BAL KRISHAN AND OTHERS Vs. STATE OF H.P.
|
December 15, 2015 |
BELI RAM S/O SH. GHOLI RAM Vs. STATE OF H.P.
|
December 22, 2015 |
HYDRO PROJECT WORKERS UNION Vs. PUNJAB STATE ELECTRICITY BOARD
|
December 17, 2015 |
KAMAL DEV @ KAMAL KUMAR SON OF SHRI DEVI DASS Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2015 |
NARESH KUMAR Vs. STATE OF H.P.
|
December 17, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. GIANO DEVI
|
December 17, 2015 |
SHER SINGH Vs. STATE OF H.P.
|
December 17, 2015 |
SMT. CHAMPA Vs. SH. VINOD KUMAR SHARMA
|
December 18, 2015 |
STATE OF H.P. Vs. GAGAN SINGH
|
December 16, 2015 |
A.N. SHARMA Vs. PRAN SACHDEVA
|
August 17, 2015 |
AAM BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2015 |
AARAV GOSWAMI Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2015 |
AARTI Vs. LALIT KUMAR SHARMA
|
September 30, 2015 |
AARTI RANA Vs. GAURAV RANA AND ORS.
|
October 12, 2015 |
ABDUL RASHEED PADDAR Vs. PRAMOD SOOD
|
December 15, 2015 |
AFZAL Vs. REHMAN KHAN AND ORS.
|
April 24, 2015 |
AJAI SRIVASTAVA Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2015 |
AJAY KUMAR Vs. SHUBHAM KUMAR
|
May 1, 2015 |
AJAY KUMAR Vs. ANITA DEVI
|
August 6, 2015 |
AJAY KUMAR Vs. STATE OF H.P. AND ORS.
|
March 27, 2015 |
AJAY VERMA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 18, 2015 |
AJIT SINGH RANA Vs. STATE OF HIMACHAL PRADESH
|
March 20, 2015 |
AJMER SINGH Vs. YUSUF KHAN
|
March 4, 2015 |
AJMER SINGH Vs. STATE OF H P AND OTHERS
|
December 22, 2015 |
AKASH SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 12, 2015 |
AKHIL KUMAR Vs. INDIAN OIL CORPORATION LIMITED
|
August 24, 2015 |
AKSHAY KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 31, 2015 |
AKSHI THAKUR Vs. PARVEEN SHARMA
|
March 9, 2015 |
ALAMGIR Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2015 |
AMAN Vs. STATE OF HIMACHAL PRADESH
|
October 16, 2015 |
AMAN KUMAR Vs. STATE OF H.P.
|
August 31, 2015 |
AMAR BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
June 29, 2015 |
AMAR CHAND Vs. STATE OF H.P.
|
October 16, 2015 |
AMAR CHAND Vs. STATE OF H.P. AND ORS.
|
March 11, 2015 |
AMAR CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 19, 2015 |
AMAR NATH Vs. DELI DEVI
|
August 7, 2015 |
AMAR NATH AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 30, 2015 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2015 |
AMARJEET SINGH Vs. STATE OF H P
|
May 8, 2015 |
AMARJEET SINGH Vs. STATE OF H.P. AND ORS.
|
September 9, 2015 |
AMIN CHAND Vs. STATE OF H.P. AND ORS.
|
November 19, 2015 |
AMIN CHAND Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND ORS.
|
May 1, 2015 |
AMIR KHAN Vs. STATE OF H P & OTHERS
|
January 22, 2015 |
AMIT KUMAR Vs. STATE OF H.P.
|
November 21, 2015 |
AMIT KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 9, 2015 |
AMRIK SINGH AND ORS. Vs. ABNASH CHAND AND ORS.
|
May 28, 2015 |
AMRISH RANA Vs. STATE OF HIMACHAL PRADESH
|
August 10, 2015 |
AMY AGRO PVT. LTD. Vs. STATE BANK OF PATIALA AND ORS.
|
October 27, 2015 |
ANAND PRAKASH MASSAND SON OF LATE SHRI OCHI RAM MASSAND Vs. STATE OF H.P.
|
August 14, 2015 |
ANIL KUMAR Vs. STATE OF H P
|
March 12, 2015 |
ANIL KUMAR Vs. THE STATE OF H.P. AND ORS.
|
August 25, 2015 |
ANIL KUMAR AND ORS. Vs. GOKAL CHAND
|
November 3, 2015 |
ANIL KUMAR AND ORS. Vs. NITIM KUMAR AND ORS.
|
July 10, 2015 |
ANIL KUMAR SHARMA Vs. STATE OF H P
|
October 12, 2015 |
ANIL KUMAR SOOD Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
ANIL KUMAR THAKUR Vs. STATE OF H P AND OTHERS
|
July 22, 2015 |
ANIL THAKUR Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2015 |
ANITA Vs. NIRMAL VERMA
|
August 11, 2015 |
ANITA Vs. TRUCK CO-OPERATIVE AND OPERATOR GOODS CARRIER TRANSPORT SOCIETY LTD
|
February 27, 2015 |
ANJU Vs. KRISHAN SINGH THAKUR
|
April 9, 2015 |
ANKUSH SHARMA Vs. STATE OF H.P. AND OTHERS
|
March 25, 2015 |
ANSHUL SHARMA Vs. STATE OF H.P. AND ORS.
|
April 10, 2015 |
ANSHUL SINGHAL AND ORS. Vs. VINOD KUMAR AND ORS.
|
October 5, 2015 |
ANU DEVI Vs. SATNAM SINGH
|
September 14, 2015 |
ANU RANA Vs. CENTRAL BANK OF INDIA AND ORS.
|
June 18, 2015 |
ANUBHA SOOD Vs. KRISHAN CHAND
|
June 19, 2015 |
ANUBHAV BANSAL Vs. H.P. UNIVERSITY AND ORS.
|
October 14, 2015 |
ANUJ SHARMA AND ANOTHER Vs. ANJANA DEVI AND OTHERS
|
April 6, 2015 |
ANUPAM GUPTA Vs. DHARMENDER GUPTA
|
September 18, 2015 |
ANUPAM KUMAR Vs. HARMEET SINGH GHAI
|
May 15, 2015 |
ANURAG Vs. STATE OF HIMACHAL PRADESH
|
November 20, 2015 |
ANURAG SHARMA AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 7, 2015 |
ANURAG SON OF LATE SH MOHINDER PRAKASH AWASTHI Vs. STATE OF H P
|
April 22, 2015 |
ARJAN SINGH AND ORS. Vs. S.R. BAWA AND ORS.
|
September 9, 2015 |
ARJUN AND ORS. Vs. STATE OF H.P.
|
July 20, 2015 |
ARJUN SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2015 |
ARJUN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 19, 2015 |
ARTI SHARMA Vs. BELU RAM
|
May 26, 2015 |
ARUN BAGAI Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2015 |
ARUN BALA Vs. GUDDI DEVI
|
November 16, 2015 |
ARUN PATIAL Vs. STATE OF HIMACHAL PRADESH
|
July 15, 2015 |
ARVIND VERMA Vs. A.C. SHANDIL
|
May 8, 2015 |
ASHA DEVI Vs. TARSEM DEVI AND ORS.
|
April 2, 2015 |
ASHA NEGI Vs. STATE OF H P AND OTHERS
|
August 4, 2015 |
ASHA RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 20, 2015 |
ASHISH KUMAR AND ORS. Vs. STATE OF H.P.
|
October 1, 2015 |
ASHOK KAPOOR Vs. MURTU DEVI
|
June 24, 2015 |
ASHOK KUMAR Vs. STATE OF H.P.
|
March 27, 2015 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 11, 2015 |
ASHOK KUMAR Vs. STATE OF H.P.
|
July 7, 2015 |
ASHOK KUMAR TYAGI Vs. STATE OF H.P. AND ORS.
|
April 22, 2015 |
ASHOK SHARMA Vs. SHIV DEVI AND ORS.
|
February 27, 2015 |
ASHOK SHARMA Vs. KANTA BHAGAT
|
March 9, 2015 |
ASHOK SINGH Vs. VED PARKASH
|
June 4, 2015 |
ASHWANI GUPTA Vs. STATE OF H.P. AND ORS.
|
June 20, 2015 |
ASHWANI KUMAR Vs. STATE OF H P
|
June 26, 2015 |
ASHWANI KUMAR Vs. STATE OF H.P.
|
October 27, 2015 |
ASHWANI KUMAR AND ORS. Vs. RAMA DEVI AND ORS.
|
March 25, 2015 |
ASHWANI SOOD Vs. MOHINI DEVI SOOD AND ORS.
|
August 12, 2015 |
ASSISTANT EXECUTIVE ENGINEER AND ORS. Vs. TIKHU RAM
|
October 30, 2015 |
ATEEK AHMED S/O SHAEED AHMED Vs. STATE OF H P
|
May 4, 2015 |
AVINASH CHAUHAN Vs. P.C. DHIMAN AND ORS.
|
July 2, 2015 |
AYODHYA SINGH Vs. STATE OF H.P.
|
April 8, 2015 |
AZAM AND ORS. Vs. STATE OF H.P.
|
May 2, 2015 |
BABITA CHOUHAN Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 2, 2015 |
BABITA DEVI Vs. SH. ROOP CHAND
|
December 4, 2015 |
BABITA RANI Vs. DIVISIONAL COMMISSIONER KANGRA & OTHERS
|
May 6, 2015 |
BABU RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2015 |
BACHITAR SINGH AND ORS. Vs. DIVISIONAL COMMISSIONER MANDI AND ORS.
|
June 20, 2015 |
BAHADUR Vs. BRATIYA AND ORS.
|
June 23, 2015 |
BAIKUNTH LAL Vs. DITA RAM
|
May 20, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. TARA DEVI & OTHERS
|
September 4, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PINKI DEVI AND OTHERS
|
August 31, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. GOHDI DEVI AND ORS.
|
May 15, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. STATE OF H.P. AND ORS.
|
August 19, 2015 |
BAKSHI RAM Vs. STATE OF H.P.
|
October 29, 2015 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 20, 2015 |
BALBIR SINGH PUNDIR Vs. STATE OF HIMACHAL PRADESH
|
December 17, 2015 |
BALDEV RAJ Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2015 |
BALDEV SINGH Vs. MADAN LAL AND OTHERS
|
October 15, 2015 |
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2015 |
BALJINDER SINGH SRA Vs. STATE OF H.P. AND ORS.
|
April 18, 2015 |
BALKAR SINGH AND ORS. Vs. RAM PAL AND ORS.
|
May 15, 2015 |
BALWANT SINGH Vs. MAMUDEEN
|
July 16, 2015 |
BALWANT SINGH Vs. GULSHER ALI
|
July 16, 2015 |
BALWANT SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 8, 2015 |
BANSI LAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
June 1, 2015 |
BANSI LAL Vs. RAMESH CHAND
|
January 1, 2015 |
BANSI LAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 26, 2015 |
BANSI LAL THAKUR Vs. RAM SARAN THAKUR
|
June 18, 2015 |
BANSI RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
March 25, 2015 |
BANTI Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2015 |
BANTI DEVI AND ORS. Vs. POHLO RAM AND ORS.
|
October 15, 2015 |
BANWARI LAL Vs. STATE OF H.P. AND ORS.
|
November 6, 2015 |
BASANTI DEVI Vs. PARKASH KAUR AND ORS.
|
March 2, 2015 |
BASANTI DEVI Vs. STATE OF H.P. AND ORS.
|
November 2, 2015 |
BASHIR MIAN Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2015 |
BASOHLI AND ORS. Vs. BHAGTU RAM AND ORS.
|
July 24, 2015 |
BELI RAM Vs. STATE OF H.P. AND ORS.
|
December 23, 2015 |
BHADAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 30, 2015 |
BHAG CHAND Vs. VIRENDER KUMAR AND ORS.
|
April 8, 2015 |
BHAG SINGH AND ORS. Vs. BACHNI DEVI AND ORS.
|
September 9, 2015 |
BHAGAT RAM Vs. KHUSHI RAM AND ORS.
|
October 14, 2015 |
BHAGAT RAM CHAUHAN & ANOTHER Vs. STATE OF H P & ANOTHER
|
November 30, 2015 |
BHAGAT SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 17, 2015 |
BHAGI DEVI Vs. STATE OF H.P. AND ORS.
|
May 30, 2015 |
BHAGIRATH Vs. SARAN DASS AND ORS.
|
June 24, 2015 |
BHAGYA LAXMI AND ORS. Vs. KALYAN SINGH AND ORS.
|
August 12, 2015 |
BHAI ASHOK SINGH AND ORS. Vs. LALITA AND ORS.
|
April 29, 2015 |
BHANGU RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 13, 2015 |
BHARAT SANCHAR NIGAM LTD. Vs. BEST GAS SERVICE AND ORS.
|
March 3, 2015 |
BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. VINOD LAKHANPAL
|
July 20, 2015 |
BHARTIYA GOVANSH RAKSHAN SANVERDHAN PARISHAD Vs. THE UNION OF INDIA AND ORS.
|
October 14, 2015 |
BHAVAK PARASHER Vs. STATE OF H.P. AND ORS.
|
September 9, 2015 |
BHAWANA SAINI AND ANOTHER Vs. VINOD KUMAR
|
May 26, 2015 |
BHIM DUTT AND ORS. Vs. RAM KRISHAN
|
February 28, 2015 |
BHIM SINGH Vs. NARPAT RAM
|
March 27, 2015 |
BHOOP SINGH Vs. SUMJHO DEVI
|
December 15, 2015 |
BHOT RAM Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2015 |
BHUPENDER CHAUHAN AND ORS. Vs. STATE OF H.P.
|
April 21, 2015 |
BHUPESH KUMAR Vs. STATE OF H.P.
|
October 9, 2015 |
BHURI SINGH Vs. STATE OF H.P. AND ORS.
|
May 27, 2015 |
BIAS DEV Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2015 |
BIASAN DEVI Vs. KUSHAL KUMAR AND ORS.
|
November 3, 2015 |
BIDHI CHAND Vs. STATE OF H.P.
|
March 20, 2015 |
BIMLA CHADDHA Vs. AXIS BANK LTD.
|
March 13, 2015 |
BIMLA DEVI Vs. STATE OF H.P. AND ORS.
|
June 29, 2015 |
BIMLA DEVI AND ORS. Vs. NANKU AND ORS.
|
September 28, 2015 |
BIRBAL Vs. STATE OF H.P.
|
June 29, 2015 |
BISHAN SINGH ALIAS BISHNOO Vs. STATE OF HIMACHAL PRADESH
|
May 16, 2015 |
BRAHAM DASS AND ORS. Vs. BHOOMI CHAND
|
August 11, 2015 |
BRIJ LAL THAKUR Vs. S.K. MURTI AND ORS.
|
October 16, 2015 |
BRIJ LAL THAKUR Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
July 2, 2015 |
BUDH RAM Vs. STATE OF H.P.
|
April 23, 2015 |
BUDHE RAM Vs. MAINU
|
December 1, 2015 |
BUDHI SINGH Vs. STATE OF H P
|
November 3, 2015 |
BUDHI SINGH AND ORS. Vs. ASHOK KUMAR AND ORS.
|
May 21, 2015 |
BUNTI Vs. STATE OF H.P.
|
March 25, 2015 |
CHAIN RAM Vs. STATE OF HIMACHAL PRADESH
|
July 29, 2015 |
CHAIN SINGH Vs. STATE OF H.P. AND ORS.
|
September 3, 2015 |
CHAINKA RAM Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2015 |
CHAIRMAN, MARKET COMMITTEE AND ORS. Vs. GEETA RAM AND ORS.
|
September 16, 2015 |
CHAMAN Vs. STATE OF HIMACHAL PRADESH
|
August 21, 2015 |
CHAMAN LAL Vs. NANKI
|
March 4, 2015 |
CHAMAN MEHTA Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2015 |
CHAMAN NEGI Vs. STATE OF H.P. AND ORS.
|
April 23, 2015 |
CHAMAN SHARMA Vs. SUNIL KOTVI
|
March 5, 2015 |
CHAMARU RAM Vs. PUSHPA DEVI
|
March 9, 2015 |
CHAMEL SINGH Vs. STATE OF H.P AND ORS.
|
December 30, 2015 |
CHAMPA DEVI Vs. STATE OF H.P.
|
December 10, 2015 |
CHAMPA DEVI Vs. STATE OF H.P. AND ORS.
|
August 13, 2015 |
CHAMPA MAHAJAN Vs. MANJU MAMIK AND ORS.
|
December 11, 2015 |
CHANCHAL SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 15, 2015 |
CHANDIGARH TRANSPORT UNDERTAKING CHANDIGARH Vs. GITA RAM AND OTHERS
|
November 27, 2015 |
CHANDRA BHAN SHARMA Vs. STATE OF H P
|
September 1, 2015 |
CHANGA RAM Vs. STATE OF H.P.
|
September 22, 2015 |
CHARAN DASS Vs. THE SECRETARY (REVENUE) TO GOVT. OF H.P. AND ORS.
|
April 23, 2015 |
CHARAN DASS Vs. MANMOHAN KRISHAN
|
January 8, 2015 |
CHARAN DASS AND ORS. Vs. AMAR SINGH AND ORS.
|
November 6, 2015 |
CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VIS Vs. HIMACHAL ORGANIC FARMERS ASSOCIATION
|
December 15, 2015 |
CHET RAM Vs. BRIJ LAL AND ORS.
|
September 17, 2015 |
CHET RAM Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
March 18, 2015 |
CHET RAM Vs. DAULAT RAM
|
December 28, 2015 |
CHETAN KUMAR Vs. STATE OF H.P.
|
July 23, 2015 |
CHIEF EXECUTIVE OFFICER-CUM-SECRETARY Vs. KEWAL SINGH AND ORS.
|
September 14, 2015 |
CHIEF EXECUTIVE OFFICER-CUM-SECRETARY Vs. DAYAL SINGH AND ORS.
|
August 11, 2015 |
CHIEF EXECUTIVE OFFICER-CUM-SECRETARY, HPH&UDA Vs. ACHRU RAM AND ORS.
|
October 13, 2015 |
CHIEF EXECUTIVE OFFICER-CUM-SECRETARY, HPH&UDA Vs. KARAM CHAND AND ORS.
|
September 29, 2015 |
CHIEF EXECUTIVE OFFICER-CUM-SECRETARY, HPH&UDA Vs. SURINDER SINGH AND ORS.
|
October 5, 2015 |
CHIEF EXECUTIVE OFFICER-CUM-SECRETARY, HPH&UDA Vs. KARAM CHAND AND ORS.
|
October 27, 2015 |
CHIRI DEVI AND ANOTHER Vs. DROMPTI DEVI (DECEASED)
|
December 10, 2015 |
CHOLAMANDLAM MS GENERAL INSURANCE CO. LTD. Vs. JAMNA DEVI AND ORS.
|
September 4, 2015 |
CHUHRU RAM Vs. CHUNI LAL
|
October 26, 2015 |
CHUNI LAL Vs. STATE OF H.P.
|
April 17, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. SALUJA EXIM. LTD. AND ORS.
|
May 26, 2015 |
COMMISSIONER OF INCOME TAX Vs. H.P. STATE INDUSTRIAL DEVELOPMENT CORPN LTD & CONNECTED MATTER
|
October 27, 2015 |
COMMISSIONER OF INCOME TAX Vs. RAKESH MAHAJAN
|
September 9, 2015 |
COMMISSIONER OF INCOME TAX Vs. SHREE RAM PRINT-N-PACK
|
October 6, 2015 |
COMMISSIONER OF INCOME TAX Vs. PUREWAL AND ASSOCIATES LTD.
|
November 30, 2015 |
COMMISSIONER OF INCOME TAX Vs. MEGHA DADOO
|
March 17, 2015 |
COMMISSIONER OF INCOME TAX Vs. SHREE TRIVENI FOODS
|
April 23, 2015 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. AMAR NATH
|
October 5, 2015 |
COORDINATOR, HFRI Vs. DEVI RAM
|
January 7, 2015 |
COSMO FERRITES LIMITED AND ORS. Vs. RAJINDER SINGH
|
April 21, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
November 21, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 26, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
May 2, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
November 3, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF H P AND OTHERS
|
July 13, 2015 |
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
March 25, 2015 |
COURT ON ITS OWN MOTION Vs. KULDEEP CHAUHAN
|
December 4, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF H P
|
June 5, 2015 |
COURT ON ITS OWN MOTION Vs. THE PRINCIPAL SECRETARY (SOCIAL JUSTICE & EMPOWERMENT) AND ORS.
|
June 4, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
April 6, 2015 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
June 11, 2015 |
COURTS ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
|
May 22, 2015 |
DABEY RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 12, 2015 |
DALEEP SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 29, 2015 |
DALIP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2015 |
DALIP KUMAR CHOPRA Vs. STATE OF H.P. AND ANOTHER
|
August 27, 2015 |
DAMODARI DEVI AND ORS. Vs. DHANI DEVI AND ORS.
|
April 18, 2015 |
DAYALU RAM Vs. SAINU AND ORS.
|
December 31, 2015 |
DAYAWANTI AND ORS. Vs. STATE OF H.P. AND ORS.
|
August 19, 2015 |
DEEP BAHADUR AND ORS. Vs. STATE OF H.P.
|
May 4, 2015 |
DEEP KUMAR @ DEEPU Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2015 |
DEEP RAJ Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 29, 2015 |
DEEP RAM ALIAS DULI CHAND Vs. STATE OF H P & OTHERS
|
November 30, 2015 |
DEEPAK ARORA AND ORS. Vs. VIJAY KHANNA
|
September 3, 2015 |
DEEPAK ARORA AND ORS. Vs. VIJAY KHANNA
|
May 2, 2015 |
DEEPAK ARORA AND ORS. Vs. VIJAY KHANNA
|
October 16, 2015 |
DEEPAK GUPTA Vs. STATE OF H.P. AND ORS.
|
December 31, 2015 |
DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 20, 2015 |
DEEPAK KUMAR SON OF LATE SATVEER SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2015 |
DEEPAK RAJ Vs. LIC HOUSING FINANCE LTD. AND ORS.
|
March 27, 2015 |
DEEPI DEVI WIFE OF RUPIA RAM Vs. STATE OF H P
|
May 27, 2015 |
DEEPIKA KUMARI Vs. STATE OF H.P. AND ORS.
|
November 4, 2015 |
DENZONG NANG-TEN SUNG-KYOB TSOGPA Vs. STATE OF H.P. AND ORS.
|
July 6, 2015 |
DES RAJ Vs. STATE OF H.P.
|
September 24, 2015 |
DES RAJ AND ORS. Vs. VIJAY JAMWAL AND ORS.
|
December 18, 2015 |
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
|
February 24, 2015 |
DESH RAJ Vs. CHAUDHARY SHRAWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA
|
June 4, 2015 |
DESH RAJ Vs. BIMLA DEVI
|
October 15, 2015 |
DEU BHAN BUDA Vs. STATE OF H.P.
|
April 23, 2015 |
DEV RAJ Vs. RAMESH CHAND & OTHERS
|
July 7, 2015 |
DEV RAJ MALHOTRA AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2015 |
DEV SUNDRI AND OTHERS Vs. STATE OF H.P. AND OTHERS
|
May 29, 2015 |
DEVENDER CHAUHAN Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
April 1, 2015 |
DEVENDER KUMAR Vs. STATE OF H.P. AND ORS.
|
February 28, 2015 |
DEVENDER SUMRA Vs. SATBIR SINGH
|
December 21, 2015 |
DEVI LAL Vs. STATE OF H.P. AND ORS.
|
April 16, 2015 |
DEVI SINGH Vs. STATE OF H.P. AND ORS.
|
April 16, 2015 |
DEVINDER SINGH SON OF SH. RATTAN CHAND Vs. STATE OF H.P. AND OTHERS
|
January 23, 2015 |
DEVSHAWAR SINGH Vs. ARUN KUMAR GUPTA AND ORS.
|
October 9, 2015 |
DEVTA BALU NAG JI Vs. DEVTA SHRING RISHI JI & OTHERS
|
May 26, 2015 |
DHABE RAM Vs. STATE OF HIMACHAL PRADESH
|
October 7, 2015 |
DHAMESHWAR Vs. GISH PATI AND ORS.
|
May 28, 2015 |
DHANI RAM Vs. STATE OF H.P AND OTHERS
|
December 16, 2015 |
DHANI RAM BHATIA Vs. KALAWATI AND ORS.
|
July 27, 2015 |
DHANWANT SINGH AND ORS. Vs. PREM KAUR AND ORS.
|
November 17, 2015 |
DHANWANT SINGH AND ORS. Vs. KHARAK SINGH AND ORS.
|
November 17, 2015 |
DHANWANT SINGH AND ORS. Vs. PUNNI AND ORS.
|
November 17, 2015 |
DHANWANT SINGH AND ORS. Vs. RAM NATH AND ORS.
|
November 17, 2015 |
DHARAM DASS Vs. PURAN DASS AND ORS.
|
September 8, 2015 |
DHARAM DASS Vs. TIRATH RAM
|
December 7, 2015 |
DHARAM DASS AND ORS. Vs. THE NARCOTICS CONTROL BUREAU
|
March 20, 2015 |
DHARAM PAL Vs. STATE OF H P
|
June 22, 2015 |
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2015 |
DHARAM PAL & ANOTHER Vs. AMAR NATH & OTHERS
|
June 17, 2015 |
DHARAM PAL SINGH Vs. STATE OF H.P. AND ORS.
|
March 26, 2015 |
DHARAM PAL THAKUR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
January 9, 2015 |
DHARAM PAUL GUPTA Vs. BALBIR SINGH AND ANOTHER
|
March 20, 2015 |
DHARAM SINGH NEGI Vs. STATE OF H P
|
May 7, 2015 |
DHARAMJEET KAUR Vs. JAGIRO
|
September 30, 2015 |
DHARAMJEET KAUR W/O SH SURINDER SINGH Vs. JAGIRO D/O SH LABHU RAM
|
October 16, 2015 |
DHARMA DEVI Vs. STATE OF H.P.
|
May 22, 2015 |
DHARMENDER SINGH AND ORS. Vs. STATE OF H.P.
|
March 2, 2015 |
DHEERAJ Vs. MAHARISHI MARKANDESHWAR UNIVERSITY AND ORS.
|
April 1, 2015 |
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 24, 2015 |
DHIAN SINGH AND ORS. Vs. KASHMIR SINGH AND ORS.
|
November 16, 2015 |
DHYAN SINGH AND ORS. Vs. STATE OF H.P.
|
July 14, 2015 |
DILA RAM Vs. RAJINDER SINGH AND ORS.
|
June 29, 2015 |
DILAWAR Vs. DES RAJ AND ORS.
|
March 9, 2015 |
DILBAG Vs. PAWAN KUMAR
|
September 28, 2015 |
DILBAG Vs. STATE OF HIMACHAL PRADESH
|
April 17, 2015 |
DILBAGH SINGH & ORS Vs. STATE OF H P & ORS
|
September 4, 2015 |
DILBAGH SINGH AND OTHERS Vs. SHARDA DEVI AND ANOTHER
|
June 19, 2015 |
DINA NATH Vs. CHET RAM
|
January 2, 2015 |
DINA NATH Vs. UMA SHANDIL
|
March 9, 2015 |
DINESH Vs. MADAN LAL
|
January 5, 2015 |
DINESH KUMAR Vs. TRISHLA DEVI AND ORS.
|
September 4, 2015 |
DINESH KUMAR Vs. STATE INFORMATION COMMISSION AND ORS.
|
December 3, 2015 |
DINESH KUMAR Vs. STATE OF H.P.
|
April 22, 2015 |
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 30, 2015 |
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2015 |
DINESH KUMAR Vs. STATE OF H.P AND ORS.
|
December 10, 2015 |
DINESH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2015 |
DINESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2015 |
DINESH KUMAR S/O SH SHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2015 |
DINESH KUMAR SHARMA CONSTRUCTION PVT. LTD. Vs. GULZAR BEGUM
|
January 9, 2015 |
DINESH MEHTA Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2015 |
DIRECTOR, TELECOM PROJECT-II Vs. NEELAM CHADHA
|
May 27, 2015 |
DIVISIONAL ENGINEER TELECOM PROJECT (BSNL) Vs. CHET RAM
|
May 29, 2015 |
DIVISIONAL ENGINEER, TELECOM PROJECT Vs. AJIT SINGH
|
April 23, 2015 |
DIWAN CHAND Vs. SIMMI SAINI
|
August 18, 2015 |
DR. DEVKANYA WIFE OF SH. RAHUL LODHTA Vs. STATE OF H.P.
|
June 24, 2015 |
DRONACHARYA COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND OTHERS
|
October 8, 2015 |
DURGA DASS AND ORS. Vs. ROSHAN LAL AND ORS.
|
May 4, 2015 |
DUSHYANT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 7, 2015 |
EIH ASSOCIATED HOTELS LTD Vs. PREET JOSHI
|
May 13, 2015 |
EIH ASSOCIATED HOTELS LTD. Vs. NEEMA BAKSHI
|
July 14, 2015 |
ELICO LTD. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 31, 2015 |
EXECUTIVE ENGINEER, HPPWD Vs. MAYA DEVI
|
February 27, 2015 |
FATE RAM AND ORS. Vs. PARVATI
|
May 8, 2015 |
FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs. AMARJEET KAUR AND ORS.
|
March 10, 2015 |
GAMBHIR CHAND AND ORS. Vs. MANI DEVI AND ORS.
|
September 28, 2015 |
GANDHI RAM Vs. RAJ KUMAR AND ORS.
|
February 28, 2015 |
GANDHRU AND OTHERS Vs. HANIFA
|
November 30, 2015 |
GANESH DUTT THAKUR Vs. GITA SINGH AND ORS.
|
July 30, 2015 |
GANGADHAR Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2015 |
GARIB DASS AND ORS. Vs. MULAKH RAJ AND ORS.
|
April 2, 2015 |
GAURAV VERMA Vs. STATE OF HIMACHAL PRADESH
|
September 10, 2015 |
GEETA CHOPRA Vs. KULWANT SINGH BAKSHI
|
September 2, 2015 |
GEHRU RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 2, 2015 |
GIAN CHAND Vs. BALA SUNDARI AND ORS.
|
November 6, 2015 |
GIAN CHAND Vs. HEM RAJ & ORS
|
August 26, 2015 |
GIAN CHAND Vs. STATE OF H.P.
|
April 30, 2015 |
GIAN CHAND Vs. MOHINDER SINGH AND ORS.
|
April 20, 2015 |
GIAN CHAND Vs. STATE OF H.P. AND ORS.
|
October 28, 2015 |
GIAN CHAND S/O HIMAT RAM AND ANOTHER Vs. RANVEER SINGH SON OF SHRI PREM SINGH
|
September 16, 2015 |
GIAN VATI AND ORS. Vs. PUSHPA DEVI AND ORS.
|
October 16, 2015 |
GIRDHARI LAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 10, 2015 |
GIRJA NAND Vs. SUMEER KASHYPA AND OTHERS
|
October 16, 2015 |
GOKAL CHAND Vs. REETA AND ORS.
|
November 19, 2015 |
GOPAL CHAND Vs. MOHENDER MALHOTRA AND ORS.
|
October 5, 2015 |
GOPAL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2015 |
GOPAL SARAN AND ORS. Vs. DEVI DAYAL
|
October 13, 2015 |
GOPAL SINGH Vs. STATE OF H.P. AND ORS.
|
December 14, 2015 |
GOVIND AND ORS. Vs. JIWAN SINGH
|
April 28, 2015 |
GOVIND RAM AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 16, 2015 |
GOVIND RAM AND ORS. Vs. KRISHNA DEVI AND ORS.
|
December 19, 2015 |
GOVIND THAKUR Vs. STATE OF H.P.
|
November 6, 2015 |
GOVINDA Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2015 |
GRAM PANCHAYAT AND GRAM SABHA AND OTHERS Vs. RANVIR SINGH
|
December 10, 2015 |
GRAM PANCHAYAT, NANGAL KALAN Vs. STATE OF H.P. AND ORS.
|
August 24, 2015 |
GREEN VIEW APARTMENTS Vs. STATE OF H.P. AND ORS.
|
December 28, 2015 |
GUDDO RAM ALIAS RAJESH KUMAR Vs. SHAKUNTLA DEVI & OTHERS
|
December 16, 2015 |
GULAB SINGH Vs. STATE OF H P
|
January 2, 2015 |
GULAM RASOOL Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2015 |
GULSHAN KUMAR Vs. STATE OF H.P. & ANR.
|
August 4, 2015 |
GULSHAN KUMAR Vs. STATE OF H.P.
|
October 14, 2015 |
GULSHER ALI Vs. RUPENDER ALIAS BILLA
|
March 27, 2015 |
GUMTI DEVI Vs. PUSHPA DEVI
|
June 19, 2015 |
GURCHARAN SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 15, 2015 |
GURDAS RAM Vs. SATPAL
|
January 7, 2015 |
GURDEVI Vs. NAZAR ALI AND ORS.
|
March 13, 2015 |
GURDIAL Vs. STATE OF H.P. AND ORS.
|
April 8, 2015 |
GURDIAL SINGH Vs. HP STATE ELECTRICITY BOARD AND ORS.
|
June 26, 2015 |
GURDIAL SINGH Vs. HOSHIAR SINGH
|
January 9, 2015 |
GURJANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2015 |
GURMAIL SINGH Vs. STATE OF H.P. AND ORS.
|
September 22, 2015 |
GURMAIL SINGH AND ORS. Vs. KAMLA DEVI AND ORS.
|
November 6, 2015 |
GURMEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2015 |
GURMIT SINGH & OTHERS Vs. STATE OF H P & OTHERS
|
November 30, 2015 |
GURPREET SINGH SON OF GURBACHAN SINGH Vs. STATE OF H P
|
April 22, 2015 |
GURVINDER SINGH Vs. YOGINDER SINGH
|
July 3, 2015 |
H P S E B Vs. ARJUN SINGH
|
January 1, 2015 |
H P STATE COOPERATIVE BANK LTD Vs. UTTER PRADESH STATE FINANCIAL CORPORATION
|
July 8, 2015 |
H P TOURISM DEVELOPMENT CORPORATION LTD Vs. OM PARKASH GOEL
|
August 31, 2015 |
H P WAKF BOARD Vs. MOHAMMAD ARIF & OTHERS
|
August 18, 2015 |
H P WAKF BOARD Vs. MUNISH GUPTA
|
October 29, 2015 |
H.C. CHANDEL Vs. STATE OF H.P. AND ORS.
|
August 13, 2015 |
H.C. CHANDEL Vs. STATE OF H.P. AND ORS.
|
July 23, 2015 |
H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. KAILASH NATH LATH
|
September 1, 2015 |
H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. DINA NATH VAIDYA AND ORS.
|
December 28, 2015 |
H.P. KHADI & VILLAGE INDUSTRIES BOARD Vs. SH. HARIA RAM AND OTHERS
|
October 28, 2015 |
H.P. STATE ELECTRICITY BOARD AND ORS. Vs. CHATTAR SINGH AND ORS.
|
March 18, 2015 |
H.P. STATE ELECTRICITY BOARD LTD. Vs. K.C. AGGARWAL
|
April 16, 2015 |
H.P. WAKF BOARD Vs. SH. GULAM AHMAD
|
December 9, 2015 |
HANS RAJ Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
January 6, 2015 |
HANS RAJ Vs. STATE OF H.P. AND ORS.
|
November 16, 2015 |
HARBANS KAUR AND OTHERS Vs. HEM SINGH AND ANOTHER
|
October 28, 2015 |
HARBHAJAN SINGH Vs. SURINDER SINGH AND ORS.
|
October 30, 2015 |
HARBHAJAN SINGH Vs. STATE OF H P
|
November 30, 2015 |
HARBRINDER SINGH Vs. RABINDER SIDHU AND ORS.
|
August 19, 2015 |
HARDEEP SINGH Vs. STATE OF H P
|
May 12, 2015 |
HARDEV SINGH AND ORS. Vs. HIRA SINGH AND ORS.
|
September 16, 2015 |
HARI DASS SON OF SHRI FATEH CHAND Vs. STATE OF H.P. THROUGH CHIEF SECRETARY & OTHERS
|
December 3, 2015 |
HARI NAND Vs. STATE OF H P
|
April 22, 2015 |
HARI RAM Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
March 18, 2015 |
HARI SARAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 16, 2015 |
HARI SINGH Vs. KRISHAN KUMAR AND OTHERS
|
October 28, 2015 |
HARI SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
July 22, 2015 |
HARINDER AND ORS. Vs. STATE OF H.P.
|
July 22, 2015 |
HARISH CHANDER AND ORS. Vs. FINANCIAL COMMISSIONER AND ORS.
|
May 1, 2015 |
HARJINDER SINGH AND ORS. Vs. MAAN SINGH
|
November 16, 2015 |
HARMESH LAL Vs. SUCHA SINGH AND ORS.
|
April 7, 2015 |
HARNEK SINGH Vs. VARINDER SINGH AND ORS.
|
July 16, 2015 |
HARPAL SINGH Vs. RAM PAL @ SANJU
|
March 13, 2015 |
HARPAL SINGH NEGI AND ORS. Vs. STATE OF H.P.
|
October 1, 2015 |
HARVINDER SINGH Vs. STATE OF H.P.
|
April 9, 2015 |
HEM RAJ & OTHERS Vs. R K POORTHI
|
November 30, 2015 |
HEM RAJ AND ORS. Vs. STATE OF H.P AND ORS.
|
July 31, 2015 |
HEM RAJ SHARMA Vs. STATE OF H.P. AND OTHERS
|
August 7, 2015 |
HEM RAJ SHARMA SON OF SHRI BALI RAM SHARMA Vs. STATE OF H.P. AND OTHERS
|
January 23, 2015 |
HEM RAM AND ORS. Vs. KRISHAN CHAND AND ORS.
|
May 29, 2015 |
HEMA RAM Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2015 |
HEMENDER PAL SINGH Vs. STATE OF HIMACHAL PRADESH ORS.
|
June 1, 2015 |
HET RAM Vs. JEET RAM
|
May 1, 2015 |
HIGH COURT OF HIMACHAL PRADESH Vs. P.D. GOEL
|
December 31, 2015 |
HILL CONSTRUCTION AND ENGINEERING COMPANY Vs. STATE OF H.P. AND ORS.
|
July 2, 2015 |
HIMACHAL EDUCATION SOCIETY Vs. STATE OF HP AND ORS.
|
November 30, 2015 |
HIMACHAL ENERGY PVT LTD Vs. STATE OF HP & OTHERS
|
October 30, 2015 |
HIMACHAL ENERGY PVT. LTD. Vs. HPL PROJECTS PORTFOLIO PVT. LTD.
|
December 8, 2015 |
HIMACHAL PRADESH EX Vs. DISTRICT MAGISTRATE, SOLAN AND OTHERS
|
December 15, 2015 |
HIMACHAL PRADESH FINANCIAL CORPORATION OFFICERS ASSOCIATION Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
|
April 10, 2015 |
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. ROSHAN LAL
|
October 27, 2015 |
HIMACHAL PRADESH HOUSING BOARD AND ORS. Vs. RANJIT SINGH RANA
|
February 28, 2015 |
HIMACHAL PRADESH PETROLEUM DEALERS ASSOCIATION Vs. NEERAJ MITTAL AND ORS.
|
May 28, 2015 |
HIMACHAL PRADESH RAJKIYA PRATHMIK ANUBANDH ADHAYAPAK SANGH Vs. P C DHIMAN
|
June 16, 2015 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. MAHESH DAHIYA
|
April 9, 2015 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS. Vs. JOGINDER SINGH ATTAL
|
August 27, 2015 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. Vs. AHLUWALIA CONTRACTS (INDIA) LTD. AND ORS.
|
August 5, 2015 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. Vs. AVTAR SINGH DAYAL
|
July 22, 2015 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. AND ORS. Vs. KISHORI LAL
|
September 3, 2015 |
HIMACHAL PRADESH STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. Vs. VIJAY SIKKA
|
October 6, 2015 |
HIMACHAL PRADESH UNIVERSITY Vs. BARDU RAM AND ORS.
|
December 31, 2015 |
HIMACHAL PRADESH UNIVERSITY Vs. SUSHIL KUKREJA AND ORS.
|
June 5, 2015 |
HIMACHAL RAOD TRANSPORT CORPORATION Vs. BANTI DEVI AND ORS.
|
September 18, 2015 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. NARESH KUMAR
|
June 5, 2015 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SUSHMA DEVI AND ORS.
|
December 4, 2015 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BANTI DEVI & OTHERS
|
September 8, 2015 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. AMITA RAWAT AND ORS.
|
January 9, 2015 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SH. HEM PARKASH AND ANOTHER
|
December 22, 2015 |
HIMALAYAN SKI VILLAGE PVT. LTD. COMPANY Vs. KAKA & ASSOCIATES AND ORS.
|
July 6, 2015 |
HIMALAYAN STORE Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 9, 2015 |
HIMANSHU SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
June 26, 2015 |
HIMESH SHARMA Vs. STATE OF H P
|
May 8, 2015 |
HINDUJA LEYLAND FINANCE CO LTD AND ANOTHER Vs. DAULAT RAM
|
August 18, 2015 |
HIRA LAL Vs. RAM KRISHAN SHANDIL
|
November 19, 2015 |
HIRABAN SAHANI Vs. STATE OF H.P.
|
July 31, 2015 |
HONBLE HIGH COURT OF H.P. AND ORS. Vs. ROSHAN LAL
|
October 12, 2015 |
HOSHIAR SINGH AND ORS. Vs. RAKESH SINGH SANDHU AND ORS.
|
June 29, 2015 |
HP HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. VIRENDER THAKUR AND ORS.
|
October 15, 2015 |
HP STATE FOREST CORPORATION LIMITED Vs. MURARI LAL
|
October 6, 2015 |
HP WAKF BOARD Vs. KASHMIR SINGH AND ANOTHER
|
May 8, 2015 |
HPSIDC EMPLOYEES UNION Vs. STATE OF H.P. AND ORS.
|
May 20, 2015 |
HUKAM CHAND Vs. JAYOTI PARKASH
|
September 29, 2015 |
HUKAM CHAND Vs. BHINTRA DEVI
|
September 1, 2015 |
HUKAM SINGH ALIAS HUKMA Vs. STATE OF H P
|
November 4, 2015 |
INDER DEV Vs. STATE OF HP AND ORS.
|
August 10, 2015 |
INDER SINGH Vs. H.P. STATE ELECTRICITY BOARD
|
August 13, 2015 |
INDER SINGH Vs. STATE OF H.P. AND ORS.
|
October 14, 2015 |
INDER SINGH CHAUHAN Vs. STATE OF H.P. AND ORS.
|
May 28, 2015 |
INDERPAL SINGH Vs. STATE OF H P
|
May 8, 2015 |
INDIAN TECHNOMAC COMPANY LIMITED Vs. STATE OF H P & OTHERS
|
April 30, 2015 |
INDIAN TECHNOMAC COMPANY LTD Vs. STATE OF H P & OTHERS
|
April 23, 2015 |
INDRA DEVI Vs. STATE OF H.P. & ORS.
|
December 2, 2015 |
INTERNATIONAL CYLINDERS (P) LTD Vs. STATE OF H P AND OTHERS
|
October 7, 2015 |
INTERNATIONAL INSTITUTE OF TELECOM TECHNOLOGY Vs. JAI PAL AND OTHERS
|
September 2, 2015 |
IQBAL Vs. STATE OF H.P.
|
April 2, 2015 |
ISHWAR DASS Vs. KULBIR SINGH AND ORS.
|
October 27, 2015 |
ISHWAR DASS Vs. BIR SINGH AND ORS.
|
November 27, 2015 |
ISHWAR SINGH RAWAT Vs. STATE OF H.P. AND ORS.
|
November 27, 2015 |
J H K BHARDWAJ Vs. RAJNISH KUTHIALA
|
August 14, 2015 |
J.K. NARANG AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 20, 2015 |
J.P. CHATRATH Vs. KHEM CHAND CHAUHAN AND ORS.
|
June 15, 2015 |
J.R. GUPTA AND ORS. Vs. ANJU GUPTA AND ORS.
|
August 17, 2015 |
JAGDEEP SINGH Vs. SALOCHNA SHARMA AND ANOTHER
|
August 7, 2015 |
JAGDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2015 |
JAGDEV SINGH AND ORS. Vs. SUBHASH CHAND AND ORS.
|
August 6, 2015 |
JAGDISH Vs. RAHUL BUS SERVICE AND ORS.
|
May 15, 2015 |
JAGDISH CHAND Vs. MEHAR CHAND AND ORS.
|
May 11, 2015 |
JAGDISH CHAND Vs. STATE OF H.P. AND ORS.
|
May 14, 2015 |
JAGDISH CHAND AND ORS. Vs. MEENA DEVI AND ORS.
|
October 9, 2015 |
JAGDISH CHAND AND ORS. Vs. AMAR SINGH AND ORS.
|
July 1, 2015 |
JAGDISH CHAND GUPTA Vs. THE EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION, HP PWD
|
November 17, 2015 |
JAGDISH DASS CHAUHAN Vs. STATE OF H P AND OTHERS
|
May 13, 2015 |
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2015 |
JAGDISHWARI DEVI Vs. SUBHASH CHAND
|
May 7, 2015 |
JAGIR SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 1, 2015 |
JAGJEEVAN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 1, 2015 |
JAGJIT CHAND AND ORS. Vs. STATE OF H.P.
|
June 18, 2015 |
JAGMOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 13, 2015 |
JAGPAL SINGH AND ORS. Vs. VEENA DEVI AND ORS.
|
April 6, 2015 |
JAGROOP SINGH MEHTA SON OF LATE SH JOHONKI RAM MEHTA Vs. STATE OF H P
|
February 26, 2015 |
JAI KISHAN AND ORS. Vs. SARDARI LAL AND ORS.
|
May 28, 2015 |
JAI KRISHAN AND ORS. Vs. STATE OF H.P.
|
December 19, 2015 |
JAI LAL Vs. NATIONAL INSURANCE COMPANY LTD. & ANOTHER
|
October 14, 2015 |
JAI PAL Vs. MILAP CHAND
|
June 18, 2015 |
JAI RAM Vs. STATE OF H.P. AND ORS.
|
May 27, 2015 |
JAI SINGH Vs. SUNIL KUMAR AND OTHERS
|
October 13, 2015 |
JAI SINGH Vs. MANISHA
|
September 18, 2015 |
JAI SINGH Vs. STATE OF H.P. AND ORS.
|
June 16, 2015 |
JAI SINGH Vs. STATE OF H.P.
|
November 18, 2015 |
JAI SINGH & OTHERS Vs. DOGRU & OTHERS
|
August 20, 2015 |
JAIPRAKASH POWER VENTURES LTD Vs. HIMACHAL BASPA POWER COMPANY LTD
|
June 25, 2015 |
JAIPRAKASH POWER VENTURES LTD. Vs. HIMACHAL BASPA POWER COMPANY LTD.
|
January 8, 2015 |
JANAK SINGH AND OTHERS Vs. SONIA RANI AND OTHERS
|
March 20, 2015 |
JANGLI RAM Vs. STATE OF H.P.
|
July 2, 2015 |
JARNAIL SINGH Vs. DEEP KAUR
|
April 10, 2015 |
JASBIR SINGH AND ORS. Vs. SATWANT KAUR AND ORS.
|
December 18, 2015 |
JASPAL Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
August 19, 2015 |
JASVIR SINGH Vs. SHRI AMER SINGH
|
December 4, 2015 |
JASVIR SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2015 |
JASWANT SINGH Vs. STATE OF H.P. AND ORS.
|
March 12, 2015 |
JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 1, 2015 |
JATINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2015 |
JAWAHAR SINGH Vs. STATE OF H.P.
|
December 28, 2015 |
JEET LAL Vs. KAMALJEET SINGH
|
August 13, 2015 |
JEEVAN RANA Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2015 |
JIA LAL PETITIONER Vs. THE HIMACHAL PRADESH STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD.
|
July 13, 2015 |
JITENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2015 |
JITENDER KUMAR Vs. STATE OF H.P.
|
June 26, 2015 |
JOGA SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 15, 2015 |
JOGINDER PAL AND ORS. Vs. BABA BALAK NATH TEMPLE TRUST DEOTH SINGH AND ORS.
|
October 14, 2015 |
JOGINDER PAUL AND ORS. Vs. GAURI DUTT
|
March 17, 2015 |
JOGINDER SINGH Vs. STATE OF H P
|
August 18, 2015 |
JOGINDER SINGH Vs. STATE OF H.P. AND ORS.
|
June 15, 2015 |
JOGINDER SINGH AND ORS. Vs. SURESH KUMAR AND ORS.
|
February 24, 2015 |
JUMLA JAMINDARAN VILLAGE PANGI AND ORS. Vs. JUMLA JAMINDARAN VILLAGE TELANGI AND ORS.
|
September 23, 2015 |
JYOTI BALA Vs. S.K.B.S. NEGI AND ANOTHER
|
October 27, 2015 |
JYOTI BALA AND ANOTHER Vs. STATE OF H.P.
|
August 27, 2015 |
JYOTI KUMARI AND ORS. Vs. THE SECRETARY EDUCATION AND ORS.
|
May 18, 2015 |
K. PRASAD REDDY & ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 10, 2015 |
KAGAL DEVI AND ANOTHER Vs. ASHOK KUMAR AND OTHERS
|
December 16, 2015 |
KAILASHO DEVI Vs. UNION OF INDIA AND ORS.
|
December 22, 2015 |
KAKU RAM AND ANOTHER Vs. STATE OF H.P. AND OTHERS.
|
December 21, 2015 |
KAKU RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
December 21, 2015 |
KALAWATI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
August 19, 2015 |
KALI CHARAN Vs. ICICI BANK
|
October 7, 2015 |
KALPANA SHARMA Vs. THE KASTURBA GANDHI, NATIONAL MEMORIAL TRUST, SARVODYA BAL ASHRAM
|
August 4, 2015 |
KALYAN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
August 27, 2015 |
KAMAL BAHADUR RANA Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2015 |
KAMAL BHARDWAJ Vs. PARAMJIT AND ORS.
|
September 18, 2015 |
KAMAL DEEP BHARDWAJ Vs. STATE OF H P
|
May 8, 2015 |
KAMAL DEV Vs. H P UNIVERSITY
|
May 14, 2015 |
KAMAL DEV Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2015 |
KAMAL KISHORE AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
October 9, 2015 |
KAMAL KISHORE AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 16, 2015 |
KAMALJEET Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2015 |
KAMESHWAR GAUTAM Vs. H.P. HORTICULTURAL PRODUCT, MARKETING AND PROCESSING CORPORATION LTD. AND ORS.
|
December 2, 2015 |
KAMESHWAR S/O LATE PARMA RAM Vs. STATE OF H P
|
May 4, 2015 |
KAMESHWAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2015 |
KAMLA AND ORS. Vs. GEETA DEVI AND ORS.
|
July 1, 2015 |
KAMLA DEVI Vs. UTTAM SINGH
|
June 20, 2015 |
KAMLA DEVI Vs. RAVINDER GUPTA
|
May 1, 2015 |
KAMLA DEVI & ORS Vs. PREM SINGH
|
October 27, 2015 |
KAMLA DEVI AND ORS. Vs. STATE OF H.P.
|
December 31, 2015 |
KAMLA ENTERPRISE Vs. SHAMSHER SINGH S/O DUNI CHAND & OTHERS
|
December 30, 2015 |
KAMLA PANWAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 27, 2015 |
KAMLESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2015 |
KAMLESH KUMARI & OTHERS Vs. H P STATE ELECTRICITY BOARD
|
December 23, 2015 |
KANCHHI AND ORS Vs. STATE OF H P & OTHERS
|
April 2, 2015 |
KANSARA MAYUR Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2015 |
KANSHI RAM AND ANOTHER Vs. SARWAN RAM ALIAS SARWAN SINGH
|
December 1, 2015 |
KANTA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2015 |
KANTA DEVI AND OTHERS Vs. NILIMA DEVI AND OTHERS
|
July 3, 2015 |
KANTA DEVI SHARMA Vs. SURESH CHAND PURI AND ORS.
|
March 27, 2015 |
KANTA DEVI W/O LATE SH JAGAT RAM & ANOTHER Vs. NEELAM KASHYAP W/O LATE SH N P KASHYAP & OTHERS
|
December 11, 2015 |
KANTI SWAROOP MEHTA Vs. STATE OF H.P. AND ORS.
|
September 14, 2015 |
KANWAR SINGH AND ORS. Vs. STATE OF H.P.
|
April 8, 2015 |
KAPIL Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2015 |
KAPIL CONSTRUCTIONS AND ORS Vs. MUNICIPAL CORPORATION & ANOTHER
|
December 21, 2015 |
KAPIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2015 |
KAPIL SHARMA Vs. NEELAM SHARMA
|
April 30, 2015 |
KAPIL SHARMA Vs. BABITA SHARMA
|
December 7, 2015 |
KAPOOR SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2015 |
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2015 |
KARAM SINGH Vs. STATE OF H.P. AND ORS.
|
September 2, 2015 |
KARAN LAROIYA & ANOTHER Vs. STATE OF H P & OTHERS
|
June 25, 2015 |
KARAN SHARMA Vs. STATE OF H.P. AND ORS.
|
April 6, 2015 |
KARAN SINGH PATHANIA Vs. STATE OF H.P. AND ORS.
|
November 17, 2015 |
KARTAR CHAND Vs. KHEM RAJ AND ORS.
|
September 15, 2015 |
KARTAR SINGH Vs. STATE OF H.P. AND ORS.
|
March 26, 2015 |
KARTAR SINGH SON OF TULA RAM Vs. STATE OF H P
|
May 30, 2015 |
KARTIK SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2015 |
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2015 |
KASHMIR SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2015 |
KASHMIRI DEVI Vs. STATE OF H.P. AND ORS.
|
November 6, 2015 |
KASHMIRI LAL Vs. KISHORI LAL
|
December 15, 2015 |
KATIANI EDUCATIONAL SOCIETY, MOHAL Vs. UNION OF INDIA
|
March 4, 2015 |
KAUSHALYA DEVI Vs. SATYAN SHARMA
|
March 21, 2015 |
KAUSHLYA DEVI AND ORS. Vs. DEV RAJ AND ORS.
|
October 9, 2015 |
KAVITA Vs. TARA DEVI
|
March 18, 2015 |
KAVITA BHASKAR WIFE OF RAKESH BHASKAR Vs. H P GENERAL INDUSTRIES COPORATION LTD
|
October 1, 2015 |
KAVITA GUPTA AND ORS. Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
December 15, 2015 |
KAVITA PANT AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
KEHAR SINGH Vs. RAMESH CHAND
|
May 21, 2015 |
KEHAR SINGH Vs. ASHWANI KUMAR
|
June 5, 2015 |
KEKTI DEVI Vs. STATE OF H.P.
|
May 22, 2015 |
KESANG TAMANG Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2015 |
KESHAV RAM AND ANOTHER Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA AND OTHERS
|
May 29, 2015 |
KETAL SINGH Vs. NARINDER KUMAR AND ORS.
|
October 16, 2015 |
KEWAL KRISHAN AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
December 3, 2015 |
KEWAL RAM Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2015 |
KEWAL RAM AND ORS. Vs. SINGH RAM AND ORS.
|
September 7, 2015 |
KHALAILO RAM Vs. HOSHIAR SINGH & ORS
|
October 6, 2015 |
KHALIL AND ORS. Vs. MEENA AND ORS.
|
December 16, 2015 |
KHATEEZA AND ORS. Vs. ISLAM
|
October 14, 2015 |
KHAZANA RAM Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2015 |
KHEM CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 30, 2015 |
KHEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2015 |
KHEM SINGH Vs. Y R SHARMA
|
November 18, 2015 |
KHEM SINGH ALIAS NITU Vs. STATE OF HIMACHAL PRADESH
|
April 17, 2015 |
KHEMDI Vs. RAJNISH AND ORS.
|
October 8, 2015 |
KHILLAN & COMPANY PVT. LTD. Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
July 7, 2015 |
KISHAN SINGH (DEAD) THROUGH JASVINDER SINGH AND OTHERS Vs. RASHEED KHAN AND OTHERS
|
October 16, 2015 |
KISHORI LAL Vs. STATE OF H.P.
|
May 6, 2015 |
KISHORI LAL Vs. STATE OF H.P. AND ORS.
|
July 29, 2015 |
KISHORI LAL Vs. STATE OF H.P.
|
December 10, 2015 |
KRISHAN CHAND Vs. STATE OF H.P. AND ORS.
|
August 4, 2015 |
KRISHAN CHAND Vs. STATE OF H.P. AND ORS.
|
September 2, 2015 |
KRISHAN DATT AND ORS. Vs. PARMA NAND AND ORS.
|
November 18, 2015 |
KRISHAN KUMAR UPMANYU AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 15, 2015 |
KRISHNA DEVI Vs. THE DEPUTY COMMISSIONER, UNA AND ORS.
|
July 29, 2015 |
KRISHNA DEVI Vs. ULFAT AND ORS.
|
November 16, 2015 |
KRISHNA DEVI Vs. THE DEPUTY COMMISSIONER, UNA AND ORS.
|
June 29, 2015 |
KRISHNA PAPER BOARD INDUSTRIES Vs. RAKAM SINGH AND ORS.
|
October 27, 2015 |
KRISHNI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 21, 2015 |
KUBER RAJ AND ORS. Vs. HARI SINGH
|
November 5, 2015 |
KULBHUSHAN Vs. PREM SINGH AND ORS.
|
December 15, 2015 |
KULDEEP CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2015 |
KULDEEP CHAND AND OTHERS Vs. RAJESH KUMAR AND OTHERS
|
October 5, 2015 |
KULDEEP CHAND KANWAR Vs. GOVIND SHARMA
|
May 27, 2015 |
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 22, 2015 |
KULDEEP SINGH Vs. GAURAV AND ORS.
|
August 26, 2015 |
KULDEEP SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
November 3, 2015 |
KULDEEP THAKUR Vs. STATE OF HIMACHAL PRADESH
|
May 20, 2015 |
KULWANT CHAUHAN Vs. STATE OF H.P. AND ORS.
|
November 6, 2015 |
KULWANT SINGH Vs. UNION OF INDIA & OTHERS
|
November 30, 2015 |
KUMARI SUNITA Vs. STATE OF H P & OTHERS
|
December 11, 2015 |
KUMARI VISHAV BHARTI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
December 18, 2015 |
KUNDAN LAL Vs. LAND ACQUISITION COLLECTORS AND ORS.
|
July 3, 2015 |
KUNDAN LAL Vs. MADAN LAL AND ORS.
|
May 29, 2015 |
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
October 6, 2015 |
KUNDAN LAL AND ORS. Vs. BALI RAM AND ORS.
|
April 6, 2015 |
KUSUM DEVI AND ORS. Vs. RAM KISHAN MELU AND ORS.
|
November 3, 2015 |
KUSUM LATA & ANR. Vs. BHAJAN SINGH & ORS.
|
August 21, 2015 |
LABOO DEVI AND ORS. Vs. RONKI RAM AND ORS.
|
October 27, 2015 |
LACHHI RAM AND ORS. Vs. KRISHAN DUTT AND ORS.
|
March 17, 2015 |
LACHHMAN DASS Vs. BABU RAM AND ORS.
|
July 8, 2015 |
LACHHMI CHAND AND ORS. Vs. RAJINDER DUTT AND ORS.
|
June 30, 2015 |
LACHMAN Vs. STATE OF H.P. AND ORS.
|
September 4, 2015 |
LAIQ RAM Vs. STATE OF H.P.
|
July 10, 2015 |
LAJJA RAM Vs. CHANDU DEVI AND ORS.
|
November 3, 2015 |
LAKESH CHANDEL SON OF ONKAR SINGH Vs. STATE OF H P
|
February 26, 2015 |
LAL CHAND PRASAD Vs. STATE OF H P
|
May 18, 2015 |
LAL SINGH AND ORS. Vs. GAURI DUTT AND ORS.
|
November 2, 2015 |
LAL SINGH AND ORS. Vs. H.P. STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED AND ORS.
|
November 17, 2015 |
LALIT KUMAR Vs. UNION OF INDIA AND OTHERS
|
October 6, 2015 |
LALIT KUMAR VAIDYA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 30, 2015 |
LALIT NARAIN MISHRA Vs. STATE OF HP & OTHERS
|
September 2, 2015 |
LALITA BANSAL Vs. STATE OF H P
|
June 4, 2015 |
LAND ACQUISITION COLLECTOR Vs. PREM LAL AND OTHERS
|
March 21, 2015 |
LAND ACQUISITION COLLECTOR AND ORS. Vs. KIBJA DEVI
|
July 1, 2015 |
LAND ACQUISITION COLLECTOR AND ORS. Vs. ROSHAN LAL
|
June 20, 2015 |
LASHKARI RAM Vs. STATE OF H.P. AND ORS.
|
May 11, 2015 |
LATA KUMARI Vs. STATE OF H.P. AND ORS.
|
April 10, 2015 |
LATIKA SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 19, 2015 |
LAXMENDER SINGH GULERIA Vs. UNION OF INDIA AND OTHERS
|
November 30, 2015 |
LEKH RAJ Vs. STATE OF H.P. AND ORS.
|
November 24, 2015 |
LIN KUEI TSAN Vs. ASHOK KUMAR GOEL
|
July 14, 2015 |
LOK NATH SHARMA Vs. SURENDER SONI
|
August 18, 2015 |
LOMASH PHARMACEUTICALS Vs. STATE OF H.P. AND ORS.
|
July 29, 2015 |
LUXMI DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2015 |
M/S CENTURY VISION ORGANIC FARMS PRIVATE LIMITED Vs. PUSHPA BHANOT
|
July 31, 2015 |
M/S CREMICA FOOD INDUSTRIES LTD. Vs. STATE OF H.P & ANR.
|
August 4, 2015 |
M/S JWALAJI ALLOY PVT. LTD. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND OTHERS
|
December 21, 2015 |
M/S KAMLA ENTERPRISES Vs. SHAMSHER SINGH
|
November 6, 2015 |
MAAN CHAND Vs. STATE OF H.P.
|
December 1, 2015 |
MADAN KUMAR Vs. STATE OF H.P. AND OTHERS
|
March 18, 2015 |
MADAN LAL Vs. KUNTA DEVI AND ORS.
|
April 17, 2015 |
MADHULIKA SRIVASTAVA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH ANUSANDHAN BHAWAN AND ORS.
|
November 6, 2015 |
MAGNI DEVI Vs. SUNEEL KUMAR
|
March 13, 2015 |
MAHABIR SINGH Vs. THE HIMACHAL PRADESH KRISHI VISHWA VIDYALAYA AND ORS.
|
February 26, 2015 |
MAHARISHI MARKENDESHWAR UNIVERSITY Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 24, 2015 |
MAHAVIR SINGH Vs. STATE OF H.P. AND ORS.
|
May 15, 2015 |
MAHENDER BAROOR Vs. REENA KUMARI
|
March 31, 2015 |
MAHENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2015 |
MAHESH PURI Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2015 |
MAHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 30, 2015 |
MAHINDRA AND MAHINDRA Vs. VIKRAM SINGH
|
August 18, 2015 |
MAHLI DEVI AND ANOTHER Vs. JAGDISH CHAND
|
November 18, 2015 |
MAJOR AJAY BHARDWAJ Vs. MAJOR (MS) POONAM BHARDWAJ
|
May 18, 2015 |
MALKIYAT SINGH SON OF CHIMAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2015 |
MALTI DEVI AND OTHERS Vs. JIA LAL AND OTHERS
|
December 9, 2015 |
MAMTA DEVI Vs. UNION OF INDIA AND ORS.
|
October 27, 2015 |
MAMTA DEVI AND ORS. Vs. MOHAN SINGH
|
September 8, 2015 |
MAN BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2015 |
MAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2015 |
MAN SINGH Vs. STATE OF H.P.
|
December 19, 2015 |
MANAGING DIRECTOR, CREST STEEL AND POWER LTD. Vs. TARA CHAND AND ORS.
|
September 9, 2015 |
MANAGING DIRECTOR, HPMC NIGAM VIHAR Vs. NARESH KUMAR
|
August 14, 2015 |
MANBIR SINGH Vs. SURESH BANSAL AND ORS.
|
May 28, 2015 |
MANDEEP AND ORS. Vs. STATE OF H.P.
|
May 22, 2015 |
MANDIR COMMITTEE (ADHOC), MATA BHUVNESHWARI JAGANNATHI TEMPLE BEKHALI Vs. CHAIN SUKH AND ORS.
|
December 24, 2015 |
MANGAL CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 6, 2015 |
MANGAT RAM Vs. RATTAN DEV AND ANOTHER
|
August 26, 2015 |
MANGAT RAM SAINI Vs. PRITAM SINGH
|
October 14, 2015 |
MANGI LAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 26, 2015 |
MANGLA DEVI Vs. STATE OF H.P. AND ORS.
|
May 15, 2015 |
MANI DEVI Vs. BALDEV AND ORS.
|
August 7, 2015 |
MANJEET SINGH Vs. CHITER LEKHA
|
May 6, 2015 |
MANJU DEVI Vs. DEV RAJ SHARMA
|
December 24, 2015 |
MANMEET SINGH MINHAS Vs. STATE OF H.P.
|
January 21, 2015 |
MANMOHAN SHARMA Vs. STATE OF H.P.
|
July 8, 2015 |
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2015 |
MANOHAR LAL Vs. KUSUM LATA MALHOTRA & ORS.
|
April 20, 2015 |
MANOHAR LAL Vs. H.P. VIDHAN SABHA AND ORS.
|
April 2, 2015 |
MANOHAR LAL Vs. SUKH BAHADUR AND ORS.
|
May 1, 2015 |
MANOHAR LAL Vs. KUSUM LATA MALHOTRA AND ANOTHER
|
July 27, 2015 |
MANOHAR LAL AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
August 17, 2015 |
MANOHAR LAL AND ORS. Vs. URMILA AND ORS.
|
December 29, 2015 |
MANOHAR LAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 13, 2015 |
MANOHAR SINGH Vs. PAWAN KUMAR AND ORS.
|
December 18, 2015 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 16, 2015 |
MANOJ KUMAR Vs. CHAMPA DEVI
|
April 9, 2015 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2015 |
MANOJ KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 16, 2015 |
MANOJ KUMAR SON OF SAT PAL Vs. STATE OF H P
|
February 26, 2015 |
MANOJ SINGH Vs. UNION OF INDIA
|
May 27, 2015 |
MANSA RAM Vs. ANU BALA AND ANOTHER
|
October 16, 2015 |
MANSHA RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2015 |
MANU MAHARAAJ Vs. UNION OF INDIA AND ORS.
|
November 5, 2015 |
MAST RAM Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2015 |
MASTER SACHIN Vs. URMILA CHAUHAN
|
June 5, 2015 |
MAYA DEVI Vs. DES RAJ AND ORS.
|
October 28, 2015 |
MAYA DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 30, 2015 |
MEDA RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 3, 2015 |
MEDHA BRAT AND ORS. Vs. LAND ACQUISITION COLLECTOR (RLY) UNA AND ORS.
|
July 30, 2015 |
MEERA BALNOTA AND ORS. Vs. NEW INDIA ASSURANCE COMPANY AND ORS.
|
October 30, 2015 |
MEHAR CHAND ALIAS MEHAR SINGH Vs. KALYAN SINGH
|
August 26, 2015 |
MEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 30, 2015 |
MICROMAX INFORMATICS LTD. Vs. STATE OF HP AND ORS.
|
June 24, 2015 |
MILA RAM Vs. STATE OF HIMACHAL PRADESH
|
April 10, 2015 |
MILKHI RAM Vs. DES RAJ
|
June 23, 2015 |
MINGCHONG DORJE Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 16, 2015 |
MITTAL IRON STORE Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS.
|
September 23, 2015 |
MOHAMAD IQBAL Vs. STATE OF H.P
|
April 2, 2015 |
MOHAN AZAD Vs. PARTAP SINGH CHAUHAN
|
January 5, 2015 |
MOHAN AZAD Vs. PARTAP SINGH CHAUHAN
|
January 2, 2015 |
MOHAN LAL Vs. WATTAN CHAND
|
January 5, 2015 |
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2015 |
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2015 |
MOHAN MEAKIN LIMITED Vs. THE STATE OF H.P. AND ORS.
|
October 14, 2015 |
MOHAR SINGH THAKUR Vs. STATE OF H.P. AND ORS.
|
August 27, 2015 |
MOHINDER CHAND Vs. STATE OF H P AND ANOTHER
|
September 2, 2015 |
MOHINDER KUMAR Vs. UNION OF INDIA AND ORS.
|
June 4, 2015 |
MOHINDER KUMAR SHARMA Vs. STATE OF H.P.
|
May 21, 2015 |
MOHINDER SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND ORS.
|
May 4, 2015 |
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 6, 2015 |
MOHINDER SINGH Vs. STATE OF H.P
|
December 4, 2015 |
MOHIT KHATTAR & OTHERS Vs. STATE OF H P & ANOTHER
|
April 9, 2015 |
MOHIT KUMAR Vs. STATE OF H.P.
|
September 28, 2015 |
MOLYCORP MINERALS, LLC Vs. INDIAN TECHNOMAC COMPANY LTD.
|
September 21, 2015 |
MONAL POTTERIES & CERAMICS (PVT ) LTD Vs. STATE OF H P AND OTHERS
|
October 6, 2015 |
MONICA SHARMA AND ORS. Vs. Y.S. PARMAR UNIVERSITY OF HORTICULTURE & FORESTRY AND ORS.
|
September 17, 2015 |
MONIKA SHARMA Vs. KULDEEP KUMAR DOGRA
|
July 31, 2015 |
MOOL CHAND SON OF TULLE RAM Vs. STATE OF H P
|
June 3, 2015 |
MOUNT EVEREST MINERAL WATER LIMITED Vs. TATA GLOBAL BEVERAGES LIMITED
|
March 23, 2015 |
MUKESH BHARDWAJ AND ORS. Vs. ANJU BHARDWAJ AND ORS.
|
October 9, 2015 |
MUKESH THAREJA Vs. NEELAM RANA
|
August 12, 2015 |
MULKH RAJ AND ORS. Vs. MAST RAM AND ORS.
|
October 14, 2015 |
MUMTAZ AHMAD Vs. STATE OF H.P. AND ORS.
|
October 27, 2015 |
MUNICIPAL CORPORATION SHIMLA Vs. SAVITRI DEVI
|
October 14, 2015 |
MUNICIPAL CORPORATION SHIMLA AND ORS. Vs. MATHU RAM
|
October 13, 2015 |
MUNICIPAL CORPORATION, SHIMLA Vs. MOHINDER SINGH MALHI AND ORS.
|
May 20, 2015 |
MUNISH DULTA Vs. HIMACHAL PRADESH UNIVERSITY
|
January 1, 2015 |
MUNNU AND ORS. Vs. KAUMDI DHAR AND ORS.
|
April 10, 2015 |
MUNSHI RAM Vs. ROSHNI AND ORS.
|
March 20, 2015 |
MUZAFFAR KHAN ALIAS JAFARI Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2015 |
N.K. PURAN SINGH Vs. STATE OF H.P AND ORS.
|
April 17, 2015 |
N.T.P.C. LTD. Vs. KIRPA RAM AND ORS.
|
September 16, 2015 |
NAAG DEVTA SEWA SAMITI Vs. SANT RAM AND ORS.
|
December 15, 2015 |
NAGIN CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 21, 2015 |
NAGIN SINGH Vs. SWARNI DEVI AND ORS.
|
September 17, 2015 |
NAIN SINGH AND ORS. Vs. JALAM SINGH
|
July 1, 2015 |
NAIN SUKH Vs. HRTC AND ORS.
|
December 1, 2015 |
NAMESH KUMAR Vs. STATE OF H.P AND ORS.
|
June 24, 2015 |
NAMRTA SHARMA Vs. H.P. STATE ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD AND OTHERS
|
September 1, 2015 |
NAND LAL Vs. MASTER KAMAL AND ORS.
|
September 30, 2015 |
NAND LAL AND ORS. Vs. STATE OF H.P.
|
May 5, 2015 |
NAND LAL BHARDWAJ Vs. STATE OF H.P. AND OTHERS
|
December 22, 2015 |
NAPA PAPERS LTD. AND ORS. Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION AND ORS.
|
May 22, 2015 |
NARAIN CHAND AND ORS. Vs. BHAGO AND ORS.
|
September 29, 2015 |
NARAIN DUTT Vs. GAURA DEVI AND ORS.
|
September 24, 2015 |
NARAIN DUTT SHARMA Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT AND OTHERS
|
May 11, 2015 |
NARAIN SINGH Vs. STATE OF H.P. AND ORS.
|
March 30, 2015 |
NARAYAN SINGH Vs. STATE OF H.P.
|
October 9, 2015 |
NARAYAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2015 |
NARENDER SINGH Vs. STATE OF H P
|
April 17, 2015 |
NARESH KUMAR Vs. HARI RAM AND ORS.
|
July 10, 2015 |
NARESH KUMAR Vs. STATE OF H.P.
|
August 24, 2015 |
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 15, 2015 |
NARESH KUMAR Vs. STATE OF H.P.
|
May 29, 2015 |
NARESH RAI Vs. STATE OF H.P.
|
October 14, 2015 |
NARINDER KUMAR Vs. TEJ RAM AND ORS.
|
August 18, 2015 |
NARINDER LAL NEGI Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2015 |
NARINDER SINGH Vs. STATE OF H.P. AND ORS.
|
November 17, 2015 |
NAROTAM RAM Vs. PARWATI DEVI AND ORS.
|
May 25, 2015 |
NAROTAM RAM Vs. STATE OF H.P.
|
March 12, 2015 |
NASEEB Vs. STATE OF H.P
|
July 9, 2015 |
NASHRAF HUSSAIN AND ORS. Vs. AMNA BEGUM AND ORS.
|
December 10, 2015 |
NASIB CHAND Vs. STATE OF H.P.
|
April 9, 2015 |
NASIR Vs. STATE OF H.P.
|
March 25, 2015 |
NATIONAL INSURANCE CO LTD Vs. SANGITA CHOPRA & OTHERS
|
March 27, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. SANGITA CHOPRA AND OTHERS
|
March 27, 2015 |
NATIONAL INSURANCE COMPANY Vs. SUNDRI DEVI
|
July 3, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAGI RAM AND ORS.
|
January 9, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM CHANDER
|
July 3, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BHAGAT SINGH & OTHERS
|
March 27, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. LEELA DEVI & OTHERS
|
March 27, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHASHIWALA
|
July 31, 2015 |
NATIONAL INSURANCE COMPANY LTD Vs. SHAYAMA VERMA
|
July 3, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. INDIRA DEVI AND ORS.
|
June 23, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAM KALI AND ORS.
|
July 3, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. RUKSHANA AND ORS.
|
March 20, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. TRIPTA DEVI AND ORS.
|
August 12, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. RISHIVANSH SHARMA AND ORS.
|
November 6, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. CHANGA RAM AND ORS.
|
September 4, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. ROHIT THAKUR & ORS.
|
July 31, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. ASHWANI KUMAR
|
September 18, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. SANTOSHI DEVI AND ORS.
|
March 13, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. BHAG CHAND & OTHERS
|
July 10, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. SHAYDA AND ORS.
|
July 24, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. RANJEETA AND ORS.
|
April 10, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. CHANDRU DEVI AND ORS.
|
April 10, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. SANDEEP CHAUHAN AND ORS.
|
March 13, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. YAMEEN AND ORS.
|
September 16, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. KAUSHLAYA & OTHERS
|
May 22, 2015 |
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. SUMNA AND ORS.
|
April 10, 2015 |
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. JAGTAMBA AND ORS.
|
November 27, 2015 |
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. Vs. SADHU SINGH & COMPANY
|
October 16, 2015 |
NAVAL KUMAR Vs. STATE OF H.P.
|
January 9, 2015 |
NAVAL SWAROOP SHARMA Vs. SHOBHANA DHIMAN
|
November 30, 2015 |
NAZAKAT ALI Vs. STATE OF H P
|
December 10, 2015 |
NEELAM Vs. STATE OF H.P. AND ORS.
|
March 24, 2015 |
NEELAM KUMARI Vs. YOGENDER SINGH AND ORS.
|
June 19, 2015 |
NEELAM KUMARI AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 20, 2015 |
NEELAM RANA Vs. MEERA DEWAN
|
August 13, 2015 |
NEERAJ KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
September 18, 2015 |
NEK RAM Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2015 |
NEK RAM Vs. FINANCIAL COMMISSIONER (APPEALS) AND ORS.
|
May 11, 2015 |
NEK RAM Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. ROSHAN LAL
|
June 5, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SOMMAYA SHAIPY AND ORS.
|
May 29, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SH. RAJESH SHARMA AND OTHERS
|
December 11, 2015 |
NEW INDIA ASSURANCE COMPANY Vs. VEENA DEVI & ANOTHER
|
October 16, 2015 |
NEW INDIA ASSURANCE COMPANY Vs. RAKESH KUMAR & ANOTHER
|
December 8, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRPA NAND NEGI AND ORS.
|
April 17, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. AVTAR SINGH AND ANOTHER
|
March 27, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. KAMLA DEVI AND ORS.
|
May 29, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. AND ORS. Vs. GAYATRI DEVI AND ORS.
|
October 30, 2015 |
NIAZ DEEN AND ORS. Vs. BIR DEEN AND ORS.
|
September 23, 2015 |
NIHAL SINGH Vs. STATE OF H.P.
|
August 21, 2015 |
NIJI BUS OPERATOR KALYAN SABHA AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 28, 2015 |
NIKA RAM AND ORS. Vs. MOTI RAM AND ORS.
|
November 21, 2015 |
NIKHIL AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2015 |
NIKU RAM Vs. STATE OF H.P. AND ORS.
|
November 27, 2015 |
NILAM RANI Vs. H.P. BOARD OF SCHOOL EDUCATION AND ORS.
|
March 19, 2015 |
NIRMAL SHAH Vs. STATE OF HIMACHAL PRADESH
|
February 6, 2015 |
NIRMAL SINGH SON OF NARATA RAM Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2015 |
NIRMALA DEVI Vs. STATE OF H.P.
|
December 17, 2015 |
NIRMALA DEVI Vs. NATHU RAM
|
December 11, 2015 |
NISHA KANWAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 2, 2015 |
NISHANT SHARMA S/O DESH RAJ SHARMA Vs. STATE OF H P
|
May 4, 2015 |
NITIN AND ORS. Vs. H.P. UNIVERSITY AND ORS.
|
October 6, 2015 |
NITISH AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 5, 2015 |
NOOP SINGH AND ANOTHER Vs. SOBHA RAM AND ANOTHER
|
October 16, 2015 |
OM DEVI AND ORS. Vs. KRISHAN KUMAR AND ORS.
|
August 3, 2015 |
OM PARKASH Vs. CHANCHLA DEVI AND OTHERS
|
July 10, 2015 |
OM PARKASH AND ORS. Vs. THE LAND ACQUISITION COLLECTOR (RAILWAYS) AND ORS.
|
April 1, 2015 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2015 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
March 18, 2015 |
ONKAR SINGH Vs. EXECUTIVE ENGINEER, H.P.S.E.B. LTD. AND ORS.
|
March 12, 2015 |
ORIENTAL INSURANCE CO LTD Vs. WARYAM SINGH
|
August 14, 2015 |
ORIENTAL INSURANCE CO LTD Vs. BINU RAM
|
March 20, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH KUMAR AND ORS.
|
November 6, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. SH. OM PRAKASH SAHNI
|
October 9, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. NISHA DEVI AND ORS.
|
August 5, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. MAHTABA AND ORS.
|
September 18, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. GIANO DEVI AND ORS.
|
December 18, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. KISHAN CHAND AND ORS.
|
May 1, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. RANJANA AND ORS.
|
September 4, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. PARDEEP KUMAR AND ORS.
|
July 10, 2015 |
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. TARA AND ORS.
|
November 6, 2015 |
ORIENTAL INSURANCE COMPANY Vs. SANJAY KUMAR SHARMA AND ORS.
|
November 6, 2015 |
ORIENTAL INSURANCE COMPANY Vs. BIMLA DEVI
|
July 3, 2015 |
ORIENTAL INSURANCE COMPANY Vs. VRINDA DEVI AND ORS.
|
December 9, 2015 |
ORIENTAL INSURANCE COMPANY Vs. LATA DEVI AND ORS.
|
August 27, 2015 |
ORIENTAL INSURANCE COMPANY Vs. VIKRANT KUMAR
|
July 24, 2015 |
ORIENTAL INSURANCE COMPANY Vs. PADMA DEVI AND ORS.
|
September 18, 2015 |
ORIENTAL INSURANCE COMPANY Vs. BRESTI DEVI AND ORS.
|
April 17, 2015 |
ORIENTAL INSURANCE COMPANY Vs. SUBHADRA AND OTHERS
|
August 28, 2015 |
ORIENTAL INSURANCE COMPANY Vs. NITU SHARMA AND ORS.
|
July 31, 2015 |
ORIENTAL INSURANCE COMPANY Vs. RAJ RANI
|
August 28, 2015 |
ORIENTAL INSURANCE COMPANY Vs. ASHA DEVI & OTHERS
|
September 10, 2015 |
ORIENTAL INSURANCE COMPANY Vs. DEVKU DEVI & ANOTHER
|
September 4, 2015 |
ORIENTAL INSURANCE COMPANY Vs. PARVEEN KUMARI AND OTHERS
|
September 3, 2015 |
ORIENTAL INSURANCE COMPANY Vs. INDIRO AND ORS.
|
June 19, 2015 |
ORIENTAL INSURANCE COMPANY Vs. DINESH KUMAR
|
June 5, 2015 |
ORIENTAL INSURANCE COMPANY Vs. KAUSHALYA DEVI AND ORS.
|
November 27, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. ARVIND PAL AND ORS.
|
May 22, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUSHILA AND OTHERS
|
October 9, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. SHARDA DEVI & OTHERS
|
May 29, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. VINOD KUMAR & OTHERS
|
July 3, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. ANJU
|
January 9, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. GEETA DEVI
|
May 15, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. CHAMPI DEVI AND OTHERS
|
April 17, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SANGEYUM AND ORS.
|
August 7, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. TARA DEVI & ORS.
|
October 9, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SH. SURINDER KUMAR AND OTHERS
|
November 27, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. AMRA DEVI AND ORS.
|
April 17, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. KRISHAN DEV AND ORS.
|
May 22, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. REENA AND ORS.
|
December 7, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. JAI CHAND
|
November 27, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. VEENA DEVI AND ORS.
|
April 24, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MANSHA RAM AND OTHERS
|
September 18, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BELIL RAM AND ORS.
|
January 9, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. LACHMAN SINGH AND ORS.
|
December 11, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. KHEM CHAND AND ORS.
|
February 27, 2015 |
P.A. TIMES INDUSTRIES Vs. APEX MARKETING
|
May 28, 2015 |
PADAM DASS AND ORS. Vs. MAN KUMARI AND ORS.
|
December 11, 2015 |
PADAM KAUSHAL Vs. SH. RAJAN DOGRA (DECEASED) THROUGH HIS LRS.
|
August 27, 2015 |
PADAM SINGH Vs. STATE OF H.P.
|
November 27, 2015 |
PADAM SINGH Vs. RAJNI SARIN
|
January 5, 2015 |
PADAM SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
September 10, 2015 |
PAINCHU RAM AND ORS. Vs. HOSHIAR SINGH AND ORS.
|
August 24, 2015 |
PAMWI TISSUE LTD Vs. UNIVERSAL SALES CORPORATION & OTHERS
|
September 24, 2015 |
PANKAJ KUMAR Vs. H.P. BOARD OF SCHOOL EDUCATION AT DHARAMSHALA
|
June 5, 2015 |
PANKAJ RAI Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2015 |
PANKAJ SHARMA SON OF DINA NATH Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2015 |
PANKAJ SOOD & ANOTHER Vs. STATE OF H P & OTHERS
|
June 24, 2015 |
PANNA LAL S/O JIWANU RAM Vs. JAI PAL SAKLANI SON OF SHRI MUNSHI RAM SAKLANI AND
|
September 16, 2015 |
PAPPU RAM Vs. STATE OF HIMACHAL PRADESH
|
July 16, 2015 |
PARAS RAM Vs. STATE OF H.P. AND ORS.
|
July 16, 2015 |
PARAT SINGH SON OF HARI RAM Vs. STATE OF H P
|
July 15, 2015 |
PARDEEP KUMAR AND ORS. Vs. STATE OF H.P.
|
April 2, 2015 |
PARDEEP KUMAR OHARI AND ORS. Vs. PURNA DEVI AND ORS.
|
December 31, 2015 |
PARIMAL BHURATHOKI Vs. STATE OF H.P.
|
May 15, 2015 |
PARKASH CHAND Vs. STATE OF H.P. AND ORS.
|
April 17, 2015 |
PARKASH CHAND & ORS Vs. STATE OF H P
|
September 24, 2015 |
PARKASH CHAND AND ANOTHER Vs. SURINDER SINGH AND OTHERS
|
November 27, 2015 |
PARKASH CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
|
October 6, 2015 |
PARKASH CHAND SHARMA Vs. PREM KUMAR AND ORS.
|
August 3, 2015 |
PARMA NAND Vs. MATHI AND OTHERS
|
September 29, 2015 |
PARMESHWARI DEVI Vs. KAMLESH DEVI AND ORS.
|
May 7, 2015 |
PARTAP CHAND Vs. HARINDER KUMAR
|
June 5, 2015 |
PARTAP SINGH Vs. KANWAR SINGH
|
May 4, 2015 |
PARTAP SINGH AND ORS. Vs. BIDHI SINGH
|
December 30, 2015 |
PARTAP SINGH BHAGNAL Vs. RAMKALI
|
June 5, 2015 |
PAWAN KUMAR Vs. STATE OF HP AND OTHERS
|
September 21, 2015 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
April 7, 2015 |
PAWAN KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2015 |
PAWAN KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 16, 2015 |
PAWAN KUMAR S/O LALMAN Vs. STATE OF H P
|
October 14, 2015 |
PAWANBALA Vs. STATE OF H.P.
|
April 8, 2015 |
PETER TA TUNG Vs. DILA RAM
|
December 30, 2015 |
PIAR KAUR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
June 26, 2015 |
PIARE LAL Vs. STATE OF HIMACHAL PRADESH
|
April 8, 2015 |
PIARO DEVI Vs. ANANT RAM
|
October 28, 2015 |
PINJAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 11, 2015 |
POOJA DEVI Vs. GENERAL MANAGER, PUNJAB ROADWAYS AND ORS.
|
May 1, 2015 |
POOJA DEVI AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
August 19, 2015 |
POOJA SHARMA Vs. UNION OF INDIA AND ORS.
|
March 19, 2015 |
PRABHA DEVI W/O HIRA LAL Vs. HIRA LAL S/O GANESH RAM
|
July 22, 2015 |
PRABHAT CHAND Vs. STATE OF H P AND OTHERS
|
April 16, 2015 |
PRABHAT CHANDRA SHARMA Vs. STATE OF H P AND OTHERS
|
October 12, 2015 |
PRABHAT SHARMA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 2, 2015 |
PRABHAT SINGH Vs. MAYA DEVI
|
August 6, 2015 |
PRADEEP KUMAR Vs. TELECOM DEPARTMENT
|
December 10, 2015 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2015 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 18, 2015 |
PRADEEP KUMAR AND ORS. Vs. STATE OF H.P.
|
May 21, 2015 |
PRAHALAD SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 29, 2015 |
PRAHMA RAM AND ORS. Vs. KHAJANA RAM
|
August 27, 2015 |
PRATAP SINGH Vs. STATE OF H.P.
|
April 8, 2015 |
PRAVEEN KUMAR Vs. SUNIL KUMAR & ANR.
|
October 16, 2015 |
PRAVEEN KUMAR AND OTHERS Vs. SHEELA DEVI
|
July 9, 2015 |
PREM BAHADUR Vs. STATE OF H.P.
|
October 8, 2015 |
PREM CHAND Vs. STATE OF H.P.
|
April 21, 2015 |
PREM CHAND Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
|
December 1, 2015 |
PREM CHAND Vs. KARODHAN DEVI AND ORS.
|
May 20, 2015 |
PREM CHAND Vs. STATE OF H.P.
|
April 8, 2015 |
PREM DUTT SON OF BASTI RAM & OTHERS Vs. MANGLA WIFE OF RAM RATTAN
|
July 29, 2015 |
PREM KUMAR DHUMAL AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
December 4, 2015 |
PREM LAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
October 9, 2015 |
PREM TAMANG Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2015 |
PREMU AND ORS. Vs. KRISHNU AND ORS.
|
August 5, 2015 |
PRITAM CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2015 |
PRITAM CHAND AND ORS. Vs. HARDEV SINGH AND ORS.
|
April 2, 2015 |
PRITAM SINGH Vs. KISHAN SINGH AND ORS.
|
April 6, 2015 |
PRITAM SINGH CHAUDHARY AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 6, 2015 |
PRITHVI CHAND AND ORS. Vs. TEJ SINGH AND ORS.
|
September 7, 2015 |
PRITHVI RAJ Vs. STATE OF HIMACHAL PRADESH
|
August 27, 2015 |
PRIVATE BUS OPERATOR WELFARE SOCIETY Vs. STATE OF H.P. AND ORS.
|
October 27, 2015 |
PRIYANKA ENTERPRISES Vs. TIRUPATI FOOD PROCESSING
|
July 8, 2015 |
PRIYANKA GANDHI VADRA Vs. STATE OF H.P.
|
July 7, 2015 |
PROMILA DEVI Vs. STATE OF H.P. AND ORS.
|
April 2, 2015 |
PROMILA SHARMA Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
October 30, 2015 |
PUNI CHAND Vs. COMMISSIONER-CUM-SECRETARY (REVENUE) AND OTHERS
|
May 20, 2015 |
PUNJAB NATIONAL BANK Vs. ROHIT CHEMICALS AND ORS.
|
February 23, 2015 |
PUNNI DEVI Vs. STATE OF H.P. AND ORS.
|
July 2, 2015 |
PURAN CHAND Vs. SATPAL AND OTHERS
|
March 9, 2015 |
PURAN DUTT Vs. SALIL SETH AND ORS.
|
April 17, 2015 |
PURSHOTAM RAM Vs. DEVTA TRIJUGI NARAIN
|
December 10, 2015 |
PUSHPA DEVI Vs. OM PARKASH
|
September 1, 2015 |
PUSHPA DEVI AND ORS. Vs. GIRDHARI LAL SHARMA
|
June 20, 2015 |
PUSHPA DEVI AND OTHERS Vs. NATIONAL INSURANCE CO. AND ANOTHER
|
July 3, 2015 |
PYAR DEI Vs. STATE OF H.P. AND ORS.
|
April 22, 2015 |
R.B.S. NEGI & ORS. Vs. STATE OF H.P. & ORS.
|
September 18, 2015 |
RADHA DEVI Vs. BALA RAM ALIAS RAM SINGH & OTHERS
|
December 15, 2015 |
RADHARAMAN INTERNATIONAL (P) LTD. AND ORS. Vs. GILVERT ISPAT AND ORS.
|
July 29, 2015 |
RADHARAMAN INTERNATIONAL PVT. LTD. Vs. GILVERT ISPAT AND ORS.
|
August 28, 2015 |
RAGHU DEVI Vs. DEWAN CHAND (DECEASED) & OTHERS
|
May 29, 2015 |
RAHUL SHARMA AND ORS. Vs. STATE OF H.P.
|
January 30, 2015 |
RAJ BALA GAUR AND ORS. Vs. H.P. UNIVERSITY AND ORS.
|
May 14, 2015 |
RAJ KUMAR Vs. STATE OF H.P. AND ORS.
|
February 25, 2015 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 11, 2015 |
RAJ KUMAR Vs. THE STATE OF H.P. AND ORS.
|
December 23, 2015 |
RAJ KUMAR Vs. SURENDER KUMAR AND ORS.
|
October 27, 2015 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2015 |
RAJ KUMAR Vs. THE NEW INDIA ASSURANCE COMPANY AND ORS.
|
August 14, 2015 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 6, 2015 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2015 |
RAJ KUMAR MEHRA AND ORS. Vs. SURINDER MOHAN
|
April 23, 2015 |
RAJ PAL SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 30, 2015 |
RAJ RANI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 30, 2015 |
RAJA RAM Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2015 |
RAJAN CHOPRA Vs. UTTAM CHAND
|
May 18, 2015 |
RAJBIR SINGH Vs. STATE OF H.P. & ORS.
|
April 23, 2015 |
RAJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2015 |
RAJEEV SOOD Vs. DEVINDER SAIN CHOPRA AND ORS.
|
July 6, 2015 |
RAJENDER KUMAR ALIAS SUNIL Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2015 |
RAJENDER KUMAR ARORA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 30, 2015 |
RAJENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2015 |
RAJESH KUMAR Vs. STATE OF H.P.
|
May 8, 2015 |
RAJESH KUMAR Vs. PARKASH CHAND AND ORS.
|
March 13, 2015 |
RAJESH KUMAR Vs. STATE OF H.P. AND ORS.
|
September 1, 2015 |
RAJESH KUMAR AND ORS. Vs. SANGEETA DEVI AND ORS.
|
April 17, 2015 |
RAJESH KUMAR NANDA S/O KISHAN CHAND NANDA Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2015 |
RAJESH KUMAR SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
June 29, 2015 |
RAJESH PANDYA AND ORS. Vs. STATE OF H.P.
|
April 28, 2015 |
RAJESH THAKUR Vs. STATE OF H.P.
|
September 22, 2015 |
RAJESHWAR SINGH NEGI Vs. STATE OF H P
|
February 25, 2015 |
RAJESHWARI DEVI AND ORS. Vs. VIJAY KUMARI
|
September 28, 2015 |
RAJINDER AND ORS. Vs. GOKAL CHAND AND ORS.
|
May 2, 2015 |
RAJINDER GULERIA Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2015 |
RAJINDER KUMAR Vs. UNION OF INDIA AND ORS.
|
October 27, 2015 |
RAJINDER KUMAR VERMA Vs. ANITA VERMA AND ORS.
|
April 2, 2015 |
RAJINDER SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2015 |
RAJINDER SINGH SHANDIL AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 29, 2015 |
RAJIV KUMAR SHARMA Vs. RENU SHARMA
|
August 3, 2015 |
RAJIV SHARMA Vs. ISHIKA SHARMA
|
October 14, 2015 |
RAJIV SHARMA AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2015 |
RAJNEESH SOOD Vs. PRITAM SINGH THAKUR
|
March 26, 2015 |
RAJNEESH VASUDEVA Vs. STATE OF HIMACHAL PRADESH
|
March 31, 2015 |
RAJNI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 22, 2015 |
RAJU RAWAT Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2015 |
RAJWANT SINGH Vs. TEJWANT SINGH
|
November 3, 2015 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2015 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2015 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2015 |
RAKESH KUMAR Vs. PRATAP CHAND
|
May 7, 2015 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 18, 2015 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2015 |
RAKESH KUMAR Vs. STATE OF H P
|
May 15, 2015 |
RAKESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
April 8, 2015 |
RAKESH KUMAR AND ORS. Vs. STATE OF H.P.
|
March 11, 2015 |
RAKESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2015 |
RAKSHA DEV Vs. STATE OF H.P.
|
November 6, 2015 |
RAKSHA DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2015 |
RAKSHA DEVI Vs. DHARAM SABHA DEV NARAYAN & ANOTHER
|
November 18, 2015 |
RAKSHA SHARMA Vs. BHAGAT SINGH AND ORS.
|
October 29, 2015 |
RAM Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 3, 2015 |
RAM DITTU Vs. RAM DASS
|
August 24, 2015 |
RAM GOPAL Vs. STATE OF H.P. AND ORS.
|
May 13, 2015 |
RAM KRISHAN MELU Vs. KUSUM BHASIN
|
November 3, 2015 |
RAM KUMAR (SINCE DECEASED) THROUGH HIS LRS. ROHIT SHARAD AND ORS. Vs. SMT. HUKMI DEVI (DECEASED) & LEKH RAJ AND ORS.
|
November 20, 2015 |
RAM LAL Vs. VEENA DOGRA & OTHERS
|
April 2, 2015 |
RAM LAL DOGRA Vs. STATE OF H P
|
October 13, 2015 |
RAM LAL THAKUR Vs. THE STATE OF H.P. AND ANOTHER
|
August 13, 2015 |
RAM NATH Vs. STATE OF H.P. AND ORS.
|
April 7, 2015 |
RAM PAL VERMA Vs. SHOBHA KUMARI
|
October 13, 2015 |
RAM PRAKASH AND ORS. Vs. JAMIL AKHTAR AND ORS.
|
December 10, 2015 |
RAM RANI SURI AND ORS. Vs. LAXMI SHARMA AND ORS.
|
July 8, 2015 |
RAM RATTAN Vs. STATE OF H.P.
|
March 26, 2015 |
RAM SARAN AND ORS. Vs. GORAKH RAM AND ORS.
|
July 3, 2015 |
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 29, 2015 |
RAM SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 8, 2015 |
RAM SWAROOP Vs. BELI RAM
|
December 3, 2015 |
RAM SWAROOP (DECEASED) THROUGH LRS RADHA DEVI AND OTHERS Vs. JEET RAM (DECEASED) THROUGH LRS PARWATI DEVI AND OTHERS
|
December 3, 2015 |
RAM SWAROOP AND ORS. Vs. NARINDER PARKASH AND ORS.
|
March 25, 2015 |
RAMA DEVI AND ORS. Vs. SUSHIL KUMAR HANDA AND ORS.
|
April 8, 2015 |
RAMA NAND Vs. MULMI DEVI
|
September 15, 2015 |
RAMESH CHAND Vs. AMAR NATH AND ORS.
|
October 29, 2015 |
RAMESH CHAND & ANOTHER Vs. DESH RAJ & ANOTHER
|
September 30, 2015 |
RAMESH CHAND ALIAS RAMESHWAR Vs. PREM SINGH & ANOTHER
|
August 17, 2015 |
RAMESH CHAND AND ORS. Vs. BIDHI CHAND AND ORS.
|
May 14, 2015 |
RAMESH CHANDER SEHGAL Vs. RAJESH KUMAR AND ORS.
|
June 5, 2015 |
RAMESH CHAUHAN Vs. RAJVIR SINGH
|
November 3, 2015 |
RAMESH KUMAR Vs. RAJESH KUMAR AND ORS.
|
May 22, 2015 |
RAMESH KUMAR Vs. STATE OF H.P. AND ORS.
|
December 2, 2015 |
RAMESH KUMAR Vs. RAKESH KUMAR
|
May 12, 2015 |
RAMESH KUMAR @ RANGIL SINGH Vs. STATE OF H P
|
November 4, 2015 |
RAMESH KUMAR AND ORS. Vs. SHAKUNTLA DEVI AND ORS.
|
March 25, 2015 |
RAMESH THAPA Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2015 |
RANDEEP SINGH Vs. DEVINDER PARMAR & OTHERS
|
November 6, 2015 |
RANJEET SINGH Vs. STATE OF H.P. AND ORS.
|
March 23, 2015 |
RANJEET SINGH Vs. STATE OF H.P. AND ORS.
|
September 23, 2015 |
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2015 |
RANJEET SINGH JALTA Vs. NIRANJANA AND OTHERS
|
July 13, 2015 |
RANJEEV SINGH AND OTHERS Vs. CHATTUR SINGH (DECEASED) & OTHERS
|
July 24, 2015 |
RANJIT SINGH Vs. RAM ASRA & ANOTHER
|
April 10, 2015 |
RANJODH SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2015 |
RANVIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 30, 2015 |
RANVIR SINGH Vs. GRAM PANCHAYAT AND GRAM SABHA AND OTHERS
|
December 10, 2015 |
RAS PAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2015 |
RASALU RAM Vs. BALDEV SINGH AND ORS.
|
December 3, 2015 |
RASHPAL SINGH Vs. SMT. RIMPI WIFE OF RASHPAL SINGH AND OTHERS
|
October 28, 2015 |
RASHPAL SINGH AND OTHERS Vs. RIMPI AND OTHERS
|
September 28, 2015 |
RATTAN CHAND AND ORS. Vs. NEELAM DEVI AND ORS.
|
December 11, 2015 |
RATTAN LAL Vs. R.K. SETH
|
December 11, 2015 |
RATTAN LAL Vs. PREM VAID AND ORS.
|
March 25, 2015 |
RATTANI DEVI (DEAD THROUGH LRS) & ORS Vs. RASILA RAM (DEAD THROUGH LRS) & ORS
|
November 4, 2015 |
RATTNI DEVI Vs. ASHA RANI AND OTHERS
|
December 4, 2015 |
RAVI DUTT Vs. JOGA SINGH
|
August 26, 2015 |
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2015 |
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2015 |
RAVI KUMAR Vs. STATE OF H.P.
|
May 15, 2015 |
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 3, 2015 |
RAVI KUMAR Vs. STATE OF H.P.
|
March 9, 2015 |
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2015 |
RAVI KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2015 |
RAVI PARKASH Vs. STATE OF H.P. AND ORS.
|
October 16, 2015 |
RAVINDER Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2015 |
RAVINDER PARSHAD BHARDWAJ Vs. H.P. GRAMIN BANK
|
October 9, 2015 |
RAVINDER SAHI Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2015 |
REEMA Vs. BHUPENDER SINGH
|
July 7, 2015 |
REETA DEVI Vs. STATE OF H.P.
|
January 23, 2015 |
REETA DEVI Vs. JINDU RAM AND ANOTHER
|
May 26, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. R.C. GUPTA AND ORS.
|
July 22, 2015 |
RELU RAM Vs. SHANKER & ORS
|
September 2, 2015 |
RENU BALJEE AND ORS. Vs. SHIV CHARAN AND ORS.
|
December 7, 2015 |
RESERVE BANK OF INDIA Vs. A B TOOLS (P) LTD
|
June 17, 2015 |
RIKHIKESH SON OF NARAIN DASS Vs. OM PARKASH
|
June 3, 2015 |
RISHI CHANDEL Vs. HONÂ’BLE HIGH COURT OF H.P.
|
April 22, 2015 |
RISHUBH SALES CORPORATION Vs. UNION OF INDIA AND ORS.
|
March 30, 2015 |
RITA DEVI AND OTHERS Vs. KAMESHWARI DEVI
|
October 30, 2015 |
RITU KUMARI Vs. RAJVEER SINGH
|
October 15, 2015 |
ROCKY SABHARWAL Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2015 |
ROHIT KALIA AND ORS. Vs. SANGITA SHARMA
|
November 16, 2015 |
ROOP CHAND Vs. UNION OF INDIA AND ORS.
|
May 5, 2015 |
ROOP DEI ALIAS SWAROOP DEVI Vs. SUKHWANTI DEVI
|
January 2, 2015 |
ROOP LAL AND OTHERS Vs. AJAY RAJ AND OTHERS
|
August 11, 2015 |
ROOP SINGH Vs. DILA RAM AND OTHERS
|
December 11, 2015 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2015 |
ROSHAN LAL Vs. STATE OF H.P.
|
April 10, 2015 |
ROSHAN LAL Vs. DAYAKAR
|
March 27, 2015 |
ROSHAN LAL Vs. ASHWANI KUMAR
|
December 4, 2015 |
ROSHAN LAL Vs. PRITAM SINGH AND ORS.
|
October 14, 2015 |
ROSHAN LAL Vs. KISHORI LAL
|
June 24, 2015 |
ROSHAN LAL Vs. STATE OF H.P.
|
November 4, 2015 |
ROSHAN LAL SHARMA Vs. CMD, UCO BANK AND ORS.
|
December 31, 2015 |
ROSHNI DEVI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
|
January 7, 2015 |
ROSHNI DEVI Vs. STATE OF H P & OTHERS
|
May 4, 2015 |
RUBI SOOD AND ORS. Vs. VIJAY KUMAR SUD AND ORS.
|
May 28, 2015 |
RUCHI KANT AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 15, 2015 |
RUKMANI SHARMA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 24, 2015 |
RULDA RAM Vs. RAKESH KANWAR
|
February 28, 2015 |
RUPA Vs. KASHMIR SINGH AND ORS.
|
August 4, 2015 |
RUPA DEVI & ANOTHER Vs. HIMACHAL ROAD TRANSPORT CORPORATION & OTHERS
|
September 4, 2015 |
RUPI DEVI AND ORS. Vs. STATE OF H.P.
|
May 7, 2015 |
S.M. KATWAL Vs. VIRBHADRA SINGH AND ORS.
|
May 20, 2015 |
SABOO TOR (P) LTD Vs. COMMISSIONER CENTRAL EXCISE
|
September 22, 2015 |
SACHIN Vs. STATE OF H.P.
|
December 2, 2015 |
SADA NAND Vs. BHAGTI DEVI AND ORS.
|
September 18, 2015 |
SADA RAM Vs. CHIEF SECRETARY GOVT OF H P
|
May 27, 2015 |
SAGAR TOMAR Vs. STATE OF HIMACHAL PRADESH
|
December 31, 2015 |
SAHANI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 3, 2015 |
SAHIL THAKUR Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2015 |
SAIN RAM JHINGTA Vs. SURINDER SINGH
|
October 9, 2015 |
SAINSONS PULP & PAPERS LTD. AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
June 3, 2015 |
SAJJAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2015 |
SALIG RAM Vs. DEVI RAM
|
September 16, 2015 |
SALOCHANA DEVI AND ANR. Vs. SHYAM LAL AND ANR.
|
July 10, 2015 |
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. STATE OF H.P. AND ORS.
|
June 20, 2015 |
SANDEEP BHARDWAJ AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 1, 2015 |
SANDEEP GUPTA Vs. INDU GUPTA
|
May 21, 2015 |
SANDEEP KUMAR Vs. STATE OF H.P. AND ORS.
|
October 15, 2015 |
SANDEEP KUMAR Vs. STATE OF H.P. AND ORS.
|
December 19, 2015 |
SANDEEP KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 19, 2015 |
SANDEEP MALACHI SON OF L D MALACHI Vs. STATE OF H P
|
April 22, 2015 |
SANDEEP RATHAUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 6, 2015 |
SANDEEP SINGH SON OF JAGDISH SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2015 |
SANGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2015 |
SANJAY KALYANI AND ORS. Vs. STATE OF H.P.
|
December 10, 2015 |
SANJAY KUMAR Vs. YASHPAL SINGH
|
May 29, 2015 |
SANJAY KUMAR Vs. STATE OF H.P.
|
December 3, 2015 |
SANJAY KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
December 28, 2015 |
SANJEEV AGGARWAL Vs. THE REGIONAL MANAGER, STATE BANK OF INDIA AND ORS.
|
July 30, 2015 |
SANJEEV AGGARWAL AND ORS. Vs. ROSHAN LAL SOOD
|
November 2, 2015 |
SANJEEV AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2015 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2015 |
SANJEEV KUMAR Vs. RAJINDER KATOCH
|
October 27, 2015 |
SANJEEV KUMAR Vs. STATE OF H.P.
|
December 28, 2015 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
March 18, 2015 |
SANJEEV KUMAR Vs. STATE OF H P
|
December 1, 2015 |
SANJEEV KUMAR ALIAS PUMMI Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2015 |
SANJEEV KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 23, 2015 |
SANJIDA @ SANJU Vs. STATE OF H P
|
December 10, 2015 |
SANJIV KUMAR Vs. JOGINDER LAL
|
June 1, 2015 |
SANJOKTA DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
June 5, 2015 |
SANKALP GOEL Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2015 |
SANT RAM Vs. AMAR CHAND DHOGRI AND ORS.
|
December 3, 2015 |
SANT RAM Vs. STATE OF H.P. AND ORS.
|
November 19, 2015 |
SANT RAM Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 2, 2015 |
SANT RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
April 22, 2015 |
SANTOSH KUMAR Vs. THE DIRECTOR URBAN DEVELOPMENT
|
January 6, 2015 |
SANTOSH KUMAR Vs. JAGDISH JARYAL AND ORS.
|
March 19, 2015 |
SANTOSH KUMARI Vs. STATE OF H.P.
|
April 9, 2015 |
SANTOSH KUMARI RANA AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 1, 2015 |
SAPNA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 7, 2015 |
SARASWATI DEVI AND ORS. Vs. STATE OF HP AND ORS.
|
September 23, 2015 |
SARISHTA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2015 |
SARITA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 27, 2015 |
SARLA DEVI AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 12, 2015 |
SAROJ Vs. RAMVEER
|
March 27, 2015 |
SAROJ CHAUHAN Vs. BAJAJ ALLIANZE INSURANCE CO LTD
|
July 1, 2015 |
SARVANAND Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2015 |
SASHI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2015 |
SAT PAL AND ORS. Vs. LACHHI RAM AND ORS.
|
July 9, 2015 |
SATEESH CHANDER KUTHIALA Vs. STATE OF H.P. AND ORS.
|
June 26, 2015 |
SATISH CHAND AND ORS. Vs. Y.S. PARMAR
|
April 17, 2015 |
SATISH JAMWAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
November 30, 2015 |
SATISH KUMAR Vs. SUNILA KUMARI AND ORS.
|
June 16, 2015 |
SATISH KUMAR Vs. STATE OF H.P.
|
May 29, 2015 |
SATISH KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
October 6, 2015 |
SATISH SHARMA Vs. HEM CHAND SHARMA AND ORS.
|
December 29, 2015 |
SATISH SINGH AND ORS. Vs. THE STATE OF H.P. AND ORS.
|
August 5, 2015 |
SATNAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2015 |
SATPAL Vs. STATE OF H.P. AND ORS.
|
November 5, 2015 |
SATYA DEVI AND ORS. Vs. KARTAR CHAND AND ORS.
|
May 28, 2015 |
SATYA DEVI WIDOW OF LATE SHRI UDHO RAM Vs. HARI CHAND SON OF UDHO RAM
|
June 25, 2015 |
SATYA NARAYAN Vs. GAURI DUTT AND OTHERS
|
December 11, 2015 |
SATYA NARAYAN Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2015 |
SATYA PARKASH SHARMA Vs. VINOD KUMAR
|
December 18, 2015 |
SATYENDRA SHARAD Vs. STATE OF H.P. AND ORS.
|
June 4, 2015 |
SAUJU AND ORS. Vs. GULAB SINGH AND ORS.
|
June 5, 2015 |
SAURABH SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
|
March 9, 2015 |
SAVITRA DEVI Vs. JAIWANTI DEVI
|
June 5, 2015 |
SAVITRI DEVI Vs. MAYA DEVI AND ANOTHER
|
December 31, 2015 |
SAVITRI DEVI Vs. BHARTI FILLING STATION AND ORS.
|
July 28, 2015 |
SAVITRI DEVI AND ORS. Vs. VIDYA DEVI AND ORS.
|
March 12, 2015 |
SECRETARY (HOME) Vs. SHANTI DEVI
|
June 5, 2015 |
SECRETARY HOME, GOVERNMENT OF HIMACHAL PRADESH Vs. CHANCHLO DEVI
|
July 31, 2015 |
SECRETARY PWD AND OTHERS Vs. DINANATH & ANOTHER
|
October 30, 2015 |
SEEMA MEHTA Vs. CHAIRMAN-CUM-DEPUTY COMMISSIONER AND ORS.
|
May 8, 2015 |
SEEMA SAHAI Vs. SH DALJIT SINGH SAHI AND OTHERS
|
August 11, 2015 |
SEEMA SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 20, 2015 |
SELI HYDRO ELECTRIC POWER COMPANY LTD Vs. STATE OF H P
|
June 17, 2015 |
SENJAM NONGDREN KHOMBA SINGH Vs. STATE OF H.P.
|
April 2, 2015 |
SESH RAM Vs. STATE OF H.P.
|
June 29, 2015 |
SH ANIL KHAN, S/O SH MANIR KHAN Vs. STATE OF H P
|
December 16, 2015 |
SH ANIL KUMAR & ANOTHER Vs. SH SATPAL SHARMA
|
November 6, 2015 |
SH BALWANT SINGH Vs. SHEELA DEVI & ANOTHER
|
June 24, 2015 |
SH DESH RAJ, S/O SH OM PARKASH Vs. SH RATTAN CHAND S/O GHAPU RAM& OTHERS
|
December 4, 2015 |
SH KRISHAN LAL S/O SADHU RAM Vs. GOLF LINK FINANCE AND RESORTS PVT LTD
|
December 2, 2015 |
SH NIKHIL BHAGRA S/O SH RAVI BHAGRA & ANOTHER Vs. SH RATTAN CHAND S/O LATE SH BHAGAT RAM
|
December 4, 2015 |
SH RAMAN JAIN Vs. RAJ KUMAR MEHRA & ANOTHER
|
December 3, 2015 |
SH SHYAM LAL & ANR Vs. SH MOHAN LAL
|
November 30, 2015 |
SH THAKUR SINGH S/O SH KESHWANAND & OTHERS Vs. SH PREM SHARMA S/O SH DEEP RAM& OTHERS
|
December 4, 2015 |
SH. BHARAT SINGH Vs. STATE OF H.P.
|
November 18, 2015 |
SH. KAMAL PARKASH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2015 |
SH. RAJINDER & OTHERS Vs. SH. GOKAL CHAND AND OTHERS
|
August 12, 2015 |
SH. RIKHI RAM & ANOTHER Vs. STATE OF H.P. & OTHERS
|
November 30, 2015 |
SH. SONAM ANGROOP Vs. SH. KHUB RAM AND OTHERS
|
December 7, 2015 |
SHAH JAHAN ALI Vs. STATE OF H.P.
|
December 11, 2015 |
SHAH NAWAZ Vs. STATE OF H.P.
|
July 6, 2015 |
SHAKTI CHAND THAKUR Vs. STATE OF H.P. AND ORS.
|
March 5, 2015 |
SHAKUNTALA AND ORS. Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. AND ORS.
|
November 6, 2015 |
SHAKUNTLA DEVI Vs. PARMA AND ORS.
|
February 24, 2015 |
SHAKUNTLA DEVI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 30, 2015 |
SHALINI LOOMBA AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2015 |
SHAM LAL Vs. RAMA SHARMA
|
October 9, 2015 |
SHAMNATH Vs. JULGU
|
June 15, 2015 |
SHAMSHED ALI Vs. STATE OF H.P.
|
April 8, 2015 |
SHARDA SHARMA Vs. CHIEF ELECTION OFFICER
|
May 25, 2015 |
SHASHI Vs. MEERAN DEVI
|
January 6, 2015 |
SHASHI BHUSHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 2, 2015 |
SHASHI KANT Vs. STATE OF H P
|
May 8, 2015 |
SHASHI KANTA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 14, 2015 |
SHASHI MAHAJAN AND ORS. Vs. VINAY KUMAR AND ORS.
|
October 6, 2015 |
SHASHI PAL S/O SH. KESHAV RAM Vs. TEJ SINGH S/O SH. NARAIN & ANOTHER
|
December 9, 2015 |
SHEEL DARSHAN SOOD AND ORS. Vs. MANJU SOOD AND ORS.
|
May 15, 2015 |
SHEELA DEVI Vs. CHAUDHARY SHRAWAN KUMAR H.P. KRISHI VISHVAVIDYALAYA
|
April 10, 2015 |
SHEETAL THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 30, 2015 |
SHER MOHAMMED Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
September 4, 2015 |
SHIMLA EDUCATIONAL SOCIETY TRUST AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
November 30, 2015 |
SHISHU PAL Vs. RAJ KUMAR & ORS
|
July 31, 2015 |
SHIV CHAND Vs. PARWATI DEVI
|
November 3, 2015 |
SHIV KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
October 16, 2015 |
SHIV RAM AND ORS. Vs. LUDDER SINGH
|
December 28, 2015 |
SHIV SHAMBHU AND ORS. Vs. AMRIT RAM AND ORS.
|
July 14, 2015 |
SHIVRATU RAM Vs. STATE OF H P & OTHERS
|
August 25, 2015 |
SHOKAT ALI Vs. HP MINORITIES FINANCE AND DEVELOPMENT CORPORATION AND ORS.
|
May 15, 2015 |
SHREE GURU HARGOBIND STEEL INDS & ORS Vs. PRONTOS PRIVATE LTD
|
July 2, 2015 |
SHRI KRANTI KATOCH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD & ANOTHER
|
December 17, 2015 |
SHRI NARENDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 14, 2015 |
SHRI RAJEEV SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 9, 2015 |
SHRI RAM TRANSPORT FINANCE CO. LTD. Vs. KRISHAN LAL
|
August 18, 2015 |
SHRIDHAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 30, 2015 |
SHRIDHAR SHARMA Vs. MUKESH THAKUR AND ORS.
|
November 5, 2015 |
SHRIRAM GENERAL INSURANCE COMPANY AND ORS. Vs. AMARJEET SINGH AND ORS.
|
September 23, 2015 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. LEELA VATI AND ORS.
|
July 29, 2015 |
SHWETA SADYAL Vs. STATE OF H.P. AND ORS.
|
April 21, 2015 |
SHYAM LAL Vs. KEWAL SINGH
|
July 3, 2015 |
SHYAM LAL Vs. ANOOP SOOD
|
February 27, 2015 |
SHYAM LAL Vs. HIMUDA AND ANR
|
December 2, 2015 |
SIDDHARTH THAKUR S/O PRADEEP SINGH Vs. STATE OF H.P.
|
July 8, 2015 |
SIKANDER CHANDER BHUSHAN CHAUHAN AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 21, 2015 |
SIMRAN PAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2015 |
SIMRATA DEVI AND ORS. Vs. FINANCIAL COMMISSIONER REVENUE (APPEALS) STATE OF H.P. AND ORS.
|
September 7, 2015 |
SINGHU RAM Vs. STATE OF H.P.
|
March 26, 2015 |
SITA RAM Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
August 10, 2015 |
SITA RAM Vs. STATE OF H.P.
|
December 16, 2015 |
SITA RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 26, 2015 |
SMT. LEELA & OTHERS Vs. THE ORIENTAL INSURANCE COMPANY & OTHERS
|
March 13, 2015 |
SMT. ROSHANI DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 14, 2015 |
SMT. SATPAL KAUR Vs. SH. PARKASH CHAND
|
December 18, 2015 |
SMT. SUSHMA DEVI Vs. THE SHIMLA JAN KALYAN CO
|
December 10, 2015 |
SOBHA RAM Vs. BAGGI DEVI
|
November 4, 2015 |
SOHAN LAL AND ORS. Vs. SOHAN LAL AND ORS.
|
July 31, 2015 |
SOLAN DISTRICT TRUCK OPERATORS TRANSPORT COOPERATIVE SOCIETY Vs. HARJINDER SINGH AND ORS.
|
December 2, 2015 |
SOM DUTT Vs. STATE OF H.P. AND ORS.
|
September 16, 2015 |
SOM DUTT AND ORS. Vs. STATE OF H.P.
|
May 28, 2015 |
SONALI PUREWAL Vs. STATE OF H.P. AND ORS.
|
July 21, 2015 |
SONAM ANGROOP Vs. KHUB RAM AND ORS.
|
December 7, 2015 |
SONI GULATI & CO Vs. JHS SVENDGAARD LABORATORIES LIMITED
|
April 17, 2015 |
SONI GULATI & CO. Vs. JHS SVENDGAARD LABORATORIES LIMITED
|
May 7, 2015 |
SONU Vs. STATE OF H.P.
|
April 8, 2015 |
SONU AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 6, 2015 |
SPRAY ENGINEERING DEVICES LIMITED COMPANY Vs. KAY BOUVET ENGINEERING PRIVATE LIMITED
|
April 29, 2015 |
SPS STEELS ROLLING MILLS LTD. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 25, 2015 |
STATE OF H P Vs. SHER SINGH
|
May 2, 2015 |
STATE OF H P Vs. GOPAL SHARMA
|
October 28, 2015 |
STATE OF H P Vs. NARAYAN SINGH ALIAS CHAINKU
|
July 8, 2015 |
STATE OF H P Vs. SHANTA KUMAR ALIAS SHANTU
|
July 8, 2015 |
STATE OF H P Vs. RAVINDER KUMAR & OTHERS
|
August 21, 2015 |
STATE OF H P Vs. OM PARKASH
|
June 3, 2015 |
STATE OF H P Vs. SUBHASH CHAND
|
June 3, 2015 |
STATE OF H P Vs. PURUSHOTTAM SHARMA
|
May 30, 2015 |
STATE OF H P AND ANOTHER Vs. INDER SINGH
|
October 26, 2015 |
STATE OF H P AND ANOTHER Vs. CHANDER KANTA AND OTHERS
|
August 17, 2015 |
STATE OF H P AND ANOTHER Vs. RAKESH KUMAR
|
August 19, 2015 |
STATE OF H P AND OTHERS Vs. SH PREM CHAND AND OTHERS
|
September 21, 2015 |
STATE OF H.P Vs. JIWAN RANA
|
May 30, 2015 |
STATE OF H.P. Vs. RAJ KUMAR
|
December 21, 2015 |
STATE OF H.P. Vs. HITENDER KUMAR
|
December 10, 2015 |
STATE OF H.P. Vs. HARDYAL AND ORS.
|
June 15, 2015 |
STATE OF H.P. Vs. RAM RAKHI AND ORS.
|
August 14, 2015 |
STATE OF H.P. Vs. RAKESH KUMAR
|
January 5, 2015 |
STATE OF H.P. Vs. CHHAPE RAM PREMI
|
April 6, 2015 |
STATE OF H.P. Vs. RAJAK MOHAMMAD
|
April 9, 2015 |
STATE OF H.P. Vs. GIAN CHAND
|
April 18, 2015 |
STATE OF H.P. Vs. AMIT KUMAR
|
December 30, 2015 |
STATE OF H.P. Vs. HARSH SHARMA AND ORS.
|
December 18, 2015 |
STATE OF H.P. Vs. OM BHADUR
|
June 4, 2015 |
STATE OF H.P. Vs. DESH RAJ
|
November 19, 2015 |
STATE OF H.P. Vs. SUNIL KUMAR
|
November 30, 2015 |
STATE OF H.P. Vs. SUNIL KUMAR
|
November 21, 2015 |
STATE OF H.P. Vs. SURAJ MAL
|
September 22, 2015 |
STATE OF H.P. Vs. KISHORI LAL AND ORS.
|
August 3, 2015 |
STATE OF H.P. Vs. PRATAP SINGH AND ORS.
|
April 18, 2015 |
STATE OF H.P. Vs. SUSHIL KUMAR AND ORS.
|
April 18, 2015 |
STATE OF H.P. Vs. SURJIT SINGH
|
April 24, 2015 |
STATE OF H.P. Vs. AMRIK SINGH
|
September 23, 2015 |
STATE OF H.P. Vs. MANOJ KUMAR
|
October 1, 2015 |
STATE OF H.P. Vs. BIDHI CHAND AND ORS.
|
October 9, 2015 |
STATE OF H.P. Vs. JASBIR SINGH AND ORS.
|
March 18, 2015 |
STATE OF H.P. Vs. SITA RAM AND ORS.
|
March 4, 2015 |
STATE OF H.P. Vs. PIAR SINGH
|
February 28, 2015 |
STATE OF H.P. Vs. PARDEEP SINGH
|
December 10, 2015 |
STATE OF H.P. Vs. ROMA DEVI
|
December 11, 2015 |
STATE OF H.P. Vs. KULBHUSHAN SOOD AND ORS.
|
May 7, 2015 |
STATE OF H.P. Vs. JAGMOHAN SINGH AND ORS.
|
September 3, 2015 |
STATE OF H.P. Vs. DALIP KUMAR
|
December 16, 2015 |
STATE OF H.P. Vs. MOHAN SINGH
|
December 16, 2015 |
STATE OF H.P. Vs. AMIR KHAN
|
December 17, 2015 |
STATE OF H.P. Vs. LUDARMANI AND ORS.
|
December 9, 2015 |
STATE OF H.P. Vs. RAM KARAN AND ORS.
|
December 22, 2015 |
STATE OF H.P. Vs. PAPPU
|
December 24, 2015 |
STATE OF H.P. Vs. VIKRAM SINGH AND ORS.
|
December 30, 2015 |
STATE OF H.P. Vs. HET RAM
|
January 9, 2015 |
STATE OF H.P. Vs. DEEPAK SOOD
|
November 5, 2015 |
STATE OF H.P. Vs. PRADEEP KUMAR
|
November 18, 2015 |
STATE OF H.P. Vs. RAKESH KUMAR ALIAS RAKU & CONNECTED MATTER
|
August 4, 2015 |
STATE OF H.P. Vs. OMI AND ANOTHER
|
December 11, 2015 |
STATE OF H.P. Vs. KALAWATI
|
December 11, 2015 |
STATE OF H.P. AND ORS. Vs. RAJINDER KUMAR AND ORS.
|
November 6, 2015 |
STATE OF H.P. AND ORS. Vs. RAJ KUMAR
|
June 24, 2015 |
STATE OF H.P. AND ORS. Vs. SANJAY GUPTA AND ORS.
|
November 3, 2015 |
STATE OF H.P. AND ORS. Vs. BALDEV AND ORS.
|
October 14, 2015 |
STATE OF H.P. AND ORS. Vs. KESAR SINGH AND ORS.
|
December 19, 2015 |
STATE OF H.P. AND ORS. Vs. V.D. SARASWATI AND ORS.
|
December 23, 2015 |
STATE OF H.P. AND ORS. Vs. MAHINDER SINGH
|
August 27, 2015 |
STATE OF H.P. AND ORS. Vs. RAJ KUMAR
|
August 27, 2015 |
STATE OF H.P. AND ORS. Vs. JEET RAM AND ORS.
|
December 7, 2015 |
STATE OF H.P. AND ORS. Vs. DEVINDER KUMAR AND ORS.
|
July 15, 2015 |
STATE OF H.P. AND ORS. Vs. VIDYA VATI AND ORS.
|
July 15, 2015 |
STATE OF H.P. AND ORS. Vs. ROSHAN LAL AND ORS.
|
April 23, 2015 |
STATE OF H.P. AND ORS. Vs. GIAN SINGH
|
December 3, 2015 |
STATE OF H.P. AND ORS. Vs. GAGAN SINGH
|
October 9, 2015 |
STATE OF H.P. AND ORS. Vs. NARESH LAL
|
December 1, 2015 |
STATE OF H.P. AND ORS. Vs. SANT RAM
|
June 18, 2015 |
STATE OF HIMACHAL PRADESH Vs. KAUR SINGH
|
May 6, 2015 |
STATE OF HIMACHAL PRADESH Vs. DEVI SINGH
|
May 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. VISHAL ALIAS LOVELY
|
May 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. AMRIT LAL
|
December 9, 2015 |
STATE OF HIMACHAL PRADESH Vs. KISHAN SINGH AND ANOTHER
|
December 11, 2015 |
STATE OF HIMACHAL PRADESH Vs. MOHAMMAD YAQUB AND ORS.
|
August 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. DIN MOHAMMED
|
August 18, 2015 |
STATE OF HIMACHAL PRADESH Vs. DUMNU RAM
|
August 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
August 26, 2015 |
STATE OF HIMACHAL PRADESH Vs. HALKU RAM
|
December 30, 2015 |
STATE OF HIMACHAL PRADESH Vs. SHASHI BHUSHAN
|
December 24, 2015 |
STATE OF HIMACHAL PRADESH Vs. DORGGAL
|
December 22, 2015 |
STATE OF HIMACHAL PRADESH Vs. SHIV KUMAR
|
October 6, 2015 |
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
|
October 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. RANGILA RAM AND ORS.
|
September 15, 2015 |
STATE OF HIMACHAL PRADESH Vs. KAUR SINGH AND ORS.
|
April 8, 2015 |
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN
|
September 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. VIRENDER KUMAR
|
September 15, 2015 |
STATE OF HIMACHAL PRADESH Vs. JARNAIL SINGH
|
September 8, 2015 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
|
September 9, 2015 |
STATE OF HIMACHAL PRADESH Vs. RAKESH MEHTA AND ORS.
|
September 17, 2015 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHAND
|
September 16, 2015 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR
|
September 16, 2015 |
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
September 1, 2015 |
STATE OF HIMACHAL PRADESH Vs. KAMAL DEV
|
April 16, 2015 |
STATE OF HIMACHAL PRADESH Vs. CHET RAM
|
November 27, 2015 |
STATE OF HIMACHAL PRADESH Vs. LAIQ RAM AND ORS.
|
December 1, 2015 |
STATE OF HIMACHAL PRADESH Vs. VIPAN KUMAR SON OF PRITAM CHAND
|
March 2, 2015 |
STATE OF HIMACHAL PRADESH Vs. AMAN DHAMA
|
December 1, 2015 |
STATE OF HIMACHAL PRADESH Vs. VIRENDER SINGH
|
September 10, 2015 |
STATE OF HIMACHAL PRADESH Vs. SEEMANT KUMAR AND ORS.
|
May 22, 2015 |
STATE OF HIMACHAL PRADESH Vs. VARUN KUMAR
|
March 18, 2015 |
STATE OF HIMACHAL PRADESH Vs. MAHESH KANT AND ORS.
|
March 10, 2015 |
STATE OF HIMACHAL PRADESH Vs. TILAK RAJ
|
March 17, 2015 |
STATE OF HIMACHAL PRADESH Vs. JIWAN LAL
|
March 11, 2015 |
STATE OF HIMACHAL PRADESH Vs. MEHBOOB KHAN
|
March 11, 2015 |
STATE OF HIMACHAL PRADESH Vs. GAURI DASS
|
March 11, 2015 |
STATE OF HIMACHAL PRADESH Vs. KHEM RAJ & ANOTHER
|
October 6, 2015 |
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
|
December 9, 2015 |
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR
|
August 25, 2015 |
STATE OF HIMACHAL PRADESH Vs. AMIT KUMAR
|
December 22, 2015 |
STATE OF HIMACHAL PRADESH Vs. KASHMIR SINGH
|
December 16, 2015 |
STATE OF HIMACHAL PRADESH Vs. SANJAY SHARMA AND OTHERS
|
December 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. RATTI RAM AND ORS.
|
July 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. JAI RAM
|
September 22, 2015 |
STATE OF HIMACHAL PRADESH Vs. SALESH SOOD
|
September 30, 2015 |
STATE OF HIMACHAL PRADESH Vs. BALAK RAM
|
October 5, 2015 |
STATE OF HIMACHAL PRADESH Vs. KAMAL SWARUP
|
September 16, 2015 |
STATE OF HIMACHAL PRADESH Vs. HANIF AND ORS.
|
September 23, 2015 |
STATE OF HIMACHAL PRADESH Vs. GAURAV SHARMA AND ORS.
|
September 23, 2015 |
STATE OF HIMACHAL PRADESH Vs. DALIP SINGH AND ORS.
|
September 23, 2015 |
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMAR AND ORS.
|
September 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
September 30, 2015 |
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR
|
October 13, 2015 |
STATE OF HIMACHAL PRADESH Vs. JOGI RAM
|
October 13, 2015 |
STATE OF HIMACHAL PRADESH Vs. DHARMENDER SINGH AND ORS.
|
October 7, 2015 |
STATE OF HIMACHAL PRADESH Vs. MUJMIL KHAN
|
October 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. BUDHI SINGH AND ORS.
|
October 5, 2015 |
STATE OF HIMACHAL PRADESH Vs. MANJEET SINGH
|
October 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. JOG RAJ AND ORS.
|
July 22, 2015 |
STATE OF HIMACHAL PRADESH Vs. GOPAL SINGH AND ORS.
|
July 20, 2015 |
STATE OF HIMACHAL PRADESH Vs. DHARAM SINGH
|
February 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. SHASHI PAL SINGH AND ORS.
|
February 27, 2015 |
STATE OF HIMACHAL PRADESH Vs. KALU RAM AND ORS.
|
March 4, 2015 |
STATE OF HIMACHAL PRADESH Vs. TARA CHAND AND ORS.
|
March 3, 2015 |
STATE OF HIMACHAL PRADESH Vs. ATUL SHARMA
|
February 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. PARDEEP KUMAR
|
February 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. SHESH RAM
|
February 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP KUMAR
|
June 4, 2015 |
STATE OF HIMACHAL PRADESH Vs. TILAK RAJ
|
January 6, 2015 |
STATE OF HIMACHAL PRADESH Vs. KAMALJEET SON OF SHRI JAI PAL SINGH
|
December 16, 2015 |
STATE OF HIMACHAL PRADESH Vs. KALI RAM SHARMA
|
December 17, 2015 |
STATE OF HIMACHAL PRADESH Vs. AVINASH KATOCH
|
March 30, 2015 |
STATE OF HIMACHAL PRADESH Vs. HARBANS LAL AND ORS.
|
August 31, 2015 |
STATE OF HIMACHAL PRADESH Vs. REETA DEVI AND ORS.
|
September 2, 2015 |
STATE OF HIMACHAL PRADESH Vs. SURJAN SINGH AND ORS.
|
September 7, 2015 |
STATE OF HIMACHAL PRADESH Vs. BABA RAJINDER NATH OGPEER AND ORS.
|
December 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. TINKU
|
December 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. TARSEM SINGH
|
December 7, 2015 |
STATE OF HIMACHAL PRADESH Vs. RAM KALI
|
December 11, 2015 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
|
December 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. SURENDER KUMAR AND ORS.
|
December 21, 2015 |
STATE OF HIMACHAL PRADESH Vs. RUPALI CHAUHAN
|
December 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. SOHAN SINGH
|
December 23, 2015 |
STATE OF HIMACHAL PRADESH Vs. SUNITA DEVI
|
December 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. NOMU RAM AND ORS.
|
May 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. ONYEMAECHI
|
May 4, 2015 |
STATE OF HIMACHAL PRADESH Vs. PARDEEP KUMAR
|
May 5, 2015 |
STATE OF HIMACHAL PRADESH Vs. MIZUTA NATSUHIRO
|
May 1, 2015 |
STATE OF HIMACHAL PRADESH Vs. DURGU RAM AND ORS.
|
May 5, 2015 |
STATE OF HIMACHAL PRADESH Vs. RENUKA DEVI AND ORS.
|
May 5, 2015 |
STATE OF HIMACHAL PRADESH Vs. MOHAMMAD BABU AND ORS.
|
December 16, 2015 |
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND
|
December 21, 2015 |
STATE OF HIMACHAL PRADESH Vs. JATINDER KUMAR AND ORS.
|
July 14, 2015 |
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
July 13, 2015 |
STATE OF HIMACHAL PRADESH Vs. DIWAN CHAND
|
July 1, 2015 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
|
July 8, 2015 |
STATE OF HIMACHAL PRADESH Vs. KAILASH MEHTA
|
July 6, 2015 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR
|
January 9, 2015 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
January 7, 2015 |
STATE OF HIMACHAL PRADESH Vs. VIPAN KUMAR
|
January 8, 2015 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH
|
June 25, 2015 |
STATE OF HIMACHAL PRADESH Vs. SADIQ MOHD.
|
January 8, 2015 |
STATE OF HIMACHAL PRADESH Vs. HIRA LAL
|
July 15, 2015 |
STATE OF HIMACHAL PRADESH Vs. BAGGA RAM AND ORS.
|
December 11, 2015 |
STATE OF HIMACHAL PRADESH Vs. LEKH RAM
|
August 17, 2015 |
STATE OF HIMACHAL PRADESH Vs. PRITAM CHAND AND ORS.
|
October 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. KHEM SINGH
|
October 28, 2015 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
December 15, 2015 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
|
December 19, 2015 |
STATE OF HIMACHAL PRADESH Vs. RONU CHAUHAN
|
December 19, 2015 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. INDER MOHAN SHARMA
|
August 10, 2015 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. JARM CHAND
|
October 26, 2015 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. SHRI CHAND
|
October 6, 2015 |
STATE OF HIMACHAL PRADESH AND ANR. Vs. SURINDER SINGH
|
September 9, 2015 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. HARI DUTT
|
July 14, 2015 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. RAMAN KUMAR
|
May 8, 2015 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. CHAMAN SINGH
|
September 10, 2015 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. KRIPAL SINGH
|
April 17, 2015 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. BEGO DEVI
|
May 11, 2015 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. ABHINAV SONI AND ORS.
|
July 27, 2015 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SMT. KARUNA DEVI
|
December 22, 2015 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. BHAWANI DUTT
|
October 15, 2015 |
STATE OF HP & ANR Vs. KAUSHLYA DEVI & ORS
|
April 22, 2015 |
STATE OF HP AND ORS. Vs. SAUNU RAM AND ORS.
|
October 9, 2015 |
SUBH KARAN AND ORS. Vs. STATE OF H.P.
|
February 6, 2015 |
SUBHASH Vs. STATE OF HIMACHAL PRADESH
|
September 30, 2015 |
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2015 |
SUBHASH CHAND Vs. KUSAM LATA AND ORS.
|
June 20, 2015 |
SUBHASH CHAND & ANOTHER Vs. SURENDER SINGH & ORS.
|
August 18, 2015 |
SUBHASH CHAND SHARMA Vs. SHAKUNTLA DEVI
|
January 9, 2015 |
SUBHASH KUMAR Vs. MANDRA DEVI AND ORS.
|
May 7, 2015 |
SUBHASH KUMAR Vs. RANJU BALA
|
August 11, 2015 |
SUBHASH THAKUR Vs. RAJA ASHOK PAL SEN AND ORS.
|
November 18, 2015 |
SUCHA SINGH Vs. RITESH KUMAR & ANOTHER
|
June 19, 2015 |
SUDARSHAN KUMAR Vs. STATE OF H.P. AND ORS.
|
May 1, 2015 |
SUDESH BALA Vs. UNION OF INDIA AND OTHERS
|
May 29, 2015 |
SUDESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 26, 2015 |
SUDESH KUMARI Vs. STATE OF H.P. AND ORS.
|
April 7, 2015 |
SUKH DEV KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 15, 2015 |
SUKH RAM Vs. RATTAN CHAND AND ORS.
|
December 8, 2015 |
SUKHDEV AND ORS. Vs. STATE OF H.P.
|
August 27, 2015 |
SUKHDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 15, 2015 |
SUKHWINDER SINGH AND ORS. Vs. KUSUM SHARMA
|
November 2, 2015 |
SULI RAM Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2015 |
SUM DEI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 21, 2015 |
SUMAN KUMAR SHARMA AND ORS. Vs. SALOCHNA AND ORS.
|
July 23, 2015 |
SUMEET SHARMA AND ORS. Vs. THE STATE OF HIMACHAL PRADESH AND ORS.
|
April 2, 2015 |
SUMIT GUPTA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
October 27, 2015 |
SUMIT KUMAR Vs. STATE OF H.P.
|
August 24, 2015 |
SUMIT KUMAR Vs. SUDESH DOGRA AND ORS.
|
June 24, 2015 |
SUMIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2015 |
SUMIT KUMAR SHARMA Vs. STATE OF H.P.
|
September 2, 2015 |
SUMITRA Vs. H P MINORITIES FINANCE AND DEVELOPMENT CORPORATION
|
January 1, 2015 |
SUMITRA RANI Vs. VINOD KUMAR AND OTHERS
|
May 29, 2015 |
SUNDER LAL Vs. HIMACHAL PRADESH STATE FOREST CORPORATION AND ORS.
|
September 3, 2015 |
SUNEHRU DEVI (NOW DECEASED) AND ORS. Vs. POHLO RAM AND ORS.
|
May 25, 2015 |
SUNIL DUTT SHARMA Vs. SANGEETA SHARMA
|
August 18, 2015 |
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 21, 2015 |
SUNIL KUMAR Vs. STATE OF H.P.
|
July 15, 2015 |
SUNIL KUMAR Vs. STATE OF H.P. AND ORS.
|
October 28, 2015 |
SUNIL KUMAR Vs. MOHINDER KUMAR
|
April 20, 2015 |
SUNIL KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
August 10, 2015 |
SUNIL KUMAR AND ORS. Vs. STATE OF H.P.
|
September 8, 2015 |
SUNIL KUMAR BANSAL AND ORS. Vs. K.T.S. EDUCATIONAL AND CHARITABLE TRUST AND ORS.
|
April 8, 2015 |
SUNITA AND ORS. Vs. SELF HELP GROUP VILLAGE PANESH AND ORS.
|
September 18, 2015 |
SUNITA AND OTHERS Vs. VINAY NANDA AND OTHERS
|
October 9, 2015 |
SUNITA KUMARI Vs. BHUMI CHAND
|
May 26, 2015 |
SUNNY Vs. STATE OF H.P.
|
October 14, 2015 |
SURAJ BAHADUR Vs. H P STATE FOREST DEVELOPMENT CORPORATION LTD
|
May 8, 2015 |
SURAJ MANI & ANR Vs. ZALAM SINGH
|
May 7, 2015 |
SURAM SINGH Vs. VIJAY SINGH AND ORS.
|
December 18, 2015 |
SURAT SINGH Vs. STATE OF H.P.
|
October 8, 2015 |
SURENDER KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2015 |
SURENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2015 |
SURENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 26, 2015 |
SURENDER SINGH CHAUHAN Vs. STATE OF H.P. AND ORS.
|
April 23, 2015 |
SURESH CHANDER CHAUHAN Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
December 1, 2015 |
SURESH KUMAR Vs. STATE OF H.P.
|
December 14, 2015 |
SURESH KUMAR Vs. STATE OF H.P
|
December 3, 2015 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2015 |
SURESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 18, 2015 |
SURESH KUMAR VERMA AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 20, 2015 |
SURESH KUMARI Vs. STATE OF H P AND OTHERS
|
October 7, 2015 |
SURINDER KUMAR Vs. STATE OF H.P. AND ORS.
|
March 19, 2015 |
SURINDER KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
October 6, 2015 |
SURINDER SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2015 |
SURINDER SINGH SON OF DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2015 |
SURINDER THAKUR Vs. STATE OF H P & OTHERS
|
November 30, 2015 |
SURJAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
May 1, 2015 |
SURJIT SINGH Vs. STATE OF H.P. AND ORS.
|
December 31, 2015 |
SUSHIL GUPTA & OTHERS Vs. HPSEB & OTHERS
|
December 14, 2015 |
SUSHIL KUMAR Vs. SH LACHHAMI CHAND & ANOTHER
|
September 11, 2015 |
SUSHIL KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
July 30, 2015 |
SUSHIL KUMAR HANDA AND OTHERS Vs. RAMA DEVI WIFE OF SH. KEWAL KRISHAN AND OTHERS
|
April 8, 2015 |
SUSHIL SHARMA Vs. J.S. RANA
|
December 21, 2015 |
SUSHMA DEVI Vs. STATE OF H.P. AND ORS.
|
May 16, 2015 |
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 1, 2015 |
SWADESH SINGH THAKUR Vs. H.P. UNIVERSITY
|
January 9, 2015 |
SWARAN LATA KUTHIALA Vs. SUNITA CHABRA AND ORS.
|
April 8, 2015 |
TABREZ AZIM MANSOORI AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2015 |
TAHIR KHAN Vs. JAI DEV SINGH & ORS
|
July 3, 2015 |
TAJ ALI Vs. CHARAG DEEN AND ORS.
|
September 18, 2015 |
TAKKI MOHD. Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2015 |
TALBE RAM Vs. PRITU DEVI
|
January 2, 2015 |
TAPAT BAHADUR SHAHI Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2015 |
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2015 |
TARA CHAND Vs. STATE OF H.P.
|
January 5, 2015 |
TARA CHAND AND ORS. Vs. VIRENDER SINGH AND ORS.
|
March 19, 2015 |
TARA CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2015 |
TARA CHAND AND ORS. Vs. NAG AND ORS.
|
October 6, 2015 |
TARA DEVI AND ORS. Vs. H.R.T.C. AND ORS.
|
June 19, 2015 |
TARA KAUNDAL Vs. KRISHAN KUMAR
|
March 13, 2015 |
TARO DEVI AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
October 6, 2015 |
TARSEM LAL AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2015 |
TARSEM SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2015 |
TARUN DESAI Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2015 |
TARUN SHARMA Vs. STATE OF H.P.
|
March 23, 2015 |
TECHNO ELECTRIC AND ENGINEERING CO. LTD. Vs. SATLUJ JAL VIDYUT NIGAM LTD.
|
September 1, 2015 |
TEJ RAM Vs. STATE OF H.P.
|
October 12, 2015 |
TEJ RAM AND ORS. Vs. GIRDHARI LAL AND ORS.
|
September 4, 2015 |
TEJ SINGH AND ORS. Vs. SHASHI PAL
|
December 9, 2015 |
TEK BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2015 |
THAKUR DASS Vs. UMA DEVI & ORS
|
August 27, 2015 |
THAKUR DASS AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
October 1, 2015 |
THAKUR DASS BHARDWAJ AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 6, 2015 |
THE CHAIRMAN MARKET COMMITTEE AND ORS. Vs. HARISH KUMAR
|
September 16, 2015 |
THE CHAIRMAN MARKET COMMITTEE AND ORS. Vs. SURESH KUMAR
|
September 16, 2015 |
THE CHANNI BRICKS PRODUCTIONS Vs. INDERJIT SINGH AND OTHERS
|
January 9, 2015 |
THE EXECUTIVE OFFICER, MUNICIPAL COUNCIL, NAHAN AND ORS. Vs. PREM CHAND
|
December 9, 2015 |
THE GENERAL SECRETARY DAV COLLEGE AND ORS. Vs. BINDU LAL AND ORS.
|
September 15, 2015 |
THE HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. HIMACHAL FILAMENT (P) LTD. AND ORS.
|
December 28, 2015 |
THE LAND ACQUISITION COLLECTOR Vs. PREM LAL AND ORS.
|
March 21, 2015 |
THE LAWRENCE SCHOOL AND ORS. Vs. THE PRESIDING OFFICER AND ORS.
|
June 23, 2015 |
THE NARCOTICS CONTROL BUREAU Vs. TEK CHAND
|
March 20, 2015 |
THE NARCOTICS CONTROL BUREAU Vs. GANGA RAM THAKUR AND ORS.
|
February 26, 2015 |
THE NEW INDIA ASSURANCE COMPANY Vs. RAKESH KUMAR AND ORS.
|
December 18, 2015 |
THE NEW INDIA ASSURANCE COMPANY Vs. BIMLA DEVI AND ORS.
|
September 4, 2015 |
THE NEW INDIA ASSURANCE COMPANY Vs. BIHARI LAL AND ORS.
|
August 28, 2015 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. DHANI DEVI AND ORS.
|
March 5, 2015 |
THE PRESIDING OFFICER, MOTOR ACCIDENT CLAIMS TRIBUNAL Vs. JITWAR SINGH AND ORS.
|
May 12, 2015 |
THE RESIDENTS OF RAJHOON Vs. STATE OF H.P. AND OTHERS
|
April 16, 2015 |
THE STATE OF H.P. AND OTHERS Vs. SHANKAR LAL
|
October 13, 2015 |
THE STATE OF HIMACHAL PRADESH AND ORS. Vs. SANTOSH KUMAR AND ORS.
|
December 29, 2015 |
TIKKA BRIJENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 3, 2015 |
TILAK RAJ SON OF AMAR NATH Vs. GRAM PANCHAYAT BARSAR
|
June 3, 2015 |
TIRATH RAM Vs. DHARAM DASS
|
December 7, 2015 |
TRILOK CHAND Vs. UNION OF INDIA AND OTHERS
|
October 15, 2015 |
TRIPTA DEVI WIDOW OF JAGDISH Vs. KRISHAN CHAND
|
May 13, 2015 |
TULSHI RAM Vs. THE SUPERINTENDING ENGINEER, HPPWD AND ORS.
|
October 13, 2015 |
TULSI RAM Vs. HPSEB & ANOTHER
|
May 4, 2015 |
TULSI RAM Vs. PRABH DAYAL
|
July 6, 2015 |
TULSI RAM Vs. VEENA DEVI AND ORS.
|
September 18, 2015 |
TULSI RAM AND OTHERS Vs. CHET RAM AND OTHERS
|
June 24, 2015 |
TULSI RAM BHATIA Vs. STATE OF H.P. AND OTHERS
|
December 8, 2015 |
UCO BANK Vs. DEEPAK ELECTRONICS AND ORS.
|
April 18, 2015 |
UDESH KUMAR AND ORS. Vs. DHAN PRAKASH AND ORS.
|
August 21, 2015 |
UDHAM SINGH Vs. BHAGWATI DEVI AND OTHERS
|
December 4, 2015 |
UDHO RAM Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, SHIMLA AND ORS.
|
July 1, 2015 |
UJJAGAR SINGH Vs. MOHINDER SINGH & ORS
|
November 3, 2015 |
ULTRATECH PHARMACEUTICALS AND OTHERS Vs. UNION OF INDIA
|
December 24, 2015 |
UMA AKASH AGRO PVT. LTD. AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 2, 2015 |
UMA DUTT AND ORS. Vs. SRIKANT BALDI AND ORS.
|
December 9, 2015 |
UMAK INVESTMENT COMPANY PVT. LTD. Vs. M/S BUSINESS ASSOCIATES (DELHI) PVT. LTD. AND OTHERS
|
August 12, 2015 |
UMESH SHARMA Vs. RANJANA SOOD AND ANOTHER
|
May 27, 2015 |
UNION OF INDIA Vs. TRIPTA SHARMA
|
May 16, 2015 |
UNION OF INDIA Vs. RATTAN DASS AND ORS.
|
September 7, 2015 |
UNION OF INDIA Vs. SHRI LEKH RAM VERMA
|
December 16, 2015 |
UNION OF INDIA & OTHERS Vs. KINNAUR FEDERATION & OTHERS
|
October 16, 2015 |
UNION OF INDIA AND ANOTHER Vs. ER. DEEP CHAND MEHTA
|
December 4, 2015 |
UNION OF INDIA AND ORS. Vs. RAM KISHORE
|
October 27, 2015 |
UNION OF INDIA AND ORS. Vs. PARAS RAM
|
June 25, 2015 |
UNION OF INDIA AND ORS. Vs. SHANKAR LAL SHARMA
|
December 28, 2015 |
UNION OF INDIA AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 28, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. ROOP CHAND
|
March 20, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. JUMA DEVI AND OTHERS
|
August 14, 2015 |
UNITED INDIA INSURANCE CO. LIMITED Vs. GAYATRI DEVI AND ORS.
|
August 3, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. NAINA DEVI AND ORS.
|
November 27, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. VIDYA AND ORS.
|
September 18, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. BIMLA DEVI AND ORS.
|
October 16, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. SOHAN SINGH AND ORS.
|
October 16, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. KISHAN SINGH & CO. PVT. LTD. AND ORS.
|
June 26, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. PALVI AND ORS.
|
September 18, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. LALLI AND ORS.
|
June 19, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. LEELAN DEVI AND OTHERS
|
October 16, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. SURAM DASS AND OTHERS
|
December 3, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
|
June 5, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BRIJBALA
|
March 20, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REENA DEVI AND ORS.
|
May 22, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KASHMIRI DEVI AND OTHERS
|
August 26, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DHANVEER SINGH AND ORS.
|
December 7, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BALBIR KAUR AND ORS.
|
October 16, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARASWATI DEVI AND ORS.
|
February 27, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. YANGZUM
|
March 27, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MADHVENDER KUTHLEHARIA
|
May 1, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. TALARU RAM AND ORS.
|
December 18, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SUKH RAM SHARMA AND ORS.
|
September 4, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. REKHA DEVI AND ORS.
|
September 4, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANU SHARMA AND ORS.
|
July 10, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANYOGITA DEVI AND ORS.
|
November 6, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANJAY KUMAR & OTHERS
|
December 18, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANTOSH KUMARI & OTHERS
|
July 10, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. NAVEEN GUPTA AND ORS.
|
December 11, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. HEEM DASSI AND ORS.
|
October 29, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. UDHAM SINGH
|
December 18, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. HET RAM
|
November 6, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANOHAR LAL AND OTHERS
|
August 7, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. TRIPTA RANA AND ORS.
|
August 28, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. HAJARA BEGUM AND OTHERS
|
March 20, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHER SINGH & ANOTHER
|
April 17, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MEENA DEVI AND ORS.
|
September 18, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. SIMLO DEVI AND ORS.
|
October 16, 2015 |
URMILA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 26, 2015 |
URMILA DEVI Vs. BALDEV RAJ
|
October 1, 2015 |
USHA RANI Vs. BIRBAL
|
February 25, 2015 |
USHA RANI AND ORS. Vs. SURINDER SETHI
|
December 8, 2015 |
USMAN SHAMSHUDEEN SHEKH Vs. STATE OF HIMACHAL PRADESH
|
August 21, 2015 |
VALLEY IRON & STEEL COMPANY LTD. Vs. UNION OF INDIA AND ORS.
|
December 1, 2015 |
VANDANA KUMARI GULERIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
VAREN JALTA Vs. BIJA RAM AND ORS.
|
October 8, 2015 |
VARINDER KUMAR CHOPRA AND ORS. Vs. STATE OF H.P.
|
June 22, 2015 |
VARINDER VERMA AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2015 |
VARUN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2015 |
VED PARKASH Vs. HARI PARKASH AND ORS.
|
June 29, 2015 |
VEENA DEVI Vs. DESH RAJ AND ORS.
|
June 26, 2015 |
VEENA DEVI Vs. SH. AMAR NATH
|
December 23, 2015 |
VEENA SOOD Vs. RAMESH KUMAR SOOD AND ORS.
|
September 4, 2015 |
VIDYA DEVI Vs. NARESH KUMAR
|
June 19, 2015 |
VIDYA DEVI Vs. SMT. KAMLA GANDHI
|
December 18, 2015 |
VIJAY KUMAR Vs. KAMLESH KUMARI
|
October 26, 2015 |
VIJAY KUMAR Vs. STATE OF H.P. AND ORS.
|
September 24, 2015 |
VIJAY KUMAR Vs. STATE OF H.P.
|
August 5, 2015 |
VIJAY KUMAR Vs. VIJAY LAXMI AND ORS.
|
April 28, 2015 |
VIJAY KUMAR Vs. RAKESH KUMAR
|
September 7, 2015 |
VIJAY KUMAR Vs. PREM CHAND
|
September 16, 2015 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 16, 2015 |
VIJAY KUMAR @ TANTU S/O NATER SINGH Vs. STATE OF H P
|
June 23, 2015 |
VIJAY KUMAR AND ORS. Vs. PAWNA DEVI AND ORS.
|
November 6, 2015 |
VIJAY KUMAR BANSAL Vs. H.P. STATE CIVIL SUPPLIES CORPORATION LTD.
|
January 7, 2015 |
VIJAY KUMAR DANGE Vs. SAROJ THAKUR AND ORS.
|
July 31, 2015 |
VIJAY KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
January 9, 2015 |
VIJAY LAKSHMI Vs. UNION OF INDIA AND ORS.
|
October 30, 2015 |
VIJAY SINGH & ANOTHER Vs. SUNIL KUMAR & ANOTHER
|
July 31, 2015 |
VIJAY SOOD AND ORS. Vs. CENTRAL UNIVERSITY OF HP, DHARAMSHALA
|
December 23, 2015 |
VIJAY VERMA AND ORS. Vs. STATE OF H.P. AND ORS.
|
November 30, 2015 |
VIJENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2015 |
VIJENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2015 |
VIKAS Vs. STATE OF HIMACHAL PRADESH
|
December 3, 2015 |
VIKAS DOGRA Vs. STATE OF HIMACHAL PRADESH
|
February 5, 2015 |
VIKAS SHARMA AND ORS. Vs. STATE OF H.P.
|
April 18, 2015 |
VIKRAM VERMA Vs. MANJU VERMA
|
May 15, 2015 |
VIKRANT SOOD Vs. KRISHNA DEVI
|
April 17, 2015 |
VINAY BODH Vs. DOLEKAR
|
May 16, 2015 |
VINAY KUMAR Vs. STATE OF H P
|
January 9, 2015 |
VINAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 10, 2015 |
VINOD Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 13, 2015 |
VINOD GANDOTRA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 6, 2015 |
VINOD KUMAR Vs. STATE OF H.P.
|
March 10, 2015 |
VINOD KUMAR Vs. VARINDER KUMAR SOOD
|
May 13, 2015 |
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2015 |
VINOD KUMAR Vs. UNION OF INDIA AND OTHERS
|
October 6, 2015 |
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2015 |
VINOD KUMAR AND ORS. Vs. STATE OF H.P.
|
September 2, 2015 |
VINOD KUMARI Vs. INDIAN OIL CORPN & ORS
|
December 1, 2015 |
VINOD THAKUR AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 21, 2015 |
VINOJ SHARMA Vs. SUNIL KUMAR AND ANOTHER
|
November 30, 2015 |
VIPAN KUMAR Vs. STATE OF H.P.
|
August 6, 2015 |
VIPAN KUMAR AND ORS. Vs. THE STATE OF HIMACHAL PRADESH
|
October 14, 2015 |
VIPIN SHARMA AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
|
May 7, 2015 |
VIPUL LAKHANPAL Vs. POOJA SHARMA
|
June 1, 2015 |
VIRBHADRA SINGH Vs. COMMISSIONER OF INCOME TAX
|
April 1, 2015 |
VIRBHADRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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October 1, 2015 |
VIRENDER KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
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December 31, 2015 |
VIRENDER SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
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January 2, 2015 |
VIRENDER SINGH Vs. STATE OF HIMACHAL PRADESH
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August 28, 2015 |
VIRENDER THAKUR Vs. STATE OF HIMACHAL PRADESH
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March 23, 2015 |
VISHAL CHADDHA Vs. RAJA ASHOK PAL SEN AND ORS.
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November 18, 2015 |
VISHAL ENTERPRISES AND ORS. Vs. LAJJA DEVI AND ORS.
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December 18, 2015 |
VISHAL KUMAR Vs. STATE OF H.P. AND ORS.
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November 6, 2015 |
VISHAN DASS AND ORS. Vs. STATE OF H.P. AND ORS.
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May 19, 2015 |
VISHAWJIT AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
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September 24, 2015 |
VIVEK KUMAR GARG AND ORS. Vs. STATE OF H.P. AND ORS.
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June 18, 2015 |
VYASA DEVI WIFE OF SHYAM LAL Vs. STATE OF H P
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May 27, 2015 |
WATTANA AND ORS. Vs. KESAR
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September 21, 2015 |
WINSOME TEXTILE INDUSTRIES LTD. Vs. STATE OF HIMACHAL PRADESH AND ORS.
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April 8, 2015 |
WINSOME TEXTILE INDUSTRIES LTD. Vs. STATE OF H.P. AND ORS.
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July 14, 2015 |
YASH PAL Vs. STATE OF H.P.
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November 20, 2015 |
YASH PAL Vs. STATE OF H.P.
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November 27, 2015 |
YASH PAL Vs. STATE OF HIMACHAL PRADESH
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February 6, 2015 |
YASHPAL SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH
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December 9, 2015 |
YASHPAL SINGH AND ORS. Vs. H.P. STATE ELECTRICITY BOARD LIMITED AND ORS.
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May 28, 2015 |
YASHWANT SINGH CHAUHAN Vs. SNEH LATA
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August 19, 2015 |
YASHWINDER SINGH PARMAR Vs. SUSHIL KUMAR SHARMA AND ORS.
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July 2, 2015 |
YOGENDER PAL VERMA Vs. O.P. VIJ
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August 17, 2015 |
YOGESH KUMAR SOOD Vs. MELA RAM
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July 31, 2015 |
YOGESH MEHTA Vs. STATE OF H P AND OTHERS
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August 24, 2015 |
ZAHID ALI Vs. SHUBHAM CHAUHAN AND ORS.
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April 24, 2015 |