SHIVAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 28, 2016 |
BABLI BEGUM Vs. STATE OF HP. AND OTHERS
|
January 8, 2016 |
CHAIRMAN MANAGING COMMITTEE ARTRAC AND ANR. Vs. DEVKI NAND KALTA S/O SH. KEWAL RAM KALTA
|
January 6, 2016 |
KARAM CHAND Vs. STATE OF H.P. & OTHERS
|
January 6, 2016 |
NARESH KUMAR AND OTHERS Vs. STATE OF H.P.
|
January 8, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. AMAN MITTAL AND OTHERS
|
January 8, 2016 |
VARINDER SINGH SON OF LATE LIAK SINGH. Vs. STATE OF HIMACHAL PRADESH.
|
January 15, 2016 |
AADESH KUMAR Vs. STATE OF H P
|
November 30, 2016 |
ABDUL GANI Vs. STATE OF H P AND ANOTHER
|
September 29, 2016 |
ABDUR RASHEED Vs. STATE OF H P AND ANOTHER
|
September 20, 2016 |
ABHAY WALIA Vs. STATE OF HIMACHAL PRADESH
|
September 27, 2016 |
ABHINAY RANA Vs. STATE OF HIMACHAL PRADESH
|
September 27, 2016 |
ABHISHEK & OTHERS Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2016 |
ADARSH GULERIA Vs. RAJINDER SINGH AND ORS.
|
April 29, 2016 |
ADARSH KUMAR Vs. DHEERAJ KHANNA
|
May 24, 2016 |
ADITYA BIRLA FINANCE LTD Vs. DALJIT KAUR GORWARA & ANOTHER
|
July 20, 2016 |
AGYA RAM Vs. STATE OF H P & OTHERS
|
September 20, 2016 |
AIYESHA DAUGHTER OF SHRI ANIL KHAN Vs. STATE OF H.P.
|
March 23, 2016 |
AJAY DHIMAN Vs. STATE OF HIMACHAL PRADESH
|
July 19, 2016 |
AJAY KUMAR Vs. STATE OF H P
|
December 23, 2016 |
AJAY KUMAR Vs. RITA DEVI
|
June 24, 2016 |
AJAY KUMAR Vs. STATE OF H P
|
October 6, 2016 |
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2016 |
AJAY KUMAR Vs. STATE OF H.P.
|
May 6, 2016 |
AJAY KUMAR @ AJU Vs. STATE OF H.P.
|
June 29, 2016 |
AJAY KUMAR SUD AND OTHERS Vs. ST BEDES COLLEGE AND OTHERS
|
December 6, 2016 |
AJAY KUMARI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 19, 2016 |
AJAY MAHAJAN Vs. STATE OF H.P. AND ORS.
|
March 4, 2016 |
AJAY PARIHAR Vs. STATE OF HP & ORS
|
May 18, 2016 |
AJAY SINGH Vs. ANUBALA
|
February 25, 2016 |
AJEET KUMAR Vs. STATE OF HIMACHAL PRADESH & ORS
|
September 1, 2016 |
AJEET KUMAR PANDEY Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 11, 2016 |
AJEET SINGH Vs. RANBIR SINGH
|
July 22, 2016 |
AJIT SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 7, 2016 |
AJIT SINGH SON OF BIDHI CHAND Vs. MUKHTIAR SINGH SON OF SH BIDHI CHAND
|
November 18, 2016 |
AJMER SINGH Vs. VYASA DEVI AND OTHERS
|
September 30, 2016 |
AJNESH KUMAR Vs. STATE OF H.P. AND OTHERS
|
July 12, 2016 |
AKASH DEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2016 |
AKHTAR BEG Vs. STATE OF H.P.
|
August 10, 2016 |
AKSHAY KALTA AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2016 |
ALAM CHAND Vs. STATE OF H.P.
|
July 5, 2016 |
ALAM CHAND AND ANOTHER Vs. YAAD SINGH AND OTHERS
|
April 5, 2016 |
ALI MOHAMMED Vs. STATE OF H.P. AND ORS.
|
March 16, 2016 |
ALL HIMACHAL MICRO HYDEL (100 KW) NGOS AND SOCIETIES ASSOCIATION THROUGH ITS PRESIDENT SH VARINDER THAKUR Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY, NON-CONVENTIONAL ENERGY SOURCES-CUM-SECRETARY POWER, GOVERNMENT OF H P AND OTHERS
|
November 30, 2016 |
ALONE ZEMER S/O SH. EDVARD US NATIONAL Vs. STATE OF H.P.
|
January 15, 2016 |
AMAN CHAUDHARY Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
June 3, 2016 |
AMANDEEP KAUR W/O PRITPAL SINGH Vs. NEELIMA SETHI WD/O SH PARVESH SETHI
|
November 25, 2016 |
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 15, 2016 |
AMAR CHAND & ORS Vs. SHANKAR VERMA
|
August 29, 2016 |
AMAR DEV Vs. STATE OF HIMACHAL PRADESH
|
November 17, 2016 |
AMAR NATH Vs. STATE OF HP & OTHERS
|
September 7, 2016 |
AMAR NATH AND ANOTHER Vs. STATE OF H P AND OTHERS
|
December 6, 2016 |
AMAR NATH RANA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 21, 2016 |
AMAR SINGH Vs. STATE OF H P & ANOTHER
|
September 1, 2016 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 27, 2016 |
AMAR SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 2, 2016 |
AMARJEET KAUR AND OTHERS Vs. PRITAM SINGH AND OTHERS
|
May 27, 2016 |
AMARJEET SINGH Vs. NEW INDIA ASSURANCE CO LTD AND OTHERS
|
May 27, 2016 |
AMARJEET SINGH Vs. VIJAY LAXMI
|
August 29, 2016 |
AMARJEET SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
February 12, 2016 |
AMERJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 21, 2016 |
AMIT GARG AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 8, 2016 |
AMIT SINGH Vs. STATE OF H P & OTHERS
|
November 3, 2016 |
AMIT SOOD Vs. STATE OF H P & ORS
|
September 21, 2016 |
AMRISH KAMAL & ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
November 30, 2016 |
AMRISH RANA Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2016 |
AMRIT PAL SINGH Vs. GEETA DEVI AND OTHERS
|
October 28, 2016 |
AMZAD KHAN Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2016 |
ANAND RANI AND ORS. Vs. ANIL KUMAR AND ORS.
|
April 1, 2016 |
ANAND SHARMA Vs. STATE OF HP AND OTHERS
|
August 29, 2016 |
ANANT KUMAR JAIN Vs. NIDHI JAIN AND ANOTHER
|
October 6, 2016 |
ANANT RAM Vs. KARAM DEV AND OTHERS
|
October 21, 2016 |
ANANT RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2016 |
ANIL BHARDWAJ Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 24, 2016 |
ANIL KATOCH & ANOTHER Vs. STATE OF H.P.
|
November 25, 2016 |
ANIL KHAN Vs. STATE OF H P
|
September 8, 2016 |
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
September 14, 2016 |
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2016 |
ANIL KUMAR Vs. STATE OF H P
|
May 16, 2016 |
ANIL KUMAR Vs. STATE OF H P
|
July 14, 2016 |
ANIL KUMAR Vs. STATE OF H P & ANOTHER
|
May 9, 2016 |
ANIL KUMAR Vs. MAYA DEVI
|
December 23, 2016 |
ANIL KUMAR GUPTA Vs. ORIENTAL INSURANCE COMPANY LTD
|
August 26, 2016 |
ANIL MAHAJAN Vs. DEPARTMENT OF TOURISM & CIVIL AVIATION AND ANR
|
April 29, 2016 |
ANIL SHARMA Vs. RAJESH KUMAR AND ORS.
|
May 11, 2016 |
ANIL VERMA & ORS Vs. STATE OF HP & ORS
|
June 2, 2016 |
ANITA DEVI Vs. PAWAN KUMAR AND ORS
|
September 22, 2016 |
ANITA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 20, 2016 |
ANITA KUMARI Vs. STATE OF H P AND OTHERS
|
May 11, 2016 |
ANITA SHARMA & OTHERS Vs. DINA NATH & OTHERS
|
June 28, 2016 |
ANJALI DEVI Vs. STATE OF H P & OTHERS
|
December 8, 2016 |
ANJANA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 23, 2016 |
ANJANA DEVI Vs. MANJIT SINGH
|
November 21, 2016 |
ANJANA DEVI @ ANJU Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2016 |
ANJANA DEVI AND OTHERS Vs. BADRI PRASAD AND ANOTHER
|
October 21, 2016 |
ANJANA MAHINDRU D/O LATE KUNDAN LAL Vs. SURAJ PARKASH S/O LATE BUDHI SINGH
|
June 29, 2016 |
ANJU RAIS Vs. CHIEF EXECUTIVE OFFICER, KHADI AND VILLAGE INDUSTRIAL BOARD AND ANOTHER
|
July 7, 2016 |
ANKIT Vs. SANJEEV KUMAR AND ORS.
|
February 26, 2016 |
ANKUR GULATI AND ANOTHER Vs. STATE OF H P AND OTHERS
|
July 22, 2016 |
ANU & ANOTHER Vs. SANTOKH SINGH & OTHERS
|
June 21, 2016 |
ANUDEEP SHARMA Vs. HIMACHAL ROADWAYS TRANSPORT CORPORATION
|
October 28, 2016 |
ANUP KUMAR @ ANUP CHAND Vs. SANATAN DHARAM SABHA CHHOTA SHIMLA
|
November 16, 2016 |
ANUPAM PAUL Vs. STATE OF H.P. AND OTHERS
|
July 16, 2016 |
ANURAG THAKUR AND ANOTHER Vs. STATE OF H.P.
|
May 30, 2016 |
APPLE VALLEY DEVELOPERS AND OTHERS Vs. COASTAL PROJECTS LTD AND OTHERS
|
May 12, 2016 |
ARCHANA CHAUHAN Vs. ASHWANI KUMAR ALIAS BIRU & ANOTHER
|
August 31, 2016 |
ARJUN Vs. HARNAM SINGH AND ANOTHER
|
May 20, 2016 |
ARJUN JAIN Vs. AJAY KUMAR
|
March 1, 2016 |
ARJUN SINGH Vs. STATE OF H.P. AND OTHERS
|
July 26, 2016 |
ARUN DUGGAL Vs. AJAY PRATAP SINGH & OTHERS
|
March 30, 2016 |
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 21, 2016 |
ARUN SHARMA Vs. STATE OF H P
|
June 15, 2016 |
ARUN SHARMA Vs. NAIN PARKASH AND OTHERS
|
December 16, 2016 |
ARUNA BEDI Vs. SUBHASH KAPIL AND OTHERS
|
November 23, 2016 |
ARUSHI THAKUR & OTHERS Vs. MAHARISHI MARKANDESHWAR PRIVATE MEDICAL COLLEGE & OTHERS
|
October 3, 2016 |
ARVINDER SINGH Vs. ANURADHA CHAUHAN
|
September 19, 2016 |
ASGAR ALI SAIYAD Vs. SH KRISHAN CHAND
|
July 13, 2016 |
ASHA Vs. RAJ KUMAR MEHRA AND ORS.
|
May 23, 2016 |
ASHA CHAUHAN Vs. HIMACHAL PRADESH BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY AND OTHERS
|
July 19, 2016 |
ASHA CHAUHAN Vs. HIMACHAL PRADESH BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY AND OTHERS
|
August 30, 2016 |
ASHA DEVI Vs. STATE OF H.P. AND OTHERS
|
March 18, 2016 |
ASHA DEVI AND OTHERS Vs. LAND ACQUISITION COLLECTOR, GHUMARWIN & OTHERS
|
September 19, 2016 |
ASHA RAM AND ANOTHER Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 8, 2016 |
ASHA RANI AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2016 |
ASHA TIWARI Vs. MANOJ KUMAR KANSARA
|
September 5, 2016 |
ASHISH BHUPPAL @ GIGI S/O YUVRAJ BHUPPAL Vs. STATE OF H P
|
September 9, 2016 |
ASHOK KUMAR Vs. LAJYA DEVI
|
April 1, 2016 |
ASHOK KUMAR Vs. STATE OF H.P. AND OTHERS
|
January 5, 2016 |
ASHOK KUMAR Vs. M/S SCL INFRATECH LTD. AND ANOTHER
|
December 13, 2016 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2016 |
ASHOK KUMAR & OTHERS Vs. OM PRAKASH
|
August 16, 2016 |
ASHOK KUMAR & OTHERS Vs. RAM KRISHAN
|
May 12, 2016 |
ASHOK KUMAR AND ANOTHER Vs. AMRIT LAL AND OTHERS
|
November 21, 2016 |
ASHOK KUMAR AND ORS. Vs. NEENA MITTAL AND ORS.
|
March 19, 2016 |
ASHOK KUMAR THAKUR Vs. THE STATE OF HIMACHAL PRADESH AND ORS.
|
March 9, 2016 |
ASHOK PAL SEN Vs. RAJ KUMARI AND OTHERS
|
March 21, 2016 |
ASHWANI NARULA Vs. ANITA AWASTHI & OTHERS
|
July 29, 2016 |
ASHWANI SOOD Vs. STATE OF HIMACHAL PRADESH
|
July 1, 2016 |
ASIF BEG AND ANOTHER Vs. ESTATE OFFICER/STATION COMMANDER
|
June 20, 2016 |
ATMA RAM Vs. VEENA KUMARI AND OTHERS
|
September 2, 2016 |
ATTAR SINGH Vs. THE EXECUTIVE ENGINEER AND ANR.
|
July 29, 2016 |
ATUL BHAGIRATH AND ORS Vs. STATE OF H P AND ORS
|
October 27, 2016 |
ATUL KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH.
|
July 13, 2016 |
ATUL THAKUR AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 1, 2016 |
AVANTOR PERFORMANCE MATERIALS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
January 4, 2016 |
AVNISH KANT TIWARI & OTHERS Vs. HONBLE HIGH COURT OF H.P. & OTHERS
|
June 3, 2016 |
AVTAR SINGH Vs. SAWARNA DEVI & OTHERS
|
August 12, 2016 |
AVTAR SINGH Vs. TILAK RAJ & ANOTHER
|
November 11, 2016 |
AVTAR SINGH @ SATNAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 3, 2016 |
AVTAR SINGH CHANDEL Vs. H P STATE FINANCIAL CORPORATION LTD
|
November 22, 2016 |
AWASTHI EDUCATION SOCIETY Vs. STATE OF H P & OTHERS
|
December 23, 2016 |
B M JOSHI S/O PT JAI DUTT Vs. C K BALJEES, S/O LATE C BALJEE
|
July 22, 2016 |
BABA JAGTAR DASS (DECEASED) AND ORS Vs. SHAMSHER SINGH & ANR
|
September 6, 2016 |
BABA KYALU JI MAHARAJ CHHINJH MELA Vs. SUB DIVISIONAL MAGISTRATE, NURPUR & ANR
|
June 1, 2016 |
BABITA Vs. STATE OF H.P. AND OTHERS
|
December 19, 2016 |
BABITA KUMARI Vs. UNION OF INDIA & ORS
|
May 6, 2016 |
BABU RAM Vs. SANTOKH SINGH & ANOTHER
|
November 7, 2016 |
BABU RAM Vs. BHAGWAN DASS & ANOTHER
|
May 24, 2016 |
BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
November 25, 2016 |
BABU RAM Vs. AJAY KUMAR
|
May 6, 2016 |
BABU RAM Vs. SATYA DEVI
|
March 14, 2016 |
BACHITAR SINGH AND ORS. Vs. SANDHYA DEVI AND ORS.
|
March 9, 2016 |
BACHITTAR SINGH Vs. CENTRAL BANK OF INDIA AND OTHERS
|
November 23, 2016 |
BACHITTAR SINGH Vs. H P EX-SERVICEMEN CORPORATION AND ANOTHER
|
June 24, 2016 |
BAGGA RAM Vs. GURPAL SINGH AND ANOTHER
|
August 10, 2016 |
BAGO DEVI AND OTHERS Vs. SAT PAL SAINI AND OTHERS
|
June 3, 2016 |
BAHADUR SINGH Vs. VINOD KUMAR & OTHERS
|
June 14, 2016 |
BAJAJ ALIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ANURADHA SOOD & OTHERS
|
October 7, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SEEMA DEVI AND OTHERS
|
September 23, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. KRISHNA SHARMA
|
April 1, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. OM PARKASH & OTHERS
|
May 20, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PHOOL CHAND AND OTHERS
|
September 30, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. AMAN AND OTHERS
|
September 30, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHRI PAWAN KUMAR
|
June 17, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. VEENA DEVI & OTHERS
|
September 23, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. LIPO AND OTHERS
|
June 24, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. RAM KALI AND OTHERS
|
December 9, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DHARAM PAL AND OTHERS
|
August 5, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SAROJINI DEVI AND ORS.
|
January 4, 2016 |
BAKHSHISH KAUR SARKARIA Vs. MURTOO DEVI AND OTHERS
|
October 4, 2016 |
BAKHTAWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 3, 2016 |
BAKSHI RAM RATTAN CHAND Vs. VIJAY KUMAR AND OTHERS
|
June 3, 2016 |
BAL KRISHAN RAWAT S/O KEWAL RAM Vs. MOHAN LAL S/O SHYAMA NAND AND ANOTHER
|
September 5, 2016 |
BAL KRISHAN SHARMA Vs. PUNJAB & SINDH BANK AND ORS.
|
November 7, 2016 |
BALA RAM Vs. MURLI CHAND & ORS.
|
August 4, 2016 |
BALAK RAM AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 10, 2016 |
BALBIR KUMAR Vs. AJAY KUMAR
|
February 25, 2016 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
June 17, 2016 |
BALBIR SINGH Vs. STATE OF H.P. AND ORS.
|
April 26, 2016 |
BALBIR SINGH DHAWAN Vs. JOGINDER SINGH
|
April 21, 2016 |
BALBIR THAPA Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2016 |
BALDEV DUTT Vs. RAJESH SHARMA (SINCE DECEASED) THROUGH LRS
|
July 27, 2016 |
BALDEV RAJ Vs. STATE OF H.P.
|
June 27, 2016 |
BALDEV SINGH Vs. STATE OF H.P.
|
May 5, 2016 |
BALDEV SINGH Vs. SURINDER SINGH
|
September 22, 2016 |
BALDEV SINGH Vs. STATE OF H.P.
|
March 22, 2016 |
BALDEV SINGH Vs. JAGDISH CHAND
|
April 8, 2016 |
BALDEV SINGH & ORS Vs. PRITA
|
September 14, 2016 |
BALDEV SINGH AND OTHERS Vs. BHAGWATI DEVI AND OTHERS
|
January 8, 2016 |
BALDEV SINGH AND OTHERS Vs. KALAN DEVI AND OTHERS
|
July 12, 2016 |
BALJIT SINGH & OTHERS Vs. JEEWAN SINGH
|
May 9, 2016 |
BALKAR SINGH Vs. BABAR AND OTHERS
|
November 1, 2016 |
BALKRISHAN Vs. STATE OF H.P. AND OTHERS
|
March 15, 2016 |
BALLE RAM Vs. STATE OF H P
|
December 14, 2016 |
BALWANT RAI Vs. RAMESH CHAND AND ANOTHER
|
September 16, 2016 |
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2016 |
BALWANT SINGH & ANOTHER Vs. ASHOK KUMAR & OTHERS
|
July 13, 2016 |
BALWANT SINGH AND ORS Vs. DIRECTOR CONSOLIDATION AND ORS
|
June 28, 2016 |
BALWANT SINGH NEGI Vs. DEEPAK SHARMA AND OTHERS
|
August 12, 2016 |
BALWINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 20, 2016 |
BANARSI DASS Vs. STATE OF HP AND ANOTHER
|
May 23, 2016 |
BANO DEVI Vs. RASHILU DEVI AND ORS.
|
April 6, 2016 |
BANSARI LAL Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2016 |
BANSHI RAM Vs. RAM CHAND
|
April 13, 2016 |
BANSHI RAM CHAUHAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 17, 2016 |
BARDU & ANOTHER Vs. BRIJ LAL & OTHERS
|
June 21, 2016 |
BARFI DEVI Vs. LAL SINGH AND OTHERS
|
September 2, 2016 |
BASHIR @ BASHIR MOHAMMAD Vs. NASIRU
|
August 2, 2016 |
BEENA SHARMA Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 5, 2016 |
BEGO DEVI Vs. STATE OF HP AND OTHERS
|
October 26, 2016 |
BESRO DEVI Vs. RANJIT SINGH
|
April 26, 2016 |
BHADRA SHEELA Vs. A N RAI AND OTHERS
|
September 27, 2016 |
BHAG CHAND SONI Vs. STATE OF H.P.
|
July 7, 2016 |
BHAG MAL Vs. RAM KRISHAN
|
March 17, 2016 |
BHAGAT RAM Vs. KANTA DEVI
|
October 24, 2016 |
BHAGAT RAM & OTHERS Vs. LAND ACQUISITION COLLECTOR (RAILWAYS) & OTHERS
|
September 1, 2016 |
BHAGAT RAM DASS Vs. JAGAT RAM & ORS
|
September 1, 2016 |
BHAGI RAM Vs. SOBHA RAM
|
October 5, 2016 |
BHAGI RATH @ SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2016 |
BHAI KARAM SINGH & CO & ORS Vs. RAMINDER PAL SINGH & ORS
|
September 8, 2016 |
BHARAT BHUSHAN Vs. HIMACHAL PRADESH UNIVERSITY AND OTHERS
|
June 22, 2016 |
BHARAT HEALTHCARE LIMITED AND ANR Vs. AUTHORIZED OFFICER, PUNJAB NATIONAL BANK & OTHERS
|
September 22, 2016 |
BHARAT HEAVY ELECTRICAL LIMITED Vs. UNION OF INDIA
|
May 25, 2016 |
BHARAT RAM Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
BHARAT SANCHAR NIGAM LTD. Vs. DARSHAN LAL
|
April 6, 2016 |
BHARAT SINGH AND ORS. Vs. GIAN CHAND AND ORS.
|
August 4, 2016 |
BHARDWAJ SHIKSHAN SANSTHAN Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 28, 2016 |
BHARTI RANA Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2016 |
BHARTIYA GOVANSH RAKSHAN SANVERDHAN PARISHAD Vs. UNION OF INDIA & ORS
|
July 29, 2016 |
BHARTIYA GOVANSH RAKSHAN SANVERDHAN PARISHAD Vs. THE UNION OF INDIA AND ORS.
|
March 2, 2016 |
BHAVAK PARASHER Vs. STATE OF HIMACHAL PRADESH & ANR.
|
October 5, 2016 |
BHAVAK PARASHER Vs. STATE OF HIMACHAL PRADESH & ANR
|
August 16, 2016 |
BHAWANI DEVI Vs. DEO, S/O GAINDA AND OTHERS
|
November 30, 2016 |
BHIM SEN DATTA Vs. HIMACHAL GRAMIN BANK
|
October 4, 2016 |
BHIM SEN DUTTA Vs. HIMACHAL PRADESH GRAMIN BANK AND ANR.
|
May 25, 2016 |
BHIM SEN SHARMA Vs. H.P. UNIVERSITY
|
May 2, 2016 |
BHIM SINGH Vs. SATISH KUMAR & OTHERS
|
September 1, 2016 |
BHIMA GUPTA Vs. BHIM SINGH AND ANOTHER
|
May 6, 2016 |
BHOLI DEVI AND OTHERS Vs. AVTAR SINGH AND OTHERS
|
September 9, 2016 |
BHOLU RAM Vs. STATE OF H P
|
August 22, 2016 |
BHOOP RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
June 24, 2016 |
BHUBNESHWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 9, 2016 |
BHUPINDER SHARMA Vs. STATE OF H.P.
|
May 20, 2016 |
BHUPINDER SINGH Vs. SPORTS AUTHORITY OF INDIA
|
October 4, 2016 |
BHUPINDER SINGH AND ANOTHER Vs. DEVINDER SINGH AND OTHERS
|
September 15, 2016 |
BHUPINDER SINGH NEGI Vs. UNION OF INDIA AND OTHERS
|
June 28, 2016 |
BHURI SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 20, 2016 |
BIDHI CHAND Vs. JAGDISH CHAND AND ORS.
|
May 2, 2016 |
BIDHI CHAND Vs. VINOD KUMAR AND ANOTHER
|
July 11, 2016 |
BIDYA DEVI Vs. MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA AND OTHERS
|
May 31, 2016 |
BIHARI LAL Vs. DINA NATH
|
May 26, 2016 |
BIMLA AND OTHERS Vs. SAROJ RANI
|
November 11, 2016 |
BIMLA DEVI Vs. STATE OF H.P. & ANOTHER
|
May 24, 2016 |
BIMLA DEVI Vs. ONKAR NATH
|
May 25, 2016 |
BIMLA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 7, 2016 |
BIMLA DEVI AND OTHERS Vs. ORIENTAL INSURANCE CO LTD AND OTHERS
|
September 9, 2016 |
BIPAN CHAND SUD & OTHERS Vs. STATE OF H P & OTHERS
|
July 26, 2016 |
BIR PAL SINGH Vs. UNION OF INDIA AND ORS.
|
January 1, 2016 |
BIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2016 |
BIR SINGH ALIAS BIR NATH SON OF DILE RAM Vs. STATE OF HP
|
July 12, 2016 |
BIRBAL Vs. STATE OF H P & OTHERS
|
July 8, 2016 |
BIRBAL AND ANOTHER Vs. KARAM CHAND AND OTHERS
|
August 12, 2016 |
BIRBAL AND OTHERS Vs. PRABHU CHAND AND OTHERS
|
July 15, 2016 |
BIRI SINGH Vs. STATE OF H.P. AND OTHERS
|
May 24, 2016 |
BIRMA DEVI AND ORS. Vs. SURESH
|
May 6, 2016 |
BISHAN DASS Vs. CHARAN DASS AND OTHERS
|
October 28, 2016 |
BISHAN DASS Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, AND ORS
|
August 20, 2016 |
BISHAN DASS & OTHERS Vs. SARDARI LAL
|
July 18, 2016 |
BISHAN SINGH Vs. STATE OF H P AND OTHERS
|
July 20, 2016 |
BOBI SAWANT Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 17, 2016 |
BOHRA RAM Vs. KHAZANA RAM
|
May 6, 2016 |
BRAHAM DEV SOOD Vs. JUGAL KISHORE
|
November 18, 2016 |
BRAHM PARKASH Vs. DEVKI DEVI AND OTHERS
|
May 6, 2016 |
BRAHMI DEVI Vs. UNION OF INDIA AND OTHERS
|
September 29, 2016 |
BRAHMI DEVI AND OTHERS Vs. BAVITA DEVI
|
September 8, 2016 |
BRIG (RETD.) R.S. VERMA Vs. ABHIJIT RAI
|
August 20, 2016 |
BRIG. L.S. THAKUR Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
May 4, 2016 |
BRIJ LAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 31, 2016 |
BRIJ LAL Vs. NARBADA
|
April 25, 2016 |
BRIJ LAL (SINCE DECEASED) THROUGH HIS LRS MANOHAR LAL AND OTHERS Vs. SHAKTI CHAND
|
November 11, 2016 |
BRIJ LAL AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2016 |
BUDH RAM Vs. THOLU & OTHERS
|
September 16, 2016 |
BUDHI RAM & ORS Vs. HOSHIAR SINGH & ORS
|
September 7, 2016 |
BUDHI SINGH Vs. MEENA DEVI AND ORS.
|
March 23, 2016 |
BUDHI SINGH Vs. STATE OF H.P. AND OTHERS
|
December 2, 2016 |
BUDHU AND OTHERS Vs. AMRU ALIAS AMAR SINGH AND OTHERS
|
May 2, 2016 |
BUSINESS INSTITUTE OF MANAGEMENT STUDIES Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 27, 2016 |
BYFORD PRIVATE LTD & OTHERS Vs. AJIT LAJWANTI GUJRAL TRUST & ANOTHER
|
September 16, 2016 |
C M CHAWLA Vs. STATE OF HIMACHAL PRADESH
|
June 21, 2016 |
CAPT H C CHANDEL Vs. UNION OF INDIA AND OTHERS
|
September 21, 2016 |
CAPT. RAM SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 26, 2016 |
CECIL INSTANT POWER COMPANY Vs. PUNJAB NATIONAL BANK AND ORS.
|
March 23, 2016 |
CEMENT CORPORATION OF INDIA LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-1 AND ORS.
|
January 4, 2016 |
CHAIRMAN-CUM-MANAGING DIRECTOR AND ANOTHER Vs. ANOOP KUMAR AND ANOTHER
|
May 25, 2016 |
CHAJJU RAM Vs. SHAMMA
|
July 11, 2016 |
CHAMAN LAL Vs. STATE OF H P
|
June 24, 2016 |
CHAMAN LAL Vs. SANTOSH KUMAR RATTAN & ANOTHER
|
July 1, 2016 |
CHAMAN LAL & ANOTHER Vs. STATE OF H P & OTHERS
|
August 16, 2016 |
CHAMAN LAL AND ANOTHER Vs. DIVISIONAL MANAGER, HRTC AND OTHERS
|
May 13, 2016 |
CHAMAN LAL AND OTHERS Vs. STATE OF H P
|
October 26, 2016 |
CHAMAN LAL BALI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 2, 2016 |
CHAMAN LAL SON OF BHIKHAM AND OTHERS Vs. SUNDER LAL SON OF CHANDER MANI
|
February 25, 2016 |
CHAMAN SINGH AND ORS. Vs. PRABHAT SINGH AND ANR.
|
August 24, 2016 |
CHAMARI DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 1, 2016 |
CHAMEL SINGH Vs. STATE OF H.P. & OTHERS
|
April 26, 2016 |
CHAMEL SINGH AND ANOTHER Vs. STATE OF H P AND OTHERS
|
August 20, 2016 |
CHANCHAL RAM Vs. DISTRICT AND SESSIONS JUDGE, MANDI
|
February 24, 2016 |
CHANDAN JAIN Vs. STATE OF H P
|
July 12, 2016 |
CHANDER DEV Vs. ROSHAN LAL & OTHERS
|
September 21, 2016 |
CHANDER KANT Vs. STATE OF HIMACHAL PRADESH
|
August 26, 2016 |
CHANDER LEKHA Vs. PURSHOTAM DUTT AND OTHERS
|
December 6, 2016 |
CHANDER SEN THAKUR SON OF TIKKAM RAM THAKUR Vs. JIWA NAND SON OF LATE RAM CHAND & OTHERS
|
November 10, 2016 |
CHANDER SHAKHER Vs. DHARAM CHAND SHUKLA AND OTHERS
|
August 10, 2016 |
CHANDER SHEKHAR Vs. LAL SINGH AND OTHERS
|
July 15, 2016 |
CHANDERVIR SINGH NEGI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 22, 2016 |
CHARAN DASS DECEASED THROUGH LRS Vs. SUBHADRA DEVI AND OTHERS
|
November 23, 2016 |
CHATTAR SINGH Vs. GAURI SINGH AND OTHERS
|
November 11, 2016 |
CHATTAR SINGH TOMAR Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2016 |
CHAUDHARI RAM Vs. NATHU RAM AND ANOTHER
|
November 11, 2016 |
CHET RAM AND OTHERS Vs. BALDEV SINGH
|
November 30, 2016 |
CHEWARI RAM Vs. STATE OF H P & OTHERS
|
July 26, 2016 |
CHHABI RAM SINCE DECEASED THROUGH LRS Vs. NARUDHMA DEVI AND OTHERS
|
November 11, 2016 |
CHHAJU RAM Vs. SMT. ASHA DEVI
|
June 30, 2016 |
CHHERING DOLMA Vs. STATE OF H P & ANR
|
September 8, 2016 |
CHHINDA RAM ALIAS SHINDA RAM Vs. STATE OF H P
|
July 7, 2016 |
CHIEF EXECUTIVE OFFICER-CUM-SECRETARY, HPH & UDA Vs. BUTA RAM AND ORS.
|
January 5, 2016 |
CHITTRA @ NAJIA Vs. STATE OF H.P.
|
March 23, 2016 |
CHOLAMANDLAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SHAKUNTLA DEVI AND OTHERS
|
December 16, 2016 |
CHUNI LAL Vs. INDIRA SETH
|
November 7, 2016 |
CHUNI LAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
January 7, 2016 |
COL BALRAJ CHAND KATOCH Vs. VIJAY CHAUHAN AND ANOTHER
|
August 20, 2016 |
COL KULDEEP SINGH (RETD ) Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2016 |
COL PAWAN KUMAR SHARMA Vs. BHAVNA SHARMA
|
October 25, 2016 |
COL. AMITABH SINGH S.C. (RETD.) Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2016 |
COLLECTOR LAND ACQUISITION Vs. GIAN CHAND & ANOTHER
|
April 28, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. AURO WEAVING MILLS
|
September 27, 2016 |
COMMISSIONER OF INCOME TAX Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
|
October 25, 2016 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. M/S. SHIVALIK HATCHERIES PVT LTD.
|
August 8, 2016 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. SINGHAL SOFTWARE, PARWANOO
|
April 5, 2016 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. SH. RAGHUNATH SINGH THAKUR
|
April 13, 2016 |
COMMISSIONER, CENTRAL EXCISE CHANDIGARH Vs. M/S VALLEY IRON & STEEL CO. LTD.
|
April 7, 2016 |
COMMUNIST PARTY OF INDIA (MARXIST) Vs. BAWA JUNG BAHADUR
|
March 31, 2016 |
COSMO FERRITES LTD Vs. STATE OF H P & OTHERS
|
October 7, 2016 |
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 22, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 21, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HP & OTHERS
|
September 7, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
August 29, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
|
October 6, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HP AND OTHERS
|
September 5, 2016 |
COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY AND OTHERS
|
November 2, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
October 5, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HP AND OTHERS
|
October 21, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
November 10, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 24, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
August 30, 2016 |
COURT ON ITS OWN MOTION Vs. P.C. DHIMAN AND ORS.
|
March 15, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
|
March 15, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
January 2, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2016 |
COURT ON ITS OWN MOTION AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 25, 2016 |
D K AGGARWAL (DEAD) AND ORS Vs. PANKAJ SHARMA
|
August 30, 2016 |
DADU RAM AND ORS. Vs. LAND ACQUISITION COLLECTOR AND ORS.
|
March 29, 2016 |
DALIP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2016 |
DALIP SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
June 3, 2016 |
DALIP SINGH HIMRAL @ DAINY Vs. STATE OF HP AND OTHERS
|
October 21, 2016 |
DALJEET CHAND Vs. SANTOKH KUMAR AND OTHERS
|
August 26, 2016 |
DALJEET SINGH Vs. SUMNA DEVI AND ORS.
|
April 1, 2016 |
DALJIT KUMAR SON OF SHRI BHAGAT RAM Vs. H.P. STATE FINANCIAL CORPORATION THROUGH ITS MANAGER (LEGAL) AND OTHERS
|
March 2, 2016 |
DALJIT SINGH & ORS Vs. KRISHNA DEVI AND ANR
|
August 5, 2016 |
DAMODAR DASS Vs. KASHMIR SINGH
|
October 21, 2016 |
DARSHAN KAUR Vs. VIDYA THAKUR
|
December 30, 2016 |
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2016 |
DARSHO RAM Vs. NIDHIA AND ANOTHER
|
August 31, 2016 |
DASS RAM Vs. DALER SINGH & OTHERS
|
May 23, 2016 |
DAULAT RAM Vs. STATE OF H P
|
August 22, 2016 |
DAULAT RAM Vs. KRISHAN LAL AND OTHERS
|
November 11, 2016 |
DAULAT RAM Vs. STATE OF HP AND OTHERS
|
March 15, 2016 |
DAV SR SEC SCHOOL, MANDI & ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER, SHIMLA
|
September 7, 2016 |
DAVINDER KUMAR Vs. RAJEEV KUMAR
|
May 10, 2016 |
DAVINDER PARMAR WD/O LATE BALBIR SINGH AND ANOTHER Vs. KULBIR SINGH S/O LATE AVTAR SINGH & OTHERS
|
October 6, 2016 |
DAYA RAM Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
October 6, 2016 |
DAYALU DEVI AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 20, 2016 |
DEEN CHAND Vs. STATE OF H.P. AND OTHERS
|
June 14, 2016 |
DEEN MOHAMMAD & ANOTHER Vs. STATE OF H P
|
July 15, 2016 |
DEEPA DEVI Vs. SHRI MUNNSHI RAM AND OTHERS
|
July 20, 2016 |
DEEPAK Vs. STATE OF H.P.
|
March 11, 2016 |
DEEPAK BHATIA Vs. KOMAL BHATIA & OTHERS
|
September 5, 2016 |
DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2016 |
DEEPAK KUMAR Vs. THE STATE OF HIMACHAL PRADESH
|
July 13, 2016 |
DEEPIKA VASHISHT DAUGHTER OF DHARAM DUTT AND ANOTHER Vs. RAKESH SINGH SON OF LATE SH DES RAJ AND ANOTHER
|
November 3, 2016 |
DEEPTI GUPTA AND ORS. Vs. KARAM SINGH
|
April 12, 2016 |
DEFENCE ESTATE OFFICER AMBALA Vs. JANESHWAR DEV SOOD
|
June 22, 2016 |
DES DEEPAK KHANNA Vs. SHARDA DEVI KANWAR
|
June 28, 2016 |
DES GAUTAM Vs. STATE OF H.P. AND ORS.
|
January 4, 2016 |
DES GAUTAM Vs. STATE OF H.P.
|
January 4, 2016 |
DES RAJ @ RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2016 |
DES RAJ AND ANOTHER Vs. KRISHAN LAL AND OTHERS
|
November 22, 2016 |
DES RAJ AND ORS. Vs. THE STATE OF HIMACHAL PRADESH
|
April 19, 2016 |
DESH RAJ & OTHERS Vs. STATE OF H P
|
July 1, 2016 |
DESH RAJ NEHRIA Vs. RAJINDER PARSAD DHIMAN AND OTHERS
|
June 2, 2016 |
DESH RAJ SHARMA Vs. CHITRA RAI AND OTHERS
|
November 18, 2016 |
DESH RAJ THAKUR Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
June 2, 2016 |
DEV BHUMI INDUSTRIES Vs. COMMISSIONER OF INCOME TAX AND OTHERS
|
October 6, 2016 |
DEV KUMARI (SINCE DECEASED) THROUGH HER LRS BAL KRISHAN & OTHERS Vs. NHPC & OTHERS
|
July 4, 2016 |
DEV RAJ Vs. STATE OF H P AND OTHERS
|
September 6, 2016 |
DEV RAJ Vs. SANDHYA SHARMA
|
October 28, 2016 |
DEV RAJ Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 26, 2016 |
DEV RAJ Vs. SHRI KRISHAN LAL AND OTHERS
|
June 24, 2016 |
DEV RAJ Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 25, 2016 |
DEV RAJ AND ANR Vs. STATE OF H P AND ORS
|
August 12, 2016 |
DEV RAJ AND OTHERS Vs. MAHANT RAJINDER GIR AND OTHERS
|
May 11, 2016 |
DEV RAJ SHARMA Vs. LAKHAN PAL FINANCE & INVESTMENTS LTD AND OTHERS
|
July 11, 2016 |
DEV RAJ SHARMA Vs. HIMACHAL PRADESH URBAN DEVELOPMENT AUTHORITY & ANR
|
May 25, 2016 |
DEVA KOUNWAR Vs. STATE OF HIMACHAL PRADESH
|
December 8, 2016 |
DEVENDER SINGH Vs. SHYAM LAL
|
November 9, 2016 |
DEVESH SHARMA Vs. MAHINDER SINGH BHARDWAJ & OTHERS
|
September 23, 2016 |
DEVI DASS & OTHERS Vs. PREM CHAND & ANOTHER
|
December 5, 2016 |
DEVI RAM Vs. SMT. KAUSHALYA DEVI
|
April 19, 2016 |
DEVINDER KUMAR Vs. BISHAMBER NATH AND OTHERS
|
May 17, 2016 |
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 23, 2016 |
DEVINDER KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
May 16, 2016 |
DEVINDER KUMAR DHAR Vs. STATE OF H P AND ANOTHER
|
August 22, 2016 |
DEVINDER SINGH Vs. GEETAN DEVI AND OTHERS
|
November 18, 2016 |
DEVINDER SINGH Vs. STATE OF H.P.
|
October 7, 2016 |
DHANI DEVI AND OTHERS Vs. NARENDER BHARDWAJ AND OTHERS
|
September 30, 2016 |
DHANI RAM Vs. DIVISIONAL MANAGER, FOREST WORKING DIVISION
|
December 14, 2016 |
DHANI RAM Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2016 |
DHANI RAM AND OTHERS Vs. SUNDER RAM AND OTHERS
|
August 9, 2016 |
DHANI RAM SON OF CHAUDHARY RAM Vs. KRISHANA PRASAD SON OF LATE SATYA NARAYAN
|
August 16, 2016 |
DHANVIR SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 13, 2016 |
DHARAM CHAND Vs. INDERJEET SINGH
|
May 30, 2016 |
DHARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 3, 2016 |
DHARAM CHAND SHUKLA AND ANOTHER Vs. ASHOK KUMAR
|
August 10, 2016 |
DHARAM DASS Vs. STATE OF HIMACHAL PRADESH
|
July 1, 2016 |
DHARAM DUTT Vs. HARI SARAN AND OTHERS
|
October 20, 2016 |
DHARAM PAL Vs. UTTAM CHAND
|
August 9, 2016 |
DHARAM PAL AND ANOTHER Vs. YOGINDER PAL AND OTHERS
|
May 13, 2016 |
DHARAM PRAKASH Vs. NEELA DEVI
|
November 25, 2016 |
DHARAM SINGH Vs. BRAHAM DASS
|
November 15, 2016 |
DHARAM SINGH Vs. H.R.T.C. AND ANOTHER
|
December 27, 2016 |
DHARAMVEER SHARMA Vs. STATE OF H P & OTHERS
|
September 22, 2016 |
DHARMENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2016 |
DHARMENDER SINGH Vs. STATE OF H P
|
May 17, 2016 |
DHARMILA THAKUR Vs. H.P. UNIVERSITY AND ANOTHER
|
March 14, 2016 |
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 19, 2016 |
DIGVIJAY SINGH Vs. SURESH KUMAR & OTHERS
|
October 5, 2016 |
DILA RAM THAKUR Vs. NARESH KUMAR AND OTHERS
|
September 14, 2016 |
DILE RAM Vs. SIDHU RAM & ORS
|
September 15, 2016 |
DINA NATH Vs. MUNI LAL
|
May 4, 2016 |
DINA NATH Vs. KAMAL SHARMA AND ORS.
|
April 1, 2016 |
DINA NATH AND ORS Vs. SATNAM AND ORS
|
September 6, 2016 |
DINESH CHANDER SHARMA Vs. SWARAN SINGH AND OTHERS
|
December 1, 2016 |
DINESH GUPTA Vs. STATE OF H.P. AND ANR.
|
May 13, 2016 |
DINESH KUMAR Vs. PURAN SINGH AND OTHERS
|
August 5, 2016 |
DINESH KUMAR Vs. JYOTI PRAKASH AND OTHERS
|
November 8, 2016 |
DINESH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
May 13, 2016 |
DINESH SINGH THAKUR Vs. PREM GAZTA
|
April 21, 2016 |
DIRECTOR, RURAL DEVELOPMENT Vs. MOHAN SINGH
|
August 2, 2016 |
DIVESH VAIDYA AND ORS. Vs. STATE OF H.P.
|
January 1, 2016 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. RAM KALI & OTHERS
|
December 2, 2016 |
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2016 |
DIWAN CHAND & ANOTHER Vs. GHANAIYA LAL ALIAS MANOHAR LAL
|
August 20, 2016 |
DODA Vs. MAST RAM
|
March 8, 2016 |
DOLA RAM & OTHERS Vs. GANGA SINGH & OTHERS
|
November 1, 2016 |
DOLMA DEVI AND OTHERS Vs. MOHINDER KUMAR GOEL AND OTHERS
|
December 9, 2016 |
DOLMA KUMARI Vs. STATE OF H.P. & OTHERS
|
June 29, 2016 |
DR. HARBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 28, 2016 |
DR. MOHINDER PAUL SHARMA Vs. UNION OF INDIA & ORS.
|
July 20, 2016 |
DR. RITA BHERWAL Vs. RAGHAV GUPTA AND OTHERS
|
July 18, 2016 |
DR. SUSHANT DESHTA Vs. STATE OF H.P. AND OTHERS
|
December 15, 2016 |
DR. VINAY BHARDWAJ Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 10, 2016 |
DR. Y.S. PARMAR UNIVERSITY Vs. DR. NARENDER SHARMA
|
March 16, 2016 |
DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY, NAUNI Vs. MR. SATISH CHAND
|
December 21, 2016 |
DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY, NAUNI AND ANOTHER Vs. SH. PRATAP SINGH AND ANOTHER
|
May 12, 2016 |
DR.RATTAN SINGH Vs. SHRI A.D.N. VAJPAYEE & OTHERS
|
July 13, 2016 |
DROPTI DEVI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 10, 2016 |
DUNI CHAND Vs. SHAKTI CHAND
|
May 11, 2016 |
DURGA ALIAS DURGI DEVI D/O SH GULE RAM ALIAS GULAB CHAND AND OTHERS Vs. SH TARLOK NARAIN S/O SH VED RAM AND ANOTHER
|
December 13, 2016 |
DURGA DASS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
|
August 1, 2016 |
DURGA DEV SHARMA Vs. STATE OF H P AND ANOTHER
|
May 25, 2016 |
DURGA GRAM UDYOG & ANOTHER Vs. UNITED INDIA INSURANCE COMPANY & ANOTHER
|
July 12, 2016 |
DURGI DEVI Vs. JASWANT SINGH
|
December 27, 2016 |
DURGI DEVI (SINCE DECEASED) THROUGH HER LRS Vs. - JAGDISH GULERIA & OTHERS
|
December 27, 2016 |
DUSHYANT KUMAR Vs. STATE OF HIMACHAL PRADESH & ANR
|
December 20, 2016 |
EIH LIMITED AND OTHERS Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
February 25, 2016 |
EMPLOYEES PROVIDENT FUND ORGANIZATION AND ANOTHER Vs. GIAN CHAND AND ANOTHER
|
December 2, 2016 |
ETIHASIK DHAROHAR (TALAAB) BACHAO SANGHRASH SAMITI, KUNIHAR Vs. STATE OF H P & OTHERS
|
August 10, 2016 |
EX PETTY OFFICER NO 114294-K HARI PAL SINGH Vs. STATE OF HP & OTHERS
|
October 18, 2016 |
EXECUTIVE ENGINEER HPSEB AND ANOTHER Vs. SURINDER SINGH
|
July 21, 2016 |
EXECUTIVE ENGINEER, HPPWD DIVISION ARKI, DISTT SOLAN, H P Vs. RAMESHWARI DEVI AND OTHERS
|
July 14, 2016 |
EXECUTIVE ENGINEER, HPSEB ELECTRICAL DIVISION Vs. JAGDISH CHAND
|
November 15, 2016 |
EXECUTIVE ENGINEER, IPH AND ANOTHER Vs. AMRO DEVI AND OTHERS
|
May 20, 2016 |
FARID DEEN Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2016 |
FARYAD BHATTI AND ORS. Vs. HIGH COURT OF H.P.
|
April 1, 2016 |
FATEH SINGH AND OTHERS Vs. STATE OF H P
|
November 30, 2016 |
FIROZ ANSARI AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 31, 2016 |
FIROZ KHAN Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2016 |
FIROZ KHAN AND ORS. Vs. NARCOTICS CONTROL BUREAU, SUB ZONE MANDI, DISTT.MANDI
|
May 9, 2016 |
FOUZA RAM Vs. JAISHI RAM AND ORS
|
July 26, 2016 |
G.M. NORTHERN RAILWAYS Vs. AVTAR SINGH AND ORS.
|
May 2, 2016 |
GAJINDER SINGH Vs. HEMINDER SINGH ALIAS MOHINDER SINGH NEGI
|
July 27, 2016 |
GANESH PAUL Vs. KANTA DEVI AND OTHERS
|
March 1, 2016 |
GANESH SINGH @ BABA Vs. STATE OF H P
|
May 12, 2016 |
GANGA RAM Vs. PRAKASH VERMA
|
December 7, 2016 |
GANGA RAM Vs. DALIP SINGH
|
October 3, 2016 |
GANPATU & OTHERS Vs. STATE OF H P AND OTHERS
|
May 26, 2016 |
GAURAV Vs. STATE OF HP
|
June 16, 2016 |
GAURAV RANA Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2016 |
GAURAV SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
March 10, 2016 |
GAURI SINGH Vs. MANGHRU
|
January 1, 2016 |
GAUTAM NATH AND ANOTHER Vs. SHRI DUNI CHAND AND OTHERS
|
December 16, 2016 |
GEETA DEVI Vs. STATE OF H.P.
|
March 23, 2016 |
GEETA DEVI Vs. STATE OF H P & ANOTHER
|
October 7, 2016 |
GEETA DEVI Vs. STATE OF H P AND ANOTHER
|
May 10, 2016 |
GEETA DEVI AND OTHERS Vs. STATE OF H P AND ANOTHER
|
July 13, 2016 |
GENERAL MANAGER, RANJIT SAGAR DAM Vs. THAKUR CHAND AND ORS.
|
April 6, 2016 |
GENERAL MANGER HIM KAILASH POWER PROJECT LIMITED Vs. DHARMU AND OTHERS
|
May 4, 2016 |
GH HYDRO POWER VENTURES PVT LTD Vs. STATE OF H P & OTHERS
|
October 5, 2016 |
GHAN SHAYAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
February 29, 2016 |
GIAN CHAND Vs. OM PARKASH
|
April 5, 2016 |
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 22, 2016 |
GIAN CHAND Vs. STATE OF H.P. AND OTHERS
|
August 9, 2016 |
GIAN CHAND & ORS. Vs. M/S MOHAN TRANSPORT COMPANY AND OTHERS
|
December 26, 2016 |
GIAN CHAND SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 18, 2016 |
GIAN CHAND SHARMA Vs. STATE OF H P & OTHERS
|
September 28, 2016 |
GIRDHARI LAL Vs. STATE OF H P
|
October 4, 2016 |
GIRDHARI LAL, SON OF SHRI SHER SINGH Vs. SHASHI KUMARI, WIFE OF SHRI GIRDHARI LAL
|
December 5, 2016 |
GOBIND SINGH Vs. STATE BANK OF INDIA
|
May 5, 2016 |
GODAWARI PATHANIA Vs. RAVI BHARDWAJ
|
April 1, 2016 |
GOKUL RAM Vs. UNION OF INDIA
|
March 2, 2016 |
GOPAL Vs. STATE OF H.P. AND OTHERS
|
July 15, 2016 |
GOPAL & OTHERS Vs. BIRBAL
|
July 19, 2016 |
GOPAL CHAND Vs. ROOP LAL
|
April 25, 2016 |
GOPAL KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
December 28, 2016 |
GORSI CONSTRUCTION PVT LTD Vs. VINOD KUMAR
|
September 16, 2016 |
GOVERDHAN DASS Vs. STATE OF H.P AND OTHERS
|
November 15, 2016 |
GOVERDHAN DASS SON OF SHRI MAYA RAM Vs. STATE OF H.P.
|
March 9, 2016 |
GOVIND KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2016 |
GRAM PANCHAYAT LOWER BHANJAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 5, 2016 |
GRAMIN JANTA KALYAN SAMITI, KUTHERA Vs. STATE OF H.P. AND OTHERS
|
March 28, 2016 |
GUJARI DEVI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 26, 2016 |
GULAB DASS Vs. STATE OF H.P. AND ANOTHER
|
August 8, 2016 |
GULABU DEVI Vs. STATE OF H.P. AND ANOTHER
|
December 19, 2016 |
GULSHAN KUMAR Vs. STATE OF H.P.
|
June 15, 2016 |
GULSHAN TYAGI Vs. STATE OF H P & ANOTHER
|
June 23, 2016 |
GUMAN SINGH Vs. THE UNION OF INDIA AND OTHERS
|
May 26, 2016 |
GURBACHAN SINGH Vs. STATE OF H P AND OTHERS
|
September 23, 2016 |
GURBACHAN SINGH Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
September 9, 2016 |
GURBACHAN SINGH & OTHERS Vs. STATE OF H P & ANOTHER
|
August 10, 2016 |
GURCHARAN SINGH Vs. STATE OF H.P. AND ANOTHER
|
November 10, 2016 |
GURDASS SINGH Vs. STATE OF H P
|
July 11, 2016 |
GURDEV SINGH Vs. NARAIN SINGH & ORS
|
June 2, 2016 |
GURDITTA RAM Vs. AM RAKHA ALIAS RAKHU RAM
|
September 20, 2016 |
GURMEET KAUR @ ROMI Vs. STATE OF H P & OTHERS
|
November 29, 2016 |
GURMUKH SINGH Vs. STATE OF H.P.
|
May 23, 2016 |
GURNAM SINGH @ GAMA Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2016 |
GURSEWAK SINGH AND OTHERS Vs. STATE OF HP AND ANOTHER
|
May 24, 2016 |
GURU HARGOBIND STEEL INDUSTRIES & OTHERS Vs. PRONTOS PRIVATE LIMITED
|
September 26, 2016 |
H C CHANDEL Vs. STATE OF H P AND OTHERS
|
July 18, 2016 |
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. EX HAV SANSAR SINGH MANHAS
|
July 21, 2016 |
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. RAVI DUTT PRABHAKAR
|
May 24, 2016 |
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. GIANI DEVI & OTHERS
|
December 2, 2016 |
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. BANSI RAM
|
July 21, 2016 |
H P KHADI & VILLAGE INDUSTRIES BOARD Vs. BASIR MOHAMMAD AND ANOTHER
|
May 23, 2016 |
H P STATE ELECTRICITY BOARD & ANR Vs. RIKHI RAM & ORS
|
May 25, 2016 |
H P STATE ELECTRICITY BOARD LTD & ORS Vs. RAM DASS
|
June 1, 2016 |
H P STATE FOREST CORPORATION Vs. KAHAN SINGH
|
December 2, 2016 |
H P STATE FOREST CORPORATION Vs. NARAIN SINGH
|
July 18, 2016 |
H P STATE FOREST CORPORATION Vs. NASIB SINGH
|
August 10, 2016 |
H P STATE FOREST CORPORATION Vs. HEM SINGH
|
August 31, 2016 |
H P STATE FOREST CORPORATION & ANOTHER Vs. KAHAN SINGH (SINCE DEAD) AND ORS
|
June 28, 2016 |
H P STATE FOREST CORPORATION LTD Vs. FATEH SINGH
|
October 28, 2016 |
H P UNIVERSITY & OTHERS Vs. VANDANA PATHANIA & OTHERS
|
August 10, 2016 |
H P UNIVERSITY AND ANOTHER Vs. TILAK RAJ
|
May 23, 2016 |
H R T C SHIMLA AND ANOTHER Vs. SUDHA THAKUR AND OTHERS
|
May 6, 2016 |
H R T C THROUGH ITS MANAGING DIRECTOR AND ANOTHER Vs. SANJAY KUMAR AND ANOTHER
|
November 18, 2016 |
H.K. SARWATA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 16, 2016 |
H.P. GENERAL INDUSTRIES CORPORATION LTD. Vs. KAVITA BHASKAR W/O SH. RAKESH BHASKAR
|
July 15, 2016 |
H.P. HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. KARNAIL SINGH
|
May 6, 2016 |
H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. KANTA BHARDWAJ AND ANOTHER
|
March 1, 2016 |
H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. TARSEM LAL
|
April 27, 2016 |
H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SHRI PIAR SINGH
|
April 21, 2016 |
H.P. STATE ELECTRICITY BOARD AND ORS. Vs. MITTER DEV SHARMA AND ORS.
|
March 22, 2016 |
H.P. STATE ELECTRICITY BOARD LTD. Vs. DHARAM PAL DWIVEDI
|
June 23, 2016 |
H.P. STATE ELECTRICITY BOARD LTD. AND ANR. Vs. BAINI PRASHAD SHARMA
|
March 17, 2016 |
H.P. STATE ELECTRICITY BOARD LTD. AND ORS. Vs. BHARAT BHUSHAN
|
May 3, 2016 |
H.P. STATE FINANCIAL CORPORATION Vs. KRISHAN DAYAL
|
March 21, 2016 |
H.P. UNIVERSITY Vs. SWADESH SINGH THAKUR AND ORS.
|
March 19, 2016 |
H.P.STATE COOPERATIVE BANK LTD. Vs. NATIONAL INSURANCE COMPANY LTD. AND ANOTHER
|
April 8, 2016 |
HAMID MOHAMMAD Vs. JAIMAL DASS & ANOTHER
|
April 23, 2016 |
HANS RAJ Vs. SUNEET SINGH AND OTHERS
|
September 27, 2016 |
HANS RAJ Vs. RAMESH CHAND AND OTHERS
|
September 14, 2016 |
HANS RAJ Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2016 |
HANS RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2016 |
HANS RAJ & SONS Vs. GAURAV GOUR
|
March 11, 2016 |
HANS RAJ AND ANR Vs. BAJAJ ALLIANZ INSURANCE COMPANY LTD AND ORS
|
August 9, 2016 |
HANS RAJ KHIMTA Vs. KANWALJEET KAUR
|
February 29, 2016 |
HANS RAJ THAKUR AND ANR. Vs. LEELA WATI AND ANR.
|
February 26, 2016 |
HANSI DEVI AND ORS Vs. RAJ KUMARI AND ORS
|
September 16, 2016 |
HARBANS LAL Vs. STATE OF H.P.
|
March 11, 2016 |
HARBANS SINGH Vs. INDUSTRIAL TRIBUNALCUMLABOUR COURT AND ANOTHER
|
May 25, 2016 |
HARBIR SINGH Vs. STATE OF H P & OTHERS
|
August 17, 2016 |
HARDEEP KAUR GANDHI AND OTHERS Vs. AJIT LAJWANTI GUJRAL TRUST AND OTHERS
|
September 7, 2016 |
HARDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 24, 2016 |
HARDYAL SINGH Vs. STATE OF HIMACHAL PRADESH & ORS.
|
August 8, 2016 |
HARGOPAL SINGH Vs. PREM SAGAR
|
April 19, 2016 |
HARI CHAND Vs. HONBLE HIGH COURT OF HP
|
September 19, 2016 |
HARI CHAND Vs. COLLECTOR, SUB DIVISION, CHURAH & OTHERS
|
November 7, 2016 |
HARI CHAND AND ANOTHER Vs. CHAYA KUMARI AND OTHERS
|
December 16, 2016 |
HARI NAND Vs. HP ROAD TRANSPORT CORP AND ANOTHER
|
March 1, 2016 |
HARI NAND AND OTHERS Vs. RAMA NAND AND OTHERS
|
July 11, 2016 |
HARI NARAYAN JAAT Vs. STATE OF H.P.
|
July 1, 2016 |
HARI SINGH Vs. STATE OF H P & OTHERS
|
November 8, 2016 |
HARI SINGH & OTHERS Vs. REVAT RAM & OTHERS
|
May 17, 2016 |
HARI SINGH & OTHERS Vs. PIAR CHAND
|
May 3, 2016 |
HARI SINGH AND ORS. Vs. GENERAL MANAGER, RANJIT SAGAR (THEIN DAM) AND ORS.
|
April 6, 2016 |
HARI SINGH SON OF MUNSHI RAM Vs. SH DEVENDER PRATAP SON OF KARAM SINGH
|
October 26, 2016 |
HARIMAN NEGI Vs. PARMA NAND & ANOTHER
|
July 26, 2016 |
HARISH KUMAR Vs. STATE OF H.P. AND OTHERS
|
May 30, 2016 |
HARISH KUMAR Vs. MANORAMA DEVI & OTHERS
|
June 16, 2016 |
HARJEET SINGH Vs. STATE OF H.P.
|
June 22, 2016 |
HARJINDER SINGH & OTHERS Vs. STATE OF H P
|
September 9, 2016 |
HARMINDER PAUL S/O SH. SUNDER LAL KHATRI Vs. STATE OF H.P. & ANOTHER
|
May 30, 2016 |
HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2016 |
HARPREET SINGH AND ANOTHER Vs. SUBHASH CHAND
|
September 23, 2016 |
HARVINDER SINGH Vs. KARNAIL SINGH
|
June 20, 2016 |
HDFC ERGO GENERAL INSURANCE CO Vs. SHRIMATI PROGRI DEVI AND OTHERS
|
October 21, 2016 |
HEERA MANI Vs. STATE OF H P AND OTHERS
|
September 22, 2016 |
HEM CHAND Vs. STATE OF HP AND ORS
|
December 23, 2016 |
HEM CHAND SHARMA Vs. STATE OF H.P.
|
May 27, 2016 |
HEM RAJ Vs. MEERA DEVI AND OTHERS
|
April 19, 2016 |
HEM RAJ Vs. STATE OF H P
|
November 30, 2016 |
HEM RAJ Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 2, 2016 |
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2016 |
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
September 23, 2016 |
HEMA DEVI & OTHERS Vs. LAJJI RAM THAKUR & ANOTHER
|
October 7, 2016 |
HEMANT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2016 |
HET RAM Vs. STATE OF HIMCHAL PRADESH
|
September 19, 2016 |
HIM CYLINDER PRIVATE LIMITED Vs. JANAK RAJ AND ORS.
|
April 11, 2016 |
HIMA RAM Vs. DHYAN DASSI & OTHERS
|
September 16, 2016 |
HIMACHAL GRAMIN BANK Vs. SUMAN THAKUR AND ANOTHER
|
May 12, 2016 |
HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION Vs. UNION OF INDIA & OTHERS
|
September 21, 2016 |
HIMACHAL PRADESH CRICKET ASSOCIATION AND ORS. Vs. STATE OF H.P.
|
August 2, 2016 |
HIMACHAL PRADESH ELECTRICITY BOARD AND ANOTHER Vs. LALA AND OTHERS
|
November 18, 2016 |
HIMACHAL PRADESH GENERAL INDUSTRIES CORPORATION LTD. Vs. M/S. HARI SINGH HARPAL SINGH
|
November 3, 2016 |
HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING Vs. SMT. KANTA DEVI
|
April 27, 2016 |
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. KUNDAN LAL HARI RAM & COMPANY
|
March 15, 2016 |
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. CLERK DHARAM SINGH
|
August 20, 2016 |
HIMACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION AND ANOTHER
|
May 11, 2016 |
HIMACHAL PRADESH STATE CO-OPERATIVE MARKETING & CONSUMERS FEDERATION LTD. Vs. GURCHARAN SINGH AND ANOTHER
|
May 26, 2016 |
HIMACHAL PRADESH STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. SURINDER KUMAR AND OTHERS
|
November 16, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. YASH PAL & ORS
|
July 14, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. VIRENDRA HOTELS AND ALLIED HOTELS PVT LTD & ANR
|
December 5, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. SMT. GANGA AND OTHERS
|
June 22, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD & ANOTHER Vs. BAHADUR SINGH & ANOTHER
|
July 29, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD & ANR Vs. SINTEX INDUSTRIES LTD & ANR
|
May 10, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD & ANR. Vs. M/S.DHRUV HOTELS & RESORTS & ANR.
|
May 10, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD & ANR. Vs. MOHAN SINGH & ANR.
|
July 1, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS. Vs. NECTAR LIFE SCIENCES LIMITED AND ORS.
|
May 10, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. SANJEEV KUMAR AND ANOTHER
|
April 7, 2016 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. Vs. KRISHAN CHAND MALHOTRA
|
March 31, 2016 |
HIMACHAL PRADESH UNIVERSITY & ANOTHER Vs. VYJYANTI MEHRA
|
December 30, 2016 |
HIMACHAL PRADESH UNIVERSITY & OTHERS Vs. BANSI RAM THAKUR
|
August 4, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. ANUP KUMAR
|
April 29, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KAMLESH KUMARI
|
April 8, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. VARINDER SINGH NEGI & OTHERS
|
September 2, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. LEKH RAM AND ORS.
|
February 27, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. NAND LAL AND OTHERS
|
September 9, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. SARVITARI DEVI AND ANOTHER
|
July 1, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. KAMLESH DEVI & ANOTHER
|
May 6, 2016 |
HIMACHAL ROAD TRANSPORT CORPORATION AND OTHERS Vs. SIRI RAM
|
June 22, 2016 |
HIMALAYAN STORE, MALL MANALI Vs. BHARAT SANCHAR NIGAM LIMITED AND OTHERS
|
May 9, 2016 |
HIMALAYAN WINE & OTHERS Vs. STATE OF H P & OTHERS
|
June 28, 2016 |
HIMSUN POWER PVT LTD Vs. STATE OF H P AND OTHERS
|
July 21, 2016 |
HIMURJA AND ANOTHER Vs. BIKRAM SINGH
|
May 17, 2016 |
HIRA DEVI Vs. STATE OF H P AND OTHERS
|
July 5, 2016 |
HIRA NAND SHASTRI Vs. RAM RATTAN THAKUR AND ANOTHER
|
July 1, 2016 |
HIRA SINGH THAKUR Vs. UNION OF INDIA & OTHERS
|
October 18, 2016 |
HONORARY COMMISSIONED OFFICERS WELFARE ASSOCIATION OF HIMACHAL PRADESH Vs. UNION OF INDIA AND OTHERS
|
October 20, 2016 |
HP BOARD OF SCHOOL EDUCATION Vs. RAJNESH
|
March 14, 2016 |
HPMC LIMITED Vs. KEDAR SINGH
|
December 6, 2016 |
HPPWD Vs. BALBIR SINGH SON OF SH. BHIM SINGH
|
February 26, 2016 |
HPPWD Vs. ATMA RAM SON OF SHRI THAKUR DASS
|
February 26, 2016 |
HPPWD THROUGH LAND ACQUISITION COLLECTOR HPPWD WINTER FIELD SHIMLA AND OTHERS Vs. UMA DUTT SON OF SHRI MATA RAM & OTHERS
|
February 26, 2016 |
HPSEB Vs. SHAMSHER SINGH & OTHERS
|
June 30, 2016 |
HPSEB & ANOTHER Vs. BABU RAM
|
December 27, 2016 |
HPSEB & ORS Vs. RAKESH KUMAR ALIAS ROCKEY
|
December 19, 2016 |
HPSIDC Vs. SHIVALIK VIDEO COMMUNICATION (O) LTD & OTHERS
|
September 28, 2016 |
HUKAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 28, 2016 |
HUSSAIN MOHAMMED Vs. GURDAS
|
April 28, 2016 |
HUSSAIN MOHAMMED S/O NOOR MOHAMMED AND OTHERS Vs. GURDAS S/O MASANDU
|
February 25, 2016 |
HUSSAN LAL Vs. DATA RAM
|
March 17, 2016 |
ICE CREAM GARDEN & ANR Vs. GRAVISS FOODS PVT LTD
|
April 18, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO Vs. BIMLA DEVI AND OTHERS
|
November 8, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. BIMLA DEVI AND OTHERS
|
July 29, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAM PRAKASH AND OTHERS
|
November 18, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SHIMLI DEVI AND OTHERS
|
October 28, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. KALAWATI & OTHERS
|
October 3, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. BIHARI LAL & ORS
|
September 22, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RATTNA KARIR AND ORS.
|
March 18, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. SATYA DEVI AND OTHERS
|
November 4, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. SUMAN DEVI AND OTHERS
|
October 7, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. GITA DEVI AND OTHERS
|
September 23, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SUDESH KUMAR AND OTHERS
|
September 19, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SMT. SONI DEVI AND OTHERS
|
July 5, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PARUL SHARMA AND OTHERS
|
December 2, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. LEELA DEVI AND OTHERS
|
November 29, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SHRI DIKE RAM & ANOTHER
|
May 13, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. RAKESH KUMAR @ SURESH KUMAR & OTHERS
|
November 18, 2016 |
ICICI LOMBARD MOTOR INSURANCE Vs. BALAK RAM CHAUHAN AND OTHERS
|
July 15, 2016 |
ICICI, LOMBARD GENERAL INSURANCE CO LTD Vs. GIAN CHAND & OTHERS
|
December 2, 2016 |
IMRAN Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
INDER DUTT AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2016 |
INDER SINGH Vs. STATE OF H P
|
August 29, 2016 |
INDER SINGH RAHAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 26, 2016 |
INDERJEET SINGH Vs. H P STATE POLLUTION CONTROL BOARD
|
October 5, 2016 |
INDERJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2016 |
INDERJIT SINGH BAWA Vs. VANI SHARMA
|
November 18, 2016 |
INDIA BULLS HOUSING FINANCE LTD. Vs. RAKESH KUMAR BANTA AND ORS.
|
April 5, 2016 |
INDIRA MAHINDRA Vs. ASHOK PAL SEN AND OTHERS
|
June 29, 2016 |
INDO FARM TRACTORS AND MOTORS LTD Vs. R K SAINI AND ANOTHER
|
May 27, 2016 |
INDRA DEVI AND OTHERS Vs. BABA RAM AND OTHERS
|
August 12, 2016 |
INDUSIND BANK LTD. & ANOTHER Vs. RAMESH KUMAR
|
July 18, 2016 |
INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE Vs. ANIL KUMAR AND ANOTHER
|
September 29, 2016 |
ISHITA SANDHU Vs. VIJAY KUMAR
|
July 18, 2016 |
ISHWAR DASS Vs. NEEM DASSI DECEASED THROUGH HER LRS SHESH RAM AND
|
September 23, 2016 |
ITALIAN-THAI DEVELOPMENT PUBLIC COMPANY LTD Vs. STATE OF HP & OTHERS
|
December 6, 2016 |
J.S. CHAUHAN AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 6, 2016 |
JAGAN NATH Vs. NATIONAL HYDRO-ELECTRIC & ANOTHER
|
June 17, 2016 |
JAGAR S/O SH. SUKHU Vs. NIKKA RAM S/O SH. BABU RAM
|
January 6, 2016 |
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
June 17, 2016 |
JAGAT RAM Vs. PRAN NATH
|
October 26, 2016 |
JAGAT RAM Vs. PREM LAL
|
May 11, 2016 |
JAGDEV CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2016 |
JAGDISH ALIAS MARU Vs. INDER SINGH ALIAS DILBHAG SINGH AND OTHERS
|
August 2, 2016 |
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 3, 2016 |
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
June 16, 2016 |
JAGDISH CHAND AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 15, 2016 |
JAGDISH CHAND SONI AND ORS. Vs. ANJU BHATNAGAR AND ORS.
|
April 27, 2016 |
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 29, 2016 |
JAGDISH KUMAR AND ANOTHER Vs. PARVATI KUMARI AND OTHERS
|
September 30, 2016 |
JAGDISH KUMAR DHIMAN AND ORS. Vs. STATE OF H.P. AND ORS.
|
February 25, 2016 |
JAGDISH RAJ AND ANOTHER Vs. DHALI DEVI
|
November 1, 2016 |
JAGDISH RAM Vs. VED PRAKASH
|
July 28, 2016 |
JAGJIT SINGH Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
July 13, 2016 |
JAGMOHAN SINGH AND ANOTHER Vs. MEERA DEVI AND OTHERS
|
November 25, 2016 |
JAGTAR SINGH AND ANOTHER Vs. SNEH LATA AND OTHERS
|
January 1, 2016 |
JAI KRISHAN Vs. BHAGWAN CHAND & ORS
|
October 18, 2016 |
JAI LAL AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2016 |
JAI PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 29, 2016 |
JAI RAM Vs. STATE OF HIMACHAL PRADESH
|
April 28, 2016 |
JAI SHANKAR Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2016 |
JAIDEV Vs. STATE OF HP & OTHERS
|
May 11, 2016 |
JAIDRATH AND OTHERS Vs. DEPUTY COMMISSIONER, MANDI AND OTHERS
|
July 20, 2016 |
JAINEM Vs. STATE OF H P
|
August 16, 2016 |
JAISI RAM Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2016 |
JALMI RAM Vs. STATE OF HP AND OTHERS
|
October 27, 2016 |
JAMUNA DEVI Vs. ARJUN AND OTHERS
|
December 29, 2016 |
JANIA Vs. DHARMI SON OF BUDHU & OTHERS
|
June 3, 2016 |
JARNAIL SINGH Vs. PARAMJEET SINGH AND OTHERS
|
August 20, 2016 |
JARNAIL SINGH Vs. STATE OF H P AND OTHERS
|
October 21, 2016 |
JASKARAN SINGH JOHAR & ORS. Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2016 |
JASPAL SINGH S/O SH. KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2016 |
JASPREET SINGH Vs. V K RAMPAL
|
August 2, 2016 |
JASVINDER SINGH SON OF PRITAM SINGH & OTHERS Vs. KEDAR NATH SON OF LATE KHUSHI RAM & OTHERS
|
October 5, 2016 |
JASWANT SINGH Vs. STATE OF H.P. & OTHERS
|
May 25, 2016 |
JATINDER KUMAR Vs. KUSUM LATA
|
April 1, 2016 |
JAY PEE HIMACHAL CEMENT PROJECT Vs. JAI PAL S/O SHRI PIRU RAM & OTHERS
|
February 26, 2016 |
JAY PEE HIMACHAL CEMENT PROJECT Vs. DAYA RAM S/O SH NAJRU AND OTHERS
|
June 29, 2016 |
JEET SINGH Vs. STATE OF H.P.
|
January 8, 2016 |
JEEWAN RAM Vs. SURENDER KUMAR AND OTHERS
|
May 11, 2016 |
JEHAR SINGH Vs. NIAS PATI
|
May 5, 2016 |
JHINNA RAM Vs. STATE OF H P
|
August 24, 2016 |
JITENDER KUMAR Vs. STATE OF H P
|
September 29, 2016 |
JITENDER KUMAR AND ANOTHER Vs. FINANCIAL COMMISSIONER (APPEALS) AND OTHERS
|
September 9, 2016 |
JODH SINGH Vs. ROHIT JAMWAL
|
August 4, 2016 |
JOGA SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2016 |
JOGESH KUMAR GOMBER Vs. STATE OF HIMACHAL PRADESH
|
September 8, 2016 |
JOGINDER SINGH Vs. STATE OF H.P. AND OTHERS
|
May 10, 2016 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 28, 2016 |
JOGINDER SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2016 |
JOGINDER SINGH SON OF DIWAN SINGH AND OTHERS Vs. STATE OF HP AND ANOTHER
|
February 24, 2016 |
JOHLI Vs. TULLU
|
July 7, 2016 |
JUBEDA BIBI AND ANOTHER Vs. HASSAN ALI AND OTHERS
|
September 9, 2016 |
JYOTI EDUCATION WELFARE SOCIETY Vs. STATE OF H P & ANOTHER
|
November 24, 2016 |
JYOTI PARKASH Vs. DALIP SINGH AND OTHERS
|
October 21, 2016 |
JYOTI THAKUR Vs. INDIAN OIL CORPORATION LTD & ORS
|
October 7, 2016 |
K.C. SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 18, 2016 |
KAILASH CHAND Vs. STATE OF H.P. AND ORS.
|
January 1, 2016 |
KAILASH CHANDER VERMA Vs. PUNJAB NATIONAL BANK & OTHERS
|
May 11, 2016 |
KAILASH DEVI AND ORS. Vs. KULDIP SINGH JASWAL AND ORS.
|
January 8, 2016 |
KAKU RAM AND ANR. Vs. STATE OF HIMACHAL PRADESH
|
May 10, 2016 |
KALAWATI Vs. STATE OF HIMACHAL PRADESH & ORS
|
October 5, 2016 |
KALI DASS Vs. MINKI DEVI
|
March 23, 2016 |
KALIA RAM Vs. STATE OF H P
|
October 25, 2016 |
KALIMUDEEN Vs. STATE OF H P
|
November 28, 2016 |
KALIMUDEEN Vs. STATE OF H.P.
|
November 28, 2016 |
KALU RAM Vs. PUNJAB NATIONAL BANK & ANOTHER
|
July 5, 2016 |
KALYAN SINGH Vs. RAGHUBIR SINGH AND OTHERS
|
September 6, 2016 |
KALYAN SINGH ALIAS BITTO Vs. STATE OF HIMACHAL PRADESH
|
June 13, 2016 |
KAMAL DEV Vs. STATE OF H.P.
|
January 27, 2016 |
KAMAL DEV Vs. RAM PRAKASH AND OTHERS
|
July 4, 2016 |
KAMAL KISHORE & ORS Vs. STATE OF H P & ORS
|
September 9, 2016 |
KAMAL NAIN AND OTHERS Vs. RANO RAM
|
August 17, 2016 |
KAMALJEET AND OTHERS Vs. DHARAM DASS
|
October 28, 2016 |
KAMALJEET SINGH Vs. VIKAS SHARMA AND OTHERS
|
April 12, 2016 |
KAMALJIT Vs. ANJANA KUMARI
|
April 26, 2016 |
KAMIRA DEVI AND ANOTHER Vs. MUNSHI RAM AND OTHERS
|
May 25, 2016 |
KAMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2016 |
KAMLA DEVI Vs. UNION OF INDIA AND OTHERS
|
November 28, 2016 |
KAMLA DEVI Vs. UTTAM CHAND
|
May 7, 2016 |
KAMLESH DEVI Vs. SURINDER KUMAR AND ORS.
|
January 8, 2016 |
KAMLESH KAUR AND OTHERS Vs. RAJINDER KUMAR AND OTHERS
|
July 15, 2016 |
KAMLESH KUMAR Vs. STATE OF H.P.
|
March 28, 2016 |
KAMLESH KUMARI Vs. STATE OF HP & ORS
|
April 21, 2016 |
KAMLO DEVI Vs. CHEENO DEVI
|
April 28, 2016 |
KANS RAJ Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2016 |
KANSHI RAM Vs. VINOD KUMAR AND OTHERS
|
June 24, 2016 |
KANSHI RAM Vs. SAJU ALIAS ROOP LAL & ANR
|
December 21, 2016 |
KANTA DEVI Vs. STATE OF H.P. AND ORS.
|
August 5, 2016 |
KANTA DEVI Vs. FINANCIAL COMMISSIONER (APPEALS) AND ORS
|
May 9, 2016 |
KANTA DEVI Vs. RITA DEVI
|
April 29, 2016 |
KARAM CHAND Vs. CHANCHLA DEVI AND OTHERS
|
September 2, 2016 |
KARAM CHAND Vs. PREM SAGAR MARWAH
|
November 3, 2016 |
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2016 |
KARAM CHAND Vs. STATE OF H P
|
October 21, 2016 |
KARAM CHAND AND OTHERS Vs. MANJEET SINGH AND ANOTHER
|
December 30, 2016 |
KARAM SINGH Vs. RANJIT SINGH AND OTHERS
|
November 17, 2016 |
KARAM SINGH & OTHERS Vs. HUKAM CHAND & OTHERS
|
May 13, 2016 |
KARAM SINGH AND OTHERS Vs. JANKI DEVI AND OTHERS
|
March 11, 2016 |
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2016 |
KARANJEET SINGH S/O TILAK RAJ Vs. STATE OF H P
|
September 2, 2016 |
KARNAIL SINGH Vs. STATE OF H P & ORS
|
April 29, 2016 |
KARTAR CHAND Vs. JAGDISH CHAND AND ANR
|
August 23, 2016 |
KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2016 |
KARTARA Vs. SINNO DEVI & OTHERS
|
November 4, 2016 |
KARTIK SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2016 |
KASHETAR PAL SINGH ALIAS KRIPAL SINGH Vs. HARPAL SINGH AND ANOTHER
|
December 28, 2016 |
KASHMIR SINGH ALIAS SODHI Vs. STATE OF H.P.
|
May 17, 2016 |
KASHMIR SINGH S/O LT. SH. PHANDI RAM Vs. STATE OF H.P. & OTHERS
|
July 12, 2016 |
KASHMIRI LAL Vs. RAJNI DEVI AND OTHERS
|
November 4, 2016 |
KASHMIRI LAL Vs. SEETA DEVI AND ANOTHER
|
August 24, 2016 |
KASHMIRO DEVI Vs. RANG LAL
|
April 29, 2016 |
KAUSHAL KUMAR Vs. YASHWANT SINGH DIWAN
|
May 13, 2016 |
KAUSHLAINDER SINGH ALIAS BABLU Vs. STATE OF H P
|
June 21, 2016 |
KAUSHLAYA DEVI Vs. STATE OF H P & OTHERS
|
May 18, 2016 |
KEBLU DEVI AND OTHERS Vs. LAGAN DASS AND OTHERS
|
September 23, 2016 |
KEHAR SINGH Vs. SH SHAMSHER SINGH AND OTHERS
|
September 2, 2016 |
KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 21, 2016 |
KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2016 |
KEHAR SINGH AND OTHERS Vs. NIMO DEVI AND ANOTHER
|
March 28, 2016 |
KESO ALIAS KASHORI LAL AND OTHERS Vs. PREMI DEVI (SINCE DECEASED) THROUGH HER LEGAL REPRESENTATIVES & OTHERS
|
December 23, 2016 |
KEWAL KRISHAN & ANOTHER Vs. AMRIT LAL
|
July 18, 2016 |
KEWAL KRISHAN AND OTHERS Vs. SURJEET SINGH AND ANOTHER
|
October 26, 2016 |
KEWAL RAM Vs. MURAT SINGH
|
December 27, 2016 |
KEWAL RAM SIRANTA & ORS Vs. HP VOLUNTARY HEALTH ASSOCIATION & ANR
|
November 16, 2016 |
KEWAL SINGH SHANDIL AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 20, 2016 |
KHAYALI RAM Vs. STATE OF H.P.
|
March 28, 2016 |
KHEM CHAND Vs. KULDEEP CHAND
|
November 7, 2016 |
KHEM CHAND Vs. STATE OF H P
|
September 9, 2016 |
KHEM CHAND Vs. GOPAL SINGH
|
November 24, 2016 |
KHEM CHAND Vs. PREM LAL BHAMBRA SON OF GOPAL DASS
|
September 1, 2016 |
KHEM SINGH Vs. STATE OF H.P.
|
June 1, 2016 |
KHIALI RAM Vs. UNION OF INDIA AND OTHERS
|
May 27, 2016 |
KHIM RAJ Vs. STATE OF H.P.
|
April 5, 2016 |
KHUB RAM Vs. STATE OF H.P. & ANR.
|
July 27, 2016 |
KHURI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 6, 2016 |
KIRAN BALA AND OTHERS Vs. MANSHA DEVI AND OTHERS
|
September 27, 2016 |
KIRAN KUMARI Vs. STATE OF H P
|
August 20, 2016 |
KIRPA RAM Vs. THE MANAGING DIRECTOR AND OTHERS
|
July 15, 2016 |
KIRTI PRAKASH & OTHERS Vs. SURENDER KUMAR & ANOTHER
|
June 28, 2016 |
KISHAN CHAND TUNDKIA Vs. STATE BANK OF INDIA AND OTHERS
|
August 4, 2016 |
KISHOR CHAND (DECEASED) THROUGH HIS LRS SANJEEV VERMA & OTHERS Vs. ASHWANI KUMAR AND ANR
|
October 17, 2016 |
KISHORI LAL Vs. TULSI RAM AND OTHERS
|
October 28, 2016 |
KISHORI LAL Vs. SECRETARY, HPSEB AND OTHERS
|
April 11, 2016 |
KISHORI LAL Vs. JAMMU AND KASHMIR BANK LIMITED & ANR
|
July 5, 2016 |
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2016 |
KISHORI LAL Vs. MAHIMA DEVI
|
December 5, 2016 |
KRISHAN Vs. UNION OF INDIA AND OTHERS
|
July 26, 2016 |
KRISHAN Vs. STATE OF H P & OTHERS
|
July 21, 2016 |
KRISHAN BHARDWAJ AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 19, 2016 |
KRISHAN CHAD Vs. RAM LAL AND OTHERS
|
July 29, 2016 |
KRISHAN CHAND Vs. AMAR NATH & OTHERS.
|
June 1, 2016 |
KRISHAN CHAND Vs. KAMLA DEVI AND ANOTHER
|
May 3, 2016 |
KRISHAN CHAND Vs. STATE OF H.P.
|
July 20, 2016 |
KRISHAN DUTT AND OTHERS Vs. DEVKOO DEVI
|
August 17, 2016 |
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
KRISHAN KUMAR @ JOJJU Vs. SOMA DEVI
|
August 24, 2016 |
KRISHAN LAL KHIMTA Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2016 |
KRISHAN SINGH Vs. DAYAL SINGH
|
May 2, 2016 |
KRISHANU RAM Vs. BHAGIRATH AND ORS.
|
January 1, 2016 |
KRISHNA AND OTHERS Vs. NATIONAL INSURANCE COMPANY AND OTHERS
|
October 28, 2016 |
KRISHNA DEVI Vs. STATE OF H.P.
|
November 21, 2016 |
KRISHNA DEVI AND OTHERS Vs. RAJ KUMARI
|
August 31, 2016 |
KRISHNA SANITATION SOCIETY JATROON Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 9, 2016 |
KRISHNA SHARMA Vs. SH RAJINDER KUMAR & ORS
|
September 23, 2016 |
KUBJA DEVI Vs. SHRI ISHWAR DASS
|
November 24, 2016 |
KUBJA DEVI AND OTHERS Vs. AMRITA DEVI AND OTHERS
|
October 21, 2016 |
KULBIR SINGH Vs. STATE OF H.P. AND ANOTHER
|
February 12, 2016 |
KULDEEP Vs. STATE OF HP AND OTHERS
|
November 28, 2016 |
KULDEEP Vs. SUNITA DEVI
|
April 18, 2016 |
KULDEEP CHAND Vs. SATYA DEVI AND ANOTHER
|
August 20, 2016 |
KULDEEP CHAND & ANR Vs. KRISHAN CHAND & ORS
|
July 20, 2016 |
KULDEEP CHAND AND ANOTHER Vs. BHAGI RATH
|
September 14, 2016 |
KULDEEP CHAND MARIA Vs. UNION OF INDIA
|
May 2, 2016 |
KULDEEP KUMAR & ANOTHER Vs. ISHWARI PARSHAD & OTHERS
|
September 27, 2016 |
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 15, 2016 |
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2016 |
KULDIP RAJ Vs. SHANKAR DASS
|
September 5, 2016 |
KULTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 22, 2016 |
KULVINDER SINGH Vs. MANAGING PARTNER M/S COUSINS GUN MANUFACTURES MANDI
|
December 20, 2016 |
KULVINDER SINGH Vs. EXECUTIVE ENGINEER, HPPWD
|
July 1, 2016 |
KULWANT RAI Vs. STATE OF H.P.
|
May 4, 2016 |
KUMARI REENA AND ANOTHER Vs. HEERA NAND AND ANOTHER
|
September 30, 2016 |
KUNDAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 31, 2016 |
KUSUM KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 26, 2016 |
L C SHARMA Vs. CHAND
|
June 3, 2016 |
LACHHI RAM AND ANOTHER Vs. SMT. DASSI DEVI AND OTHERS
|
June 15, 2016 |
LACHHMAN Vs. HARI SINGH & ANOTHER
|
March 3, 2016 |
LACHHMAN AND OTHERS Vs. NAG RAM
|
October 3, 2016 |
LACHHMI CHAND Vs. PRESIDING JUDGE, INDUSTRIAL TRIBUNAL-CUMLABOUR COURT, SHIMLA AND ANOTHER
|
July 27, 2016 |
LAJJA DEVI Vs. KANSHI RAM
|
November 17, 2016 |
LAJYA DEVI AND OTHERS Vs. DISTRICT COOPERATIVE UNION LTD
|
September 1, 2016 |
LAKHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 25, 2016 |
LAKHVEER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2016 |
LAKHWINDER SINGH Vs. SEEMA DEVI
|
October 7, 2016 |
LAKSHMI SINGH Vs. STATE OF H P
|
October 28, 2016 |
LAL CHAND Vs. STATE OF H P
|
July 13, 2016 |
LAL CHAND Vs. STATE OF HP & ORS
|
May 13, 2016 |
LAL SINGH Vs. DAVINDER SINGH & OTHERS
|
March 18, 2016 |
LAL SINGH Vs. KAMAL DEVI AND OTHERS
|
July 29, 2016 |
LAL SINGH Vs. STATE OF H.P.
|
March 30, 2016 |
LALA RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 1, 2016 |
LALIT KUMAR Vs. SANJIV KUMAR AND OTHERS
|
June 3, 2016 |
LALIT NARAIN MISHRA Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
December 20, 2016 |
LALITA DEVI Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
September 15, 2016 |
LALITA DEVI Vs. STATE OF H.P. AND ANOTHER
|
December 14, 2016 |
LALMAN Vs. HIMMAT RAM
|
August 4, 2016 |
LALPUR Vs. NANDU
|
September 14, 2016 |
LAND ACQUISITION COLLECTOR Vs. PURSHOTAM SINGH & ANOTHER
|
June 2, 2016 |
LAND ACQUISITION COLLECTOR & ANOTHER Vs. DAMODAR DASS S/O LATE CHARAN DASS & OTHERS
|
July 27, 2016 |
LAND ACQUISITION COLLECTOR & ANOTHER Vs. BANSI
|
August 3, 2016 |
LAND ACQUISITION COLLECTOR & OTHERS Vs. PIARA SINGH
|
June 1, 2016 |
LAND ACQUISITION COLLECTOR & OTHERS Vs. DEEP RAM AND OTHERS
|
May 5, 2016 |
LAND ACQUISITION COLLECTOR (NHPC) Vs. BAHADUR SINGH & ORS
|
November 25, 2016 |
LAND ACQUISITION COLLECTOR AND OTHERS Vs. DEVINDER SINGH AND OTHERS
|
May 10, 2016 |
LAND ACQUISITION COLLECTOR AND OTHERS Vs. KANWAR SINGH
|
January 8, 2016 |
LAND ACQUISITION COLLECTOR HP PWD Vs. SMT. BORU D/O SH. RAMA
|
February 24, 2016 |
LAND ACQUISITION COLLECTOR, H P HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. DAULAT RAM & ORS
|
March 30, 2016 |
LAND ACQUISITION COLLECTOR, H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. USHA DEVI AND ORS.
|
March 30, 2016 |
LAND ACQUISITION COLLECTOR, JAWALI Vs. CHANCHAL SINGH & OTHERS
|
May 26, 2016 |
LAND ACQUISITION COLLECTOR, N H P C Vs. TEDHI SINGH & ANOTHER
|
September 1, 2016 |
LATA DEVI AND ORS. Vs. SUBORDINATE SELECTION BOARD HAMIRPUR AND ORS.
|
April 1, 2016 |
LATA DEVI WIFE OF MADAN LAL AND ANOTHER Vs. MADAN LAL SON OF ATMA RAM
|
August 17, 2016 |
LAXMAN Vs. HRTC
|
April 1, 2016 |
LEELA DEVI Vs. ASHWANI KUMAR
|
September 27, 2016 |
LEELA DEVI Vs. RAM TRANSPORT FINANCE CO LTD
|
September 1, 2016 |
LEELA RAM Vs. STATE OF H.P.
|
March 10, 2016 |
LEKH RAJ & ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
June 23, 2016 |
LEKH RAM DECEASED, THROUGH HIS LRS & OTHERS Vs. SH VIDYA SAGAR AND ANOTHER
|
September 21, 2016 |
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. SMT. SHAKUNTLA SHARMA & ORS.
|
July 7, 2016 |
LITESH KUMAR AND ORS. Vs. SUBHASH AND ORS.
|
May 6, 2016 |
LIYAKAT ALI Vs. H.P. MINORITIES
|
October 28, 2016 |
LOKINDER @ DIMPLE Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2016 |
LONGU RAM AND ORS. Vs. KRISHAN KUMAR
|
April 29, 2016 |
LUCKEY KUMAR AND ANOTHER Vs. RUPA AND ANOTHER
|
August 17, 2016 |
LUDAR CHAND Vs. STATE OF H P
|
June 28, 2016 |
LUXMI NAND SHYAM Vs. UNION OF INDIA AND OTHERS
|
July 18, 2016 |
M ALEXANDER Vs. STATE OF HIMACHAL PRADESH
|
October 25, 2016 |
M ALEXANDER Vs. STATE OF H P
|
September 21, 2016 |
M/S BAN LABS LTD. Vs. STATE OF HIMACHAL PRADESH
|
March 15, 2016 |
M/S CAPLIN POINT LABORATORIES LTD. Vs. UNION OF INDIA
|
April 7, 2016 |
M/S DAGSHAI AUTO INDUSTRIES AND ANR. Vs. H.P. FINANCIAL CORPORATION LTD.
|
August 2, 2016 |
M/S DEVYANI FOOD INDUSTRIES LIMITED Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 8, 2016 |
M/S FEDERAL MOGUL BEARING INDIA LTD. Vs. BRIJ LAL
|
December 2, 2016 |
M/S ITALIAN Vs. STATE OF HP AND OTHERS
|
December 6, 2016 |
M/S JAI PRAKASH AND SONS Vs. STATE OF H.P. & OTHERS
|
May 19, 2016 |
M/S JAI PRAKASH HYDRO POWER LTD. AND ANOTHER Vs. MISOO RAM (DECEASED) THROUGH LR
|
January 6, 2016 |
M/S LUCKY SHOES STORE Vs. SMT. SUSHMA SANKHYAN AND OTHERS
|
May 13, 2016 |
M/S MAJA UNIPAC. Vs. H.P. FINANCIAL CORPORATION LTD.
|
April 8, 2016 |
M/S MN DAV DENTAL COLLEGE AND HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ANOTHER
|
September 30, 2016 |
M/S QUALITY INDUSTRIES CORPORATION Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 7, 2016 |
M/S R. K. CONSTRUCTION COMPANY Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PW) & ANOTHER
|
February 26, 2016 |
M/S RAMA CONSTRUCTION CO. Vs. STATE OF HIMACHAL PRADESH & ORS.
|
February 25, 2016 |
M/S U.G. HOTELS & RESORTS LTD. Vs. M/S BUSINESS ASSOCIATES (DELHI) PVT. LTD.
|
March 31, 2016 |
M/S ULTRATECH PHARMACEUTICALS & OTHERS Vs. UNION OF INDIA
|
March 30, 2016 |
M/S V.S. SAINI GOVERNMENT CONTRACTOR Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY, HP PWD AND ANOTHER
|
August 30, 2016 |
M/S. COSMO FERRITES LTD. Vs. STATE OF H.P. & OTHERS
|
October 7, 2016 |
M/S. DR. REDDYS LABORATORIES LTD. Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 9, 2016 |
M/S. DURGA GRAM UDYOG & ANOTHER Vs. UNITED INDIA INSURANCE COMPANY & ANOTHER
|
July 4, 2016 |
M/S. TECHNO PLASTIC INDUSTRIES Vs. M/S. KIRAN GENERAL STORE AND ANOTHER
|
December 15, 2016 |
MADAN GOPAL SHARMA Vs. HIMACHAL PRADESH HOUSING BOARD AND ANR
|
September 5, 2016 |
MADAN LAL Vs. BALBIR SINGH AND OTHERS
|
June 1, 2016 |
MADAN LAL MEHTA S/O LATE H L MEHTA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 26, 2016 |
MADAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 20, 2016 |
MADAN SINGH Vs. STATE OF HP
|
May 4, 2016 |
MADHU TOMAR Vs. STATE OF H P AND ANOTHER
|
December 2, 2016 |
MADHUBALA Vs. STATE OF H.P. AND ORS.
|
January 8, 2016 |
MAGHI Vs. BHOOP SINGH AND ORS.
|
April 29, 2016 |
MAHARISHI MARKANDESHWAR MEDICAL COLLEGE AND HOSPITAL AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 20, 2016 |
MAHESH Vs. PRINCE & ORS.
|
December 9, 2016 |
MAHESH CHANDER SHARMA Vs. RENU SHARMA
|
June 22, 2016 |
MAHESH THAKUR S/O LATE DILA RAM THAKUR & OTHERS Vs. STATE OF H P & ANOTHER
|
May 20, 2016 |
MAHINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 31, 2016 |
MAHINDRA HOLIDAYS & RESORTS INDIA LIMITED Vs. STATE OF H.P AND ANOTHER
|
May 4, 2016 |
MAI KANTA CHAUHAN (KINNER) Vs. STATE OF HIMACHAL PRADESH
|
June 22, 2016 |
MAJ. GENERAL (RETD.) S.C. SURI Vs. HIMALAYAN BRAHMO SAMAJ MANDIR & OTHERS
|
April 19, 2016 |
MAJALSI & OTHERS Vs. ZULMI RAM (SINCE DECEASED)
|
August 22, 2016 |
MAMAN CHAND JAIN Vs. STATE OF H.P.
|
June 1, 2016 |
MAN DASS Vs. DEV DASSI & ANOTHER
|
June 21, 2016 |
MANAGING DIRECTOR & ANR Vs. KIRAN PAL
|
September 16, 2016 |
MANAGING DIRECTOR H P STATE COOPERATIVE MARKETING & CONSUMER FEDERATION LTD (HIM FED) Vs. SITA RAM
|
March 30, 2016 |
MANAGING DIRECTOR H P STATE COOPERATIVE MARKETING & CONSUMER FEDERATION LTD (HIM FED) Vs. RAJINDER SINGH
|
March 30, 2016 |
MANAGING DIRECTOR H P STATE HANDICRAFTS AND HANDLOOM CORPORATION LTD Vs. SUBHASH SOOD AND ANOTHER
|
June 21, 2016 |
MANAGING DIRECTOR HRTC Vs. KHEM CHAND AND ANR.
|
March 18, 2016 |
MANAGING DIRECTOR, HPMC, SHIMLA & OTHERS Vs. SECRETARY, ALL UNSKILLED WORKERS & ANOTHER
|
May 6, 2016 |
MANAGING DIRECTOR, M/S NIPSO POLYFABRIKS LTD. Vs. SHRI PRABHAKAR SINGH AND ANOTHER
|
December 23, 2016 |
MANAGING DIRECTOR, M/S NIPSO POLYFABRIKS LTD. Vs. DEEWAKAR SINGH
|
May 27, 2016 |
MANAV KALYAN SANSTHA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 8, 2016 |
MANDIR THAKURDWARA (DEITY PERPETUAL MINOR) Vs. STATE OF H.P. AND ANOTHER
|
June 23, 2016 |
MANI RAM Vs. LACHHMI RAM ALIAS LAXMI DUTT AND ANOTHER
|
July 4, 2016 |
MANI RAM AND OTHERS Vs. CHARAN DASS
|
November 9, 2016 |
MANISH GHAI SON OF SURINDER GHAI Vs. NANCY GHAI WIFE OF MANISH GHAI
|
September 15, 2016 |
MANISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2016 |
MANJEET SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 13, 2016 |
MANJU @ MAJU Vs. STATE OF H P
|
September 26, 2016 |
MANJULA KAPOOR WIFE OF SATISH KAPOOR Vs. STATE OF H P & ANOTHER
|
September 19, 2016 |
MANNWAR Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2016 |
MANOHAR LAL Vs. VIJAY PATHANIA AND ANOTHER
|
May 18, 2016 |
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH
|
December 1, 2016 |
MANOHAR LAL Vs. STATE OF H.P. AND OTHERS
|
March 14, 2016 |
MANOJ CHHABRA & OTHERS Vs. STATE OF H P AND ANOTHER
|
June 28, 2016 |
MANOJ JOSHI Vs. DR. Y.S. PARMAR UNIVERSITY
|
March 16, 2016 |
MANOJ KUMAR Vs. SINTEX INDUSTRIES PVT. LIMITED.
|
March 22, 2016 |
MANOJ KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION & OTHERS
|
December 2, 2016 |
MANOJ KUMAR Vs. MATHRA DASS AND OTHERS
|
August 17, 2016 |
MANOJ KUMAR Vs. KHEL CHAND NEGI & ANR
|
October 3, 2016 |
MANOJ KUMAR Vs. GHANSHAYAM THAKUR AND OTHERS
|
November 25, 2016 |
MANOJ KUMAR Vs. STATE OF H.P
|
July 1, 2016 |
MANOJ KUMAR SON OF ROOP SINGH & OTHERS Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2016 |
MANORMA VERMA Vs. STATE OF HP & ORS.
|
July 1, 2016 |
MANPREET SINGH Vs. CHAUDHARY SARWAN KUMAR HP KRISHI VISHVAVIDYALAYA A
|
September 1, 2016 |
MANSA DEVI Vs. REGIONAL MANAGER, HRTC AND OTHERS
|
September 30, 2016 |
MANSA DEVI & ORS. Vs. SAINA DEVI & ORS.
|
April 20, 2016 |
MANSA RAM Vs. SMT NAND LAL
|
May 17, 2016 |
MANSHO DEVI Vs. MEERA DEVI AND OTHERS
|
October 7, 2016 |
MANU GOEL AND ORS. Vs. TARSEM CHAND JAIN AND ORS.
|
April 27, 2016 |
MARKAR MASIH Vs. SMT. PADMA SAHNI
|
August 31, 2016 |
MARVELOUS OSAZA Vs. STATE OF H.P.
|
January 6, 2016 |
MAST RAM Vs. PAMMI DEVI
|
July 15, 2016 |
MASTER NITISH KUMAR (MINOR) Vs. MANAGING DIRECTOR & ANOTHER
|
December 2, 2016 |
MASTER SANJEEV KUMAR Vs. SH. KEHAR SINGH
|
July 4, 2016 |
MASTO DEVI AND ANOTHER Vs. GUMAN SINGH AND OTHERS
|
May 13, 2016 |
MASTU DEVI & OTHERS Vs. CHET RAM & OTHERS
|
March 3, 2016 |
MATHRU(DECEASED) THROUGH HER L RS SAHIL & OTHERS Vs. RANGIA(DECEASED) THROUGH HIS L RS HARDEI & OTHERS
|
December 6, 2016 |
MAYA Vs. NARESH KUMAR
|
August 23, 2016 |
MAYA RAM Vs. BHOOP SINGH
|
May 25, 2016 |
MAYA RAM Vs. LAJJA DEVI AND OTHERS
|
June 15, 2016 |
MAZID DEEN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 2, 2016 |
MBD PRINTOGRAPHICS PVT LTD Vs. SATYA DEVI AND OTHERS
|
October 21, 2016 |
MEEMO DEVI Vs. SAROJ KUMARI
|
December 23, 2016 |
MEENA BHATIA Vs. REKHA GUPTA
|
June 3, 2016 |
MEENA DEVI Vs. CENTRAL BANK OF INDIA AND OTHERS
|
August 17, 2016 |
MEENA DEVI Vs. STATE OF H.P. AND ORS.
|
May 9, 2016 |
MEENAKSHI MAHAJAN Vs. STATE OF H P AND OTHERS
|
October 3, 2016 |
MEERA DEVI Vs. SH. J.D. VERMA
|
April 29, 2016 |
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
September 6, 2016 |
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
February 29, 2016 |
MEHAR SINGH Vs. STATE BANK OF PATIALA AND OTHERS
|
September 28, 2016 |
MEHAR SINGH ALIAS MAHANT RAM Vs. GURDEV SINGH AND OTHERS
|
May 12, 2016 |
MELA RAM Vs. SATYA PAL AND OTHERS
|
September 19, 2016 |
MELA RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND OTHERS
|
March 29, 2016 |
MICROMAX INFORMATICS LTD. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 1, 2016 |
MILKHI RAM Vs. STATE OF HP AND ORS
|
August 8, 2016 |
MOBINA AND ORS. Vs. KALA
|
April 26, 2016 |
MOHAMMAD FARMAN AND ANOTHER Vs. STATE OF H P
|
November 2, 2016 |
MOHAMMAD TARIK AND ANOTHER Vs. SARDAR JASPAL SINGH
|
December 15, 2016 |
MOHAMMAD YASIN @ SONU AND ANR. Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2016 |
MOHAMMED SOYAB Vs. UNION OF INDIA AND ANOTHER
|
August 8, 2016 |
MOHAN DUTT & ANR Vs. UNION OF INDIA & OTHERS
|
September 22, 2016 |
MOHAN LAL Vs. VINEET CHAUDHARY
|
September 6, 2016 |
MOHAN LAL Vs. DIVISIONAL FOREST OFFICER, CHAMBA
|
July 28, 2016 |
MOHAN LAL Vs. SARV DAYAL
|
July 12, 2016 |
MOHAN LAL Vs. STATE OF H P
|
July 21, 2016 |
MOHAN LAL Vs. STATE OF H.P.
|
March 29, 2016 |
MOHAN LAL Vs. LALIT MOHAN
|
April 8, 2016 |
MOHAN LAL (DECEASED) THROUGH HIS LRS AND OTHERS Vs. SHER SINGH (DECEASED) THROUGH HIS LRS AND OTHERS
|
November 2, 2016 |
MOHAN LAL AND ANOTHER Vs. URMILA DEVI AND OTHERS
|
September 2, 2016 |
MOHAN LAL AND OTHERS Vs. GHEDO AND OTHERS
|
March 4, 2016 |
MOHAN SINGH Vs. SUKHWINDER KUMAR AND OTHERS
|
October 7, 2016 |
MOHAN SINGH Vs. INDER SINGH AND OTHERS
|
December 6, 2016 |
MOHAN SINGH THAKUR Vs. DEPARTMENT OF POSTS (INDIA) AND OTHERS
|
May 16, 2016 |
MOHAR SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 8, 2016 |
MOHD TARIQ Vs. JASPAL SINGH AND OTHERS
|
September 5, 2016 |
MOHD. SAJID Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 13, 2016 |
MOHINDER KUMAR Vs. SHAKUNTLA DEVI AND OTHERS
|
September 9, 2016 |
MOHINDER KUMAR WALIA AND ORS. Vs. PRAKASHO DEVI AND ORS.
|
July 5, 2016 |
MOHINDER NATH SOFAT SON OF RAM KRISHAN SOFAT Vs. RAJEEV BINDAL EX-HEALTH MINISTER OF H P
|
December 7, 2016 |
MOHINDER PAL & OTHERS Vs. BALDEV SINGH & ANOTHER
|
December 27, 2016 |
MOHINDER PAUL SHARMA Vs. UNION OF INDIA & ORS
|
July 20, 2016 |
MOHINDER SINGH Vs. MAMTA SONI AND ANOTHER
|
April 29, 2016 |
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 15, 2016 |
MOHINDER SINGH Vs. SUNIL THAKUR & ANOTHER
|
May 30, 2016 |
MOHINDER SINGH Vs. SANJAY KUMAR AND ORS.
|
April 29, 2016 |
MOHINDER SINGH AND OTHERS Vs. NIKKU RAM
|
September 29, 2016 |
MOHINDER SINGH GUPTA AND OTHERS Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
August 30, 2016 |
MOHIT JINDAL Vs. STATE OF H P AND OTHERS
|
August 30, 2016 |
MONIKA Vs. STATE OF H P & ORS
|
August 24, 2016 |
MOOLA Vs. KISSO & ORS.
|
May 16, 2016 |
MOOR CHAND AND ORS. Vs. HIGH COURT OF H.P. AND ORS.
|
April 21, 2016 |
MOTI RAM Vs. STATE OF H P
|
August 9, 2016 |
MR. DILIP SHARMA Vs. MR. SHRAWAN DOGRA
|
January 2, 2016 |
MRS. NEELAM RANA Vs. MRS. MEERA DEWAN
|
May 31, 2016 |
MRS. SURINDRA DEVI Vs. PARKASH CHAND
|
April 21, 2016 |
MS. RAJNI DEVI SHARMA Vs. UNION OF INDIA AND OTHERS
|
December 14, 2016 |
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 11, 2016 |
MUKESH SINGH Vs. UNION OF INDIA AND OTHERS
|
September 29, 2016 |
MUKUL KHANNA Vs. M/S SOOD STEEL INDUSTRIES (P) LTD.
|
May 3, 2016 |
MUKUT HOTELS AND RESORTS (PVT) LTD Vs. KHULLER RESORTS & OTHERS
|
September 7, 2016 |
MULAKH RAJ MEHTA SON OF SHRI MANOHAR LAL MEHTA Vs. MEHAR CHAND SON OF SHRI D.S. SHARMA
|
June 14, 2016 |
MUMTAZ AHMED Vs. STATE OF H.P. AND OTHERS
|
November 16, 2016 |
MUNI Vs. JHANKU & ANOTHER
|
August 23, 2016 |
MUNICIPAL COMMISSIONER, SHIMLA Vs. BHANU DUTT SHARMA
|
June 28, 2016 |
MUNICIPAL CORPORATION, SHIMLA Vs. RAMESH CHAND THAKUR
|
April 7, 2016 |
MUNICIPAL COUNCIL NAHAN Vs. RAM CHANDER AND OTHERS
|
May 19, 2016 |
MUNISH VERMA & ANOTHER Vs. STATE OF H.P.
|
June 27, 2016 |
MUNSHI RAM Vs. SHER SINGH AND OTHERS
|
July 27, 2016 |
MUNSHI RAM AND OTHERS Vs. STATE OF HIMACHAL PRADESH & ORS
|
June 23, 2016 |
MUSKAN DHIMAN & ANOTHER Vs. KAPIL DHIMAN
|
October 4, 2016 |
MUZAFFAR KHAN Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2016 |
MUZAFFAR KHAN ALIAS JAFARI Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2016 |
NAGENDER KUMAR Vs. NITU AND OTHERS
|
July 29, 2016 |
NAGENDER PAL AND OTHERS Vs. SANTU AND OTHERS
|
June 28, 2016 |
NAGGAN PATT & OTHERS Vs. MANOJ KUMAR & OTHERS
|
August 29, 2016 |
NAHAR SINGH CHAUDHARY Vs. STATE OF HIMACHAL PRADESH & ORS
|
August 2, 2016 |
NAJRO DEVI Vs. M/S BHAWANI TRANSPORT & ANOTHER
|
September 27, 2016 |
NAMINDER SINGH Vs. ATMA SINGH
|
May 18, 2016 |
NAMITA MANIKTALA Vs. STATE OF H P AND OTHERS
|
August 30, 2016 |
NAMITA MANIKTALA Vs. STATE OF H.P.
|
August 3, 2016 |
NANAK CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2016 |
NANAK CHAND Vs. KANAHIYA LAL
|
August 16, 2016 |
NANAK CHAND S/O BASANT SINGH Vs. STATE OF H P
|
August 31, 2016 |
NAND KISHORE Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2016 |
NAND LAL Vs. MITTER DEV
|
October 4, 2016 |
NAND LAL Vs. UTTAM CHAND & OTHERS
|
July 20, 2016 |
NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2016 |
NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
April 21, 2016 |
NANGAL JARIALAN, COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD. AND ANOTHER Vs. STATE OF H.P. AND OTHERS
|
December 6, 2016 |
NARAIN DASS CHAUHAN Vs. STATE OF H P
|
November 9, 2016 |
NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 21, 2016 |
NARAIN SINGH Vs. NEELAM & ANOTHER
|
August 5, 2016 |
NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 29, 2016 |
NARAIN SINGH AND OTHERS Vs. JAGADI DEVI AND OTHERS
|
July 8, 2016 |
NARAYAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 17, 2016 |
NARCOTICS CONTROL BUREAU Vs. AJMER KUMAR AND ANOTHER
|
April 13, 2016 |
NARENDER KUMAR Vs. JAGDISH CHAND AND OTHERS
|
May 27, 2016 |
NARENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2016 |
NARENDER SINGH SHEKHAWAT Vs. JASBIR SINGH AND OTHERS
|
August 12, 2016 |
NARESH CHHABRA Vs. UNION OF INDIA
|
May 4, 2016 |
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2016 |
NARESH KUMAR Vs. STATE OF H.P.
|
May 3, 2016 |
NARESH KUMAR AND ORS. Vs. STATE OF H.P.
|
January 6, 2016 |
NARESH KUMAR AND OTHERS Vs. CHUNI LAL
|
October 17, 2016 |
NARESH KUMAR S/O SH. MUNSHI RAM & ANR. Vs. TEJ RAM S/O SH. GAWAINU RAM
|
June 14, 2016 |
NARINDER KUMAR KAPOOR Vs. TARA SINGH
|
October 20, 2016 |
NARKALI SONI Vs. MOHD. RAFFI
|
April 29, 2016 |
NAROTAM Vs. SMT. LAXMI DEVI & ORS.
|
July 15, 2016 |
NAROTAM DUTT SHARMA Vs. H P STATE CO-OPERATIVE BANK LTD AND OTHERS
|
December 28, 2016 |
NARPAT RAM Vs. H P STATE ELECTRICITY BOARD & ANR
|
May 19, 2016 |
NATI DEVI AND ANOTHER Vs. MAYA DEVI AND OTHERS
|
May 20, 2016 |
NATIONAL HYDRO ELECTRIC POWER CORP. LTD. Vs. KARAM CHAND & ORS.
|
July 12, 2016 |
NATIONAL INSURANCE CO Vs. AJAY KUMAR AND OTHERS
|
September 2, 2016 |
NATIONAL INSURANCE CO LTD Vs. PREM LATA AND OTHERS
|
August 5, 2016 |
NATIONAL INSURANCE CO LTD Vs. TEK CHAND AND OTHERS
|
June 3, 2016 |
NATIONAL INSURANCE CO LTD Vs. UMAPATI & OTHERS
|
July 19, 2016 |
NATIONAL INSURANCE CO LTD Vs. SAROJ KUMARI AND OTHERS
|
November 11, 2016 |
NATIONAL INSURANCE CO LTD Vs. PREM SINGH AND OTHERS
|
July 29, 2016 |
NATIONAL INSURANCE CO LTD Vs. BHAWNA DEVI AND OTHERS
|
September 9, 2016 |
NATIONAL INSURANCE CO LTD Vs. PUSHPA DEVI AND OTHERS
|
September 30, 2016 |
NATIONAL INSURANCE CO LTD Vs. NEMWATI AND OTHERS
|
September 30, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. VINOD KUMAR AND ANOTHER
|
July 1, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. NISHA VERMA
|
April 13, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SHARDA DEVI AND ORS.
|
January 8, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 18, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. JHENTA RAM AND ORS.
|
January 1, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. DHAMAN DUTT SHARMA AND ORS.
|
March 18, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SAVITRI DEVI AND ANOTHER
|
March 18, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SURESH CHAND SHARMA
|
March 4, 2016 |
NATIONAL INSURANCE CO., LTD. Vs. MISSO DEVI
|
May 27, 2016 |
NATIONAL INSURANCE COMPANY Vs. KAMLA & OTHERS
|
January 8, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ATUL BHATIA AND OTHERS
|
January 8, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. REENA DEVI & OTHERS
|
October 7, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. VINEET KUMAR & OTHERS
|
April 29, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KIRAN BALA AND ORS.
|
January 8, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUBASH KUMAR & ANOTHER
|
August 20, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAVINDER KUMAR AND OTHERS
|
July 29, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KALPANA SHARMA AND ANOTHER
|
May 27, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. DHANI DEVI AND OTHERS
|
August 9, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI ANUPAM SHARMA
|
April 29, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. HIMA DEVI AND ORS.
|
February 25, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI JAI CHAND
|
April 1, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. REENA SHARMA AND OTHERS
|
September 2, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. JHANSI DEVI AND OTHERS
|
June 17, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. BEANT KAUR & OTHERS
|
July 15, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. ASHWANI KUMAR & OTHERS
|
October 28, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. PURAN DEI AND OTHERS
|
October 25, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. RAMA @ BABITA & OTHERS
|
June 3, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. VINOD KUMAR & ANOTHER
|
April 29, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. SUNKA RAM & OTHERS
|
May 13, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. NAND LAL & ANOTHER
|
December 9, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. GAYATRI & OTHERS
|
October 7, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. JAGAT SINGH AND OTHERS
|
July 15, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. POOJA DEVI AND ANOTHER
|
March 29, 2016 |
NATIONAL INSURANCE COMPANY LTD THROUGH ITS DIVISIONAL MANAGER Vs. RAJVEER KAUR D/O SH MAJOR SINGH AND OTHERS
|
December 22, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. MOHAN LAL AND ANOTHER
|
June 24, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. RITU SHARMA & OTHERS
|
June 2, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. RITA AND OTHERS.
|
July 14, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. MUKTA SHARMA AND ANOTHER
|
November 11, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. KRISHANU RAM
|
March 18, 2016 |
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. STATE
|
December 22, 2016 |
NATIONAL TRADERS DHARAMSHALA Vs. STATE OF H.P. & ORS.
|
March 15, 2016 |
NAVAL KAPOOR Vs. HARSH KAPOOR AND OTHERS
|
August 1, 2016 |
NAVEEN BAHADUR ALIAS NAM RAJ Vs. STATE OF HIMACHAL PRADESH
|
May 11, 2016 |
NAVNEET SINGH Vs. STATE OF HP AND ORS.
|
May 24, 2016 |
NEEL KANT SAXENA & OTHERS Vs. STATE OF H P
|
October 5, 2016 |
NEELAM JHA AND ANOTHER Vs. ABHA FOOD INDUSTRIES AND OTHERS
|
July 15, 2016 |
NEELAM SHARMA Vs. VED PRAKASH
|
December 9, 2016 |
NEELAM SHARMA Vs. SATISH KUMAR AND OTHERS
|
September 20, 2016 |
NEELAM SHARMA & ANOTHER Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 15, 2016 |
NEENA SHUKLA AND ANOTHER Vs. AMAR SINGH AND OTHERS
|
January 8, 2016 |
NEERAJ AND OTHERS Vs. RAJINDER KUMAR AND OTHERS
|
July 5, 2016 |
NEERAJ SHARMA Vs. STATE OF H.P.
|
June 29, 2016 |
NEETU SHARMA Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
August 31, 2016 |
NETAR SINGH Vs. RAM DITTA & ORS
|
April 22, 2016 |
NEW INDIA ASSURANCE CO Vs. MINAKSHI SHARMA AND OTHERS
|
July 1, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. KAMLESH KUMARI AND OTHERS
|
November 4, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. HIMACHAL ROAD TRANSPORT CORPORATION & ANOTHER
|
August 26, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. RAJSHWARI AND ANR
|
October 21, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. HEM CHAND AND OTHERS
|
August 26, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. NEELAM KUMARI MONGRA AND OTHERS
|
September 9, 2016 |
NEW INDIA ASSURANCE CO. LTD Vs. DALBIR SINGH
|
May 25, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. RUMA KAUSHIK
|
October 28, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. SIMRO DEVI AND ORS.
|
February 26, 2016 |
NEW INDIA ASSURANCE COMPANY Vs. NAYAJUDIN & ANOTHER
|
October 4, 2016 |
NEW INDIA ASSURANCE COMPANY Vs. RAFIKAN & OTHERS
|
July 15, 2016 |
NEW INDIA ASSURANCE COMPANY Vs. INDU BALA & OTHERS
|
September 2, 2016 |
NEW INDIA ASSURANCE COMPANY Vs. PRATAP SINGH AND ORS.
|
February 26, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUSHMA RANI AND OTHERS
|
January 1, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHIVALI DEVI AND ORS.
|
May 3, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALA JOHNSON
|
January 1, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KANTA DEVI & OTHERS
|
September 2, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KUMARI SUJATA
|
April 8, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAGNI DEVI AND OTHERS
|
March 10, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. LAKSHMI DEVI & OTHERS
|
November 4, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KIRNA & OTHERS
|
December 16, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. INDU BALA
|
June 3, 2016 |
NEW PREM BUS SERVICE Vs. STATE OF H P & OTHERS
|
June 30, 2016 |
NIDHI SHARMA Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION
|
March 22, 2016 |
NIKKU RAM Vs. STATE OF H.P. & OTHER
|
June 22, 2016 |
NIPUN JAIN & OTHERS Vs. STATE OF H P & OTHERS
|
September 5, 2016 |
NIRANJAN SINGH Vs. MOHAN LAL
|
September 6, 2016 |
NIRMAL SINGH Vs. MANOHAR LAL
|
April 8, 2016 |
NIRMALA AND OTHERS Vs. KAUSHALAYA DEVI AND ANOTHER
|
July 11, 2016 |
NIRMALA DEVI Vs. DAYA RAM & OTHERS
|
July 1, 2016 |
NIRMALA DEVI Vs. VIJAY KUMAR
|
April 19, 2016 |
NIRMLA DEVI AND ORS Vs. VIJAY KUMAR
|
August 23, 2016 |
NIRU RAM Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
June 17, 2016 |
NISHAL MAHAJAN Vs. CHANDER BHAN SINGH
|
October 3, 2016 |
NISHU Vs. STATE OF HIMACHAL PRADESH
|
November 29, 2016 |
NOTA RAM Vs. STATE OF HIMACHAL PRADESH
|
October 21, 2016 |
NTPC LIMITED Vs. AMAR SINGH & ANOTHER
|
December 13, 2016 |
NTPC LIMITED, KOL DAM Vs. SITA RAM SON OF GARJA
|
December 15, 2016 |
NTPC LIMITED, KOL DAM Vs. KRISHAN CHAND SHARMA & OTHERS
|
December 26, 2016 |
NTPC LTD , KOL DAM Vs. BALAM SINGH & ANOTHER
|
December 14, 2016 |
NTPC LTD. AND OTHER Vs. KIRPA AND OTHERS
|
January 6, 2016 |
NTPC LTD.(KOL DAM) Vs. SUKH RAM AND OTHERS
|
December 15, 2016 |
O P CHOPRA Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2016 |
O P THAKUR Vs. SHIMLA MUNICIPAL CORPORATION AND OTHERS
|
September 1, 2016 |
OM PARKASH Vs. H R T C AND OTHERS
|
October 21, 2016 |
OM PARKASH Vs. MADHU CHANDEL AND ANOTHER
|
December 16, 2016 |
OM PARKASH Vs. DILAWAR SINGH AND ORS.
|
April 8, 2016 |
OM PARKASH & ANOTHER Vs. JASWANT SINGH & ANOTHER
|
October 3, 2016 |
OM PRAKASH Vs. STATE OF H P
|
September 29, 2016 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
December 1, 2016 |
OM PRAKASH CHAND Vs. PARKASH CHAND
|
September 20, 2016 |
OM PRAKASH MEHTA Vs. PARMODH SINGH AND ORS.
|
January 7, 2016 |
OM PRAKASH SHARMA Vs. STATE OF H.P. AND ORS.
|
April 19, 2016 |
ONKAR CHAND Vs. STATE OF H.P. AND OTHERS
|
December 29, 2016 |
ONKAR CHAND Vs. STATE OF H.P.
|
August 5, 2016 |
ONKAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2016 |
ONKAR SINGH (SINCE DEAD) THROUGH LRS Vs. MALKA DEVI AND OTHERS
|
July 20, 2016 |
ORIENTAL INSURANCE CO Vs. JALAL DEEN AND OTHERS
|
August 26, 2016 |
ORIENTAL INSURANCE CO LTD Vs. GURMEET RANI AND OTHERS
|
July 29, 2016 |
ORIENTAL INSURANCE CO LTD Vs. SARTABI AND OTHERS
|
August 12, 2016 |
ORIENTAL INSURANCE CO LTD Vs. SAVITRA DEVI AND OTHERS
|
November 18, 2016 |
ORIENTAL INSURANCE CO LTD Vs. PRAJWAL SINGH AND OTHERS
|
June 17, 2016 |
ORIENTAL INSURANCE CO LTD Vs. RITA DEVI AND OTHERS
|
July 1, 2016 |
ORIENTAL INSURANCE CO LTD Vs. PUSHPA DEVI AND OTHERS
|
October 7, 2016 |
ORIENTAL INSURANCE CO LTD Vs. USHA RANI AND OTHERS
|
September 23, 2016 |
ORIENTAL INSURANCE CO. Vs. BHOLI AND ORS.
|
March 18, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SHRI HITENDER SINGH AND OTHERS
|
August 12, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. JAI CHAND
|
April 29, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. ANJANA SHARMA
|
June 17, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SOM KALA AND OTHERS
|
June 24, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. KALAWATI AND OTHERS
|
August 5, 2016 |
ORIENTAL INSURANCE COMPANY Vs. SARLA DEVI AND OTHERS
|
August 5, 2016 |
ORIENTAL INSURANCE COMPANY Vs. KHUBE RAM AND OTHERS
|
July 1, 2016 |
ORIENTAL INSURANCE COMPANY Vs. KALAVATI AND OTHERS
|
October 7, 2016 |
ORIENTAL INSURANCE COMPANY Vs. KUSHLA DEVI & ORS
|
December 5, 2016 |
ORIENTAL INSURANCE COMPANY Vs. NEELMA DEVI & OTHERS
|
June 17, 2016 |
ORIENTAL INSURANCE COMPANY Vs. MAHINDER KUMAR @ BABU RAM & OTHERS
|
June 24, 2016 |
ORIENTAL INSURANCE COMPANY Vs. KRISHAN SINGH SHYAM & OTHERS
|
October 21, 2016 |
ORIENTAL INSURANCE COMPANY Vs. PIPLO AND OTHERS
|
December 23, 2016 |
ORIENTAL INSURANCE COMPANY Vs. RAM PRASHAD & ANR
|
November 3, 2016 |
ORIENTAL INSURANCE COMPANY Vs. SATYA & OTHERS
|
September 9, 2016 |
ORIENTAL INSURANCE COMPANY Vs. SH. ROOP SINGH AND OTHERS
|
December 30, 2016 |
ORIENTAL INSURANCE COMPANY Vs. SH PARVEEN AND ANOTHER
|
September 30, 2016 |
ORIENTAL INSURANCE COMPANY Vs. MALTI & OTHERS
|
September 19, 2016 |
ORIENTAL INSURANCE COMPANY Vs. SHINDER KAUR AND ORS.
|
April 8, 2016 |
ORIENTAL INSURANCE COMPANY Vs. HIRA DEVI AND ORS.
|
April 8, 2016 |
ORIENTAL INSURANCE COMPANY Vs. SMT. PADMO DEVI AND ANOTHER
|
September 20, 2016 |
ORIENTAL INSURANCE COMPANY Vs. SMT. SANTOSH W/O LATE SH. LEKH RAM & ORS.
|
November 11, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAVI KANT AND ORS.
|
April 1, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANTA DEVI AND OTHERS
|
September 30, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. JEEWAN SINGH & OTHERS
|
September 30, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. KRISHNA KUMARI AND OTHERS
|
December 9, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GULAM HASSAN SHEIKH AND OTHERS
|
September 9, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. BIMLA DEVI AND OTHERS
|
August 26, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SH AMAR SINGH AND OTHERS
|
September 2, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SATYA DEVI AND OTHERS
|
September 2, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHISHNA DEVI AND OTHERS
|
July 1, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. DILA KUMARI & OTHERS
|
November 18, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. ROOP LAL & OTHERS
|
August 12, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. AMAN MITTAL AND ORS.
|
January 8, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHEELA & OTHERS
|
July 15, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOPAL CHAND & ANOTHER
|
September 30, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIRMLA AND ORS.
|
March 28, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MOHAMMAD SAFI AND ORS
|
August 5, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. JAMLU RAM & OTHERS
|
May 13, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. LEKH RAM S/O GOVIND RAM & OTHERS
|
May 12, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. DALJEET KAUR AND OTHERS
|
December 2, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUMITRA DEVI AND OTHERS
|
December 2, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAMESH KUMAR AND OTHERS
|
December 2, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. BHUVNESHWARI DEVI AND OTHERS
|
November 18, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MASTER PRITIYUSH KANT AND ANOTHER
|
July 29, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MEENA RAM & OTHERS
|
September 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. RUKMU DEEN & OTHERS
|
June 24, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. CHETNA DEVI AND OTHERS
|
July 27, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MAYA DEVI & OTHERS
|
July 15, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. DEV SAWROOP & OTHERS
|
June 17, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SHANTA AND OTHERS
|
June 17, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA DEVI AND OTHERS
|
May 25, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. KUNTA DEVI AND OTHERS
|
May 25, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. HIMA VATI & ANOTHER
|
December 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SANDEEP SHARMA SON OF KURAM CHAND AND OTHERS
|
December 16, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SAKEENA DEVI AND OTHERS
|
September 2, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. PUSHPA AND OTHERS
|
September 2, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. KEWAL RAJ AND OTHERS
|
August 26, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MOHINDER SINGH & OTHERS
|
September 9, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SH SIHNU RAM AND OTHERS
|
September 28, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SH ANAND KUMAR & OTHERS
|
September 23, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAMESH KUMAR @ NARESH KUMAR & OTHERS
|
September 23, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. GURDEEP SINGH & ANOTHER
|
September 23, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. SUMAN KUMARI AND ANOTHER
|
September 23, 2016 |
ORIENTAL INSURANCE COMPANY LTD AND ANOTHER Vs. GYAN PRAKASH
|
September 30, 2016 |
ORIENTAL INSURANCE COMPANY LTD AND ANOTHER Vs. CHAMAN LAL GUPTA
|
September 30, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. BABITA KUMARI
|
June 3, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. MATHARA DEVI
|
April 29, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. BRAHMI AND OTHERS
|
December 30, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. VEENA DEVI AND OTHERS
|
March 4, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SH. JAI KUMAR AND OTHERS
|
November 4, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. DIL BAHADUR AND ORS.
|
April 26, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. PAPPU AND ORS.
|
March 28, 2016 |
ORIENTAL INSURENCE CO.LTD Vs. MAN KUMARI AND ORS.
|
January 1, 2016 |
P B ANADAM Vs. STATE OF HP AND OTHERS
|
June 3, 2016 |
PADAM DASS CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
September 23, 2016 |
PADAMA @ MATHRA DEVI & ORS Vs. BHAGAT RAM & ORS
|
September 7, 2016 |
PALVI Vs. RAJNEESH KUMAR & OTHERS
|
September 9, 2016 |
PANCHAM CHAND Vs. STATE OF H P AND ANOTHER
|
August 8, 2016 |
PANKAJ SHARMA Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
March 21, 2016 |
PANKAJ SHARMA Vs. STATE OF HIMACHAL PRADESH
|
February 19, 2016 |
PANKAJ SHARMA & OTHERS Vs. H P STATE ELECTRICITY BOARD & OTHERS
|
June 29, 2016 |
PANKAJ THAKUR Vs. STATE OF HIMACHAL PRADESH
|
April 22, 2016 |
PANO DEVI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 8, 2016 |
PAPINDER SINGH Vs. GOKAL CHAND (NOW DECEASED) THROUGH HIS LRS AND OTHERS
|
November 1, 2016 |
PARAM DEEP Vs. SUSHMA RANI
|
April 25, 2016 |
PARAS RAM Vs. RAKESH KUMAR
|
July 13, 2016 |
PARAS RAM Vs. MANI RAM
|
March 16, 2016 |
PARAS RAM Vs. JASMATI AND OTHERS
|
October 28, 2016 |
PARAS RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 20, 2016 |
PARAS RAM AND OTHERS Vs. CHETAN DEEP MAJOR AND OTHERS
|
August 11, 2016 |
PARAS RAM AND OTHERS Vs. STATE OF H.P. AND OTHERS
|
October 17, 2016 |
PARAT SINGH Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION AND ORS
|
February 25, 2016 |
PARBATI HYDROELECTRIC PROJECT STAGE-II Vs. H P S E B LTD & OTHERS
|
July 5, 2016 |
PARBINDER SINGH Vs. STATE OF HP
|
May 11, 2016 |
PARDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 17, 2016 |
PARDEEP KUMAR & ORS Vs. STATE OF H P & ORS
|
May 2, 2016 |
PARDEEP SINGH Vs. STATE OF H P
|
August 12, 2016 |
PARKASH CHAND Vs. BALI RAM THAKUR & ANOTHER
|
May 13, 2016 |
PARKASH CHAND & OTHERS Vs. STATE OF H P & OTHERS
|
December 27, 2016 |
PARKASH CHAND & OTHERS Vs. UNION OF INDIA & OTHERS
|
June 22, 2016 |
PARKASH CHAND AND ANOTHER Vs. TARO DEVI
|
December 9, 2016 |
PARMA NAND SON OF KIRPA RAM AND OTHERS Vs. STATE OF H P AND ANOTHER
|
August 20, 2016 |
PARMINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2016 |
PARMOD SOOD Vs. THE MUNICIPAL COUNCIL, SOLAN
|
June 21, 2016 |
PARTAP CHAND AND ANOTHER Vs. BALI RAM (DIED) THROUGH HIS LRS
|
May 16, 2016 |
PARTAP SINGH Vs. STATE OF HP & ORS
|
June 2, 2016 |
PARTAP SINGH Vs. STATE OF H.P. AND OTHERS
|
January 4, 2016 |
PARTAP SINGH RAUAUT Vs. UNION OF INDIA & OTHERS
|
November 24, 2016 |
PARVEEN Vs. STATE OF HP AND OTHERS
|
October 26, 2016 |
PARVEEN KUMAR Vs. SMT. RADHA DEVI AND OTHERS
|
June 3, 2016 |
PARVEEN KUMAR Vs. STATE ELECTION COMMISSION
|
February 27, 2016 |
PARVINDER PAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 26, 2016 |
PATIAL BUS SERVICE Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2016 |
PAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 17, 2016 |
PAWAN KUMAR Vs. UTTAM CHAND & OTHERS
|
January 1, 2016 |
PAWAN KUMAR Vs. DISTRICT MANGER DEPTT. OF TELECOM & OTHERS
|
October 18, 2016 |
PAWAN KUMAR SHARMA Vs. KIRAN SHARMA
|
June 22, 2016 |
PAWAN KUMAR SHARMA Vs. SARLA SOOD AND OTHERS
|
December 5, 2016 |
PAWAN KUMAR. Vs. UNION OF INDIA AND ANOTHER.
|
December 2, 2016 |
PAWAN SHARMA Vs. STATE OF H P AND OTHERS
|
June 3, 2016 |
PEPSU ROAD TRANSPORT CORPORATION Vs. NIRAGUNA BALIK SATSANG MANDAL AND ANOTHER
|
June 24, 2016 |
PEPSU ROAD TRANSPORT CORPORATION & ANR. Vs. PREM CHAND
|
August 5, 2016 |
PHURPA SHERPA Vs. STATE OF H P
|
September 2, 2016 |
PIAR CHAND Vs. RAKESH KUMAR & ORS
|
May 25, 2016 |
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2016 |
PIAR CHAND Vs. DEEPIKA AND OTHERS
|
December 2, 2016 |
PIAR CHAND & OTHERS Vs. RANJEET SINGH & OTHERS
|
September 16, 2016 |
PIARE LAL Vs. STATE OF HIMACHAL PRADESH
|
April 25, 2016 |
PINKU Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2016 |
PINTU RAM ALIAS SUMINDER Vs. STATE OF HP
|
July 11, 2016 |
PITAMBARI DEVI AND OTHERS Vs. GURPREET SINGH & ANOTHER
|
May 12, 2016 |
POOJA DEVI WIFE OF SHRI SANJAY SHARMA Vs. STATE OF H.P.
|
April 13, 2016 |
POONAM SHARMA Vs. KAMAL DEV SHARMA
|
September 1, 2016 |
POONAM SHARMA AND OTHERS Vs. SHRI VIJAY SINGH AND ANOTHER
|
July 1, 2016 |
POWER EXPONENT Vs. LANCO INFRATECH LTD EPC DIVISION
|
August 2, 2016 |
PRABHU RAM Vs. NARDOO
|
August 16, 2016 |
PRADEEP KUMAR Vs. STATE OF H.P.
|
April 22, 2016 |
PRADEEP KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 10, 2016 |
PRADEEP KUMAR BHANDARI Vs. MANOHAR LAL
|
March 14, 2016 |
PRADEEP SINGH Vs. STATE OF H P
|
April 19, 2016 |
PRADUMAN JUSTA Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2016 |
PRAKASH CHAND Vs. NATHU RAM
|
July 27, 2016 |
PRAKASH CHAND & ANR Vs. DURGA SINGH & ANR
|
July 15, 2016 |
PRAKASH CHAND AND OTHERS Vs. RUP SINGH
|
October 5, 2016 |
PRASHANT CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
July 15, 2016 |
PRASHAR VERMA Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
PRASOON SHARMA Vs. BHIMI DEVI AND OTHERS
|
July 15, 2016 |
PRATAP SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 14, 2016 |
PRATAP SINGH AND OTHERS Vs. RAM RATTAN, SON OF LACHHMI SINGH
|
October 26, 2016 |
PRATAP SINGH VERMA Vs. STATE OF H.P. AND OTHERS
|
May 31, 2016 |
PRATAP SINGH VERMA S/O LT SH T R VERMA Vs. STATE OF H P & ANOTHER
|
January 11, 2016 |
PRATIBHA KAUSHIK Vs. R D DHIMAN AND ANOTHER
|
October 4, 2016 |
PRATIBHA SINGH Vs. DEPUTY COMMISSIONER, CIRCLE SHIMLA, INCOME TAX OFFICE & ANOTHER
|
December 26, 2016 |
PRAVEEN SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 18, 2016 |
PREM CHAND & ORS Vs. AMESHWAR SINGH & ORS
|
October 3, 2016 |
PREM CHAND & OTHERS Vs. AMAR CHAND & OTHERS
|
March 15, 2016 |
PREM CHAND AND ANOTHER Vs. MANJU
|
May 19, 2016 |
PREM LAL Vs. THE STATE OF H.P.
|
January 2, 2016 |
PREM LAL Vs. ASSOCIATED CEMENT COMPANY LTD AND OTHERS
|
December 23, 2016 |
PREM LAL Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2016 |
PREM LAL AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2016 |
PREM LAL S/O CHAMAN LAL Vs. BHAWNA BHARTI W/O PREM LAL & ANOTHER
|
September 2, 2016 |
PREM LATA AND OTHERS Vs. ALOK SHARMA AND ANOTHER
|
May 19, 2016 |
PREM LATA THAKUR Vs. STATE OF H.P. AND ORS.
|
April 18, 2016 |
PREM PAL & ORS Vs. HITENDER SINGH & ORS
|
May 11, 2016 |
PREM PRAKASH GUPTA Vs. STATE OF HP AND OTHERS
|
November 23, 2016 |
PREM SINGH Vs. PRAKASH CHAND AND OTHERS
|
September 21, 2016 |
PREM SINGH Vs. BIMLA DEVI AND OTHERS
|
June 3, 2016 |
PREM SINGH Vs. CHUHRA RAM
|
February 25, 2016 |
PREM SINGH & OTHERS Vs. STATE OF H.P. & OTHERS
|
May 27, 2016 |
PREM SINGH & OTHERS Vs. STATE OF H P & OTHERS
|
May 27, 2016 |
PREM SINGH AND ANOTHER Vs. CHUHRA RAM AND OTHERS
|
March 16, 2016 |
PREMI DEVI (SINCE DECEASED) THROUGH HER LEGAL REPRESENTATIVES & OTHERS Vs. KESO ALIAS KASHORI LAL AND OTHERS
|
December 23, 2016 |
PREMVATI AND OTHERS Vs. VASU DEV
|
November 7, 2016 |
PRIT PAL SINGH Vs. RADHA DEVI AND OTHERS
|
December 2, 2016 |
PRITA Vs. BALDEV SINGH & ORS
|
September 14, 2016 |
PRITAM CHAND Vs. NARESH KUMAR AND ANOTHER
|
August 3, 2016 |
PRITAM CHAND AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 4, 2016 |
PRITAM SINGH Vs. NHPC & ANR.
|
May 26, 2016 |
PRITAM SINGH AND ORS. Vs. HARI LAL AND ORS.
|
May 3, 2016 |
PRITHI CHAND Vs. DROPATI AND OTHERS
|
May 20, 2016 |
PRITHI CHAND & OTHERS Vs. KASHMIR SINGH
|
July 29, 2016 |
PRITHVI RAJ Vs. CANTONMENT BOARD DALHOUSIE CANTT AND ANOTHER
|
May 10, 2016 |
PRITHVI SINGH Vs. DEVLI DEVI AND ANOTHER
|
August 10, 2016 |
PROF. ARVIND KUMAR AGRAWAL AND OTHERS Vs. CENTRAL UNIVERSITY OF HIMACHAL PRADESH AND OTHERS
|
January 7, 2016 |
PROMIL GOYAL Vs. STATE OF H P & ORS
|
August 22, 2016 |
PUNNU RAM & ORS Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2016 |
PURAN CHAND BHARDWAJ Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
August 8, 2016 |
PURAN SINGH Vs. KESHAV RACHIYATA AND ORS.
|
February 26, 2016 |
PURAN SINGH S/O SH. PARAS RAM Vs. YOGINDER PAL S/O SH. PARAS RAM AND OTHERS
|
August 9, 2016 |
PUSHAP RAJ Vs. RAMDHAN
|
December 28, 2016 |
PUSHAP RAJ ALIAS SANJU Vs. STATE OF H.P.
|
May 6, 2016 |
PUSHPA BHATNAGAR AND OTHERS Vs. SMT. LEENA GOYAL & ANOTHER
|
July 29, 2016 |
PUSHPA DEVI Vs. STATE OF H P & OTHERS
|
August 16, 2016 |
PUSHPA DEVI & OTHERS Vs. AMRO DEVI AND OTHERS
|
December 2, 2016 |
PUSHPA DEVI & OTHERS Vs. UNITED INSURANCE COMPANY & OTHERS
|
August 26, 2016 |
PUSHPINDER KUMAR Vs. STATE OF H.P. AND OTHERS
|
October 20, 2016 |
PYAR CHAND Vs. MANGAT RAM & OTHERS
|
October 7, 2016 |
PYAR CHAND Vs. MANGLA DEVI AND OTHERS
|
September 23, 2016 |
PYARE LAL TIKOO Vs. USHA KIRAN
|
December 23, 2016 |
PYARI DEVI AND ORS. Vs. BAGGA RAM AND ORS.
|
March 23, 2016 |
R B INDUSTRIES AND ANOTHER Vs. AMRIT LAL
|
August 2, 2016 |
R B INDUSTRIES AND ANOTHER Vs. RAJESH KUMAR
|
August 2, 2016 |
R K JHA & ANR Vs. STATE OF HIMACHAL PRADESH & ORS
|
June 1, 2016 |
R L SAKLANI Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE AND MARKETING PROCESSING CORPORATION LTD AND ANOTHER
|
June 28, 2016 |
R.R. SHARMA Vs. RAM KUMARI AND ORS.
|
March 30, 2016 |
RACHH PAL Vs. SMT. SUDESH GARG
|
February 26, 2016 |
RACHNA DEVI Vs. JITENDER KUMAR AND ANOTHER
|
May 16, 2016 |
RACHNA DEVI & OTHERS Vs. PREM SINGH & OTHERS
|
June 24, 2016 |
RADHI DEVI AND OTHERS Vs. SAVITRI AND OTHERS
|
September 9, 2016 |
RAFIA RAM Vs. RAKHI AND OTHERS
|
October 7, 2016 |
RAGHUBAR DAYAL AND OTHERS Vs. KULDEEP VERMA AND OTHERS
|
November 21, 2016 |
RAGHUBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2016 |
RAGHUBIR SINGH Vs. PRADEEP KUMAR AND OTHERS
|
June 21, 2016 |
RAHMAT ALI Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
RAHUL Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND OTHERS
|
October 21, 2016 |
RAHUL Vs. SURJEET SINGH S/O KAMAL KISHORE AND ANOTHER
|
August 29, 2016 |
RAHUL BHARDWAJ AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 12, 2016 |
RAHUL MALIK Vs. STATE OF HIMACHAL PRADESH
|
December 21, 2016 |
RAHUL MINOR AGED 9 YEARS S/O SH. SURESH KUMAR Vs. SURJEET SINGH S/O SH. KAMAL KISHORE AND ANOTHER
|
August 29, 2016 |
RAHUL PANDEY Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 23, 2016 |
RAHUL S/O SH. J.K. CHANDEL Vs. STATE OF H.P.
|
March 17, 2016 |
RAJ DULARI AND ORS Vs. RAJINDER SINGH
|
August 23, 2016 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 10, 2016 |
RAJ KUMAR Vs. NARCOTICS CONTROL BUREAU
|
June 30, 2016 |
RAJ KUMAR Vs. DEV RAJ AND ANOTHER
|
May 24, 2016 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2016 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2016 |
RAJ KUMAR Vs. RUMALO DEVI AND OTHERS
|
September 7, 2016 |
RAJ KUMAR Vs. M/S RAM KRISHAN
|
May 6, 2016 |
RAJ KUMAR Vs. STATE OF H.P.
|
May 2, 2016 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 25, 2016 |
RAJ KUMAR Vs. INSTITUTE OF HOTEL MANAGEMENT AND ORS.
|
April 21, 2016 |
RAJ KUMAR ALIAS RAJU Vs. BISHAN DASS
|
August 30, 2016 |
RAJ KUMAR AND OTHERS Vs. JAL KISHAN AND OTHERS
|
September 2, 2016 |
RAJ KUMARI Vs. SHAKUN INFRASTRUCTURE DEVELOPMENT PRIVATE LIMITED
|
April 12, 2016 |
RAJ MALL BHARDWAJ Vs. JAGDISH BHANDARI
|
July 21, 2016 |
RAJAN AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2016 |
RAJAN SHARMA Vs. CHAUDHARY & OTHERS
|
July 5, 2016 |
RAJAN SHARMA Vs. RAVINDER SINGH AND OTHERS
|
April 8, 2016 |
RAJDEV ALIAS RAJU & ANR. Vs. STATE OF H.P.
|
May 30, 2016 |
RAJEEV CHAUHAN Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
September 19, 2016 |
RAJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2016 |
RAJENDER SHARMA Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
May 4, 2016 |
RAJESH Vs. SHRI BUDHI RAM AND ANR.
|
May 17, 2016 |
RAJESH CHAND MEHTA AND OTHERS Vs. PALAMPUR COOPERATIVE TEA FACTORY LTD
|
August 5, 2016 |
RAJESH DOGRA Vs. STATE OF HIMACHAL PRADESH
|
October 19, 2016 |
RAJESH GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 18, 2016 |
RAJESH JASWAL AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 8, 2016 |
RAJESH KUMAR Vs. MAYA DEVI AND OTHERS
|
April 6, 2016 |
RAJESH KUMAR Vs. KAMLESH KUMARI & OTHERS
|
July 15, 2016 |
RAJESH KUMAR Vs. RAM PARKASH
|
August 2, 2016 |
RAJESH KUMAR Vs. HIMACHAL PRADESH VIDHAN SABHA AND ANOTHER
|
July 11, 2016 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2016 |
RAJESH KUMAR Vs. STATE OF H P
|
December 28, 2016 |
RAJESH KUMAR Vs. STATE OF H.P. AND OTHERS
|
May 19, 2016 |
RAJESH KUMAR @ RAJU Vs. STATE OF H.P.
|
May 31, 2016 |
RAJESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 1, 2016 |
RAJESH KUMAR AND OTHERS Vs. ROSHAN LAL AND OTHERS
|
May 18, 2016 |
RAJESH KUMAR DHIMAN Vs. KRISHAN DUTT VERMA AND OTHERS
|
April 29, 2016 |
RAJESH KUMAR S/O NAND LAL Vs. RAJESH KUMAR S/O OM PRAKASH
|
June 24, 2016 |
RAJESH KUMAR SOOD Vs. PARVEJ NOWROJEE AND OTHERS
|
August 4, 2016 |
RAJESH SHARMA Vs. STATE OF H.P. & OTHERS
|
July 16, 2016 |
RAJESH SHARMA Vs. STATE OF H.P.
|
December 21, 2016 |
RAJESH SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2016 |
RAJESH THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
November 25, 2016 |
RAJESH THAKUR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 13, 2016 |
RAJESHWAR SABARWAL Vs. STATE OF H.P.
|
April 13, 2016 |
RAJESHWER SABHARWAL AND ORS. Vs. ROYAL APPLE MERCHANTS AND ORS.
|
February 25, 2016 |
RAJINDER KAUR & ANR Vs. RAJINDER KUMAR
|
September 8, 2016 |
RAJINDER KUMAR Vs. MEHAK CHEMICALS (P) LTD. AND OTHERS
|
September 23, 2016 |
RAJINDER KUMAR Vs. STATE OF H.P. & OTHERS
|
March 8, 2016 |
RAJINDER KUMAR Vs. JOGINDER SINGH AND OTHERS
|
May 6, 2016 |
RAJINDER KUMAR Vs. UNION OF INDIA AND ORS.
|
August 24, 2016 |
RAJINDER KUMAR & ANOTHER Vs. HIRA LAL
|
July 1, 2016 |
RAJINDER KUMAR ALIAS RAJA Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2016 |
RAJINDER KUMAR KAUSHAL Vs. STATE OF H.P.
|
March 16, 2016 |
RAJINDER KUMAR VERMA Vs. ANITA VERMA & ORS
|
November 8, 2016 |
RAJINDER PRASHAD Vs. NAND LAL
|
May 3, 2016 |
RAJINDER RUSTAGI Vs. JOHRI MAL RUSTAGI
|
February 29, 2016 |
RAJINDER SHARMA Vs. HARYANA ROADWAYS AND OTHERS
|
September 2, 2016 |
RAJINDER SINGH Vs. REGISTRAR UNDER SOCIETIES REGISTRATION ACT AND OTH
|
September 22, 2016 |
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2016 |
RAJINDER SINGH Vs. STATE OF H P
|
July 15, 2016 |
RAJINDER SINGH Vs. KIRPAL SINGH AND OTHERS
|
November 25, 2016 |
RAJIV BANSAL SON OF LATE MOHINDER KUMAR BANSAL Vs. MANGE RAM CHAUDHARY SON OF PRITTAM SINGH & OTHERS
|
November 15, 2016 |
RAJIV KUMAR Vs. THE PRESIDING JUDGE, INDUSTRIAL TRIBUNAL & OTHERS
|
July 29, 2016 |
RAJIV KUMAR @ RAJU Vs. RAKSHA DEVI AND OTHERS
|
September 23, 2016 |
RAJIV KUMAR KOUNDAL Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2016 |
RAJIV SOOD & ORS Vs. ASHOK KUMAR AND OTHERS
|
October 4, 2016 |
RAJIV SOOD & ORS Vs. ASHIT KUMAR
|
October 4, 2016 |
RAJNI DEVI Vs. STATE OF H P AND OTHERS
|
May 13, 2016 |
RAJNI DEVI SHARMA Vs. UNION OF INDIA & OTHERS
|
December 14, 2016 |
RAJNISH KUMAR Vs. PRATAP SINGH AND OTHERS
|
May 6, 2016 |
RAJU RAM Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2016 |
RAKESH AWASTHI Vs. M/S R.K. DISTRIBUTORS BAIJNATH THROUGH ITS PROP AMAN KUMAR SOOD
|
December 28, 2016 |
RAKESH KUMAR Vs. STATE OF H.P
|
September 26, 2016 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 22, 2016 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2016 |
RAKESH KUMAR Vs. RAJESH KUMAR AND OTHERS
|
March 31, 2016 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2016 |
RAKESH KUMAR Vs. STATE OF H P
|
August 10, 2016 |
RAKESH KUMAR Vs. DINA NATH
|
December 12, 2016 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 30, 2016 |
RAKESH KUMAR & ANR Vs. SREI EQUIPMENT FINANCE PRIVATE LIMITED
|
May 10, 2016 |
RAKESH KUMAR S/O BANSI LAL Vs. SUMAN SHARMA D/O SH BANSI LAL & OTHERS
|
November 22, 2016 |
RAKESH KUMAR SHARMA Vs. THE BRANCH MANAGER, SBI AND ORS.
|
April 8, 2016 |
RAKESH MEHTA AND ANOTHER Vs. MUNICIPAL CORPORATION, SHIMLA AND ANOTHER
|
August 4, 2016 |
RAKESH MOHINDRA Vs. UNION OF INDIA
|
March 8, 2016 |
RAKSHA DEVI Vs. STATE OF H P AND OTHERS
|
July 29, 2016 |
RAKSHA DEVI Vs. PRADEEP KUMAR & OTHERS
|
November 25, 2016 |
RAM BAKSH Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2016 |
RAM BHAJ KAPOOR Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2016 |
RAM CHAND Vs. ROSHAN LAL AND ANOTHER
|
May 4, 2016 |
RAM CHAND Vs. SUNITA ABROL
|
November 1, 2016 |
RAM CHAND Vs. RANJIT SINGH AND OTHERS
|
September 14, 2016 |
RAM CHANDER PATHANIA Vs. HINDUSTAN PETROLEUM CORPORATION LTD AND OTHERS
|
October 26, 2016 |
RAM DASS Vs. SARAB JIT SINGH AND OTHERS
|
August 5, 2016 |
RAM DEV Vs. DHAMESHWAR SHARMA & OTHERS
|
October 20, 2016 |
RAM DHAN AND ANOTHER Vs. MEHAR CHAND AND ANOTHER
|
June 3, 2016 |
RAM DULARI Vs. TARSEM LAL & ANR
|
August 5, 2016 |
RAM GOPAL SOOD Vs. JAI PAL CHAUHAN
|
June 2, 2016 |
RAM KISHAN Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 28, 2016 |
RAM KRISHAN Vs. M/S ASSOCIATES BULK TRANSPORT COMPANY AND OTHERS
|
July 1, 2016 |
RAM KRISHAN SHARMA Vs. JAGMOHAN DUTT SHARMA MINOR THROUGH SH CHET RAM & ORS
|
December 7, 2016 |
RAM KUMAR Vs. STATE OF H P
|
July 18, 2016 |
RAM KUMAR Vs. STATE OF H P AND OTHERS
|
September 16, 2016 |
RAM KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2016 |
RAM KUMAR Vs. STATE OF H.P. AND OTHERS
|
June 2, 2016 |
RAM LAL Vs. STATE OF HIMACHAL PRADESH
|
October 18, 2016 |
RAM LAL Vs. BISHAN SINGH AND OTHERS
|
December 9, 2016 |
RAM LAL & ANOTHER Vs. SAMEER & ANOTHER
|
January 1, 2016 |
RAM LAL AND ANR. Vs. SUDESH KUMAR AND ORS.
|
June 14, 2016 |
RAM LAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 2, 2016 |
RAM MOHAN SINGH KUSHWAH Vs. UNION OF INDIA & OTHERS
|
October 18, 2016 |
RAM NATH Vs. BANSI LAL & OTHERS
|
August 5, 2016 |
RAM PAL Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2016 |
RAM PARKASH Vs. SAT PAUL
|
August 31, 2016 |
RAM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
March 15, 2016 |
RAM PAUL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
|
May 19, 2016 |
RAM PYARI AND ORS. Vs. R.R. GEARS PVT. LTD. AND ORS.
|
March 30, 2016 |
RAM RAKSH PAL SINGH Vs. SARLA DEVI AND ORS.
|
April 8, 2016 |
RAM RATTAN Vs. ASHWANI KUMAR AND ANOTHER
|
May 25, 2016 |
RAM RATTAN Vs. STATE OF H P
|
November 29, 2016 |
RAM SINGH Vs. STATE OF H.P.
|
March 22, 2016 |
RAM SINGH AND ORS. Vs. HEM SINGH
|
January 4, 2016 |
RAM TRANSPORT FINANCE COMPANY LTD Vs. ROOP LAL
|
December 27, 2016 |
RAMA NAND Vs. SANTOSH AND OTHERS
|
June 24, 2016 |
RAMA NAND Vs. STATE OF H.P.
|
April 27, 2016 |
RAMA NAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 30, 2016 |
RAMA SOOD AND ORS. Vs. CHAVAN SINGH AND ORS.
|
January 1, 2016 |
RAMAN CHAND ALIAS RELU Vs. HUKAM CHAND
|
March 15, 2016 |
RAMAN KUMAR Vs. STATE OF H P AND ANOTHER
|
September 22, 2016 |
RAMAN KUMAR ALIAS KALA Vs. STATE OF H P
|
September 30, 2016 |
RAMAWATI VOHRA Vs. DEVI DAYAL
|
May 20, 2016 |
RAMESH ALIAS RANGIL SINGH S/O MUNSHI RAM Vs. STATE OF H P
|
August 23, 2016 |
RAMESH CHAND Vs. MANOHAR SINGH AND OTHERS
|
May 25, 2016 |
RAMESH CHAND Vs. STATE OF H P & OTHERS
|
May 31, 2016 |
RAMESH CHAND Vs. TARUN SHREEDHAR AND OTHERS
|
June 21, 2016 |
RAMESH CHAND Vs. STATE H.P. & ANOTHER
|
August 29, 2016 |
RAMESH CHAND Vs. AMAR SINGH
|
August 2, 2016 |
RAMESH CHAND JASWAL SON OF SH. MULAKH RAJ Vs. ROSHAN LAL SHARMA SON OF SHRI LALA RAM.
|
February 25, 2016 |
RAMESH HANS SON OF SH. MILKHI RAM. Vs. KM.SUDHA HANS D/O LATE SH RANJEET SINGH & OTHERS.
|
March 2, 2016 |
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2016 |
RAMESH KUMAR Vs. KHUSHAL CHAND & ORS
|
June 22, 2016 |
RAMESH KUMAR Vs. SHASHI BHUSHAN & OTHERS
|
July 4, 2016 |
RAMESH KUMAR & ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD. & OTHERS
|
June 17, 2016 |
RAMESH KUMAR & ANOTHER Vs. K K SPUN PIPES & OTHERS
|
May 13, 2016 |
RAMESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 1, 2016 |
RAMESH KUMAR AND OTHERS Vs. NIAZ DEEN
|
April 25, 2016 |
RAMESHWAR Vs. STATE OF H P AND OTHERS
|
July 25, 2016 |
RAMESHWAR DASS (DECEASED) THROUGH LR BHUSHAN LAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 6, 2016 |
RAMESHWAR DASS (DECEASED), SUBHASH JAIN AND OTHERS Vs. DAYAWANTI (DECEASED), MANOJ BANSAL AND OTHERS
|
September 21, 2016 |
RAMJI DASS SON OF WATTAN CHAND & OTHERS Vs. RAMESH CHAND SON OF LATE BABU RAM & OTHERS
|
May 19, 2016 |
RANBIR SINGH Vs. SANTOSH KUMARI
|
April 8, 2016 |
RANDEEP SINGH ATTRI AND ANOTHER Vs. MITTAL TRADING COMPANY
|
March 18, 2016 |
RANI Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2016 |
RANJAN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 19, 2016 |
RANJEET SINGH Vs. STATE OF H P & ORS
|
September 7, 2016 |
RANJEET SINGH Vs. PRITHVI SINGH & OTHERS
|
November 17, 2016 |
RANJIT SINGH AND OTHERS Vs. SHYAM DUTT AND OTHERS
|
August 2, 2016 |
RANJIT SINGH AND OTHERS Vs. VIJAY SINGH
|
August 24, 2016 |
RANJIT SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2016 |
RANJOT SINGH THAKUR AND ORS. Vs. VIRENDER SINGH AND ORS.
|
March 18, 2016 |
RASHEED Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2016 |
RASHID MOHAMMAD Vs. STATE OF H.P.
|
May 26, 2016 |
RATNA DEVI AND ORS. Vs. RAJWANTI DEVI AND ORS.
|
January 8, 2016 |
RATTAN CHAND Vs. MALKIAT SINGH & ORS
|
September 30, 2016 |
RATTAN CHAND (SINCE DEAD) THROUGH LRS & ANR Vs. JULFI RAM
|
December 2, 2016 |
RATTAN CHAND SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2016 |
RATTAN SINGH Vs. A D N VAJPAYEE AND OTHERS
|
November 9, 2016 |
RATTAN SINGH Vs. A D N VAJPAYEE & OTHERS
|
July 13, 2016 |
RATTAN SINGH AND ANOTHER Vs. SURTO DEVI AND ANOTHER
|
April 29, 2016 |
RATTI RAM SHARMA Vs. SATYA DEVI
|
April 7, 2016 |
RAVI DUTT Vs. STATE OF HP
|
July 12, 2016 |
RAVI KUMAR Vs. STATE OF H.P.
|
July 7, 2016 |
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 14, 2016 |
RAVINDER SINGH AND ORS. Vs. STATE OF H.P.
|
January 1, 2016 |
REENA AND ANOTHER Vs. STATE BANK OF PATIALA AND ORS.
|
August 2, 2016 |
REENA DEVI AND OTHERS Vs. NARENDER KUMAR AND ANOTHER
|
May 13, 2016 |
REETA DEVI Vs. STATE OF H.P.
|
January 8, 2016 |
REETA DEVI Vs. MANOHAR LAL
|
July 13, 2016 |
REETA GUPTA Vs. LAL CHAND AND OTHERS
|
September 20, 2016 |
REKHA Vs. STATE OF H P AND OTHERS
|
May 4, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SHIV RAJIA & OTHERS
|
December 2, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. MUGLI BEGUM AND OTHERS
|
August 26, 2016 |
RENU SHARMA Vs. C.K.MAITRA
|
July 4, 2016 |
RESIDENTS OF VILLAGE JATAIN, DOCHI AND REHA Vs. STATE OF H.P. & OTHERS
|
June 2, 2016 |
REVTI DEVI Vs. HARI SINGH & ANR
|
October 26, 2016 |
RICKY SHARMA S/O RAMAN SHARMA & OTHERS Vs. STATE OF H P AND OTHERS
|
December 27, 2016 |
RIKHI RAM & OTHERS Vs. YOGESH KUMAR & OTHERS
|
January 1, 2016 |
RIMPAL KUMAR Vs. GHOGHAN
|
July 21, 2016 |
RISHI KUMAR KAPILA Vs. SURINDER KUMAR SHARDA (SINCE DIED) THROUGH HIS LRS AND ANOTHER
|
November 28, 2016 |
RISHI PAL Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2016 |
RITA MOHIL AND ORS. Vs. IMRAN KHAN AND ANR.
|
March 18, 2016 |
RITU BHALLA Vs. STATE OF H P
|
July 29, 2016 |
ROMESH CHAND Vs. BHARAT SANCHAR NIGAM LTD AND OTHERS
|
January 2, 2016 |
ROOP CHAND KASHYAP Vs. STATE OF H P AND OTHERS
|
August 16, 2016 |
ROOP LAL & ORS Vs. BHUP SINGH & ORS
|
March 16, 2016 |
ROOP LAL GAUTAM Vs. STATE OF H.P.
|
March 10, 2016 |
ROOP SINGH Vs. PRABHA RAM & ORS
|
November 16, 2016 |
ROPESH GUPTA Vs. GULJINDER KAUR & OTHERS
|
September 2, 2016 |
ROSHAN LAL Vs. SHETU DEVI AND OTHERS
|
September 2, 2016 |
ROSHAN LAL Vs. BRIJI
|
March 10, 2016 |
ROSHAN LAL Vs. UCO BANK AND OTHERS
|
July 26, 2016 |
ROSHAN LAL Vs. STATE OF H.P.
|
March 29, 2016 |
ROSHAN LAL & OTHERS Vs. ANANT RAM & ANOTHER
|
May 10, 2016 |
ROSHAN LAL (IN JAIL) Vs. STATE OF H.P.
|
April 6, 2016 |
ROSHAN LAL RATTAN Vs. SAURAV RATTAN
|
August 5, 2016 |
ROSHAN LAL SHARMA Vs. WATTAN SINGH DOGRA
|
August 1, 2016 |
ROSHAN LAL SON OF SHRI NANDU AND OTHERS Vs. NIKA RAM SON OF BUDHU & OTHERS
|
November 9, 2016 |
ROSHNI DEVI Vs. MAN CHAND
|
September 7, 2016 |
RSWM LIMITED Vs. HIMACHAL PRADESH STATE CIVIL SUPPLIES CORPORATION LTD AND ANOTHER
|
May 11, 2016 |
RUKMANI DEVI Vs. KAILASH CHAND
|
August 22, 2016 |
RULDA RAM Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 12, 2016 |
RUSTAM GARG AND ORS. Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS.
|
March 29, 2016 |
S K SHANT Vs. I C I C I BANK LTD
|
September 14, 2016 |
S S CONSTRUCTION COMPANY Vs. STATE OF H P AND OTHERS
|
September 20, 2016 |
SABER PAPER LIMITED Vs. STATE OF H.P. & ANOTHER
|
May 5, 2016 |
SADA NAND Vs. FINANCIAL COMMISSIONER (APPEALS) & ORS
|
June 23, 2016 |
SADH RAM Vs. SANJAY RAO AND ORS.
|
April 1, 2016 |
SADHU RAM Vs. SH MAST RAM AND ANOTHER
|
August 24, 2016 |
SADHU SINGH Vs. CHANDER DEV & OTHERS
|
September 23, 2016 |
SADIQ MOHD. Vs. STATE OF HP
|
March 16, 2016 |
SAFDAR ALI & ANOTHER Vs. RAJ KUMAR & OTHERS
|
January 8, 2016 |
SAHANA Vs. STATE OF HIMCHAL PRADESH
|
April 29, 2016 |
SAHI RAM ARYA AND ANOTHER Vs. SUSHIL BANSAL
|
October 7, 2016 |
SAHIB SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 4, 2016 |
SAIF ALI KHAN Vs. STATE OF H.P. AND ORS.
|
March 23, 2016 |
SAJI DEVI Vs. PARVATI DEVI AND ANOTHER
|
July 27, 2016 |
SALENDER PAL Vs. STATE OF HIMACHAL PRADESH
|
May 27, 2016 |
SALUJA MOTORS PVT LTD Vs. DISTRICT MAGISTRATE AND OTHERS
|
July 26, 2016 |
SAMRITI GUPTA AND ORS. Vs. STATE OF H.P. AND ORS.
|
January 8, 2016 |
SANATAN DHARAM ADARSH SANSKRIT COLLEGE Vs. RAMESH CHANDER LADOHIA AND OTHERS
|
May 25, 2016 |
SANDEEP ANAND Vs. NAMRATA
|
March 10, 2016 |
SANDEEP CHAUHAN Vs. UNION OF INDIA AND OTHERS
|
December 20, 2016 |
SANDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
August 23, 2016 |
SANDEEP KUMAR THAKUR Vs. MADHUBALA
|
September 2, 2016 |
SANDEEP MAHAJAN Vs. SH. SURJEET SINGH
|
April 29, 2016 |
SANDEEP SHARMA Vs. PUNJAB NATIONAL BANK AND OTHERS
|
May 19, 2016 |
SANDEEP SINGH Vs. STATE OF HIMACHAL PRADESH.
|
February 12, 2016 |
SANDEEP WALIA Vs. SANJEEV DULTA
|
May 27, 2016 |
SANDHYA Vs. STATE OF H.P AND ANOTHER
|
August 8, 2016 |
SANDHYA DEVI Vs. SUBHASH CHAND & ANR
|
December 13, 2016 |
SANGAT RAM Vs. STATE OF H P
|
May 23, 2016 |
SANGAT RAM Vs. MANI RAM AND OTHERS
|
August 11, 2016 |
SANGIA LAL NEGI Vs. STATE OF H P AND ANOTHER
|
May 11, 2016 |
SANIA DHANWAL Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2016 |
SANJAY Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2016 |
SANJAY AGGARWAL Vs. BLCCO LAWRIE LIMITED AND ORS.
|
April 5, 2016 |
SANJAY KUMAR Vs. PUSHPA DEVI
|
January 6, 2016 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 16, 2016 |
SANJAY KUMAR GUPTA Vs. MEHAR CHAND AND OTHERS
|
May 27, 2016 |
SANJAY KUMAR RANA Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
July 13, 2016 |
SANJAY SHARMA Vs. DHARAM DASS PATHANIA
|
August 12, 2016 |
SANJAY SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 1, 2016 |
SANJAY SOOD AND ANOTHER Vs. STATE OF H P AND OTHERS
|
October 4, 2016 |
SANJEEV ATTRI Vs. RUCHI ATTRI
|
July 21, 2016 |
SANJEEV KUMAR Vs. MANMOHAN SINGH AND ANOTHER
|
July 1, 2016 |
SANJEEV KUMAR Vs. CHIEF GENERAL MANAGER TELECOM AND OTHERS
|
July 11, 2016 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2016 |
SANJEEV KUMAR Vs. STATE OF H.P. & OTHERS
|
April 20, 2016 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
June 20, 2016 |
SANJEEV KUMAR @ SANJU Vs. STATE OF H P
|
October 25, 2016 |
SANJEEV KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 13, 2016 |
SANJEEV PRASHAR Vs. EXECUTIVE ENGINEER AND ANOTHER
|
June 24, 2016 |
SANJEEVNA THAKUR Vs. THE H.P. STATE CO-OPERATIVE AGRICULTURAL OTHERS
|
April 25, 2016 |
SANJIV KUMAR Vs. STATE OF H.P.
|
January 4, 2016 |
SANJU Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2016 |
SANJU RAM S/O SH. BACHITAR SINGH. Vs. STATE OF H.P.
|
January 6, 2016 |
SANT PIARI Vs. JAGTAR SINGH AND OTHERS
|
August 26, 2016 |
SANT RAM & ANOTHER Vs. STATE OF H.P. & OTHERS
|
July 13, 2016 |
SANT RAM AND ANR. Vs. NIKRA RAM
|
August 1, 2016 |
SANT RAM AND ORS. Vs. HIGH COURT OF HIMACHAL PRADESH AND ORS.
|
May 6, 2016 |
SANT RAM SHARMA Vs. NOKH RAM
|
October 4, 2016 |
SANTOSH Vs. HP STATE COOPERATIVE AGRICULTURE RURAL DEVELOPMENT BANK LTD.AND ORS.
|
May 9, 2016 |
SANTOSH Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
October 20, 2016 |
SANTOSH KUMAR Vs. STATE OF H P
|
June 17, 2016 |
SANTOSH KUMAR S/O SH DHARAM SINGH Vs. STATE OF H P
|
November 30, 2016 |
SANTOSH KUMARI & OTHERS Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 16, 2016 |
SANTOSH W/O TARA DUTT & ANOTHER Vs. SANJEEV KUMAR S/O BAL KRISHAN & OTHERS
|
December 8, 2016 |
SANTOSHI & OTHERS Vs. SUDARSHAN KUMAR & OTHERS
|
May 11, 2016 |
SAPNA Vs. STATE OF H.P.& OTHERS
|
June 16, 2016 |
SARABJEET SINGH & ORS. Vs. RAJESH PRASHAD & ANR.
|
July 4, 2016 |
SARDAR SINGH AND ANOTHER Vs. PURAN CHAND AND OTHERS
|
September 8, 2016 |
SARDAR SINGH KAPOOR Vs. SMT. CHANDER KANTA
|
July 25, 2016 |
SARDAR THAKUR SINGH Vs. MUNICIPAL COUNCIL, SOLAN & ANOTHER
|
July 27, 2016 |
SARITA DEVI Vs. ASHOK KUMAR NAGAR
|
June 17, 2016 |
SARJAN & ORS Vs. BIMLA & ORS
|
July 7, 2016 |
SARJEEVAN SINGH AND ANOTHER Vs. RAM NATH AND ANOTHER
|
March 2, 2016 |
SAROJ DEVI Vs. GURINDER SINGH
|
September 30, 2016 |
SAROJ DEVI AND OTHERS Vs. HARYANA ROADWAYS TRANSPORT DEPOT
|
May 20, 2016 |
SARVAN KUMAR Vs. ASHA KUMARI AND OTHERS
|
June 3, 2016 |
SARWAN KUMAR Vs. STATE OF H P AND OTHERS
|
September 27, 2016 |
SARWAN SINGH Vs. STATE OF H P AND ANOTHER
|
April 21, 2016 |
SARWAN SINGH AND ANOTHER Vs. DIVISIONAL MANAGER, HRTC AND OTHERS
|
May 13, 2016 |
SARWAN SINGH AND OTHERS Vs. MOHAR SINGH
|
November 24, 2016 |
SAT PAUL Vs. STATE OF H P AND ANOTHER
|
December 30, 2016 |
SATEESH CHANDER KUTHIALA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 4, 2016 |
SATISH CHANDER Vs. JAGDISH AND OTHERS
|
October 25, 2016 |
SATISH CHANDER THAKUR Vs. STATE OF H P AND ANOTHER
|
August 24, 2016 |
SATISH CHANDRA MISHRA Vs. UNION OF INDIA & OTHERS
|
August 17, 2016 |
SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 22, 2016 |
SATISH KUMAR AND ANOTHER Vs. TARUN JAIN AND ANOTHER
|
April 1, 2016 |
SATLUJ JAL VIDYUT NIGAM CONTRACT WORKERS UNION Vs. SATLUJ JAL VIDYUT NIGAM LIMITED & OTHERS
|
August 24, 2016 |
SATLUJ JAL VIDYUT NIGAM LIMITED Vs. CONTINENTAL FOUNDATION JOINT VENTURE
|
August 17, 2016 |
SATNAM @ TITU Vs. STATE OF H P
|
September 26, 2016 |
SATNAM SINGH Vs. STATE OF H P
|
May 12, 2016 |
SATPAL SAINI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 23, 2016 |
SATPAL SINGH Vs. STATE OF H.P. AND OTHERS
|
August 8, 2016 |
SATVIR Vs. ANKUSH AND ANR.
|
December 2, 2016 |
SATYA D/O LATE MOLKU AND OTHERS Vs. JAGDISH S/O LATE PURAN CHAND AND ANOTHER
|
July 26, 2016 |
SATYA DEV Vs. STATE OF H.P. & OTHERS
|
June 1, 2016 |
SATYA DEVI Vs. PUNJAB SINGH & OTHERS
|
April 23, 2016 |
SATYA DEVI AND OTHERS Vs. RAJINDER KUMAR JUT AND OTHERS
|
August 12, 2016 |
SATYA DEVI AND OTHERS Vs. SHRI SHER SINGH AND ANOTHER
|
January 1, 2016 |
SATYA PAL Vs. UNION OF INDIA & OTHERS
|
September 30, 2016 |
SAURAV S/O SH BRAHAM DASS Vs. STATE OF H P
|
November 30, 2016 |
SAVITA KUMARI Vs. H P HOUSING & URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
May 10, 2016 |
SAVITRI DEVI Vs. SURENDER PAL & ANOTHER
|
September 30, 2016 |
SAVITRI DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 5, 2016 |
SAVITRI DEVI Vs. NATIONAL INSURANCE COMPANY & ANOTHER
|
June 17, 2016 |
SAVITRI DEVI W/O SH. SATISH KUMAR Vs. STATE OF H.P.
|
January 22, 2016 |
SAVITRI DEVI WIDOW OF LATE BALWANT SINGH Vs. MOHINDER PAL SON OF RAM LAL & OTHERS
|
December 19, 2016 |
SCANCRAFT GRAFIKS PVT. LIMITED & ANOTHER Vs. THE STATE OF HIMACHAL PRADESH & OTHERS
|
June 2, 2016 |
SECRETARY (PWD) TO GOVERNMENT OF HIMACHAL PRADESH AND ANOTHER Vs. CHAMAN LAL
|
December 2, 2016 |
SECRETARY AGRICULTURE PRODUCE MARKET COMMITTEE Vs. BHAJAN SINGH MAAN
|
October 20, 2016 |
SECRETARY, RURAL DEVELOPMENT DEPARTMENT AND OTHERS Vs. JETHI DEVI
|
April 4, 2016 |
SEEMA ALIAS SIMPAL JASWAL Vs. AJAY KUMAR
|
May 16, 2016 |
SEEMA DEVI @ SEEMA KUMARI Vs. STATE OF HP & OTHERS
|
May 20, 2016 |
SEENA DEVI AND ANOTHER Vs. STATE OF H P
|
November 24, 2016 |
SEETA DEVI & ORS. Vs. KARTARA
|
June 2, 2016 |
SEETA DEVI AND OTHERS Vs. DEV RAJ AND ANOTHER
|
July 20, 2016 |
SENIOR EXECUTIVE ENGINEER Vs. MANSA RAM
|
November 15, 2016 |
SENIOR EXECUTIVE ENGINEER ELECTRICAL DIVISION, HPSEB, SUNNI Vs. YUGAL KISHORE
|
April 27, 2016 |
SENIOR EXECUTIVE ENGINEER, HPSEB ELECTRICAL DIVISION, KULLU Vs. CHET RAM
|
August 2, 2016 |
SENU Vs. SURESH SHARMA & OTHERS
|
May 26, 2016 |
SH ASHUTOSH GARG SON OF SH ADESH KUMAR GARG. Vs. STATE OF HP AND OTHERS
|
February 24, 2016 |
SH B R SAMMI SON OF LATE SH SOHAN LAL Vs. SH NARINDER SINGH SON OF NIRANJAN SINGH AND ANOTHER
|
November 8, 2016 |
SH BHAG SINGH S/O SH MAHANTU RAM Vs. LALITA DEVI W/O SH BHAG SINGH AND ANOTHER
|
November 29, 2016 |
SH GAURAV SOOD Vs. T L SHARMA
|
September 28, 2016 |
SH HARSH S/O LATE SH KISHORI LAL & OTHERS Vs. SH HARISH KUMAR S/O LATE SH HEM CHAND & OTHERS
|
October 20, 2016 |
SH JAGDISH KUMAR S/O LATE SH SONAM RAM Vs. SH LAL SINGH S/O LATE SH SONAM RAM
|
December 29, 2016 |
SH JAI PRAKASH MINOR AGE 12 YEARS SON OF SH. DEVINDER DUTT AND ANOTHER Vs. SMT. SANTOSH DEVI AND OTHERS
|
August 1, 2016 |
SH KASHMIR SINGH S/O LATE SH TEKA Vs. SH OM PARKASH S/O LATE SH LALA @ LAL CHAND
|
September 30, 2016 |
SH RAM SWAROOP S/O SH HARI RAM & ANOTHER Vs. SH CHAMAN LAL S/O SH KALI RAM
|
October 25, 2016 |
SH RAMESHWAR AND ANOTHER Vs. RESHMI DEVI AND ANOTHER
|
November 4, 2016 |
SH SATYA PARKASH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
October 26, 2016 |
SH SHIV SINGH AND OTHERS Vs. STATE OF H P AND OTHERS
|
November 1, 2016 |
SH SUNDER LAL S/O SH MISHROO RAM Vs. MASTER VIKAS (MINOR) S/O SH SUNDER
|
September 14, 2016 |
SH SURAJ PARKASH SON OF LATE BUDHI SINGH Vs. MISS ANJANA MAHINDRU D/O LATE KUNDAN LAL
|
June 29, 2016 |
SH UMESH KUMAR SHARMA S/O SH KRISHAN DEV SHARMA Vs. SH PRABHAT KUMAR SUD AND OTHERS
|
September 21, 2016 |
SH. ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2016 |
SH. B.R. SAMMI SON OF LATE SH SOHAN LAL Vs. STATE
|
November 8, 2016 |
SH. BHAG CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2016 |
SH. CHAMAN LAL Vs. SH. BUDHI SINGH
|
October 28, 2016 |
SH. DEVI SINGH Vs. SMT. REETA DEVI AND OTHERS
|
June 17, 2016 |
SH. DHANI RAM Vs. DIRECTOR OF HEALTH SERVICES AND ANOTHER
|
June 24, 2016 |
SH. HARI PRAKASH ABBI Vs. STATE OF H.P.
|
March 4, 2016 |
SH. JAGIR SINGH AND OTHERS Vs. SH. AJAYVEER SINGH
|
April 6, 2016 |
SH. JANAK SINGH Vs. SMT. RENU KUMARI
|
May 25, 2016 |
SH. JHANKU Vs. SMT. MUNI
|
July 23, 2016 |
SH. JHANKU & ANR. Vs. SMT. MUNI
|
August 23, 2016 |
SH. KARNAIL SINGH AND ANOTHER Vs. SH. RATTAN LAL GUJJAR AND OTHERS
|
June 3, 2016 |
SH. KARNAIL SINGH AND ANOTHER Vs. SH. RATTAN LAL GUJJAR AND OTHERS
|
May 3, 2016 |
SH. L.C. SHARMA Vs. SH. MISSER CHAND
|
June 3, 2016 |
SH. LACHHMI RAM Vs. SH. ROOP RAM AND OTHERS
|
May 4, 2016 |
SH. LIAQ RAM Vs. THE STATE GOVERNMENT OF HIMACHAL PRADESH THROUGH THE SECRETARY (PWD) AND ORS.
|
June 1, 2016 |
SH. NAVDEEP SINGH AND ANOTHER Vs. INDER SINGH AND ANOTHER
|
December 9, 2016 |
SH. PADAM SINGH THAKUR Vs. SH. MADAN CHAUHAN
|
July 27, 2016 |
SH. PREM LAL BHAMBRA SON OF GOPAL DASS Vs. SH. KHEM CHAND SON OF LATE SH. PREM DUTT AND ANOTHER
|
September 1, 2016 |
SH. RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2016 |
SH. RAM DAYAL Vs. SH. DAYA RAM & ANOTHER
|
May 25, 2016 |
SH. RAM GOPAL Vs. SMT. VIDYA DEVI
|
February 24, 2016 |
SH. ROSHAN LAL Vs. SH. BELI RAM AND OTHERS
|
July 14, 2016 |
SH. SAJJAL KUMAR Vs. SH. BALDEV SINGH AND OTHERS
|
June 17, 2016 |
SH. SARDAR SINGH KAPOOR Vs. SH. RANJIT SINGH AND ANOTHER
|
July 21, 2016 |
SH. SITA RAM Vs. SH. NAND LAL AND OTHERS
|
June 29, 2016 |
SH. SOHAN LAL Vs. FATEH SINGH
|
March 31, 2016 |
SH. SUBHASH THAKUR. Vs. SH. NAND KUMAR & ANOTHER
|
March 3, 2016 |
SH. SUMIT ATTRI Vs. SHRI RAMAN VISWAS
|
May 13, 2016 |
SH. TARKESHWAR SHAH Vs. STATE OF HP AND OTHERS
|
December 14, 2016 |
SH. VIJAY KUMAR NEGI Vs. SMT. SWARAN BALA AND ANOTHER
|
March 16, 2016 |
SH. VIRBHADRA SINGH Vs. DEPUTY COMMISSIONER, CIRCLE SHIMLA, INCOME TAX OFFICE AND OTHERS
|
December 26, 2016 |
SH.BHANGA RAM SON OF SH. DUNI CHAND Vs. SH. GURDAS AND ANOTHER
|
June 24, 2016 |
SH.DURGA DEV SHARMA Vs. STATE OF H.P. & ANOTHER
|
May 25, 2016 |
SH.VISHWA NATH MACHHAN S/O LATE SH. RAGHUBIR DASS Vs. STATE
|
October 24, 2016 |
SHABBIR HUSSAIN THROUGH LRS ABDULA & ORS Vs. CHARAN SINGH & ORS
|
December 5, 2016 |
SHADI LAL SHARMA Vs. MOOL CHAND AGGARWAL
|
August 10, 2016 |
SHAFIT MOHAMMAD & ORS Vs. STATE OF H P
|
June 22, 2016 |
SHAILENDER KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 7, 2016 |
SHAILENDRA KISHORE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS
|
August 22, 2016 |
SHAKTI CHAND AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2016 |
SHAKTI CHAND DOGRA Vs. STATE OF H.P. AND ANOTHER
|
April 12, 2016 |
SHAKUN HOLDING PVT LTD Vs. UMA DUTT
|
August 22, 2016 |
SHAKUNTLA DEVI & OTHERS Vs. ARJAN SINGH & OTHERS
|
May 5, 2016 |
SHALINI SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH & ORS
|
December 8, 2016 |
SHALINI SINGH THAKUR Vs. STATE OF H.P.
|
April 7, 2016 |
SHAM MAHAJAN Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2016 |
SHAMBHU RAM Vs. LAKHU AND OTHERS
|
October 25, 2016 |
SHAMSHER SINGH Vs. STATE INFORMATION COMMISSIONER & OTHERS
|
September 15, 2016 |
SHAMSHER SINGH THAKUR Vs. BABA JAGTAR DASS
|
July 8, 2016 |
SHANKAR DASS AND OTHERS Vs. KARAM CHAND AND OTHERS
|
July 7, 2016 |
SHANKAR LAL (THROUGH LRS) Vs. RAMESH CHANDER (THROUGH LRS) AND OTHERS
|
November 22, 2016 |
SHANKAR LAL AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 15, 2016 |
SHANKAR SINGH AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
July 7, 2016 |
SHANKARI Vs. STATE OF H.P. & ANR.
|
March 23, 2016 |
SHANKARI DEVI AND ANOTHER Vs. INDER JEET SINGH AND ANOTHER
|
November 11, 2016 |
SHANTA KAROL Vs. LAND ACQUISITION COLLECTOR, NTPC & ORS
|
July 27, 2016 |
SHANTI DEVI AND ANOTHER Vs. GUMAN SINGH AND OTHERS
|
May 13, 2016 |
SHANTI FLATS & FOUNDATIONS PRIVATE LIMITED Vs. MITTO DEVI AND OTHERS
|
July 29, 2016 |
SHANTI SWARUP & OTHERS Vs. JAIWANTI DEVI & OTHERS
|
November 28, 2016 |
SHARDA Vs. SURAT SINGH
|
August 20, 2016 |
SHARDA Vs. SURAT SINGH
|
December 21, 2016 |
SHASHI BALA Vs. DR Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
June 15, 2016 |
SHASHI KANT Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2016 |
SHASHI PAL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 7, 2016 |
SHAUNKI RAM AND ANOTHER Vs. MANOJ KUMAR AND OTHERS
|
August 29, 2016 |
SHEELA DEVI & ORS Vs. HARBHAJAN LAL
|
July 8, 2016 |
SHEFALI KUMARI Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
September 21, 2016 |
SHEKHAR S. SHRIVASTAVA Vs. STATE INFORMATION COMMISSIONER AND OTHERS
|
May 26, 2016 |
SHER ALI ALIAS SHERU Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2016 |
SHER BAHADUR SINGH SON OF BHIM BAHADUR SINGH Vs. STATE OF H P
|
September 20, 2016 |
SHER SINGH Vs. UNION OF INDIA AND ORS.
|
April 26, 2016 |
SHIAM PARSHAD Vs. KASHMIR SINGH
|
October 26, 2016 |
SHIMLA EDUCATIONAL SOCIETY TRUST Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
November 8, 2016 |
SHIMLA EDUCATIONAL SOCIETY TRUST AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ORS
|
March 22, 2016 |
SHIPPI DEVI Vs. LAJA DEVI
|
May 18, 2016 |
SHIV KUMAR Vs. UNION OF INDIA & ORS
|
June 28, 2016 |
SHIV LAL Vs. STATE OF H.P.
|
June 30, 2016 |
SHIV RAM Vs. MAHESH KUMAR
|
May 18, 2016 |
SHIV RAM (SINCE DEAD) THROUGH LRS Vs. PARTAP SINGH (SINCE DEAD) THROUGH LRS & OTHERS
|
September 19, 2016 |
SHIV RAM S/O HARI SINGH & OTHERS Vs. MAHESH PRASHAD S/O LATE JAI DEV
|
June 20, 2016 |
SHIVALIK AGRO POLY PRODUCTS LTD. Vs. UNION OF INDIA
|
November 21, 2016 |
SHONGTONG KARCHAM HYDEL PROJECT WORKERS UNION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 20, 2016 |
SHRAWAN SINGH Vs. RAMEL SINGH
|
March 15, 2016 |
SHRI ASGAR ALI SAIYAD Vs. SH. KRISHAN CHAND
|
July 13, 2016 |
SHRI ASHOK KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
June 1, 2016 |
SHRI ATUL SOODAN & OTHERS. Vs. AJIT KUMAR & ANOTHER
|
May 17, 2016 |
SHRI AVTAR SINGH Vs. SH. TILAK RAJ & ANOTHER
|
November 11, 2016 |
SHRI BACHAN SINGH Vs. SHRI RATTAN SINGH AND ANOTHER
|
July 21, 2016 |
SHRI GOBIND SINGH Vs. STATE BANK OF INDIA
|
May 5, 2016 |
SHRI HOSHIYAR SINGH Vs. SMT. PARMESHWARI DEVI
|
January 1, 2016 |
SHRI JANKI RAM Vs. THE PUNJAB NATIONAL BANK AND OTHERS
|
July 13, 2016 |
SHRI KAMAL SHARMA Vs. SMT. MINAKSHI SHARMA
|
May 16, 2016 |
SHRI LABEL CHAND ALIAS ALBEL CHAND Vs. SMT. SITA DEVI AND ORS.
|
November 16, 2016 |
SHRI MADAN MOHAN Vs. SMT. PUSHPA DEVI
|
December 12, 2016 |
SHRI MOHAN LAL Vs. SHRI VINEET CHAUDHARY
|
September 6, 2016 |
SHRI MOHD. TARIQ Vs. JASPAL SINGH AND OTHERS
|
September 5, 2016 |
SHRI NANDE LAL YADAV & OTHERS Vs. SHRI MANJEET SINGH & OTHERS
|
April 29, 2016 |
SHRI NEERAJ NAIYAR AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
December 7, 2016 |
SHRI NIRMAL KUMAR AND OTHERS IN THE MATTER OF: KAUSHALYA DEVI Vs. KAUSHALYA DEVI AND OTHERS
|
May 12, 2016 |
SHRI P.C. SHARMA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR,BANK OF INDIA AND OTHERS
|
May 4, 2016 |
SHRI RAJ PAL YADAV Vs. SMT. JAMNA DEVI
|
June 24, 2016 |
SHRI RAJ PAL YADAV AND ANOTHER Vs. SMT. JAMNA DEVI AND ANOTHER
|
June 24, 2016 |
SHRI RAJESH Vs. SHRI BUDHI RAM & ANR.
|
May 17, 2016 |
SHRI RAJNISH SONKHLA Vs. INDIAN OIL CORPORATION LTD.
|
July 12, 2016 |
SHRI RAM SWARUP Vs. LILA WATI & OTHERS
|
November 18, 2016 |
SHRI SANGIA LAL NEGI Vs. STATE OF H.P. AND ANOTHER
|
May 11, 2016 |
SHRI SHIV RAM SON OF SHRI HARI SINGH & OTHERS Vs. SHRI MAHESH PRASHAD SON OF LATE SHRI JAI DEV
|
June 20, 2016 |
SHRI UDHAM SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND OTHERS
|
November 15, 2016 |
SHYAM DASS Vs. DINA NATH THAKUR
|
November 7, 2016 |
SHYAM KUMARI Vs. KUMARI GIAN MALA AND OTHERS
|
May 5, 2016 |
SHYAM LAL Vs. RANJEET SINGH & ORS.
|
December 5, 2016 |
SHYAM LAL Vs. SURESH KUMAR AND ANOTHER
|
May 20, 2016 |
SHYAM LAL Vs. REETA DEVI & ORS
|
July 27, 2016 |
SHYAM LAL Vs. RAVINDER SINGH
|
May 11, 2016 |
SHYAM LAL CHAUHAN Vs. BALDEV SINGH
|
April 22, 2016 |
SHYAM LAL S/O LATE JAI RAM Vs. STATE OF H P & OTHERS
|
September 16, 2016 |
SHYAM LAL SON OF GOVERDHAN AND ANOTHER Vs. TECHNICO AGRI SCIENCES LIMITED & OTHERS
|
November 30, 2016 |
SHYAM PRASHAD Vs. STATE OF H P
|
July 21, 2016 |
SHYAM SINGH Vs. STATE OF H P & ANR
|
September 20, 2016 |
SHYAM WALIA Vs. STATE OF H.P.
|
March 17, 2016 |
SHYAMA DEVI Vs. HPSEB AND ANOTHER
|
May 26, 2016 |
SHYAMLI THAKUR Vs. HIMACHAL PRADESH TECHNICAL UNIVERSITY & ANR
|
September 2, 2016 |
SIDHESWAR ENTERPRISES & ANOTHER Vs. DEEKAY MOTORS
|
April 19, 2016 |
SIRI RAM Vs. PAWNA AND OTHERS
|
May 18, 2016 |
SITA DEVI & ORS Vs. BIMLA DEVI & ORS
|
August 10, 2016 |
SITA DEVI AND OTHERS Vs. LEKH RAM AND OTHERS
|
October 25, 2016 |
SITA RAM Vs. AJIT KISHORE & OTHERS
|
May 6, 2016 |
SITA RAM Vs. STATE OF HIMACHAL PRADESH
|
August 16, 2016 |
SITA RAM Vs. STATE OF H.P. AND OTHERS
|
May 18, 2016 |
SITA RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 5, 2016 |
SITARA BEGUM Vs. MOHD. NAWAB AND ORS.
|
February 26, 2016 |
SMT. ANITA DEVI AND OTHERS Vs. RAKESH CHONA AND ANOTHER
|
October 28, 2016 |
SMT. BABITA KUMARI Vs. UNION OF INDIA & ORS.
|
May 6, 2016 |
SMT. BABLI DEVI AND OTHERS Vs. SMT. MAYA DEVI AND OTHERS
|
May 17, 2016 |
SMT. BHUTTO DEVI Vs. TRILOK SINGH AND OTHERS
|
August 5, 2016 |
SMT. DAMYANTI JAIRATH Vs. STATE OF H.P.
|
March 22, 2016 |
SMT. DROPTI DEVI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 10, 2016 |
SMT. GANPATU & OTHERS Vs. STATE OF H.P. AND OTHERS
|
May 26, 2016 |
SMT. INDER KAUR & OTHERS Vs. SMT. SHANTI DEVI & OTHERS
|
November 18, 2016 |
SMT. JAMILA BEGUM AND OTHERS Vs. SH. AMAR JEET SINGH AND OTHERS
|
January 8, 2016 |
SMT. KALAWATI Vs. SH. NETAR SINGH AND OTHERS
|
March 11, 2016 |
SMT. KAVITA DEVI Vs. SH. SANJAY KUMAR DHIMAN
|
July 26, 2016 |
SMT. KUSUM LATA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 29, 2016 |
SMT. LATA DEVI Vs. SH. MADAN LAL
|
August 17, 2016 |
SMT. LAXMI DEVI AND OTHERS Vs. SHRI BRIJ RAJ AND OTHERS
|
December 26, 2016 |
SMT. LILA DEVI AND ANOTHER Vs. JAGDISH CHAND
|
May 10, 2016 |
SMT. MANSHA DEVI Vs. SHRI VARINDER KUMAR & ORS.
|
June 16, 2016 |
SMT. MEENA DEVI Vs. CENTRAL BANK OF INDIA AND OTHERS
|
August 17, 2016 |
SMT. MOHINDER THAPER AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2016 |
SMT. NIMMO DEVI & ANOTHER Vs. PUNJAB ROADWAYS TRANSPORT CORPORATION & ANOTHER
|
May 20, 2016 |
SMT. NISHA DEVI Vs. SATLUJ JAL VIDYUT NIGAM & OTHERS
|
June 1, 2016 |
SMT. PAYAL WIFE OF SHRI MANISH CHAUDHARY Vs. MANISH CHAUDHARY SON OF SH.RAGHUVIR SINGH CHAUDHARY
|
February 25, 2016 |
SMT. PRABHA Vs. PARVEEN KUMAR
|
April 8, 2016 |
SMT. PREM LATA AND ANOTHER Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER
|
August 20, 2016 |
SMT. RADHA DEVI AND OTHERS Vs. RAM SINGH
|
July 12, 2016 |
SMT. RAKSHA DEVI Vs. SMT. UMA AND OTHERS
|
December 21, 2016 |
SMT. RATINDER GARG AND ANOTHER Vs. KAMLA AND OTHERS
|
July 15, 2016 |
SMT. SAVITRI Vs. SMT. MAHANTI AND OTHERS
|
April 27, 2016 |
SMT. SAVITRI DEVI WIDOW OF LATE SHRI BALWANT SINGH Vs. SH. MOHINDER PAL SON OF SHRI RAM LAL & OTHERS
|
December 19, 2016 |
SMT. SHARESTHA DEVI AND OTHERS Vs. KISHORI LAL AND OTHERS
|
July 1, 2016 |
SMT. SURINDER KAUR Vs. MANJIT SINGH AND OTHERS
|
October 5, 2016 |
SMT. TRIPTA DEVI Vs. GENERAL MANAGER, HRTC
|
March 18, 2016 |
SODI SINGH Vs. RAM DASSI & ANOTHER
|
August 4, 2016 |
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2016 |
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
July 28, 2016 |
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 23, 2016 |
SOHAN LAL Vs. GHANSHYAM
|
May 4, 2016 |
SOHAN LAL Vs. OM PRAKASH SHARMA
|
March 4, 2016 |
SOHAN LAL Vs. STATE OF H.P.
|
December 8, 2016 |
SOHAN LAL AND OTHERS Vs. JAG DYAL AND OTHERS
|
September 14, 2016 |
SOHAN SINGH Vs. RANJEET SINGH
|
March 18, 2016 |
SOHANU RAM Vs. NIKKU RAM AND ORS.
|
May 9, 2016 |
SOJU RAM Vs. VINEET CHAUDHARY
|
September 6, 2016 |
SOLAN DISTRICT TRUCK OPERATORS TRANSPORT COOPERATI Vs. HARJINDER SINGH AND OTHERS
|
October 6, 2016 |
SOM DUTT Vs. KAMAL DEV
|
July 13, 2016 |
SOM DUTT Vs. RAM NARAYAN & ANOTHER
|
May 16, 2016 |
SOM DUTT Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2016 |
SOM DUTT SHARMA Vs. THE PRESIDING JUDGE, INDUSTRIAL TRIBUNAL
|
December 20, 2016 |
SOM NATH Vs. HANDOOR EDUCATION SOCIETY
|
October 25, 2016 |
SOMA DEVI Vs. KUMARI BHARTI AND OTHERS
|
September 30, 2016 |
SOMA DEVI Vs. MAST RAM
|
November 16, 2016 |
SOMA DEVI Vs. GHUIN DEVI SINCE DECEASED THROUGH HER L.RS AND OTHERS
|
August 5, 2016 |
SOMA DEVI Vs. JITENDER PAL AND OTHERS
|
June 24, 2016 |
SOMA DEVI AND OTHERS Vs. MANI RAM AND OTHERS
|
June 24, 2016 |
SOMA DEVI WIDOW OF LATE BRIJ LAL Vs. MUNICIPAL COUNCIL HAMIRPUR
|
September 6, 2016 |
SONI GULATI AND CO Vs. JHS SVENDGAARD LABORATORIES LTD
|
July 21, 2016 |
SONIA RANA Vs. AMAN DEEP
|
December 8, 2016 |
SPECIAL SECURITY BUREAU, VILLAGE VOLUNTEER FORCE ASSOCIATION Vs. UNION OF INDIA & ANOTHER
|
June 2, 2016 |
SPS STEEL ROLLING MILLS LTD Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 28, 2016 |
SRESHTA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 6, 2016 |
SRI RAM FOOD INDUSTRIES Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
October 7, 2016 |
SRS REAL INFRASTRUCTURE LIMITED Vs. STATE OF H P AND OTHERS
|
September 7, 2016 |
STATE Vs. STATE
|
October 5, 2016 |
STATE OF H P Vs. SANJEEV KUMAR
|
May 6, 2016 |
STATE OF H P Vs. VED RAM
|
April 5, 2016 |
STATE OF H P Vs. GIAN CHAND AND ANOTHER
|
May 9, 2016 |
STATE OF H P Vs. RAMESH & ORS
|
July 8, 2016 |
STATE OF H P Vs. SURENDER KUMAR & ORS
|
July 7, 2016 |
STATE OF H P Vs. RAJESH KUMAR @ BATI
|
November 2, 2016 |
STATE OF H P Vs. SANDEEP KUMAR
|
November 3, 2016 |
STATE OF H P Vs. PARVEEN KUMAR AND ANOTHER
|
November 9, 2016 |
STATE OF H P Vs. KHEM CHAND
|
November 9, 2016 |
STATE OF H P Vs. DALIP KUMAR
|
December 8, 2016 |
STATE OF H P Vs. ASHWANI KUMAR
|
December 9, 2016 |
STATE OF H P Vs. BALVINDER KUMAR
|
December 5, 2016 |
STATE OF H P Vs. SUBHASH CHAND
|
December 7, 2016 |
STATE OF H P Vs. MAHARAJ KUMAR AND OTHERS
|
December 9, 2016 |
STATE OF H P Vs. ASHRAF ALI
|
April 25, 2016 |
STATE OF H P Vs. BIPIN KUMAR
|
April 27, 2016 |
STATE OF H P Vs. MANOJ KUMAR ALIAS CHHOTU
|
April 28, 2016 |
STATE OF H P Vs. LAKHBIR SINGH @ BALJIT
|
April 29, 2016 |
STATE OF H P Vs. KESRI NAND
|
May 12, 2016 |
STATE OF H P Vs. MOHINDER SINGH
|
May 2, 2016 |
STATE OF H P Vs. BHUMI DEV
|
June 1, 2016 |
STATE OF H P Vs. SANJEEV KUMAR
|
August 1, 2016 |
STATE OF H P Vs. MAKHAN SINGH ALIAS KALIA
|
July 4, 2016 |
STATE OF H P Vs. SWAROOP LAL
|
August 5, 2016 |
STATE OF H P Vs. DHANWANT SINGH & OTHERS
|
August 5, 2016 |
STATE OF H P Vs. CHAMARU RAM AND ANOTHER
|
October 3, 2016 |
STATE OF H P Vs. ANIL KUMAR
|
August 4, 2016 |
STATE OF H P Vs. AMRIT LAL & OTHERS
|
August 3, 2016 |
STATE OF H P Vs. BELI RAM
|
August 3, 2016 |
STATE OF H P Vs. RAM PAL
|
May 2, 2016 |
STATE OF H P Vs. AKHILESH KUMAR AND OTHERS
|
July 29, 2016 |
STATE OF H P Vs. ANIL KUMAR
|
August 11, 2016 |
STATE OF H P Vs. DOLMA AND ANOTHER
|
August 20, 2016 |
STATE OF H P Vs. RAVINDER SHARMA
|
August 17, 2016 |
STATE OF H P Vs. OM PRAKASH
|
September 27, 2016 |
STATE OF H P Vs. PIAR CHAND & ANOTHER
|
November 17, 2016 |
STATE OF H P Vs. RAVINDER KUMAR
|
November 10, 2016 |
STATE OF H P Vs. ASHWANI KUMAR
|
November 10, 2016 |
STATE OF H P Vs. KHEERA MANI
|
November 10, 2016 |
STATE OF H P Vs. NARINDER PAUL SOODEN (SINCE DECEASED) & OTHERS
|
October 26, 2016 |
STATE OF H P Vs. RAJESH SINGH
|
October 26, 2016 |
STATE OF H P Vs. TEJ RAM & OTHERS
|
October 27, 2016 |
STATE OF H P Vs. DHARAM CHAND
|
July 21, 2016 |
STATE OF H P Vs. SHASHI BHUSHAN MANKOTIA
|
July 21, 2016 |
STATE OF H P Vs. AMAN DHAMA
|
July 22, 2016 |
STATE OF H P Vs. SURESH PRATAP
|
July 22, 2016 |
STATE OF H P Vs. BAJRO
|
July 21, 2016 |
STATE OF H P Vs. VIJENDRA KUMAR S/O LATE RAM NATH
|
July 20, 2016 |
STATE OF H P Vs. HARJI & OTHERS
|
July 13, 2016 |
STATE OF H P Vs. MOUSAM DEEN AND ANOTHER
|
June 28, 2016 |
STATE OF H P Vs. JAI CHAND
|
June 23, 2016 |
STATE OF H P Vs. PREM RAJ
|
June 23, 2016 |
STATE OF H P Vs. DILE RAM
|
July 12, 2016 |
STATE OF H P Vs. LAJJA DEVI
|
July 12, 2016 |
STATE OF H P Vs. R K CHAHAL & ORS
|
July 13, 2016 |
STATE OF H P Vs. CHAMAN LAL
|
July 11, 2016 |
STATE OF H P Vs. SURESH MEHTA
|
July 11, 2016 |
STATE OF H P Vs. RAJ KUMAR
|
June 30, 2016 |
STATE OF H P Vs. KAMLESH KUMAR
|
July 11, 2016 |
STATE OF H P Vs. PREM CHAND AND OTHERS
|
June 29, 2016 |
STATE OF H P Vs. SHARANJIT
|
May 18, 2016 |
STATE OF H P Vs. NAROTTAM SINGH & OTHERS
|
May 20, 2016 |
STATE OF H P Vs. BADAR DEEN AND ANOTHER
|
May 19, 2016 |
STATE OF H P Vs. OM PARKASH
|
May 26, 2016 |
STATE OF H P Vs. TILAK RAJ
|
May 27, 2016 |
STATE OF H P Vs. BHAGI RATH AND ANOTHER
|
June 15, 2016 |
STATE OF H P Vs. SANJAY
|
June 15, 2016 |
STATE OF H P Vs. ONKAR CHAND
|
June 15, 2016 |
STATE OF H P Vs. HARI RAM & ORS
|
June 14, 2016 |
STATE OF H P Vs. NARESH KUMAR
|
June 20, 2016 |
STATE OF H P Vs. VINOD KUMAR AND OTHERS
|
June 22, 2016 |
STATE OF H P Vs. DHEERAJ KUMAR
|
June 21, 2016 |
STATE OF H P Vs. SURINDER SINGH
|
June 21, 2016 |
STATE OF H P Vs. DIGVIJAY THAKUR
|
December 14, 2016 |
STATE OF H P Vs. NARENDER KUMAR
|
December 13, 2016 |
STATE OF H P Vs. PREM CHAND
|
December 14, 2016 |
STATE OF H P Vs. SUMAN SHARMA AND OTHERS
|
November 18, 2016 |
STATE OF H P Vs. SANJEEV KUMAR
|
November 25, 2016 |
STATE OF H P Vs. LAL CHAND AND ANOTHER
|
May 5, 2016 |
STATE OF H P Vs. AVDESH KUMAR SINGH
|
August 1, 2016 |
STATE OF H P Vs. POSHU RAM AND OTHERS
|
December 23, 2016 |
STATE OF H P Vs. BISHAN SINGH
|
July 20, 2016 |
STATE OF H P Vs. AVINASH GULATI & OTHERS
|
July 27, 2016 |
STATE OF H P Vs. SHIV CHAND
|
September 8, 2016 |
STATE OF H P Vs. SHIV RAM AND ANOTHER
|
September 6, 2016 |
STATE OF H P Vs. MADAN LAL
|
September 9, 2016 |
STATE OF H P Vs. PAWAN KUMAR
|
September 8, 2016 |
STATE OF H P Vs. ARUN KUMAR & ANOTHER
|
September 5, 2016 |
STATE OF H P Vs. VIKAS SOOD AND ANOTHER
|
September 5, 2016 |
STATE OF H P Vs. PARDEEP KUMAR AND ANOTHER
|
August 29, 2016 |
STATE OF H P Vs. SARWAN SINGH
|
August 22, 2016 |
STATE OF H P Vs. VIJAY SINGH
|
September 1, 2016 |
STATE OF H P Vs. VIR VIKRAM SINGH AND ANOTHER
|
August 31, 2016 |
STATE OF H P Vs. PAWAN KUMAR AND OTHERS
|
August 16, 2016 |
STATE OF H P Vs. SANJAY KUMAR AND OTHERS
|
August 17, 2016 |
STATE OF H P Vs. RAKESH KUMAR AND OTHERS
|
August 22, 2016 |
STATE OF H P Vs. TARA CHAND & OTHERS
|
July 14, 2016 |
STATE OF H P Vs. RAHUL KUMAR SHARMA
|
September 15, 2016 |
STATE OF H P Vs. SARWAN KUMAR & ANR
|
September 16, 2016 |
STATE OF H P Vs. RAMSWAROOP & ORS
|
September 16, 2016 |
STATE OF H P Vs. KHEKH RAM AND ANOTHER
|
September 19, 2016 |
STATE OF H P Vs. MOHAN LAL
|
September 19, 2016 |
STATE OF H P Vs. ARUN KUMAR
|
September 20, 2016 |
STATE OF H P Vs. OM PRAKASH & ORS
|
September 21, 2016 |
STATE OF H P & ANOTHER Vs. SHANTI DEVI & OTHERS
|
December 2, 2016 |
STATE OF H P & ORS Vs. ROSHAN LAL & ANR
|
December 27, 2016 |
STATE OF H P & OTHERS Vs. GEETA DEVI
|
May 13, 2016 |
STATE OF H P AND ANOTHER Vs. KARAM CHAND
|
April 13, 2016 |
STATE OF H P AND ANOTHER Vs. YASHPAL DHIMAN
|
May 31, 2016 |
STATE OF H P AND ANOTHER Vs. SUSHMA SHARMA AND ANOTHER
|
September 9, 2016 |
STATE OF H P AND OTHERS Vs. KANTA SHARMA
|
September 20, 2016 |
STATE OF H P AND OTHERS Vs. RAJ KAMAL
|
April 13, 2016 |
STATE OF H P AND OTHERS Vs. MADAN LAL
|
May 2, 2016 |
STATE OF H.P Vs. DHARAM CHAND
|
January 6, 2016 |
STATE OF H.P. Vs. VIKRAM SINGH
|
January 5, 2016 |
STATE OF H.P. Vs. MUNI LAL
|
June 27, 2016 |
STATE OF H.P. Vs. PURAN BAHADUR AND ANOTHER
|
July 7, 2016 |
STATE OF H.P. Vs. KAMAL KUMAR SON OF SH RASIL SINGH
|
July 19, 2016 |
STATE OF H.P. Vs. MANOJ KUMAR
|
July 16, 2016 |
STATE OF H.P. Vs. BIR SINGH AND OTHERS
|
August 23, 2016 |
STATE OF H.P. Vs. PAWAN KUMAR AND ANOTHER
|
August 8, 2016 |
STATE OF H.P. Vs. SUKH DEV
|
November 7, 2016 |
STATE OF H.P. Vs. KISHAN CHAND
|
June 17, 2016 |
STATE OF H.P. Vs. ASHOK KUMAR
|
August 5, 2016 |
STATE OF H.P. Vs. ASHA RANI AND OTHERS
|
May 7, 2016 |
STATE OF H.P. Vs. RAM
|
March 22, 2016 |
STATE OF H.P. Vs. DEVI RAM AND ORS.
|
March 16, 2016 |
STATE OF H.P. Vs. SITA RAM YADAV AND ORS.
|
March 14, 2016 |
STATE OF H.P. Vs. KANTA DEVI
|
March 30, 2016 |
STATE OF H.P. Vs. RATTAN CHAND
|
August 29, 2016 |
STATE OF H.P. Vs. KRISHAN CHAND
|
September 2, 2016 |
STATE OF H.P. Vs. KARNAIL SINGH
|
April 13, 2016 |
STATE OF H.P. Vs. SHYAM LAL
|
February 27, 2016 |
STATE OF H.P. Vs. SAMIR SOOD
|
March 1, 2016 |
STATE OF H.P. Vs. KAMAL SINGH & OTHERS
|
June 1, 2016 |
STATE OF H.P. Vs. VIKRAM SINGH ALIAS BIKKU AND OTHERS
|
June 15, 2016 |
STATE OF H.P. Vs. TEJI DEVI
|
June 17, 2016 |
STATE OF H.P. Vs. PRITTAM SINGH AND OTHERS
|
May 7, 2016 |
STATE OF H.P. Vs. NARINDER SINGH AND ANOTHER
|
May 17, 2016 |
STATE OF H.P. Vs. DALIP SINGH AND OTHERS
|
April 28, 2016 |
STATE OF H.P. Vs. SATISH KUMAR
|
May 20, 2016 |
STATE OF H.P. Vs. RAJ KUMAR
|
April 18, 2016 |
STATE OF H.P. Vs. AJAY CHADDA ALIAS AJU AND OTHERS
|
April 13, 2016 |
STATE OF H.P. Vs. AMIT KUMAR
|
May 20, 2016 |
STATE OF H.P. Vs. ASHISH SACHDEVA AND OTHERS
|
July 4, 2016 |
STATE OF H.P. Vs. CHUNI LAL AND OTHERS
|
May 27, 2016 |
STATE OF H.P. Vs. HARI DASS TANWAR
|
May 20, 2016 |
STATE OF H.P. Vs. JASBIR SINGH AND OTHERS
|
June 14, 2016 |
STATE OF H.P. Vs. JASWINDER RAI & OTHERS
|
May 25, 2016 |
STATE OF H.P. Vs. KAMAL DEEP
|
June 3, 2016 |
STATE OF H.P. Vs. SMT.LAJJA DEVI
|
July 12, 2016 |
STATE OF H.P. Vs. NARIAN SINGH AND OTHERS
|
April 28, 2016 |
STATE OF H.P. Vs. PRITTAM SINGH AND OTHERS
|
May 13, 2016 |
STATE OF H.P. Vs. RAMESH CHAND
|
July 16, 2016 |
STATE OF H.P. Vs. TILAK RAJ & ANOTHER
|
June 24, 2016 |
STATE OF H.P. Vs. VITALY LEVITSKIY
|
April 25, 2016 |
STATE OF H.P. Vs. AMAR NATH SHARMA
|
May 17, 2016 |
STATE OF H.P. Vs. BABU RAM
|
May 17, 2016 |
STATE OF H.P. Vs. SUDHIR PRAKASH
|
February 27, 2016 |
STATE OF H.P. Vs. RAKESH RANA
|
March 16, 2016 |
STATE OF H.P. Vs. RAM BAHADUR
|
March 1, 2016 |
STATE OF H.P. Vs. SANTOSH KUMAR S/O SH. DHARAM SINGH
|
November 30, 2016 |
STATE OF H.P. Vs. CHAMAN LAL AND ANOTHER
|
October 26, 2016 |
STATE OF H.P. Vs. BALWINDER KUMAR ALIAS JAGGA
|
January 5, 2016 |
STATE OF H.P. Vs. PRADEEP KUMAR
|
April 11, 2016 |
STATE OF H.P. Vs. ARUN KUMAR ALIAS ASHU
|
April 7, 2016 |
STATE OF H.P. Vs. PURAN CHAND AND ANOTHER
|
February 27, 2016 |
STATE OF H.P. Vs. CHET RAM @ CHETTAN
|
February 29, 2016 |
STATE OF H.P. Vs. SUKHDEV AND ORS.
|
April 28, 2016 |
STATE OF H.P. Vs. DEVI SINGH
|
July 26, 2016 |
STATE OF H.P. Vs. SANTOSH KUMAR
|
November 12, 2016 |
STATE OF H.P. Vs. BIR SINGH
|
May 5, 2016 |
STATE OF H.P. Vs. DES RAJ
|
April 12, 2016 |
STATE OF H.P. Vs. BALDEV SINGH AND ORS.
|
May 2, 2016 |
STATE OF H.P. Vs. RAVINDER KUMAR AND ORS.
|
April 28, 2016 |
STATE OF H.P. AND ANOTHER Vs. RAKESH KUMAR
|
November 15, 2016 |
STATE OF H.P. AND ANOTHER Vs. NATTER SINGH
|
October 18, 2016 |
STATE OF H.P. AND ANOTHER Vs. REWA SHANKAR KAUSHIK SHASTRI AND OTHERS
|
February 27, 2016 |
STATE OF H.P. AND ANR. Vs. ARUN SHARMA
|
February 29, 2016 |
STATE OF H.P. AND ORS. Vs. SURESH VERMA
|
April 26, 2016 |
STATE OF HIAMCHAL PRADESH & OTHERS Vs. KARTAR SINGH
|
May 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATINDER DYAL AND ANOTHER
|
May 10, 2016 |
STATE OF HIMACHAL PRADESH Vs. SARDOOL SINGH
|
April 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. KHEM CHAND
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. GEETA RAM AND OTHERS
|
April 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
|
May 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. MAHENDER SINGH
|
May 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND SHARMA
|
May 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KAUSHAL
|
March 31, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR
|
April 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJEEV KUMAR @ LOVELY
|
April 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
|
April 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. NANHA
|
December 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. MONIKA KINNAR ALIAS PRIYA
|
December 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
|
December 8, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHIV RAM ALIAS SIMU & ANOTHER
|
December 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAPPU RAM, SON OF INDER RAM
|
December 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. DEVI LAL
|
November 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. GUDDU SHARMA
|
November 8, 2016 |
STATE OF HIMACHAL PRADESH Vs. PARAMJEET SINGH @ BANGU
|
November 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
|
November 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND
|
July 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. DAVINDER KUMAR AND OTHERS
|
August 8, 2016 |
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
|
May 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAMALJEET SINGH AND ANOTHER
|
August 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATYA PAL & ORS
|
May 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. VIRENDER SINGH
|
July 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. BHUPINDER KUMAR & ANR
|
October 6, 2016 |
STATE OF HIMACHAL PRADESH Vs. LEELA RAM
|
September 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. JATINDER PAUL AND ANOTHER
|
September 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR & ANOTHER
|
August 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. JAGMOHAN ALIAS MOHINI
|
June 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMAR
|
August 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. CHANDER
|
May 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. MAHABIR SINGH
|
October 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJAN KUMAR
|
October 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR @ SANJAY
|
October 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHIV CHAND AND OTHERS
|
October 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHESH RAM & ORS
|
August 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
|
June 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. PUNEET SHARMA & OTHERS
|
August 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. PARMOD KUMAR AND OTHERS
|
August 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR ALIAS RAJU
|
August 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. VIJENDER SINGH
|
August 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. NEERAJ SHARMA & OTHERS
|
June 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. AMIT KUMAR
|
June 20, 2016 |
STATE OF HIMACHAL PRADESH Vs. BAIKUNTH LAL & OTHERS
|
June 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. UTTAM CHAND AND OTHERS
|
June 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. PREM CHAND AND OTHERS
|
June 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. ACHHAR SINGH
|
January 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAHAN CHAND
|
January 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUKH RAM AND ORS.
|
January 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. TEK CHAND
|
January 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
|
May 10, 2016 |
STATE OF HIMACHAL PRADESH Vs. MOHAN SINGH
|
May 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAMESH ALIAS BHUTTA
|
May 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. SMT KAMLESH
|
May 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHARDA DEVI
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. FIROJ KHAN AND ANOTHER
|
November 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. BHAGI RAM
|
December 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH AND OTHERS
|
May 31, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAMAL SINGH & ANOTHER
|
June 14, 2016 |
STATE OF HIMACHAL PRADESH Vs. NEGI RAM SON OF SH LAL CHAND
|
May 27, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUNDER SINGH
|
June 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAM NIWAS AND OTHERS
|
June 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAVI DUTT
|
June 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. ASHOK
|
May 18, 2016 |
STATE OF HIMACHAL PRADESH Vs. MOTI RAM ALIAS NANDDA & ANR
|
May 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. PINTU RAM AND ANOTHER
|
May 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
May 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. MAN SINGH & OTHERS
|
May 24, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
May 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV AND ANOTHER
|
May 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. DEEP RAM
|
June 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHAYAM LAL AND OTHERS
|
June 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. NANHE LAL & ANOTHER
|
June 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. AJAY DRANGAL & OTHERS
|
June 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. SURJEET KUMAR
|
June 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. GURBINDER SINGH
|
June 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER KUMAR
|
June 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. HEMANT KUMAR
|
June 24, 2016 |
STATE OF HIMACHAL PRADESH Vs. TARUN CHOPRA
|
June 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. HANEEF MOHD
|
June 27, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEVAN SINGH & OTHERS
|
July 27, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR AND ANOTHER
|
July 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. DILE RAM
|
July 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. SURJIT SINGH
|
October 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAMLESH KUMAR & OTHERS
|
October 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. RANDHIR & OTHERS
|
September 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAMAN KUMAR
|
September 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
November 10, 2016 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
November 10, 2016 |
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH
|
November 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. MOHAMMAD SHARIF
|
November 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND AND OTHERS
|
September 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
|
August 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR
|
August 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. MANI DEVI AND OTHERS
|
August 24, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
August 24, 2016 |
STATE OF HIMACHAL PRADESH Vs. PRAKASH JOSHI AND OTHERS
|
August 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. KISHORI LAL
|
August 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. DASSI DEVI
|
August 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN @ RAM LAL
|
August 10, 2016 |
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
|
July 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. TEK CHAND
|
July 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. HARVINDER SINGH & OTHERS
|
December 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
August 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. KARAM CHAND
|
October 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL
|
May 8, 2016 |
STATE OF HIMACHAL PRADESH Vs. VIKRANT @ VICKY
|
November 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. AMIT DIWAN
|
November 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. RATTAN LAL (SINCE DECEASED) THROUGH LRS KARAM CHAND AND OTHERS
|
December 14, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUDESH KUMAR ALIAS PINKU
|
December 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. LAXMI DUTT
|
July 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. SOM NATH ALIAS SHAMMI
|
July 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. OM DUTT AND ANOTHER
|
August 10, 2016 |
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR ALIAS NITU
|
August 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR
|
August 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAM CHANDER
|
August 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. KISHORI LAL
|
April 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAMAL KISHORE
|
January 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. KUNJU RAM
|
April 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. MANJEET SINGH AND ORS.
|
March 31, 2016 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR AND ORS.
|
March 14, 2016 |
STATE OF HIMACHAL PRADESH Vs. SOHAN LAL AND ORS.
|
March 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. SIKANDER
|
March 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH THAKUR
|
March 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
March 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
July 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. KARAM CHAND AND ANR.
|
August 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. VINOD ALIAS LUCKY RANA & ORS.
|
June 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. ROOP SINGH
|
July 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER THAKUR ALIAS RAJU AND ORS.
|
July 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
June 27, 2016 |
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
|
December 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. LABH SINGH
|
December 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR ALIAS SANJU
|
August 31, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAILASH CHAND
|
April 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHYAM LAL
|
December 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. AJAY ATWAL ALIAS DIKKY & ORS
|
December 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
|
April 18, 2016 |
STATE OF HIMACHAL PRADESH Vs. NARINDER CHAND
|
April 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. DHARAM PAL SINGH
|
April 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANTOKH SINGH ALIAS SUKHA
|
April 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. JAGBIR SINGH
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
June 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. JUGAL KISHORE & OTHERS
|
June 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAMESH SHARMA
|
June 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. DEVU RAI
|
June 17, 2016 |
STATE OF HIMACHAL PRADESH Vs. YASHWANT SINGH
|
June 20, 2016 |
STATE OF HIMACHAL PRADESH Vs. REKHA DEVI AND ANOTHER
|
June 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. BHAG SINGH
|
March 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. BISHAN DUTT
|
April 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. DESH RAJ
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. NIRAT SINGH
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. SOM NATH @ BABI
|
April 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJPAL SINGH
|
July 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR AND ORS.
|
July 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. JAI BHAGWAN AND OTHERS
|
September 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL
|
September 14, 2016 |
STATE OF HIMACHAL PRADESH Vs. TARSEM KUMAR ALIAS VIKRAM AND OTHERS
|
July 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. DHARAM SINGH & ANR
|
July 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. BIRBAL SINGH
|
August 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ AND ANOTHER
|
August 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
|
August 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR & ANR
|
August 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. TEK CHAND
|
August 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAMAL KUMAR ALIAS KAMLU & ORS
|
July 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH
|
August 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHAND
|
August 24, 2016 |
STATE OF HIMACHAL PRADESH Vs. GURDEEP SINGH AND OTHERS
|
August 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJENDER SINGH & ANOTHER
|
August 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. KHEM SINGH ALIAS KHEMU RAM & ANR
|
August 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. GANGA RAM & OTHERS
|
August 10, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATNAM SINGH & ANOTHER
|
September 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. HOTTAM RAM
|
September 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR & OTHERS
|
September 6, 2016 |
STATE OF HIMACHAL PRADESH Vs. ROHIT SAGOTRA
|
September 6, 2016 |
STATE OF HIMACHAL PRADESH Vs. KARNAIL SINGH ALIAS KAILA
|
September 8, 2016 |
STATE OF HIMACHAL PRADESH Vs. VIJAY SINGH AND OTHERS
|
September 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. BAL KRISHAN
|
September 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. AIN SINGH
|
August 31, 2016 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
|
September 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAYIA URAV @ AJAY
|
September 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. KARAM SINGH
|
August 24, 2016 |
STATE OF HIMACHAL PRADESH Vs. GOVIND SINGH
|
August 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. PARVESH KUMAR AND OTHERS
|
September 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH & OTHERS
|
September 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. BUDHI SINGH & ANOTHER
|
September 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
|
September 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
September 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. UMESH SINGH
|
September 20, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
September 20, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR & ANOTHER
|
September 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJEEV KUMAR & OTHERS
|
September 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND AND OTHERS
|
September 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. PARTAP SINGH
|
September 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
September 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. PRITHVI RAJ @ JOULL
|
September 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUMIT KUMAR
|
September 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. KURAM DEV AND ANOTHER
|
September 14, 2016 |
STATE OF HIMACHAL PRADESH Vs. RANJAN LAMA & ANOTHER
|
September 14, 2016 |
STATE OF HIMACHAL PRADESH Vs. TARO DEVI & ANOTHER
|
September 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. BHEDI DEVI
|
September 23, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAKESH ALIAS NISHU
|
September 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
|
September 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR AND OTHERS
|
September 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. ARUN SONI AND ANOTHER
|
September 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. PYARE LAL
|
September 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. SARDEEP KUMAR AND ANOTHER
|
September 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. VISHAL
|
October 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. JAI CHAND
|
October 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. NIKKA RAM AND ANOTHER
|
October 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. BOBBY
|
October 6, 2016 |
STATE OF HIMACHAL PRADESH Vs. DHARAMVEER @ KAKU
|
October 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. SULTAN SINGH AND ORS.
|
April 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. BABA SURAJ NATH AND ORS.
|
May 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJAY SHARMA
|
May 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. PINKI DEVI
|
May 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. DINU RAM
|
May 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. POSHU RAM
|
April 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. VIKAS
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAVI KANT AND ORS.
|
April 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHYAM LAL
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. HAKIM SINGH AND ORS.
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
|
April 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. AMAR CHAND
|
April 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. DHYAN SINGH AND ORS.
|
April 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
April 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. DOLA RAM
|
April 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJIV KUMAR
|
May 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP KUMAR AND ORS.
|
May 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. NEETU DEVI
|
April 6, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
April 6, 2016 |
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH
|
April 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR & ANOTHER
|
December 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR @ MONU
|
December 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. VISHNU PAL AND ORS.
|
March 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATPAL
|
June 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHARDU AND ANOTHER
|
May 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHASHI PAL ALIAS BABU
|
June 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHYAM LAL
|
June 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. HUKAM SINGH
|
March 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. KASHMIR SINGH
|
March 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHANDER GUPTA
|
March 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. PANO DEVI
|
April 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. NIKKU RAM
|
July 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. SUNEEL DUTT
|
July 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. USHA BUTAIL
|
May 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. PARVINDER SINGH @ PAMMA & OTHERS
|
May 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. MURKI LAL
|
May 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR
|
May 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
April 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. KALU
|
May 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
|
July 4, 2016 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH & ANOTHER
|
April 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. MEHBOOB ALI AND ANOTHER
|
May 25, 2016 |
STATE OF HIMACHAL PRADESH Vs. MUKESH MOHAN
|
July 15, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
June 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR AND OTHERS
|
July 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. PIAR CHAND
|
June 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. PRAVEEN KUMAR AND OTHERS
|
June 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJ KAPOOR ALIAS RAJ AND OTHERS
|
July 8, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
|
June 3, 2016 |
STATE OF HIMACHAL PRADESH Vs. RATTAN SINGH
|
May 20, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR & OTHERS
|
May 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR & OTHERS
|
April 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATNAM SINGH @ SATTA
|
July 16, 2016 |
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
|
July 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR AND OTHERS
|
June 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. GIRI RAJ ALIAS DENNY AND OTHERS
|
July 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. GOPAL
|
May 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. JASMER SINGH AND ANOTHER
|
April 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. JIWAN KUMAR AND OTHERS
|
May 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. HARNEK SINGH AND OTHERS
|
May 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
May 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. DAWA CHHERING
|
July 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. DAGU RAM
|
July 14, 2016 |
STATE OF HIMACHAL PRADESH Vs. BUDH RAM
|
June 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. BUDH RAM
|
July 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. BISHAN DEV ALIAS BISHU
|
June 2, 2016 |
STATE OF HIMACHAL PRADESH Vs. SARWAN DASS & OTHERS
|
July 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. AJAY GULERIA AND OTHERS
|
May 30, 2016 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
|
May 5, 2016 |
STATE OF HIMACHAL PRADESH Vs. ALAMGIR ALIAS AALO
|
July 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH & ANOTHER
|
April 28, 2016 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
|
July 11, 2016 |
STATE OF HIMACHAL PRADESH Vs. ATMA RAM
|
May 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. AVNEESH PATYAL
|
May 13, 2016 |
STATE OF HIMACHAL PRADESH Vs. BALWANT RAJ
|
May 12, 2016 |
STATE OF HIMACHAL PRADESH Vs. SHADI LAL
|
January 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. SATNAM SINGH & ANOTHER
|
October 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. GUDDU RAM
|
October 18, 2016 |
STATE OF HIMACHAL PRADESH Vs. KISHORI LAL
|
September 1, 2016 |
STATE OF HIMACHAL PRADESH Vs. LITESH DHAWAN AND OTHERS
|
May 26, 2016 |
STATE OF HIMACHAL PRADESH Vs. CHALMAN
|
October 27, 2016 |
STATE OF HIMACHAL PRADESH Vs. SADA NAND AND OTHERS
|
November 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. AMAR CHAND THAKUR
|
November 21, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAJEEV KUMAR AND OTHERS
|
November 24, 2016 |
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
|
December 19, 2016 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR AND OTHERS
|
December 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. DARSHAN LAL
|
December 22, 2016 |
STATE OF HIMACHAL PRADESH Vs. KRISHNA
|
December 9, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAM KISHAN
|
December 7, 2016 |
STATE OF HIMACHAL PRADESH Vs. KAMLESH ALIAS KAKA
|
December 29, 2016 |
STATE OF HIMACHAL PRADESH Vs. RAI SINGH
|
December 9, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. SHRI ASHOK KUMAR
|
December 6, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. AMAR SINGH
|
August 20, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. PARKASH CHAND
|
August 20, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. MADAN SINGH
|
August 20, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. SH SANTOSH KUMAR SHUSHTA
|
November 21, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. INDER SINGH
|
December 6, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. PARTAP SINGH
|
December 6, 2016 |
STATE OF HIMACHAL PRADESH & ANOTHER Vs. BHURI SINGH
|
December 6, 2016 |
STATE OF HIMACHAL PRADESH & ANR Vs. ARCHIT SANT & ANR
|
August 5, 2016 |
STATE OF HIMACHAL PRADESH & ORS Vs. PRABHU DEVI
|
May 7, 2016 |
STATE OF HIMACHAL PRADESH & OTHERS Vs. RAKESH RANA
|
August 9, 2016 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. DR. RAMESH CHAUHAN
|
June 20, 2016 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. SHAKUNTLA DEVI AND OTHERS
|
November 30, 2016 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. VIRENDRA KUMAR
|
October 4, 2016 |
STATE OF HIMACHAL PRADESH AND ORS Vs. PADMA YOUDAN
|
September 1, 2016 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. HITESH GUPTA AND ORS.
|
March 19, 2016 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. DAVE RAM AND ORS.
|
March 30, 2016 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. SATYA PAL AND ORS.
|
May 6, 2016 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. DEVENDER SINGH
|
July 8, 2016 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SHAMSHER CHAUHAN
|
July 8, 2016 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. KRISHAN LAL
|
December 9, 2016 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. JITENDER KUMAR MAHINDROO
|
May 12, 2016 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SANJAY KUMAR
|
August 29, 2016 |
STATE OF HIMCHAL PRADESH Vs. SUMAN KUMAR @ FATTU
|
May 11, 2016 |
STATE OF HP & OTHERS Vs. SATYA PAUL
|
May 3, 2016 |
STATE OF HP AND OTHERS Vs. PRATAP WIRE INDUSTRY
|
May 19, 2016 |
STATE OF HP AND OTHERS Vs. STATE
|
October 21, 2016 |
STURDY INDUSTRIES LTD. Vs. ISOTECH ELECTRICAL AND CIVIL PROJECTS (P) LTD.
|
May 30, 2016 |
SUB DIVISION OFFICER (CIVIL)-CUM-LAND ACQUISITION COLLECTOR Vs. HARBHAGWANT SINGH
|
November 28, 2016 |
SUBER SINGH PREHAR Vs. UNION OF INDIA AND ORS.
|
April 1, 2016 |
SUBHASH CHAND Vs. STATE OF H.P.
|
October 3, 2016 |
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2016 |
SUBHASH CHAND Vs. RAJINDER THAKUR & OTHERS
|
December 19, 2016 |
SUBHASH CHAND Vs. STATE OF H P
|
December 29, 2016 |
SUBHASH CHAND Vs. BHIM SEN AND ANOTHER
|
December 2, 2016 |
SUBHASH SHARMA Vs. ANIL KUMAR
|
March 16, 2016 |
SUBHASH SHARMA Vs. STATE OF H.P.
|
March 1, 2016 |
SUBHASH THAKUR Vs. STATE OF HIMACHAL PRADESH
|
February 12, 2016 |
SUCHA RAM Vs. RAJINDER SINGH & ANOTHER
|
September 21, 2016 |
SUCHHA SINGH @ JARNAIL SINGH JAGGI Vs. UNION OF INDIA & OTHERS
|
June 15, 2016 |
SUDERSHAN SINGH RANA Vs. MUNICIPAL CORPORATION, SHIMLA AND ANOTHER
|
September 7, 2016 |
SUDESH KUMAR Vs. M/S SHIVALIK HATCHERIES PVT. LTD.
|
April 25, 2016 |
SUDESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 20, 2016 |
SUDESH KUMARI Vs. THE STATE OF H.P. AND OTHERS
|
June 2, 2016 |
SUDESH KUMARI & ANOTHER Vs. KAPIL GAUTAM & OTHERS
|
July 29, 2016 |
SUDESH RANI AND ANOTHER Vs. LAJYA RAM AND OTHERS
|
May 6, 2016 |
SUDHIR KUMAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
June 23, 2016 |
SUJAN SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
September 21, 2016 |
SUJAN SINGH Vs. STATE OF H.P. AND OTHERS
|
December 20, 2016 |
SUKH DEV Vs. KISHAN CHAND AND OTHERS
|
June 22, 2016 |
SUKH DEV & ANR Vs. RAJPAL & ORS
|
May 25, 2016 |
SUMAN CHOPRA Vs. BRIJ MOHAN & ORS
|
August 9, 2016 |
SUMAN KUMAR Vs. ASHA DEVI
|
May 18, 2016 |
SUMAN KUMARI Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
November 9, 2016 |
SUMATI DEVI Vs. DALIP SINGH
|
May 11, 2016 |
SUMEER NATH Vs. MOHAN LAL DECEASED THROUGH L RS
|
August 11, 2016 |
SUMEER NATH Vs. HARI SINGH
|
April 26, 2016 |
SUMEER NATH Vs. MOHAN LAL DECEASED THROUGH L.RS
|
August 11, 2016 |
SUMNA DEVI Vs. STATE OF H.P. AND ORS.
|
May 5, 2016 |
SUNDER & OTHERS Vs. STATE OF H P & OTHERS
|
July 28, 2016 |
SUNDER RAM (DECEASED) THROUGH HIS LRS : BURFI DEVI AND OTHERS Vs. DHANI RAM (DECEASED) THROUGH HIS LRS : KALA DEVI AND OTHERS
|
August 9, 2016 |
SUNIL BHASEEN Vs. STATE OF HIMACHAL PRADESH
|
August 26, 2016 |
SUNIL DUTT Vs. STATE OF HIMACHAL PRADESH
|
October 28, 2016 |
SUNIL KANOTRA Vs. INDIAN OIL CORPN AND OTHERS
|
December 2, 2016 |
SUNIL KUMAR Vs. BIG APPLE BERRY HOSPITALITY PVT. LTD. AND ORS.
|
February 24, 2016 |
SUNIL KUMAR S/O SANJAY KUMAR AND OTHERS Vs. SUDESH KUMARI W/O SATISH KUMAR AND OTHERS
|
December 6, 2016 |
SUNIL SAINI Vs. STATE OF H P & OTHERS
|
August 9, 2016 |
SUNIL SHARMA Vs. DINESH CHAUHAN AND ANOTHER
|
November 3, 2016 |
SUNISH AGGARWAL Vs. STATE OF H.P. AND ANOTHER
|
October 5, 2016 |
SUNITA DEVI Vs. DEEP CHAND & ORS
|
July 28, 2016 |
SUNITA KUMARI Vs. SH P C DHIMAN & & ANOTHER
|
August 4, 2016 |
SUNITA KUMARI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
June 16, 2016 |
SURAT RAM Vs. AKSHAY KUMAR AND OTHERS
|
May 20, 2016 |
SURAT RAM AND ANOTHER Vs. HIMACHAL GRAMIN BANK, CHURAG BRANCH, TEHSIL KARSOG, DISTRICT MANDI, H.P.
|
December 26, 2016 |
SURAT SINGH VERMA Vs. HIMACHAL PRADESH STATE CO-OPERATIVE BANK
|
February 25, 2016 |
SUREKHA DEVI Vs. MANGAL SINGH AND ORS.
|
January 8, 2016 |
SURENDER KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 14, 2016 |
SURENDER KUMAR Vs. UNION OF INDIA
|
March 15, 2016 |
SURENDER KUMAR & OTHERS Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2016 |
SURENDER KUMAR GUPTA Vs. H.P. STATE FOREST DEVELOPMENT CORPORATION
|
July 14, 2016 |
SURENDER KUMAR SON OF GIRDHARI LAL. Vs. STATE OF HP AND OTHERS.
|
February 26, 2016 |
SURENDER KUMAR, S/O LATE SH. JAMNA DASS Vs. PREM LAL BAMBRA S/O SH. GOPAL DASS & OTHERS
|
November 21, 2016 |
SURESH CHAND S/O LATE ISHWAR DUTT SHARMA Vs. STATE OF H P
|
August 26, 2016 |
SURESH KUMAR Vs. OM PRAKASH
|
May 12, 2016 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2016 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
July 14, 2016 |
SURESH KUMAR Vs. H.P. FINANCIAL CORPORATION AND ANOTHER
|
September 30, 2016 |
SURESH KUMAR Vs. JAGVIR SINGH AND ANOTHER
|
October 28, 2016 |
SURESH KUMAR Vs. MAMTA RANI
|
November 11, 2016 |
SURESH KUMAR Vs. STATE OF H.P.
|
May 17, 2016 |
SURESH KUMAR Vs. STATE OF H.P.
|
January 4, 2016 |
SURESH KUMAR & OTHERS Vs. SUNNOX INTERNATIONAL & ANR
|
December 5, 2016 |
SURESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
January 8, 2016 |
SURESH KUMAR S/O JHABE RAM Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2016 |
SURINDER Vs. STATE OF H.P.
|
August 20, 2016 |
SURINDER Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2016 |
SURINDER KAUR & ORS Vs. H P STATE COOPERATIVE UNION LTD
|
July 28, 2016 |
SURINDER KUMAR Vs. SARDARI LAL
|
May 23, 2016 |
SURINDER KUMAR Vs. STATE OF H P
|
October 3, 2016 |
SURINDER KUMAR & OTHERS Vs. SUMATI KUMARI JOSHI & OTHERS
|
December 27, 2016 |
SURINDER KUMAR SON OF SHESH RAM Vs. STATE OF H P AND ANOTHER
|
November 23, 2016 |
SURINDER MOHAN Vs. RAMESH KUMAR & ANR
|
October 28, 2016 |
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 11, 2016 |
SURINDER SINGH Vs. NEW INDIA ASSURANCE COMPANY LTD AND ANOTHER
|
November 2, 2016 |
SURINDER SINGH & ORS Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2016 |
SURITA SHARMA Vs. SURESH SHARMA
|
May 19, 2016 |
SURJEET KUMAR Vs. STATE OF H.P.
|
March 16, 2016 |
SURRINDER NATH & OTHERS Vs. JAGGI RAM SHARMA
|
March 31, 2016 |
SUSHMA DEVI Vs. MALKIAT SINGH
|
August 16, 2016 |
SWARAN LATA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
January 2, 2016 |
SWARAN SINGH (DECEASED) Vs. DARSHAN SINGH (DECEASED)
|
September 14, 2016 |
SWARNA DEVI Vs. RUKO AND ORS.
|
May 4, 2016 |
SWAROOP Vs. STATE OF H P AND ANOTHER
|
August 31, 2016 |
SWEETY Vs. GENERAL PUBLIC
|
June 22, 2016 |
T P PANDEY Vs. BANWARI LAL
|
September 16, 2016 |
T P PANDEY Vs. INDER SINGH
|
September 1, 2016 |
TANDUB CHHERING ALIAS DHARAMA NAND Vs. ADDITIONAL DISTRICT MAGISTRATE
|
April 5, 2016 |
TANUJA BEGUM Vs. UNION OF INDIA & OTHERS
|
October 5, 2016 |
TARA DEVI & ORS. Vs. KAUSHALYA DEVI & ORS.
|
March 2, 2016 |
TARA DEVI AND ANOTHER Vs. KARAM CHAND
|
November 17, 2016 |
TARA DUTT Vs. HEM RAJ & ORS
|
August 26, 2016 |
TARA SINGH Vs. GOVIND SINGH (DECEASED) THROUGH LRS
|
November 30, 2016 |
TARANJIT SINGH @ BADAL Vs. STATE OF H P
|
September 29, 2016 |
TARSEM KUMAR & OTHERS Vs. STATE OF H P & OTHERS
|
July 4, 2016 |
TARU ALIAS UDE RAM Vs. STATE OF H P
|
May 16, 2016 |
TARUN FABRICATION WORKS AND ANOTHER Vs. H P FINANCIAL CORPORATION
|
June 1, 2016 |
TARUN SHAROTRI Vs. STATE OF H.P.
|
December 29, 2016 |
TECHNO PLASTIC INDUSTRIES Vs. KIRAN GENERAL STORE AND ANOTHER
|
December 15, 2016 |
TEJ RAM Vs. STATE OF HP
|
April 27, 2016 |
TEJ RAM Vs. PREM LATA
|
August 16, 2016 |
TEJ RAM Vs. STATE OF H.P.
|
July 11, 2016 |
TEJ RAM, S/O SH. GAWAINU RAM Vs. NARESH KUMAR, S/O SH. MUNSHI RAM & ANR.
|
June 14, 2016 |
TEJ SINGH Vs. STATE OF H P
|
December 9, 2016 |
TEJ SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD
|
July 13, 2016 |
TEJU Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2016 |
TEK CHAND Vs. GOVIND KUMAR
|
December 8, 2016 |
TEK CHAND AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
July 7, 2016 |
TENZIN & CONSTRUCTION COMPANY PVT LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD & OR
|
September 16, 2016 |
THAKUR DASS AND OTHERS Vs. MANJIT SINGH
|
March 2, 2016 |
THAKUR PRE-EXAMINATION COACHING-CUMTRAINING INSTITUTE (SOCIETY) NEHARN PUKHAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
October 7, 2016 |
THAKUR SINGH Vs. STATE OF H.P.
|
March 17, 2016 |
THARWAN LAL Vs. COLLECTOR LAND ACQUISITION & ANOTHER
|
December 16, 2016 |
THE CHAIRMAN Vs. SH. ANOOP KUMAR AND ANOTHER
|
May 25, 2016 |
THE COMMUNITY DEVELOPMENT CELL AND ORS. Vs. JAGDISH CHAND
|
May 9, 2016 |
THE EXECUTIVE ENGINEER, HPPWD DIVISION ARKI, DISTT. SOLAN, H.P. Vs. RAMESHWARI DEVI
|
July 14, 2016 |
THE H.P. STATE FOREST DEVELOPMENT CORP. & ANR. Vs. ROSIN & TURPENTINE FACTORY EMPLOYEES UNION & ANR.
|
August 5, 2016 |
THE HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. CHANANA STEEL TUBES PVT. LTD. AND ORS.
|
April 8, 2016 |
THE NATIONAL INSURANCE CO. LTD. Vs. TEK CHAND AND OTHERS
|
June 3, 2016 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. KALPANA SHARMA
|
May 27, 2016 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. SMT. BALKISH AND OTHERS
|
June 24, 2016 |
THE NEW INDIA ASSURANCE COMPANY Vs. KIRAN DEVI AND OTHERS
|
June 24, 2016 |
THE NEW INDIA ASSURANCE COMPANY Vs. SMT. URMILA DEVI AND OTHERS
|
November 4, 2016 |
THE NEW INDIA ASSURANCE COMPANY Vs. KISHWARI
|
October 7, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHURA MANI
|
April 8, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. RESHA DEVI AND OTHERS
|
November 11, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAMESH CHAND AND ORS.
|
January 8, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. NIRMALA DEVI & OTHERS
|
January 8, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. MEERA VERMA
|
May 26, 2016 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. JAGDISH LAKHANPAL AND ORS.
|
March 22, 2016 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MANI
|
May 27, 2016 |
THE NEW INDIA INSURANCE COMPANY, THROUGH ITS DIVISIONAL MANAGER Vs. SMT. HIRAVATI SHARMA AND OTHERS
|
December 26, 2016 |
THE STATE OF H.P. Vs. KEHAR SINGH
|
February 27, 2016 |
THE STATE OF H.P. AND ANOTHER Vs. SH. PARVEEN KUMAR
|
October 28, 2016 |
THE STATE OF H.P. AND ANOTHER Vs. SHANKAR LAL
|
January 2, 2016 |
THE STATE OF HIMACHAL PRADESH Vs. PRITAM CHAND AND ANOTHER
|
April 22, 2016 |
THE STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
|
April 25, 2016 |
THE STATE OF HIMACHAL PRADESH AND ANOTHER Vs. SHRI RAJINDER SINGH
|
June 15, 2016 |
THE STATE OF HIMACHAL PRADESH AND ORS. Vs. R.K. CONSTRUCTION CO.
|
February 26, 2016 |
THE TIARA CO Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 20, 2016 |
THOLU (DECEASED) THROUGH LRS Vs. SUKH RAM AND OTHERS
|
October 22, 2016 |
THOUTHI RAM Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2016 |
TIARA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 20, 2016 |
TIKKA MAHESHWAR CHAND Vs. RIPUDAMAN SINGH
|
October 28, 2016 |
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
|
December 8, 2016 |
TILAK RAJ DOGRA Vs. SHRI BACHITTER KUMAR
|
July 22, 2016 |
TILAK RAJ S/O BALAK RAM Vs. STATE OF H P
|
June 27, 2016 |
TILAK RAJ SON OF LATE JOGINDER NATH SOOD & ANOTHER Vs. RAJINDER SOOD ALIAS RAJAN SON OF LATE RAMESHWAR NATH SOOD
|
October 19, 2016 |
TILAK RAJ SON OF ZAMNA DASS Vs. SURINDER KUMAR MINHAS S/O LACHHI RAM MINHAS
|
April 29, 2016 |
TILAK RAJ SOOD Vs. RAJMATI & OTHERS
|
October 21, 2016 |
TILAK RAM Vs. DHANI RAM AND OTHERS
|
July 7, 2016 |
TIRUPATI ALUMINIUM LIMITED Vs. STURDY INDUSTRIES LIMITED
|
March 3, 2016 |
TITU RAM & ANOTHER Vs. VIDYA DEVI AND ANOTHER
|
December 23, 2016 |
TOTA RAM S/O BALAK RAM Vs. KANCHAN LATA D/O BALAK RAM
|
September 21, 2016 |
TOURISM AND CIVIL AVIATION Vs. SUNITA BHANDARI & ANOTHER
|
July 11, 2016 |
TRIPTA DEVI Vs. GENERAL MANAGER, HRTC AND OTHERS
|
March 18, 2016 |
TRISHLA DEVI Vs. STATE OF H.P.
|
May 10, 2016 |
TRIVENI PRASAD Vs. KANWAL JEET AND OTHERS
|
March 4, 2016 |
TUBE EXPANSION AND EQUIPMENTS PVT. LTD. Vs. DISTRICT MAGISTRATE, DISTRICT SOLAN AND ORS.
|
April 11, 2016 |
TULSI RAM SON OF LATE SHRI KHARKU RAM Vs. NARAIN DASS SON OF SHRI BANSHI RAM
|
June 14, 2016 |
TWENTY FIRST CENTURY RESORTS Vs. SHAMSHER SINGH
|
May 17, 2016 |
UDHAM SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND OTHERS
|
November 15, 2016 |
UMA DEVI Vs. STATE OF H.P.
|
March 29, 2016 |
UMA DUTT Vs. GOVERDHAN DASS
|
September 1, 2016 |
UMED SINGH Vs. SHRI SOHAN SINGH AND OTHERS
|
December 16, 2016 |
UMRANIA BROTHERS Vs. MISTRY LAXMAN DADVA MACHINES
|
November 24, 2016 |
UNION OF INDIA Vs. CHATUR SINGH & ORS
|
September 30, 2016 |
UNION OF INDIA Vs. CHANDER PAL SINGH AND ANOTHER
|
July 19, 2016 |
UNION OF INDIA Vs. SHIV RAM & ORS
|
October 3, 2016 |
UNION OF INDIA Vs. SHRI LAL DASS
|
March 14, 2016 |
UNION OF INDIA Vs. MEENU AGGARWAL
|
July 13, 2016 |
UNION OF INDIA Vs. VIVEK BHARDWAJ AND ANOTHER
|
November 30, 2016 |
UNION OF INDIA AND ANOTHER Vs. BHAGAT RAM CHAUHAN
|
October 4, 2016 |
UNION OF INDIA AND ANOTHER (CWPS NO. 1849 OF 2016 A/W CWPS NO. 1671, 1779, 1822 TO 1824 AND 1832 OF 2016) Vs. RAM KISHAN (CWP NO. 1849 OF 2016)
|
July 19, 2016 |
UNION OF INDIA AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
January 5, 2016 |
UNION OF INDIA AND OTHERS Vs. P.K. SARIN
|
July 26, 2016 |
UNION OF INDIA AND OTHERS Vs. SHRI OM PARKASH
|
June 24, 2016 |
UNION OF INDIA THROUGH SECRETARY DEFENCE NEW DELHI Vs. GUPAT RAM
|
May 4, 2016 |
UNITED ELECTRONICS (INDIA) LTD AND ANOTHER Vs. AJAY KUMAR AND OTHERS
|
November 8, 2016 |
UNITED INDIA INSURANCE CO Vs. LOKESHAWAR NARAH AND OTHERS
|
November 18, 2016 |
UNITED INDIA INSURANCE CO LTD Vs. GIANTI GUPTA AND OTHERS
|
July 29, 2016 |
UNITED INDIA INSURANCE CO LTD Vs. SITA DEVI AND OTHERS
|
November 25, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. TEJI DEVI & OTHERS
|
December 6, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SABRA BIBI
|
February 26, 2016 |
UNITED INDIA INSURANCE COMPANY Vs. RAKESH KUMAR AND ORS.
|
February 26, 2016 |
UNITED INDIA INSURANCE COMPANY Vs. CHOTTU KHAN & OTHERS
|
August 12, 2016 |
UNITED INDIA INSURANCE COMPANY Vs. DHANANJOY DASS AND OTHERS
|
November 17, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAN LAL AND OTHERS
|
November 18, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SATINDER KAUR
|
October 28, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEANT KAUR & OTHERS
|
May 27, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANTA RANI ALIAS KANTA DEVI AND OTHERS
|
July 1, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PARVEEN KUMAR AND OTHERS
|
May 13, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANCHLA DEVI
|
May 11, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KHEM LATA AND OTHERS
|
November 15, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. JANKI DEVI & OTHERS
|
August 12, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SH SURESH KUMAR & OTHERS
|
August 26, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. LAL CHAND & OTHERS
|
November 25, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. ROMESH CHAND AND OTHERS
|
October 28, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MANSA DEVI & OTHERS
|
September 9, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. KAMAL SHARMA AND ORS.
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March 18, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. PRAKASHO DEVI
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June 27, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SURINDER SINGH AND ORS.
|
March 18, 2016 |
UNITED INDIAN ASSURANCE CO. LTD. Vs. SH. TIKKAM RAM AND OTHERS
|
June 17, 2016 |
UNPA Vs. STATE OF H.P.
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March 11, 2016 |
UPENDER KUMAR Vs. STATE OF H.P. AND ORS.
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June 27, 2016 |
URMILA DEVI Vs. MANAGING DIRECTOR
|
March 4, 2016 |
URMILA SHARMA AND OTHERS Vs. STATE OF H P AND OTHERS
|
July 26, 2016 |
USHA MASSAND AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
May 6, 2016 |
USV LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD AND O
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September 6, 2016 |
UTTAM SINGH Vs. TEJ RAM AND OTHERS
|
November 1, 2016 |
V.S. SAINI GOVT. CONTRACTOR Vs. STATE OF H.P.
|
February 27, 2016 |
VALLEY IRON & STEEL COMPANY LTD. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 20, 2016 |
VARINDER KUMAR Vs. SUNIL KHANNA & ANOTHER
|
December 27, 2016 |
VARINDER KUMAR MADAN SON OF LATE CHHABIL DASS MADAN Vs. KALI RAM SON OF MATHU RAM & OTHERS
|
August 23, 2016 |
VARINDER SINGH & OTHERS Vs. BAKSHI RAM & OTHERS
|
September 19, 2016 |
VARUN KUMAR MALHOTRA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
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July 15, 2016 |
VARUN SAMRA SON OF VIJAY KUMAR AND OTHERS Vs. STATE OF H P
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September 16, 2016 |
VASU SONI AND ANOTHER Vs. AMAR SINGH THROUGH HIS LRS GHINDER @ JOGINDER SINGH AND OTHERS
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October 5, 2016 |
VED PARKASH Vs. UTTAM CHAND AND ORS.
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March 1, 2016 |
VED PARKASH Vs. MOOL RAJ PADHA
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September 8, 2016 |
VED PARKASH Vs. GOPALA & OTHERS
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September 9, 2016 |
VED PRAKASH Vs. MUNI LAL
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September 27, 2016 |
VED PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2016 |
VED PRAKASH Vs. JAGDISH RAM
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July 28, 2016 |
VED PRAKASH Vs. TEK CHAND
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May 3, 2016 |
VEDVATI Vs. STATE OF H P
|
May 25, 2016 |
VEENA DEVI Vs. RAJESH KUMAR & OTHERS
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October 28, 2016 |
VEENA DEVI AND OTHERS Vs. STATE OF H P AND OTHERS
|
July 1, 2016 |
VEEPUL LAKHANPAL Vs. SMT. POOJA
|
April 7, 2016 |
VIBHU BANEL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
May 27, 2016 |
VICHITER SINGH AND OTHERS Vs. JAIPAL SINGH AND OTHERS
|
July 14, 2016 |
VICKY THAKUR Vs. STATE OF H.P.
|
March 9, 2016 |
VIDYA Vs. ARVIND
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May 18, 2016 |
VIDYA DEVI Vs. SHRI HEM RAJ
|
September 9, 2016 |
VIDYA DEVI ALIAS LACHHI & ANR Vs. OM PRAKASH
|
September 9, 2016 |
VIDYA SAGAR Vs. THE LAND ACQUISITION COLLECTOR
|
May 9, 2016 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 11, 2016 |
VIJAY KUMAR Vs. STATE OF H.P.
|
July 14, 2016 |
VIJAY KUMAR Vs. STATE OF HP
|
June 24, 2016 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 12, 2016 |
VIJAY KUMAR Vs. SANJEEV KUMAR AND OTHERS
|
August 2, 2016 |
VIJAY KUMAR Vs. SHAKILA KHATUN AND OTHERS
|
August 26, 2016 |
VIJAY KUMAR Vs. STATE OF H P & OTHERS
|
May 26, 2016 |
VIJAY KUMAR & OTHERS Vs. ANANT RAM ALIAS NANTU
|
October 3, 2016 |
VIJAY KUMAR @ VIJU Vs. STATE OF H.P.
|
March 30, 2016 |
VIJAY KUMAR SON OF BABU RAM Vs. STATE OF H P
|
September 9, 2016 |
VIJAY SOOD Vs. CENTRAL UNIVERSITY OF HIMACHAL PRADESH
|
March 14, 2016 |
VIJAYA DEVI AND OTHERS Vs. RESIDENT ENGINEER
|
November 9, 2016 |
VIJAYA SHAKTI GUPTA Vs. RAKESH KHANNA
|
October 19, 2016 |
VIJENDER SHARMA SON OF PARKASH SHARMA. Vs. SMT. UMA DEVI W/O BHAJAN LAL.
|
February 26, 2016 |
VIKAS GUPTA Vs. H.P.S.E.B
|
June 2, 2016 |
VIKAS KAPILA & ANOTHER Vs. ASHOK SOOD & ANOTHER
|
December 9, 2016 |
VIKAS SHARMA Vs. STATE OF H P AND OTHERS
|
June 22, 2016 |
VIKAS SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
January 8, 2016 |
VIKAS SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2016 |
VIKESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 29, 2016 |
VIKKY DEVI AND OTHERS Vs. SHRI KULDEEP BHATIA & ORS.
|
December 2, 2016 |
VIKRAM SINGH Vs. STATE OF H.P. & OTHERS
|
July 5, 2016 |
VIKRAM SINGH Vs. KARNATAKA STATE OPEN UNIVERSITY AND OTHERS
|
June 15, 2016 |
VIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2016 |
VIKRAM THAKUR Vs. STATE OF HIMACHAL PRADESH
|
May 11, 2016 |
VIKRANT SOOD S/O LATE CHETAN PRAKASH SOOD Vs. ANIL CHANDER S/O RAMESH CHANDER
|
May 20, 2016 |
VINAY KUMAR Vs. KISHORI LAL & OTHERS
|
May 19, 2016 |
VINAY KUMAR Vs. SANGEETA CHEETU & ANOTHER
|
August 22, 2016 |
VINOD ALIAS DINESH Vs. STATE OF HIMACHAL PRADESH
|
June 23, 2016 |
VINOD AND OTHERS Vs. CHAMPA THAKUR AND OTHERS
|
April 1, 2016 |
VINOD CHADHA Vs. STATE OF H.P AND ANOTHER
|
July 20, 2016 |
VINOD GUPTA Vs. M/S NAVKAR POLY PLAST CO.
|
April 8, 2016 |
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2016 |
VINOD KUMAR Vs. KAULAN DEVI AND ANOTHER
|
August 5, 2016 |
VINOD KUMAR Vs. STATE OF H P AND OTHERS
|
December 8, 2016 |
VINOD KUMAR Vs. STATE OF H P
|
June 29, 2016 |
VINOD KUMAR Vs. SHAKUNTALA AND ORS.
|
March 15, 2016 |
VINOD KUMAR AND OTHERS Vs. STATE OF H P AND OTHERS
|
December 22, 2016 |
VINOD KUMAR VERMA Vs. RANJEET SINGH RATHORE
|
May 6, 2016 |
VINOD SHARMA Vs. ABDUL HASSAN & OTHERS
|
May 19, 2016 |
VIPIN KHANNA Vs. NARINDER KUMAR
|
May 11, 2016 |
VIPIN PANDIT Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 29, 2016 |
VIPUL KUMAR KAPADI Vs. STATE OF HIMACHAL PRADESH & ORS
|
December 5, 2016 |
VIRENDER KUMAR ALIAS KUKKAR Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2016 |
VIRENDER KUMAR ALIAS VIRENDER SINGH & ANOTHER Vs. PUNEET PATIAL & ANOTHER
|
October 21, 2016 |
VIRENDER KUMAR WALIA AND ANOTHER Vs. INDIAN OIL CORPORATION LIMITED
|
September 6, 2016 |
VIRENDER MOHAN MAHAJAN Vs. H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY
|
March 1, 2016 |
VIRENDER THAKUR & ANOTHER Vs. HIGH COURT OF H P & OTHERS
|
March 23, 2016 |
VISHAL BANSAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
June 16, 2016 |
VISHAL BANSAL Vs. STATE OF H.P.
|
June 15, 2016 |
VISHAL PURI AND OTHERS Vs. YASHPAL SINGH
|
December 16, 2016 |
VISHWA NATH Vs. STATE OF H.P.
|
April 29, 2016 |
VIVEK Vs. STATE OF HIMACHAL PRADESH
|
November 24, 2016 |
VIVEK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 27, 2016 |
VIVEK SHARMA AND OTHERS Vs. RAM RAKHA AND OTHERS
|
September 8, 2016 |
VIYASAN DEVI Vs. ASHOK KUMAR
|
March 4, 2016 |
WAKAR CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
|
October 6, 2016 |
WINSOME TEXTILE INDUSTRIES LIMITED Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
August 31, 2016 |
Y.S. PARMAR UNIVERSITY Vs. N.K. JOOLKA
|
May 5, 2016 |
YAGYA DUTT Vs. STATE OF H.P.
|
April 5, 2016 |
YASH PAL Vs. RAKESH KUMAR AND ANOTHER
|
September 21, 2016 |
YASH PAL @ JASSU Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2016 |
YASH PAL PURI Vs. ASHOK KUMAR & ORS
|
May 24, 2016 |
YASH PAL SHARMA Vs. STATE OF H P AND OTHERS
|
July 4, 2016 |
YASHPAL AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2016 |
YASHPAL RANTA S/O PARTAP SINGH RANTA Vs. SHIV SINGH CHAUHAN S/O DHAN SINGH
|
June 17, 2016 |
YASHPAL RANTA SON OF PARTAP SINGH RANTA Vs. STATE OF H P AND ANOTHER
|
June 17, 2016 |
YASHPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2016 |
YASHWANT SINGH PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. NARENDER DHAND AND ORS.
|
March 31, 2016 |
YOG RAJ @ KAKU Vs. STATE OF HIMACHAL PRADESH
|
March 18, 2016 |
YOG RAJ SOOD Vs. SUNITA KAUSHAL
|
June 1, 2016 |
YOGESH BALI Vs. STATE OF H.P.
|
May 4, 2016 |
YOGESH KUMAR CHANDEL Vs. UNION OF INDIA & OTHERS
|
September 14, 2016 |
YOGESH SHARMA Vs. JYOTI AND OTHERS
|
October 17, 2016 |
YOGESHWAR SINGH AND OTHERS Vs. STATE OF H P AND OTHERS
|
September 9, 2016 |
YUDH CHAND SAKLANI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 26, 2016 |
YUGAL KISHORE SHARMA & OTHERS Vs. SUKH RAI SINGH AND OTHERS
|
December 14, 2016 |
ZULFI RAM Vs. PARDEEP KUMAR AND OTHERS
|
December 9, 2016 |
ZUMLA ZAMINDARAN OF VILLAGE SHONG Vs. ZUMLA ZAMINDARAN OF VILLAGE CHANSU
|
May 24, 2016 |