ABHIMANYU RATHOR Vs. STATE OF H.P.
|
November 4, 2014 |
ACC LIMITED Vs. RAM SARAN
|
September 22, 2014 |
ADARSH FOOD PRODUCTS (PVT.) LTD. Vs. THE MANAGING DIRECTOR, H.P. STATE CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
April 21, 2014 |
AHLUWALIA CONTRACTS (INDIA) LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
September 15, 2014 |
AHLUWALIA CONTRACTS (INDIA) LTD. Vs. HPSEB LIMITED
|
November 14, 2014 |
AJAI SRIVASTAVA Vs. STATE OF H.P.
|
January 7, 2014 |
AJAY AGGARWAL Vs. NARINDER KUMAR
|
June 3, 2014 |
AJAY BHARDWAJ Vs. STATE OF H P AND OTHERS
|
August 14, 2014 |
AJAY DABRA Vs. OMINDER SINGH
|
July 7, 2014 |
AJAY KUMAR Vs. STATE OF H.P.
|
December 16, 2014 |
AJAY KUMAR Vs. SURESH KUMAR AND ANOTHER
|
October 31, 2014 |
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 7, 2014 |
AJAY KUMAR Vs. STATE OF H.P.
|
July 7, 2014 |
AJAY KUMAR @ SONU Vs. STATE OF H.P.
|
May 17, 2014 |
AJAY SHARMA Vs. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE & FORESTRY AND ORS.
|
April 28, 2014 |
AJIT SINGH Vs. PAWNA THAKUR AND ORS.
|
May 29, 2014 |
AJMER SINGH Vs. STATE OF H.P.
|
August 21, 2014 |
ALKEM LABORATORIES LIMITED Vs. ELNOVA PHARMA
|
July 23, 2014 |
AMAR NATH Vs. RAJANI DEVI AND OTHERS
|
October 29, 2014 |
AMAR NATH AND ANOTHER Vs. UMA RANI AND OTHERS
|
March 7, 2014 |
AMAR NATH DUBEY Vs. STATE OF H.P.
|
April 21, 2014 |
AMAR SINGH Vs. MOHAN LAL
|
August 26, 2014 |
AMAR SINGH Vs. SHIV DUTT AND ORS.
|
July 30, 2014 |
AMAR SINGH AND ORS. Vs. KISHAN LAL AND ORS.
|
April 10, 2014 |
AMARJIT SINGH Vs. TARA CHAND AND ORS.
|
March 13, 2014 |
AMIN CHAND MEHTA Vs. COMMISSIONER OF WEALTH TAX
|
November 19, 2014 |
AMIT ARORA Vs. MUNICIPAL CORPORATION SHIMLA
|
May 23, 2014 |
AMIT ATTRI Vs. ANIL VERMA
|
December 3, 2014 |
AMIT SOOD Vs. SANDALA
|
November 5, 2014 |
AMIT THAKUR Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2014 |
AMRATPAL SINGH @ AJMER SINGH Vs. PREM SINGH
|
August 14, 2014 |
AMRINDER SINGH GORWARA Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2014 |
AMRIT LAL SHARMA Vs. STATE OF H.P.
|
September 3, 2014 |
ANAND CHAUHAN Vs. THE COMMISSIONER OF INCOME TAX
|
December 18, 2014 |
ANAND CHAUHAN Vs. THE COMMISSIONER OF INCOME TAX
|
October 15, 2014 |
ANANT RAM Vs. BHUP CHAND
|
September 17, 2014 |
ANCHLA Vs. STATE OF H.P.
|
July 28, 2014 |
ANDRITZ HYDRO PVT. LTD. Vs. HIMACHAL PRADESH POWER CORPORATION LIMITED
|
May 26, 2014 |
ANIL CHAUHAN Vs. ONAM EDUCATION SOCIETY
|
September 1, 2014 |
ANIL GARG Vs. DEV DUTT
|
July 24, 2014 |
ANIL GUPTA Vs. STATE OF H.P.
|
September 8, 2014 |
ANIL KUMAR Vs. STATE OF H.P.
|
September 4, 2014 |
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2014 |
ANIL KUMAR Vs. STATE OF H P
|
September 24, 2014 |
ANIL KUMAR Vs. STATE OF H.P.
|
June 4, 2014 |
ANIL KUMAR Vs. STATE OF H.P.
|
August 19, 2014 |
ANIL KUMAR Vs. STATE OF H.P.
|
January 8, 2014 |
ANIL MOHIL Vs. VIVEK THAKUR AND ORS.
|
May 30, 2014 |
ANIL THAKUR Vs. STATE OF H.P.
|
December 22, 2014 |
ANIL VERMA AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 5, 2014 |
ANITA Vs. STATE OF H.P.
|
June 30, 2014 |
ANITA BERI Vs. RAKESH MOHINDRA
|
September 2, 2014 |
ANITA DEVI AND OTHERS Vs. SHISHU PAL AND ANOTHER
|
October 17, 2014 |
ANITA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2014 |
ANITA PARIHAR Vs. STATE OF H.P.
|
October 8, 2014 |
ANITA PATHANIA Vs. H.P. UNIVERSITY
|
July 7, 2014 |
ANJNA KUMARI Vs. STATE OF H.P. AND ORS.
|
December 12, 2014 |
ANJU BALA Vs. STATE OF H.P.
|
December 5, 2014 |
ANKUR KALIA Vs. STATE OF H.P.
|
May 5, 2014 |
ANSHUL SINGHAL Vs. SWARNA DEVI
|
September 10, 2014 |
ANUJ SIRKEK Vs. NEELMA DEVI
|
December 19, 2014 |
ANURADHA PANDIT Vs. CSK H.P. K.V.V. PALAMPUR
|
May 13, 2014 |
ANURADHIKA Vs. STATE OF H.P.
|
November 14, 2014 |
ANURAG SHARMA Vs. PRATIBHA SHARMA
|
November 26, 2014 |
ARJUN Vs. STATE OF H.P.
|
July 31, 2014 |
ARMY PUBLIC SCHOOL DAGSHAI Vs. NARESH SAKLANI
|
September 6, 2014 |
ARPANA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2014 |
ARUN CHAUHAN Vs. GEETA THAKUR
|
August 20, 2014 |
ARUN KUMAR Vs. PARDEEP KUMAR
|
May 6, 2014 |
ARVIND BHARDWAJ Vs. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD
|
November 12, 2014 |
ARVIND KUMAR Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION
|
October 16, 2014 |
ARVINDRA CHANDEL Vs. STATE OF H.P.
|
December 15, 2014 |
ASHA Vs. MOTI RAM
|
May 16, 2014 |
ASHA Vs. SURESH KUMAR
|
October 16, 2014 |
ASHA DEVI Vs. H.R.T.C.
|
May 16, 2014 |
ASHA DEVI Vs. STATE OF H.P. & ORS.
|
July 31, 2014 |
ASHA DEVI Vs. SHYAM SUNDER ALIAS SHAM
|
January 10, 2014 |
ASHA RANI Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2014 |
ASHOK CHAUHAN Vs. S.S.J.V. PROJECTS PVT. LTD.
|
December 23, 2014 |
ASHOK KUMAR Vs. SUSHMA GUPTA
|
November 14, 2014 |
ASHOK KUMAR Vs. MOTI RAM
|
May 6, 2014 |
ASHOK KUMAR Vs. KAMLA DEVI
|
September 5, 2014 |
ASHOK THAKUR Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2014 |
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 30, 2014 |
ASHWANI KUMAR Vs. STATE OF H.P.
|
December 3, 2014 |
ASHWANI KUMAR & ANOTHER Vs. STATE OF H.P.
|
March 28, 2014 |
ATMA RAM Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2014 |
ATMA RAM Vs. STATE OF H P
|
May 19, 2014 |
ATTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2014 |
ATTI SHARMA Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2014 |
ATTRI DEVI Vs. STATE OF HIMACHAL PRADESH
|
September 1, 2014 |
AVDESH KUMAR Vs. HARI MOHAN PRASAD
|
May 24, 2014 |
AVINASH JAMWAL Vs. STATE OF HIMACHAL PRADESH
|
October 27, 2014 |
AVINASH KUMAR Vs. R.K. MATHUR
|
August 13, 2014 |
AVTAR SINGH Vs. DHANI RAM
|
October 10, 2014 |
AVTAR SINGH DYAL Vs. H.P. STATE ELECTRICITY BOARD LTD.
|
November 26, 2014 |
B.K. SHARMA Vs. STATE OF H.P. AND ORS.
|
March 24, 2014 |
B.R. THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
January 3, 2014 |
BABU RAM Vs. RASILO AND ORS.
|
March 6, 2014 |
BABU RAM Vs. STATE OF H.P.
|
August 21, 2014 |
BABU RAM Vs. STATE OF H.P.
|
July 28, 2014 |
BABU RAM Vs. GANPAT RAM
|
October 28, 2014 |
BACHANI DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 18, 2014 |
BADRI NATH Vs. H.P. STATE FOREST CORPORATION LTD.
|
December 18, 2014 |
BAGGA Vs. KARMI DEVI
|
April 11, 2014 |
BAHAR MURTAZA ALI Vs. ROHINI WAHI
|
December 9, 2014 |
BAJAJ ALLIANZ GENERA INSURANCE CO. LTD Vs. KULBIR SINGH
|
June 20, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. HANSO AND OTHERS
|
April 24, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAKESH KUMAR AND OTHERS
|
April 28, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GANGA DEVI
|
July 18, 2014 |
BAKSHI AND ORS. Vs. NAZAR BEG AND ORS.
|
April 30, 2014 |
BAKSHI RAM Vs. MANDRO DEVI
|
November 27, 2014 |
BAKSHI RAM Vs. JULFI RAM
|
December 15, 2014 |
BAKSHI RAM Vs. PREMI DEVI
|
July 3, 2014 |
BAL CHANDER Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2014 |
BAL RAJ SINGH Vs. STATE OF H.P.
|
September 2, 2014 |
BALA DEVI Vs. VIRENDER SINGH
|
September 9, 2014 |
BALAK RAM Vs. SOMA DEVI
|
July 21, 2014 |
BALAK RAM Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2014 |
BALAK RAM THAKUR Vs. DEVINDER SINGH CHANDEL
|
March 11, 2014 |
BALANDU Vs. STATE OF H.P.
|
July 8, 2014 |
BALBIR GAUTAM Vs. ORIENTAL INSURANCE COMPANY LTD.
|
July 2, 2014 |
BALBIR SINGH Vs. ASHOK KUMAR
|
June 27, 2014 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2014 |
BALBIR SINGH Vs. STATE OF H.P.
|
October 28, 2014 |
BALBIR SINGH AND ORS. Vs. GURDEV SINGH AND ORS.
|
April 2, 2014 |
BALDEV Vs. STATE OF H.P.
|
June 5, 2014 |
BALDEV KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 23, 2014 |
BALDEV RAJ Vs. STATE OF H.P.
|
June 16, 2014 |
BALDEV RAJ Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2014 |
BALDEV SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 17, 2014 |
BALI RAJ Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2014 |
BALVINDER SINGH MAHAL Vs. STATE OF HP
|
October 16, 2014 |
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 10, 2014 |
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 31, 2014 |
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2014 |
BALWANT SINGH & ORS. Vs. DEVI SINGH & ORS.
|
March 31, 2014 |
BALWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2014 |
BANKA RAM Vs. DES RAJ
|
November 24, 2014 |
BANKU RAM Vs. H.P. STATE FOREST DEVELOPMENT CORPORATION LIMITED AND ORS.
|
April 30, 2014 |
BANSI RAM S/O NARAYAN SINGH Vs. STATE OF H P AND OTHERS
|
October 22, 2014 |
BARFU Vs. DALIP SINGH
|
July 21, 2014 |
BARKAT SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 30, 2014 |
BASAKHI RAM Vs. KALU
|
March 13, 2014 |
BASO AND ORS. Vs. LAKSHMI DEVI AND ORS.
|
March 20, 2014 |
BAWA PASRICHA Vs. STATE OF HIMACHAL PRADESH
|
February 25, 2014 |
BED RAM Vs. MANMOHAN MALHOTRA
|
July 18, 2014 |
BEERO DEVI Vs. BIHARI LAL AND ORS.
|
March 25, 2014 |
BELI RAM Vs. STATE OF H.P.
|
July 23, 2014 |
BHAG CHAND Vs. YUGAL SINGH NEPTA AND ANOTHER
|
August 25, 2014 |
BHAGAT RAM Vs. USHA VERMA
|
June 25, 2014 |
BHAGAT RAM Vs. SHYAM CHAND AND ORS.
|
April 28, 2014 |
BHAGAT RAM AND ORS. Vs. JEET RAM
|
May 31, 2014 |
BHAGWAN DATT Vs. NARENDER KUMAR AND ANOTHER
|
October 17, 2014 |
BHALKU RAM Vs. MATHRA DASS
|
June 21, 2014 |
BHARAT BHUSHAN Vs. HP STATE ELECTRICITY BOARD
|
June 30, 2014 |
BHARAT SANCHAR NIGAM LIMITED Vs. PRIYA RAJ ELECTRONICS LTD
|
December 23, 2014 |
BHARAT SANCHAR NIGAM LIMITED Vs. HOSHIAR CHAND
|
July 8, 2014 |
BHARAT SANCHAR NIGAM LTD. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 29, 2014 |
BHARTI INFRATEL LIMITED Vs. RAGHBIR SINGH AND ORS.
|
May 30, 2014 |
BHAWANI SINGH & ANOTHER Vs. DHAN DEV & OTHERS
|
October 17, 2014 |
BHIM BAHADUR Vs. STATE OF HOMACHAL PRADESH
|
September 1, 2014 |
BHIM SEN Vs. STATE OF H.P.
|
August 4, 2014 |
BHIM SINGH Vs. STATE OF H.P.
|
November 24, 2014 |
BHISHAM BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
September 1, 2014 |
BHOLA NATH BHARDWAJ Vs. HIMACHAL PRADESH GENERAL INDUSTRIES CORPORATION LTD.
|
July 31, 2014 |
BHOLA SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. AND ORS.
|
May 29, 2014 |
BHOOP RAM Vs. DEVKI DEVI
|
September 17, 2014 |
BHOWMICK ART I AND ANR ; ORIENTAL INSURANCE CO LTD Vs. SHIKSHA RANI
|
November 14, 2014 |
BHUPESH JANARTHA Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2014 |
BHUPINDER SINGH Vs. STATE OF H.P.
|
August 26, 2014 |
BHUPINDER SOOD Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2014 |
BHURI SINGH Vs. STATE OF H P
|
July 16, 2014 |
BHUTESHWAR Vs. INDRU
|
April 28, 2014 |
BHUVNESH GUPTA Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2014 |
BIAS DEV Vs. MUNSHI RAM
|
December 9, 2014 |
BIASAN DEVI Vs. KARTAR CHAND
|
September 12, 2014 |
BIJO RAM Vs. STATE OF HIMACHAL PRADESH
|
June 30, 2014 |
BIKRAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2014 |
BIMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2014 |
BIMLA DEVI Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 18, 2014 |
BIMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2014 |
BIRU Vs. STATE OF HIMACHAL PRADESH
|
July 30, 2014 |
BISAN LAL Vs. STATE OF H P AND OTHERS
|
June 5, 2014 |
BISHAN Vs. STATE OF H.P.
|
May 26, 2014 |
BISHAN DASS Vs. MAINA DEVI AND ORS.
|
May 31, 2014 |
BITU RAM Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2014 |
BOARD OF DIRECTORS OF H.P. MILKFED Vs. CHET RAM
|
September 9, 2014 |
BRAHAM DASS Vs. TULSI DASS
|
December 9, 2014 |
BRAHMI DEVI Vs. JAGDEV SINGH
|
April 10, 2014 |
BRIG. S.C. KUTHIALA Vs. SH. RADHA KRISHAN KUTHIALA AND ANOTHER
|
November 25, 2014 |
BRIJ LAL Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2014 |
BRIJ MOHAN SOOD Vs. PARSHOTAM SINGH AND ORS.
|
March 24, 2014 |
BUDH RAM Vs. STATE OF H.P.
|
September 3, 2014 |
BUDHI PARKASH AND ORS. Vs. DEKHNU AND ORS.
|
February 7, 2014 |
CAPT. H.C. CHANDEL Vs. UNION OF INDIA
|
August 12, 2014 |
CARNOUSTIE ECO-RESORTS PVT. LIMITED Vs. SANJAY KUMAR
|
October 14, 2014 |
CENTRAL COUNCIL FOR RESEARCH IN HOMEOPATHY Vs. RITA JOSHI
|
November 5, 2014 |
CHAIN SINGH Vs. STATE OF H.P.
|
October 21, 2014 |
CHAMAN LAL Vs. KULDEEP SINGH AND ANOTHER
|
April 21, 2014 |
CHAMAN LAL Vs. STATE OF H.P.
|
August 26, 2014 |
CHAMARU RAM Vs. PUSHPA DEVI
|
March 24, 2014 |
CHAMARU RAM Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2014 |
CHANCHALA DEVI Vs. STATE OF H P
|
March 4, 2014 |
CHAND Vs. AMKU
|
July 28, 2014 |
CHANDER KANTA Vs. STATE OF H.P.
|
May 28, 2014 |
CHANDER PAL SINGH Vs. UNION OF INDIA
|
December 8, 2014 |
CHANDRA BHAN SHARMA Vs. STATE OF H.P.
|
June 2, 2014 |
CHANDRA WATI Vs. TEK CHAND
|
March 21, 2014 |
CHATTAR SINGH AND ANOTHER Vs. JAGAT SINGH AND OTHERS
|
December 11, 2014 |
CHAUDHARY SARWAN KUMAR KRISHI VISHVA VIDYALAYA Vs. K.C. RANA
|
July 18, 2014 |
CHET RAM Vs. ISHWARI DASS SHARMA AND ORS.
|
March 7, 2014 |
CHETAN CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2014 |
CHETAN DEVI Vs. STATE OF H.P.
|
July 3, 2014 |
CHETAN VERMA Vs. MANISHA NANDA
|
April 24, 2014 |
CHHAVI RAM Vs. STATE OF H.P.
|
June 2, 2014 |
CHILD DEVELOPMENT PROJECT OFFICE AND ORS. Vs. TRIPTA DEVI
|
December 10, 2014 |
CHIRAG GROVER Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2014 |
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
|
December 24, 2014 |
COL VISHWA NATH SINGH Vs. LT COL PUSHPINDER SINGH RANA AND ORS
|
January 2, 2014 |
COLLECTOR Vs. BHAGWAN DASS
|
November 26, 2014 |
COLLECTOR LAND ACQUISITION Vs. SURAT RAM AND ORS.
|
April 30, 2014 |
COLLECTOR, LAND ACQUISITION AND OTHERS Vs. MOHINDER ALIAS DHARMENDER AND OTHERS
|
October 31, 2014 |
COMMISSIONER OF INCOME TAX Vs. SWASTIK FOOD PRODUCTS
|
June 25, 2014 |
COMMISSIONER OF INCOME TAX Vs. PAWAN AGGARWAL
|
September 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF PATIALA
|
December 31, 2014 |
COMMISSIONER OF INCOME TAX Vs. RFCL LIMITED
|
December 31, 2014 |
COMMISSIONER OF INCOME TAX Vs. S. YASH INTERNATIONAL INC.
|
October 28, 2014 |
COMMISSIONER OF INCOME TAX Vs. INDUS COSMECEUTICALS
|
November 18, 2014 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
May 24, 2014 |
COMMISSIONER, CENTRAL EXCISE Vs. SABOO ISPAT PVT. LTD.
|
December 30, 2014 |
COMMISSIONER, CENTRAL EXCISE Vs. HIMACHAL WIRELESS LTD.
|
December 31, 2014 |
COURT ON ITS OWN MOTION Vs. THE H.P. STATE COOPERATIVE BANK LTD.
|
October 15, 2014 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2014 |
CUSTOMS PREVENTIVE STATION OF CUSTOMS DEPARTMENT Vs. BAHADUR SINGH
|
May 27, 2014 |
D.D. GAUTAM Vs. VIMAL KISHORE
|
October 20, 2014 |
D.D. SHARMA Vs. STATE OF H.P.
|
July 4, 2014 |
D.K. TANDON Vs. STATE OF H.P. & ORS.
|
November 27, 2014 |
DALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 17, 2014 |
DALEEP SINGH Vs. STATE OF H.P.
|
July 14, 2014 |
DALIP KUMAR Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
June 6, 2014 |
DALIP SINGH AND ORS Vs. MALKAN DEVI
|
August 4, 2014 |
DANDU RAM Vs. DIVISIONAL COMMISSIONER
|
August 21, 2014 |
DARSHAN SINGH Vs. STATE OF H.P.
|
July 23, 2014 |
DASHODA Vs. RAMESH
|
December 24, 2014 |
DAYAL SINGH Vs. BHINDER KAUR
|
August 12, 2014 |
DEEMANU RAM Vs. BILWA MANGAL
|
December 10, 2014 |
DEEP FINANCE LTD. Vs. JUBLEE HIGHWAY TRANSPORT COMPANY LTD.
|
December 18, 2014 |
DEEP RAJ Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2014 |
DEEP RAM Vs. STATE OF H.P.
|
August 4, 2014 |
DEEP RAM Vs. CHET RAM
|
July 10, 2014 |
DEEP RAM Vs. STATE OF H.P.
|
August 26, 2014 |
DEEPA KUMARI CHAUHAN Vs. ASHWANI K. LAL
|
July 28, 2014 |
DEEPAK ARORA Vs. VIJAY KHANNA
|
July 9, 2014 |
DEEPAK KUMAR Vs. STATE OF H.P.
|
August 23, 2014 |
DEEPAK KUMAR Vs. STATE OF H.P.
|
December 12, 2014 |
DEEPAK PARKASH Vs. SUNIL KUMAR
|
March 28, 2014 |
DELUX ENTERPRISES Vs. H.P. STATE ELECTRICITY BOARD LTD.
|
October 21, 2014 |
DELUXE ENTERPRISES Vs. H.P.S.E.B.
|
June 6, 2014 |
DEPUTY MANAGER, BHARAT HEAVY ELECTRICAL LTD Vs. STATE OF H.P.
|
April 26, 2014 |
DESH BANDHU AND ANOTHER Vs. SUKH RAM AND OTHERS
|
December 12, 2014 |
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2014 |
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
|
July 14, 2014 |
DESH RAJ Vs. JOGINDER SINGH
|
March 27, 2014 |
DESH RAJ Vs. SARINDRO DEVI
|
April 11, 2014 |
DESH RAJ Vs. STATE OF H.P.
|
June 18, 2014 |
DEVER NATH Vs. KEDAR SINGH
|
October 9, 2014 |
DEVI CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2014 |
DEVI SINGH Vs. THE EXECUTIVE ENGINEER, H.P.P.W.D.
|
April 29, 2014 |
DEVINDER CHAUHAN JAITA Vs. STATE OF HIMACHAL PRADESH
|
December 3, 2014 |
DEVINDER KUMAR Vs. KABUL SINGH
|
December 31, 2014 |
DEVINDER KUMAR Vs. STATE OF H.P.
|
January 8, 2014 |
DEVINDER KUMAR Vs. STATE OF H P
|
July 1, 2014 |
DEVINDER SINGH JASWAL Vs. NAGENDER SINGH
|
November 5, 2014 |
DHAJU RAM Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2014 |
DHAN BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
November 17, 2014 |
DHANESHWARI THAKUR Vs. STATE OF H.P.
|
July 15, 2014 |
DHANI RAM Vs. STATE OF H.P.
|
August 12, 2014 |
DHANI RAM Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2014 |
DHANI RAM Vs. PUNJAB ROADWAYS THROUGH ITS GENERAL MANAGER AND
A
|
February 28, 2014 |
DHANI RAM Vs. STATE OF H.P.
|
June 3, 2014 |
DHANI RAM Vs. RAMESH KUMAR
|
March 28, 2014 |
DHANI RAM Vs. STATE OF H.P.
|
May 17, 2014 |
DHARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2014 |
DHARAM DASS Vs. HPSEB LTD. AND ANR
|
November 3, 2014 |
DHARAM DUTT Vs. H.P.S.E.B. LTD.
|
June 30, 2014 |
DHARAM SAIN Vs. STATE OF H.P.
|
December 18, 2014 |
DHARAM SINGH Vs. GURBAX SINGH
|
July 8, 2014 |
DHARAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 19, 2014 |
DHARAM SINGH PATHANIA Vs. ORIENTAL INSURANCE CO LTD
|
July 18, 2014 |
DHARMENDER SINGH Vs. LAYAK RAM
|
September 11, 2014 |
DHARMINDER KUMAR Vs. AJAY SHARMA
|
June 17, 2014 |
DHARUB PAL AND OTHERS Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND OTHER
|
March 6, 2014 |
DHIRAJ KUMAR Vs. STATE OF H P AND OTHERS
|
April 22, 2014 |
DHIRAJ KUMAR Vs. STATE OF H.P. AND ORS.
|
April 22, 2014 |
DHIRAJ SHARMA ALIAS VIPIN KUMAR Vs. BHAGAT RAM
|
November 14, 2014 |
DILA RAM Vs. SUNDER RAM & OTHERS
|
April 10, 2014 |
DILBAG RAI Vs. TARA CHAND
|
May 30, 2014 |
DILBAG SINGH Vs. RAKESH KUMARI
|
September 19, 2014 |
DILBAG SINGH SON OF LATE BHODA RAM Vs. STATE OF H P
|
November 26, 2014 |
DILDAR MOHAMMED Vs. STATE OF HIMACHAL PRADESH
|
February 3, 2014 |
DILESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
March 19, 2014 |
DILESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 15, 2014 |
DINA NATH Vs. RAGHU NATH
|
December 12, 2014 |
DINA NATH Vs. RAMESH VERMA
|
October 8, 2014 |
DINA NATH SHARMA Vs. KAMAL DEV
|
October 29, 2014 |
DINESH KUMAR Vs. YASHPAL
|
September 19, 2014 |
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2014 |
DINESH KUMAR S/O SH RATTI RAM SHARMA Vs. STATE OF H P
|
December 24, 2014 |
DINESH KUMAR SHARMA CONSTRUCTION PVT. LTD. Vs. CONTINENTAL CONSTRUCTION PROJECTS LIMITED
|
January 1, 2014 |
DIPAN LAL Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2014 |
DISHA SHARMA; PANKAJ KATOCH Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2014 |
DIWAN CHAND Vs. STATE OF H.P. AND ORS.
|
April 1, 2014 |
DOGARU Vs. STATE OF H.P.
|
May 20, 2014 |
DR. NEHA MAHAJAN Vs. UNION OF INDIA AND ORS.
|
December 22, 2014 |
DULO RAM Vs. MUKESH KUMAR
|
June 3, 2014 |
DUNI CHAND Vs. STATE OF H.P.
|
May 29, 2014 |
DUNI CHAND Vs. STATE OF H.P.
|
December 11, 2014 |
DURGI DEVI Vs. KRISHAN CHAND
|
September 17, 2014 |
DWARKU DEVI Vs. STATE OF HIMACHAL PRADESHQ
|
April 26, 2014 |
E.R. MOTORS Vs. PUNJAB NATIONAL BANK
|
May 13, 2014 |
EKANSH KAPIL Vs. H.P. PUBLIC SERVICE COMMISSION
|
July 9, 2014 |
EMMBROS AUTOCOMP LIMITED Vs. EMMBROS AUTOMOTIVES PRIVATE LIMITED
|
July 31, 2014 |
EMMBROS AUTOCOMP. LTD. Vs. EMMBROS AUTOMOTIVES PRIVATE LTD.
|
January 9, 2014 |
EXECUTIVE ENGINEER, HPPWD Vs. ATTAR SINGH
|
May 8, 2014 |
FANGI RAM @ FANKI RAM Vs. STATE OF HP
|
October 16, 2014 |
FAROOQ BHUTTO SON OF Z A BHUTTO Vs. STATE OF H P
|
December 11, 2014 |
FEDERAL MOGUL BEARING INDIA LTD. Vs. PRIT PAL
|
December 31, 2014 |
FIROJ BHUTTO Vs. STATE OF H.P.
|
December 11, 2014 |
FLORA UDYOG Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 11, 2014 |
FOZAL POWER PVT. LTD Vs. KAMAL RISHI CONTRACTOR PVT. LTD
|
June 18, 2014 |
FULAN DEVI Vs. SAVITRI DEVI
|
July 14, 2014 |
G.M. NORTHERN RAILWAY Vs. GULZAR SINGH
|
May 27, 2014 |
G.P.I. TEXTILES LIMITED Vs. SEKHSARIA IMPEX LTD. AND ORS.
|
December 15, 2014 |
GAGAN Vs. STATE OF HIMACHAL PRADESH
|
September 19, 2014 |
GAJI RAM Vs. BADALU
|
October 29, 2014 |
GANGA PRASHAD Vs. BALDEV SINGH
|
November 28, 2014 |
GANGA RAM Vs. STATE OF H.P.
|
August 19, 2014 |
GANGA RAM Vs. BEGU DEVI
|
January 10, 2014 |
GANGU RAM MUSAFIR Vs. SURESH KASHYAP
|
July 28, 2014 |
GANI MOHAMMAD Vs. GULAM DEEN
|
July 11, 2014 |
GARG DAL & BASEN MILLS Vs. MANAGING DIRECTOR AND ANOTHER
|
June 27, 2014 |
GARG DAL AND BASEN MILLS Vs. THE MANAGING DIRECTOR AND ORS.
|
May 1, 2014 |
GAURAV PALTA Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2014 |
GAUTAM KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 23, 2014 |
GAUTAM LAL Vs. ASAL MANI
|
August 7, 2014 |
GAYATRI DEVI Vs. BHAWANI SINGH
|
October 22, 2014 |
GEETA NAND Vs. TULSI RAM AND BRANCH MANAGER
|
May 8, 2014 |
GENERAL MANAGER Vs. GIAN CHAND
|
November 25, 2014 |
GENERAL MANAGER NORTHERN RAILWAY Vs. JULFI RAM AND ORS.
|
June 2, 2014 |
GENERAL MANAGER, NORTHERN RAILWAY, NEW DELHI Vs. RAM DASS AND ANOTHER
|
November 19, 2014 |
GHAMANDA RAM AND OTHERS Vs. CHANDERMANI AND OTHERS.
|
June 5, 2014 |
GHAN SHYAM SHARMA Vs. HIMUDA
|
July 1, 2014 |
GHANOTU RAM Vs. LACHHAMI SINGH
|
March 26, 2014 |
GHINDRO RAM Vs. STATE OF HIMACHAL PRADESH
|
May 9, 2014 |
GHULLO DEVI Vs. PRITHI RAJ
|
June 2, 2014 |
GIAN CHAND Vs. STATE OF H.P.
|
May 6, 2014 |
GIAN CHAND Vs. STATE OF H.P.
|
June 2, 2014 |
GIAN CHAND Vs. SHIV DEI
|
March 29, 2014 |
GIAN SINGH Vs. STATE OF H.P.
|
September 24, 2014 |
GIANO DEVI Vs. BIHARI LAL
|
September 5, 2014 |
GIANO DEVI Vs. BISHAN SINGH
|
November 5, 2014 |
GILJA RAM Vs. BARFI DEVI AND ORS.
|
November 11, 2014 |
GIRI VIDYA GYAN JYOTI ANATHALAYA TRUST Vs. STATE OF H.P. & OTHERS
|
May 24, 2014 |
GIRISH THAKUR Vs. ABDUL GANI
|
April 11, 2014 |
GITA RAM Vs. H.P. LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL
|
June 2, 2014 |
GITA RAM THAKUR Vs. STATE OF H.P.
|
May 23, 2014 |
GONDA SINGH Vs. NEELAM SHARMA
|
October 30, 2014 |
GOPAL Vs. HARDEI
|
May 24, 2014 |
GOPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2014 |
GOPAL SINGH Vs. H.R.T.C.
|
July 2, 2014 |
GOPAL SINGH Vs. RAVINDER KUMAR AND OTHERS
|
August 1, 2014 |
GOVIND RAM Vs. UNION OF INDIA
|
November 21, 2014 |
GOVIND SAGAR Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2014 |
GOVIND SINGH Vs. TARA SINGH
|
May 6, 2014 |
GOVIND SINGH Vs. STATE OF H.P.
|
September 18, 2014 |
GRAMIN UTTRAKHAND PARIVAHAN Vs. JAI DEVI AND ANOTHER
|
May 1, 2014 |
GUDDU RAM Vs. STATE OF H.P.
|
June 26, 2014 |
GULAB SINGH Vs. HP FINANCIAL CORPORATION, NEW HIMRUS BUILDING AND
|
June 26, 2014 |
GULCHEN SINGH SON OF SURAM SINGH Vs. STATE OF H P
|
December 24, 2014 |
GULSHAN KUMAR RANA Vs. STATE OF H P
|
July 14, 2014 |
GUNA NAND PANDEY Vs. STATE OF H.P.
|
May 19, 2014 |
GURBACHAN Vs. STATE OF H P
|
July 15, 2014 |
GURBACHAN SINGH Vs. KRISHAN CHAND
|
May 30, 2014 |
GURMIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2014 |
GURPREET Vs. STATE OF H.P.
|
July 11, 2014 |
GURPREET SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2014 |
GURPRIT SINGH Vs. STATE OF H.P.
|
July 17, 2014 |
GURU PARKASH Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2014 |
GURUDWARA SHRI AKALIDHAR SINGH SABHA Vs. NAROLI DEVI
|
June 26, 2014 |
GURUDWARA SHRI SINGH SABHA Vs. REGISTRAR OF SOCIETIES, H P
|
July 23, 2014 |
H C CHANDEL Vs. UNION OF INDIA AND ORS
|
August 12, 2014 |
H-PRIVATE UNIVERSITIES MANAGEMENT ASSOCIATION Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2014 |
H.K. BHARDWAJ Vs. RAJNESH KUTHIALA
|
July 30, 2014 |
H.P. HOUSING BOARD Vs. ROOP RAM
|
December 12, 2014 |
H.P. NON-GAZETTED JUDICIAL EMPLOYEE WELFARE ASSOCIATION Vs. STATE OF H.P.
|
January 3, 2014 |
H.P. STATE ELECTRICITY BOARD Vs. SHIVALIK CASTINGS PRIVATE LTD. AND ORS.
|
March 3, 2014 |
H.P. STATE ELECTRICITY BOARD LIMITED Vs. JAGMOHAN SINGH
|
November 20, 2014 |
H.P. STATE ELECTRICITY BOARD LTD. Vs. BALDEV VERMA
|
September 18, 2014 |
H.P. STATE ELECTRICITY BOARD LTD. Vs. SH. JEET RAM PANWAR AND OTHERS
|
November 13, 2014 |
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. RAJESH KUMAR KASHYAP
|
April 7, 2014 |
H.P. STATE POLLUTION CONTROL BOARD Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2014 |
H.P.S.I.D.C. Vs. MANSON INDIA PVT. LTD.
|
May 31, 2014 |
H.R.T.C. Vs. SUNAINA
|
May 5, 2014 |
HAKAM CHAND Vs. TORRENT PHARMACEUTICALS LIMITED
|
May 12, 2014 |
HAMID MOHD Vs. RISHI PAL
|
September 12, 2014 |
HANS RAJ Vs. USHA KIRAN AND OTHERS
|
August 8, 2014 |
HANS RAJ Vs. STATE OF H.P.
|
October 22, 2014 |
HANS RAJ SON OF SH GOKAL RAM Vs. H P S E B
|
December 24, 2014 |
HARCHARAN SINGH Vs. KRISHAN CHAND
|
November 17, 2014 |
HARDEEP KAUR Vs. SANJEEV SINGH
|
January 4, 2014 |
HARI CHAND Vs. LAND ACQUISITION COLLECTOR
|
November 18, 2014 |
HARI DASS Vs. STATE OF H.P. AND ORS.
|
March 21, 2014 |
HARI DASS SHARMA Vs. SURINDER KAUR
|
April 30, 2014 |
HARI KRISHAN Vs. STATE OF H.P.
|
November 20, 2014 |
HARI KRISHAN KAROL Vs. SURINDER KUMAR
|
November 18, 2014 |
HARI LAL Vs. STATE OF H.P.
|
June 26, 2014 |
HARI OM SON OF BHAGAT RAM Vs. STATE OF H P
|
November 21, 2014 |
HARI RAM Vs. TARLOK CHAND
|
December 4, 2014 |
HARI SINGH Vs. STATE OF H.P.
|
September 3, 2014 |
HARIA ALIAS HARI CHAND Vs. RADHASOAMI SATSANG BEAS
|
July 2, 2014 |
HARINDER KATOCH Vs. SMILY SHARMA
|
January 11, 2014 |
HARINDER KUMAR Vs. STATE OF H.P.
|
June 16, 2014 |
HARISH KUMAR Vs. STATE OF H.P.
|
December 31, 2014 |
HARPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 22, 2014 |
HARVEL AGUA INDIA PRIVATE LIMITED Vs. STATE OF H P AND ORS
|
July 9, 2014 |
HARVEL AGUA INDIA PRIVATE LIMITED Vs. STATE OF H.P.
|
July 9, 2014 |
HARYANA ROADWAYS AND ANOTHER Vs. LAXMI AND OTHERS
|
August 8, 2014 |
HEM CHAND Vs. STATE OF H.P.
|
August 23, 2014 |
HEM LATA Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 23, 2014 |
HEM RAJ Vs. STATE OF H.P.
|
October 30, 2014 |
HEM RAJ Vs. STATE OF H.P.
|
December 18, 2014 |
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 22, 2014 |
HEM SINGH Vs. SHAKUNTLA DEVI
|
September 5, 2014 |
HEMANT KUMARI SHARMA Vs. STATE OF H P
|
July 4, 2014 |
HET RAM Vs. MOHINDER SINGHQ
|
September 18, 2014 |
HET RAM Vs. STATE OF H.P. AND ORS.
|
March 25, 2014 |
HIMACHAL COUNTRY RESORTS LTD Vs. RAM KUMAR
|
July 3, 2014 |
HIMACHAL FUTURISTIC COMMUNICATIONS LTD Vs. STATE OF HP
|
August 4, 2014 |
HIMACHAL PRADESH CRICKET ASSOCIATION Vs. STATE OF HP
|
January 8, 2014 |
HIMACHAL PRADESH CRICKET ASSOCIATION Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2014 |
HIMACHAL PRADESH CRICKET ASSOCIATION Vs. STATE OF HIMACHAL PRADESH
|
April 25, 2014 |
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. HIMACHAL LITHOGRAPHERS
|
October 14, 2014 |
HIMACHAL PRADESH KHADI AND VILLAGE INDUSTRIES BOARD Vs. BHAGAT CHAND KATOCH
|
April 22, 2014 |
HIMACHAL PRADESH ROAD TRANSPORT CORPORATION Vs. PARSHOTAM SINGH
|
May 28, 2014 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. MADAN LAL GULATI
|
December 19, 2014 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. MOHIT CHAUDHARY
|
June 2, 2014 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. RAJAN DHAWAN
|
June 2, 2014 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. RAJINDER UPADHAYA
|
September 11, 2014 |
HIMACHAL PRADESH STATE FOREST CORPORATION LIMITED Vs. HEM RAJ
|
December 31, 2014 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KANTA DEVI
|
July 1, 2014 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KANTA DEVI
|
August 1, 2014 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. PARVEEN KUMARI
|
September 19, 2014 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. DEEPA CHAUHAN @ RITA & ANOTHER
|
April 10, 2014 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. DEEPA CHAUHAN AND ORS.
|
October 4, 2014 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. YUSAF RAJA
|
July 25, 2014 |
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. VIKRIM AND ANOTHER
|
April 3, 2014 |
HIRA LAL Vs. STATE OF H.P.
|
September 11, 2014 |
HITESH TANDON Vs. MANMOHINI
|
September 9, 2014 |
HOSHIAR SINGH Vs. RAJIV CHAUHAN
|
May 30, 2014 |
HUKAM CHAND Vs. STATE OF H P
|
September 16, 2014 |
HUKAM CHAND Vs. STATE OF H.P.
|
June 3, 2014 |
HUKAM RAM Vs. SANGAT RAM
|
January 8, 2014 |
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. INDER SINGH
|
July 3, 2014 |
I.D. SHARMA Vs. H.P. HOUSING & URBAN DEVELOPMENT AUTHORITY
|
June 27, 2014 |
I.D. SHARMA Vs. MANJU
|
June 27, 2014 |
ICICI LOMBARD GENERAL INSURANCE CO. Vs. JOGINDER KAUR
|
June 5, 2014 |
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. SUMITRA DEVI
|
July 25, 2014 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. PREM SINGH
|
August 1, 2014 |
ICICI, LOMBARD GENERAL INSURANCE CO. LTD. Vs. RENU
|
June 4, 2014 |
IFFCO TOKIO GEN. INSURANCE COMPANY LIMITED Vs. JOGINDER KAUR
|
August 29, 2014 |
IN RE Vs. STATE
|
July 11, 2014 |
IN RE Vs. STATE
|
July 10, 2014 |
IN RE Vs. STATE
|
July 8, 2014 |
INDER DEV Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2014 |
INDER JYOTI CHAUHAN Vs. UNION OF INDIA
|
November 18, 2014 |
INDER KUMAR Vs. STATE OF H.P.
|
May 13, 2014 |
INDER SINGH Vs. STATE OF H.P.
|
May 27, 2014 |
INDER SINGH Vs. STATE OF H.P.
|
December 5, 2014 |
INDERJIT KUMAR DHIR Vs. STATE OF H.P.
|
September 17, 2014 |
INDIAN TECHNOMAC COMPANY LTD Vs. STATE OF H.P.
|
August 4, 2014 |
INDIRA DEVI Vs. RANJEET SINGH
|
June 6, 2014 |
INDIRA DOGRA Vs. ASHA MAYOR AND ORS.
|
May 29, 2014 |
INDRA DEVI Vs. RAJIV KUMAR
|
June 16, 2014 |
INDU RANI Vs. RAJ KUMAR
|
January 7, 2014 |
INDUSTRIAL AREA DEVELOPMENT AGENCY Vs. STATE OF H.P.
|
July 24, 2014 |
ITALIAN THAI DEVELOPMENT PUBLIC COMPANY LTD. Vs. JALA RAM, ENGINEERING ENTERPRISES
|
December 16, 2014 |
JAGAR SINGH Vs. STATE OF H.P.
|
September 24, 2014 |
JAGAT RAM Vs. PREM LAL
|
January 8, 2014 |
JAGAT RAM CHAUHAN Vs. AVINASH PARTAP AND ORS.
|
March 24, 2014 |
JAGDEV RAM Vs. STATE OF HIMACHAL PRADESH
|
October 10, 2014 |
JAGDISH CHAND Vs. AMBIKA DEVI
|
March 26, 2014 |
JAGDISH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2014 |
JAGPAL Vs. STATE OF H.P.
|
June 2, 2014 |
JAGTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2014 |
JAI CHAUHAN Vs. CBI
|
July 9, 2014 |
JAI DEV Vs. BHIM DASSI
|
October 13, 2014 |
JAI KRISHAN AND OTHERS Vs. LEKH RAM
|
March 18, 2014 |
JAI PARKASH SON OF KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 12, 2014 |
JAI PRAKASH SHARMA Vs. SUSHIL KUMAR SHARMA
|
April 29, 2014 |
JAI RAM Vs. STATE OF H.P.
|
June 17, 2014 |
JAI RAM KAUNDAL Vs. STATE OF H P
|
November 21, 2014 |
JAI SINGH Vs. H.P. STATE
|
September 10, 2014 |
JAI SINGH Vs. VIKAS THAKUR AND ANOTHER
|
December 10, 2014 |
JAI SINGH Vs. STATE OF H.P.
|
June 16, 2014 |
JAI SINGH SON OF PRABHU RAM Vs. STATE OF HP
|
November 12, 2014 |
JAIPARKASH ASSOCIATES LIMITED Vs. STATE OF H.P
|
November 12, 2014 |
JAMILA KHAN Vs. STATE OF H.P. AND ORS.
|
November 20, 2014 |
JAN MOHAMMAD Vs. MOHAMMAD DEEN
|
June 4, 2014 |
JANKI DEVI AND ANOTHER Vs. DHARAM PAL AND OTHERS
|
August 1, 2014 |
JANKU DEVI Vs. MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION
|
November 21, 2014 |
JANMEJAI SOOD Vs. RAM GOPAL SOOD
|
November 4, 2014 |
JARAM SINGH Vs. NARAD AND ORS.
|
April 25, 2014 |
JARMEJ SINGH Vs. HAZAURO
|
December 19, 2014 |
JARMEJ SINGH S/O RASILA SINGH AND ORS. Vs. RAGHUBIR SINGH S/O MANGTU
|
December 19, 2014 |
JARNAIL SINGH Vs. VIJAY LAXMI
|
January 3, 2014 |
JASBIR SINGH Vs. STATE OF H.P.
|
July 24, 2014 |
JASBIR SINGH ALIAS LUCKY Vs. STATE OF H P
|
August 29, 2014 |
JASKARAN SINGH SON OF SHRI SWARAN SINGH Vs. STATE OF H.P.
|
December 12, 2014 |
JASPAL SINGH Vs. BAL KISHAN
|
December 23, 2014 |
JASWANT Vs. STATE OF HIMACHAL PRADESH
|
June 6, 2014 |
JASWANT SINGH Vs. SANT NIRANKARI MANDAL
|
May 14, 2014 |
JASWANT SINGH Vs. JAGAT RAM
|
November 21, 2014 |
JASWANT SINGH THAKUR Vs. HAMINDER THAKUR
|
May 29, 2014 |
JASWINDER KAUR Vs. SOMA CHAUHAN
|
May 30, 2014 |
JASWINDER KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
March 10, 2014 |
JAWALA DEVI Vs. GIAN CHAND
|
October 18, 2014 |
JAY PEE HIMACHAL CEMENT PROJECT Vs. BABU RAM
|
July 16, 2014 |
JEET RAM Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2014 |
JEET RAM Vs. H.P. STATE
|
September 10, 2014 |
JEET RAM Vs. STATE OF H.P.
|
November 14, 2014 |
JEET RAM Vs. STATE OF H.P.
|
August 19, 2014 |
JEET RAM Vs. STATE OF H.P.
|
October 10, 2014 |
JEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 10, 2014 |
JEEVAN SINGH Vs. HARDEV SINGH
|
January 3, 2014 |
JEEWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2014 |
JERATH ELECTRONICS & ALLIED INDUSTRIAL PVT. LTD. Vs. HIMACHAL PRADESH MAHILA VIKAS NIGAM
|
July 2, 2014 |
JIA LAL Vs. BORDER ROADS
|
July 14, 2014 |
JIT SINGH Vs. DHIAN SINGH
|
July 10, 2014 |
JITENDER KUMAR Vs. STATE OF H.P.
|
June 25, 2014 |
JITENDER KUMAR Vs. STATE OF H.P.
|
August 20, 2014 |
JITENDER SINGH Vs. STATE OF H.P.
|
October 29, 2014 |
JIWAN DASS Vs. UNION OF INDIA
|
June 3, 2014 |
JIWAN LAL SHARMA Vs. KASHMIR SINGH THAKUR
|
September 6, 2014 |
JOBAN DASS Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2014 |
JOGINDER SINGH Vs. VIKRAM
|
December 19, 2014 |
JOGINDER SINGH AND ANOTHER Vs. DESH RAJ ALIAS DESHU
|
March 27, 2014 |
JOLLY BANSAL Vs. STATE OF HIMACHAL PRADESH
|
August 14, 2014 |
JUMLA JAMINDARAN, VILLAGE TELANGI, NUMBERING 76 AND ORS. Vs. JUMLA JAMINDARAN VILLAGE PANGI NUMBERING 214 AND ORS.
|
May 30, 2014 |
JYOTI GAUTAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 16, 2014 |
JYOTI SWARUP Vs. STATE OF H.P.
|
June 6, 2014 |
K K CHHIBBER Vs. DEVINDER SHARMA
|
March 10, 2014 |
K.C. VERMA Vs. STATE OF H.P.
|
June 5, 2014 |
K.P. SINGH Vs. HIGH COURT OF H.P.
|
November 12, 2014 |
KALI DASS Vs. BABU RAM AND OTHERS
|
April 25, 2014 |
KALI DASS Vs. SHOBHA RAM
|
December 24, 2014 |
KALU RAM AND ORS. Vs. PRITAM CHAND
|
April 16, 2014 |
KALYAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 21, 2014 |
KAMAL AGGARWAL Vs. STATE OF HIMACHAL PRADESH
|
December 24, 2014 |
KAMAL CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 24, 2014 |
KAMAL DEV Vs. DIRECTOR AYURVEDA
|
September 8, 2014 |
KAMAL SINGH SON OF SHRI RATTAN SINGH Vs. STATE OF H.P.
|
December 11, 2014 |
KAMALJEET SINGH Vs. JITENDER KUMAR AND ORS.
|
July 31, 2014 |
KAMINI SHARMA Vs. STATE OF H P AND ORS
|
September 12, 2014 |
KAMLA Vs. NANAK CHAND
|
July 11, 2014 |
KAMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2014 |
KAMLA DEVI Vs. SUNITA DEVI
|
June 2, 2014 |
KAMLA SHARMA Vs. BHARAT TOUR & TRAVELS PVT. LTD.
|
December 5, 2014 |
KAMLESH KOTHA Vs. AJIT SINGH BAJWA
|
September 26, 2014 |
KANAHYA LAL Vs. KIRPA RAM
|
December 10, 2014 |
KANTA DEVI AND ORS. Vs. BEAS DEV AND ORS.
|
March 13, 2014 |
KANTHI RAM SHARMA Vs. STATE OF H.P.
|
July 7, 2014 |
KANWAR CHARANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2014 |
KANWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 3, 2014 |
KAPIL DEV SHARMA Vs. CHAIRMAN BOARD OF DIRECTORS
|
September 9, 2014 |
KARAM CHAND Vs. STATE OF H.P.
|
May 12, 2014 |
KARAM CHAND AND OTHERS Vs. PARAS RAM AND ANOTHER
|
April 28, 2014 |
KARAM SINGH Vs. BANSI RAM
|
July 24, 2014 |
KARAM SINGH Vs. STATE OF H.P.
|
November 26, 2014 |
KARAM SINGH Vs. STATE OF H.P.
|
June 3, 2014 |
KARAMJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 10, 2014 |
KARAN KALYAN Vs. STATE OF HIMACHAL PRADESH
|
July 30, 2014 |
KARTAR SINGH Vs. STATE OF H.P.
|
February 3, 2014 |
KASHETAR PAL SINGH Vs. HARPAL SINGH
|
April 2, 2014 |
KASHMIR CHAND Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
|
May 26, 2014 |
KASHMIR CHAND Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
|
June 19, 2014 |
KASHMIR SINGH Vs. STATE OF H.P.
|
June 6, 2014 |
KASHMIRI DEVI Vs. LEKH RAJ
|
November 26, 2014 |
KASHMIRI DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2014 |
KAULA RAM Vs. KUSUM SOOD AND ORS.
|
December 19, 2014 |
KAULI DEVI Vs. STATE OF H.P.
|
December 8, 2014 |
KAUSAL AIR PRODUCTS Vs. STATE OF H.P.
|
November 5, 2014 |
KAUSHALAYA DEVI Vs. KAUSHALAYA DEVI
|
June 5, 2014 |
KAUSHALYA Vs. SWARAN SINGH
|
June 24, 2014 |
KAUSHALYA DEVI Vs. SITO DEVI
|
April 4, 2014 |
KEHAR SINGH Vs. STATE OF H P
|
December 24, 2014 |
KEHAR SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
|
December 31, 2014 |
KESARI DEVI Vs. STATE OF HIMACHAL PRADESH
|
February 3, 2014 |
KESARI DEVI Vs. ANIL KUMAR MASTANA
|
December 19, 2014 |
KESARI DEVI Vs. KARAM SINGH CHANDEL
|
September 11, 2014 |
KESHAV RAM Vs. MAHINDRA & MAHINDRA FINANCE SERVICE LTD
|
June 18, 2014 |
KESHAV RAM VERMA Vs. STATE OF H.P.
|
August 11, 2014 |
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
April 30, 2014 |
KEWAL RAM Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2014 |
KEWAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2014 |
KGN TECHNOLOGIES Vs. MUNICIPAL CORPORATION
|
October 9, 2014 |
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2014 |
KHUB CHAND Vs. STATE OF H.P. AND ORS.
|
July 4, 2014 |
KHUB CHAND VERMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 2, 2014 |
KHUB RAM Vs. BHIM DASSI
|
July 18, 2014 |
KHUB RAM Vs. CHEPRI
|
March 13, 2014 |
KHUSI RAM Vs. SANTOSH SURI
|
May 6, 2014 |
KIRAN BALA Vs. HIMACHAL PRADESH UNIVERSITY
|
August 28, 2014 |
KIRAN BALA Vs. STATE OF H.P.
|
July 3, 2014 |
KIRAN HIMRAL Vs. STATE OF HIMACHAL PRADESH
|
July 22, 2014 |
KIRAN KUMARI Vs. STATE OF H.P.
|
April 28, 2014 |
KIRAN MAI Vs. STATE OF H.P.
|
October 9, 2014 |
KIRNA BALA Vs. SWAROOP SINGH
|
January 3, 2014 |
KIRPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 26, 2014 |
KISHAN SINGH Vs. PURAN CHAND
|
August 4, 2014 |
KISHANI DEVI Vs. STATE OF H.P.
|
June 2, 2014 |
KISHORI LAL Vs. STATE OF H.P. AND ORS.
|
May 28, 2014 |
KISHORI LAL Vs. MAHIMA DEVI
|
May 12, 2014 |
KISHORI LAL AND ORS. Vs. ASHOK KUMAR AND ORS.
|
March 11, 2014 |
KISHORI LAL AND OTHERS Vs. HEM RAJ AND OTHERS
|
April 1, 2014 |
KRISHAN CHAND Vs. ANIL KUMAR
|
December 29, 2014 |
KRISHAN CHAND Vs. ANIL KUMAR
|
December 31, 2014 |
KRISHAN CHAND Vs. STATE OF H P
|
November 20, 2014 |
KRISHAN CHAND Vs. STATE OF H.P.
|
June 3, 2014 |
KRISHAN CHAND SON OF LATE SH RAM RAKHU Vs. H P S E B LIMITED
|
December 24, 2014 |
KRISHAN GOPAL Vs. MEHAR SINGH
|
July 15, 2014 |
KRISHAN KUMAR BANSAL Vs. RAUNQI RAM
|
June 3, 2014 |
KRISHANU RAM Vs. SOM DUTT
|
April 26, 2014 |
KRISHNA Vs. STATE OF H.P.
|
August 7, 2014 |
KRISHNA DEVI Vs. AMAR JEET AHUJA
|
November 26, 2014 |
KRISHNA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2014 |
KRISHNI DEVI Vs. SUNITA DEVI
|
January 11, 2014 |
KUBER THAKUR Vs. STATE OF HIMACHAL PRADESH
|
August 23, 2014 |
KULBHUSHAN SHARMA Vs. NEERAJ SHARMA
|
November 10, 2014 |
KULDEEP Vs. STATE OF HIMACHAL PRADESH
|
May 12, 2014 |
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2014 |
KULDEEP SINGH Vs. GURDEV SINGH AND OTHERS
|
April 10, 2014 |
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2014 |
KULDEEP SINGH PATHANIA Vs. BIKRAM SINGH JARYAL
|
January 9, 2014 |
KULDIP KUMAR Vs. STATE OF H.P.
|
August 19, 2014 |
KULDIP SINGH Vs. STATE OF HP
|
November 4, 2014 |
KULWANT SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
November 5, 2014 |
KULWINDER KUMAR Vs. STATE OF H.P.
|
November 21, 2014 |
KULWINDER KUMAR Vs. STATE OF H.P.
|
May 28, 2014 |
KUMARI DIKSHA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
|
September 5, 2014 |
KUNAL JAGGI S/O SH AJAY JAGGI Vs. STATE OF HIMACHAL PRADESH
|
December 24, 2014 |
KUNDAN LAL SHARMA Vs. STATE OF H.P.
|
September 10, 2014 |
KUNJ LAL Vs. KEKH RAM
|
December 11, 2014 |
KUNJ LAL Vs. STATE OF H.P.
|
July 7, 2014 |
KURBAN ALI Vs. TALBIR HUSSAIN
|
July 10, 2014 |
KUSHAL SINGH RANA Vs. STATE OF H.P.
|
November 3, 2014 |
KUSHAL SINGH RANA Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2014 |
KUSUM KUMARI Vs. M.D. U.P. ROADWAYS
|
September 5, 2014 |
LABDH RAM Vs. THAKUR DASS BHARDWAJ
|
May 22, 2014 |
LABH SINGH Vs. STATE OF H.P.
|
September 10, 2014 |
LABHO DEVI Vs. STATE OF H.P. AND ORS.
|
May 24, 2014 |
LAC Vs. MOHAN LAL
|
August 8, 2014 |
LAC Vs. SUNDROO
|
September 5, 2014 |
LACHHAMI SINGH AND OTHERS Vs. SHRI GHANOTU RAM AND ANOTHER
|
March 26, 2014 |
LACHHO RAM Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2014 |
LAKHBIR KAUR Vs. SURINDER KAUR
|
May 14, 2014 |
LAKHJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2014 |
LAKHWINDER SINGH Vs. STATE OF H.P.
|
September 18, 2014 |
LAKSHMI DEVI AND ANOTHER Vs. BASO
|
March 20, 2014 |
LAL CHAND PRASAD Vs. THE HIMACHAL PRADESH STATE CO-OPERATIVE MILK PRODUCERS FEDERATION AND ORS.
|
April 22, 2014 |
LAL KISHORE Vs. STATE OF H.P.
|
August 11, 2014 |
LAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2014 |
LALA RAM Vs. STATE OF H.P.
|
July 22, 2014 |
LALIT SEN INSTITUTE OF BUSINESS EDUCATION AND TECHNOLOGY (ISIBET) MISM COLLEGE ENCLAVE Vs. SHRI SURAJ PATHAK
|
November 3, 2014 |
LALMAN Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2014 |
LALMAN Vs. STATE OF HIMACHAL PRADESH
|
October 16, 2014 |
LAND ACQUISITION COLLECTOR Vs. JEET RAM
|
July 30, 2014 |
LAND ACQUISITION COLLECTOR Vs. BHADRU RAM
|
December 5, 2014 |
LATA KUMARI AND OTHERS Vs. KEHAR SINGH
|
April 21, 2014 |
LATA SHARMA Vs. H P STATE ELECTRICITY BOARD
|
November 13, 2014 |
LAXMI NARAIN Vs. KULDEEP SINGH
|
September 17, 2014 |
LAXMI NARAYAN Vs. STATE OF H.P.
|
March 3, 2014 |
LAYAK RAM Vs. STATE OF H.P.
|
June 18, 2014 |
LEELA BHAGTI Vs. STATE OF HIMACHAL PRADESH
|
August 5, 2014 |
LEKH RAM Vs. MAST RAM
|
June 2, 2014 |
LEKH RAM AND OTHERS Vs. ROOP RAM AND OTHERS
|
March 7, 2014 |
LOK PAL Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2014 |
LOK PAL Vs. STATE OF HIMACHAL PRADESH
|
December 18, 2014 |
LOK RAJ SAINI Vs. H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ORS.
|
April 22, 2014 |
LOKINDER RAITKA Vs. CBI
|
July 9, 2014 |
M/S TERRACE PHARMACEUTICALS Vs. AJAY KUMAR TIWARI
|
January 6, 2014 |
M/S TRIPUTI FOOD AND BEVERAGES Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2014 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2014 |
MADAN LAL Vs. ANJNA SOOD
|
July 2, 2014 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2014 |
MADAN LAL GUPTA Vs. AVINASH PARTAP
|
March 24, 2014 |
MADHAVA HYTECH ENGINEERS PVT. LTD. Vs. N.K. BAHRI
|
June 2, 2014 |
MADHO RAM Vs. MAKHOLI RAM
|
November 5, 2014 |
MAHAJAN Vs. BASANTI
|
October 27, 2014 |
MAHALAKSHMI OXYPLANTS PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
|
September 10, 2014 |
MAHAR SINGH Vs. BILWA MANGAL
|
November 25, 2014 |
MAHENDER RAJ Vs. TEK CHAND
|
October 16, 2014 |
MAHESH KUMAR Vs. PIARO DEVI
|
July 25, 2014 |
MAHESH PURI Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2014 |
MAHINDER SINGH Vs. PREM CHAND
|
October 15, 2014 |
MAHINDRA AND MAHINDRA FINANCE LIMITED Vs. SURINDER PANJTA AND ORS.
|
December 19, 2014 |
MAILA ALIAS NAWANG Vs. SIRI RAM SYAL HYDRO POWER PVT. LTD.
|
January 4, 2014 |
MAJOR ONKAR SINGH GULERIA Vs. STATE OF H P
|
July 8, 2014 |
MAJOR SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2014 |
MALKAN DEVI Vs. DILIP SINGH AND ORS
|
August 4, 2014 |
MALTI NEGI Vs. RAKESH SEHGAL AND ORS.
|
April 2, 2014 |
MAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2014 |
MAN BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2014 |
MAN BAHADUR Vs. STATE OF H.P.
|
July 8, 2014 |
MAN MOHAN SINGH Vs. GOPI CHAND
|
December 19, 2014 |
MAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2014 |
MANAGING DIRECTOR M/S TOPS SECURITY LIMITED Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2014 |
MANGA SINGH Vs. STATE OF H.P.
|
October 22, 2014 |
MANGAT RAM Vs. STATE OF HP
|
September 8, 2014 |
MANGAT RAM Vs. STATE OF H.P.
|
May 12, 2014 |
MANJEET SINGH Vs. INDUSIND BANK LTD
|
April 28, 2014 |
MANJEET SINGH Vs. STATE OF H.P.
|
August 19, 2014 |
MANJU MAMIK Vs. HARJEET KAUR
|
June 17, 2014 |
MANJU SINGH AND ORS. Vs. CHAMPA MAHAJAN
|
August 26, 2014 |
MANJU THAKUR Vs. RAJ KUMAR
|
August 7, 2014 |
MANJULA Vs. STATE OF H.P.
|
June 25, 2014 |
MANOHAR LAL Vs. STATE OF H.P.
|
July 22, 2014 |
MANOHAR LAL Vs. JOGINDER SINGH
|
December 15, 2014 |
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH
|
May 23, 2014 |
MANOJ KUMAR Vs. SATISH CHAND
|
October 17, 2014 |
MANOJ KUMAR Vs. SUDARSHANA KUMARI
|
October 17, 2014 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 30, 2014 |
MANORMA DEVI Vs. NARVADA DEVI
|
December 16, 2014 |
MANSA RAM Vs. RAJINDER KUMAR
|
April 4, 2014 |
MANSA RAM Vs. STATE OF HIMACHAL PRADESH
|
April 30, 2014 |
MANSUKH LAL Vs. NIRMALA DEVI
|
April 28, 2014 |
MANUJ NAYYAR AND OTHERS Vs. SAGAR CHAND NAYYAR AND OTHERS
|
March 20, 2014 |
MARIENTAL INDIA PVT. LTD Vs. HIMACHAL PRADESH STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD
|
July 16, 2014 |
MAST RAM Vs. KANTA DEVI
|
January 10, 2014 |
MAST RAM Vs. PIARE LAL
|
July 4, 2014 |
MAST RAM AND ORS. Vs. SHANKAR DASS AND ORS.
|
May 31, 2014 |
MATHU RAM Vs. MUNICIPAL CORPORATION
|
July 31, 2014 |
MAULANA MUMTAZ AHMED QUASMI Vs. HIMACHAL PRADESH WAKF BOARD
|
September 10, 2014 |
MAYA RAM AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 25, 2014 |
MBP PHARMACEUTICALS PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2014 |
MEENA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
August 19, 2014 |
MEENA KUMARI Vs. INDIAN OIL CORPORATION
|
November 13, 2014 |
MEENA KUMARI Vs. UNION OF INDIA AND OTHERS
|
September 17, 2014 |
MEENA KUMARI AND ORS. Vs. DUGLU AND ORS.
|
June 26, 2014 |
MEERA DEVI Vs. SUSHMA RANI AGGARWAL
|
October 28, 2014 |
MEHAR CHAND Vs. TARO DEVI
|
August 26, 2014 |
MEHAR CHAND Vs. STATE OF H.P.
|
July 10, 2014 |
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2014 |
MEHAR CHAND Vs. STATE OF H.P. AND ORS.
|
July 2, 2014 |
MEHAR SINGH Vs. STATE OF H.P.
|
June 3, 2014 |
MEHRU DEVI Vs. RANJIT KUMAR
|
July 9, 2014 |
MILKHI RAM Vs. DINESH KUMAR
|
September 10, 2014 |
MINAKSHI Vs. STATE OF H.P AND OTHERS
|
December 8, 2014 |
MINIL LABORATORIES PVT LTD Vs. STATE OF HIMACHAL PRADESH
|
July 15, 2014 |
MITTER DEV Vs. STATE OF HIMACHAL PRADESH
|
May 17, 2014 |
MOHAMMAD RAFIK Vs. STATE OF H P
|
June 24, 2014 |
MOHAN LAL Vs. BALBIR SANJHTA
|
May 9, 2014 |
MOHAN LAL Vs. HIMACHAL PRADESH STATE AGRICULTURAL AND MARKETING BOARD
|
August 12, 2014 |
MOHAN LAL Vs. STATE OF H.P.
|
June 3, 2014 |
MOHAN LAL Vs. DHAYAN SINGH
|
November 5, 2014 |
MOHAN LAL Vs. STATE OF H.P.
|
November 5, 2014 |
MOHAN SINGH Vs. STATE OF H.P.
|
December 11, 2014 |
MOHAR SINGH Vs. KRISHAN CHAND
|
September 16, 2014 |
MOHAR SINGH Vs. DEVTA SHRI SHRINGA RISHI JI
|
December 11, 2014 |
MOHD. ALI Vs. THE STATE OF HIMACHAL PRADESH
|
November 18, 2014 |
MOHD. MARGOOB Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2014 |
MOHD. RASHID Vs. GULSHER
|
September 26, 2014 |
MOHINDER KUMAR GOEL Vs. KUSUM KAPOOR
|
October 20, 2014 |
MOHINDER PAL Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2014 |
MOHINDER SINGH Vs. JAI CHAND AND ANR.
|
January 8, 2014 |
MOHINDER SINGH AND ORS. Vs. SHYAM SINGH AND ORS.
|
March 24, 2014 |
MOHIT KUMAR Vs. STATE OF H.P.
|
December 11, 2014 |
MONIKA SINGH Vs. STATE OF H.P.
|
September 25, 2014 |
MOTI RAM Vs. STATE OF H.P.
|
August 19, 2014 |
MOTI RAM KAINTHLA Vs. STATE OF H.P.
|
December 24, 2014 |
MOUNT EVEREST MINERAL WATER LIMITED Vs. TATA GLOBAL BEVERAGES LIMITED
|
April 24, 2014 |
MUKESH KUMAR Vs. STATE OF H.P.
|
October 18, 2014 |
MUKESH THAKUR Vs. STATE OF HP
|
September 22, 2014 |
MUKUT HOTELS AND RESORTS PRIVATE LIMITED Vs. KHULLAR RESORTS PRIVATE LIMITED
|
September 6, 2014 |
MUNEEM Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2014 |
MUNICIPAL CORPORATION Vs. RATTAN SHARMA
|
June 24, 2014 |
MUNISH DULTA Vs. H.P. UNIVERSITY
|
July 14, 2014 |
MUNISH KUMAR Vs. STATE OF H.P.
|
April 10, 2014 |
MURAT RAM Vs. BHADAR SINGH
|
March 29, 2014 |
MURTOO DEVI Vs. FINANCIAL COMMISSIONER
|
July 28, 2014 |
MUSTKIM Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2014 |
N.K. JOOLKA Vs. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
December 8, 2014 |
NAGIN CHAND PANWAR Vs. SUPER TREADS AND ANOTHER
|
August 22, 2014 |
NAIN SINGH Vs. HARNAM SINGH AND ANOTHER
|
March 4, 2014 |
NAIN SINGH Vs. BRIKAM SINGH
|
May 6, 2014 |
NAINA DEVI Vs. PURNU DEVI
|
July 11, 2014 |
NAMINDER SINGH Vs. ATMA SINGH
|
June 30, 2014 |
NAMIT GUPTA Vs. STATE OF H P
|
March 27, 2014 |
NAN RAM Vs. STATE OF HIMACHAL PRADESH
|
May 20, 2014 |
NANAK CHAND Vs. FULLERTON INDIA CREDIT COMPANY LTD.
|
March 28, 2014 |
NANAK CHAND Vs. STATE OF H.P.
|
June 21, 2014 |
NAND KUMAR Vs. GAJINDER SINGH
|
May 20, 2014 |
NAND LAL Vs. MEENA DEVI
|
August 22, 2014 |
NAND LAL Vs. STATE OF H.P.
|
October 9, 2014 |
NAND LAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 21, 2014 |
NAND LAL AND ORS. Vs. PURAN CHAND AND ORS.
|
April 28, 2014 |
NAR BAHADUR Vs. STATE OF H.P.
|
June 4, 2014 |
NARAIN DASS Vs. VIDYA DEVI
|
June 24, 2014 |
NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2014 |
NARAYAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 29, 2014 |
NARAYAN SINGH Vs. STATE OF H.P.
|
July 16, 2014 |
NARBADA DEVI Vs. KAMLA DEVI AND ANOTHER
|
September 12, 2014 |
NARENDER KUMAR Vs. RAJESH KUMAR AND OTHERS
|
October 10, 2014 |
NARENDER SINGH CHANDEL Vs. STATE OF H P
|
July 17, 2014 |
NARENDRA AWASTHI Vs. STATE OF HIMACHAL PRADESH
|
January 3, 2014 |
NARESH Vs. STATE OF H.P.
|
August 21, 2014 |
NARESH KUMAR Vs. STATE OF H.P.Q
|
May 6, 2014 |
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 20, 2014 |
NARESH KUMAR Vs. NARCOTICS CONTROL BUREAU
|
September 6, 2014 |
NARESH KUMAR VAIDYA Vs. STATE OF HIMACHAL
|
October 8, 2014 |
NARESH KUMARI Vs. STATE OF H.P.
|
November 3, 2014 |
NARESH PANWAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 26, 2014 |
NARESH VERMA Vs. NEW INDIA ASSURANCE COMPANY LTD
|
September 26, 2014 |
NARINDER SINGH Vs. ANGREG SINGH AND ANOTHER
|
March 6, 2014 |
NARINDER SINGH Vs. STATE OF H.P.
|
July 4, 2014 |
NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED Vs. MAMTA
|
November 13, 2014 |
NATIONAL INSURANCE CO LTD Vs. SAPNA DEVI
|
January 9, 2014 |
NATIONAL INSURANCE CO LTD Vs. RAJINDER KUMAR ARORA
|
July 18, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. SUSHMA DEVI
|
September 5, 2014 |
NATIONAL INSURANCE COMPANY Vs. GEETA RAM
|
July 1, 2014 |
NATIONAL INSURANCE COMPANY Vs. GOPAL SAHI
|
April 4, 2014 |
NATIONAL INSURANCE COMPANY Vs. KESARI
|
July 7, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHASHIBALA
|
July 4, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PRABHAT SINGH
|
July 18, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SANJAY KUMAR SHARMA AND ORS.
|
May 1, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MOTI RAM AND ORS.
|
January 9, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMESH KUMAR
|
January 9, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PARSHOTAM LAL
|
September 19, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SARLA DEVI
|
May 9, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. TEJI DEVI
|
August 22, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. KANTA
|
August 22, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NIRMALA DEVI
|
April 11, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. INDER DEVI
|
July 24, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. ANJU BALA AND ORS
|
April 24, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. KANTA DEVI & OTHERS
|
October 17, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. MAYA DEVI
|
November 14, 2014 |
NATIONAL INSURANCE COMPANY LTD Vs. RITA DEVI
|
January 9, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUMNA DEVI
|
May 9, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. MADAN LAL
|
May 2, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. MAHMOODA AKHTAR
|
May 9, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAMAN MITTAL
|
October 27, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. AMAR NATH
|
March 20, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. MEENA KUMARI
|
March 21, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. DHANWATI
|
June 6, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAM LAL
|
October 17, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. NIRMALA DEVI
|
December 5, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. PARWATI
|
January 3, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. KANTA DEVI AND OTHERS
|
October 10, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. JYOTI RAM
|
September 19, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. HIMA DEVI
|
September 19, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. NISHANT SURYA AND ANOTHER
|
January 3, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. NEELAM AND OTHERS
|
October 31, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. ANJANA SHARMA
|
July 4, 2014 |
NAUSHAD Vs. STATE OF H.P.
|
October 14, 2014 |
NAVED Vs. STATE OF HIMACHAL PRADESH
|
February 7, 2014 |
NAVEEN KUMAR Vs. STATE OF H.P.
|
September 11, 2014 |
NAVEEN SOOD Vs. STATE OF HIMACHAL PRADESH
|
December 2, 2014 |
NAZIR DEEN Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2014 |
NEELAM NADDA AND ANOTHER Vs. NARENDER SINGH AND OTHERS
|
September 26, 2014 |
NEELAM SOOD Vs. BHANUWATI
|
March 21, 2014 |
NEELAM THAKUR AND OTHERS Vs. PRATAP SINGH
|
January 3, 2014 |
NEEMA DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 20, 2014 |
NEEMA KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2014 |
NEERAJ Vs. STATE OF H.P.
|
June 4, 2014 |
NEERAJ AND ORS. Vs. RAJ KUMARI AND ORS.
|
April 22, 2014 |
NEERAJ CHANDEL Vs. STATE OF H.P.
|
January 1, 2014 |
NEERAJ SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2014 |
NEERAJ SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2014 |
NEERAJA MARWAHA Vs. STATE OF H P
|
November 21, 2014 |
NEETA RAM Vs. STATE OF H.P.
|
July 4, 2014 |
NEETU Vs. STATE OF H.P.
|
June 19, 2014 |
NEK RAM Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. RATTAN CHAND AND ORS
|
April 4, 2014 |
NEW INDIA ASSURANCE COMPANY Vs. SONIA KUMARI
|
August 29, 2014 |
NEW INDIA ASSURANCE COMPANY Vs. ATO DEVI
|
November 21, 2014 |
NEW INDIA ASSURANCE COMPANY Vs. ANIT SHANKTA
|
June 6, 2014 |
NEW INDIA ASSURANCE COMPANY Vs. RABHAL RAM
|
August 1, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRAN SHARMA
|
September 26, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JOGINDER SINGH AND ORS
|
July 4, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANCHAL DEVI
|
March 14, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KRISHNA DEVI
|
August 22, 2014 |
NEW INDIA ASSURANCE COMPANY LTD Vs. RITU UPADHAYA
|
January 10, 2014 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. NIRMALA DEVI
|
May 23, 2014 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RANDEEP SINGH RANA
|
November 21, 2014 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. ANURADHA
|
January 10, 2014 |
NEW PREM BUS SERVICE Vs. LAXMAN SINGH
|
May 23, 2014 |
NHPC Vs. SHARDA DEVI
|
October 17, 2014 |
NIAZ BIBI Vs. SATPAL SINGH
|
August 5, 2014 |
NIKHIL SONI Vs. STATE OF H.P.
|
December 15, 2014 |
NIKKA RAM Vs. STATE OF H.P
|
July 28, 2014 |
NIKKO DEVI Vs. RAVI DUTT
|
March 11, 2014 |
NIKKU RAM Vs. VISHAL SHARMA
|
November 21, 2014 |
NIRMALA DEVI Vs. RAVINDER KUMAR
|
August 1, 2014 |
NIRMLA Vs. STATE OF HIMACHAL PRADESH
|
January 23, 2014 |
NIRMLA Vs. FINANCIAL COMMISSIONER
|
September 25, 2014 |
NITIN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2014 |
OM DUTT Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 17, 2014 |
OM PAL Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2014 |
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2014 |
OM PARKASH Vs. STATE OF H.P.
|
August 20, 2014 |
OM PARKASH AND ORS. Vs. GIAN CHAND AND ORS.
|
May 21, 2014 |
OM PARKASH DHIMAN Vs. STATE OF H P AND OTHERS
|
October 27, 2014 |
OM PARKASH MEHTA Vs. SAROJ BALA
|
June 26, 2014 |
OM PARKASH MURARKA Vs. CONTROLLER AND AUDITOR GENERAL OF INDIA
|
December 4, 2014 |
OM PAUL Vs. KANWAR RANDEEP SINGH
|
May 1, 2014 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
December 18, 2014 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2014 |
OMA DEVI Vs. PYARE RAM
|
July 15, 2014 |
ONKAR SINGH GULERIA Vs. STATE OF H.P.
|
July 8, 2014 |
ORIENTAL INSURANCE CO LTD Vs. PUNI RAM
|
July 18, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. RITESH KASHYAP
|
July 11, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. SMT. KUSMO AND OTHERS
|
July 25, 2014 |
ORIENTAL INSURANCE COMPANY Vs. SMT. PRABHA DEVI AND OTHERS
|
October 31, 2014 |
ORIENTAL INSURANCE COMPANY Vs. DEEPA
|
January 6, 2014 |
ORIENTAL INSURANCE COMPANY Vs. LEKH RAJ
|
September 19, 2014 |
ORIENTAL INSURANCE COMPANY Vs. ANITA SHARMA
|
October 10, 2014 |
ORIENTAL INSURANCE COMPANY Vs. SUDESH KUMARI
|
April 4, 2014 |
ORIENTAL INSURANCE COMPANY Vs. GULAM MOHAMMAD
|
March 14, 2014 |
ORIENTAL INSURANCE COMPANY Vs. SHAKUNTLA DEVI
|
March 7, 2014 |
ORIENTAL INSURANCE COMPANY Vs. ANIL KUMAR AND OTHERS
|
December 19, 2014 |
ORIENTAL INSURANCE COMPANY Vs. VEENA DEVI
|
September 19, 2014 |
ORIENTAL INSURANCE COMPANY Vs. SHASHIBALA
|
April 4, 2014 |
ORIENTAL INSURANCE COMPANY Vs. TANU CHAUHAN
|
December 19, 2014 |
ORIENTAL INSURANCE COMPANY Vs. MANU DEVI
|
November 21, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. PANKAJ
|
October 10, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GANGA DEI
|
January 3, 2014 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KAMLA DEVI AND OTHERS
|
August 22, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. BANTU
|
August 22, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. MOKSHRI DEVI AND OTHERS
|
November 28, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. ASHA DEVI GOSAIN AND ORS
|
December 5, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. KAILASH CHAND & OTHERS
|
December 5, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. BIASA DEVI AND OTHERS
|
October 10, 2014 |
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLO
|
July 25, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MEENA
|
July 11, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. NIRMALA DEVI
|
March 26, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. DINESH SHARMA
|
October 17, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SHEELA DEVI
|
August 29, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. PRATIBHA DEVI
|
October 10, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RIKTA
|
December 19, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. LEELA DEVI
|
December 19, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SAVITRI DEVI AND ORS.
|
April 24, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BIRMA DEVI
|
April 28, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. KARAM SINGH & OTHERS
|
August 1, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. INDIRA DEVI
|
November 28, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RATTANI DEVI
|
September 5, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. NAIN DEVI & OTHERS
|
March 7, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. DHARMO AND ORS.
|
September 12, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. POOJA AND ORS.
|
April 16, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. PARKASH BAHADUR
|
June 6, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SURINDER
|
July 11, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. KUSHAL KUMAR
|
November 28, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SANJAY KUMAR
|
September 12, 2014 |
P.C. RANA Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2014 |
P.C. SETHI Vs. PARSHOTAM LAL
|
April 11, 2014 |
PADAM DEV Vs. LACHHMI DASS
|
November 21, 2014 |
PALAM GAS SERVICE Vs. COMMISSIONER OF INCOME TAX
|
June 25, 2014 |
PANKAJ KUMAR Vs. STATE OF H.P.
|
June 16, 2014 |
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2014 |
PANKAJ MODI Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2014 |
PANKAJ SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2014 |
PANN DEI @ PAAN DEVI Vs. PAAN DEVI
|
May 30, 2014 |
PANNA LAL Vs. STATE OF H.P.
|
July 9, 2014 |
PAPPU Vs. STATE OF H.P.
|
May 16, 2014 |
PARAM DEV Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2014 |
PARAM VEER SINGH RATHOUR Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2014 |
PARAMJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 27, 2014 |
PARAS RAM Vs. STATE OF H.P.
|
September 8, 2014 |
PARAS RAM Vs. KARAM CHAND
|
April 28, 2014 |
PARAS RAM SHARMA Vs. UNION OF INDIA
|
July 4, 2014 |
PARBATI KOLDAM TRANSMISSION CO. LTD Vs. STATE OF H.P.
|
July 18, 2014 |
PARBATI KOLDAM TRANSMISSION CO. LTD Vs. STATE OF H.P.
|
July 11, 2014 |
PARDEEP KUMAR Vs. STATE OF H.P.
|
July 23, 2014 |
PARDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 1, 2014 |
PARDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2014 |
PARDEEP KUMAR AND ORS. Vs. CIPLA LTD. AND ORS.
|
December 9, 2014 |
PARDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2014 |
PARJU RAM Vs. BHAG SINGH
|
October 9, 2014 |
PARKASH CHAND Vs. PARMA RAM
|
June 6, 2014 |
PARMA Vs. SHIV SINGH
|
July 28, 2014 |
PARMESHWAR SINGH NEGI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 22, 2014 |
PARMODH SINGH Vs. BILWAMANGAL
|
November 25, 2014 |
PARTAP CHAND Vs. NASIBO DEVI
|
July 9, 2014 |
PARTAP SINGH Vs. ANAR DEI
|
July 8, 2014 |
PARTAP SINGH MEHTA Vs. HIMACHAL FRUIT GROWERS COOPERATIVE MARKETING AND P
|
October 21, 2014 |
PARVEEN Vs. CHETAN SOOD
|
March 21, 2014 |
PARVEEN KUMAR Vs. SAROJNI DEVI AND ORS.
|
March 24, 2014 |
PARVEZ AKHTAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
October 29, 2014 |
PARYATAN AVAM JAN KALYAN SAMITI Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2014 |
PAVIKA BHARDWAJ Vs. HIMACHAL PRADESH UNIVERSITY
|
July 23, 2014 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 28, 2014 |
PAWAN KUMAR Vs. STATE OF H.P.
|
June 20, 2014 |
PAWAN KUMAR Vs. RAJINDER LAL
|
December 15, 2014 |
PAWAN KUMAR Vs. STATE OF HP
|
September 25, 2014 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2014 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2014 |
PAWAN SINGH Vs. BABITA KUMARI AND ORS.
|
January 3, 2014 |
PHENU RAM Vs. SANATAN DHARAM SABHA
|
March 14, 2014 |
PIRU RAM AND OTHERS Vs. BEASAN DEVI AND OTHERS
|
August 22, 2014 |
POOJA Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2014 |
POOJA PATHANIA Vs. STATE OF H.P.
|
December 5, 2014 |
POONAM Vs. VIRENDER CHAUHAN
|
November 21, 2014 |
POSHU RAM Vs. STATE OF HIMACHAL PRADESH
|
September 18, 2014 |
PR CHIEF CONSERVATOR OF FORESTS AND ANR Vs. BANITA KUMARI AND ANR
|
October 31, 2014 |
PRABHU LAL Vs. EXECUTIVE ENGINEER
|
August 29, 2014 |
PRABHU NATH Vs. SUSHMA
|
June 16, 2014 |
PRADEEP KUMAR Vs. STATE OF H.P.
|
June 13, 2014 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2014 |
PRAHALAD MISHRA Vs. STATE OF HIMACHAL PRADESH
|
December 4, 2014 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 17, 2014 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2014 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2014 |
PRAKASH CHAND Vs. STATE OF H.P.
|
January 10, 2014 |
PRAKASH CHAND AND ANOTHER Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND OTHERS
|
September 26, 2014 |
PRAKASH KAUR Vs. L.A.C.
|
December 16, 2014 |
PRAMOD KUMAR Vs. NARCOTICS CENTRAL BUREAU
|
August 28, 2014 |
PRAMOD KUMAR Vs. NARESH KUMAR
|
May 2, 2014 |
PRAMOD KUMAR SOOD Vs. STATE OF H.P.
|
July 30, 2014 |
PRASHANT KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 23, 2014 |
PRATAP CHAND Vs. STATE OF H P
|
May 27, 2014 |
PRATAP CHAND; DUNI CHAND Vs. STATE OF H P
|
July 10, 2014 |
PRAVEEN BHARTI AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 12, 2014 |
PRAVEEN BHARTI AND OTHERS Vs. STATE OF H.P. AND OTHERS
|
December 3, 2014 |
PRAVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2014 |
PRAVEEN RANA Vs. STATE OF H P
|
August 7, 2014 |
PRAVEEN SHARMA Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2014 |
PRAVEEN THAKUR-COMPANY Vs. KESAR SINGH
|
November 5, 2014 |
PREM CHAND Vs. STATE OF H.P.
|
November 24, 2014 |
PREM CHAND AND ORS. Vs. RAMESH CHAND AND ORS.
|
December 17, 2014 |
PREM LAL Vs. BHAGDEI
|
August 14, 2014 |
PREM LAL Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2014 |
PREM LAL SHARMA Vs. STATE OF H.P.
|
July 21, 2014 |
PREM SINGH Vs. STATE OF H.P.
|
September 17, 2014 |
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2014 |
PREM SINGH Vs. DEV RAJ
|
July 18, 2014 |
PRINCIPAL SECRETARY Vs. RAVINDER KUMAR
|
April 9, 2014 |
PRINCIPAL SECRETARY Vs. PRATAP THAKUR
|
September 22, 2014 |
PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 7, 2014 |
PRITAM CHAND Vs. BILWAMANGAL
|
November 25, 2014 |
PRITAM SINGH Vs. NIRMALA DEVI
|
April 9, 2014 |
PRITAMA DEVI Vs. SOMA DEVI
|
September 25, 2014 |
PRIVATE TECHNICAL INSTITUTION'S ASSOCIATION Vs. STATE OF H.P.
|
May 17, 2014 |
PRIYANKA Vs. STATE OF HIMACHAL PRADESH
|
April 23, 2014 |
PRIYANKA GAUTAM Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2014 |
PRO-BONO PUBLICO HEALTH CARE LTD. Vs. RELIANCE BULK DRUGS & FORMULATIONS LTD.
|
March 26, 2014 |
PROCESS EQUIPMENTS INDIA Vs. H.P. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL
|
May 24, 2014 |
PUNAM GUPTA Vs. STATE OF HIMACHAL PRADESH
|
December 24, 2014 |
PUNJAB COAL COMPANY Vs. UNION OF INDIA
|
November 26, 2014 |
PURAN Vs. BIHARI LAL
|
June 30, 2014 |
PURAN CHAND Vs. RAM SARAN
|
May 6, 2014 |
PUSHAP RAJ Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2014 |
PUSHAP RAJ ALIAS SANJU Vs. STATE OF H.P.
|
May 19, 2014 |
PUSHPA DEVI Vs. KESRI RAM
|
August 8, 2014 |
PUSHPA PANWAR Vs. GIAN CHAND TANK
|
August 14, 2014 |
PYARA SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 23, 2014 |
PYRAMID ELECTRONICS Vs. RESEARCH DESIGNS AND STANDARDS ORGANIZATION
|
August 20, 2014 |
R.C. LAKHANPAL Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2014 |
R.D. CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2014 |
R.D. SHARMA Vs. STATE OF H.P.
|
October 18, 2014 |
R.K. KHANORIA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 29, 2014 |
RADHA DEVI Vs. NIRMAL KOCHAR
|
March 19, 2014 |
RADHA DEVI Vs. STATE OF H P & ORS
|
May 2, 2014 |
RADHEY SHYAM Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2014 |
RADHU RAM Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2014 |
RAFIK Vs. STATE OF H.P.
|
June 24, 2014 |
RAFIQ HUSSAIN Vs. STATE OF H.P.
|
December 12, 2014 |
RAJ KUMAR Vs. STATE OF H.P.
|
August 19, 2014 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 20, 2014 |
RAJ KUMAR Vs. STATE OF H.P.
|
December 31, 2014 |
RAJ KUMAR Vs. SUKH DEV
|
November 28, 2014 |
RAJ KUMAR Vs. BHOLA NATH
|
June 26, 2014 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2014 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2014 |
RAJ KUMAR Vs. STATE OF H.P.
|
August 28, 2014 |
RAJ KUMAR S/O RAM SWAROOP Vs. STATE OF H P
|
October 18, 2014 |
RAJ KUMAR-II Vs. THE STATE OF H.P.
|
November 18, 2014 |
RAJ KUMARI Vs. RATTAN SINGH
|
January 10, 2014 |
RAJ KUMARI Vs. STATE OF H.P.
|
January 10, 2014 |
RAJ MAL Vs. STATE OF HIMACHAL PRADESH
|
May 16, 2014 |
RAJAT THAPA Vs. STATE OF HIMACHAL PRADESH
|
February 3, 2014 |
RAJBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2014 |
RAJEEV CHAUHAN Vs. HARI CHAND BRAMTA
|
September 19, 2014 |
RAJEEV GUPTA Vs. NANDNI GUPTA
|
September 6, 2014 |
RAJEEV KANT Vs. GOVIND SINGH PATHANIA
|
May 22, 2014 |
RAJEEV KUMAR Vs. STATE OF H.P.
|
July 8, 2014 |
RAJENDER SHARMA Vs. ROOP RAM AND ORS.
|
December 15, 2014 |
RAJENDER SINGH AND OTHERS Vs. MANI RAM
|
August 20, 2014 |
RAJESH KUMAR Vs. COLLECTOR LAND ACQUISITION
|
July 31, 2014 |
RAJESH KUMAR Vs. SURINDER KUMAR
|
July 4, 2014 |
RAJESH KUMAR Vs. STATE OF H.P.
|
June 4, 2014 |
RAJESH KUMAR Vs. STATE OF H.P.
|
September 15, 2014 |
RAJESH KUMAR & OTHERS Vs. RAMESH KUMAR & OTHERS
|
March 27, 2014 |
RAJESH SHARMA Vs. RAKESH PRABHAKAR
|
April 16, 2014 |
RAJESH THAKUR AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
February 28, 2014 |
RAJESH VERMA Vs. HARBHAJAN SINGH
|
March 29, 2014 |
RAJESH WALIA Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2014 |
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 21, 2014 |
RAJINDER KUMAR Vs. JAGDISH CHAND
|
December 23, 2014 |
RAJINDER KUMAR KASHYAP Vs. STATE OF H.P.
|
July 18, 2014 |
RAJINDER PRASHAD Vs. CHUNI LAL
|
November 21, 2014 |
RAJINDER SINGH Vs. STATE OF H.P.
|
August 5, 2014 |
RAJINDER SINGH Vs. SADHU RAM
|
July 24, 2014 |
RAJINDER SINGH Vs. STATE OF H.P.
|
August 1, 2014 |
RAJINDER SINGH Vs. STATE OF H.P.
|
December 9, 2014 |
RAJINDER SINGH MEHTA Vs. STATE OF H.P.
|
September 8, 2014 |
RAJINDER VERMA Vs. STATE OF HIMACHAL PRADESH
|
January 22, 2014 |
RAJIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 27, 2014 |
RAJNEESH GAUTAM Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2014 |
RAJNISH AWASTHI Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2014 |
RAJO DEVI Vs. MADAN LAL SHARMA
|
May 2, 2014 |
RAJU Vs. RAM KRISHAN
|
September 4, 2014 |
RAJU Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2014 |
RAJU ALIAS RAJ KUMAR Vs. STATE OF H P
|
July 14, 2014 |
RAKESH CHAND Vs. STATE OF H.P.
|
July 9, 2014 |
RAKESH CHANDER PURI Vs. H.P. STATE ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD
|
June 25, 2014 |
RAKESH KAPOOR Vs. STATE OF H.P.
|
December 8, 2014 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2014 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 23, 2014 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2014 |
RAKESH KUMAR Vs. STATE OF H.P. AND ORS.
|
February 26, 2014 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
March 6, 2014 |
RAKESH RANA Vs. STATE OF HIMACHAL PRADESH
|
December 11, 2014 |
RAKSHA DEVI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
September 5, 2014 |
RAM Vs. STATE OF H.P.
|
October 21, 2014 |
RAM CHAND Vs. KULBIR SINGH
|
July 17, 2014 |
RAM CHAND Vs. STATE OF H.P.
|
February 28, 2014 |
RAM DAI Vs. MAHI DASS
|
July 11, 2014 |
RAM DASS Vs. H.P. STATE ELECTRICITY BOARD
|
August 19, 2014 |
RAM DEI Vs. KALAN
|
October 20, 2014 |
RAM KRISHAN Vs. NARESH KUMAR AND ORS.
|
March 26, 2014 |
RAM KUMAR Vs. OM PRAKASH
|
October 16, 2014 |
RAM KUMAR ALIAS BABU Vs. KACH KUMAR
|
July 14, 2014 |
RAM LAL Vs. RIKHI RAM
|
September 17, 2014 |
RAM LAL Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2014 |
RAM LAL Vs. STATE OF HIMACHAL PRADESH
|
December 31, 2014 |
RAM LAL THAKUR Vs. STATE OF H.P.
|
July 21, 2014 |
RAM LOK Vs. NAND RAM
|
November 10, 2014 |
RAM NATH Vs. STATE OF H.P.
|
January 9, 2014 |
RAM PAL Vs. RAMESH CHAND AND OTHERS
|
July 1, 2014 |
RAM PAL Vs. SUBHADRA DEVI
|
July 9, 2014 |
RAM PARKASH Vs. SURINDER SINGH
|
October 22, 2014 |
RAM PRAKASH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 28, 2014 |
RAM PYARI Vs. STATE OF H.P.
|
October 18, 2014 |
RAM PYARI Vs. NEW INDIA ASSURANCE CO. LTD
|
September 26, 2014 |
RAM SAROOP Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 3, 2014 |
RAM SAROOP SAINI Vs. GURMEET SINGH
|
June 27, 2014 |
RAM TRANSPORT FINANCE CO. LTD. Vs. THAKUR DUTT
|
June 23, 2014 |
RAMA GUPTA Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2014 |
RAMA NAND RATHORE Vs. STATE OF H.P.
|
December 19, 2014 |
RAMA NAND RATHORE Vs. STATE OF H.P.
|
October 16, 2014 |
RAMADHAR Vs. ASSOCIATED ANCILLARIES
|
July 17, 2014 |
RAMANUJAM ROYAL COLLEGE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 23, 2014 |
RAMESH Vs. STATE OF H.P.
|
October 28, 2014 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2014 |
RAMESH CHAND Vs. STATE OF H.P. AND ORS.
|
April 22, 2014 |
RAMESH CHAND Vs. TRILOK CHAND
|
November 26, 2014 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 18, 2014 |
RAMESH CHAND Vs. KAMLI RAM
|
November 26, 2014 |
RAMESH CHAND KHURANA Vs. ORIENTAL INSURANCE COMPANY & ANOTHER
|
December 5, 2014 |
RAMESH JASWAL SON OF SH SHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2014 |
RAMESH JASWAL SON OF SHER SINGH Vs. STATE OF H P
|
September 24, 2014 |
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2014 |
RAMESH KUMAR Vs. STATE OF H.P.
|
August 26, 2014 |
RAMESH KUMAR Vs. KHEM SINGH
|
May 2, 2014 |
RAMESH KUMAR Vs. STATE OF H.P.
|
July 9, 2014 |
RAMESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 17, 2014 |
RAMESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
September 26, 2014 |
RAMESH SONI AND ORS. Vs. STATE OF H.P.
|
May 20, 2014 |
RAMU Vs. STATE OF H.P.
|
July 30, 2014 |
RAMU Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2014 |
RAMZAN MOHAMMAD Vs. PREM SINGH
|
May 6, 2014 |
RAN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2014 |
RANBIR KOCHHAR Vs. MANI RAMQ
|
August 26, 2014 |
RANDEEP SINGH Vs. STATE OF H.P.
|
October 8, 2014 |
RANJEET KHANNA Vs. CHIRAGU DEEN
|
August 8, 2014 |
RANJEET KHANNA Vs. CHIRAGU DEEN
|
May 9, 2014 |
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2014 |
RANJIT SINGH Vs. BUDHI RAM
|
March 18, 2014 |
RANVIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 10, 2014 |
RASHPAL SINGH Vs. SHER SINGH
|
August 6, 2014 |
RATTAN CHAND Vs. PAWAN KUMAR
|
December 16, 2014 |
RATTAN CHAND SON OF LACHHO RAM Vs. PUSHPA DEVI WIDOW OF BALWANT SINGH
|
November 13, 2014 |
RATTAN LAL AND OTHERS Vs. SANDESH KUMARI AND OTHERS
|
April 21, 2014 |
RATTAN LAL GUPTA Vs. NIRMAL KUMAR MISRA
|
December 4, 2014 |
RATTAN MALA Vs. STATE OF HIMACHAL PRADESH
|
October 28, 2014 |
RATTANI DEVI Vs. STATE OF H.P.
|
July 9, 2014 |
RATTI RAM Vs. CHET SINGH
|
March 21, 2014 |
RATU DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 15, 2014 |
RAVEENA BIBI Vs. STATE OF H.P.
|
February 6, 2014 |
RAVENDER KUMAR JARHYAN Vs. STATE OF H.P.
|
December 9, 2014 |
RAVI KUMAR Vs. REETA DEVI
|
October 14, 2014 |
RAVI RAI Vs. J.B.S. BAWA
|
October 16, 2014 |
RAVI THAKUR Vs. STATE OF H P
|
July 8, 2014 |
RAVINDER KUMAR Vs. STATE OF H P AND OTHERS
|
October 10, 2014 |
RAVINDER KUMAR Vs. STATE OF H.P.
|
September 19, 2014 |
RAVINDER SINGH Vs. SMT. MALTU DEVI
|
March 7, 2014 |
RAVINDER SINGH Vs. STATE OF H.P.
|
October 17, 2014 |
RAVISH KUMAR Vs. STATE OF H.P.
|
August 7, 2014 |
RE-INFORCED SOIL TECHNOLOGIES PVT LTD Vs. GUPTA ASSOCIATES
|
July 4, 2014 |
RHITISHA SOOD Vs. CHAUDHARY SHARWAN KUMAR
|
September 24, 2014 |
RIKHI RAM Vs. STATE OF HIMACHAL PRADESH
|
December 8, 2014 |
RIKHI RAM Vs. PRATAP CHAND
|
June 25, 2014 |
RIKHI RAM LAKHANPAL AND ORS Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2014 |
RISHI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 9, 2014 |
RITU SETHI Vs. STATE OF HIMACHAL PRADESH
|
April 30, 2014 |
ROHIT BASHIST Vs. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY, NAUNI
|
May 8, 2014 |
ROSE BOBI Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2014 |
ROSHAN LAL Vs. STATE OF H P
|
September 17, 2014 |
ROSHAN LAL Vs. PAWAN KUMAR
|
October 18, 2014 |
ROSHAN LAL Vs. R.D. DHIMAN
|
May 28, 2014 |
ROSHAN LAL AND ORS Vs. STATE OF H P AND ORS
|
August 4, 2014 |
ROSHAN LAL AND ORS. Vs. RATTO
|
March 18, 2014 |
ROSHAN LAL ATWAL Vs. STATE OF H.P.
|
June 25, 2014 |
ROSHANI DEVI Vs. STATE OF HIMACHAL PRADESH
|
September 26, 2014 |
RUBI SOOD Vs. VIJAY KUMAR SOOD
|
November 21, 2014 |
RUCHY SHARMA Vs. STATE OF H.P.
|
October 22, 2014 |
RUDRA DUTT Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 31, 2014 |
S.K. ARORA Vs. STATE OF H.P.
|
June 5, 2014 |
S.M. KATWAL Vs. VIRBHADRA SINGH
|
March 21, 2014 |
S.P. SINGLA CONSTRUCTION PVT. LIMITED Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 10, 2014 |
SACHIN Vs. STATE OF H.P.
|
December 12, 2014 |
SACHIN CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
July 11, 2014 |
SADA RAM Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2014 |
SADHU SINGH Vs. KAUSHALYA DEVI
|
December 31, 2014 |
SADHU SINGH Vs. TILAK RAJ DHILLON
|
December 31, 2014 |
SAFI MOHAMMED SON OF BABU KHAN Vs. STATE OF H.P.
|
December 12, 2014 |
SAGAR CHAND NAYYAR Vs. MANUJ NAYYAR
|
March 20, 2014 |
SAGAR CHAUDHARY Vs. STATE OF H.P.
|
December 19, 2014 |
SAINIK SCHOOLS SOCIETY Vs. R.C. SHARMA
|
June 17, 2014 |
SALIG RAM Vs. RAKESH KUMAR
|
July 17, 2014 |
SALIM Vs. SHASHI KALA
|
November 13, 2014 |
SAMA DEVI Vs. NARINDER SINGH
|
July 4, 2014 |
SAMANTRA DEVI Vs. SANJEEV KUMAR
|
October 17, 2014 |
SAMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 28, 2014 |
SAMUEL MASIH AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
December 2, 2014 |
SANDEEP CHODHA Vs. STATE OF H P
|
April 24, 2014 |
SANDEEP SETHI Vs. STATE OF H.P. AND OTHERS
|
March 10, 2014 |
SANDEEP SINGH Vs. STATE OF H.P.
|
December 3, 2014 |
SANDHYA BANSAL Vs. STATE OF H.P.
|
November 20, 2014 |
SANEH LATA Vs. DIMPLE AND ORS.
|
December 15, 2014 |
SANJAY GHARU Vs. STATE OF HIMACHAL PRADESH
|
October 16, 2014 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 26, 2014 |
SANJAY KUMAR Vs. STATE OF H.P.
|
July 8, 2014 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2014 |
SANJAY KUMAR Vs. PIAR CHAND
|
September 5, 2014 |
SANJAY KUMAR Vs. STATE OF H.P.
|
July 22, 2014 |
SANJAY KUMAR Vs. STATE OF H.P.
|
June 3, 2014 |
SANJAY KUMAR GANGANIA Vs. RITA SHARMA
|
October 8, 2014 |
SANJAY MADAN Vs. NATIONAL INSURANCE COMPANY
|
December 29, 2014 |
SANJAY PRASHAR AND ORS. Vs. SUBHASH CHANDER AND ORS.
|
November 19, 2014 |
SANJAY SHARMA SON OF OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
November 26, 2014 |
SANJAY SINGH Vs. CBI
|
July 9, 2014 |
SANJEEB KUMAR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
|
June 23, 2014 |
SANJEEV KUMAR Vs. STATE OF H.P.
|
May 27, 2014 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2014 |
SANJEEV KUMAR Vs. STATE OF H.P.
|
August 4, 2014 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2014 |
SANJEEV KUMAR Vs. STATE OF H.P.
|
December 19, 2014 |
SANJEEV KUMAR GUPTA Vs. HIMACHAL PRADESH VIDHAN SABHA
|
July 8, 2014 |
SANJEEV KUMAR SHARMA Vs. LACHHU RAM
|
March 26, 2014 |
SANJIV DAYAL MATHUR Vs. VANDANA MATHUR
|
May 9, 2014 |
SANT RAM Vs. GHOGA
|
July 17, 2014 |
SANT RAM Vs. STATE OF H.P.
|
December 3, 2014 |
SANT RAM Vs. DAYAL
|
January 10, 2014 |
SANT RAM Vs. LAND ACQUISITION COLLECTOR AND ANR.
|
December 16, 2014 |
SANTI Vs. SUMANU
|
May 8, 2014 |
SANTOSH KUMAR Vs. STATE OF H.P.
|
June 16, 2014 |
SANTOSH KUMAR Vs. VIJAY RAM
|
November 18, 2014 |
SANTOSH KUMARI Vs. MOHAN KUMAR GOEL
|
January 9, 2014 |
SANTOSH KUMARI AND ORS. Vs. KRISHNA DEVI AND ORS.
|
March 27, 2014 |
SARABJINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
February 14, 2014 |
SARINDRO DEVI Vs. DESH RAJ
|
April 11, 2014 |
SARLA DEVI Vs. RAM PAL
|
March 25, 2014 |
SARLA DEVI Vs. KAMANI AHLUWALIA AND ANOTHER
|
December 5, 2014 |
SARSWATI DEVI Vs. STATE OF H.P.
|
January 9, 2014 |
SARTAZ SINGH Vs. SURINDER SINGH
|
March 26, 2014 |
SARUCHI SHARMA Vs. STATE OF H.P.
|
December 9, 2014 |
SARVJEET Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2014 |
SARVJEET SINGH Vs. PUNJAB & SIND BANK
|
May 13, 2014 |
SARVO DEVI Vs. STATE OF H.P.
|
May 13, 2014 |
SARVO DEVI Vs. KAUSHLAYA DEVI
|
October 8, 2014 |
SARWAN SINGH Vs. BIMLA SHARMA
|
May 30, 2014 |
SARWAN SINGH Vs. DHARAM CHAND AND OTHERS
|
August 22, 2014 |
SAT PAL Vs. MAM CHAND
|
May 6, 2014 |
SAT PAL Vs. RAM PRAKASH
|
August 20, 2014 |
SAT PAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
October 18, 2014 |
SATIJA RAJESH N Vs. STATE OF HIMACHAL PRADESH
|
August 26, 2014 |
SATINDER GOEL Vs. KULDEEP JISTU
|
July 23, 2014 |
SATINDER GOEL Vs. SHASHI DIWAN
|
July 23, 2014 |
SATISH DADWAL Vs. STATE OF H.P. AND ORS.
|
December 11, 2014 |
SATISH KUMAR Vs. SHAKUNTLA DEVI
|
November 19, 2014 |
SATISH KUMAR Vs. ONKAR SINGH
|
July 31, 2014 |
SATISH KUMAR Vs. PROMILA KUMAR
|
June 19, 2014 |
SATYA BALA AND ORS. Vs. ONKAR CHAND
|
April 30, 2014 |
SAURAV PALTA Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2014 |
SAVITRI DEVI Vs. KAMLA DEVI
|
November 5, 2014 |
SCHOOL MANAGING COMMITTEE Vs. STATE OF H.P.
|
September 24, 2014 |
SEEMA DEVI D/O SH BHAGWAN DASS Vs. SOM RAJ AND OTHERS
|
October 10, 2014 |
SEEMA LUTHRA Vs. STATE OF HIMACHAL PRADESH
|
December 8, 2014 |
SEETA RAM Vs. ASHOK KUMAR
|
December 5, 2014 |
SEOTI DEVI AND ORS Vs. ANANT RAM AND ORS
|
September 2, 2014 |
SES RAM Vs. REETA BHARDWAJ
|
December 3, 2014 |
SES RAM Vs. AMAR SINGH
|
June 6, 2014 |
SEWAK RAM Vs. DESH RAJ
|
September 12, 2014 |
SH SUKHDARSHAN SINGH SON OF LATE SH ISHWAR SINGH Vs. H P S E B LIMITED
|
December 24, 2014 |
SH. VIPAN KUMAR Vs. SMT. DEVKI DEVI AND OTHERS
|
October 17, 2014 |
SHAFHI MOHAMMAD AND ORS. Vs. STATE OF H.P.
|
June 26, 2014 |
SHAILENDRA H. JANI Vs. STATE OF H.P. AND ORS.
|
April 2, 2014 |
SHAKINA BEGUM Vs. VIRENDER KUMAR WALIA
|
May 12, 2014 |
SHAKTI CHAND DOGRA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 22, 2014 |
SHAKTI SINGH Vs. NASIB SINGH
|
August 12, 2014 |
SHAKUNTLA DEVI Vs. KAMLA DEVI
|
October 10, 2014 |
SHALINI SOOD Vs. ARTI SHARMA
|
March 26, 2014 |
SHAMSHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 14, 2014 |
SHAMSHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2014 |
SHANKAR Vs. MAGHU
|
March 7, 2014 |
SHANKAR SHARMA Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
October 29, 2014 |
SHANTA KUMARI Vs. MARATU DEVI
|
August 29, 2014 |
SHANTANU MAHARAJ KHOSLA AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2014 |
SHANTI DEVI Vs. NATIONAL INSURANCE COMPANY
|
July 25, 2014 |
SHANTI DEVI AND ORS. Vs. ASHOK KUMAR AND ORS.
|
April 9, 2014 |
SHANTI DEVI AND ORS. Vs. STATE OF H.P.
|
May 28, 2014 |
SHANTI SWAROOP GUPTA Vs. STATE OF H.P.
|
May 17, 2014 |
SHARIF DEEN Vs. STATE OF HIMACHAL PRADESH
|
February 5, 2014 |
SHASHI KHANNA Vs. STATE OF HIMACHAL PRADESHQ
|
March 26, 2014 |
SHASHI PAL Vs. STATE OF HIMACHAL PRADESH
|
October 20, 2014 |
SHASHI PAL SHARMA Vs. STATE OF H.P.
|
January 1, 2014 |
SHEELA DEVI Vs. SHIVANDER PAL SINGH AND ORS.
|
March 18, 2014 |
SHEELA DEVI Vs. HRTC
|
August 1, 2014 |
SHER SINGH Vs. LAND ACQUISITION COLLECTOR
|
November 26, 2014 |
SHER SINGH Vs. GOLF LINK FINANCE AND RESORTS PVT LTD AND ANOTHER
|
June 24, 2014 |
SHER SINGH Vs. STATE OF H.P.
|
June 30, 2014 |
SHER SINGH Vs. VIRENDER SINGH
|
October 31, 2014 |
SHERRY GUPTA AND ORS. Vs. NEELAM THAKUR AND ORS.
|
August 29, 2014 |
SHIAM SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 11, 2014 |
SHIKHA SOOD Vs. STATE OF H.P.
|
September 18, 2014 |
SHINA Vs. STATE OF H.P.
|
November 3, 2014 |
SHIV DEV SINGH Vs. ASHOK KUMAR
|
September 3, 2014 |
SHIV KUMAR Vs. STATE OF H P
|
July 15, 2014 |
SHIV KUMAR Vs. SUNITA DEVI
|
January 11, 2014 |
SHIV KUMAR YADAV Vs. STATE OF HIMACHAL PRADESH
|
April 22, 2014 |
SHIV PARSAD GAUTAM Vs. SANTOSH AGGARWAL
|
May 5, 2014 |
SHIV RAM Vs. TARA DUTT
|
August 14, 2014 |
SHIV RAM CHAUDHARY Vs. STATE OF H P AND OTHERS
|
May 21, 2014 |
SHUKLA DEVI Vs. ASHOK CHOPRA
|
January 7, 2014 |
SHUKLA MALHOTRA AND OTHERS Vs. ASHWANI KUMAR AND OTHERS
|
June 20, 2014 |
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2014 |
SHYAM LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
|
August 1, 2014 |
SHYAM LAL Vs. RAJENDER PAL DHAWAN
|
June 2, 2014 |
SHYAM LAL Vs. STATE OF H.P.
|
September 6, 2014 |
SHYAM LAL Vs. GOPAL CHAND
|
September 1, 2014 |
SHYAM LAL SODHA Vs. STATE OF HIMACHAL PRADESH
|
March 28, 2014 |
SHYAM SINGH Vs. PREM SINGH
|
June 30, 2014 |
SHYAM SINGH Vs. STATE OF H.P.
|
October 9, 2014 |
SHYAM SUNDER Vs. ANJNA SOOD
|
July 2, 2014 |
SHYAMA DEVI AND OTHERS Vs. PRITHVI SINGH AND OTHERS
|
August 23, 2014 |
SIDHARTH SARPAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 5, 2014 |
SIDHESWAR ENTERPRISES Vs. DEEKAY MOTORS
|
August 23, 2014 |
SITA DEVI Vs. MUNI LAL
|
May 6, 2014 |
SITA DEVI AND ORS. Vs. ASHWANI KUMAR MAHAJAN AND ORS.
|
August 22, 2014 |
SITA RAM Vs. JAI KISHAN
|
August 29, 2014 |
SITA RAM SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
|
July 8, 2014 |
SITA RAM SON OF BIHARI LAL Vs. STATE OF HP
|
November 4, 2014 |
SITAL RAM Vs. STATE OF H.P. AND ORS.
|
April 26, 2014 |
SNEH LATA AND ANOTHER Vs. OM PARKASH
|
April 29, 2014 |
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
July 22, 2014 |
SOHAN LAL KAPOOR Vs. MANOJ BAGGA
|
December 19, 2014 |
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 8, 2014 |
SOLAN DISTRICT TRUCK OPERATORS TRANSPORT COOPERATIVE SOCIETY LTD. Vs. HARJINDER SINGH
|
November 21, 2014 |
SOM NATH Vs. RAM PAL
|
May 23, 2014 |
SOM PARKASH AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 8, 2014 |
SOMA DEVI Vs. KALO DEVI
|
September 23, 2014 |
SOMA DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2014 |
SOMA DEVI Vs. H.P. UNIVERSITY
|
July 4, 2014 |
STATE Vs. GIANA
|
July 14, 2014 |
STATE BANK OF INDIA Vs. CENTRAL INFORMATION COMMISSION
|
March 1, 2014 |
STATE OF H P Vs. SHIV CHAND
|
July 14, 2014 |
STATE OF H P Vs. MUNISH KUMAR AND ANOTHER
|
August 11, 2014 |
STATE OF H P Vs. GULSHER MOHD
|
September 17, 2014 |
STATE OF H P Vs. DEEPAK CHAUHAN
|
December 29, 2014 |
STATE OF H P Vs. GIAN CHAND
|
December 22, 2014 |
STATE OF H P AND ANOTHER Vs. PADAM CHAND AND OTHERS
|
December 9, 2014 |
STATE OF H P AND ANOTHER Vs. SUSHMA DEVI AND OTHERS
|
November 19, 2014 |
STATE OF H P AND OTHERS Vs. PREM LAL
|
September 3, 2014 |
STATE OF H P COLLECTOR SOLAN Vs. RAM SUKH
|
July 15, 2014 |
STATE OF H.P Vs. HHC KASHMIR SINGH
|
August 13, 2014 |
STATE OF H.P. Vs. PAWAN KUMAR
|
June 17, 2014 |
STATE OF H.P. Vs. ROSHAN LAL
|
June 17, 2014 |
STATE OF H.P. Vs. GANGA DHAR SHARMA
|
January 6, 2014 |
STATE OF H.P. Vs. JAI RAM
|
December 24, 2014 |
STATE OF H.P. Vs. PADAM DEV
|
March 10, 2014 |
STATE OF H.P. Vs. SACHIN GUPTA
|
March 7, 2014 |
STATE OF H.P. Vs. RAKESH KUMAR
|
September 10, 2014 |
STATE OF H.P. Vs. PREM CHAND
|
October 9, 2014 |
STATE OF H.P. Vs. VIKRAM KUTHIALA
|
September 26, 2014 |
STATE OF H.P. Vs. LAL CHAND
|
September 25, 2014 |
STATE OF H.P. Vs. SANT RAM
|
March 14, 2014 |
STATE OF H.P. Vs. MAHENDER SINGH
|
June 5, 2014 |
STATE OF H.P. Vs. BEENA CHAUHAN
|
June 5, 2014 |
STATE OF H.P. Vs. SUBHASH CHAND
|
October 14, 2014 |
STATE OF H.P. Vs. VIKAS KUMAR SHARMA
|
July 7, 2014 |
STATE OF H.P. Vs. VIKAS CHAUHAN
|
July 9, 2014 |
STATE OF H.P. Vs. PRABHU
|
September 11, 2014 |
STATE OF H.P. Vs. RAJESH KUMAR
|
November 17, 2014 |
STATE OF H.P. Vs. MAN MOHINI SHARMA
|
November 12, 2014 |
STATE OF H.P. Vs. ROSHAN LAL
|
July 14, 2014 |
STATE OF H.P. Vs. KEHAR SINGH
|
July 21, 2014 |
STATE OF H.P. Vs. ANOOP SINGH
|
August 21, 2014 |
STATE OF H.P. Vs. SUKH RAM
|
June 27, 2014 |
STATE OF H.P. Vs. BUDHI SINGH
|
June 17, 2014 |
STATE OF H.P. Vs. KAMLESH KUMARI
|
June 23, 2014 |
STATE OF H.P. Vs. MADHU BALA
|
October 13, 2014 |
STATE OF H.P. Vs. DESH RAJ
|
October 17, 2014 |
STATE OF H.P. Vs. HEMA DEVI
|
October 16, 2014 |
STATE OF H.P. Vs. BIMLA KALTA
|
October 17, 2014 |
STATE OF H.P. Vs. HEM RAJ
|
October 17, 2014 |
STATE OF H.P. Vs. PURAN CHAND
|
October 20, 2014 |
STATE OF H.P. Vs. TEJINDER SINGH
|
September 23, 2014 |
STATE OF H.P. Vs. KALWATI
|
October 17, 2014 |
STATE OF H.P. Vs. PREM SINGH AND ORS.
|
September 6, 2014 |
STATE OF H.P. Vs. KESAR SINGH
|
December 16, 2014 |
STATE OF H.P. Vs. KRISHAN KUMAR
|
September 25, 2014 |
STATE OF H.P. Vs. YOG RAJ
|
December 10, 2014 |
STATE OF H.P. Vs. KEWAL KRISHAN
|
May 23, 2014 |
STATE OF H.P. Vs. GANESH KUMAR
|
May 22, 2014 |
STATE OF H.P. Vs. NAVNEET GUPTA
|
May 28, 2014 |
STATE OF H.P. Vs. HIRU RAM
|
May 30, 2014 |
STATE OF H.P. Vs. BABU RAM
|
September 11, 2014 |
STATE OF H.P. Vs. PARAS RAM
|
September 10, 2014 |
STATE OF H.P. Vs. THAKUR DASS
|
September 10, 2014 |
STATE OF H.P. Vs. SUKHVINDER SINGH
|
September 10, 2014 |
STATE OF H.P. Vs. RAM NATH
|
March 21, 2014 |
STATE OF H.P. Vs. SUNIL KUMAR
|
September 6, 2014 |
STATE OF H.P. Vs. BHUPINDER SINGH
|
September 18, 2014 |
STATE OF H.P. Vs. BRIJ MOHAN
|
September 22, 2014 |
STATE OF H.P. Vs. SUDESH KUMARI
|
November 18, 2014 |
STATE OF H.P. Vs. SAKSHI SHARMA
|
September 3, 2014 |
STATE OF H.P. Vs. HARNAM SINGH
|
August 20, 2014 |
STATE OF H.P. Vs. AMAR NATH
|
August 26, 2014 |
STATE OF H.P. Vs. JAGDISH CHAND PANTA
|
August 27, 2014 |
STATE OF H.P. Vs. SATYA PAL SOOD
|
August 27, 2014 |
STATE OF H.P. Vs. HUKMI RAM
|
November 18, 2014 |
STATE OF H.P. & ANOTHER Vs. LIAQ RAM & OTHERS
|
March 27, 2014 |
STATE OF H.P. AND ANOTHER Vs. KRISHAN LAL & ANOTHER
|
April 29, 2014 |
STATE OF H.P. AND ANOTHER Vs. NARESH KUMAR & ANOTHER
|
April 29, 2014 |
STATE OF H.P. AND ORS. Vs. LAXMI CHAND AND ORS.
|
April 10, 2014 |
STATE OF H.P. AND OTHERS Vs. JINDU ALIAS JEEB RAM AND ANOTHER
|
March 20, 2014 |
STATE OF HIMACHAL PRADESH Vs. JEET SINGH
|
December 8, 2014 |
STATE OF HIMACHAL PRADESH Vs. HARISH KUMAR
|
December 8, 2014 |
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ
|
December 8, 2014 |
STATE OF HIMACHAL PRADESH Vs. TIRATH RAM
|
December 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
|
December 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
December 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. BALWINDER SINGH
|
December 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. TARA CHAND
|
December 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. SAFRI RAM
|
August 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. UTTAM SINGH CHAUHAN AND OTHERS
|
May 31, 2014 |
STATE OF HIMACHAL PRADESH Vs. BHOLU ALIAS VIJAY KUMAR
|
August 8, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANJU KUMAR
|
June 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. PARVEEN KUMAR
|
December 8, 2014 |
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
December 9, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR SIKAND
|
April 25, 2014 |
STATE OF HIMACHAL PRADESH Vs. JAGJIT SINGH AND ORS.
|
June 27, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
May 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR AND ORS.
|
May 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. JUGAL KISHORE
|
March 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. KAMLA DEVI AND ORS.
|
March 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. SHAKTI CHAND
|
March 27, 2014 |
STATE OF HIMACHAL PRADESH Vs. GURDEEP SINGH AND ORS.
|
May 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. HARJEET SINGH
|
May 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. JAI SINGH
|
December 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR THAKUR
|
November 27, 2014 |
STATE OF HIMACHAL PRADESH Vs. SIRI RAM
|
November 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUSHEEL KUMAR
|
November 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANDEEP SINGH
|
November 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. NAND LAL
|
November 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. ROOP LAL
|
September 8, 2014 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHAND
|
August 12, 2014 |
STATE OF HIMACHAL PRADESH Vs. SARWAN KUMAR
|
June 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. VIRENDER KUMAR
|
June 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. GIAN SINGH
|
June 6, 2014 |
STATE OF HIMACHAL PRADESH Vs. JAGJIT SINGH PARIHAR
|
March 13, 2014 |
STATE OF HIMACHAL PRADESH Vs. KHEL SINGH
|
June 2, 2014 |
STATE OF HIMACHAL PRADESH Vs. AMAR DOGRA
|
June 5, 2014 |
STATE OF HIMACHAL PRADESH Vs. VISHAL SEPHIYA
|
September 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
September 25, 2014 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
|
October 9, 2014 |
STATE OF HIMACHAL PRADESH Vs. GULZAR ALIAS GULZARI
|
October 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL
|
October 31, 2014 |
STATE OF HIMACHAL PRADESH Vs. MILKHI RAM AND ORS.
|
April 16, 2014 |
STATE OF HIMACHAL PRADESH Vs. MUSTKEEN
|
December 23, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
December 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. AJAY SHAKTI
|
December 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. SARLA DEVI
|
December 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. JASVINDER SINGH
|
August 28, 2014 |
STATE OF HIMACHAL PRADESH Vs. MATHU RAM
|
December 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUNDER CHAND
|
December 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. JAI SINGH
|
December 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAMU
|
September 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. VIJAY SINGH
|
September 23, 2014 |
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR
|
September 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
|
September 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUNDER SINGH
|
September 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. MANGAL CHAND
|
September 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
|
September 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
|
September 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. DHANU RAM
|
September 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. TEJ PAL
|
September 23, 2014 |
STATE OF HIMACHAL PRADESH Vs. TULE RAM
|
September 22, 2014 |
STATE OF HIMACHAL PRADESH Vs. CHANALU RAM
|
September 23, 2014 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
|
September 23, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUKH RAM
|
September 22, 2014 |
STATE OF HIMACHAL PRADESH Vs. MEHBOOB KHAN
|
September 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURENDER SINGH
|
September 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR
|
September 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. SHAKTU RAM
|
September 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. TULSI RAM
|
September 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. GABBER SINGH
|
September 16, 2014 |
STATE OF HIMACHAL PRADESH Vs. NANAK CHAND
|
September 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. KALPANA CHAUHAN
|
April 11, 2014 |
STATE OF HIMACHAL PRADESH Vs. JAI SINGH
|
September 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
September 16, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAJIV KUMAR
|
September 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. VEENA DEVI
|
September 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
|
September 17, 2014 |
STATE OF HIMACHAL PRADESH Vs. VISHAL SHARMA
|
September 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. VINDER SINGH ALIAS SUNDRU
|
May 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. GIANA
|
May 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
May 15, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR
|
May 14, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUSHIL KUMAR
|
May 16, 2014 |
STATE OF HIMACHAL PRADESH Vs. KANWAR SINGH RAWAT
|
May 2, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
|
June 2, 2014 |
STATE OF HIMACHAL PRADESH Vs. DHANWANTI
|
June 3, 2014 |
STATE OF HIMACHAL PRADESH Vs. PIAR SINGH
|
May 22, 2014 |
STATE OF HIMACHAL PRADESH Vs. TULSHI RAM
|
May 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. MURARI LAL
|
May 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
|
May 23, 2014 |
STATE OF HIMACHAL PRADESH Vs. PANKAJ KUMAR
|
May 6, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS BASSU
|
May 13, 2014 |
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
|
November 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. NAND LAL
|
November 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
November 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. PARVEEN KUMAR
|
November 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. TELLING JAN
|
November 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. TEK SINGH
|
November 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
|
November 26, 2014 |
STATE OF HIMACHAL PRADESH Vs. PARAM DEV
|
August 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
|
November 25, 2014 |
STATE OF HIMACHAL PRADESH Vs. GURPREET SINGH
|
August 27, 2014 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP KUMAR
|
August 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. HARI RAM
|
August 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
August 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. KANWAR SINGH RAWAT
|
June 2, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUKHDEV
|
August 28, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURENDER KUMAR SHARMA
|
August 28, 2014 |
STATE OF HIMACHAL PRADESH Vs. VIKAS
|
November 17, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
November 17, 2014 |
STATE OF HIMACHAL PRADESH Vs. BUDHI SINGH
|
November 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
November 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. PUSHVINDER
|
November 17, 2014 |
STATE OF HIMACHAL PRADESH Vs. SONI KUMAR
|
November 3, 2014 |
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR
|
November 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURENDER KUMAR
|
November 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. MUKESH KUMAR
|
November 5, 2014 |
STATE OF HIMACHAL PRADESH Vs. PHULAN KUMARI
|
August 27, 2014 |
STATE OF HIMACHAL PRADESH Vs. VIDYA SAGAR
|
September 6, 2014 |
STATE OF HIMACHAL PRADESH Vs. INDER SINGH
|
November 5, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
November 3, 2014 |
STATE OF HIMACHAL PRADESH Vs. CHIRANJI LAL
|
November 11, 2014 |
STATE OF HIMACHAL PRADESH Vs. LUCKY CHAUHAN
|
November 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
|
October 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. HARDEV SINGH
|
October 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
|
October 17, 2014 |
STATE OF HIMACHAL PRADESH Vs. BRIJESH TIWARI
|
October 14, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
June 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
October 13, 2014 |
STATE OF HIMACHAL PRADESH Vs. KURBAN KHAN
|
October 18, 2014 |
STATE OF HIMACHAL PRADESH Vs. DOLE RAM
|
June 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. GIANA
|
June 30, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUSHIL KUMAR
|
October 20, 2014 |
STATE OF HIMACHAL PRADESH Vs. SATPAL NOTIYAL AND ORS.
|
April 1, 2014 |
STATE OF HIMACHAL PRADESH Vs. MADHO RAM AND ORS
|
February 28, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
|
February 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. AQUIB KHAN
|
March 6, 2014 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
|
April 2, 2014 |
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND @ MAHESH
|
March 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. SURJIT TOMAR
|
August 14, 2014 |
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND AND OTHERS
|
August 13, 2014 |
STATE OF HIMACHAL PRADESH Vs. DEV RATTAN
|
August 21, 2014 |
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH
|
August 28, 2014 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
August 29, 2014 |
STATE OF HIMACHAL PRADESH Vs. DALEEP SINGH
|
August 29, 2014 |
STATE OF HIMACHAL PRADESH Vs. DIPENDER SHARMA
|
August 29, 2014 |
STATE OF HIMACHAL PRADESH Vs. GANGA RAM
|
August 29, 2014 |
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR @ DEEPU @ NARINDER SINGH
|
August 29, 2014 |
STATE OF HIMACHAL PRADESH Vs. YUDHBIR SINGH AND OTHERS
|
August 29, 2014 |
STATE OF HIMACHAL PRADESH Vs. HARINDER KUMAR
|
July 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANJIV KUMAR
|
August 7, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANGAT RAM
|
September 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. GULAB SINGH
|
September 19, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAM LAL
|
September 22, 2014 |
STATE OF HIMACHAL PRADESH Vs. GULZAR ALIAS GULZARI SON OF SHRI JAIMAL AND OTHERS
|
October 29, 2014 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER KUMAR ALIAS PAPPI SON OF CHUNI LAL
|
November 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. MUKESH KUMAR AND ANOTHER
|
November 5, 2014 |
STATE OF HIMACHAL PRADESH Vs. BALWINDER SINGH @ DHONI
|
December 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. SOM NATH
|
March 31, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
July 28, 2014 |
STATE OF HIMACHAL PRADESH Vs. KHUB RAM
|
July 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
July 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. SANT RAM
|
March 24, 2014 |
STATE OF HIMACHAL PRADESH Vs. VIRENDER KUMAR
|
December 9, 2014 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
December 10, 2014 |
STATE OF HIMACHAL PRADESH Vs. YASHWANT SINGH
|
December 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. KHUSHI RAM
|
August 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. ASHA RANI
|
July 28, 2014 |
STATE OF HIMACHAL PRADESH Vs. SHYAM LAL
|
August 1, 2014 |
STATE OF HIMACHAL PRADESH Vs. JARAM SINGH
|
December 4, 2014 |
STATE OF HIMACHAL PRADESH Vs. CHANDER KIRAN
|
December 9, 2014 |
STATE OF HIMACHAL PRADESH Vs. VIKRAM CHAND
|
December 9, 2014 |
STATE OF HIMACHAL PRADESH Vs. CHHALO DEVI
|
December 9, 2014 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. SURESH SHARMA AND OTHERS
|
November 28, 2014 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. AMAR SINGH
|
December 10, 2014 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. SURINDER KUMAR
|
July 25, 2014 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. NAND LAL AND ORS.
|
May 1, 2014 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. JOGINDER PAL SEHGAL AND ORS.
|
May 1, 2014 |
STATE OF HP Vs. RAVINDER KUMAR SON OF SH RAGHBIR DASS
|
November 4, 2014 |
STEEL STRIPS LIMITED Vs. H.P.S.E.B. AND ORS.
|
July 31, 2014 |
SUBHASH & COMPANY Vs. ASSOCIATED CEMENT COMPANIES LTD.
|
April 29, 2014 |
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 28, 2014 |
SUBHASH CHANDER Vs. BASANT SINGH
|
September 11, 2014 |
SUDESH KUMARI Vs. RAMESH KUMAR
|
September 26, 2014 |
SUDESH KUMARI Vs. JEETO
|
October 16, 2014 |
SUDESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2014 |
SUDESH SOOD WIFE OF SH CHANDU LAL SOOD Vs. STATE OF H P
|
November 5, 2014 |
SUDHA BHARGAVA Vs. MANJU SHARMA
|
December 3, 2014 |
SUDHIR SOOD Vs. ERICSSON INDIA PVT. LTD.
|
March 31, 2014 |
SUKANYA DEVI Vs. KARMI DEVI
|
September 24, 2014 |
SUKESH KUMAR Vs. STATE OF H.P.
|
May 8, 2014 |
SUKH DEV Vs. STATE OF H.P.
|
September 24, 2014 |
SUKH DEV Vs. JAI GOPAL SHARMA
|
September 25, 2014 |
SUKH RAM CHANDEL Vs. STATE OF H.P.
|
December 9, 2014 |
SUKHDARSHAN SINGH S/O OF LATE ISHWAR SINGH Vs. BALBIR SINGH S/O OF NETAR SINGH AND ANR.
|
December 24, 2014 |
SULENDER Vs. STATE OF H.P.
|
April 22, 2014 |
SUMAN KUMARI Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2014 |
SUMAN MAHAJAN Vs. STATE OF H.P
|
June 23, 2014 |
SUMAN SHARMA Vs. UNION OF INDIA
|
December 31, 2014 |
SUMAN SINGH Vs. INDIAN COUNCIL OF FORESTRY
|
June 3, 2014 |
SUMER SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 11, 2014 |
SUMESH KAPILA Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2014 |
SUMMER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2014 |
SUNDER SINGH Vs. TARA CHAND
|
August 29, 2014 |
SUNIL FAKAY Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2014 |
SUNIL KUMAR Vs. STATE OF H.P.
|
August 7, 2014 |
SUNIL KUMAR Vs. STATE OF H P
|
October 29, 2014 |
SUNIL KUMAR NEGI Vs. STATE OF H.P.
|
September 24, 2014 |
SUNIL SINGH Vs. STATE OF H.P.
|
November 17, 2014 |
SUNITI DEVI Vs. STATE OF H.P.
|
November 20, 2014 |
SUPERINTENDING ENGINEER Vs. SHANKUNTLA DEVI
|
June 2, 2014 |
SUPERINTENDING ENGINEER Vs. TILAK RAJ
|
May 16, 2014 |
SUPREME BIO-TECH PVT. LTD. Vs. STATE OF H.P. AND ORS.
|
July 15, 2014 |
SURAJ KUMAR WALIA Vs. PUNAM WALIA & ORS
|
December 30, 2014 |
SURAT SINGH Vs. DHAJJU RAM
|
July 8, 2014 |
SUREN PAL Vs. STATE OF H.P.
|
September 24, 2014 |
SURESH BHARDWAJ Vs. SUBHADRA DEVI
|
April 29, 2014 |
SURESH KUMAR Vs. REENA KUMARI
|
March 12, 2014 |
SURESH KUMAR Vs. SARLA VAIDYA
|
November 24, 2014 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2014 |
SURESH KUMAR Vs. H.P. STATE ELECTRICITY BOARD LTD.
|
September 23, 2014 |
SURESH KUMAR Vs. PALM TRACTORS & SPARES
|
April 7, 2014 |
SURESH KUMAR AND ORS. Vs. DIGNITY MOTOR AND ORS.
|
April 4, 2014 |
SURESH KUMAR SON OF LATE KARAM CHAND Vs. STATE OF H P
|
December 24, 2014 |
SURINDER CHAUHAN Vs. RELIANCE TELECOM INFRASTRUCTURE LIMITED
|
January 2, 2014 |
SURINDER KUMAR Vs. STATE OF H.P.
|
May 19, 2014 |
SURINDER KUMAR Vs. PARKASH CHAND
|
November 14, 2014 |
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 27, 2014 |
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 15, 2014 |
SURINDER KUMAR & ANOTHER Vs. KHOOB RAM & ANOTHER
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October 30, 2014 |
SURINDER KUMAR NEGI Vs. RADHA KRISHAN NEGI
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January 9, 2014 |
SURINDER KUMAR SAINI Vs. OM PRAKASH SHARMA
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January 9, 2014 |
SURINDER SINGH SAUTHA Vs. RAJA YOGINDRA CHANDRA
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May 29, 2014 |
SURJEET SINGH Vs. STATE OF H.P.
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August 7, 2014 |
SURJIT SINGH Vs. SACHIN RAIZADA
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December 24, 2014 |
SURJIT SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH
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August 29, 2014 |
SURYA CHANDEL SON OF LATE SHRI SUBHASH CHAND Vs. STATE OF H.P. AND OTHERS
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August 29, 2014 |
SUSHAM LATA Vs. JUGAL KISHORE
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March 25, 2014 |
SUSHEEL KUMAR Vs. STATE OF HIMACHAL PRADESH
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December 29, 2014 |
SUSHEEL KUMAR SON OF CHET RAM Vs. STATE OF H P
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December 12, 2014 |
SUSHIL KUMAR Vs. DEEPIKA
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October 16, 2014 |
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
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November 17, 2014 |
SUSHIL KUMAR Vs. STATE OF H.P.
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September 25, 2014 |
SUSHIL KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
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March 20, 2014 |
SUSHIL KUMAR AND ORS. Vs. TARA DEVI
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June 25, 2014 |
SUSHIL KUMAR DOGRA Vs. STATE OF H.P.
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November 28, 2014 |
SUSHIL THAKUR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
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March 6, 2014 |
SUSHIMA KISHANDEV KAUSHAL Vs. THE COUNCIL FOR TIBETAN EDUCATION
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May 27, 2014 |
SUSHMA Vs. VIVEK RAI
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October 16, 2014 |
SWARAN KALRA Vs. STATE OF H.P.
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October 21, 2014 |
SWARAN KANTA Vs. YOGINDER SINGH
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August 14, 2014 |
SWARAN SINGH Vs. STATE OF HIMACHAL PRADESH
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May 22, 2014 |
SWARAN SINGH Vs. ARJUN SINGH
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July 9, 2014 |
SWAROOP Vs. STATE OF HIMACHAL PRADESH
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April 9, 2014 |
T K GUPTA Vs. UNION OF INDIA AND OTHERS
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October 8, 2014 |
T.T. SIDDARTH Vs. STATE OF HIMACHAL PRADESH
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August 4, 2014 |
TARA CHAND Vs. STATE OF H.P.
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May 29, 2014 |
TARA CHAND SHARMA Vs. STATE OF H.P.
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December 19, 2014 |
TARA CHAND VERMA Vs. HIMACHAL PRADESH STATE TRANSPORT CORPORATION AND A
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November 13, 2014 |
TARA DUTT NIRMOHI Vs. JAGMOHAN SINGH
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January 6, 2014 |
TARA KAUSHAL Vs. BAL RAJ
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December 18, 2014 |
TARLOK CHAND Vs. STATE OF HIMACHAL PRADESH
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May 28, 2014 |
TARSEM LAL Vs. STATE OF HIMACHAL PRADESH
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December 10, 2014 |
TEJA RAM Vs. KAMLI DEVI
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August 21, 2014 |
TEJA SINGH Vs. DAULAT RAM
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May 30, 2014 |
TEJWANTI Vs. IBRAHIM BHARTI & OTHERS
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December 5, 2014 |
TEK CHAND Vs. SHANKAR SINGH
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May 22, 2014 |
TEK CHAND Vs. STATE OF H.P.
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May 12, 2014 |
THAKUR DASS Vs. JAGDISH
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June 25, 2014 |
THAKUR DASS Vs. ROSHAN LAL
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October 15, 2014 |
THAKUR DASS Vs. STATE OF H.P.
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July 7, 2014 |
THAKUR DASS AND ORS. Vs. AMRIT LAL
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April 30, 2014 |
THAN SINGH Vs. STATE OF H.P.
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December 31, 2014 |
THE BAGHAL LAND LOOSERS TRANSPORT CO-OPERATIVE SOCIETIES LTD. Vs. STATE OF H.P.
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November 27, 2014 |
THE HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. AZEET INTERNATIONAL (P.) LTD
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April 10, 2014 |
THE KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. Vs. STATE OF H.P. AND ORS.
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August 5, 2014 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. BANDANA DEVI AND ORS.
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March 28, 2014 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. SH. SUNIL KUMAR AND OTHERS
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October 31, 2014 |
THELU Vs. LAKHANU & ORS
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October 28, 2014 |
TIKKAM RAM Vs. STATE OF HIMACHAL PRADESH
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April 22, 2014 |
TILAK RAJ Vs. SARLA DEVI
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July 17, 2014 |
TILAK RAJ Vs. STATE OF H.P.
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August 29, 2014 |
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
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June 16, 2014 |
TILAK RAJ AND ANOTHER Vs. RAJINDER SOOD
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April 30, 2014 |
TILAK RAJ AND OTHERS Vs. UDHAM SINGH
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March 5, 2014 |
TILAK RAJ SHARMA, SON OF LATE HARISH CHAND Vs. STATE OF H P
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November 26, 2014 |
TRILOK SINGH Vs. NARDEEP SINGH
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March 26, 2014 |
TRISHAL DEVI Vs. JAI KUMAR
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September 12, 2014 |
TRUST PRABHDYAL SHAH MOTI RAM SHAH Vs. ROSHAN LAL AND ORS.
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April 21, 2014 |
TULSA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
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April 22, 2014 |
TULSI RAM THAKUR Vs. MOHINDER KAUR AND OTHERS
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March 7, 2014 |
UCO BANK Vs. SANDHYA DEVI
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October 30, 2014 |
UGHA NAND SINGH ALIAS NANDU SON OF KANIKA LAL Vs. STATE OF HIMACHAL PRADESH
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July 15, 2014 |
UMA DUTT Vs. JAI DUTT
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October 22, 2014 |
UMA RAM Vs. STATE OF H.P.
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April 28, 2014 |
UMESH KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
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May 14, 2014 |
UNION OF INDIA Vs. SANGAT RAM
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May 9, 2014 |
UNION OF INDIA Vs. R.K. THAKUR
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May 9, 2014 |
UNION OF INDIA Vs. PARMANAND
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May 31, 2014 |
UNION OF INDIA Vs. BACHITAR SINGH
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September 18, 2014 |
UNION OF INDIA Vs. GORKHIA
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March 31, 2014 |
UNION OF INDIA Vs. GIAN SINGH VERMA
|
September 1, 2014 |
UNION OF INDIA Vs. SALIG RAM ATTRI
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April 24, 2014 |
UNION OF INDIA Vs. BALI RAM
|
December 23, 2014 |
UNION OF INDIA Vs. DAULAT RAM
|
December 17, 2014 |
UNION OF INDIA Vs. CHHERING TOBDEN
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September 19, 2014 |
UNION OF INDIA Vs. PUNE RAM
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August 29, 2014 |
UNION OF INDIA Vs. SONAM CHOMO
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August 29, 2014 |
UNION OF INDIA Vs. KEWAL KRISHAN INDORIA
|
June 23, 2014 |
UNION OF INDIA Vs. PARMOD SOOD
|
March 26, 2014 |
UNION OF INDIA Vs. DHANI RAM AND OTHERS
|
August 8, 2014 |
UNION OF INDIA Vs. GEETA DEVI WIDOW OF LATE SH MUNSHI RAM
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July 23, 2014 |
UNION OF INDIA Vs. RAM KRISHAN
|
July 23, 2014 |
UNION OF INDIA Vs. RAMESH CHAND RANA
|
July 23, 2014 |
UNION OF INDIA Vs. BRIJ LAL GUPTA
|
July 14, 2014 |
UNION OF INDIA Vs. TEJ RAM
|
December 12, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. AKASH BABU
|
November 14, 2014 |
UNITED INDIA INSURANCE CO LTD & ANR Vs. SH KAMAL KISHORE AND OTHERS
|
February 28, 2014 |
UNITED INDIA INSURANCE CO NANGAL Vs. GAURAV SHARMA
|
November 21, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. KULWANT KAUR AND ORS.
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March 28, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVINDER KUMAR SHARMA
|
June 20, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAMITRA DEVI
|
October 31, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. POONAM SHARMA
|
November 28, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BALWINDER
|
May 9, 2014 |
UNITED INDIA INSURANCE COMPANY LTD Vs. LALIT CHAUHAN
|
November 13, 2014 |
UNITED INDIA INSURANCE COMPANY LTD Vs. GURMIT SINGH AND ANOTHER
|
October 10, 2014 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KANTA SHANDIL
|
July 25, 2014 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMLA DEVI
|
August 1, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAI KRISHAN
|
October 31, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANJANA KUMARI
|
July 11, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SALIMA DEVI AND ORS.
|
December 19, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MADAN LAL
|
October 17, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MOHAN LAL
|
November 21, 2014 |
UTTAM CHAND Vs. STATE OF HIMACHAL PRADESH
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September 5, 2014 |
UTTAM CHAND Vs. STATE OF H.P.
|
July 31, 2014 |
UTTAM CHAND SHARMA Vs. STATE OF H.P.
|
November 18, 2014 |
V.K. MANGLA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
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April 17, 2014 |
VARINDER Vs. DARSHNA DEVI
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August 8, 2014 |
VARINDER KUMAR AND ORS. Vs. RAMESH AGGARWAL AND ORS.
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March 24, 2014 |
VARINDER SINGH Vs. STATE OF H.P.
|
September 24, 2014 |
VARUN BHALLA Vs. STATE OF H.P.
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December 18, 2014 |
VED PARKASH Vs. STATE OF H.P.
|
May 2, 2014 |
VED PARKASH Vs. KAUSHAL DUTT
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May 14, 2014 |
VED PRAKASH Vs. SATYA BHAN
|
May 2, 2014 |
VED PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
December 24, 2014 |
VED PRAKASH SHARMA Vs. MADAN MOHAN SINGH
|
October 21, 2014 |
VEENA BANYAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 26, 2014 |
VEENA DEVI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
|
November 21, 2014 |
VICKY KUMAR Vs. STATE OF H.P.
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May 29, 2014 |
VIDAYA DEVI Vs. STATE OF HIMACHAL PRADESH
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May 13, 2014 |
VIDHYA DEVI AND ORS. Vs. KASHMIR SINGH AND ORS.
|
March 11, 2014 |
VIDYA DEVI Vs. RAM LAL
|
August 11, 2014 |
VIDYA DEVI Vs. DEVI SINGH
|
March 31, 2014 |
VIDYA DEVI Vs. RAM LAL
|
December 5, 2014 |
VIGYAN DASS Vs. STATE OF H.P.
|
July 18, 2014 |
VIJAY GUPTA Vs. STATE OF H P AND OTHERS
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March 25, 2014 |
VIJAY KAUSHAL Vs. STATE OF HIMACHAL PRADESH
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July 18, 2014 |
VIJAY KUMAR Vs. STATE OF H.P.
|
August 7, 2014 |
VIJAY KUMAR Vs. STATE OF H.P.
|
December 31, 2014 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 13, 2014 |
VIJAY KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2014 |
VIJAY KUMAR SHARMA Vs. ORIENTAL BANK OF COMMERCE
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July 14, 2014 |
VIJAY PAL AND ORS. Vs. BIASAN DEVI AND ORS.
|
March 3, 2014 |
VIJAY SINGH Vs. CBI
|
July 9, 2014 |
VIJAY TRADERS Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2014 |
VIJENDER SINGH Vs. LIFE INSURANCE CORPORATION (LIC) FINANCE LIMITED
|
December 12, 2014 |
VIKAS GAUTAM Vs. RAMESH KUMAR AND ANOTHER
|
August 8, 2014 |
VIKAS JAMWAL Vs. STATE OF HIMACHAL PRADESH
|
February 5, 2014 |
VIKAS KAUNDAL Vs. STATE OF HIMACHAL PRADESH
|
March 20, 2014 |
VIKAS KUMAR Vs. STATE OF H.P.
|
December 11, 2014 |
VIKAS SHARMA Vs. RAJ KUMAR SHARMA
|
March 14, 2014 |
VIKAS THAKUR Vs. STATE OF HIMACHAL PRADESH
|
October 31, 2014 |
VIKKY Vs. STATE OF H.P.
|
December 31, 2014 |
VIKRAM NEGI Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2014 |
VIKRAM SINGH Vs. STATE OF H.P.
|
December 12, 2014 |
VIKRAMJEET Vs. STATE OF H.P.
|
September 2, 2014 |
VIKRANT CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
July 11, 2014 |
VILLAYATI RAM MITTAL (P) LIMITED Vs. UNION OF INDIA
|
June 23, 2014 |
VINAY KUMAR Vs. STATE OF H.P.
|
October 27, 2014 |
VINAY SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2014 |
VINOD KUMAR Vs. STATE OF H.P.
|
June 30, 2014 |
VINOD KUMAR Vs. SOHAN LAL
|
June 17, 2014 |
VINOD KUMAR Vs. UNITED INDIA ASSURANCE COMPANY LTD.
|
July 11, 2014 |
VINOD KUMAR ALIAS MANOJ Vs. STATE OF HIMACHAL PRADESH
|
May 13, 2014 |
VINOD KUMAR KHADIA Vs. STATE OF H.P.
|
October 13, 2014 |
VINOJ KUMAR Vs. PUSHPA DEVI
|
April 25, 2014 |
VIPAN KUMAR Vs. STATE OF H.P.
|
February 4, 2014 |
VIPAN NEGI Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2014 |
VIPIN KUMAR Vs. STATE BANK OF INDIA
|
June 4, 2014 |
VIRENDER Vs. STATE OF HIMACHAL PRADESH
|
July 30, 2014 |
VIRENDER SINGH Vs. ANITA RANI
|
April 9, 2014 |
VISHAL NANDA Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2014 |
VISHAL SHARMA Vs. STATE OF H.P.
|
February 3, 2014 |
VISHAL SHARMA AND ANOTHER Vs. HIMALAYAN BRAHMA SAMAJ AND ORS
|
April 25, 2014 |
VISHWA NATH SINGH Vs. PUSHPINDER SINGH RANA AND ORS.
|
January 2, 2014 |
VISHWAKARMA PROJECTS (INDIA) PVT. LTD Vs. AMBUJA CEMENTS LTD
|
June 18, 2014 |
VIVEK KAUSHAL Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION
|
July 17, 2014 |
VIVEK SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 11, 2014 |
WINSOME TAXTILES INDUSTRIES LTD Vs. UTKARSH APPARELS AND ANOTHER
|
February 26, 2014 |
WINSTON FORMULATIONS Vs. COPMED PHARMACEUTICALS PVT. LTD.
|
May 23, 2014 |
X Vs. Y
|
September 1, 2014 |
Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. BALAK RAM
|
April 29, 2014 |
Y.S. PARMAR UNIVERSITY Vs. PAWAN KUMAR BANSAL
|
January 1, 2014 |
Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. WELFARE SOCIETY OF RETIRED TEACHERS/SCIENTISTS OF DR. Y.S. PARMAR UNIVERSITY
|
August 6, 2014 |
YASH PAL Vs. STATE OF H.P.
|
October 20, 2014 |
YASH PAL Vs. STATE OF H.P.
|
September 10, 2014 |
YASH PAL Vs. STATE OF H.P.
|
September 26, 2014 |
YASH PAL Vs. BALDEV RAJ
|
August 21, 2014 |
YASH PAL Vs. RAM BHAGAT
|
June 18, 2014 |
YOG RAJ & OTHERS Vs. HIMANSHU SHARMA
|
April 10, 2014 |
YOG RAJ AND ORS. Vs. HIMANSHU SHARMA
|
October 4, 2014 |
YOG RAJ GUPTA Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2014 |
YOGESH CHANDER Vs. VANEETA
|
December 4, 2014 |
YOGESHWAR LAL Vs. SANJEEV KUMAR
|
July 28, 2014 |