REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ADITHYA & OTHERS Vs. STATE OF HIMACHAL PRADESH	December 5, 2017
AARTI DHATWALIA AND OTHERS Vs. STATE OF H P AND OTHERS	April 12, 2017
ABDUL SATTAR & OTHERS Vs. STATE OF H P	June 19, 2017
ABHAY THAKUR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	June 30, 2017
ABHILASH CHAND AND OTHERS Vs. SANJAY GUPTA AND OTHERS	March 6, 2017
ABHIMANYU RATHOR Vs. STATE OF H.P. & OTHERS	December 22, 2017
ACHHAR SINGH Vs. KAPOOR SINGH AND OTHERS	March 30, 2017
ACHHRI BIBI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	March 29, 2017
ACHHRU RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIR SHEELA Vs. DHARAM CHAND AND OTHERS	May 24, 2017
ADARSH BALA MEDICAL INSTITUTE Vs. STATE OF HIMACHAL PRADESH	May 16, 2017
AJAY GHAI Vs. HARSH	June 30, 2017
AJAY KAUNDAL Vs. SANTOSH KUMAR	September 11, 2017
AJAY KUMAR Vs. RADHA SWAMI SATSANG BEAS AND ANOTHER	December 12, 2017
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	May 26, 2017
AJAY KUMAR Vs. NATIONAL INSTITUTE OF TECHNOLOGY	July 6, 2017
AJAY KUMAR Vs. STATE OF H.P	December 23, 2017
AJAY KUMAR & ANOTHER Vs. STATE OF H P & ANOTHER	June 19, 2017
AJAY KUMAR & ANR Vs. STATE OF H P & ANR	May 17, 2017
AJAY KUMAR & ORS Vs. STATE OF H P & ANR	September 8, 2017
AJAY KUMAR SHARMA & ANR Vs. STATE OF H P & ANR	August 31, 2017
AJAY SHARMA AND ANOTHER Vs. SARVAJEET SINGH	January 10, 2017
AJAY SINGH Vs. STATE OF HIMACHAL PRADESH	June 14, 2017
AJAY SOOD Vs. IN-TOUCH COMMUNICATION	April 19, 2017
AJNESH KUMAR Vs. STATE OF H P & ORS	June 12, 2017
AJUDHIA DEVI AND OTHERS Vs. DHIAN SINGH	October 4, 2017
AJUDHYA DEVI AND ANOTHER Vs. PRAMOD KUMAR SHARMA AND OTHERS	June 6, 2017
AKASH RANI AND OTHERS Vs. SUSHANT PRABHAKAR AND OTHERS	September 20, 2017
AKASH SHARMA Vs. STATE OF HIMACHAL PRADESH	November 27, 2017
AKHIL BHARDWAJ Vs. STATE OF HP	June 30, 2017
AKHIL KUMAR AND OTHERS Vs. ANIL KUMAR & OTHERS	November 23, 2017
ALKA SHARMA AND ANOTHER Vs. ROSHAN LAL VERMA	October 30, 2017
ALTRUIST TECHNOLOGIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 13, 2017
AMAN DEEP SINGH & OTHERS Vs. STATE OF H P AND ANOTHER	December 15, 2017
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH	December 16, 2017
AMAR CHAND AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 1, 2017
AMAR NATH Vs. UNION OF INDIA AND OTHERS	October 25, 2017
AMAR NATH DHIMAN Vs. PUNJAB & SIND BANK	December 18, 2017
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH	April 27, 2017
AMAR SINGH Vs. SHRI ROOP SINGH	December 5, 2017
AMAR SINGH Vs. MAUJI RAM & ANOTHER	March 7, 2017
AMIT JHA Vs. STATE OF HIMACHAL PRADESH	July 6, 2017
AMIT JHA Vs. STATE OF HIMACHAL PRADESH	April 1, 2017
AMIT KUMAR Vs. STATE OF HIMACHAL PRADESH	July 18, 2017
AMIT MITHRANI AND OTHERS Vs. SHOBHNA MITHRANI	December 16, 2017
AMIT RANGRA Vs. STATE OF H P & ANR	December 1, 2017
AMRIK SINGH Vs. STATE OF HIMACHAL PRADESH	June 14, 2017
ANAND AUTO CARE PVT LTD Vs. STATE OF H P AND OTHERS	August 31, 2017
ANAND KUMAR Vs. STATE OF H.P.	June 21, 2017
ANANT RAM Vs. DEVI RAM AND OTHERS	January 6, 2017
ANCHAL Vs. RAMAN KUMAR	October 9, 2017
ANEEP KUMAR Vs. STATE OFHIMACHAL PRADESH	September 11, 2017
ANIL AGGARWAL Vs. H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY SHIMLA AND ANOTHER	December 14, 2017
ANIL BANSAL Vs. DINESH KOHLI	July 19, 2017
ANIL KANWAR Vs. REGISTRAR DR B R AMBEDKAR REGIONAL ENGINEERING COLLEGE, JALANDHAR	July 28, 2017
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH	August 31, 2017
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH	December 8, 2017
ANIL KUMAR Vs. VIJAY KUMAR AND ANOTHER	April 10, 2017
ANIL KUMAR Vs. SHASHI BALA	May 2, 2017
ANIL KUMAR JAMWAL Vs. REENA DEVI	November 29, 2017
ANIL PAUL SINGH Vs. SUMAN BALA	May 11, 2017
ANIL SHARMA Vs. ALKA SHARMA	March 2, 2017
ANISHA Vs. BHIM SAIN	July 11, 2017
ANITA CHANDEL Vs. MANEET KHANEL AND OTHERS	December 21, 2017
ANITA DEVI Vs. GULAM SABIR	July 27, 2017
ANITA SOOD & OTHERS Vs. STATE OF H P & OTHERS	October 31, 2017
ANJU THAKUR Vs. STATE OF H P & ORS	March 7, 2017
ANKUSH ALIAS SHIVAM Vs. STATE OF HIMACHAL PRADESH	November 7, 2017
ANKUSH CHAUHAN Vs. STATE OF H P	April 25, 2017
ANOKHI RAM Vs. STATE OF H P & OTHERS	March 14, 2017
ANU KUMARI & ORS. Vs. THE UNITED INDIA INSURANCE CO. LTD. & ANR.	May 29, 2017
ANU RANJAN RANA Vs. STATE OF H P	October 12, 2017
ANUJ KHANGTA Vs. STATE OF HP & ANOTHER	June 27, 2017
ANUPAMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS	March 16, 2017
ARNAB CHATTERJEE Vs. JOGINDER THAKUR	April 6, 2017
ARUN KAPOOR Vs. ANITA KUMARI	May 24, 2017
ARVIND KUMAR Vs. STATE OF HP & OTHERS	July 28, 2017
ARVIND KUMAR SANKHYAN Vs. M P VAIDYA (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES MANCHALI VAIDYA AND OTHERS	December 20, 2017
ARVIND SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	April 6, 2017
ASHA Vs. STATE OF HIMACHAL PRADESH	May 16, 2017
ASHA Vs. RAJ KUMAR MEHRA AND ORS	December 27, 2017
ASHA KUMARI Vs. STATE OF H P & OTHERS	May 4, 2017
ASHISH KUMAR Vs. STATE OF HIMACHAL PRADESH	September 16, 2017
ASHOK CHAUHAN Vs. STATE OF HIMACHAL PRADESH & OTHERS	May 26, 2017
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH	August 30, 2017
ASHOK KUMAR Vs. SOCIAL MUTUAL BENEFITS COMPANY LTD	March 29, 2017
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH	December 28, 2017
ASHOK KUMAR Vs. STATE OF H.P.	May 23, 2017
ASHOK KUMAR Vs. NIRMALA	May 31, 2017
ASHOK KUMAR & ANOTHER Vs. STATE OF H P	April 19, 2017
ASHOK KUMAR AND OTHERS Vs. SUBHASH SHARMA AND OTHERS	July 27, 2017
ASHOK KUMAR AND OTHERS Vs. SHIV SINGH (SINCE DECEASED) THROUGH HIS LEGAL HEIRS	July 19, 2017
ASHOK LEYLAND LIMITED Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND ANOTHER	August 30, 2017
ASHU PURI Vs. STATE OF HIMACHAL PRADESH	June 19, 2017
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH	May 15, 2017
ASHWANI KUMAR Vs. SUNITA KUMARI	September 4, 2017
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH	July 28, 2017
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH	March 7, 2017
ASHWANI KUMAR AND OTHERS Vs. SHAMSHER SINGH AND OTHERS	May 11, 2017
ASHWANI RAMESH Vs. STATE OF H P & ORS	December 15, 2017
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JANESHWAR LAL RAJESHWAR LAL & OTHERS	April 19, 2017
ATAMJIT SINGH Vs. RAJINDER LAL & OTHERS	June 30, 2017
ATIK AHMED Vs. HABIB AHMED (NOW DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AND ANOTHER	October 17, 2017
ATMA RAM Vs. STATE OF HIMACHAL PRADESH	July 14, 2017
ATTAR SINGH Vs. SARUP SINGH AND ORS	September 19, 2017
AVTAR SINGH BHATTI @ RIKKI Vs. STATE OF HIMACHAL PRADESH	October 11, 2017
AYODHIA SINGH Vs. STATE OF H P AND OTHERS	June 27, 2017
B K SONS (DECEASED) THROUGH LRS Vs. BABU LAL	September 15, 2017
B.L. DHIMAN Vs. CHAUDHARY SARWAN KUMAR KRISHI VISHVAVIDALAYA, PALAMPUR	May 31, 2017
BABIJA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	October 18, 2017
BABITA DEVI & OTHERS Vs. CHANDERMANI & ANOTHER	October 9, 2017
BABU RAM Vs. KEWALA DEVI & OTHERS	July 6, 2017
BACHNA RAM (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS	April 24, 2017
BADRI RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS	June 28, 2017
BAGGA RAM (DECEASED) Vs. MUNICIPAL COUNCIL OF NALAGARH & ORS	August 24, 2017
BAHATAR BUDHA MAGAR Vs. STATE OF H P	December 29, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. SURESH KUMAR AND ANOTHER	August 25, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RESHMA AND OTHERS	April 7, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PANKAJ SHARMA	June 21, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. VIDYA DEVI AND ORS.	October 11, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. ROOP KALI AND OTHERS	May 11, 2017
BAJAJ ALLIANZ INSURANCE COMPANY LTD Vs. GANESHU DEVI & ORS	January 13, 2017
BAKSHI RAM Vs. TAJDIN	April 26, 2017
BAL KRISHAN Vs. BHAGAT RAM	March 21, 2017
BALA DEVI Vs. VED PRAKASH	March 20, 2017
BALAK RAM SHARMA Vs. EX-COMMITTEE OF BAGHAL LAND LOOSERS TRANSPORT CO-OPERATIVE SOCIETY DARLAGHAT AND OTHERS	May 17, 2017
BALBIR SINGH Vs. STATE OF H P AND OTHERS	April 11, 2017
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH	July 18, 2017
BALBIR SINGH @ RANA Vs. STATE OF HIMACHAL PRADESH	August 2, 2017
BALBIR SINGH AND ANR Vs. STATE OF H P	May 12, 2017
BALDEV KRISHAN HARISH Vs. UNION OF INDIA AND ANOTHER	January 2, 2017
BALDEV SINGH Vs. HIGH COURT OF H P	September 12, 2017
BALDEV SINGH Vs. UNION OF INDIA & ORS	December 19, 2017
BALDEV SINGH & OTHERS Vs. STATE OF H P	April 29, 2017
BALDEV SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS	March 9, 2017
BALDEV SINGH AND OTHERS Vs. RANJIT SINGH AND OTHERS	March 22, 2017
BALI RAM Vs. SHAKUNTLA	August 1, 2017
BALKU AND OTHERS Vs. MANI RAM (DECEASED) THROUGH LRS	May 2, 2017
BALKU RAM (SINCE DECEASED) THROUGH LRS PREM LAL AND OTHERS Vs. GORKHU RAM AND OTHERS	October 31, 2017
BALVINDER SINGH MAHAL Vs. UNION OF INDIA	August 10, 2017
BALWANT SINGH Vs. DINAKSHI RANA	August 4, 2017
BALWINDER PAL SINGH @ BUNTY Vs. STATE OF HIMACHAL PRADESH	November 10, 2017
BANDANA DEVI Vs. SURJEET SINGH & OTHERS	June 13, 2017
BANKAY BIHARI VERMA & OTHERS Vs. AMIT KUMAR VERMA	May 4, 2017
BEAS VALLEY POWER CORPORATION LTD Vs. PRADEEP CHAND KATOCH	August 31, 2017
BED RAM Vs. MANMOHAN MALHOTRA & OTHERS	May 19, 2017
BEENA & ORS Vs. PARBHAT BHUSHAN & OTHERS	May 15, 2017
BENU DHAR BHANJA Vs. DYALO	May 9, 2017
BHAG CHAND SHARMA Vs. HONBLE HIGH COURT OF H P	November 10, 2017
BHAG SINGH Vs. PREM SINGH AND ANOTHER	September 21, 2017
BHAG SINGH Vs. PIAR DASSI AND OTHERS	March 27, 2017
BHAG SINGH AND ANOTHER Vs. SONA KUMARI AND OTHERS	December 30, 2017
BHAGAT RAM Vs. BAL KRISHAN	March 21, 2017
BHAGAT RAM Vs. HEMENDER KUMAR GUPTA	August 30, 2017
BHAGAT RAM Vs. STATE OF H P	December 20, 2017
BHAGAT RAM Vs. TILAK RAJ AND OTHERS	August 31, 2017
BHAGAT SINGH Vs. SALIG RAM	September 11, 2017
BHAGWAN DASS Vs. ROSHAN LAL (SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND ANOTHER	July 28, 2017
BHAJAN SINGH Vs. H.P. STATE ELECTRICITY BOARD LTD. & ANOTHER	September 5, 2017
BHANU DEVI Vs. STATE OF H P & ORS	March 20, 2017
BHARAT BHUSHAN SOOD Vs. MUNICIPAL CORPORATION AND ANOTHER	March 2, 2017
BHARAT SANCHAR NIGAM LIMITED & ORS Vs. SHASHI KAMAL & ANR	June 19, 2017
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS	October 18, 2017
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS	October 25, 2017
BHINDRO DEVI Vs. SURAT SINGH	March 15, 2017
BHISHAM LAL GARG Vs. HARDEI AND ORS.	February 27, 2017
BHOOP RAM Vs. RAKESH AHUJA AND ANOTHER	April 18, 2017
BHOOP RAM GARG Vs. UNITED INDIA INSURANCE COMPANY LTD AND OTHERS	March 8, 2017
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH	January 6, 2017
BHUPINDER SINGH (SINCE DECEASED) THROUGH LRS Vs. BHOLU & OTHERS	November 7, 2017
BHUPINDER SINGH @ RAHUL Vs. STATE OF H P	November 24, 2017
BHUPINDER SINGH THAKUR Vs. KANWAR SINGH AND ORS	July 18, 2017
BHURI SINGH Vs. SANJAY CHANDLA & ANOTHER	May 12, 2017
BHUVAN KANT Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	December 5, 2017
BIASAN DEVI Vs. SARUP CHAND	November 1, 2017
BIASO DEVI AND OTHERS Vs. SADHU RAM	December 22, 2017
BIHARI LAL Vs. STATE OF H.P.	March 9, 2017
BIMLA DEVI Vs. DAYA NAND	September 18, 2017
BIMLA DEVI Vs. HARISH RANA	June 20, 2017
BINDU DEVI & ANOTHER Vs. VINOD KUMAR	September 8, 2017
BIOCON LTD Vs. STATE OF HIMACHAL PRADESH & ORS	March 15, 2017
BIR SINGH Vs. SHYAM SINGH	April 26, 2017
BISHAMBER SINGH Vs. RAJINDER SINGH	March 1, 2017
BRAHM PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA	March 28, 2017
BRESTUA & ORS Vs. RAJINDER SINGH & ORS	April 10, 2017
BRIG HARMESH SETHI Vs. STATE OF HIMACHAL PRADESH & OTHERS	September 18, 2017
BRIJ LAL Vs. STATE OF H P AND OTHERS	August 3, 2017
BRIJ LAL (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. SATYA DEVI AND OTHERS	May 18, 2017
BRIJ LAL THAKUR Vs. PURAN CHAND	April 17, 2017
BUDHI SINGH Vs. STATE OF H P	October 24, 2017
BUDHU Vs. LAL MAN & ANOTHER	October 30, 2017
BUDHU RAM Vs. THAKUR DUTT SHARMA	December 4, 2017
C.S. VELU Vs. STATE OF HIMACHAL PRADESH	May 30, 2017
CENTRAL BANK OF INDIA & OTHERS Vs. MEENA DEVI	August 31, 2017
CEO-CUM-SECRETARY HIMUDA Vs. KARAM CHAND AND OTHERS	July 14, 2017
CHAIN SINGH Vs. KAVITA	March 17, 2017
CHAIN SINGH Vs. PIAR SINGH AND OTHERS	March 24, 2017
CHAITANYA ENTERPRISE Vs. STATE OF H P & OTHERS	July 28, 2017
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH	September 5, 2017
CHAMAN SHARMA Vs. BIR SEN	December 1, 2017
CHAMPA DEVI Vs. STATE OF H P AND OTHERS	July 26, 2017
CHAMPESHWAR LALL SOOD Vs. GURPARTAP SINGH	April 6, 2017
CHAND RANI & ANOTHER Vs. RAM LAL (DECEASED) THROUGH KAMLA THAKUR	May 22, 2017
CHANDERMANI Vs. MIA DITTA AND OTHERS	April 13, 2017
CHANDI PRASAD Vs. STATE OF H P AND OTHERS	May 25, 2017
CHANGAR COLLEGE SANGHRSH SAMITI, RANITAL Vs. STATE OF HIMACHAL PRADESH & OTHERS	September 18, 2017
CHARAN DASS Vs. RAM SAROOP	September 8, 2017
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH	October 31, 2017
CHARAN DASS Vs. TULSI RAM	May 15, 2017
CHARAN DASS Vs. HET RAM	August 31, 2017
CHAROG NON- AGRICULTURAL THRIFT AND CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF H P & OTHERS	September 11, 2017
CHATTER SINGH Vs. STATE OF H.P.	December 6, 2017
CHAUDHARY SARWAN KUMAR KRISHI VISHVAVIDALAYA, PALAMPUR Vs. B L DHIMAN	May 31, 2017
CHET RAM Vs. MEENA DEVI	October 10, 2017
CHET RAM (DIED THROUGH HIS LRS) AND OTHERS Vs. DOLA RAM AND OTHERS	March 8, 2017
CHET RAM TELU RAM Vs. MUNICIPAL CORPORATION, SHIMLA	July 28, 2017
CHETAN SWAROOP Vs. GIRDHARI LAL & OTHERS	May 3, 2017
CNG TRADING COMPANY PVT LTD Vs. H P STATE ELECTRICITY BOARD LTD	January 10, 2017
COL MEHAR SINGH Vs. SUDESH KUMARI	December 5, 2017
COLLECTOR LAND ACQUISITION, PARBATI HYDRO ELECTRIC Vs. RAJENDER KUMAR AND OTHERS	May 15, 2017
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, CHAN Vs. GM, CONSUMER MOBILITY, BSNL, SHIMLA	November 7, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. SHOGHI COMMUNICATION LTD.	August 3, 2017
COMMISSIONER OF INCOME TAX Vs. H P STATE ELECTRICITY BOARD	May 31, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. H.P. STATE CO	April 19, 2017
COMMISSIONER OF INCOME TAX, SHIMLA Vs. HIM KNIT FEB	August 3, 2017
COSMO FERRITES LIMITED Vs. STATE OF HIMACHAL PRADESH & ORS	September 8, 2017
COURT ON ITS MOTION Vs. STATE OF H.P.	July 25, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P.	December 12, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P.	September 5, 2017
COURT ON ITS OWN MOTION Vs. NARCOTIC CONTROL BUREAU, SUB	December 7, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P. & OTHERS	December 14, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS	December 11, 2017
COURT ON ITS OWN MOTION Vs. RAM LAL	July 6, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS	November 1, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS	August 1, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS	April 27, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS	July 19, 2017
COURT ON ITS OWN MOTION Vs. BAKSHI RAM	August 22, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH & OTHERS	September 13, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS	November 14, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS	November 16, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS	November 27, 2017
COURT ON ITS OWN MOTION AND ANR. Vs. STATE OF H.P. & OTHERS	December 21, 2017
COURTS ON ITS OWN MOTION Vs. STATE OF H.P. & OTHERS	November 23, 2017
D.P. JAGAN HARDWARE PRIVATE LTD. Vs. D.P. JAGAN & SONS	March 8, 2017
DAGU RAM Vs. GHANSHYAM RANA	June 23, 2017
DAGU RAM Vs. STATE OF H.P. AND ANOTHER	December 20, 2017
DALBIR SINGH PATHANIA & ANR Vs. SUSHIL KUMAR & ORS	November 23, 2017
DALEEP SINGH @ DEEPU Vs. STATE OF HIMACHAL PRADESH	September 16, 2017
DALIP KUMAR Vs. H P PUBLIC SERVICE COMMISSION	March 21, 2017
DALIP SINGH Vs. LAL SINGH AND OTHERS	September 13, 2017
DALIP SINGH & ORS Vs. AJIT SINGH	October 11, 2017
DALIP SINGH & OTHERS Vs. STATE OF H.P.	December 22, 2017
DALIP THAKUR Vs. HIGH COURT OF H.P.	November 10, 2017
DAMYANTI JAIRATH Vs. VINEET CHAUDHARY AND ANOTHER	January 12, 2017
DAULAT RAM Vs. STATE OF H.P.	November 28, 2017
DAULAT RAM AND MANGAT RAM Vs. ORIENTAL INSURANCE COMPANY AND OTHERS	October 5, 2017
DAULAT RAM AND ORS Vs. KHUB RAM	April 28, 2017
DAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	November 17, 2017
DAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	January 13, 2017
DAVINDER SINGH Vs. STATE OF H.P.	March 4, 2017
DAYA RAM (SINCE DECEASED) THROUGH HIS LRS HET RAM AND OTHERS Vs. THAKARU RAM (SINCE DECEASED) THROUGH HIS LRS SMT GITA DEVI & ANOTHER	July 28, 2017
DEEP RAM Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (FORESTS)	January 11, 2017
DEEP SINGH Vs. UNION OF INDIA AND OTHERS	October 18, 2017
DEEPAK KUMAR Vs. CANTONMENT BOARD	October 18, 2017
DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH	November 20, 2017
DEEPAK KUMAR Vs. STATE OF H P AND OTHERS	January 12, 2017
DEEPAK KUMAR Vs. STATE OF H P	September 6, 2017
DEEPAK SOOD Vs. STATE OF HIMACHAL PRADESH	October 4, 2017
DEEPIKA VAISHNAV Vs. INSTITUTE OF BANKING PERSONNEL SELECTION &AMP; OTHERS	January 2, 2017
DEPUTY COMMISSIONER, BILASPUR Vs. MAHENDER KUMAR & OTHERS	April 7, 2017
DES RAJ Vs. SATISH CHAND	May 24, 2017
DESH RAJ Vs. DIVISIONAL ENGINEER, TELECOM PROJECT AND ANOTHER	May 29, 2017
DESH RAJ Vs. SHRIRAM CITY UNION FINANCE LTD	September 18, 2017
DESH RAJ AND ANOTHER Vs. KESHAV RAM AND OTHERS	September 15, 2017
DEV KUMAR Vs. STATE OF HIMACHAL PRADESH	September 12, 2017
DEV MAHAPNA CO-OPERATIVE HOUSING BUILDING SOCIETY & OTHERS Vs. RESHMU & ANOTHER	August 30, 2017
DEV RAJ Vs. STATE OF HIMACHAL PRADESH	December 16, 2017
DEV RAJ ALIAS RAJ AND ANOTHER Vs. STATE OF HIMACHAL PRADESH	May 22, 2017
DEVI SINGH & OTHERS Vs. RAMA DEVI & OTHERS	July 28, 2017
DEVINDER Vs. OM PRAKASH ALIAS PARKASH & OTHERS	May 24, 2017
DEVINDER GUPTA Vs. PREM CHAND KAUSHAL AND ANOTHER	January 6, 2017
DEVINDER KUMAR & ORS Vs. GIRDHARI LAL & ORS	August 31, 2017
DEVINDER SINGH Vs. MEHAR CHAND	September 1, 2017
DEVINDER SOOD Vs. STATE OF HIMACHAL PRADESH	October 24, 2017
DEVMANI Vs. KHEM RAJ & ORS	June 2, 2017
DHANI RAM Vs. AJAY KUMAR AND OTHERS	March 29, 2017
DHANI RAM Vs. B B M B AND ANOTHER	February 28, 2017
DHARAM CHAND Vs. STATE OF H P	March 29, 2017
DHARAM CHAND Vs. INDERJEET SINGH	November 21, 2017
DHARAM CHAND Vs. RAJIV SOOD	March 3, 2017
DHARAM CHAND Vs. STATE OF H.P.	September 6, 2017
DHARAM CHAND AND OTHERS Vs. ACHHRU RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIR SHEELA	May 24, 2017
DHARAM PAL Vs. STATE OF H P & ANOTHER	September 1, 2017
DHARAM SINGH Vs. FAQUIR CHAND AND ORS	July 25, 2017
DHARAM VEER Vs. INDUSIND BANK PVT. LTD.	August 22, 2017
DHARMENDER KUMAR Vs. STATE OF H.P.	May 3, 2017
DHARMINDER SHARMA & OTHERS Vs. JYOTSHNA DEVI & OTHERS	August 11, 2017
DHEERAJ KUMAR Vs. PURAN CHAND	January 3, 2017
DHIAN SINGH Vs. BHAGWAN SINGH	April 26, 2017
DHRUV BANSAL & ANOTHER Vs. STATE OF H P & ANOTHER	October 23, 2017
DILA RAM Vs. REKHA DEVI AND OTHERS	March 10, 2017
DILBAG SINGH Vs. SURJEET SINGH AND ANOTHER	March 15, 2017
DILE RAM Vs. GAURAV ARORA & ANOTHER	July 28, 2017
DINESH KUMAR Vs. VIPAN KUMAR	June 19, 2017
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH	April 21, 2017
DINESH KUMAR Vs. UNION OF INDIA & ORS	May 29, 2017
DIRECTOR, CENTRAL POTATO RESEARCH INSTITUTE Vs. NAGENDER SINGH AND OTHERS	June 13, 2017
DIVYANG ASSOCIATES (P) LIMITED & ANOTHER Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & ANOTHER	May 4, 2017
DIWAKAR DUTT KUKRETI Vs. EIH ASSOCIATED HOTELS LTD & ANOTHER	September 18, 2017
DIWAN CHAND Vs. STATE OF H P	July 10, 2017
DIWAN CHAND & OTHERS Vs. STATE OF HIMACHAL PRADESH & ANOTHER	November 3, 2017
DORJEE GYALTSON @ ABHUJI AND ANOTHER Vs. PRIVATE OFFICE HIS HOLINESS THE DALAI LAMA AND ANOTHER	April 27, 2017
DR. B.S. RATHORE & OTHERS Vs. STATE OF HIMACHAL PRADESH & OTHERS	July 7, 2017
DR. RANVIJAY SINGH Vs. STATE OF H.P.	June 12, 2017
DR.(MAJOR) SUKHJIT SINGH Vs. STATE CHIEF INFORMATION COMMISSIONER	March 8, 2017
DUNI CHAND Vs. GODAWARI	July 12, 2017
DURGA DASS SHARMA Vs. STATE OF H P & OTHERS	April 1, 2017
DURGA DEVI Vs. STATE OF HIMACHAL PRADESH	June 15, 2017
DURGA DEVI Vs. NIHAL DASS & ANOTHER	November 10, 2017
DURGA SINGH @ SURESH KUMAR Vs. STATE OF H.P	February 27, 2017
DUSHYANT KUMAR Vs. STATE OF HIMACHAL PRADESH & ANR	December 20, 2017
DUTCH PRINTER Vs. UNITED HIMALAYAN INDUSTRIES	August 29, 2017
EKTA MALIK Vs. STATE OF HIMACHAL PRADESH	January 27, 2017
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M/S. HIM NEEL BREWERIES LTD.	May 12, 2017
ESHAN AKTHAR Vs. STATE OF HIMACHAL PRADESH	August 9, 2017
ESSAR STEEL INDIA LTD (ESIL) Vs. JAIPRAKASH POWER VENTURES LTD	July 28, 2017
EX. PETTY OFFICER NO. 114294-K HARI PAL SINGH Vs. STATE OF H.P.	June 23, 2017
EXECUTIVE ENGINEER, BSNL CIVIL DIVISION Vs. KRISHAN CHAND	June 12, 2017
FANKI RAM Vs. STATE OF H P	March 27, 2017
FARM FRESH FOOD PVT LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED	May 5, 2017
FATEH SINGH Vs. THE MANAGING DIRECTOR,HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER	July 6, 2017
FATEH SINGH Vs. THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER	January 3, 2017
FAUJ DAR CHAUHAN (SINCE DECEASED) THROUGH HIS LRS Vs. SECRETARY (AGRICULTURE), GOVT OF H P SECRETARIAT, SHIMLA-2 AND ANOTHER	December 16, 2017
FINA DASS Vs. VINOD KUMAR	May 17, 2017
FIROZ KHAN Vs. STATE OF HIMACHAL PRADESH	September 22, 2017
GADKU RAM Vs. KRISHANI DEVI & OTHERS	October 31, 2017
GANESH DUTT Vs. R K PRUTHI	September 18, 2017
GANGA RAM Vs. STATE OF H P & OTHERS	July 6, 2017
GANGA RAM Vs. BALIA & OTHERS	March 28, 2017
GAURAV SHARMA Vs. STATE OF H.P.	December 13, 2017
GAURAV SINGH Vs. STATE OF HIMACHAL PRADESH	April 21, 2017
GAUTAM SALES CORPORATION AND ANOTHER Vs. USHA RANI	September 13, 2017
GEETA DEVI Vs. STATE OF H.P. AND OTHERS	October 17, 2017
GEETA NAND Vs. BHARAT SANCHAR NIGAM LIMITED	May 19, 2017
GENERAL MANAGER NORTHERN RAILWAY Vs. OM PRAKASH	February 28, 2017
GENERAL MANAGER NORTHERN RAILWAY Vs. BHAGWANTI DEVI AND OTHERS	June 28, 2017
GENERAL MANAGER, NHPC Vs. KIRAN REKHA SOOD	June 21, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. HIMMAT KUMAR	August 11, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. SH. RAM PRAKASH ALIAS OM PRAKASH	September 7, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. RAM SAROOP AND OTHERS	November 6, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. SURINDER KUMAR & OTHERS	March 9, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. RAJNEESH KUMAR & OTHERS	November 17, 2017
GHANSHYAM ALIAS SHYAM LAL Vs. STATE OF H P	July 13, 2017
GIAN CHAND Vs. VIJAY SOOD	August 25, 2017
GIAN CHAND Vs. RAM PARSHAD AND OTHERS	June 14, 2017
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH	May 26, 2017
GIAN CHAND Vs. STATE OF H P AND OTHERS	July 18, 2017
GIAN CHAND & OTHERS Vs. KAILASHO DEVI & ORS	November 23, 2017
GIAN CHAND (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. JANKI DEVI & OTHERS	March 24, 2017
GIAN DASS AND OTHERS Vs. DAULAT RAM AND OTHERS	November 16, 2017
GIAN SINGH Vs. STATE OF H P & OTHERS	December 16, 2017
GIRISH SHARMA Vs. MADAN MANTA	October 3, 2017
GIRJA NAND (SINCE DECEASED) THROUGH HIS LRS UMA DUTT SHARMA AND ANOTHER Vs. CHET RAM AND OTHERS	November 22, 2017
GITA DEVI Vs. SUBHASH CHAND	March 21, 2017
GOLF LINK FINANCE AND RESORTS PVT LTD Vs. JAGDEV SINGH	March 27, 2017
GOVIND RAM (DECEASED) THROUGH LRS Vs. BELI RAM AND OTHERS	April 25, 2017
GRAM PANCHAYAT, KAFNOO Vs. SURENDER NEGI	December 5, 2017
GUDDI DEVI AND ORS. Vs. NANKHARI TEHSIL CO-OP. M AND C UNION AND ORS.	October 3, 2017
GULAB SINGH & ANOTHER Vs. MANORAMA DEVI AND OTHERS	May 8, 2017
GULAB SINGH SHANDIL Vs. VIDYA SAGAR SHARMA	March 10, 2017
GULSHAN Vs. STATE OF HIMACHAL PRADESH	January 9, 2017
GULSHAN KHAN Vs. STATE OF HIMACHAL PRADESH	August 29, 2017
GULSHAN KUMAR Vs. STATE BANK OF PATIALA	December 19, 2017
GULSHAN KUMAR Vs. STATE BANK OF PATIALA	December 20, 2017
GURBAX SINGH Vs. KAUSHALYA DEVI & ORS	April 19, 2017
GURDARSHAN SINGH ALIAS DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH	May 29, 2017
GURDEV Vs. SADHU RAM	June 27, 2017
GURDEV SINGH Vs. OM PRAKASH (SINCE DECEASED) THROUGH HIS LEGAL HIERS & ORS	September 21, 2017
GURJINDER SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS	October 11, 2017
GURMEET KAUR @ ROMI Vs. STATE OF H.P. & OTHERS	November 29, 2017
GURMEET SINGH AND OTHERS Vs. STATE OF H.P. AND OTHERS	December 22, 2017
GURNAM SINGH Vs. STATE OF H.P.	July 6, 2017
GURPREET SINGH Vs. STATE OF H P AND OTHERS	February 22, 2017
GURPREET SINGH ALIAS SONU Vs. STATE OF HIMACHAL PRADESH	December 6, 2017
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF EXECUTIVECUM-SECRETARY Vs. KRISHNA SHARMA & ANR	April 1, 2017
H P POLLUTION CONTROL BOARD Vs. UNION OF INDIA AND OTHERS	October 9, 2017
H P STATE CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING JUDGE AND ANOTHER	June 12, 2017
H P STATE COOPERATIVE BANK LTD Vs. STATE OF H P AND ANOTHER	May 11, 2017
H P STATE FOREST DEVELOPMENT CORPORATION LTD Vs. PARTAP & ORS	July 10, 2017
H.P. HOUSING Vs. KUSUM LATA	August 8, 2017
H.P. STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PRESIDING JUDGE	June 12, 2017
H.P. WAQF BOARD Vs. KHWAJA KHALLILULA	January 12, 2017
HAMID MOHAMD Vs. ONKAR NATH	August 10, 2017
HANISH SHARMA Vs. SUNIT CHUTANI AND OTHERS	December 22, 2017
HANS RAJ Vs. MANDIR SHIVJI THROUGH RAKESH KUMAR	July 18, 2017
HANS RAJ & ANOTHER Vs. BAJAJ ALLIANZ INSURANCE COMPANY LTD & OTHERS	August 24, 2017
HANS RAJ & OTHERS Vs. GHURKO	August 2, 2017
HANS RAJ AND OTHERS Vs. SHAYAM LAL AND OTHERS	October 31, 2017
HANSA DEVI Vs. KAUSHALYA DEVI AND OTHERS	August 24, 2017
HARBANS LAL Vs. PUNJAB NATIONAL BANK	November 22, 2017
HARBANS SINGH Vs. M/S. ALEMBIC LTD.	March 6, 2017
HARBHAJAN SINGH Vs. SEEMA	September 15, 2017
HARDEEP SINGH & ANR. Vs. STATE OF H.P.	December 5, 2017
HARDEV SINGH Vs. PUNI DEVI AND OTHERS	November 8, 2017
HARI DASS AND ANOTHER Vs. SUNDER LAL AND OTHERS	September 21, 2017
HARI KRISHAN @ KRISHAN Vs. SATISH KUMAR SHARMA & OTHERS	November 8, 2017
HARI RAM & ANOTHER Vs. SANTI DEVI & OTHERS	March 24, 2017
HARI RAM DHIMAN Vs. STATE OF HIMACHAL PRADESH	July 18, 2017
HARI SINGH Vs. CHAINO AND ORS	November 29, 2017
HARI SINGH Vs. NARBADA DEVI	April 19, 2017
HARISH KUMAR & OTHERS Vs. STATE OF H P & OTHERS	March 31, 2017
HARPAL SINGH Vs. LAJWANTI	October 13, 2017
HARPREET SINGH Vs. STATE OF H P	January 11, 2017
HARSH AWASTHY Vs. STATE OF HIMACHAL PRADESH	May 22, 2017
HARVEER SINGH MALIK Vs. STATE OF H P	December 16, 2017
HAZAR MANI Vs. SECRETARY, H P STATE ELECTRICITY BOARD & ANOTHER	April 10, 2017
HCL INFOTECH LIMITED Vs. HPSEB AND ANOTHER	December 27, 2017
HCL INFOTECH LIMITED Vs. HPSEB	May 4, 2017
HEAD POST MASTER OF POST OFFICE, KULLU Vs. TULSI DEVI ALIAS TULJI	August 31, 2017
HEERA LAL Vs. SUBHASH CHAND & OTHERS	October 17, 2017
HEM LATA Vs. VIJAY MOTIYAN	May 29, 2017
HEM RAJ Vs. STATE OF H P & OTHERS	August 22, 2017
HEM RAJ Vs. STATE OF H.P.	June 23, 2017
HEM RAJ AND OTHERS Vs. JAGAT SINGH AND OTHERS	May 12, 2017
HEMAVATI Vs. NHPC LIMITED AND OTHERS	April 1, 2017
HEMPAL SINGH KALTA & ANOTHER Vs. VISHAL SINGH & OTHERS	May 15, 2017
HET RAM Vs. PRAKASH CHAND AND ANOTHER	November 6, 2017
HET RAM Vs. THE C.D. COOPERATIVE CREDIT SOCIETY AND ANR.	April 12, 2017
HIKMAT BAHADUR Vs. STATE OF HIMACHAL PRADESH	September 19, 2017
HIM ALLOYS AND STEELS (P) LTD Vs. STATE OF H P & OTHERS	March 28, 2017
HIMA DEVI (DECEASED) THROUGH LRS BIMLA DEVI AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	October 30, 2017
HIMACHAL PENSIONERS KALYAN SANGH Vs. PRINCIPAL SECRETARY (COOP ) AND OTHERS	May 1, 2017
HIMACHAL PRADESH COOPERATIVE MARKETING Vs. GURCHARAN SINGH	June 15, 2017
HIMACHAL PRADESH CRICKET ASSOCIATION & ANR Vs. STATE OF HIMACHAL PRADESH AND ORS	April 6, 2017
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. RAJINDER KUMAR SHARMA & OTHERS	December 22, 2017
HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION Vs. RAKESH AWASTHI	July 28, 2017
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. VIDYA SAGAR	July 6, 2017
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SHAKUNTLA	July 6, 2017
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. MANMOHAN SINGH @ MADAN MOHAN SINGH	April 17, 2017
HIMACHAL PRADESH STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. SUDHIR CHAND KATOCH	March 8, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD & OTHERS Vs. HEMKUNTH IRON STEEL PVT LTD & ANR	April 27, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. M/S H.M. STEEL LTD.	December 1, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD AND ANOTHER Vs. CHET RAM AND ANOTHER	November 1, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD AND OTHERS Vs. A B TOOLS PVT LTD AND ANOTHER	November 24, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD, SHIMLA Vs. JONDA RAM (DECEASED) THROUGH LRS SH NAGENDER KUMAR & OTHERS	May 18, 2017
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. HIMACHAL AIR PRODUCTS (P) LTD	July 28, 2017
HIMACHAL PRADESH UNIVERSITY Vs. PRAMOD SHARMA	October 24, 2017
HIMACHAL PRADESH UNIVERSITY & ANOTHER Vs. VYJYANTI MEHRA	December 30, 2017
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SHRI SUNIL KUMAR AND OTHERS	August 17, 2017
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. BHUPINDER SINGH AND ANOTHER	April 22, 2017
HIMACHALI DEVI Vs. RAMAN KUMAR & OTHERS	August 30, 2017
HIRA DEVI AND ANOTHER Vs. STATE OF H P AND OTHERS	August 25, 2017
HIRA LAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 15, 2017
HIRA NAND SHARMA Vs. MADAN LAL THAKUR	April 24, 2017
HITENDER WALIA Vs. ASHOK KUMAR	October 25, 2017
HITESH BISHT AND OTHERS Vs. STATE OF H P	April 19, 2017
HITESH KUMAR Vs. DIVISIONAL FOREST OFFICER & ORS	May 5, 2017
HP AGRO INDUSTRIES CORPORATION LTD Vs. B M DUTT	September 19, 2017
HP STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PRESIDING JUDGE	April 10, 2017
HPMIDC EMPLOYEES UNION (REGD) SHRI C R TANWAR Vs. STATE OF HIMACHAL PRADESH AND ORS	February 27, 2017
HPSEB AND OTHERS Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD	April 26, 2017
HPSEB LTD Vs. AMAR SINGH	May 24, 2017
HPSEBL Vs. GNG TRADING COMPANY PVT LTD	December 22, 2017
HUKMI DEVI & ANOTHER Vs. MADAN	October 30, 2017
HUSAN SINGH Vs. STATE OF HIMACHAL PRADESH	November 6, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ANJANA DEVI AND OTHERS	December 11, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PREETI AND OTHERS	March 3, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. KIRAN BAL AND OTHERS	July 7, 2017
IN THE HIGH COURT OF HIMACHAL Vs. STATE OF HIMACHAL PRADESH	December 18, 2017
INDER SINGH AND OTHERS Vs. SMT. PARVATI DEVI & OTHERS	May 22, 2017
INDER VERMA ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH	October 3, 2017
INDIAN OIL CORPORATION LTD Vs. RAJNISH SONKHLA	October 31, 2017
INDRI DEVI Vs. LACHHMI AND OTHERS	September 19, 2017
ISHWAR DASS Vs. VINAY KUMAR	May 31, 2017
ISHWAR DASS (SINCE DECEASED) THROUGH HIS LEGAL HEI Vs. STATE OF H P & ANOTHER	May 11, 2017
ISHWAR DAYAL ENTERPRISES AND OTHERS Vs. ULTRATECH PHARMACEUTICALS	November 17, 2017
ISOTECH ELECTRICAL & CIVIL PROJECTS (P) LTD AND ANOTHER Vs. STURDY INDUSTRIES LTD	April 20, 2017
ISSAR GOODS CARRIER Vs. STATE OF HIMACHAL PRADESH AND OTHERS	August 17, 2017
J P CHATRATH Vs. KHEM CHAND CHAUHAN AND OTHERS	February 27, 2017
JADI DEV AND OTHERS Vs. KRISHAN LAL THAKUR	December 27, 2017
JAGARNATH Vs. STATE OF H P & ANOTHER	August 18, 2017
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH	December 12, 2017
JAGDISH Vs. PINKY DEVI	March 18, 2017
JAGDISH CHAND Vs. POORNIMA ALIAS POONAM	November 20, 2017
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH	April 6, 2017
JAGDISH CHAND MEMORIAL TRUST Vs. STATE OF H P	December 13, 2017
JAGDISH CHAND MEMORIAL TRUST Vs. STATE OF HIMACHAL PRADESH	April 22, 2017
JAGDISH KUMAR Vs. RAVI KUMAR AND ANOTHER	January 6, 2017
JAGDISH KUMAR HANDA Vs. STATE BANK OF INDIA	November 6, 2017
JAGDISH RAM Vs. STATE OF H.P	May 23, 2017
JAGDISH RAM Vs. SATPAL	July 17, 2017
JAGRUP CHAND DOGRA Vs. RAMESH KUMAR RAMRISHAN SHARMA AND OTHERS	May 5, 2017
JAI BAHADUR ALIAS RAJU Vs. STATE OF H.P.	May 23, 2017
JAI CHAND Vs. JAGDISH CHAND	April 26, 2017
JAI GOPAL ATTARI (SINCE DECEASED) THROUGH HIS LR S AND OTHERS Vs. SEEMA SHARMA	October 17, 2017
JAI KISHAN AND OTHERS Vs. MEHAR CHAND AND OTHERS	April 11, 2017
JAI MAL AND ANR Vs. OM PRAKASH AND ANR	July 31, 2017
JAI MATA NAINA DEVI FILLING STATION Vs. BHARAT PETROLEUM CORPORATION LTD & OTHERS	December 27, 2017
JAI PAL AND OTHERS Vs. STATE OF HP AND OTHERS	March 6, 2017
JAI PARKASH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS	June 30, 2017
JAI PARKASH POWER VENTURES LTD. Vs. STATE OF H.P.	November 29, 2017
JAI SINGH Vs. MANISHA	September 21, 2017
JAIPRAKASH POWER VENTURES LTD. Vs. STATE OF H.P. & ANR.	April 18, 2017
JAIWANT NEGI Vs. AMIT CHAUHAN	August 1, 2017
JAIWANTI Vs. HEERA MANI AND OTHERS	May 11, 2017
JALPU RAM Vs. UTTAMI DEVI	April 17, 2017
JAMALUDEEN Vs. STATE OF HIMACHAL PRADESH	September 6, 2017
JAMNA DEVI Vs. STATE OF HIMACHAL PRADESH	July 13, 2017
JAMUNA DEVI Vs. CHARANJI LAL	October 5, 2017
JAN JAGARAN VIKAS SANSTHA & ANOTHER Vs. STATE OF H P & OTHERS	December 7, 2017
JAN MOHAMMAD AND OTHERS Vs. HEM RAJ AND OTHERS	December 6, 2017
JANKI DASS THAKUR Vs. STATE OF HIMACHAL PRADESH	June 21, 2017
JASBIR SINGH Vs. STATE OF H P	May 22, 2017
JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH	August 1, 2017
JASDIR KAUR & OTHERS Vs. MITTAR SAIN GOEL & OTHERS	June 28, 2017
JASMANT SINGH @ JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH	May 16, 2017
JASSI DEVI Vs. STATE OF H P AND OTHERS	July 26, 2017
JATINDER SINGH RANA Vs. STATE OF H.P	July 17, 2017
JAWALA PRASAD Vs. STATE OF HIMACHAL PRADESH AND OTHERS	December 15, 2017
JAYOTI KUMARI SHARMA Vs. SHASHI PAL	November 23, 2017
JEET SINGH Vs. TILAK RAJ	March 22, 2017
JEEVAN LAL Vs. STATE OF H P & ORS	May 19, 2017
JEEWAN KUMAR & ORS Vs. RACHHPAL SINGH & ORS	December 5, 2017
JEEWAN KUMAR KHANNA Vs. GENERAL PUBLIC AND OTHERS	December 14, 2017
JITENDER GULERIA Vs. HIMACHAL PRADESH VIDHAN SABHA	August 10, 2017
JIWA NAND Vs. STATE OF HIMACHAL PRADESH	April 26, 2017
JIWAN LAL & ANOTHER Vs. VARINDER KUMAR	December 20, 2017
JOG RAJ Vs. STATE OF HIMACHAL PRADESH	April 18, 2017
JOGESHWAR PRASAD Vs. NARENDER KUMAR	June 2, 2017
JOGINDER PAL Vs. STATE OF HIMACHAL PRADESH & OTHER	April 1, 2017
JOGINDER PAL AND ORS Vs. DEVKI AND ORS	July 25, 2017
JOGINDER PRASHAD Vs. SHRESHTA DEVI	September 21, 2017
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH	April 6, 2017
JOGINDER SINGH Vs. BHAGAT RAM & OTHERS	November 6, 2017
JOGINDER SINGH & ANOTHER Vs. STATE OF H P	April 7, 2017
JOGINDER SINGH & OTHERS Vs. LALITA DEVI	May 16, 2017
JONI AND OTHERS Vs. ANOKHI RAM & ANOTHER	November 23, 2017
JOYCO INDIA LIMITED AND OTHERS Vs. SAIBAL SEN GUPTA	March 15, 2017
JYOTI EDUCATION WELFARE SOCIETY REGD Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	August 2, 2017
JYOTI PRAKASH & ORS Vs. COLLECTOR, LAND ACQUISITION, HPPWD & ANR	September 1, 2017
K B VERMA Vs. STATE OF HIMACHAL PRADESH	March 24, 2017
KALAVATI VERMA AND ORS Vs. NATIONAL INSURANCE COMPANY LTD AND ORS	July 31, 2017
KALYAN SINGH AND OTHERS Vs. MEHAR SINGH AND OTHERS	May 11, 2017
KAMAL DEV Vs. TULSI RAM AND OTHERS	September 12, 2017
KAMAL KANT (SINCE DECEASED) THROUGH HIS LRS AND OTHERS Vs. CHINT RAM & OTHERS	June 21, 2017
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH	March 22, 2017
KAMAL KISHORE Vs. STATE OF H P & OTHERS	April 1, 2017
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH	July 24, 2017
KAMAL KUMAR Vs. STATE OF HIMACHAL PRADESH	June 30, 2017
KAMAL SINGH & OTHERS Vs. STATE OF H P & OTHERS	October 23, 2017
KAMESHWAR SHARMA AND OTHERS Vs. STATE OF H P AND OTHERS	March 28, 2017
KAMLA Vs. STATE OF H P & OTHERS	December 22, 2017
KAMLA DEVI Vs. HEM SINGH AND OTHERS	April 7, 2017
KAMLA DEVI Vs. SHEELA DEVI	August 21, 2017
KAMLESH BHATIA Vs. MEENA GUPTA	November 27, 2017
KANGRA CENTRAL CO-OPERATIVE BANK Vs. PRABHA DEVI & OTHERS	May 29, 2017
KANHAIYA LAL Vs. HIMACHALI DEVI	December 27, 2017
KANTA BHAGAT Vs. ASHOK SHARMA	May 1, 2017
KANTA DEVI Vs. JAGDISH CHAND	August 17, 2017
KANTA DEVI Vs. DINESH KUMAR	April 26, 2017
KANTA DEVI & OTHERS Vs. NIRMALA & ANOTHER	April 10, 2017
KANTA SHARMA Vs. SUDHIR BEHL	February 27, 2017
KAPIL DEV Vs. STATE OF H P	June 21, 2017
KAPIL GARG Vs. STATE OF HIMACHAL PRADESH	August 25, 2017
KAPIL KUMAR Vs. CHHOTU RAM AND OTHERS	July 11, 2017
KAPIL SHARMA Vs. STATE OF HIMACHAL PRADESH	December 27, 2017
KAPIL SHARMA & OTHERS Vs. STATE OF H P	June 21, 2017
KARAM CHAND Vs. SECRETARY (PWD) AND OTHERS	July 20, 2017
KARAM CHAND Vs. DESH RAJ	July 4, 2017
KARAM SINGH Vs. PIARA SINGH AND OTHERS	March 30, 2017
KARAM SINGH Vs. KANGRA EXSERVICEMAN TPT	March 10, 2017
KARAN KUMAR Vs. STATE OF HIMACHAL PRADESH	June 15, 2017
KARAN RAN Vs. STATE OF HIMACHAL PRADESH	May 19, 2017
KARAN RANA Vs. STATE OF HIMACHAL PRADESH	June 27, 2017
KARAN THAKUR Vs. STATE OF HIMACHAL PRADESH	December 22, 2017
KARODHAN DEVI AND OTHERS Vs. PREM CHAND	July 21, 2017
KARTAR SINGH Vs. SATPAL SINGH & OTHERS	April 28, 2017
KARTIK PURI Vs. STATE OF HIMACHAL PRADESH	December 5, 2017
KASHMIR SINGH Vs. STATE OF HP AND ANOTHER	September 11, 2017
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH	June 14, 2017
KASHMIRU RAM Vs. STATE OF H.P. & OTHERS	November 24, 2017
KAUR LAL (SINCE DECEASED THROUGH LRS VIRENDER SING Vs. BEHARI LAL	November 2, 2017
KAUSHALYA DEVI Vs. KAUSHALAYA DEVI AND OTHERS	July 27, 2017
KAVI KHANNA & OTHERS Vs. CHAMPA ROUNTA & ANOTHER	July 28, 2017
KAWALJIT KAUR Vs. STATE OF H P & OTHERS	December 15, 2017
KEHAR SINGH Vs. RAJ PAL SHARMA	July 18, 2017
KETAN AND ANOTHER Vs. CHANDER PRAKASH @ CHEMIT RIGZIN AND OTHERS	June 13, 2017
KEWAL RAM Vs. MURAT SINGH	December 27, 2017
KHAZAN SINGH & OTHERS Vs. RAVINDER SINGH & OTHERS	April 25, 2017
KHEKH RAM Vs. STATE OF H P	November 23, 2017
KHEKH RAM Vs. NARCOTICS CENTRAL BUREAU & ANR	December 29, 2017
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH	January 6, 2017
KHEM LATA Vs. RAM DASS AND ANOTHER	March 20, 2017
KHYALU RAM Vs. MANGLA NAND	May 3, 2017
KIRAN KUMAR AND OTHERS Vs. MOHD ANSARI (SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND OTHERS	May 18, 2017
KIRTI KUMAR Vs. ASHA	March 22, 2017
KISHAN CHAND Vs. AMRU AND OTHERS	July 14, 2017
KISHORI LAL Vs. STATE OF H P	August 16, 2017
KISHORI LAL Vs. GIAN CHAND & ANOTHER	April 6, 2017
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH	April 6, 2017
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH	December 2, 2017
KISHORI LAL Vs. STATE OF H.P.	September 8, 2017
KISHORI LAL Vs. ROSHAN LAL	June 21, 2017
KOHINOOR SARVAHITKARI PARIVAHAN SAHKARI SABHA SAMITI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	April 7, 2017
KRIPU RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. PURSHOTTAM LAL & ANOTHER	September 21, 2017
KRISHAN BHARDWAJ AND OTHERS Vs. STATE OF H P AND OTHERS	July 6, 2017
KRISHAN CHAND Vs. STATE OF H.P.	September 6, 2017
KRISHAN DUTT PREMI Vs. STATE OF H P	September 21, 2017
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH	December 19, 2017
KRISHAN KUMAR & ORS Vs. STATE OF H P	April 26, 2017
KRISHANI DEVI AND OTHERS Vs. GADKU RAM	October 31, 2017
KRISHNI DEVI AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS	December 29, 2017
KRISHNU @ KRISHAN CHAND Vs. STATE OF H P AND ANOTHER	January 2, 2017
KULBHUSHAN SHARMA Vs. HIMACHAL PRADESH NATIONAL LAW UNIVERSITY GANDAL AND ANOTHER	July 7, 2017
KULDEEP & ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS	July 13, 2017
KULDEEP CHAND Vs. STATE OF HIMACHAL PRADESH	August 22, 2017
KULDEEP CHAND MANDA Vs. STATE OF HIMACHAL PRADESH	July 18, 2017
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH	August 3, 2017
KULDEEP SINGH Vs. STATE OF H P	April 11, 2017
KULDEEP SINGH Vs. STATE OF HP	April 22, 2017
KULDEEP SINGH Vs. KAHAN SINGH AND OTHERS	August 2, 2017
KULDIP SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 29, 2017
KULDIP SINGH Vs. BALI RAM & OTHERS	October 30, 2017
KULWANT KUMAR SHARMA Vs. NEW INDIA ASSURANCE COMPANY LTD AND ORS	December 19, 2017
KUMAR LAMA Vs. STATE OF H P	April 24, 2017
KUMARI BIRMA Vs. STATE OF HIMACHAL PRADESH	November 21, 2017
KUNAL RANAWAT Vs. RATIVA JAHAN RANAWAT	July 17, 2017
KUNDAN LAL SHARMA Vs. UNION OF INDIA AND OTHERS	November 20, 2017
KUNDLAS LOH UDYOG Vs. ADDITIONAL SUPERINTENDING ENGINEER & ANR	March 16, 2017
KUNWAR LAL Vs. STATE OF HIMACHAL PRADESH	August 25, 2017
KUSH VERMA & ANOTHER Vs. STATE OF HP& OTHERS	July 25, 2017
KUSUM GUPTA Vs. STATE OF H P & ANR	June 15, 2017
LAC Vs. AJODHIA DEVI	May 23, 2017
LACHHI RAM Vs. STATE OF H P & ORS	October 4, 2017
LACHHI RAM (DECEASED) THROUGH LR CHIRAG VERMA Vs. SHAKUNTLA & OTHERS	October 23, 2017
LACHHMAN Vs. KESHAV & ANOTHER	November 10, 2017
LAKHWINDER SINGH AND OTHERS Vs. STATE OF H.P.	November 30, 2017
LAL CHAND Vs. JIWAT RAM	July 6, 2017
LAL CHAND Vs. UNION BANK OF INDIA	June 13, 2017
LAL SINGH Vs. STATE OF HIMACHAL PRADESH	December 19, 2017
LALCHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 11, 2017
LALIT KUMAR Vs. STATE OF HIMACHAL PRADESH	August 16, 2017
LALIT SINGH Vs. STATE OF H P & OTHERS	April 17, 2017
LALITA SHARMA Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION AND OTHERS	December 5, 2017
LAND ACQUISITION COLLECTOR & ANR Vs. JAMILA & ANR	August 16, 2017
LAXMI NAND Vs. L A C AND ANOTHER	August 24, 2017
LEELA DEVI AND OTHERS Vs. VIRENDER MAHAJAN AND ANOTHER	May 15, 2017
LEELA DHAR Vs. LABH SINGH	June 2, 2017
LEELA DUTT AND ANOTHER Vs. STATE OF H P AND OTHERS	March 8, 2017
LEKH RAJ Vs. STATE OF HIMACHAL PRADESH	October 11, 2017
LEKH RAM & ANOTHER Vs. KAMLA DEVI & OTHERS	August 30, 2017
LEKH RAM & OTHERS Vs. PAL SINGH & OTHERS	April 29, 2017
LIAQ RAM Vs. STATE OF H P & ANR	August 2, 2017
LOTI Vs. BALAK RAM & ANOTHER	April 10, 2017
M ALEXANDER Vs. UNION OF INDIA AND OTHERS	May 17, 2017
M C SHIMLA Vs. MATHU RAM AND ANOTHER	April 22, 2017
M/S AMCON MASTER BUILDERS MISSARWALA Vs. M/S GABION TECHNOLOGIES INDIA PVT. LTD.	July 19, 2017
M/S AWASTHI EDUCATION SOCIETY Vs. STATE OF H.P. & OTHERS	December 23, 2017
M/S CNG TRADING COMPANY PVT. LTD. Vs. H.P. STATE ELECTRICITY BOARD LTD.	January 10, 2017
M/S EAGLE TOURS AND TRAVELS Vs. JBS BAWA	July 3, 2017
M/S GABION TECHNOLOGIES INDIA PVT. LTD. Vs. M/S AMCON MASTER BUILDERS MISSARWALA	July 19, 2017
M/S JAI MATA NAINA DEVI FILLING STATION Vs. BHARAT PETROLEUM CORPORATION LTD.	December 27, 2017
M/S OSWAL ALLOYS PRIVATE LIMITED Vs. M/S GILVERT ISPAT PRIVATE LIMITED AND OTHERS	January 6, 2017
M/S SHRI GURU HARGOBIND STEEL INDUSTRIES AND OTHERS Vs. M/S PRONTOS PRIVATE LIMITED	January 10, 2017
M/S. AD GLOBAL Vs. H.P. BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY	December 18, 2017
M/S. CHANAKYA DAIRY PRODUCTS LTD. Vs. STATE OF HIMACHAL PRADESH AND OTHERS	December 14, 2017
M/S. CNN-IBN7 Vs. MAULANA MUMTAZ AHMED QUASMI	August 29, 2017
M/S. RAM LAL AND SONS Vs. VIJAY KUMAR	June 30, 2017
M/S. SHIMLA AUTOMOBILE PVT. LTD. Vs. STATE OF H.P. AND OTHERS	April 22, 2017
M/S. ZENITH EVENT AND SERVICE AND ANOTHER Vs. STATE OF H.P. AND OTHERS	April 19, 2017
MAA SHEETLA ASSOCIATED CEMENT COMPANY Vs. STATE OF HP AND OTHERS	September 6, 2017
MADAL LAL SHARMA Vs. PRITAM SINGH AND OTHERS	June 15, 2017
MADAN LAL Vs. STATE OF HIMACHAL PRADESH	December 18, 2017
MADAN LAL THAKUR Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD THROUGH AMRIK LAL ATTRI AND ANOTHER	January 6, 2017
MADAN LAL VERMA Vs. MUNICIPAL CORPORATION, SHIMLA AND OTHERS	August 17, 2017
MADAN MOHAN Vs. SANDEEP KUMAR & OTHERS	May 3, 2017
MADHAVA HYTECH ENGINEERS PVT LTD Vs. EXECUTIVE ENGINEERS & ANOTHER	August 24, 2017
MADHO RAM Vs. DURGA RAM & OTHERS	May 18, 2017
MADHU BALA & ANOTHER Vs. STATE OF H P	September 21, 2017
MAGHU (SINCE DECEASED) THROUGH HIS LRS Vs. DUMNA (SINCE DECEASED) THROUGH HER LRS	November 6, 2017
MAHANTI DEVI Vs. UNION OF INDIA & ANR	January 2, 2017
MAHBOOB HUSSAN Vs. VIDYA SHARMA AND ANOTHER	March 14, 2017
MAHESH UDYOG WORKERS WELFARE ASSOCIATION, SALLEWAL Vs. H P FINANCIAL CORPORATION	April 26, 2017
MAHESHWAR BALI Vs. STATE OF HIMACHAL PRADESH	May 15, 2017
MAHESHWAR SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS	August 31, 2017
MAHINDER PAL SINGH ALIAS RAJA Vs. STATE OF HIMACHAL PRADESH	November 28, 2017
MAINA DEVI & ANOTHER Vs. BARU DEVI & OTHERS	May 8, 2017
MAJOR SOM NATH PALDE Vs. POOJA KASHYAP	October 31, 2017
MALKIAT SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHERQ	August 21, 2017
MALKIAT SINGH & OTHERS Vs. DARSHAN SINGH AND OTHERS	August 1, 2017
MAMTA GOEL Vs. SEEMA BISHT & OTHERS	November 8, 2017
MAN SINGH Vs. STATE OF H P AND OTHERS	July 10, 2017
MANAGING DIRECTOR, HIMACHAL PRADESH STATE FOREST DEVELOPMENT CORPORATION LTD. Vs. RAJ KUMAR	August 8, 2017
MANDEEP KAUR Vs. STATE OF H P AND OTHERS	November 16, 2017
MANDEEP SINGH Vs. STATE OF HIMACHAL PRADESH	August 16, 2017
MANGLA DEVI (DECEASED) THROUGH L RS AND OTHERS Vs. RATTAN CHAND AND OTHERS	May 2, 2017
MANISH CHAUHAN Vs. VED PRAKASH KAUSHISH	October 18, 2017
MANISH KUMAR AGGARWAL Vs. UNION OF INDIA & ORS	April 12, 2017
MANJEET SINGH Vs. MANDI URBAN CO-OPERATIVE BANK LTD AND ANOTHER	October 3, 2017
MANJIT SINGH Vs. STATE OF H P AND ANOTHER	April 6, 2017
MANJIT SINGH Vs. STATE OF HIMACHAL PRADESH	May 23, 2017
MANJIT SINGH @ SANJAY Vs. STATE OF H P & OTHERS	January 13, 2017
MANJU BALA Vs. STATE OF HIMACHAL PRADESH	September 18, 2017
MANJU SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS	March 29, 2017
MANOHAR LAL Vs. SANJAY GULERIA	December 7, 2017
MANOHAR LAL Vs. H.P. VIDHAN SABHA AND OTHERS	January 10, 2017
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 29, 2017
MANOJ KUMAR & ORS Vs. STATE OF H P & ORS	December 15, 2017
MANOJ KUMAR & OTHERS Vs. CHINA & OTHERS	October 17, 2017
MANOJ KUMAR TANDAN Vs. KAMLA DEVI	September 4, 2017
MARU RAM & ANOTHER Vs. ROSHAN LAL & OTHERS	March 4, 2017
MAST RAM Vs. YOGESH AZTA AND OTHERS	May 4, 2017
MAST RAM (DECEASED) THROUGH LRS Vs. SUBHASH CHAND	July 25, 2017
MAST RAM AND OTHERS Vs. RAM SARAN AND ANOTHER	November 2, 2017
MEENA BHATIA Vs. GURDIAL SINGH	June 23, 2017
MEENA DEVI AND OTHERS Vs. STATE OF H P AND ANOTHER	September 12, 2017
MEER CHAND Vs. STATE OF H P	April 28, 2017
MEHAR SINGH & ANR Vs. RAMUNI DEVI & ORS	July 24, 2017
MILAP CHAND Vs. STATE OF HIMACHAL PRADESH	May 25, 2017
MING CHING DORJE Vs. STATE OF H P	October 31, 2017
MOHAMMAD KAMIL @ MOHAMMAD KAMIR Vs. BRIJ BALA AND OTHERS	November 28, 2017
MOHAMMAED SOYAB Vs. UNION OF INDIA AND ANOTHER	May 25, 2017
MOHAN LAL Vs. PRATAP SINGH	September 19, 2017
MOHAN LAL Vs. RAMESH CHAND	November 25, 2017
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH & ORS	July 6, 2017
MOHAN MEAKIN LIMITED Vs. INFORMATION COMMISSIONER CENTRAL AND OTHERS	May 17, 2017
MOHAN MEAKIN LTD Vs. STATE OF HIMACHAL PRADESH AND OTHERS	August 31, 2017
MOHAN SINGH Vs. JAGDISH CHAND	August 29, 2017
MOHAN SINGH GULERIA Vs. STATE OF HP AND OTHERS	November 20, 2017
MOHI RAM Vs. RAM SARAN	May 24, 2017
MOHINDER KUMAR Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION & ANOTHER	July 25, 2017
MOHINDER KUMAR Vs. SURINDER KUMAR SOOD AND ANOTHER	July 24, 2017
MOHINDER PAUL Vs. SHAMBHU RAM AND OTHERS	March 31, 2017
MOHINDER SINGH Vs. SMT. PREETO DEVI & ORS.	December 20, 2017
MOHINDER SINGH DHIMAN Vs. INDER SINGH & OTHERS	July 11, 2017
MOHINDER SINGH KHAGTA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	November 2, 2017
MOTI RAM Vs. SES RAM AND OTHERS	March 22, 2017
MOTI SINGH Vs. STATE OF HIMACHAL PRADESH	September 12, 2017
MRS. RACHNA Vs. PRASHANT SHARMA	June 21, 2017
MS. CHINA AND OTHERS Vs. MANOJ KUMAR AND OTHERS	October 17, 2017
MS. JYOTSHNA DEVI & OTHERS Vs. DHARMINDER SHARMA & OTHERS	August 11, 2017
MUKAND LAL (DECEASED) THROUGH HIS LRS DHARAM PAL Vs. SARWAN KUMAR	July 18, 2017
MUKANDI LAL Vs. BANWARI	June 13, 2017
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	May 22, 2017
MUKESH KUMAR Vs. STATE OF H.P. AND OTHERS	February 21, 2017
MUKESH KUMAR Vs. M/S ANSYSCO THROUGH ITS MD	April 19, 2017
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	January 6, 2017
MUMTAZ Vs. EXECUTIVE ENGINEER	October 6, 2017
MUMTAZ AHMED Vs. STATE OF H P & OTHERS	July 19, 2017
MUNI LAL Vs. STATE OF H P & OTHERS	May 11, 2017
MUNISH JAIN AND ANOTHER Vs. SUNITA DEVI AND OTHERS	August 2, 2017
MUNSHI RAM Vs. HANS RAJ	May 15, 2017
MUNSHI RAM Vs. VIJAY KUMARI	November 27, 2017
MUNSHI RAM Vs. STATE OF HIMACHAL PRADESH	December 20, 2017
MUNSHI RAM AND ANOTHER Vs. STATE OF H P & ANOTHER	July 6, 2017
MURARI DASS Vs. GOPAL DASS AND OTHERS	November 23, 2017
N BALAKRISHNAN Vs. STATE OF H P AND ANOTHER	May 24, 2017
N. BALAKRISHNAN Vs. STATE OF H.P.	May 24, 2017
N.T.P.C. LTD. KOL DAM, BARMANA Vs. LALMAN & ANOTHER	January 11, 2017
NAGAR PANCHAYAT DAULATPUR CHOWK Vs. KEWAL KUMAR	June 29, 2017
NAGAR PANCHAYAT SANTOKHGARH Vs. KAMAL DEV	April 11, 2017
NAGENDER SINGH Vs. STATE OF H P	February 28, 2017
NAGESHWAR MEHTO Vs. STATE OF HIMACHAL PRADESH	March 8, 2017
NAJAKAT ALI HASHMI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	April 27, 2017
NANAK CHAND Vs. STATE OF HIMACHAL PRADESH	June 27, 2017
NAND KISHORE GARG Vs. PUNJAB NATIONAL BANK AND OTHERS	September 22, 2017
NAND LAL AND ORS Vs. ASHWANI KUMAR AND ORS	May 1, 2017
NAND RAM Vs. STATE OF HIMACHAL PRADESH	June 30, 2017
NARAYAN SINGH Vs. STATE OF HIMACHAL PRADESH	July 24, 2017
NARCOTIC CONTROL BUREAU Vs. GHAMBIR DASS AND OTHERS	September 7, 2017
NARENDER KUMAR Vs. UNION OF INDIA	January 11, 2017
NARENDER SINGH Vs. STATE OF HIMACHAL PRADESH	May 23, 2017
NARESH BAHADUR SAHI Vs. STATE OF HIMACHAL PRADESH	May 1, 2017
NARESH KUMAR Vs. STATE OF H P AND OTHERS	June 21, 2017
NARESH KUMAR Vs. KALI DASS & OTHERS	August 30, 2017
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH	July 7, 2017
NARESH KUMAR & OTHERS Vs. SHANTI DEVI & OTHERS	April 26, 2017
NARESH KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH	December 19, 2017
NARESH SHARMA Vs. SHIV RAM SHARMA	April 1, 2017
NARIAN SINGH Vs. COLLECTOR, LAND ACQUISITION, PHEP (NHPC), LARJI	July 27, 2017
NARIAN SINGH Vs. BALAK RAM & OTHERS	January 13, 2017
NARU RAM Vs. DURGA DEVI	June 14, 2017
NARVADA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	June 21, 2017
NASIR Vs. STATE OF HIMACHAL PRADESH	September 13, 2017
NATHPA JHAKRI PROJECT CORP & ANR Vs. SHIBU	October 3, 2017
NATIONAL INSURANCE CO LTD Vs. SWARNA DEVI AND ANOTHER	March 3, 2017
NATIONAL INSURANCE CO LTD Vs. SWARNI AND OTHERS	December 5, 2017
NATIONAL INSURANCE CO. LTD. Vs. DILA CHAND AND OTHERS	December 7, 2017
NATIONAL INSURANCE COMPANY Vs. KHANDDO LAMA & OTHERS	October 6, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. KARTAR SINGH AND OTHERS	March 3, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. ANITA AND OTHERS	April 6, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. DARSHANA DEVI & OTHERS	June 29, 2017
NATIONAL INSURANCE COMPANY LTD Vs. SARLA AND ANOTHER	May 9, 2017
NATIONAL INSURANCE COMPANY LTD Vs. PREM CHAND & OTHERS	March 3, 2017
NATIONAL INSURANCE COMPANY LTD Vs. RUKMANI & OTHERS	May 16, 2017
NATIONAL INSURANCE COMPANY LTD Vs. GORKHU RAM AND OTHERS	September 21, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. VIDYA DEVI &AMP; ANOTHER	March 30, 2017
NAVEEN KUMAR Vs. H.P. UNIVERSITY AND ANOTHER	June 15, 2017
NAVNEET SINGH & OTHERS Vs. STATE OF HIMACHAL PRADESH	April 6, 2017
NAZEEB MOHAMMAD Vs. HP MINORITY FINANCE AND DEVELOPMENT CORPORATION AND ANOTHER	November 30, 2017
NAZIR HUSSAIN Vs. INDIAN OVERSEAS BANK	May 16, 2017
NEELAM AGGARWAL AND ANOTHER Vs. GULSHAN RAI	November 1, 2017
NEELAM KUMARI Vs. STATE OF H P & OTHERS	January 11, 2017
NEELAM SHARMA Vs. BABA BALAK NATH TEMPLE TRUST & OTHERS	April 1, 2017
NEEM KALA AND OTHERS Vs. FOREST DEPARTMENT THROUGH SECRETARY FOREST, TO GOVERNMENT OF HP AND ANOTHER	March 10, 2017
NEHA GOEL AND OTHERS Vs. STATE OF HIMACHAL PRADESH	May 30, 2017
NEK SINGH Vs. STATE OF HIMACHAL PRADESH	October 11, 2017
NETAR SINGH Vs. GAGAN & OTHERS	September 12, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABU RAM	July 27, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM LAL	August 23, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAINA DEVI	June 19, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. DRUSHTA AND OTHERS	December 12, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. BHIM CHHRING MAGHAR & ORS	March 6, 2017
NIDHU RAM Vs. KRISHNA DEVI & ORS	May 22, 2017
NISHANT MOGHTA Vs. STATE OF H.P.	November 6, 2017
NISHANT MOGHTA Vs. STATE OF H.P. & ANOTHER	October 6, 2017
NISHI SHARMA Vs. SECRETARY, DEPARTMENT OF LABAOUR & EMPLOYMENT AND OTHERS	January 3, 2017
NISHI SHARMA Vs. SECRETARY, DEPARTMENT OF LABAOUR &AMP; EMPLOYMENT AND OTHERS	January 3, 2017
NOKH RAM Vs. UNION OF INDIA AND OTHERS	November 13, 2017
NOKHU RAM AND ANOTHER Vs. STATE OF HIMACHAL PRADESH	May 22, 2017
NORTHERN REGIONAL COMMITTEE (NRC) Vs. SHIMLA EDUCATION SOCIETY TRUST	June 12, 2017
NTPC LIMITED Vs. BHAJAN DASS AND OTHERS	January 6, 2017
NTPC LIMITED Vs. JAGDEV AND OTHERS	June 14, 2017
NTPC LIMITED, KOL DAM Vs. SHRI CHET RAM & ANOTHER	January 11, 2017
NTPC LTD Vs. SOHAN LAL AND OTHERS	June 14, 2017
NTPC LTD Vs. BRIJ LAL AND ANOTHER	June 1, 2017
NTPC LTD , KOL DAM, BARMANA Vs. BABU RAM & ANOTHER	January 11, 2017
NURSEY JOHN Vs. PREM JOHN	December 6, 2017
NUVISION COMMERCIAL AND ESCORTS SERVICES Vs. UNION OF INDIA & ORS	December 12, 2017
OKECHUKU MATHEW Vs. STATE OF HIMACHAL PRADESH	December 29, 2017
OM PARKASH Vs. PAWAN KUMAR ALIAS KUKKU	August 8, 2017
OM PARKASH Vs. STATE OF HIMACHAL PRADESH	March 15, 2017
OM PRAKASH Vs. STATE ELECTION COMMISSION HIMACHAL PRADESH & OTHERS	April 27, 2017
OM PRAKASH ALIAS PARKASH & OTHERS Vs. DEVINDER	May 24, 2017
OM PRAKASH SAHANI & ANOTHER Vs. STATE OF H P	September 6, 2017
ORIENTAL INSURANCE CO. LTD. Vs. JEEWAN LATA	January 13, 2017
ORIENTAL INSURANCE COMPANY Vs. SH. ROOP SINGH AND OTHERS	December 30, 2017
ORIENTAL INSURANCE COMPANY Vs. SMT. ACHARI DEVI	April 7, 2017
ORIENTAL INSURANCE COMPANY Vs. SUNITA DEVI	April 7, 2017
ORIENTAL INSURANCE COMPANY Vs. SANTOSH DEVI & OTHERS	November 10, 2017
ORIENTAL INSURANCE COMPANY Vs. SUSHMA DEVI AND OTHERS	September 21, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMKU AND OTHERS	March 10, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. VIJAY RAM & OTHERS	March 10, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. URMILA DEVI	August 2, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. SHANKRI DEVI AND ANOTHER	May 9, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHNA WATI DEVI AND OTHERS	December 14, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. KANTA DEVI AND OTHERS	November 29, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. CHAMPA DEVI	June 21, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SATYA DEVI	June 30, 2017
OWAIS KHAN Vs. PRASAR BHARTI AND ANOTHER	October 11, 2017
P C SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS	November 6, 2017
P.K. CONSTRUCTION CO. AND ANOTHER Vs. THE SHIMLA MUNICIPAL CORPORATION AND OTHERS	April 12, 2017
PANKAJ KUMAR Vs. STATE OF H P, & ANOTHER	December 1, 2017
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	February 17, 2017
PAPINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	November 14, 2017
PAPU @ DEEP SINGH Vs. STATE OF HIMACHAL PRADESH	January 27, 2017
PARAM DEV Vs. M/S SUMAN ENTERPRISES	July 11, 2017
PARAM DEV AND OTHERS Vs. TEJ SINGH AND OTHERS	December 22, 2017
PARAS RAM Vs. KIRAN & OTHERS	August 11, 2017
PARAS RAM Vs. INDER SINGH	April 25, 2017
PARDEEP KUMAR Vs. STATE OF H.P. & ANOTHER	July 6, 2017
PARKASH CHAND Vs. KAMAL JEET & OTHERS	September 8, 2017
PARKASH CHAND Vs. TEJA SINGH AND OTHERS	September 11, 2017
PARKASH CHAND Vs. JAGRUP SINGH (DECEASED) THROUGH HIS LRS SMT. SHASHI	July 18, 2017
PARKASH KAUR & OTHERS Vs. SHANKAR & OTHERS	December 1, 2017
PARMA NAND Vs. KASTURI LAL & OTHERS	March 29, 2017
PARMOOD SOOD Vs. STATE OF H.P.	December 13, 2017
PARSO Vs. DUMNU RAM AND OTHERS	May 11, 2017
PARVATI DEVI & OTHERS Vs. INDER SINGH & OTHERS	May 22, 2017
PARVATI DEVI AND OTHERS Vs. SABRATU AND OTHERS	August 31, 2017
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH	June 13, 2017
PARVEEN KUMAR AND OTHERS Vs. STATE OF HP AND OTHERS	October 11, 2017
PARVEEN SINGH BHATIA Vs. ANITA BHATIA	August 31, 2017
PARVESH CHANDEL Vs. STATE OF HIMACHAL PRADESH	December 1, 2017
PARVESH KUMAR Vs. H P STATE FOREST CORPORATION LTD & OTHERS	June 28, 2017
PARVINDER KUMAR Vs. SAIN RAM JHINGTA & OTHERS	December 5, 2017
PARVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	October 30, 2017
PAWAN KUMAR Vs. NEERAJ KUMAR AND OTHERS	December 1, 2017
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH	June 19, 2017
PAWAN KUMAR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD, (HIMACHAL PRADESH)	March 22, 2017
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH	September 19, 2017
PAWAN KUMAR Vs. RAJESH KUMAR	July 6, 2017
PAYAR DEI & ANOTHER Vs. STATE OF H.P. & OTHERS	September 4, 2017
PHULLU DEVI & ANOTHER Vs. PIARE LAL SHARMA & OTHERS	October 27, 2017
PHUYIAN(DECEASED) Vs. KRISHAN KUMAR	June 20, 2017
PIAR CHAND Vs. SANT RAM	May 5, 2017
PIAR CHAND & OTHERS Vs. SANDHYA DEVI AND OTHERS	April 29, 2017
PIAR SINGH Vs. DISHANT CONSTRUCTIONS	June 27, 2017
PIARA RAM Vs. PAWAN KUMAR AND OTHERS	May 26, 2017
PIARE LAL SHARMA Vs. PHULLU DEVI AND OTHERS	April 7, 2017
POOJA RANI Vs. STATE OF H P AND OTHERS	November 15, 2017
POONAM GUPTA AND OTHERS Vs. OM PARKASH SAHNI	July 4, 2017
PR COMMISSIONER OF INCOME TAX Vs. H P BUS STAND MANAGEMENT & DEVELOPMENT AUTHORITY	September 11, 2017
PRABHDEEP SINGH Vs. STATE OF H P	May 3, 2017
PRABHI DEVI & OTHERS Vs. MADAN LAL & OTHERS	April 17, 2017
PRABHU DAYAL SHARMA Vs. SURAJ MANI	March 2, 2017
PRADEEP CHAND SHARMA Vs. BUDHI DEVI	April 1, 2017
PRADEEP KUMAR Vs. MANOHAR LAL	December 16, 2017
PRASHANT KAPOOR Vs. TULESH KUMAR	June 21, 2017
PRAVEEN DIWAN & OTHERS Vs. HIMACHAL PRADESH AGRO INDUSTRIES CORPORATION LIMITED	July 24, 2017
PREM CHAND Vs. PREM SINGH	November 28, 2017
PREM CHAND Vs. STATE OF HIMACHAL PRADESH	March 31, 2017
PREM CHAND Vs. CORAM	July 14, 2017
PREM CHAND Vs. STATE OF H.P.	December 11, 2017
PREM CHAND & ANR Vs. MANISH DOGRA & ORS	December 20, 2017
PREM DASS (DECEASED) THROUGH LRS DEV RAJ AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	October 23, 2017
PREM KUMAR Vs. STATE OF H P AND ANOTHER	December 8, 2017
PREM LAL Vs. NASEERA BEGAM	June 2, 2017
PREM SAGAR & SONS Vs. WELBECK PVT LTD & OTHERS	October 13, 2017
PREM SHARMA Vs. STATE OF HP AND OTHERS	October 6, 2017
PREM SINGH Vs. NAROTAM SINGH	March 29, 2017
PREM SINGH Vs. MAKHAN LAL (DECEASED)	October 3, 2017
PREM SINGH AND ANOTHER Vs. BHAG SINGH	September 21, 2017
PREM SINGH CHAUHAN Vs. STATE OF H P AND OTHERS	March 29, 2017
PREM THAKUR Vs. STATE OF HIMACHAL PRADESH AND OTHERS	November 21, 2017
PREMA Vs. SURAT RAM & OTHERS	September 21, 2017
PRERNA SHARMA Vs. STATE OF H P AND ANOTHER	June 2, 2017
PRERNA SHARMA Vs. STATE OF H.P.	June 2, 2017
PRINCE KUMAR Vs. STATE OF HIMACHAL PRADESH	November 27, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. H.P. BUS STAND MANAGEMENT	September 11, 2017
PRINCIPAL SECRETARY (FORESTS) AND ANOTHER Vs. SH. AMAR CHAND AND ANOTHER	December 13, 2017
PRITAM CHAND Vs. SATISH MEHTA	November 23, 2017
PRITAM CHAND & ANR Vs. STATE OF H P	September 1, 2017
PRITAM LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD & ORS	May 24, 2017
PRITAM SINGH Vs. STATE OF H.P. AND OTHERS	August 1, 2017
PRITHI CHAND Vs. STATE OF H.P. & ANOTHER	January 12, 2017
PRIYANKA KAUSHIK Vs. NIKHIL SHARMA	October 10, 2017
PUBLISHER AND EDITOR OF DIVYA HIMACHAL AND ANR Vs. PARKASH CHAND AND ORS	December 11, 2017
PUNEET GOEL & ANOTHER Vs. STATE OF H P & OTHERS	December 5, 2017
PUNJAB LAMINATE PRIVATE LIMITED Vs. SH. GURDAS RAM	January 10, 2017
PUNMA DEVI Vs. STATE OF H P AND OTHERS	April 6, 2017
PURAN CHAND Vs. GHANSHYAM RANA	July 26, 2017
PURAN CHAUHAN ALIAS PURAN CHAND Vs. TARA CHAND	December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND Vs. PURAN CHAND	December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. KAUR SINGH	December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. RAJ KUMAR	December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. BODH RAJ	December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. JATTI RAM	December 14, 2017
PURAN DUTT & OTHERS Vs. STATE OF H P	August 30, 2017
PURI OIL MILLS LTD AND ANOTHER Vs. STATE OF HP AND OTHERS	December 1, 2017
PURSHOTAM DASS KALIA Vs. HIMACHAL PRADESH UNIVERSITY & ORS	June 27, 2017
PUSHAP RAJ Vs. RAM DHAN	December 13, 2017
PUSHAP RAJ AND ANOTHER Vs. DILE RAM	February 27, 2017
R K TRADING COMPANY Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 25, 2017
R S THAKUR Vs. H P HOUSING & URBAN DEVELOPMENT AUTHORITY AND OTHERS	August 30, 2017
RAGHUBEER SINGH Vs. HARGOPAL SOOD AND ORS.	June 23, 2017
RAHUL THAKUR Vs. STATE OF HIMACHAL PRADESH	April 11, 2017
RAJ KUMAR Vs. HIMACHAL PRADESH STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD, SHIMLA AND OTHERS	November 23, 2017
RAJ KUMAR Vs. GIAN SINGH	September 5, 2017
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	January 5, 2017
RAJ KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED AND OTHERS	March 6, 2017
RAJ KUMAR & ANR. Vs. STATE OF H.P. & OTHERS	August 18, 2017
RAJ KUMAR (SON OF SHRI KARAM CHAND) Vs. RAJ KUMAR (SON OF SHRI KULDEEP CHAND) & ANOTHER	July 17, 2017
RAJ KUMAR AND OTHERS Vs. ARYA SAMAJ, NURPUR	October 31, 2017
RAJ KUMAR AND OTHERS Vs. SHAKUNTLA DEVI (DEAD) THROUGH LRS PADAM CHAND AND OTHERS	January 13, 2017
RAJ KUMAR GARAG Vs. RAJ KUMAR	November 22, 2017
RAJ KUMARI Vs. DES RAJ AND OTHERS	December 29, 2017
RAJ KUMARI & OTHERS Vs. RATTAN CHAND	November 13, 2017
RAJAN KUMAR Vs. STATE OF H P AND OTHERS	July 31, 2017
RAJANI KUMARI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	July 6, 2017
RAJEEV Vs. DIVISIONAL FOREST OFFICER, ROHRU AND OTHERS	January 9, 2017
RAJEEV GUPTA Vs. PREM SINGH	December 22, 2017
RAJEEV SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS	January 2, 2017
RAJEEV SHARMA Vs. STATE OF H.P.	December 21, 2017
RAJESH K SHARMA Vs. UNION OF INDIA AND OTHERS	August 30, 2017
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH	January 12, 2017
RAJESH KUMAR Vs. STATE OF H.P.	December 28, 2017
RAJESH KUMAR JASWAL AND ANOTHER Vs. STATE OF HIMACHAL PRADESH & ANOTHER	April 5, 2017
RAJESH KUMAR TEKRIWAL Vs. STATE OF HIMACHAL PRADESH & ORS	October 18, 2017
RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH &AMP; ORS	January 9, 2017
RAJINDER KUMAR Vs. KUSUM GOEL AND ORS.	May 25, 2017
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	November 7, 2017
RAJINDER KUMAR Vs. HONBLE HIGH COURT OF H P AND OTHERS	June 21, 2017
RAJINDER KUMAR Vs. KUSUM GOEL AND OTHERS	May 12, 2017
RAJINDER KUMAR AND ANOTHER Vs. SUNDER LAL AND ANOTHER	September 5, 2017
RAJINDER KUMAR SARSWATI Vs. HIMACHAL GRAMIN BANK & ANR	January 3, 2017
RAJINDER SHARMA Vs. STATE OF H P & OTHERS	May 2, 2017
RAJINDER SHARMA Vs. STATE OF HIMACHAL PRADESH	July 18, 2017
RAJINDER SHARMA (DECEASED) AND ORS. Vs. MANAGING DIRECTOR	December 22, 2017
RAJINDER SINGH Vs. BISHAMBER SINGH AND OTHERS	March 1, 2017
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH	September 13, 2017
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 3, 2017
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH	March 28, 2017
RAJINDER SINGH AND ANOTHER Vs. FATEH SINGH AND ANOTHER	November 20, 2017
RAJINDER SINGH CAHUHAN Vs. STATE OF H.P. &AMP; ANOTHER	January 4, 2017
RAJIV BHATIA Vs. INDUSIND BANK LTD.	March 23, 2017
RAJKUMAR Vs. STATE OF H.P.	December 22, 2017
RAJNEESH CHAUHAN Vs. STATE OF H P AND ANOTHER	February 23, 2017
RAJNI DEVI DHIMAN Vs. ABHISHEK KAUSHAL & ANOTHER	November 20, 2017
RAJU Vs. TARA CHAND AND ANOTHER	November 8, 2017
RAJU CHAUDHARY Vs. SANJEEV KUMAR	May 24, 2017
RAJU THAKUR Vs. STATE ELECTION COMMISSION AND OTHERS	May 29, 2017
RAJWANT SINGH AND OTHERS Vs. BRAHMI DEVI AND OTHERS	July 13, 2017
RAKESH CHAUHAN Vs. JEET SINGH	July 26, 2017
RAKESH KUMAR Vs. THE SUPERINTENDING ENGINEER	July 19, 2017
RAKESH KUMAR Vs. STATE OF H.P	June 22, 2017
RAKESH KUMAR Vs. SR. SUPERINTENDENT OF POST OFFICE	November 20, 2017
RAKESH KUMAR Vs. PREM SINGH THAKUR & ANR	August 30, 2017
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	December 14, 2017
RAKESH KUMAR Vs. SEEMA DEVI AND OTHERS	December 7, 2017
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	January 6, 2017
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH	December 18, 2017
RAKESH KUMAR @ RAKESH THAKUR Vs. VIKRAM SOOD	July 24, 2017
RAKESH THAKUR Vs. JALAP RAM THAKUR	November 20, 2017
RAKSHA GUPTA & ORS Vs. STATE OF H P & ORS	October 10, 2017
RAM Vs. HOSHIAR SINGH AND OTHERS	August 16, 2017
RAM CHAND Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	August 31, 2017
RAM CHANDER AND OTHERS Vs. GAURA DEVI AND OTHERS	February 28, 2017
RAM KARAN & OTHERS Vs. KAUSHALAYA DEVI & OTHERS	May 5, 2017
RAM KRISHAN Vs. BHUPESHWARI DEVI & ORS	December 5, 2017
RAM KRISHAN Vs. SJVNL & OTHERS	July 12, 2017
RAM KRISHAN AND OTHERS Vs. TEK SINGH AND ANOTHER	November 1, 2017
RAM KUMAR Vs. KANGRA CENTRAL CO OPOPERATIVE BANK LTD. AND ANOTHER	July 6, 2017
RAM LAL Vs. H.P. STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK	September 8, 2017
RAM LAL Vs. PUNJAB AND SIND BANK AND ANOTHER	August 23, 2017
RAM LAL AND ANOTHER Vs. HARISH KUMAR AND OTHERS	October 4, 2017
RAM LOK Vs. AMAR SINGH	May 22, 2017
RAM PARKASH Vs. ANIL KUMAR & OTHERS	October 3, 2017
RAM PARTAP SINGH Vs. VIJAY THAKUR & ANR	March 21, 2017
RAM RATTAN Vs. STATE OF H.P	November 29, 2017
RAM RATTAN & ORS Vs. NANDU RAM & ORS	July 12, 2017
RAM SARAN Vs. MOHI RAM	May 24, 2017
RAM SINGH Vs. STATE OF H P AND OTHERS	December 27, 2017
RAM SINGH & ANOTHER Vs. KAMLA DEVI & ANOTHER	August 30, 2017
RAM SWAROOP Vs. KHYALI RAM AND OTHERS	March 20, 2017
RAM SWAROOP Vs. STATE OF H P & OTHERS	March 21, 2017
RAMAN KUMAR Vs. JYOTI PARKASH	October 31, 2017
RAMAN KUMAR & OTHERS Vs. HIMACHALI DEVI	August 30, 2017
RAMESH @ NEETU & OTHERS Vs. STATE OF H P	November 29, 2017
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH	April 11, 2017
RAMESH CHAND Vs. HONBLE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA AND ANOTHER	May 31, 2017
RAMESH CHAND Vs. CENTRAL BANK OF INDIA	June 20, 2017
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH	July 4, 2017
RAMESH CHAND & OTHERS Vs. KISHORI LAL	April 1, 2017
RAMESH KAUNDAL AND OTHERS Vs. STATE OF H P & OTHERS	September 20, 2017
RAMESH KUMAR Vs. MANAGING DIRECTOR AND ANOTHER	November 2, 2017
RAMESH KUMAR Vs. KUSUM GOEL	May 25, 2017
RAMESHWAR MAHANT AND ORS. Vs. PLANNING OFFICER, DIVISIONAL TOWN AND COUNTRY PLANNING OFFICE, KULLU	June 13, 2017
RAMKI Vs. KATKI AND OTHERS	May 22, 2017
RAN SINGH Vs. HIMACHAL PRADESH VIDHAN SABHA, SHIMLA AND ANOTHER	April 6, 2017
RAN VIJAY SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH	July 5, 2017
RANDEEP SINGH & ANOTHER Vs. STATE OF H P AND OTHERS	November 27, 2017
RANDHEER SHARMA Vs. STATE OF H P & OTHERS	December 5, 2017
RANJANA TREHAN Vs. PANKAJ SOOD AND OTHERS	September 14, 2017
RANJEET SINGH Vs. ROOP LAL AND ANOTHER	January 2, 2017
RANJEET SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS	October 31, 2017
RANJIT KUMAR Vs. STATE OF H P & ANOTHER	May 1, 2017
RANU RAM Vs. STATE OF H P & ORS	June 14, 2017
RANVIJAY SINGH Vs. STATE OF H P & OTHERS	June 12, 2017
RASAL SINGH Vs. STATE OF H P	March 6, 2017
RATTAN CHAND Vs. STATE OF H P & ORS	April 28, 2017
RATTAN CHAND Vs. RAJ KUMARI & OTHERS	November 13, 2017
RATTAN CHAND & OTHERS Vs. KARAM SINGH & ORS	July 28, 2017
RATTAN LAL Vs. H P STATE FOREST CORPORATION LTD	May 8, 2017
RATTAN MANJARI NEGI Vs. STATE OF HIMACHAL PRADESH	December 14, 2017
RAVEENA Vs. NAVDEEP KUMAR CHHETRI	December 27, 2017
RAVI BASNET Vs. STATE OF HIMACHAL PRADESH	November 14, 2017
RAVI DUTT & OTHERS PETITIONERS Vs. STATE OF H P RESPONDENT	December 1, 2017
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH	December 7, 2017
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH	November 24, 2017
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH	September 13, 2017
RAVI SHARMA Vs. STATE OF HIMACHAL PRADESH	January 6, 2017
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	March 9, 2017
RAVINDER KUMAR Vs. STATE OF H P	April 18, 2017
RAVINDER KUMAR Vs. RANI DEVI AND OTHERS	May 18, 2017
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS	May 26, 2017
RAVINDER KUMAR KANSAL (DEAD) THROUGH LRS & ANOTHER Vs. VINOD GOEL	July 24, 2017
RAVINDER MEHTA (SINCE DECEASED) THROUGH HIS LEGAL HIERS Vs. AJAY SINGH CHAUHAN	September 21, 2017
REENA DEVI Vs. PARMOD KUMAR	November 23, 2017
REETA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	April 18, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. TIBETANS CHILDRENS VILLAGE, DHARAMSHALA CANTT	December 5, 2017
REKHA Vs. H P STATE ELECTRICITY BOARD & ANOTHER	April 1, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHAKUNTLA AND OTHERS	May 2, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SMT. BULO DEVI AND OTHERS	March 3, 2017
RENU SOOD Vs. RAM PRASAD GUPTA & ANOTHER	October 13, 2017
RIDHAM (MINOR) THROUGH HER MOTHER RAMAN KUMARI Vs. VISHAL DHARWAL	November 22, 2017
RIKKY Vs. STATE OF HIMACHAL PRADESH	July 24, 2017
RINKU Vs. STATE OF HIMACHAL PRADESH	August 8, 2017
RISHABH KHARBANDA Vs. STATE OF HIMACHAL PRADESH AND OTHERS	January 2, 2017
RISHAVH KALIA Vs. STATE OF HIMACHAL PRADESH	July 6, 2017
RISHI Vs. PYARE RAM ALIAS PYARE LAL	December 15, 2017
ROHIT CHAUHAN Vs. THE STATE OF H.P. AND OTHERS	December 15, 2017
ROHIT KUMAR Vs. TATA TELE SERVICES LIMITED	July 31, 2017
ROHIT MAHAJAN & OTHERS Vs. STATE OF H P	August 28, 2017
ROMA SHARMA Vs. SAMEER BEG AND ANOTHER	April 13, 2017
ROOP LAL Vs. MURARI LAL RANA AND ANOTHER	December 11, 2017
ROOP LAL Vs. DURGA DASS	June 1, 2017
ROOP RAM & OTHERS Vs. MOHAN SINGH & ANOTHER	June 28, 2017
ROOP SINGH Vs. DHARAM DASS	May 17, 2017
ROOP SINGH AND ANOTHER Vs. SURAT RAM (DIED) THROUGH LRS	June 2, 2017
ROSHAN LAL Vs. PRITAM SINGH & OTHERS	May 26, 2017
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH	December 14, 2017
ROSHAN LAL DECEASED THROUGH LRS LALITA DEVI & ORS Vs. RAMESH CHAND & ANOTHER	July 24, 2017
ROSHAN LAL SOOD Vs. SANJEEV AGGARWAL	December 20, 2017
ROSHAN PARVEZ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS	December 1, 2017
RSR PRIVATE LIMITED Vs. STATE OF H P & OTHERS	September 13, 2017
RSR PRIVATE LIMITED Vs. STATE OF H P & OTHERS	November 8, 2017
RUMA DEVI Vs. STATE OF H P & OTHERS	April 1, 2017
RUP LAL Vs. MAST RAM & ANOTHER	December 5, 2017
RUPINDER JUSTA Vs. HIMACHAL PRADESH STATE FOREST CORPORATION LTD	July 21, 2017
SABITA SHARMA Vs. AMRIT PAL SINGH	April 7, 2017
SACHIDANAND Vs. KAILASH CHAND & OTHERS	December 1, 2017
SADHU RAM Vs. BIASO DEVI AND OTHERS	December 22, 2017
SAI ENGINEERING FOUNDATION Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD	May 16, 2017
SAKINDER LAL Vs. VIKRAM JIT & OTHERS	July 28, 2017
SALAMAT BIWI & ORS Vs. TRIPTA DEVI	November 29, 2017
SALIG RAM Vs. VED PARKASH	March 21, 2017
SANDEEP KUMAR Vs. STATE OF H P	March 6, 2017
SANDEEP KUMAR Vs. STATE OF H.P.	December 21, 2017
SANGAT RAM AND ANOTHER Vs. HARSH KRISHAN	December 11, 2017
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	August 29, 2017
SANJAY KUMAR Vs. SUMNA KUMARI & OTHERS	March 24, 2017
SANJAY KUMAR Vs. DINESH CHAND SINCE DECEASED THROUGH HIS LRS	May 4, 2017
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	June 14, 2017
SANJAY KUMAR & OTHERS Vs. VIRENDER KUMAR & OTHERS	July 24, 2017
SANJAY SHARMA Vs. BASANT RAM VERMA	April 6, 2017
SANJEEV GUPTA Vs. KARAM DASS	May 3, 2017
SANJEEV KUMAR Vs. STATE OF H P	January 2, 2017
SANJEEV KUMAR Vs. STATE OF H P AND OTHERS	September 21, 2017
SANJEEV KUMAR Vs. STATE OF H.P.	December 26, 2017
SANJEEV SOOD (BHAGRA) Vs. RAJ KUMAR SOOD & OTHERS	October 31, 2017
SANJIV TYAGI Vs. RAMEL SINGH & ANOTHER	October 10, 2017
SANJOKTA THAKUR Vs. HIGH COURT OF H P & OTHERS	October 17, 2017
SANSAR CHAND Vs. STATE OF HIMACHAL PRADESH	August 17, 2017
SANT LAL Vs. MADAN LAL AND ANOTHER	April 18, 2017
SANT RAM & OTHERS Vs. HARGOPAL SINGH & OTHERS	July 6, 2017
SANTOSH Vs. STATE OF H P & OTHERS	September 13, 2017
SANTOSH KUMARI Vs. SANJEEV KUMAR AND ANOTHER	May 31, 2017
SANTOSH SHARMA Vs. CHAMAN LAL JINDAL	May 12, 2017
SARDAR INDER MOHAN SINGH BATRA AND OTHERS Vs. RAM DEV	August 30, 2017
SARDAR SINGH Vs. STATE OF HIMACHAL PRADESH	August 1, 2017
SARDOOL CHAND Vs. FINANCIAL COMMISSIONER (APPEALS) HIMACHAL PRADESH, SHIMLA-2 AND OTHERS	May 18, 2017
SARITA DEVI Vs. SECRETARY, EXCISE AND TAXATION DEPARTMENT & OTHERS	August 16, 2017
SARLA KUMARI Vs. NARLA AND OTHERS	August 16, 2017
SAROJ DEVI Vs. STATE OF H P & ANR	May 4, 2017
SAROJ KUMARI Vs. SURESH KUMAR & OTHERS	December 5, 2017
SARWAN DASS Vs. STATE OF HIMACHAL PRADESH	August 18, 2017
SARWAN RAM Vs. STATE OF H.P.	June 22, 2017
SAT PAUL Vs. STATE OF H.P. AND ANOTHER	December 30, 2017
SATISH KUMAR Vs. STATE OF H.P. AND OTHERS	January 11, 2017
SATISH KUMAR & OTHERS Vs. TARSEM SINGH & OTHERS	November 17, 2017
SATISH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS	March 16, 2017
SATISH KUMAR SOOD Vs. GREEN CARRIER, CONTRACTOR (DELHI) PRIVATE LIMITED	May 11, 2017
SATPAL NAHAR Vs. UNION OF INDIA AND OTHERS	July 3, 2017
SATYA DEVI Vs. JAGIR SINGH AND OTHERS	March 8, 2017
SATYA DEVI Vs. GEETA RAM	July 28, 2017
SATYAM EDUCATIONAL SOCIETY, PUHARA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH	November 27, 2017
SAUJU DECEASED THROUGH HIS LRS NIRMAL KASHYAP AND OTHERS Vs. GULAB SINGH & ORS	April 12, 2017
SAVITA Vs. STATE OF H P AND OTHERS	March 7, 2017
SECRETARY EDUCATION AND OTHERS Vs. JAYABANTI DEVI WIFE OF LATE SH DESH RAJ DECEASED THROUGH HIS LEGAL HEIRS	July 21, 2017
SECRETARY STATE ELECTION COMMISSION AND OTHERS Vs. VIRENDER KAPIL AND ANOTHER	April 10, 2017
SECRETARY, TOURISM AND CIVIL AVIATION AND ANOTHER Vs. ANIL MAHAJAN	March 22, 2017
SEEMA Vs. CSK H P KRISHI VISHWAVIDYALAYA AND ANOTHER	July 5, 2017
SEEMA KUMARI Vs. PRADEEP KUMAR & OTHERS	November 23, 2017
SEES RAM Vs. MEHAR SINGH & OTHERS	August 11, 2017
SEHJU RAM Vs. SHRI PYARE RAM AND OTHERS	August 31, 2017
SH DES RAJ Vs. SATISH CHAND	May 26, 2017
SH VIBHU BENAL Vs. STATE OF H P AND OTHERS	July 25, 2017
SH. GURPREET SINGH Vs. SH. KAPIL DEV	June 22, 2017
SH. INDER SINGH Vs. SH. PARAS RAM	April 25, 2017
SH. KANSHI RAM Vs. SHRI SAJU ALIAS ROOP LAL & ANR	December 21, 2017
SH. LOKESH KUMAR Vs. SH. RAJINDER KUMAR @ RAJU & ANR	December 11, 2017
SH. MANOHAR LAL Vs. STATE OF H.P	July 3, 2017
SH. PAVEL GARG. Vs. SH. SUNIL SOOD.	December 28, 2017
SH. RAJ KUMAR @ RAJINDER KUMAR & ANR. Vs. DEVTA TRIJUGI NARAIN JI	December 7, 2017
SH. RAM KRISHAN Vs. SMT. BHUPESHWARI DEVI & ORS	December 8, 2017
SH.SANJAY SOOD Vs. SMT.INDERJIT KAUR	August 25, 2017
SHAHBAZ KHAN Vs. STATE OF HIMACHAL PRADESH	July 11, 2017
SHAHIDA BEGUM Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD (AIPIL) AND ANOTHER	July 10, 2017
SHAKIL MOHAMAD Vs. STATE OF HIMACHAL PRADESH	January 13, 2017
SHAM LAL & OTHERS Vs. SHIV KUMAR	October 4, 2017
SHANKAR & OTHERS Vs. PARKASH KAUR & OTHERS	December 1, 2017
SHANKAR DASS Vs. HET RAM	April 3, 2017
SHANKAR DASS Vs. MUNICIPAL COMMITTEE, HAMIRPUR	August 8, 2017
SHANTI SWARUP & OTHERS Vs. JAIWANTI DEVI & OTHERS	November 28, 2017
SHARMA SWEET HOUSE CHARNA & ORS Vs. STATE BANK OF INDIA	July 13, 2017
SHASHANK Vs. NITIKA	September 11, 2017
SHASHI BALA Vs. ANIL KUMAR AND ANR	May 2, 2017
SHASHI BHUSHAN MEHTA Vs. STATE OF HIMACHAL PRADESH	August 25, 2017
SHASHI KUMAR Vs. SUNKA RAM	July 17, 2017
SHASHI PAL Vs. DESH RAJ AND OTHERS	December 15, 2017
SHASHI PATHANIA & ANOTHER Vs. P C DHIMAN & OTHERS	March 8, 2017
SHEELAWATI Vs. STATE OF HIMACHAL PRADESH	December 20, 2017
SHEETAL KUMAR Vs. STATE OF HIMACHAL PRADESH & ANOTHER	December 28, 2017
SHER SINGH Vs. STATE OF HIMACHAL PRADESH	October 3, 2017
SHIPRA SAKLANI Vs. ARUN MISHRA	September 21, 2017
SHISHI RAM Vs. PRINCIPAL SECRETARY POWER TO THE GOVERNMENT OF HIMACHAL PRADESH AND OTHERS.	March 4, 2017
SHISHU PAL Vs. STATE OF H P & OTHERS	August 10, 2017
SHIV DAYAL (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. STATE OF H P & OTHERS	December 22, 2017
SHIV KUMAR Vs. STATE OF HIMACHAL PRADESH	July 18, 2017
SHIV NAND SHANDIL (DECEASED) THROUGH HIS LRS VIJAY SHANDIL AND ANR Vs. H P HOUSING BOARD AND ANR	June 1, 2017
SHIV RAM Vs. STATE OF H P	September 8, 2017
SHIV RAM BALI Vs. STATE OF HIMACHAL PRADESH AND OTHERS	June 29, 2017
SHIV RAM SHARMA Vs. NARESH SHARMA	April 1, 2017
SHIV SARAN DASS Vs. RAJINDERA DEVI & OTHERS	September 5, 2017
SHRI DESH RAJ Vs. DIVISIONAL ENGINEER, TELECOM PROJECT	May 29, 2017
SHRI JAGAT RAM Vs. SHRI LACHHMI CHAND AND ANOTHER	December 15, 2017
SHRI JIWAT RAM Vs. SHRI LAL CHAND	July 6, 2017
SHRI KAMAL KANT BHATIA Vs. SHRI ROOP SINGH VERMA	March 16, 2017
SHRI LAL CHAND Vs. UNION OF INDIA	May 16, 2017
SHRI RAJ KUMAR Vs. SHRI SHAMSHER SINGH	August 2, 2017
SHRI RAJA RAM Vs. ORIENTAL INSURANCE COMPANY	April 18, 2017
SHRI RAM TRANSPORT FINANCE COMPANY LIMITED Vs. RANJEET SINGH	May 12, 2017
SHRI RAM TRANSPORT FINANCE COMPANY LTD. Vs. ROOP LAL	December 27, 2017
SHRI RANDIP SINGH Vs. IKRAM KHAN	March 3, 2017
SHRI SANTOSH KUMAR AND OTHERS Vs. SMT. SUDESH KUMARI	January 12, 2017
SHRI SAPTAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION	July 17, 2017
SHRI SHER SINGH AND OTHERS Vs. SMT. BHAJNI DEVI AND OTHERS	December 28, 2017
SHRUTI Vs. BALDEV SINGH AND OTHERS	May 23, 2017
SHUBHAM VERMA Vs. STATE OF H.P.	September 4, 2017
SHYAM INDUS POWER SOLUTION PVT LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD	June 29, 2017
SHYAM LAL Vs. SAVITRI DEVI AND OTHERS	December 29, 2017
SHYAM LAL & OTHERS Vs. PRAVEEN VERMA & OTHERS	March 8, 2017
SHYAM LAL NEGI Vs. STATE OF HIMACHAL PRADESH	July 24, 2017
SIDHANT MALHOTRA & OTHERS Vs. H P TECHNICAL UNIVERSITY, HAMIRPUR & ANOTHER	September 6, 2017
SINGHO RAM AND OTHERS Vs. BALBIR SINGH AND OTHERS	April 12, 2017
SITA DEVI Vs. PRITHI CHAND & OTHERS	June 21, 2017
SITA RAM & ANR Vs. MADAN LAL	July 24, 2017
SITA RAM (DECEASED) THROUGH LRS Vs. ASHA DEVI AND OTHERS	January 4, 2017
SMT. ANJU Vs. SHRI RAKESH	March 6, 2017
SMT. ANJU BALA Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS	January 5, 2017
SMT. KRISHNA KUMARI SURI Vs. GULZARI LAL (SINCE DECEASED THROUGH LRS)	September 21, 2017
SMT. LALITA DEVI Vs. JOGINDER SINGH & OTHERS	May 16, 2017
SMT. MADHU BALA Vs. STATE OF H.P.	September 21, 2017
SMT. MANGLA DEVI Vs. RATTAN CHAND	May 2, 2017
SMT. PRABHA KUMARI Vs. MUNICIPAL CORPORATION	December 19, 2017
SMT. PRITO DEVI Vs. PREM SINGH	May 2, 2017
SMT. RANJANA ARNOLD Vs. SH. RAJEEV SHARMA	August 18, 2017
SMT. RESHMU AND ANOTHER Vs. THE DEV MAHAPNA CO	August 30, 2017
SMT. SANTI DEVI AND OTHERS Vs. HARI RAM AND ANOTHER	March 24, 2017
SMT. SANTOSH BHATNAGAR Vs. MADAN LAL	July 12, 2017
SMT. SANTOSH KUMARI Vs. SANJEEV KUMAR	May 31, 2017
SMT. URMIL GUPTA Vs. COMMISSIONER	July 21, 2017
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH	July 10, 2017
SOHAN LAL Vs. INDIRA DEVI AND OTHERS	May 11, 2017
SOHAN LAL ALIAS BHAU Vs. STATE OF HIMACHAL PRADESH	June 20, 2017
SOHAN SINGH Vs. HIMIGIRI HIRE PURCHASE LTD & OTHERS	January 6, 2017
SOM NATH Vs. GURDEV	May 8, 2017
SOM NATH Vs. STATE OF HIMACHAL PRADESH	June 29, 2017
SONAM CHOMDAN & ANOTHER Vs. RANJIT SINGH	August 11, 2017
SONIKA DEVI AND OTHERS Vs. STATE OF HP AND ANOTHER	December 7, 2017
SONU @ TASHI Vs. STATE OF HIMACHAL PRADESH	January 2, 2017
SOURAV SINGH Vs. STATE OF HIMACHAL PRADESH	July 3, 2017
SRIJAN SHARMA Vs. UNION OF INDIA AND ORS	March 17, 2017
STATE Vs. BAKSHI RAM	August 22, 2017
STATE BANK OF INDIA Vs. KISHAN CHAND AND OTHERS	April 25, 2017
STATE OF H P Vs. DEV DUTT	April 25, 2017
STATE OF H P Vs. BHIM SINGH	March 30, 2017
STATE OF H P Vs. MADAN LAL & ORS	March 30, 2017
STATE OF H P Vs. RAMESH CHAND	March 17, 2017
STATE OF H P Vs. VIJENDER MEHRA AND ANOTHER	March 17, 2017
STATE OF H P Vs. RAMESH CHAND	March 20, 2017
STATE OF H P Vs. HARI SINGH	March 22, 2017
STATE OF H P Vs. VED PRAKASH & OTHERS	March 27, 2017
STATE OF H P Vs. KAMAL AND OTHERS	March 23, 2017
STATE OF H P Vs. TILAK RAJ	February 27, 2017
STATE OF H P Vs. BALKRISHAN	February 27, 2017
STATE OF H P Vs. SARVJOT SINGH BEDI AND OTHERS	May 17, 2017
STATE OF H P Vs. MEHAR CHAND	June 23, 2017
STATE OF H P Vs. DEEP KUMAR	June 14, 2017
STATE OF H P Vs. TARA CHAND AND ANOTHER	May 26, 2017
STATE OF H P Vs. AJAY KUMAR AND ANR	May 29, 2017
STATE OF H P Vs. RANJEET KUMAR	May 29, 2017
STATE OF H P Vs. RAM LAL	May 29, 2017
STATE OF H P Vs. BISHAMBHAR DASS	August 4, 2017
STATE OF H P Vs. ANISH MOHAMMAD	September 6, 2017
STATE OF H P Vs. AKHILESH KUMAR	March 1, 2017
STATE OF H P Vs. SURESH KUMAR AND OTHERS	March 1, 2017
STATE OF H P Vs. HUKAM CHAND AND ANOTHER	April 3, 2017
STATE OF H P Vs. SANJIV KUMAR	March 8, 2017
STATE OF H P Vs. BHAG SINGH	March 8, 2017
STATE OF H P Vs. NARENDER CHAND	April 7, 2017
STATE OF H P Vs. GURNAM SINGH	July 6, 2017
STATE OF H P Vs. SANT RAM AND OTHERS	December 5, 2017
STATE OF H P Vs. DHANI RAM & ANOTHER	December 1, 2017
STATE OF H P Vs. ANANT RAM AND OTHERS	November 1, 2017
STATE OF H P Vs. MAHINDER SINGH	March 9, 2017
STATE OF H P Vs. PREM KUMAR @ SHEGALU RAM	August 28, 2017
STATE OF H P Vs. SANJEEV KUMAR @ DEEPU	September 12, 2017
STATE OF H P Vs. RANBIR SINGH	June 23, 2017
STATE OF H P Vs. ROSHAN LAL AND OTHERS	June 30, 2017
STATE OF H P Vs. BAWA SINGH	July 27, 2017
STATE OF H P Vs. VINEET KUMAR AND ORS	July 27, 2017
STATE OF H P Vs. CHAIN LAL	October 10, 2017
STATE OF H P Vs. PRADEEP KUMAR	October 25, 2017
STATE OF H P Vs. SURYA PARKASH	October 31, 2017
STATE OF H P Vs. RAJ KUMAR	October 27, 2017
STATE OF H P Vs. NEELAM RANI & ORS	September 11, 2017
STATE OF H P Vs. GHANDARV SINGH & OTHERS	December 19, 2017
STATE OF H P Vs. SHAMSHER SINGH	November 28, 2017
STATE OF H P Vs. MANOJ MUKHIA AND ORS	December 14, 2017
STATE OF H P Vs. AMAN SUMAN & ANOTHER	December 12, 2017
STATE OF H P Vs. DHEERAJ KUMAR	October 23, 2017
STATE OF H P Vs. NIKKU RAM	October 3, 2017
STATE OF H P & ANOTHER Vs. DEEPAK SAINI	December 20, 2017
STATE OF H P & ANOTHER Vs. BHAGAT RAM	November 23, 2017
STATE OF H P & ANOTHER Vs. RAJU RAM	July 24, 2017
STATE OF H P & ANOTHER Vs. PARDEEP KUMAR	July 6, 2017
STATE OF H P & ANOTHER Vs. SUSHANT DESHTA & OTHERS	May 3, 2017
STATE OF H P & ANR Vs. RAMI DEVI & ORS	August 4, 2017
STATE OF H P & ORS Vs. LAXMI PIPES LTD	April 26, 2017
STATE OF H P & ORS Vs. BHASKAR RAM	July 24, 2017
STATE OF H P & ORS Vs. GEETA RAM	July 31, 2017
STATE OF H P & OTHER Vs. NEELAM GUPTA & ANOTHER	December 18, 2017
STATE OF H P & OTHERS Vs. DHARAM SINGH	May 18, 2017
STATE OF H P & OTHERS Vs. BHOOP RAM	August 8, 2017
STATE OF H P AND ANOTHER Vs. PADMA DOLKAR	April 5, 2017
STATE OF H P AND ANOTHER Vs. HARI SINGH AND OTHERS	May 17, 2017
STATE OF H P AND ANOTHER Vs. VISHAMBRI DEVI	August 30, 2017
STATE OF H P AND ANOTHER Vs. SOBHA RAM	August 17, 2017
STATE OF H P AND ORS Vs. KESHAV RAM	August 30, 2017
STATE OF H.P. Vs. AMAR NATH	October 6, 2017
STATE OF H.P. Vs. RAGHUBIR SINGH	March 2, 2017
STATE OF H.P. Vs. ASHOK KUMAR	June 27, 2017
STATE OF H.P. Vs. DR. ROHIT SHARMA	November 14, 2017
STATE OF H.P. Vs. DALIP KUMAR	March 1, 2017
STATE OF H.P. Vs. KEWAL SINGH	March 3, 2017
STATE OF H.P. Vs. SUNIL KUMAR	June 15, 2017
STATE OF H.P. Vs. CHARAN SINGH	May 1, 2017
STATE OF H.P. Vs. SURENDER KUMAR	May 22, 2017
STATE OF H.P. Vs. SUKHDEV	March 9, 2017
STATE OF H.P. Vs. KHARAK BAHADUR	December 30, 2017
STATE OF H.P. Vs. AJEET SINGH AND OTHERS	December 14, 2017
STATE OF H.P. Vs. SANJEEV KUMAR AND OTHERS	December 20, 2017
STATE OF H.P. Vs. ANUJ KUMAR & ANOTHER	January 9, 2017
STATE OF H.P. Vs. PAWAN KUMAR AND OTHERS	January 4, 2017
STATE OF H.P. & ORS. Vs. SHRI ROSHAN LAL & ANR.	December 27, 2017
STATE OF H.P. AND OTHERS Vs. MADAN LAL AND OTHERS	December 20, 2017
STATE OF H.P. AND OTHERS Vs. LEKH RAM (DIED) THROUGH LRS & OTHERS	December 20, 2017
STATE OF HIMACHAL & ANR Vs. DEEP RAM	September 18, 2017
STATE OF HIMACHAL PRADESH Vs. DIWAN CHAND AND ANR	September 19, 2017
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR	September 21, 2017
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR	September 16, 2017
STATE OF HIMACHAL PRADESH Vs. DASS RAM ALIAS SHANKAR SINGH	September 18, 2017
STATE OF HIMACHAL PRADESH Vs. KIRPA RAM & OTHERS	September 16, 2017
STATE OF HIMACHAL PRADESH Vs. AMAR NATH	October 12, 2017
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR	November 22, 2017
STATE OF HIMACHAL PRADESH Vs. MANGA MASIH	November 13, 2017
STATE OF HIMACHAL PRADESH Vs. RANJIT SINGH	November 14, 2017
STATE OF HIMACHAL PRADESH Vs. TARA CHAND	October 25, 2017
STATE OF HIMACHAL PRADESH Vs. SURJIT SINGH	October 26, 2017
STATE OF HIMACHAL PRADESH Vs. MUNI LAL	October 31, 2017
STATE OF HIMACHAL PRADESH Vs. LOHARI RAM AND OTHERS	August 29, 2017
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND @ NIKKA	August 18, 2017
STATE OF HIMACHAL PRADESH Vs. BESARIA RAM	August 30, 2017
STATE OF HIMACHAL PRADESH Vs. MOHIT AND OTHERS	September 12, 2017
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL	September 11, 2017
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR	July 24, 2017
STATE OF HIMACHAL PRADESH Vs. RAMAN KUMAR	July 14, 2017
STATE OF HIMACHAL PRADESH Vs. SUNIL DUTT & OTHERS	July 17, 2017
STATE OF HIMACHAL PRADESH Vs. RAM SINGH	June 30, 2017
STATE OF HIMACHAL PRADESH Vs. HARI RAM & ORS	July 24, 2017
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR AND OTHERS	July 24, 2017
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND SHARMA AND ANOTHER	December 15, 2017
STATE OF HIMACHAL PRADESH Vs. JEET RAM	November 25, 2017
STATE OF HIMACHAL PRADESH Vs. RAVINDER SINGH	November 29, 2017
STATE OF HIMACHAL PRADESH Vs. AYUB MOHAMMAD	September 1, 2017
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR	April 1, 2017
STATE OF HIMACHAL PRADESH Vs. BHUPINDER @ BHUPPI	September 1, 2017
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR	June 1, 2017
STATE OF HIMACHAL PRADESH Vs. CHUNI LAL & ANOTHER	June 1, 2017
STATE OF HIMACHAL PRADESH Vs. CHHOTU RAM AND ANOTHER	June 1, 2017
STATE OF HIMACHAL PRADESH Vs. SATISH SARASWATI	May 1, 2017
STATE OF HIMACHAL PRADESH Vs. MUNNI LAL	August 1, 2017
STATE OF HIMACHAL PRADESH Vs. SUSHEEL KUMAR	October 3, 2017
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR AND ANOTHER	May 3, 2017
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR	January 2, 2017
STATE OF HIMACHAL PRADESH Vs. RAN SINGH	August 2, 2017
STATE OF HIMACHAL PRADESH Vs. VIRENDER SINGH @ GOLU AND OTHERS	June 2, 2017
STATE OF HIMACHAL PRADESH Vs. DHARMENDER SINGH	May 5, 2017
STATE OF HIMACHAL PRADESH Vs. BHAGMAL	July 3, 2017
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND	May 3, 2017
STATE OF HIMACHAL PRADESH Vs. DESH RAJ	October 4, 2017
STATE OF HIMACHAL PRADESH Vs. MAKHAN SINGH	January 10, 2017
STATE OF HIMACHAL PRADESH Vs. SUNEEL KUMAR @ BOBBY	January 10, 2017
STATE OF HIMACHAL PRADESH Vs. SOHAN DASS	November 7, 2017
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR	November 2, 2017
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR & OTHERS	November 3, 2017
STATE OF HIMACHAL PRADESH Vs. BIRU RAM	November 3, 2017
STATE OF HIMACHAL PRADESH Vs. BHIME RAM AND ANOTHER	January 13, 2017
STATE OF HIMACHAL PRADESH Vs. RAJU	December 5, 2017
STATE OF HIMACHAL PRADESH Vs. BRIJ LAL AND OTHERS	December 5, 2017
STATE OF HIMACHAL PRADESH Vs. LAL SINGH	November 8, 2017
STATE OF HIMACHAL PRADESH Vs. SANJIV KUMAR	January 10, 2017
STATE OF HIMACHAL PRADESH Vs. VARINDER KUMAR ALIAS RAVI	January 11, 2017
STATE OF HIMACHAL PRADESH Vs. BISHAN DASS AND ANOTHER	May 15, 2017
STATE OF HIMACHAL PRADESH Vs. BALDEV PARKASH AND ANOTHER	May 17, 2017
STATE OF HIMACHAL PRADESH Vs. PRAVEEN KUMAR	May 19, 2017
STATE OF HIMACHAL PRADESH Vs. DHARAM SINGH	May 23, 2017
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL	May 23, 2017
STATE OF HIMACHAL PRADESH Vs. ISHWAR DASS	June 12, 2017
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR	May 25, 2017
STATE OF HIMACHAL PRADESH Vs. BALJIT SINGH	May 26, 2017
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL	May 26, 2017
STATE OF HIMACHAL PRADESH Vs. RAKESH THAKUR	June 14, 2017
STATE OF HIMACHAL PRADESH Vs. HOSHIAR SINGH AND ANOTHER	June 20, 2017
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR AND ANOTHER	June 21, 2017
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND	April 17, 2017
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR	April 22, 2017
STATE OF HIMACHAL PRADESH Vs. SUBHKARAN	April 22, 2017
STATE OF HIMACHAL PRADESH Vs. SANJIV KUMAR AND OTHERS	April 24, 2017
STATE OF HIMACHAL PRADESH Vs. MAHESH VERMA	March 31, 2017
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI	March 31, 2017
STATE OF HIMACHAL PRADESH Vs. GORKHA ALIAS VIJAY KUMAR	April 12, 2017
STATE OF HIMACHAL PRADESH Vs. SHAM LAL	April 12, 2017
STATE OF HIMACHAL PRADESH Vs. SHER SINGH & ANOTHER	April 12, 2017
STATE OF HIMACHAL PRADESH Vs. ROOP LAL	April 12, 2017
STATE OF HIMACHAL PRADESH Vs. HARDEV SINGH & ORS	March 15, 2017
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM	March 15, 2017
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL	March 20, 2017
STATE OF HIMACHAL PRADESH Vs. DESH RAJ AND ANOTHER	March 20, 2017
STATE OF HIMACHAL PRADESH Vs. RANJEET SINGH & OTHERS	March 18, 2017
STATE OF HIMACHAL PRADESH Vs. MAHINDER SINGH	May 11, 2017
STATE OF HIMACHAL PRADESH Vs. RUCHY SHARMA	May 11, 2017
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR	January 10, 2017
STATE OF HIMACHAL PRADESH Vs. KHUB CHAND	September 5, 2017
STATE OF HIMACHAL PRADESH Vs. MATHURA DEVI	February 27, 2017
STATE OF HIMACHAL PRADESH Vs. RAJINDER PAL	July 12, 2017
STATE OF HIMACHAL PRADESH Vs. CHAND SINGH & OTHERS	July 6, 2017
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND	January 10, 2017
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR & OTHERS	September 1, 2017
STATE OF HIMACHAL PRADESH Vs. BALWINDER SINGH	July 17, 2017
STATE OF HIMACHAL PRADESH Vs. YASH PAL	July 19, 2017
STATE OF HIMACHAL PRADESH Vs. ANUVIND SOOD	July 28, 2017
STATE OF HIMACHAL PRADESH Vs. KAMAL THAKUR	November 24, 2017
STATE OF HIMACHAL PRADESH Vs. KAVINDER KUMAR	March 2, 2017
STATE OF HIMACHAL PRADESH Vs. RANJIT SINGH	October 18, 2017
STATE OF HIMACHAL PRADESH Vs. PARVEEN NEGI	March 15, 2017
STATE OF HIMACHAL PRADESH Vs. KULDEEP CHAND	July 25, 2017
STATE OF HIMACHAL PRADESH Vs. PARVESH KUMAR	June 20, 2017
STATE OF HIMACHAL PRADESH Vs. GHANSHYAM	July 7, 2017
STATE OF HIMACHAL PRADESH Vs. PRABHAT SINGH	November 28, 2017
STATE OF HIMACHAL PRADESH Vs. LOK RAJ	June 13, 2017
STATE OF HIMACHAL PRADESH Vs. SINGHI RAM	June 28, 2017
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR AND ANOTHER	May 1, 2017
STATE OF HIMACHAL PRADESH Vs. LAL SINGH AND ANOTHER	August 3, 2017
STATE OF HIMACHAL PRADESH Vs. MAHINDER KUMAR & ORS.	December 11, 2017
STATE OF HIMACHAL PRADESH Vs. RAJ BHADUR AND OTHERS	October 5, 2017
STATE OF HIMACHAL PRADESH Vs. MILKHI RAM & ANOTHER	November 20, 2017
STATE OF HIMACHAL PRADESH Vs. JAGDISH KUMAR	September 21, 2017
STATE OF HIMACHAL PRADESH Vs. DHEERAJ KUMAR	October 23, 2017
STATE OF HIMACHAL PRADESH Vs. SHIV RAM	January 11, 2017
STATE OF HIMACHAL PRADESH Vs. SATPAL AND OTHER	January 11, 2017
STATE OF HIMACHAL PRADESH Vs. AJAY ATWAL ALIAS DIKKY & ORS	December 30, 2017
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR AND OTHERS	March 10, 2017
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR & ANOTHER	March 16, 2017
STATE OF HIMACHAL PRADESH Vs. TRIPTA AND OTHERS	June 13, 2017
STATE OF HIMACHAL PRADESH Vs. NARINDER KUMAR	June 14, 2017
STATE OF HIMACHAL PRADESH Vs. HARVINDER SINGH & OTHERS	December 22, 2017
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH	July 25, 2017
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR	June 1, 2017
STATE OF HIMACHAL PRADESH Vs. DHANI RAM	June 1, 2017
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR	June 1, 2017
STATE OF HIMACHAL PRADESH Vs. DILWAR SINGH	June 20, 2017
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHAND	July 4, 2017
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH	January 2, 2017
STATE OF HIMACHAL PRADESH Vs. PANKAJ SAMKADIA	January 11, 2017
STATE OF HIMACHAL PRADESH Vs. SHIV RAM	January 10, 2017
STATE OF HIMACHAL PRADESH Vs. KHUB RAM	November 24, 2017
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR	December 12, 2017
STATE OF HIMACHAL PRADESH & ANOTHER Vs. RAMESH KUMAR	May 2, 2017
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. MUKESH KUMARI AND OTHERS	July 26, 2017
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SURENDER KUMAR PARMAR	August 31, 2017
STOVEKRAFT INDIA AND ORS. Vs. COMMISSIONER OF INCOME TAX	November 28, 2017
SUBHADRA KUMARI Vs. STATE OF HIMACHAL PRADESH	March 30, 2017
SUBHAR ALIAS SUBHASH CHAND Vs. JAGDISH CHAND & OTHERS	November 13, 2017
SUBHASH Vs. STATE OF HIMACHAL PRADESH	July 7, 2017
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH	October 31, 2017
SUBHASH CHAND Vs. MUKESH CHAND	April 26, 2017
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH	January 13, 2017
SUBHASH CHAND Vs. ISHWAR DASS	December 5, 2017
SUBHASH CHAND Vs. HPSEBL & ANOTHER	January 9, 2017
SUDESH KUMAR Vs. STATE OF HIMACHAL PRADESH	January 27, 2017
SUDHIR KUMAR & ANR Vs. KALPNA KUMARI	September 18, 2017
SUKH DEV Vs. STATE OF HIMACHAL PRADESH	July 12, 2017
SUMAN AGGARWAL Vs. MUNICIPAL COUNCIL AND ANOTHER	November 2, 2017
SUMEET SHARMA Vs. STATE OF HIMACHAL PRADESH	December 5, 2017
SUNANDA SHARMA Vs. D P SOOD & ANR	July 26, 2017
SUNDER LAL & OTHERS Vs. HARI DASS AND ANOTHER	September 21, 2017
SUNIL BHASIN Vs. STATE OF H P	September 21, 2017
SUNIL DUTT Vs. MOHAN LAL	April 10, 2017
SUNIL KUMAR Vs. RAJEEV KUMAR & OTHERS	April 1, 2017
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH	July 24, 2017
SUNIL KUMAR Vs. STATE OF H.P.	April 27, 2017
SUNIL KUMAR & ANOTHER Vs. STATE OF H P	April 6, 2017
SUNITA Vs. NEW INDIA INSURANCE COMPANY LTD.	May 31, 2017
SUNITA CHANDEL Vs. STATE OF HIMACHAL PRADESH	February 27, 2017
SUNITA GOYAL Vs. CHAMBA MAL BHAGRA	December 22, 2017
SUNITA SHARMA Vs. STATE OF H P AND ANOTHER	December 12, 2017
SUNITA THAKUR Vs. VINOD KUMAR AND ANOTHER	January 2, 2017
SUNKA Vs. RAM DHAN	May 22, 2017
SURAJ BALI Vs. STATE OF H P AND OTHERS	October 27, 2017
SURAJ CHANDEL Vs. UNION OF INDIA	July 18, 2017
SURAJ MANI GUPTA Vs. SUNITA & OTHERS	September 12, 2017
SURAJ SHARMA Vs. RAKESH KUMAR AND ANOTHER	December 28, 2017
SURAT RAM Vs. RAMESH CHAND	May 2, 2017
SURENDER DHALTA Vs. ROSHAN LAL AND ANOTHER	July 10, 2017
SURENDER KUMAR Vs. MAST RAM & ANOTHER	February 10, 2017
SURESH KUMAR Vs. SOM NATH AND OTHERS	February 28, 2017
SURESH KUMAR Vs. STATE OF H P	May 19, 2017
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH	August 28, 2017
SURESH KUMAR Vs. PROJU DEVI	July 7, 2017
SURESH STONE CRUSHER & ORS. Vs. THE REGISTRAR, DRT-I, CHANDIGARH. & ANR.	December 30, 2017
SURINDER Vs. STATE OF HIMACHAL PRADESH	December 11, 2017
SURINDER KUMAR & ANOTHER Vs. STATE OF H P & ANOTHER	May 23, 2017
SURINDER KUMAR & OTHERS Vs. SMT.SUMATI KUMARI	December 27, 2017
SURINDER KUMAR CHAUDHARY (DECEASED) Vs. DEVINDER KUMAR CHAUDHRY AND ANOTHER	August 31, 2017
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH & ANR.	November 3, 2017
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH	December 27, 2017
SURINDER SINGH ALIAS JATU Vs. STATE OF HIMACHAL PRADESH	July 28, 2017
SURINDER SINGH AND OTHERS Vs. STATE OF H.P.	December 30, 2017
SURJEET KAUR Vs. STATE OF HIMACHAL PRADESH & OTHERS	March 20, 2017
SURJEET KUMAR Vs. STATE OF HIMACHAL PRADESH	July 17, 2017
SURJIT SINGH Vs. HARMOHINDER SINGH & OTHERS	April 12, 2017
SURJIT SINGH Vs. LAND ACQUISITION COLLECTOR, H P HOUSING AND URBAN DEVELOPMENT AUTHORITY, SHIMLA	April 6, 2017
SURYA RESORTS PVT. LIMITED Vs. THE MUNICIPAL COUNCIL & ANR	July 5, 2017
SUSHEELA Vs. INDER SINGH & ANOTHER	August 30, 2017
SUSHIL KUMAR Vs. SHAM KUMAR & OTHERS	September 21, 2017
SUSHIL KUMAR Vs. LACHHAMI CHAND AND ANOTHER	January 6, 2017
SUSHIL KUMAR & ORS. Vs. SHRI DALBIR SINGH PATHANIA & ANR.	November 23, 2017
SUSHIL KUMAR BANSAL Vs. CANTONMENT BOARD KASAULI	October 3, 2017
SUSHILA DEVI Vs. ANKUR DUTT AND ANOTHER	December 11, 2017
SUSHILA DEVI Vs. COLLECTOR LAC & OTHERS	August 11, 2017
SUSHILA SHARMA Vs. STATE OF HP AND OTHERS	May 22, 2017
SWARNA DEVI Vs. STATE OF HIMACHAL PRADESH	January 6, 2017
TAJINDER SINGH Vs. ANIL NAYYAR	October 13, 2017
TARA CHAND Vs. H.P.S.E.B.	October 23, 2017
TARA CHAND & ANR Vs. DAULAT RAM (DECEASED) & ORS	October 30, 2017
TARA CHAND & OTHERS Vs. STATE OF HIMACHAL PRADESH & OTHERS	July 4, 2017
TARA CHAND AND OTHERS Vs. MADAN LAL	April 17, 2017
TARA DEVI Vs. STATE OF HP AND OTHERS	May 12, 2017
TARA DEVI Vs. STATE OF H P & OTHERS	May 31, 2017
TARA DEVI Vs. PAWAN KUMAR	December 28, 2017
TARUN GARG Vs. STATE OF H.P.	July 20, 2017
TECHNOFAB ENGINEERING LTD Vs. HIMACHAL PRADESH POWER TRANSMISSION CORPORATION LTD	December 20, 2017
TEJ RAM Vs. STATE OF HP AND ORS.	December 30, 2017
TEJO DECEASED THROUGH LRS AMARJIT KAUR Vs. YASHPAL	December 13, 2017
TEK CHAND Vs. STATE OF HIMACHAL PRADESH	May 2, 2017
TEK SINGH AND OTHERS Vs. GANGA DEVI	December 5, 2017
THAKUR MUSHROOM PVT LTD Vs. UNION OF INDIA AND OTHERS	December 18, 2017
THE DIRECTOR HIMURJA Vs. OASIS POWER PROJECT PRIVATE LIMITED	January 10, 2017
THE HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. SMT. NARDU AND OTHERS	October 30, 2017
THE LAND ACQUISITION COLLECTOR, SHIMLA ZONE, WINTER FIELD, SHIMLA AND ANOTHER. Vs. BAHADUR SINGH AND OTHERS.	March 8, 2017
THE MUNICIPAL COUNCIL OF NALAGARH Vs. SH. BAGGA RAM (DECEASED) THROUGH HIS LRS SH. VIDYA RATTAN & ORS.	August 24, 2017
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. LEELA DEVI AND OTHERS	January 13, 2017
THE STATE OF HIMACHAL PRADESH Vs. PRESIDING JUDGE	April 28, 2017
THE VICE-CHANCELLOR CSK KRISHI VISHVAVIDALAYA PALAMPUR Vs. SMT. SAVITRI	May 31, 2017
TILAK RAJ Vs. HIGH COURT OF HIMACHAL PRADESH & ANOTHER	November 10, 2017
TILAK RAJ & OTHERS Vs. IVY INTERNATIONAL SCHOOL & OTHERS	August 30, 2017
TILAK RAJ AND OTHERS Vs. ASHOK KUMAR	May 12, 2017
TILAK RAJ SHARMA Vs. THE LEARNED MOTOR ACCIDENT CLAIMS	December 28, 2017
TIRATH RAM Vs. SWARAN DASS	December 12, 2017
TITLU RAM Vs. DARSHNU DEVI	June 19, 2017
TRILOK CHAND & OTHERS Vs. STATE OF HP& ANOTHER	July 28, 2017
TRIPTA DEVI Vs. SUB DIVISIONAL OFFICER (CIVIL) KANGRA & ANOTHER	March 14, 2017
TRIPTA DEVI Vs. CHUNI LAL	April 5, 2017
TULA RAM Vs. PREM SINGH	March 6, 2017
TULSI RAM Vs. STATE OF H P & OTHERS	March 16, 2017
TULSI RAM Vs. CHARAN DASS	May 15, 2017
UDESH AND OTHERS Vs. MANAGING DIRECTOR AND ANOTHER	December 22, 2017
ULTRATEC PHARMACEUTICAL AND OTHERS Vs. UNION OF INDIA	May 9, 2017
UMA DUTT Vs. PAWAN KUMAR THAKUR	December 19, 2017
UMED SINGH Vs. STATE OF H P	April 18, 2017
UMESH CHAND THAKUR & OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS	March 29, 2017
UMESH KUMAR Vs. STATE OF HIMACHAL PRADESH	December 19, 2017
UNION OF INDIA Vs. GRAPHITE COAL CO	April 12, 2017
UNION OF INDIA Vs. M/S KRISHNA COAL COMPANY	April 12, 2017
UNION OF INDIA & OTHERS Vs. JITENDER SINGH & OTHERS	May 2, 2017
UNION OF INDIA AND OTHERS Vs. J S THAKUR	May 15, 2017
UNION OF INDIA AND OTHERS Vs. URMIL MAHAJAN AND OTHERS	November 21, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. PRAKASH CHAND AND OTHERS	March 27, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. VINOD KUMAR	June 19, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAJ KUMARI &AMP; OTHERS	January 3, 2017
UNITED INDIA INSURANCE LTD Vs. FULAN DEVI AND OTHERS	March 7, 2017
URMILA DEVI Vs. SURINDER NATH	June 27, 2017
URMILA DEVI Vs. PRADEEP KUMAR AND ANOTHER	November 25, 2017
USHA DEVI Vs. VINOD KUMAR	July 25, 2017
UTKARSH APPARELS & ANOTHER Vs. WINNSOME TEXTILES INDUSTRIES LTD	August 2, 2017
V L SNATU Vs. STATE OF HIMACHAL PRADESH & ORS	September 22, 2017
V P MADHYAK Vs. INDER PAL & OTHERS	March 23, 2017
VAISHNAVI NEGI Vs. BHADUR SINGH	July 21, 2017
VARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	December 12, 2017
VARINDER KUMAR Vs. SUNIL KHANNA & ANOTHER	December 27, 2017
VARINDER SINGH Vs. STATE OF HIMACHAL PRADESH	March 23, 2017
VAS DEV Vs. RAMA RANI	June 14, 2017
VED PRAKASH AND ANOTHER Vs. KRISHAN KUMAR GUPTA AND ANOTHER	August 17, 2017
VED RAM Vs. ATMA RAM AND OTHERS	August 29, 2017
VEER SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA	March 28, 2017
VETERANS FORUM FOR TRANSPARENCY IN PUBLIC LIFE THROUGH ITS ORGANIZING SECRETARY Vs. UNION OF INDIA & ANOTHER	May 15, 2017
VIDYA DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS	June 23, 2017
VIDYA DEVI AND OTHERS Vs. SANJAY THAKUR	June 13, 2017
VIDYA DUTT Vs. BHADRI DEVI (DIED) THROUGH LRS	December 7, 2017
VIDYA SAGAR SOOD Vs. HIR SINGH LAL & ANOTHER	December 7, 2017
VIDYA STOKES Vs. ELECTION COMMISSION OF INDIA & OTHERS	October 25, 2017
VIJAY GOYAL, DIRECTOR OF EXPRESS PROJECTS (PVT ) LTD Vs. LT COL VIVEK GUPTA	September 22, 2017
VIJAY KUMAR Vs. RAM LAL AND SONS	June 30, 2017
VIJAY KUMAR @ VIJU Vs. STATE OF HIMACHAL PRADESH	December 20, 2017
VIJAY KUMAR AND OTHERS Vs. STATE OF H P	November 23, 2017
VIJAY PATHANIA & OTHERS Vs. STATE OF H P & ANOTHER	December 16, 2017
VIJAYLAKSHMI Vs. STATE OF H.P.	November 13, 2017
VIJENDER Vs. STATE OF HIMACHAL PRADESH	December 1, 2017
VIKAS GAUTAM Vs. AMIT GUPTA	January 12, 2017
VIKAS GAUTAM Vs. RAMESH KUMAR	August 8, 2017
VIKAS GOEL Vs. DEEPTI CHANANA	August 30, 2017
VIKAS KASHYAP Vs. STATE OF H P & ANOTHER	May 25, 2017
VIKAS KUMAR & ORS Vs. STATE OF H P & ANOTHER	August 16, 2017
VIKAS SOOD AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER	June 2, 2017
VIKAS VERMA Vs. STATE OF HIMACHAL PRADESH	December 20, 2017
VIKRAM & OTHERS Vs. STATE OF HIMACHAL PRADESH	December 22, 2017
VIKRAM SINGH AND OTHERS Vs. TOTA RAM (SINCE DECEASED) THROUGH L RS	March 29, 2017
VINAY KUMAR AND OTHERS Vs. CHANDO (SINCE DECEASED) THROUGH LRS AND OTHERS	March 10, 2017
VINEET VERMA Vs. STATE OF H P & OTHERS	May 1, 2017
VINOD KUMAR Vs. NEGI RAM & ORS	May 26, 2017
VINOD KUMAR & ANR Vs. NAVEEN KUMAR	November 28, 2017
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH	November 29, 2017
VIPIN KUMAR AND ANOTHER Vs. PARENSNATH TIWARI AND OTHERS	April 6, 2017
VIRBHADRA SINGH (HUF) THROUGH ITS KARTA VIRBHADRA SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	October 5, 2017
VIRENDER GOPAL DUTTA & OTHERS Vs. STATE OF HIMACHAL PRADESH	April 1, 2017
VIRENDER KUMAR Vs. SANJAY KUMAR	July 24, 2017
VIRENDER SINGH Vs. STATE OF H P AND OTHERS	January 13, 2017
VISHAL PANWAR Vs. STATE OF H.P. &AMP; OTHERS	January 9, 2017
VIVEK SINGH Vs. STATE OF H P	September 22, 2017
WARYAM SINGH Vs. STATE OF HIMACHAL PRADESH	June 12, 2017
WATER MILLERS POWER COMPANY PVT LTD Vs. STATE OF H P & ORS	September 11, 2017
YADAV PATTI Vs. SUNITA KUMARI	December 6, 2017
YADVINDER SHARMA & ANR Vs. JAGDISH CHAND GUPTA & ANR	June 13, 2017
YADVINDER SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH	September 5, 2017
YAMAN VERMA AND ANR Vs. STATE OF HIMACHAL PRADESH	November 21, 2017
YANGAIN SINGH Vs. VIJAY KUMAR	April 12, 2017
YASHPAL Vs. NARCOTICS CONTROL BUREAU	December 27, 2017
YASHPAL KANWAR Vs. UNION OF INDIA AND OTHERS	March 22, 2017
YASHWANT RAI Vs. ROSHAN LAL	July 19, 2017
YASHWANT SINGH Vs. STATE OF H.P.	June 2, 2017
YASHWANT SINGH PARMAR UNIVERSITY OF HORTICULTURE Vs. BRAHMA NAND	December 11, 2017
YEENA GUPTA Vs. STATE OF H P	December 19, 2017
YOG RAJ Vs. STATE OF H P	September 13, 2017
YOG RAJ AND OTHERS Vs. STATE OF HIMACHAL PRADESH	January 4, 2017
YOGINDER SHARMA Vs. STATE OF HIMACHAL PRADESH & ANOTHER	November 17, 2017
YOVAN LATA Vs. STATE OF HIMACHAL PRADESH	September 5, 2017

Year 2017 of HIGH COURT OF HIMACHAL PRADESH

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