM RAJ
|
September 7, 2018 |
STATE OF H P Vs. GURCHARAN SINGH
|
October 3, 2018 |
STATE OF H P Vs. HARI CHAND
|
September 12, 2018 |
STATE OF H P Vs. HARDEV
|
August 30, 2018 |
STATE OF H P Vs. VINAY CHANDLA AND ANR
|
October 22, 2018 |
STATE OF H P Vs. PRITAM CHAND AND OTHERS
|
October 31, 2018 |
STATE OF H P Vs. MAN SINGH
|
November 20, 2018 |
STATE OF H P Vs. PUNEET GOYAL
|
November 21, 2018 |
STATE OF H P Vs. SNEH KUMAR
|
November 27, 2018 |
STATE OF H P Vs. RAMESH CHAND
|
September 19, 2018 |
STATE OF H P Vs. SUNDER LAL
|
September 20, 2018 |
STATE OF H P Vs. MAST RAM KASHYAP & OTHERS
|
September 28, 2018 |
STATE OF H P Vs. BIDHI CHAND AND OTHERS
|
January 4, 2018 |
STATE OF H P Vs. RAKESH BHARDWAJ
|
January 9, 2018 |
STATE OF H P Vs. KALI PRASHAD & OTHERS
|
June 11, 2018 |
STATE OF H P Vs. LEKH RAJ
|
May 25, 2018 |
STATE OF H P Vs. RACHHPAL SINGH
|
May 21, 2018 |
STATE OF H P Vs. VIJAY KUMAR
|
May 21, 2018 |
STATE OF H P Vs. SANDEEP THAKUR & ANOTHER
|
April 18, 2018 |
STATE OF H P Vs. ISHWAR SINGH & ORS
|
April 12, 2018 |
STATE OF H P Vs. DHANI RAM & ANOTHER
|
April 18, 2018 |
STATE OF H P Vs. RAM NARAYAN AND ANOTHER
|
May 1, 2018 |
STATE OF H P Vs. RAJINDER KUMAR
|
May 2, 2018 |
STATE OF H P Vs. SURINDER
|
May 1, 2018 |
STATE OF H P Vs. BALAM SINGH
|
May 7, 2018 |
STATE OF H P & ANOTHER Vs. HEM RAM VERMA AND OTHERS
|
January 3, 2018 |
STATE OF H P & ANR Vs. MEENA KUMARI
|
August 28, 2018 |
STATE OF H P & OTHERS Vs. BANWARI LAL CHADDA
|
June 15, 2018 |
STATE OF H P & OTHERS Vs. DEV RAJ SHARMA
|
April 18, 2018 |
STATE OF H P , Vs. LEELA DUTT ALIAS AMAR SINGH & OTHERS
|
September 14, 2018 |
STATE OF H P AND ANOTHER Vs. BRIJ PAL SINGH
|
March 1, 2018 |
STATE OF H P AND ANR Vs. BHOOP RAM AND ANR
|
September 5, 2018 |
STATE OF H P AND OTHERS Vs. ARJUN SINGH
|
August 21, 2018 |
STATE OF H P AND OTHERS Vs. DINESH CHAUHAN AND OTHERS
|
March 29, 2018 |
STATE OF H P AND OTHERS Vs. MURKI LAL AND OTHERS
|
April 3, 2018 |
STATE OF H P AND OTHERS Vs. KAMLESH KUMAR AND OTHERS
|
October 30, 2018 |
STATE OF H.P Vs. RANVIR KUMAR
|
March 16, 2018 |
STATE OF H.P. Vs. BABU RAM
|
August 7, 2018 |
STATE OF H.P. Vs. ISHWAR DASS
|
June 29, 2018 |
STATE OF H.P. Vs. GIAN CHAND @ PENU
|
August 31, 2018 |
STATE OF H.P. Vs. AMAR NATH ALIAS BHOLA AND ANOTHER
|
November 27, 2018 |
STATE OF H.P. Vs. CHET RAM
|
January 10, 2018 |
STATE OF H.P. Vs. AMARJEET KUMAR
|
May 31, 2018 |
STATE OF H.P. Vs. NARESH SHARMA AND ANOTHER
|
June 27, 2018 |
STATE OF H.P. Vs. JASWINDER SINGH AND OTHERS
|
June 22, 2018 |
STATE OF H.P. Vs. DIMPLE KUMAR AND OTHER
|
June 13, 2018 |
STATE OF H.P. Vs. DEEPAK CHAND
|
August 9, 2018 |
STATE OF H.P. Vs. SHASHI PAL
|
August 17, 2018 |
STATE OF H.P. Vs. GUMAN SINGH
|
January 4, 2018 |
STATE OF H.P. Vs. RAKESH
|
January 4, 2018 |
STATE OF H.P. Vs. SURINDER
|
May 7, 2018 |
STATE OF H.P. Vs. BALBIR SINGH AND OTHERS
|
May 4, 2018 |
STATE OF H.P. AND ANR. Vs. RAVINDER KUMAR SHARMA AND ORS.
|
June 20, 2018 |
STATE OF H.P. AND OTHER Vs. SMT. SANTOSH SOOD AND OTHER
|
August 8, 2018 |
STATE OF H.P. AND OTHERS Vs. ROOP LAL AND OTHERS
|
August 8, 2018 |
STATE OF H.P. AND OTHERS Vs. MADHO PARSAD AND OTHERS
|
August 6, 2018 |
STATE OF H.P. AND OTHERS Vs. JAGDISH CHAND
|
June 25, 2018 |
STATE OF H.P. AND OTHERS Vs. ANANT RAM NEGI AND OTHERS
|
July 3, 2018 |
STATE OF H.P. THROUGH DISTRICT COLLECTOR, SOLAN AND OTHERS Vs. DEEN DAYAL
|
July 2, 2018 |
STATE OF HIMACHAL PRADESH Vs. CHHEWANG BODH AND OTHER
|
July 2, 2018 |
STATE OF HIMACHAL PRADESH Vs. RATTAN LAL AND OTHERS
|
July 3, 2018 |
STATE OF HIMACHAL PRADESH Vs. MOOL CHAND
|
July 13, 2018 |
STATE OF HIMACHAL PRADESH Vs. LAL SINGH
|
May 24, 2018 |
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
|
May 28, 2018 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH AND OTHERS
|
May 25, 2018 |
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR
|
March 19, 2018 |
STATE OF HIMACHAL PRADESH Vs. R D SHARMA
|
May 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. SANJAY DAHIYA
|
April 17, 2018 |
STATE OF HIMACHAL PRADESH Vs. KASHMIR CHAND PATIAL
|
August 20, 2018 |
STATE OF HIMACHAL PRADESH Vs. ROSHNI DEVI AND ANOTHER
|
August 3, 2018 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR AND ANOTHER
|
August 24, 2018 |
STATE OF HIMACHAL PRADESH Vs. ARVIND ALIAS SHAMBHOO
|
August 31, 2018 |
STATE OF HIMACHAL PRADESH Vs. VIJAY PARKASH
|
May 2, 2018 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR ALIAS MASTANA
|
January 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMAR
|
January 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. KEHAR CHAND R
|
January 12, 2018 |
STATE OF HIMACHAL PRADESH Vs. YASHPAL
|
May 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. ROHTASH SINGH
|
May 24, 2018 |
STATE OF HIMACHAL PRADESH Vs. PRITAM CHAND
|
May 18, 2018 |
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR & ANOTHER
|
October 31, 2018 |
STATE OF HIMACHAL PRADESH Vs. PANKAJ GULERIA
|
January 8, 2018 |
STATE OF HIMACHAL PRADESH Vs. JAI CHAND ALIAS MARIKASI & OTHERS
|
January 8, 2018 |
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN AND ANOTHER
|
January 6, 2018 |
STATE OF HIMACHAL PRADESH Vs. CHHOTU RAM
|
January 5, 2018 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
|
June 18, 2018 |
STATE OF HIMACHAL PRADESH Vs. MAN SINGH
|
May 31, 2018 |
STATE OF HIMACHAL PRADESH Vs. CAPTAIN G S BHULLAR
|
April 26, 2018 |
STATE OF HIMACHAL PRADESH Vs. MUKESH KUMAR
|
May 10, 2018 |
STATE OF HIMACHAL PRADESH Vs. GAUTAM SINGH
|
March 16, 2018 |
STATE OF HIMACHAL PRADESH Vs. DILBAG SINGH ALIAS BAGI & ORS
|
April 16, 2018 |
STATE OF HIMACHAL PRADESH Vs. CHANDER MANI AND OTHERS
|
May 5, 2018 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR @ SANJU
|
December 21, 2018 |
STATE OF HIMACHAL PRADESH Vs. ABDUL LATIF AND ANOTHER
|
November 29, 2018 |
STATE OF HIMACHAL PRADESH Vs. BALWINDER SINGH ALIAS KAKA
|
October 10, 2018 |
STATE OF HIMACHAL PRADESH Vs. UDAY RAM
|
October 11, 2018 |
STATE OF HIMACHAL PRADESH Vs. SUSHIL KUMAR ALIAS SHISHU
|
November 21, 2018 |
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH ALIAS VICKI
|
April 2, 2018 |
STATE OF HIMACHAL PRADESH Vs. GOPAL SINGH & OTHERS
|
April 2, 2018 |
STATE OF HIMACHAL PRADESH Vs. THARBAN LAL
|
March 26, 2018 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
|
March 23, 2018 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH
|
March 14, 2018 |
STATE OF HIMACHAL PRADESH Vs. RAJENDER KUMAR AND ANOTHER
|
December 7, 2018 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR & OTHERS
|
July 12, 2018 |
STATE OF HIMACHAL PRADESH Vs. DHAN PRAKASH
|
June 29, 2018 |
STATE OF HIMACHAL PRADESH Vs. NES RAM AND OTHERS
|
November 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. NARINDER KAUR AND OTHERS
|
November 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. BALDEV KUMAR
|
November 2, 2018 |
STATE OF HIMACHAL PRADESH Vs. NARESH
|
November 2, 2018 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
November 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. JEET SINGH AND ANOTHER
|
July 6, 2018 |
STATE OF HIMACHAL PRADESH Vs. AMAN CHAUDHARY AND ANOTHER
|
August 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. PRADEEP KUMAR
|
August 27, 2018 |
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
|
September 11, 2018 |
STATE OF HIMACHAL PRADESH Vs. JAGMOHAN
|
September 11, 2018 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH & OTHERS
|
October 1, 2018 |
STATE OF HIMACHAL PRADESH Vs. ASHOK CHAUHAN
|
March 9, 2018 |
STATE OF HIMACHAL PRADESH Vs. NAND LAL
|
March 14, 2018 |
STATE OF HIMACHAL PRADESH Vs. MANGE RAM
|
March 15, 2018 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR
|
March 17, 2018 |
STATE OF HIMACHAL PRADESH Vs. MANGE RAM
|
March 16, 2018 |
STATE OF HIMACHAL PRADESH Vs. SURENDER SINGH & ORS.
|
March 15, 2018 |
STATE OF HIMACHAL PRADESH Vs. MADAN SINGH
|
May 11, 2018 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. INDER SINGH VERMA PROMILA PANWAR& OTHERS
|
November 27, 2018 |
STATE OF HIMACHAL PRADESH & ANR Vs. ISHWAR CHAUDHARY & ORS
|
December 7, 2018 |
STATE OF HIMACHAL PRADESH & ANR Vs. DHANI DEVI & ORS
|
March 8, 2018 |
STATE OF HIMACHAL PRADESH & ANR Vs. SANBIR MOTOR STORE
|
April 25, 2018 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. CHAMAN SINGH
|
April 7, 2018 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. ANJANA RANA AND OTHERS
|
November 5, 2018 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. MOHINDER SINGH AND ANOTHER
|
March 26, 2018 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. HARBINDER SINGH
|
November 29, 2018 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. KRISHAN CHAND AND ANOTHER
|
October 11, 2018 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. AMAR SINGH
|
November 5, 2018 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. TRITRONICS INDIA PRIVATE LTD
|
June 18, 2018 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. MAN MOHAN KAPOOR AND ANOTHER
|
August 3, 2018 |
STATE OF HIMACHAL PRADESH THROUGH THE LAND ACQUISITION COLLECTOR, WINTER FIELD, H.P. PWD, SHIMLA, H.P. & OTHERS Vs. SH. RAVINDER SHARMA ALIAS RAVINDER KUMAR (DECEASED) THROUGH LRS AND OTHERS
|
August 30, 2018 |
STATE OF HP Vs. DIRECTOR OF INCOME TAX AND ANOTHER
|
January 8, 2018 |
STATE OF HP AND ANOTHER Vs. SH. NARAIN SINGH
|
November 29, 2018 |
STATE OF HP AND ORS Vs. HAKAM RAM
|
October 10, 2018 |
STATE OF HP AND ORS Vs. SH ASHWANI KUMAR
|
May 10, 2018 |
STATE OF HP AND OTHERS Vs. BISAN SAWROOP
|
March 6, 2018 |
STATE OF HIMACHAL PRADESH Vs. ABDUL LATIF AND ANOTHER
|
November 29, 2018 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SH. VILLAM SINGH
|
November 26, 2018 |
SUBHASH Vs. STATE OF HP
|
March 20, 2018 |
SUBHASH CHAND Vs. BHIM SEN
|
June 15, 2018 |
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2018 |
SUBHASH CHAND AND OTHERS Vs. STATE OF HP AND ANOTHER
|
November 22, 2018 |
SUBHASH CHAND AND OTHERS Vs. FINANCIAL COMMISSIONER (APPEALS) AND OTHERS
|
June 14, 2018 |
SUBHASH CHAND ARORA Vs. RAMESH CHAND ARORA AND ORS.
|
July 23, 2018 |
SUBHASH CHANDER BHALLA Vs. STATE OF H P THROUGH COLLECTOR SHIMLA AND ANR
|
October 1, 2018 |
SUBHASH MAHAJAN Vs. LAND ACQUISITION COLLECTOR AND ANOTHER
|
December 13, 2018 |
SUBHASH SHARMA @ CHAND Vs. STATE OF H P
|
June 11, 2018 |
SUBHASHO DEVI Vs. VIJAY KUMARI & OTHERS
|
January 11, 2018 |
SUCHITA PALMO Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 6, 2018 |
SUDEEP TRADING COMPANY Vs. DEEPAK AUKTA AND OTHERS
|
September 13, 2018 |
SUDERSHAN KUMAR AND OTHERS Vs. COLLECTOR LAND ACQUISITION NHPC PARWATI HYDRO ELECTRIC PROJECT LARJI AND OTHERS
|
June 11, 2018 |
SUDESH KUMARI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 13, 2018 |
SUDESH RANI & OTHERS Vs. Y P VERMA
|
July 6, 2018 |
SUKH DEV Vs. GEETA DEVI
|
July 2, 2018 |
SUKH DEV ALIAS DEVI RAM Vs. LATA KUMARI & OTHERS
|
October 5, 2018 |
SUKH DEV SINGH Vs. LAND ACQUISITION COLLECTOR KOL DAM AND ANOTHER
|
March 24, 2018 |
SUKH RAM Vs. CHAMAN LAL
|
March 26, 2018 |
SUKHA DEVI Vs. SH PARITOSH CHAUHAN
|
July 25, 2018 |
SUKHAN DEVI Vs. UNION OF INDIA AND OTHERS
|
January 5, 2018 |
SUKHDEV Vs. SATYA DEVI & ORS
|
May 14, 2018 |
SUKHPREET Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
April 13, 2018 |
SUKHWINDER SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 19, 2018 |
SUKHWINDER KUMAR Vs. STATE OF H.P. AND OTHERS
|
November 19, 2018 |
SUMAN BALA Vs. RAKESH SOOD
|
September 28, 2018 |
SUMAN MINHAS Vs. STATE OF HP AND OTHERS
|
October 1, 2018 |
SUMEETA SOOD (SINCE DECEASED) Vs. NARESH KUMAR SOOD
|
November 30, 2018 |
SUMIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2018 |
SUNDER LAL Vs. RAVINDER SINGH
|
November 20, 2018 |
SUNDER LAL Vs. URMILA THAKUR
|
March 16, 2018 |
SUNDRU DEVI & ANR Vs. SHANTI DEVI AND ORS
|
May 8, 2018 |
SUNIL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
October 23, 2018 |
SUNIL DUTT Vs. STATE OF H P
|
December 18, 2018 |
SUNIL JISHTU Vs. JAGDEEP KUMAR
|
December 24, 2018 |
SUNIL KUMAR Vs. DINA NATH AND OTHERS
|
July 12, 2018 |
SUNIL KUMAR Vs. HIMACHAL PRADESH GRAMIN BANK
|
April 5, 2018 |
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 25, 2018 |
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2018 |
SUNIL KUMAR & ORS Vs. JHOMPHI RAM
|
April 18, 2018 |
SUNIL KUMAR @ SUNNY Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2018 |
SUNIT KUMAR Vs. STATE OF H P & OTHERS
|
September 19, 2018 |
SUNIT SINGH & ANR Vs. STATE OF H P
|
May 15, 2018 |
SUNITA DEVI AND ANOTHER Vs. MAKHAN LAL
|
September 27, 2018 |
SUNITA SHARMA Vs. KAMAL PRAKASH
|
April 2, 2018 |
SUNKA RAM Vs. LAND ACQUISITION COLLECTOR AND OTHERS
|
April 11, 2018 |
SUNNY SHARMA Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2018 |
SUPRIO GHOSH Vs. EVA MARIA BOONSTRA
|
November 20, 2018 |
SURAJ Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2018 |
SURAJ BHANDARI Vs. STATE OF H P
|
August 10, 2018 |
SURAKSHA & ANOTHER Vs. ADARSH KUMAR
|
April 10, 2018 |
SURAT SINGH AND OTHERS Vs. DHAJU RAM AND OTHERS
|
June 18, 2018 |
SURBHI SOOD AND ANOTHER Vs. SURENDER KUMAR SOOD AND OTHERS
|
June 26, 2018 |
SURENDER KALTA Vs. STATE OF HIMACHAL PRADESH
|
January 22, 2018 |
SURENDER KUMAR Vs. H P STATE ELECTRICITY BOARD LTD AND OTHERS
|
August 31, 2018 |
SURENDER KUMAR Vs. STATE OF H P
|
October 29, 2018 |
SURENDER KUMAR Vs. BALDEV AND ANOTHER
|
May 14, 2018 |
SURENDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 25, 2018 |
SURENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2018 |
SURENDER SINGH DESHTA Vs. STATE OF H P
|
September 13, 2018 |
SURESH CHAND & OTHERS Vs. STATE OF H.P.
|
August 3, 2018 |
SURESH HETTA AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2018 |
SURESH KUMAR Vs. SAINIK SCHOOL SOCIETY AND OTHERS
|
August 21, 2018 |
SURESH KUMAR Vs. HARBANS LAL AND OTHERS
|
August 20, 2018 |
SURESH KUMAR Vs. STATE OF H P AND OTHERS
|
June 1, 2018 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2018 |
SURESH KUMAR Vs. UNIVERSITY GRANTS COMMISSION AND ANOTHER
|
August 3, 2018 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 31, 2018 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 25, 2018 |
SURESH KUMAR Vs. OM PARKASH
|
April 11, 2018 |
SURESH KUMAR @ SHIVAM SHARMA Vs. STATE OF H.P.
|
June 20, 2018 |
SURESH KUMAR AND OTHERS Vs. SUMITRA DEVI AND OTHERS
|
December 20, 2018 |
SURESH KUMAR CHOPRA Vs. JOG RAJ AND ORS
|
April 20, 2018 |
SURESH KUMAR KALIA Vs. STATE OF H P AND ANOTHER
|
August 1, 2018 |
SURESH SOOD Vs. M/S HIM AGRO CHEMICALS AND NUTRIENTS
|
March 26, 2018 |
SURINDER KUMAR SHARMA Vs. NARESH KUMAR
|
November 12, 2018 |
SURINDER MOHAN Vs. RAJ KUMAR MEHRA & ANR
|
March 15, 2018 |
SURINDER PRASAD AND ANOTHER Vs. MADHUR GREEN AND ANOTHER
|
August 29, 2018 |
SURINDER SINGH Vs. NARINDER SINGH AND OTHERS
|
November 27, 2018 |
SURINDER SINGH Vs. STATE OF H P AND OTHERS
|
September 25, 2018 |
SURINDER SINGH Vs. STATE OF H P
|
September 12, 2018 |
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2018 |
SURINDER SINGH Vs. CORAM
|
March 19, 2018 |
SURINDER SINGH Vs. GOVERDHAN DASS
|
March 19, 2018 |
SURINDER VERMA Vs. HARPREET SINGH
|
November 1, 2018 |
SURJAN LAL AND ANOTHER Vs. STATE OF H P
|
January 2, 2018 |
SURJEENA Vs. STATE OF H P AND OTHERS
|
August 20, 2018 |
SURJEET SINGH Vs. ISHWAR DASS & OTHERS
|
January 2, 2018 |
SUSHEEL Vs. ANJU
|
May 8, 2018 |
SUSHIL AND COMPANY Vs. HP STATE CIVIL SUPPLIES CORPORATION & ORS
|
April 5, 2018 |
SUSHIL CHANDER Vs. UNION OF INDIA AND ORS
|
March 21, 2018 |
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 25, 2018 |
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 21, 2018 |
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2018 |
SUSHILA SONKHLA Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
September 20, 2018 |
SWAMI RADHA DASS CHEELA SWAMI Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2018 |
SWAMI SHAYAM BHARTI Vs. GENERAL PUBLIC AND OTHERS
|
March 29, 2018 |
T K SIBAL AND OTHERS Vs. FOOD INSPECTOR AND OTHERS
|
May 21, 2018 |
TANUJ SHARMA Vs. MINAKSHI GUPTA
|
September 5, 2018 |
TANUJA DOGRA Vs. NATIONAL INSTITUTE OF TECHNOLOGY & OTHERS
|
October 1, 2018 |
TARA CHAND Vs. STATE OF H P
|
September 12, 2018 |
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2018 |
TARA CHAND AND ANOTHER Vs. OMA VATI AND OTHERS
|
March 7, 2018 |
TARA DEVI Vs. PREM CHAND AND OTHERS
|
February 28, 2018 |
TARA DEVI Vs. SUSHEEL KUMAR
|
May 11, 2018 |
TARA DUTT SHARMA Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD
|
June 11, 2018 |
TARA PATI Vs. MAMTA MALHOTRA
|
May 10, 2018 |
TARA SINGH Vs. MOHINDER SINGH
|
March 12, 2018 |
TARA WATI AND OTHERS Vs. SUMAN AND OTHERS
|
July 5, 2018 |
TARANJEET KAUR Vs. MOHAMMED AHMED & ORS
|
May 2, 2018 |
TARIQ MOHAMMAD Vs. STATE OF H P & OTHERS
|
October 31, 2018 |
TARLOCHAN SINGH VIRK Vs. STATE OF H P AND OTHERS
|
November 5, 2018 |
TARLOK CHAND Vs. STATE OF HIMACHAL PRADESH & ORS
|
May 24, 2018 |
TARSEM SINGH Vs. ARUN KUMAR SINGH & ANR
|
January 11, 2018 |
TARUN DOGRA Vs. HIMANSHU SHARMA
|
May 4, 2018 |
TARUN MAHANT Vs. SURABHI MAHANT
|
May 7, 2018 |
TEDHI SINGH Vs. NARAYAN DASS
|
September 11, 2018 |
TEJ SINGH Vs. SUR CHAND AND OTHERS
|
July 2, 2018 |
TEK CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 21, 2018 |
TEK CHAND Vs. STATE OF H P AND OTHERS
|
June 15, 2018 |
TEK CHAND & ANR Vs. SHAKUNTLA ALIAS GUDO & ANR
|
May 14, 2018 |
TEK CHAND & ORS Vs. STATE OF H P & ANR
|
January 6, 2018 |
TEK CHAND AND OTHERS Vs. BHAKRA BEAS MANAGEMENT BOARD (B.B.M.B) AND OTHERS
|
July 20, 2018 |
TEK SINGH Vs. AMARJIT SINGH AND OTHERS
|
October 31, 2018 |
THAKUR Vs. SARVAN SINGH AND OTHERS
|
July 12, 2018 |
THAKUR COLLAGE OF EDUCATION Vs. STATE OF H P & OTHERS
|
November 20, 2018 |
THAKUR DASS Vs. SUKHDEV & OTHERS
|
December 5, 2018 |
THAKUR DASS Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2018 |
THAKUR DASS AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 3, 2018 |
THAKUR RUMAL SINGH MEMORIAL EDUCATION SOCIETY AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 17, 2018 |
THAKUR SINGH Vs. STATE OF H P & OTHERS
|
March 20, 2018 |
THAKUR SINGH AND ANOTHER Vs. PURAN SUKH
|
September 18, 2018 |
THE LAND ACQUISITION COLLECTOR Vs. SURJIT SINGH AND OTHERS
|
July 11, 2018 |
THE LAND ACQUISITION COLLECTOR (CZ) HPPWD & I&PH Vs. SOHAN SINGH ALIAS SOHAN LAL AND OTHERS
|
August 14, 2018 |
THE LAND ACQUISITION COLLECTOR, H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. NARINDER SINGH & OTHERS
|
May 21, 2018 |
THE MANAGING DIRECTOR, WOODVILLE PALACE RESORTS (P) LTD. Vs. RAJINDER SHARMA THROUGH HIS LRS
|
December 13, 2018 |
THE STATE OF H.P. Vs. RAMESH CHAND AND ANOTHER
|
June 15, 2018 |
THE STATE OF H.P. Vs. VISHAL ALIAS VICKEY AND OTHERS
|
August 17, 2018 |
THILAN Vs. STATE OF HP AND OTHERS
|
March 13, 2018 |
TILAK RAJ Vs. CHIEF ENGINEER (MZ) AND ANOTHER
|
May 3, 2018 |
TILAK RAJ Vs. CHIEF ENGINEER
|
September 14, 2018 |
TILAK RAJ, CONTRACTOR Vs. CHIEF ENGINEER (MZ) AND ANOTHER
|
July 10, 2018 |
TRIBHUVAN SINGH Vs. STATE OF HP AND OTHERS
|
May 23, 2018 |
TRISHA SHARMA Vs. STATE OF HP AND OTHERS
|
July 16, 2018 |
TUARU AND ANOTHER Vs. HASANU DEVI AND OTHERS
|
May 7, 2018 |
TULSA SINGH Vs. ABINASH CHANDER & ORS
|
December 10, 2018 |
TULSI RAM Vs. DHANU RAM AND OTHERS
|
November 20, 2018 |
TWARU RAM Vs. RATTANVIR
|
November 22, 2018 |
UJAGAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2018 |
UMARDEEN Vs. STATE OF HIMACHAL PRADESH
|
July 16, 2018 |
UMDA RAM Vs. STATE OF H.P. AND OTHERS
|
August 6, 2018 |
UMDA RAM Vs. RUPA DEVI
|
November 13, 2018 |
UNA-HIMANCHA (FOOD DIVISION) LTD AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2018 |
UNION OF INDIA Vs. M/S. CHADHACOMPANY
|
July 31, 2018 |
UNION OF INDIA Vs. KRISHAN LAL
|
March 9, 2018 |
UNION OF INDIA Vs. JHALLI RAM AND ANOTHER
|
July 16, 2018 |
UNION OF INDIA & ANOTHER Vs. DEEPAK SOOD & OTHERS
|
March 5, 2018 |
UNION OF INDIA & ORS Vs. ROSHAN LAL & ORS
|
March 5, 2018 |
UNION OF INDIA AND OTHERS Vs. NARENDER KUMAR AND OTHERS
|
January 2, 2018 |
UNION OF INDIA THROUGH SECRETARY Vs. HETU AND ANOTHER
|
June 25, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUDARSHANA DEVI AND ORS
|
March 19, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANDER REKHA & OTHERS
|
November 30, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANI & OTHERS
|
March 12, 2018 |
UNITED INDIA INSURANCE COMPANY LIMITED AND ANR. Vs. NINDU SHARMA AND OTHERS
|
August 8, 2018 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SAHIB SINGH AND OTHERS
|
November 30, 2018 |
UNITED INDIA INSURANCE COMPANY LTD Vs. ANIL KUMAR & OTHERS
|
November 20, 2018 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MEENA DEVI & OTHERS
|
September 13, 2018 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHRI SANJEEV KUMAR AND OTHERS
|
August 23, 2018 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. VIDYA DEVI AND OTHERS
|
July 17, 2018 |
UNITED INDIA INSURNACE COMPANY LTD Vs. JASBIR KAUR AND OTHERS
|
November 30, 2018 |
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD Vs. AMANDEEP KAUR & ORS
|
October 1, 2018 |
UNNAS MOHD AND ANR Vs. STATE OF H P AND OTHERS
|
November 12, 2018 |
UPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2018 |
URMILA DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 14, 2018 |
URMILA DEVI & OTHERS Vs. RENU VERMA
|
September 7, 2018 |
USAKA ELECTRICALS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 14, 2018 |
USHA Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 26, 2018 |
USHA RANI Vs. KESHWA NAND
|
November 22, 2018 |
USHA RANI SOOD Vs. BHOLA RAM AND OTHERS
|
September 24, 2018 |
UTTAM CHAND Vs. DHARAM PAL
|
April 7, 2018 |
UTTAM RAM Vs. DEVINDER SINGH HUDAN AND ANOTHER
|
December 17, 2018 |
VAIDH SHANKAR LAL MEMORIAL COLLEGE Vs. H P UNIVERSITY & ANOTHER
|
March 27, 2018 |
VAKIL SINGH AND OTHERS Vs. STATE OF H P AND OTHERS
|
June 20, 2018 |
VARINDER KUMAR Vs. JATINDER MOHAN AND ANOTHER
|
July 9, 2018 |
VED PARKASH Vs. STATE OF HIMACHAL PRADESH
|
February 16, 2018 |
VED PARKASH Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2018 |
VED PRAKASH Vs. STATE OF HP AND ANOTHER
|
March 21, 2018 |
VICKY CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
October 5, 2018 |
VICTORY OIL GRAM UDYOG ASSOCIATION Vs. MANAGING DIRECTOR AND ANOTHER
|
January 9, 2018 |
VIDYA DEVI AND ANOTHER Vs. EXECUTIVE ENGINEER ELECTRICAL
|
November 2, 2018 |
VIJAY ANAND Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 27, 2018 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
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August 28, 2018 |
VIJAY KUMAR SOOD & ANOTHER Vs. AMRIK AHUJA & OTHERS
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August 24, 2018 |
VIJAY SINGH MACHHAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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December 18, 2018 |
VIJAYANT PAL ALIAS VIJAYANT KUMAR Vs. STATE OF HIMACHAL PRADESH
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September 14, 2018 |
VIKAS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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May 11, 2018 |
VIKAS KUMAR Vs. STATE OF HIMACHAL PRADESH& OTHER
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October 24, 2018 |
VIKAS KUMAR @ VIKKY Vs. STATE OF HIMACHAL PRADESH
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January 5, 2018 |
VIKAS SHARMA Vs. VARUN SHARMA & ORS
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May 31, 2018 |
VIKRAM KHIMTA Vs. STATE OF H P
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November 1, 2018 |
VIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH
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November 5, 2018 |
VIKRAM SINGH ALIAS VICKY Vs. STATE OF HIMACHAL PRADESH
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April 2, 2018 |
VIKRAM SINGH AND ANR Vs. STATE OF HIMACHAL PRADESH & ANR
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December 19, 2018 |
VIKRANT SOOD Vs. STATE OF HIMACHAL PRADESH & OTHERS
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December 12, 2018 |
VIKRANT SOOD Vs. UCO BANK, NIGAM VIHAR
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November 29, 2018 |
VIL LIMITED Vs. IL&FS TRANSPORTATION NETWORKS LTD
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November 30, 2018 |
VINAY KUMAR SHARMA & OTHERS Vs. YOGINDER PAL VERMA AND OTHERS
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July 6, 2018 |
VINAY SHARMA Vs. STATE OF HIMACHAL PRADESH
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May 28, 2018 |
VINOD Vs. STATE OF HIMACHAL PRADESH
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May 15, 2018 |
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
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September 11, 2018 |
VINOD KUMAR Vs. VIPIN KUMAR
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March 7, 2018 |
VINOD KUMAR Vs. M/S. NOVA SECURITY SERVICE PVT. LTD.
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August 8, 2018 |
VINOD KUMAR & ORS Vs. STATE OF HIMACHAL PRADESH & ORS
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January 10, 2018 |
VINOD KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH
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April 7, 2018 |
VIPAN KUMAR Vs. SURJEET SINGH & ORS
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December 17, 2018 |
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2018 |
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
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October 30, 2018 |
VIPIN KUMAR & OTHERS Vs. ROSHAN LAL
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August 8, 2018 |
VIR SINGH Vs. SHER SINGH
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November 20, 2018 |
VIRENDER SEHGAL Vs. STATE OF H P
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October 29, 2018 |
VIRENDER SINGH Vs. STATE OF HIMACHAL PRADESH
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October 25, 2018 |
VIRENDER SINGH Vs. STATE OF HIMACHAL PRADESH
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April 4, 2018 |
VIRENDER SINGH AND ANOTHER Vs. STATE OF HP AND OTHERS
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November 22, 2018 |
VIRENDER THAKUR Vs. BSNL AND OTHERS
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June 22, 2018 |
VISHAL BANSAL Vs. STATE OF H P
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February 2, 2018 |
VISHAL GOSWAMI Vs. STATE OF HIMACHAL PRADESH & ORS
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May 21, 2018 |
VISHAL KALIA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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May 9, 2018 |
VISHAL MOHAN & ORS Vs. RAJEEV SOOD ORS
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January 4, 2018 |
VISHAL SHARDA AND ANOTHER Vs. STATE OF H.P. AND ANOTHER
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May 1, 2018 |
VISHAL SHARMA Vs. SHASHI SHARMA
|
November 20, 2018 |
VISHAL SINGH Vs. DEVA SINGH
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April 4, 2018 |
VISHWAJEET KUMAR Vs. STATE OF H P
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November 20, 2018 |
VISHWAJIT SINGH Vs. STATE OF H P
|
November 30, 2018 |
VISHWAS KUMAR Vs. STATE OF H.P. AND ANOTHER
|
July 27, 2018 |
VIVEK KUMAR LAL Vs. STATE OF HIMACHAL PRADESH
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August 28, 2018 |
VIVEK SINGLA Vs. STATE OF H P AND OTHERS
|
April 17, 2018 |
VIVEK UMMATT Vs. SURINDER KAUR
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January 4, 2018 |
VIVEK UMMATT Vs. SURINDER KAUR
|
January 3, 2018 |
VYASO RAM Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2018 |
WARYAM SINGH Vs. STATE OF H P
|
March 29, 2018 |
WARYAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2018 |
Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. UMA KANT
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February 26, 2018 |
YADVINDER SINGH Vs. DINESH SOOD
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February 26, 2018 |
YADWINDER SINGH & OTHERS Vs. STATE OF H P & OTHERS
|
August 10, 2018 |
YAGYAPAL SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 3, 2018 |
YASH CONSTRUCTION COMPANY Vs. NATIONAL INSURANCE CO LTD & OTHERS
|
May 15, 2018 |
YASH PAL Vs. PRINCIPAL SECRETARY (ART, LANGUAGE & CULTURE) TO THE GOVERNMENT OF HIMACHAL PRADESH & OTHERS
|
June 29, 2018 |
YASHPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2018 |
YOB RAJ Vs. STATE OF H P
|
March 12, 2018 |
YOG RAJ Vs. STATE OF H.P. AND OTHERS
|
August 20, 2018 |
YOGESH KUMAR CHANDEL Vs. STATE OF HP AND OTHERS
|
May 31, 2018 |
YOGINDER PAUL Vs. RUP LAL
|
March 19, 2018 |
YOGINDER SINGH Vs. NEELAM KUMARI
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May 7, 2018 |
YUNUS Vs. STATE OF HIMACHAL PRADESH
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April 20, 2018 |
ZAHUR HAIDAR ZAIDI Vs. CENTRAL BUREAU OF INVESTIGATION
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January 19, 2018 |