GAJENDER SINGH SON OF LATE SHRI BAL BAHADUR SINGH Vs. HAMENDER SINGH SON OF LATE SHRI BAL BAHADUR SINGH
|
June 20, 2012 |
STATE OF H P THROUGH SECRETARY Vs. SH MEHAR CHAND SHUKLA SON OF SH DAYA RAM
|
August 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. JUNNA DEVI
|
July 5, 2012 |
AARTI DEVI Vs. VIRENDER KATOCH
|
March 29, 2012 |
ABDUL ROUF Vs. STATE OF H P
|
July 4, 2012 |
ABDUL SITTAR ALIAS GATTU SON OF SHRI ALI HUSSAIN Vs. STATE OF HIMACHAL
PRADESH
|
March 17, 2012 |
ABHISHEK DOHROO Vs. STATE OF HIMACHAL PRADESH
|
April 5, 2012 |
ABHISHEK THAKUR S/O SUKH DEV Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2012 |
ABHIYA RAM Vs. STATE OF H P
|
November 5, 2012 |
ABHIYA RAM S/O SH. BHAGAT RAM, RESIDENT OF VILLAGE Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY PUBLIC WORKS
|
March 17, 2012 |
ACC LTD Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
ACHHAR KUMAR VERMA SON OF LACHHMAN DASS VERMA Vs. KULDEEP CHAND LAKHANPAL
|
November 1, 2012 |
ACHHARU RAM BHAGAT RAM Vs. HIMACHAL PRADESH UNIVERSITY
|
April 26, 2012 |
ADAM RAM Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2012 |
ADWITIYA LAKAHNPAL Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
AGRICULTURE COOPERATIVE SOCIETY AND ORS Vs. PRITAM SINGH AND ORS
|
December 6, 2012 |
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. COMMISSIONER OF INCOME TAX
|
April 19, 2012 |
AGRO IMPEX (I) PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
|
December 10, 2012 |
AISHA W/O NOOR AHMAD AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 18, 2012 |
AJAY BHERTE Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
AJAY CHANDEL Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
AJAY CHANDEL, SON OF SH. ASHOK CHANDEL, RESIDENT OF VILLAGE BHUTWA, POST OFFICE SHAKRAH, TEHSIL & DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY HOME
|
March 30, 2012 |
AJAY GUPTA SON OF LATE D.R. GUPTA R/O. MOHALLA SAPRI, PO AND DISTRICT CHAMBA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (DEPARTMENT OF LOCAL SELF GOVT.), SHIMLA, H.P. AND ORS.
|
March 5, 2012 |
AJAY KAISHTA, S/O LATE SH. BHUPENDER LAL KAISHTA, R/O GURUDWARA ROAD, KOTWALI BAZAAR, DHARAMSHALA, TEHSIL DHARAMSHALA, DISTRICT KANGRA, H.P. Vs. HIMACHAL PRADESH AGRO INDUSTRIES CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR, NIGAM VIHAR, SHIMLA
|
March 12, 2012 |
AJAY KUMAR Vs. SECRETARY HOME GOVT OF H P
|
August 8, 2012 |
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2012 |
AJAY KUMAR Vs. STATE OF H.P.
|
August 27, 2012 |
AJAY KUMAR ALIAS AJU SON OF SH. MUNSHI RAM, RESIDENT OF VILLAGE MANGLA, PARGANA, SACH, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. STATE OF H.P.
|
August 6, 2012 |
AJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 11, 2012 |
AJIT SINGH Vs. STATE OF H.P.
|
November 7, 2012 |
AJIT SINGH, S/O SH. DEVI RAM, R/O SHOGHI BAZAR Vs. BAKSHI RAM S/O SHRI DEVI RAM, R/O SHOGHI BAZAR
|
June 15, 2012 |
ALKA CHAKOR, VIKAS CHAKOR Vs. STATE OF H P
|
June 21, 2012 |
ALPANA KAUSHAL Vs. SATISH CHAND AND CONNECTED MATTER AND OTHERS
|
September 17, 2012 |
ALPINE INDUSTRIES Vs. INCOME TAX OFFICER
|
October 4, 2012 |
AMANDEEP S/O JOGINDER LAL VILLAGE DEHLAN LOWER Vs. STATE OF H P
|
May 30, 2012 |
Amar Chand Vs. H. P. State Forest Corporation Ltd
|
March 22, 2012 |
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 8, 2012 |
AMAR CHAND SEHGAL Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2012 |
Amar Chand, Shri Sunder Singh Vs. Gorkhi Devi
|
April 16, 2012 |
AMAR JEET SON OF SHRI GIAN CHAND, RESIDENT OF VILLAGE KUTHAN,P.O. DHARWAS, TEHSIL PANGI, DISTRICT CHAMBA Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (HOME) TO THE GOVERNMENT OF HIMACHAL PRADESH, H.P. SECRETARIAT, SHIMLA-2,
|
March 22, 2012 |
AMAR NATH Vs. STATE OF H P THROUGH THE SECRETARY
|
August 17, 2012 |
AMAR NATH RANA Vs. STATE OF HIMACHAL PRADESH
|
April 24, 2012 |
AMAR NATH, S/O SH. CHET RAM, R/O VILLAGE RAJPUR, P.O. JABLI, TEHSIL KASAULI, DISTRICT SOLAN Vs. SH. S. ROY, SECRETARY FOREST TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
January 4, 2012 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
December 30, 2012 |
AMAR SINGH Vs. STATE OF H.P.
|
March 7, 2012 |
AMAR SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
|
August 6, 2012 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
AMAR SINGH Vs. STATE OF H P
|
May 8, 2012 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
AMAR SINGH Vs. HPSEB LIMITED
|
July 16, 2012 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
October 30, 2012 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2012 |
AMARJEET SON OF SHRI SHYAM LAL, RESIDENT OF VILLAGE BARHI MASARA, TEHSIL GHUMARWIN, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF H.P.
|
August 7, 2012 |
AMARJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 8, 2012 |
AMARJOT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2012 |
AMB, DISTRICT UNA Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2012 |
AMB, DISTRICT UNA, HIMACHAL PRADESH Vs. STATE OF H.P., THROUGH SECRETARY (EDUCATION) GOVT. OF H.P. SHIMLA-2, THE DIRECTOR OF ELEMENTARY EDUCATION, GOVERNMENT OF HIMACHAL PRADESH
|
March 21, 2012 |
AMIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2012 |
AMIT KUMAR ALIAS AKASH Vs. STATE OF HIMACHAL PRADESH
|
July 12, 2012 |
AMIT KUMAR S/O SH. SAT PAL Vs. STATE OF H.P.
|
September 5, 2012 |
AMIT KUMAR THAKUR S/O SHYAM LAL VERMA Vs. STATE OF HIMACHAL PRADESH AND ORS
|
June 25, 2012 |
AMIT PRARTHI SON OF SHRI CHANDER KIRAN PRARTHI Vs. STATE OF HP THROUGH SECRETARY ELEMENTARY EDUCATION TO THE GOVT OF H P
|
August 16, 2012 |
AMITA BADIYAL Vs. STATE OF HIMACHAL PRADESH
|
June 12, 2012 |
AMRI DEVI Vs. BHURU, SON OF SHRI HIRDA
|
October 12, 2012 |
AMRIK SINGH Vs. STATE OF H P
|
July 6, 2012 |
AMRIK SINGH ALIAS AMRIK JAIJEE Vs. SURINDERJIT KAUR
|
November 16, 2012 |
AMRIK SINGH GULATI, SON S/O RAJENDER SINGH GULATI Vs. STATE OF HIMACHAL PRADESH AND ORS
|
September 24, 2012 |
AMY AGRO PVT LTD Vs. STATE BANK OF PATIALA
|
June 26, 2012 |
ANAND VERMA Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2012 |
ANANT RAM SON OF SHRI CHUNI LAL Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
August 27, 2012 |
ANCHAL SHARMA AND OTHERS Vs. STATE OF H.P. AND OTHERS
|
June 16, 2012 |
ANGREJ SINGH ALIAS KAKA Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2012 |
ANIL DOGRA Vs. STATE OF H.P.
|
March 19, 2012 |
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2012 |
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 27, 2012 |
ANIL KUMAR KALTA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 23, 2012 |
ANIL KUMAR SETHI S/O TEK CHAND SETHI Vs. STATE OF HIMACHAL PRADESH
|
April 5, 2012 |
ANIL KUMAR SHARMA Vs. STATE OF H.P. THROUGH SECRETARY
|
October 19, 2012 |
ANIL KUMAR SON OF HARPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2012 |
ANIL KUMAR, SON OF SHRI KUSHAL CHAND Vs. STATE OF H P AND ORS
|
August 7, 2012 |
ANIL MANKOTIA Vs. STATE OF HP THROUGH SECRETARY (EDUCATION)
|
May 11, 2012 |
ANIL THAKUR SON OF AMAR SINGH AND ORS Vs. STATE OF H P
|
October 1, 2012 |
ANITA Vs. H.P. BOARD OF SCHOOL EDUCATION
|
March 28, 2012 |
ANITA DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 25, 2012 |
ANITA DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
ANITA DEVI W/O SH. HITESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2012 |
ANITA DEVI W/O. SH. HITESH KUMAR, R/O. VILL. FAFNA, PO RAKOL, SUB TEHSIL NIHRI, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRL. SECRETARY (ELEMENTARY EDUCATION) TO THE GOVT. OF H.P. SHIMLA AND ORS.
|
June 18, 2012 |
ANITA JASWAL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
|
August 14, 2012 |
ANITA PATHANIA Vs. HIMACHAL PRADESH UNIVERSITY SHIMLA
|
August 9, 2012 |
ANITA SHARMA S/O SH. SUSHEEL SHARMA, C/O PRINCIPAL GSSS DIGGAL, TEHSIL NALAGARH, DISTT. SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
January 6, 2012 |
ANITA THAKUR D/O SHRI SOHAN LAL THAKUR Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
ANJALI MALHOTRA W/O SH BALRAJ MALHOTRA Vs. STATE OF HIMACHAL PRADESH
|
June 27, 2012 |
ANJANA DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2012 |
ANJANA DEVI W/O GURDEV SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2012 |
ANJANA DEVI W/O SH. GURDEV SINGH R/O VILLAGE JALARI, P.O. JALARI, POLICE STATION AND TEHSIL NADAUN, DISTRICT HAMIRPUR, H.P. (PRESENTLY LODGED IN JUDICIAL LOCK-UP AT CHAMBA) Vs. STATE OF HIMACHAL PRADESH
|
September 18, 2012 |
ANJANA KAPOOR Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2012 |
ANJANA KUMARAI Vs. STATE OF H.P.
|
March 23, 2012 |
ANJANA MAHENDROO Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 13, 2012 |
ANJANA MAHINDROO Vs. STATE OF H.P.
|
March 3, 2012 |
ANJANA SHARMA Vs. STATE OF H.P.
|
July 16, 2012 |
ANJORI KAPOOR W/O AJAY KAPOOR Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 18, 2012 |
ANKUSH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 16, 2012 |
ANKUSH THAKUR Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
ANU DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2012 |
ANUJ KUMAR SON OF SHRI BANKU RAM Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2012 |
ANUJEET KAUR Vs. JANAK SINGH
|
July 20, 2012 |
ANUP SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2012 |
ANUP SINGH SON OF SH. NETAR SINGH, Vs. RAKESH KUMAR SON OF SH. JASWANT SINGH,
|
March 9, 2012 |
ANUPAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2012 |
ANUPAMA ANAND Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2012 |
ANURAG SEN, SON OF SH. JOGINDER SINGH SEN Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2012 |
APPLE VALLEY DEVELOPERS Vs. KIRLOSKAR CONSTRUCTION AND ENGINEERS LTD.
|
January 13, 2012 |
ARADHANA SOFT DRINK COMPANY Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2012 |
ARCHANA SINGH D/O SHRI KIRAN SINGH, RESIDENT OF GARMOUR MOHALLA J.E.C. ROAD JORHAT, ASSAM Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2012 |
ARPANA KUMARI DAUGHTER OF SHRI CHAMAN LAL Vs. STATE OF H P THROUGH SECRETARY REVENUE TO THE GOVT OF H P
|
August 30, 2012 |
ARUN SONI S/O GHANSHYAM Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
ARUN VERMA S/O SH. RAMESHWAR DASS R/O VILLAGE SHANDLU (ANJI) P.O. JATHIA DEVI, TEHSIL SHIMLA (RURAL), DISTRICT SHIMLA, H.P Vs. STATE OF HIMACHAL PRADESH
|
June 13, 2012 |
ARVIND KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS
|
April 5, 2012 |
ARVIND KUMAR SON OF DHARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2012 |
ARVIND KUMAR SON OF SHRI AMI CHAND CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
ARVIND MAKKAR Vs. STATE OF HIMACHAL PRADESH
|
October 16, 2012 |
ARVIND PAUL Vs. STATE OF H.P.
|
March 19, 2012 |
ARVIND SINGH S/O NARAYAN SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
September 20, 2012 |
ARVINDRA CHANDEL Vs. SH K SANJAY MURTHI SECRETARY EDUCATION TO THE GOVT OF H P
|
August 1, 2012 |
ARVINDRA CHANDEL Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
ASHA BHAIK Vs. RAJARAM GADIRAM AGNIHOTRI
|
May 8, 2012 |
ASHA DEVI Vs. UNION OF INDIA
|
January 4, 2012 |
ASHA DEVI W/O SHRI CHAIN SINGH R/O MORE-BALLA, P.O. LANJ, TEHSIL AND DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVT. OF H.P., SHIMLA-2
|
March 3, 2012 |
ASHA DEVI WIDOW OF LATE SHRI SOM NATH Vs. GENERAL PUBLIC
|
June 25, 2012 |
ASHA RANI Vs. STATE OF H.P.
|
January 17, 2012 |
ASHAL KANWAR Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2012 |
ASHIF ALI ALIAS BHURA Vs. STATE OF H P
|
August 1, 2012 |
ASHISH SARDANA Vs. INTELLIGENCE OFFICER
|
May 22, 2012 |
ASHOK KAUNDAL SON OF SHRI KISHORI LAL KAUNDAL Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2012 |
ASHOK KUMAR Vs. STATE OF HP
|
May 15, 2012 |
ASHOK KUMAR Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY EDUCATION
|
August 1, 2012 |
ASHOK KUMAR Vs. MANAGING DIRECTOR M B D PRINTOGRAPHICS PVT LTD
|
August 2, 2012 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 31, 2012 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2012 |
ASHOK KUMAR AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
October 1, 2012 |
ASHOK KUMAR GUPTA AND OTHERS Vs. UNION OF INDIA THROUGH SECRETARY AND OTHERS
|
May 31, 2012 |
ASHOK KUMAR MAHAJAN Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY, NIGAM VIHAR
|
January 9, 2012 |
ASHOK KUMAR PATIL Vs. STATE OF H.P,
|
April 3, 2012 |
Ashok Kumar Sharma Vs. State of Himachal Pradesh
|
April 20, 2012 |
ASHOK KUMAR SON OF KATIK RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2012 |
ASHOK KUMAR SON OF SH KARAM CHAND RESIDENT OF HAROLI Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2012 |
ASHOK RANA, S/O SHRI PIAR SINGH RANA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
September 20, 2012 |
ASHOK SEHGAL S/O LATE SH MAN CHAND SEHGAL Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY HOME AND VIGILANCE
|
June 13, 2012 |
ASHU BHARDWAJ Vs. STATE OF H.P.
|
October 11, 2012 |
ASHWAMEDH ENGINEERS AND CONSULTANTS COOPERATIVE SOCIETY LIMITED Vs. STATE OF HIMACHAL PRADESH
|
May 25, 2012 |
ASHWANI KUMAR KALTA Vs. STATE OF H.P
|
January 2, 2012 |
ASHWANI KUMAR SHARMA SON OF LATE SHRI PARAS RAM SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY EDUCATION
|
August 1, 2012 |
ASHWANI KUMAR SON OF BHAWANI DUTT Vs. ROSHAN LAL SON OF BASHUDEV SHARMA
|
November 15, 2012 |
ASVIN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2012 |
ATAL BIHARI S/O MANI RAM AND ORS Vs. STATE OF H P
|
December 20, 2012 |
ATMA RAM Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2012 |
AUTHORIZED PERSON SHRI SHER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
|
March 9, 2012 |
AVINASH ALIAS MANU S/O SH. RAMESH CHAND R/O VILLAGE UPRALI GHOLI, TEHSIL FATEHPUR, DISTT. KANGRA, H.P. Vs. STATE OF H.P. THROUGH HOME SECRETARY GOVT. OF H.P.,
|
September 12, 2012 |
AVINASH CHOPRA SON OF SHRI VIJAY KUMAR Vs. MOHAN SINGH MINHAS SON OF SHRI UDHAM SINGH
|
September 14, 2012 |
AVINASH JUBLEE SON OF LATE SH. VED BRAT R/O VPO GHURKARI TEHSIL Vs. STATE OF HIMACHAL PRADESH THROUGH DIRECTOR HIGHER EDUCATION HIMACHAL PRADESH SHIMLA
|
July 20, 2012 |
AVINASH RANA SON OF SHRI RAI SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2012 |
AYURVEDA, HIMACHAL PRADESH Vs. JAGDISH RAJ PRABHAKAR
|
March 26, 2012 |
AYURVEDIC DISPENSARY Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
|
March 16, 2012 |
B K SHARMA SON OF JAGAN NATH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 3, 2012 |
B S THAKUR Vs. STATE OF HIMACHAL PRADESH
|
March 29, 2012 |
B.K. NAYYAR Vs. STATE OF H.P.
|
June 16, 2012 |
B.P.SHARMA Vs. PUSHPA CHAUHAN
|
January 3, 2012 |
BABALI KUMAR S/O SH. GANESH DUTT, R/O VILLAGE SALAG P.O. TANG NARWANA, TEH. DHARAMSHALA, DISTT. KANGRA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA AND ORS.
|
March 9, 2012 |
BABOO RAM Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2012 |
BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2012 |
BABU RAM Vs. JANKI DEVI
|
November 30, 2012 |
BACHAN SINGH Vs. TATE OF H P THROUGH COLLECTOR UNA H P
|
June 18, 2012 |
BACHHI LAL SON OF SH. HIRMU RAM, RESIDENT OF VILLAGE OELI, POST OFFICE KOTLA, TEHSIL AND DISTRICT SOLAN, H.P. Vs. STATE OF H.P THROUGH ITS SECRETARY FOREST TO THE GOVT. OF H.P., SHIMLA-2,
|
March 21, 2012 |
BADRI NATH SHARMA SON OF LATE SH. DURGA DAS Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2012 |
BAHADUR SINGH S/O BHAJAN SINGH VPO BHADWAS SUB TEH Vs. STATE OF HIMACHAL PRADESH AND ORS
|
April 17, 2012 |
BAINI PARSHAD Vs. H.P. ROAD TRANSPORT CORPORATION
|
June 16, 2012 |
BAL SINGH CHAUHAN Vs. HIMACHAL PRADESH UNIVERSITY
|
July 6, 2012 |
BALAK RAM AND ORS. Vs. SATLUJ JAL VIDYUT NIGAM LTD., THROUGH ITS MANAGING DIRECTOR, NATHPA JHAKARI POWER PROJECT AND DGM (DR&R), NATHPA JHAKARI POWER PROJECT
|
November 1, 2012 |
BALAK RAMK Vs. P K BAIDYA
|
January 9, 2012 |
BALBIR CHAND SON OF SH TARA CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY EDUCATION GOVERNMENT OF H P
|
July 26, 2012 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2012 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2012 |
BALBIR SINGH Vs. STATE OF H.P.
|
January 6, 2012 |
BALBIR SINGH THAKUR Vs. STATE OF H P
|
July 5, 2012 |
BALDEV CHAND Vs. GORKH RAM
|
November 29, 2012 |
Baldev Chand Vs. State of H.P
|
March 21, 2012 |
BALDEV KUMAR Vs. STATE OF HP
|
May 29, 2012 |
BALDEV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2012 |
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2012 |
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2012 |
BALDEV SINGH @ DEV AND ORS Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2012 |
BALDEV SINGH KANWAR Vs. H P TOURISM DEVELOPMENT CORPORATION LTD
|
July 5, 2012 |
BALDEV SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2012 |
BALI RAM Vs. HIMACHAL PRADESH HORTICULTURE MARKETING AND PROCES
|
January 6, 2012 |
BALI RAM Vs. STATE OF H.P.
|
September 3, 2012 |
BALI RAM SON OF KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2012 |
BALJEET KAUR WIFE OF SHRI LEKH RAJ, RESIDENT OF VILLAGE BAIDI, P.O. BANDI, TEHSIL AND DISTRICT KANGRA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
July 24, 2012 |
BALJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2012 |
BALJEET SINGH Vs. THE STATE OF H.P.
|
November 6, 2012 |
BALJINDER SINGH Vs. THE STATE OF HIMACHAL PRADESH
|
August 27, 2012 |
Baljit @ Bagga Vs. State of Himachal Pradesh
|
April 17, 2012 |
BALKAR SINGH Vs. STATE OF H.P. THROUGH ITS SECRETARY (EDUCATION) AND OTHERS
|
August 16, 2012 |
BALRAJ KHANNA Vs. SMT. RAJNI REHLAN AND STATE OF H.P.
|
November 23, 2012 |
BALRAJ SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
March 9, 2012 |
BALWANT Vs. STATE OF H.P.
|
January 17, 2012 |
BALWANT SINGH Vs. THE STATE OF HIMACHAL PRADESH
|
June 12, 2012 |
BALWANT SINGH SON OF DHARAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
|
October 11, 2012 |
BALWINDER SINGH Vs. HIM ISPAT LIMITED
|
June 1, 2012 |
BANARSI DASS Vs. BHARDWAJ GENERAL STORE
|
August 9, 2012 |
BANGALI ALIAS RANJIT SHAH, SON OF JAGAN NATH SHAH Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
BANSI LAL GAZTA Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
BANSI LAL SON OF LATE SHRI KIRPA RAM Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
|
June 21, 2012 |
BANSI LAL SON OF LATESHRI JAGDISH CHAND, FOREST WORKER, RANGE OFFICE BARSAR, DISTT. HAMIRPUR, H.P. AND OTHERS Vs. STATE OF H.P. THROUGH SECRETARY (FORESTS) TO THE GOVT. OFH.P, PRINCIPAL CHIEF CONSERVATOR OF FORESTS, H.P. SHIMLA-171002
|
March 29, 2012 |
BANTI DEVI Vs. STATE OF HP THROUGH SECRETARY SOCIAL JUSTICE AND EMPOWERMENT GOVT OF H P SHIMLA
|
August 7, 2012 |
BARISTA COFFEE COMPANY LIMITED Vs. STATE OF HIMACHAL PRADESH
|
July 12, 2012 |
BAROTIWALA Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2012 |
BATHAL Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2012 |
BEENA DEVI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
|
December 11, 2012 |
BEENA W/O LATE SH PIAR SINGH Vs. STATE OF H P THROUGH SECRETARY P W D TO THE GOVERNMENT OF H P SHIMLA
|
July 26, 2012 |
BELI RAM S/O MALI RAM Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 4, 2012 |
BHADRI Vs. SUMA DEVI
|
October 19, 2012 |
BHAG CHAND SON OF NAKI RAM Vs. MANI CHAND SON OF BUDH RAM
|
May 7, 2012 |
BHAG SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
August 1, 2012 |
BHAG SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
BHAG SINGH SON OF KANGRU RAM Vs. STATE OF HIMACHAL PRADESH
|
August 16, 2012 |
BHAGAT RAJ THAKUR Vs. KULJINDER PAL SINGH AND MUNICIPAL COUNCIL SOLAN
|
November 12, 2012 |
BHAGAT RAM Vs. MANSHA DEVI WIFE OF SHRI PRATAP SINGH
|
June 13, 2012 |
BHAGAT SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 22, 2012 |
BHAGI RATH SON OF DHARMA NAND Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2012 |
BHAGO DEVI Vs. STATE OF H P
|
July 9, 2012 |
BHAGWAN CHAND Vs. GUJRU RAM
|
January 3, 2012 |
BHAGWAN DASS Vs. STATE OF H.P.
|
January 12, 2012 |
BHAGWAN DASS Vs. RAJ KUMAR
|
November 9, 2012 |
BHAGWAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 10, 2012 |
BHAGWANT KISHORE SHARMA Vs. STATE OF HIMACHAL PRADESH
|
May 9, 2012 |
BHAGWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
BHAKRA BEAS MANAGEMENT BOARD Vs. STATE PRADESH STATE ENVIRONMENT PROTECTION AND POLLUTION
|
August 31, 2012 |
BHANI CHAND Vs. LAL CHAND
|
October 30, 2012 |
BHARAT HEAVY ELECTRICAL LIMITED Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 3, 2012 |
BHARAT PETROLEUM CORPORATION LTD. Vs. SWARAN GARG
|
September 18, 2012 |
BHARAT RAJ RAWAT Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
BHARAT SANCHAR NIGAM LIMITED Vs. DUNI CHAND
|
March 6, 2012 |
BHARAT SANCHAR NIGAM LIMITED Vs. RAMESH CHAND
|
September 6, 2012 |
BHARAT SANCHAR NIGAM LIMITED Vs. CHAMAN SINGH
|
November 9, 2012 |
Bharat Sanchar Nigam Limited Vs. Prem Chand Premi
|
March 13, 2012 |
BHARAT SANCHAR NIGAM LIMITED Vs. KISHAN KUMAR
|
June 12, 2012 |
BHARTI Vs. RAVI SHARMA
|
July 20, 2012 |
Bharti Complex, Loharin Vs. Government of Himachal Pradesh
|
August 27, 2012 |
BHARTI DEVI Vs. STATE OF H.P.
|
March 12, 2012 |
BHAWANI PARSHAD Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
BHEEM SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2012 |
BHEIRA AGRICULTURAL CO OPERATIVE SOCIETY Vs. SHIV KUMAR
|
March 27, 2012 |
BHIM SINGH JARYAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
July 25, 2012 |
BHOLA Vs. STATE OF H P
|
July 5, 2012 |
BHOLA RAM Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2012 |
BHOOP LAL Vs. UNION OF INDIA, MINISTRY OF FINANCE
|
March 9, 2012 |
BHUMIKA Vs. STATE OF HIMACHAL PRADESH
|
July 11, 2012 |
BHUP CHAND THAKUR Vs. STATE OF H P THROUGH SECRETARY
|
June 18, 2012 |
BHUPESH SINGH Vs. STATE OF H.P.
|
February 28, 2012 |
BHUPINDER KUMAR Vs. KULDIP SHARMA
|
November 26, 2012 |
BHUPINDER KUMAR SON OF LATE SHRI RAVINDER DUTT, RESIDENT OF VILLAGE DANGYAR, TEHSIL KASAULI, DISTRICT SOLAN, H.P. AND ORS. Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY(HOUSING) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171 002,
|
September 12, 2012 |
BHUPINDER MOHAN DUTTA Vs. STATE OF H.P.
|
August 27, 2012 |
BHUPINDER PAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 10, 2012 |
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
BHUPINDER SINGH GILL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
|
March 20, 2012 |
BHURI SINGH Vs. THE STATE OF H.P.
|
December 1, 2012 |
BHUVNESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2012 |
BHUVNESHWAR DUTT, SON OF SHRI CHUHRI RAM, RESIDENT OF VILLAGE RIVUTI, POST OFFICE RAJGARH, TEHSIL AND DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (IRRIGATION AND PUBLIC HEALTH), TO THE GOVERNMENT OF H.P., SHIMLA-2.,
|
October 4, 2012 |
BIASA DEVI Vs. STATE OF HP
|
July 18, 2012 |
BIASAN DEVI Vs. STATE OF HIMACHAL PRADESH
|
August 22, 2012 |
BIASO DEVI Vs. PUSHPA KUMARI
|
November 9, 2012 |
BIDHI CHAND S/O SHRI NANAK CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2012 |
BIHARI LAL Vs. KUNDAL DAI
|
November 8, 2012 |
BIJENDER SINGH RANA Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2012 |
BILASPUR DISTRICT TRUCK OPERATORS CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. DISTRICT CONSUMER REDRESSAL FORUM
|
November 30, 2012 |
BILASPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
|
March 20, 2012 |
BIMLA WI/O SHIV RAM S/O DHARMU AND ORS Vs. VIDYA AND ORS
|
December 14, 2012 |
BINI RAM Vs. RAMESH BISHT
|
January 13, 2012 |
BIPEN KUMAR NEGI Vs. STATE OF H.P. THROUGH SECRETARY
|
September 3, 2012 |
BIR SINGH Vs. STATE OF H.P. THROUGH SECRETARY (CO
|
May 2, 2012 |
BIR SINGH SON OF SH. MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 7, 2012 |
BIRBAL Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2012 |
BIRBAL KUMAR NEGI AND ORS Vs. MADAN LAL AND ORS
|
November 16, 2012 |
BIRI SINGH Vs. BHARAT KHERA
|
August 2, 2012 |
BIRJA NAND, SON OF SHRI KAMLA NAND, RESIDENT OF VILLAGE DHAMBARI, TEHSIL CHRIGAON, DISTRICT SHIMLA, H.P. Vs. RUKMI NAND, SON OF SHRI NEK SINGH, RESIDENT OF VILLAGE GAJYANI, TEHSIL CHRIGAON, DISTRICT SHIMLA, H.P.
|
November 23, 2012 |
BISH RAM SON OF SH. SHOBHA RAM, RESIDENT OF VILLAGE KUNDLA, POST OFFICE OACHGHAT, TEHSIL AND DISTRICT SOLAN, H.P. Vs. HET RAM SON OF LATE SH. BHOPU AND ORS.
|
March 3, 2012 |
BISHAMBER LAL Vs. THE STATE OF H.P.
|
November 12, 2012 |
BLOCK DEVELOPMENT OFFICER, PRAGPUR, TEHSIL DEHRA, Vs. RAJ KUMAR S/O AMAR NATH
|
December 14, 2012 |
BOBAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2012 |
BRIJ BHUSHAN, S/O SH. RANGI RAM SHARMA, R/O VILLAGE THANA, P.O. HAMNA, TEHSIL PAONTA SAHIB, DISTT. SIRMOUR, H.P. Vs. H.P. STATE FOREST CORPORATION THROUGH ITS MANAGING DIRECTOR, SHIMLA-2,
|
March 5, 2012 |
BRIJ DEI DAUGHTER OF LATE SH. NARAIN DASS AND INDER LAL SON OF LATE SH. NARAIN DASS BOTH RESIDENTS OF FAY LODGE, CART ROAD, SHIMLA, H.P. Vs. AJAY SHARMA SON OF LATE SH. JAGDISH RAM SHARMA, REISENET OF FAY LODGE, CART ROAD, SHIMLA
|
July 31, 2012 |
Brijesh Kumar Sood Vinod Kumar Sood Vs. Brig. K.K. Sood
|
March 1, 2012 |
BUDHISHWAR GAUR Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
BUNNI LAL THAG CHAUHAN Vs. STATE OF H P
|
June 25, 2012 |
BUNTY SINGH SON OF SHRI DHARAM SINGH, RESIDENT OF VILLAGE TEORA, P.O. BASANTPUR, TEHSIL INDORA, DISTRICT KANGRA, H.P. Vs. STATE OF HP THROUGH SECRETARY (EDUCATION) GOVT. OF HP, SHIMLA AND ORS.
|
December 27, 2012 |
C L SHARMA, SON OF K R SHARMA Vs. SATLUJ VIDYUT NIGAM LIMITED AND ORS
|
October 30, 2012 |
CENTRAL BUREAU OF INVESTIGATION Vs. BRIJINDER RAI
|
August 22, 2012 |
CHAIN SINGH SON OF LATE SHRI PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
September 14, 2012 |
CHAIRMAN CUM MANAGING DIRECTOR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 13, 2012 |
CHAMAN LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
September 5, 2012 |
CHAMAN LAL Vs. THE HIMACHAL PRADESH UNIVERSITY
|
November 6, 2012 |
CHAMAN SINGH Vs. STATE OF HIMACHAL PRADESH, THROUGH THE SECRETARY
|
August 13, 2012 |
CHAMAN SON OF SH BOHAR Vs. STATE OF HP
|
July 3, 2012 |
CHAMARU RAM Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2012 |
CHAMBA DISTRICT EGS INSTRUCTOR SOCIETY OFFICE Vs. UNION OF INDIA
|
July 19, 2012 |
Champa Chauhan Vs. State of Himachal Pradesh
|
April 9, 2012 |
CHAMPA KUMARI Vs. THE STATE OF H.P.
|
November 12, 2012 |
CHAMPA ROUNTA Vs. NIRMAL, SHAIL KHANNA, SURINDER KHANNA, KAVI KHANNA
|
November 5, 2012 |
CHAMPU Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
CHANCHALA DEVI WD/O LATE TEK CHAND JAMWAL Vs. STATE OF H P
|
May 7, 2012 |
CHANCHLA BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2012 |
CHANDAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2012 |
CHANDAN SOOD Vs. HIMACHAL PRADESH STATE SUBORDINATE SELECTION BOARD HAMIRPUR
|
July 19, 2012 |
CHANDER KANTA Vs. STATE OF HIMACHAL PRADESH
|
January 3, 2012 |
CHANDER PAL SINGH Vs. UNION OF INDIA
|
January 3, 2012 |
CHANDER PARKASH Vs. STATE OF HIMACHAL PRADESH
|
May 25, 2012 |
CHANDERMANI Vs. KARAM SINGH
|
September 5, 2012 |
CHANDERSHEEL SON OF SHRI NAND LAL Vs. STATE OF HIMACHAL PRADESH THROUGH ADDITIONAL CHIEF
|
July 25, 2012 |
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2012 |
CHARAN DASS Vs. STATE OF HP
|
May 15, 2012 |
CHARAN DASS Vs. DOLE RAM
|
November 6, 2012 |
CHARAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 19, 2012 |
CHARAN SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH
|
November 12, 2012 |
CHARNA RAM SON OF PIARE RAM Vs. STATE OF H P
|
December 4, 2012 |
CHARNA RAM, SON OF SHRI PIARE RAM Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
CHATRO RAM S/O NIHALA Vs. STATE OF HIMACHAL PRADESH
|
August 24, 2012 |
CHATTER SINGH Vs. HEM RAJ SON OF LATE SHANKROO
|
November 15, 2012 |
CHEHNIFORT CONSTRUCTION (P) LTD Vs. SOM DUTT BUILDERS PVT LTD
|
April 20, 2012 |
CHET RAM Vs. HPSEB LIMITED
|
July 2, 2012 |
Chet Ram Vs. Jai Parkash Associates Ltd
|
January 10, 2012 |
CHET RAM Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2012 |
CHET RAM S/O SH. SHANKAR DASS R/O VILL. KHATETA, PO MAHAAN, TEH. ARKI, DISTT. SOLAN, HP Vs. STATE OF H.P. THROUGH ITS SECRETARY HORTICULTURE, SHIMLA-2 AND DIRECTOR HORTICULTURE, NAV BAHAR, SHIMLA-2
|
March 22, 2012 |
CHET RAM SON OF CHUHA RAM Vs. KULDEEP KUMAR SON OF CHET RAM AND ORS
|
December 1, 2012 |
CHET RAM SON OF SH MOTI RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
July 27, 2012 |
CHET SINGH SON OF JAGDISH CHAND AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
January 3, 2012 |
CHHAVI KUMARI W/O SHRI AJAY KUMAR, R/O VPO BANURI, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
|
March 14, 2012 |
CHIEF EXECUTIVE OFFICER Vs. SOCIAL PROMOTORS
|
September 6, 2012 |
CHIRAG GROVER Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2012 |
CHITRANAJAN MAHANT SON OF SH. DAMODAR Vs. AMIT SHARMA
|
September 7, 2012 |
CHUHAR SINGH S/O LATE SH. KESU Vs. JAI PRAKASH GUPTA
|
June 14, 2012 |
CHUHRU RAM Vs. STATE OF HIMACHAL PRADESH
|
August 20, 2012 |
CHUHRU RAM AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2012 |
CHUNI LAL Vs. STATE OF H.P.
|
September 3, 2012 |
CHURAMANI Vs. STATE OF H.P
|
July 11, 2012 |
CIPLA LTD Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
COMMANDANT, 23RD BN. INDO TIBETAN BORDER POLICE FORCE, RECKONGPEO, DISTT. KINNAUR, H.P. Vs. PREM SINGH NO. 760060941/HC/GD SON OF SHRI HARI SINGH, R/O VILLAGE AND P.O. SARI, TEHSIL
|
March 29, 2012 |
COMMISSIONER CENTRAL EXCISE Vs. MALWA COTTON SPINNING MILLS LTD
|
July 2, 2012 |
COMMISSIONER OF INCOME TAX Vs. SAHIL KNIT FAB
|
March 14, 2012 |
COMMISSIONER OF INCOME TAX Vs. HIM TEKNOFORGE LTD.
|
August 28, 2012 |
COMMISSIONER OF INCOME TAX Vs. RUCHIRA PAPERS LTD
|
September 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. EMMBROS METAL PVT.LTD
|
September 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. RULDO RAM
|
October 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. JOGINDER SINGH
|
October 3, 2012 |
COMMISSIONER OF INCOME TAX Vs. SUPRIYA GILL
|
October 4, 2012 |
COMMISSIONER OF INCOME TAX Vs. HIMACHAL GRAMIN BANK
|
November 6, 2012 |
COMMISSIONER OF INCOME TAX Vs. NIPSO POLYFABRIKS LTD.
|
November 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. SATLUJ JAL VIDYUT NIGAM LTD
|
April 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. KANGRA CENTRAL COOPERATIVE BANK LTD
|
October 4, 2012 |
Commissioner of Income Tax (TDS) Chandigarh Vs. Satluj Jal Vidyut Nigam Ltd.
|
April 24, 2012 |
COMMISSIONER OF INCOME TAX SHIMLA Vs. RUCHIRA PAPERS LTD. KALA AMB DISTT SIRMOUR THROUGH ITS MANAGING DIRECTOR
|
June 18, 2012 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. IND. SPHINX PRECISION LTD.
|
January 13, 2012 |
COMMISSIONER, CENTRAL EXCISE Vs. DEEPAK SPINNERS LTD
|
October 4, 2012 |
COMMISSIONER, CENTRAL EXCISE, CHANDIGARH Vs. ANSYSCO
|
June 16, 2012 |
CONFEDERATION OF INDIAN PHARMACEUTICAL INDUSTRY (SSI) Vs. CONTRAL BOARD OF DIRECT TAXES
|
December 26, 2012 |
COURT ON ITS OWN MOTION Vs. SUDERSHAN SINGH, BLOCK DEVELOPMENT OFFICER, GAGRET, DISTT. UNA, H.P.,
|
March 26, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
March 9, 2012 |
COURT ON ITS OWN MOTION Vs. GOVERNMENT OF HIMACHAL PRADESH
|
March 14, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2012 |
COURT ON ITS OWN MOTION Vs. CHAIRMAN, BABA BALAK NATH TEMPLE TRUST DEOTHSIDH DISTRICT HAMIRPUR, H.P.
|
November 5, 2012 |
COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY TO THE GOVT. OF H.P.
|
September 5, 2012 |
COURT ON ITS OWN MOTION Vs. CHIEF SECRETARY TO THE GOVT OF H P
|
September 14, 2012 |
Court on its own motion Vs. Government of Himachal Pradesh
|
January 11, 2012 |
COURT ON ITS OWN MOTION Vs. THE PRINCIPAL SECRETARY (I&PH) TO THE GOVT. OF H.P. AND ORS.
|
January 3, 2012 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
January 13, 2012 |
COZY FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE
|
June 20, 2012 |
D R SATIA S/O KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
DAIZY DUA Vs. STATE OF HP THROUGH SECRETARY
|
May 25, 2012 |
DALEL SINGH ALIAS DALER SINGH S/O SHRI BHAGAT SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH FINANCIAL COMMISSIONER APPEALS TO THE GOVT OF HIMACHAL PRADESH SHIMLA
|
July 25, 2012 |
DALIP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
DALIP SINGH Vs. STATE OF H P
|
July 4, 2012 |
DALIP SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2012 |
Dalip Singh Vs. State of Himachal Pradesh
|
March 23, 2012 |
DAMODAR TULA RAM Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2012 |
DARSHAN KAUR Vs. PARMINDER SINGH
|
December 11, 2012 |
DARSHAN SINGH Vs. MAYA RAM
|
October 4, 2012 |
DARSHAN SINGH S/O MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 10, 2012 |
DARSHAN SINGH SON OF SH. BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2012 |
DARSHAN SINGH, SON OF BANU RAM Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2012 |
DAVENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 14, 2012 |
DC SHARMA KESHAV RAM Vs. STATE OF HP
|
April 26, 2012 |
DEEP KUMAR S/O SH BUADATTA Vs. STATE OF HIMACHAL PRADESH
|
June 11, 2012 |
DEEP RAM Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
DEEPAK BAHADUR SON OF KARAN BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
October 18, 2012 |
DEEPAK CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2012 |
DEEPAK DHADWAL SON OF SH PAWAN KUMAR DHADWAL Vs. STATE OF H P THROUGH SECRETARY EDUCATION SHIMLA
|
July 27, 2012 |
DEEPAK KUMAR, S/O RAJBIR CHAUDHARY AND ORS Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2012 |
DEEPAK SAINI Vs. STATE OF H.P
|
January 13, 2012 |
DEEPAK SOOD Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2012 |
DEEPAK TRIPATI Vs. JAI WANTI AND CONNECTED MATTER
|
April 30, 2012 |
DEEPIKA KUNDI Vs. SUMAN DHIMAN
|
March 12, 2012 |
DEHRA, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2012 |
DEI DEVI WIDOW OF LATE SHRI DUNI CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
March 19, 2012 |
DES RAJ Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2012 |
DES RAJ SON OF SHRI GAURI DUTT Vs. H P STATE ELECTRICITY BOARD THROUGH ITS SECRETARY KUMAR
|
August 14, 2012 |
DES RAJ SOOD Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2012 |
DES RAJ, SON OF SHRI CHET RAM Vs. STATE OF HIMACHAL PRADESH
|
November 9, 2012 |
DESH RAJ SON OF SHRI FAGNU RAM Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2012 |
DESH RAJ SON OF SHRI SHAMBHU RAM Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
DEV PARKASH Vs. KALAWATI WIDOW OF HET RAM
|
May 29, 2012 |
DEV RAJ S/O HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 13, 2012 |
DEV RAJ S/O SH GULAB SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
DEV RAJ SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
DEV RAJ SHARMA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
|
March 22, 2012 |
DEVA NAND Vs. STATE OF H.P.
|
March 21, 2012 |
DEVENDER KUMAR SON OF BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2012 |
DEVI RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND OTHERS
|
April 17, 2012 |
DEVI RAM SON OF SH. SIRI RAM, PRESENTLY WORKING AS OT/SHASTRI IN GOVERNMENT SENIOR SECONDARY SCHOOL, CHALEHLI, DISTRICT BILASPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
June 13, 2012 |
DEVI SARAN Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2012 |
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
DEVI SINGH Vs. FINANCIAL COMMISSIONER (APPEALS), HIMACHAL PRADESH
|
January 13, 2012 |
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
DEVI SINGH Vs. STATE OF H,P,
|
November 30, 2012 |
Devi Singh Jishtu Vs. State of Himachal Pradesh
|
April 3, 2012 |
DEVINA Vs. STATE OF HIMACHAL PRADESH
|
October 16, 2012 |
DEVINA WIFE OF SH VISHWA DEV Vs. STATE OF H P
|
June 12, 2012 |
DEVINDER KUMAR SARASWATI Vs. STATE OF HIMACHAL PRADESH
|
May 17, 2012 |
DEVINDER NATH Vs. STATE OF H.P.
|
January 5, 2012 |
DEVINDER PAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 17, 2012 |
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2012 |
DHAIN DASS Vs. NOKHI DEVI
|
December 21, 2012 |
DHAJINDER GUPTA Vs. STATE OF H.P.
|
July 19, 2012 |
DHANI RAM Vs. STATE OF H P
|
June 14, 2012 |
DHANI RAM Vs. FINANCIAL COMMISSIONER (APPEALS), GOVERNMENT OF HIMACHAL PRADESH
|
July 27, 2012 |
DHANI RAM Vs. UNION OF INDIA AND ORS
|
July 26, 2012 |
DHANI RAM SON OF BIRBAL Vs. FINANCIAL COMMISSIONER
|
May 7, 2012 |
DHANNA LAL GUPTA Vs. PREM LATA
|
December 31, 2012 |
DHANWANTI WIFE OF SH GIRDHARI LAL Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2012 |
DHARAM PAL Vs. STATE OF H.P.
|
September 20, 2012 |
DHARAM PAL SINGH Vs. ANAND SINGH
|
April 16, 2012 |
DHARAM SINGH SON OF SH. SHIBRATU RAM, RESIDENT OF VILLAGE MORSU Vs. SUB DIVISIONAL OFFICER(C), EXERCISING THE POWERS OF COLLECTOR
|
March 14, 2012 |
DHARAM VIR GUPTA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
March 9, 2012 |
DHARAMJIT SINGH Vs. HIMACHAL PRADESH TRANSPORT CORPORATION
|
August 2, 2012 |
DHARAMPAL SON OF CHANAN RAM Vs. VIJAY SINGH SON OF GIAN SINGH
|
November 12, 2012 |
DHARMENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 27, 2012 |
DHARMENDER KUMAR Vs. HIMACHAL PRADESH UNIVERSITY
|
August 22, 2012 |
DHARMENDER SINGH Vs. O.P. SHARMA
|
September 3, 2012 |
DHARMINDER SANDHU SON OF JAGMAL AND ORS Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2012 |
DHEERAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2012 |
DHEERAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2012 |
DHIAN CHAND Vs. PAWAN KUMAR AND OTHERS
|
August 7, 2012 |
DHIRAJ KATOCH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
September 3, 2012 |
DHYAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
DHYAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 1, 2012 |
DIKSHA THAKUR Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
DILA SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2012 |
DILBAG SINGH S/O SHRI RAM DITTA R/O VILLAGE MARWARI Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2012 |
DILU ALIAS TILU Vs. DEVTA RISHA OF KANDA
|
February 28, 2012 |
DINA NATH Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
DINESH Vs. STATE OF H.P.
|
December 27, 2012 |
DINESH CHANDER SHARMA Vs. DHARAM PAL SHARMA
|
October 16, 2012 |
DINESH CHAUHAN Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
July 9, 2012 |
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2012 |
DINESH KUMAR Vs. RAMESH PANDEY
|
July 17, 2012 |
DINESH KUMAR Vs. SUBHADHRA DEVI AND ORS
|
April 23, 2012 |
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2012 |
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
DINESH KUMAR Vs. THE ADDITIONAL REGISTRAR (ADMINISTRATION) CO-OPERATIVE SOCIETIES, H.P.
|
March 22, 2012 |
DINESH KUMAR DIXIT Vs. COLLECTOR MANDI DISSTT MANDI H P
|
July 17, 2012 |
DINESH KUMAR SON OF SHRI THANDI RAM, RESIDENT OF VILLAGE LARDH, POST OFFICE GARKHAL, TEHSIL KASAULI, DISTRICT SOLAN, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2012 |
DINESH KUMAR VERMA S/O SH. OM PRAKASH VERMA, PR/O VILLAGE KOTHI, P.O DELGI, TEHSIL KANDAGHAT, DISTRICT SOLAN, H.P. PRESENTLY WORKING AS DM AT G.M.S RANO U/C G.S.S.S DEOTHI, DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
January 6, 2012 |
DINESH SON OF SH. BALAK RAM, THROUGH HIS MOTHER Vs. STATE OF HIMACHAL
PRADESH
|
March 12, 2012 |
DISTRICT CHAMBA Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2012 |
DISTRICT HAMIRPUR Vs. JAMUNA DEVI
|
March 16, 2012 |
DISTRICT HAMIRPUR Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
March 13, 2012 |
DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE FINANCIAL COMMISSIONER-CUM-SECRETARY (COOP.) TO THE GOVERNMENT OF HIMACHAL PRADESH
|
March 13, 2012 |
DISTRICT LAHAUL & SPITI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
March 9, 2012 |
DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH
|
March 21, 2012 |
DISTRICT PANCHKULA Vs. STATE OF HIMACHAL PRADESH THROUGH FOOD INSPECTOR
|
March 28, 2012 |
DISTRICT SHIMLA Vs. T.G. NEGI
|
March 29, 2012 |
DISTRICT SIRMAUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2012 |
DIVISION, JUBBAL, DISTT. SHIMLA, HIMACHAL PRADESH Vs. MISS BEENA CHAUHAN D/O SH. HUMA NAND, R/O VPO KIARI, TEHSIL KOTKHAI, DISTRICT SHIMLA
|
March 23, 2012 |
DIVISIONAL MANAGER, SHIMLA Vs. NARDU DEVI W/O. SHRI DAYA RAM S/O. SHRI SARAN AND ORS.
|
March 22, 2012 |
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 1, 2012 |
DIWAN CHAND SON OF SH LUDER CHAND Vs. TRIDENT POWER SYSTEM LTD
|
February 27, 2012 |
DODA RAM SON OF SHRI BRIJ LAL Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2012 |
DOLA RAM Vs. STATE OF HIMACHAL PRADESH
|
October 19, 2012 |
DR. ROSHAN LAL PARMAR Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2012 |
DR. SAROJ THAKUR Vs. NATIONAL INSTITUTE OF TECHNOLOGY THROUGH ITS REGISTRAR
|
January 12, 2012 |
DR. VIKAS GUPTA, SON OF SHRI DHARAM PAL GUPTA, MEDICAL OFFICER, PRIMARY HEALTH CENTRE, SAI, TEHSIL NALAGARH, DISTRICT SOLAN, (H.P.) Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (HEALTH), H.P. SECRETARIAT, SHIMLA - 171002 (H.P.),
|
June 27, 2012 |
DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. OM PRAKASH THAKUR
|
November 29, 2012 |
DRONACHARYA COLLEGE OF EDUCATION Vs. THE REGIONAL DIRECTOR, NORTHERN REGIONAL COMMITTEE, NATIONAL COUNCIL FOR TEACHER EDUCATION
|
November 7, 2012 |
DUMANU RAM Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2012 |
DUMUNU RAM Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2012 |
DUNI CHAND Vs. STATE OF H.P.
|
March 21, 2012 |
DUNI CHAND SON OF SH. SEWAK RAM, RESIDENT OF VILLAGE BAGLA, P.O. BADSU, TEHSIL SADAR, DISTRICT MANDI (HP) Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2012 |
DURGA RAM S/O SH SARNU RAM Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY
|
August 30, 2012 |
EIH Associated Hotels Limited Vs. Mohan Lall Dogra
|
April 10, 2012 |
EIH ASSOCIATED HOTELS LIMITED Vs. INDERJIT BHATIA
|
March 9, 2012 |
EVANGELICAL FELLOWSHIP OF INDIA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 30, 2012 |
EX-SERVICEMEN WELFARE SOCIETY Vs. UNION OF INDIA THROUGH SECRETARY
|
August 17, 2012 |
EXECUTIVE ENGINEER Vs. PREMU
|
January 10, 2012 |
EXECUTIVE ENGINEER Vs. JUDHYA DEVI
|
January 5, 2012 |
EXECUTIVE OFFICER MUNICIPAL COUNCIL Vs. RAVI S/O SHRI BADRI RAM
|
August 8, 2012 |
FATEH SINGH SON OF BHARAT SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
|
December 18, 2012 |
FOZAK POWER PVT. LTD. Vs. PREM DASS AND ORS.
|
December 4, 2012 |
GAGNESH KUMAR S/O SHIV RAM Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2012 |
GAIN CHAND Vs. THE DIVISION COMMISSIONER MANDI, DIVISION MANDI H.P
|
September 13, 2012 |
GAMMON INDIA LIMITED Vs. H.P. STATE ELECTRICITY BOARD LIMITED
|
November 27, 2012 |
GANESH CHAND SON OF SHRI KALU RAM Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
GANESH KUMAR SON OF LATE SHRI FAUJA SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
September 14, 2012 |
GANGA DEVI Vs. KRISHAN LAL AND ORS
|
November 16, 2012 |
GANGA RAM Vs. SARLA
|
May 17, 2012 |
GANGA RAM Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LTD.
|
March 19, 2012 |
GANGA RAM SON OF SHRI DEEP RAM, RESIDENT VILLAGE NAUTI, POST OFFICE KOT, TEHSIL KASAULI, DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (FOREST) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
March 20, 2012 |
GANGA RAWAT Vs. STATE OF H.P.
|
July 25, 2012 |
GANGA SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2012 |
GANGI DEVI W/O JALAM RAM Vs. STATE OF HIMACHAL PRADESH
|
August 7, 2012 |
GANGO DEVI WIDOW OF FINDU Vs. KARAM CHAND SON OF DHANNU
|
August 27, 2012 |
GARG GAS SERVICE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
May 15, 2012 |
GARG GAS SERVICE KASAULI UPPER MALL KASAULI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
June 1, 2012 |
GARIB DASS SAMA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 1, 2012 |
GAURAV LOOMBA SON OF LATE SHRI KULDEEP SINGH LOOMBA Vs. STATE OF H.P.
|
October 11, 2012 |
GAURAV SEHGAL SON OF HARISH SEHGAL Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
GAURAV SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2012 |
GAURI SHARMA DAUGHTER OF SHRI RAMESHWAR DASS SHARMA Vs. HIMACHAL PRADESH UNIVERSITY SUMMER HILL SHIMLA
|
July 26, 2012 |
GEETA DEVI Vs. SITA RAM
|
July 4, 2012 |
GEETIKA SYAL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 9, 2012 |
GENERAL MANAGER Vs. HIMACHAL PRADESH
|
August 27, 2012 |
GENERAL MANAGER NHPC STAGE 3 DHARWALA Vs. H P FOREST DEPARTMENT THROUGH RANGE OFFICER SWAI
|
June 11, 2012 |
GENERAL MANAGER, ROSIN & TURPENTINE FACTORY Vs. PRINCIPAL SECRETARY LABOUR TO THE GOVERNMENT OF HIMACHAL PRADESH
|
June 15, 2012 |
GHANSHYAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2012 |
GHANSHYAM SON OF LATE SHRI MAST RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 24, 2012 |
GIAN CHAND Vs. RAJ KUMARI
|
July 4, 2012 |
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
GIAN CHAND Vs. YORK EXPORTS LTD
|
June 14, 2012 |
GIAN CHAND AND SONS Vs. JOGINDER KAUR,W/O JOGINDER SINGH AND ORS
|
September 24, 2012 |
GILLO RAM Vs. STATE OF H P
|
July 4, 2012 |
GIRDHARI LAL SON OF SHRI CHHAJU RAM Vs. BHAGWAN DASS SON OF MINKU RAM
|
March 5, 2012 |
GIRISH PATHANIA Vs. STATE OF H.P.
|
February 28, 2012 |
GITESHWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2012 |
GODAVARI DEVI AND ORS Vs. STATE OF H P
|
October 10, 2012 |
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2012 |
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH
|
July 9, 2012 |
GOPAL SINGH SON OF KAHAN SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 20, 2012 |
GOPI CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2012 |
GOPI CHAND (GOPAL) Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
September 4, 2012 |
GORSI CONSTRUCTION PRIVATE LIMITED Vs. THE UNION OF INDIA
|
March 9, 2012 |
GOVIND RAM SON OF LATE SHRI GURDASS RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 13, 2012 |
GOVIND RAM SON OF SHRI GANGA RAM Vs. STATE OF H.P
|
June 26, 2012 |
GOVT. POST GRADUATE COLLEGE, BILASPUR, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL
|
January 13, 2012 |
GUDDI DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 29, 2012 |
GULAB SINGH S/O HIRA SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2012 |
GULAB SINGH THAKUR, S/O LATE SH. SHANKAR SINGH THAKUR, R/O VILLAGE HORI, P.O. BEOLIA, TEHSIL &
DISTRICT SHIMLA, H.P., PRESENTLY WORKING AS LIBRARIAN IN THE OFFICE OF ADVOCATE GENERA Vs. STATE OF H.P. THROUGH SECRETARY, FINANCE
|
April 16, 2012 |
GULDEV SINGH BHANDARI Vs. JASPAL SINGH
|
September 6, 2012 |
GULJAR @ KHADIM S/O MANJUR HASAN Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2012 |
GULZAR MOHD SON OF SHRI HUSSAIN DEEN Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2012 |
GUMAN SINGH Vs. STATE OF H.P
|
March 1, 2012 |
GUNA NAND Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2012 |
GUNA NAND Vs. SAHBU DEVI
|
May 29, 2012 |
GURBACHAN SINGH SON OF SHRI GIAN SINGH, R/O VILLAGE NANGAL UPERLA, TEHSIL AND POLICE STATION, NALAGARH, DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH
|
December 27, 2012 |
GURCHARAN DASS AND ORS Vs. SHAKUNTLA DEVI ALIAS DAYAWNATI AND ORS
|
December 4, 2012 |
GURDAS CHAND SON OF SHRI NANAK CHAND, RESIDENT OF VILLAGE & POST OFFICE, BIJANI, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. SHRI BALDEV CHAND SON OF SHRI NARAIN DASS, RESIDENT OF VILLAGE KATHYANA, POST OFFICE BIR, TEHSIL SADAR, DISTRICT MANDI, H.P.
|
March 21, 2012 |
GURDEEP SINGH Vs. STATE OF H P
|
May 16, 2012 |
GURDEV SINGH Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
|
August 30, 2012 |
GURDIAL SINGH Vs. SURINDER KUMAR
|
May 17, 2012 |
GURINDER KAUR SAPRA Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2012 |
GURJAN SINGH GREWAL Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2012 |
GURJIT SINGH SON OF DHARAM SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
January 9, 2012 |
GURPAL SINGH S/O LATE SH. MEEN SINGH R/O HOUSE NO. 76, VILLAGE KISHANGARH, UT (CHANDIGARH) Vs. STATE OF HIMACHAL PRADESH
|
March 20, 2012 |
GURPREET SINGH Vs. STATE OF HP
|
May 10, 2012 |
GURPREET SINGH SON OF NACHHATAR SINGH, CASTE JAT, RESIDENT OF GARI AJIT SINGH, POLICE STATION AND DISTRICT NAWANSHEHAR PUNJAB, PRESENTLY LODGED IN SUB JAIL, UNA, H.P. Vs. STATE OF H.P.
|
November 1, 2012 |
H P STATE ELECTRICITY BOARD Vs. SHIVALIK CASTING PVT LTD
|
August 9, 2012 |
H.P. HIGH COURT BAR ASSOCIATION Vs. STATE OF HIMACHAL PRADESH
|
March 22, 2012 |
H.P. OFFICERS ARCHITECT ASSOCIATION, H.P.PWD Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PWD), GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
|
May 1, 2012 |
H.P. STATE ELECTRICITY BOARD LTD. Vs. MOHAN SINGH
|
March 7, 2012 |
H.P. STATE FOREST CORPORATION Vs. PRESIDING JUDGE, LABOUR COURT, SIMLA
|
February 29, 2012 |
H.P. SUBORDINATE SERVICES SELECTION BOARD Vs. ANDEEP RANA
|
May 9, 2012 |
H.S.THAKUR Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2012 |
HAMIRPUR Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY INDUSTRIES
|
June 1, 2012 |
HANS RAJ Vs. SHARWAN KUMAR
|
October 5, 2012 |
HANS RAJ SON OF RAMJI Vs. STATE OF H P
|
October 9, 2012 |
HANSA DEVI WIFE OF SH. MADAN LAL RESIDENT OF KHABVAL, TEHSIL PADHAR, DISTRICT MANDI, H.P. Vs. GIRISH GUPTA S/O SH. CHAMAN LAL GUPTA, R/O LAXMI BAZAAR, JOGINDERNAGAR, DISTRICT MANDI, H.P.
|
January 9, 2012 |
HAPPY AWASTHI SON OF RAMESH KUMAR AWASTHI Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
HARBANSI DEVI Vs. STATE OF HIMACHAL PRADESH
|
August 27, 2012 |
HARDEV KAUR W/O LATE SHER SINGH Vs. DAYAL SINGH S/O PURAN SINGH
|
November 22, 2012 |
HARI CHAND SON NARAIN SINGH THAKUR Vs. H P UNIVERSITY SUMMER HILL SHIMLA
|
November 27, 2012 |
HARI CHAND SON OF UDHO RAM Vs. MADAN LAL SON OF SHRI LEKH RAM
|
June 25, 2012 |
HARI DEVI WD/O AMIN CHAND AND KUMARI SITA DEVI Vs. KAUSHALYA DEVI
|
January 9, 2012 |
HARI KRISHAN Vs. RATTAN SINGH
|
July 9, 2012 |
HARI KRISHAN VERMA Vs. STATE OF H.P
|
January 9, 2012 |
HARI RAM GUPTA Vs. STATE OF HP
|
July 6, 2012 |
HARI SINGH Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
|
September 3, 2012 |
HARI SINGH S/O SH RATTAN Vs. H P STATE COOPERATIVE AGRICULTURE AND RURAL DEV BANK LTD SHIMLA
|
July 26, 2012 |
HARI SINGH S/O SH. BOLU RAM R/O VILL. & P.O. SULYALI, TEHSIL NURPUR DISTT. KANGA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
March 22, 2012 |
HARI SINGH SON OF KANIHYA LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 7, 2012 |
HARIA RAM S/O SHRI SANT RAM Vs. H P KHADI
|
August 21, 2012 |
HARINDER SINGH AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
|
September 27, 2012 |
HARISH KUMAR S/O LATE AMAR SINGH, VILLAGE CHHATTER KALEHRI, P.O. NAROLA, TEHSIL SARKAGHAT, DISTT MANDI, H.P. Vs. STATE OF H.P.
|
September 17, 2012 |
HARISH SHARMA SON OF SHRI RAMA NAND Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 8, 2012 |
HARJEET KAUR Vs. STATE OF H P THROUGH SECRETARY
|
August 27, 2012 |
HARJINDER PAL SINGH ALIAS MOHINDER PAL Vs. STATE OF HIMACHAL PRADESH
|
May 11, 2012 |
HARJU AND PREMU BOTH SONS OF SHRI BANGALI RAM, R/O VILLAGE MANDIR TANDA, ILLAQA BALH TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. BIDHI CHAND AND ORS.
|
June 1, 2012 |
HARMESH SINGH Vs. SH HARMESH CHAND
|
August 22, 2012 |
HARMOHINI WIFE OF SHRI PARKASH SINGH THAKUR Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVERNMENT OF H P SHIMLA
|
July 25, 2012 |
HARPREET SINGH AND ANOTHER Vs. KAVITA CHAUDHARY AND OTHERS
|
September 18, 2012 |
HARSH BIR SINGH S/O DR. PRIT PAL SINGH R/O 159, GURU GOBIND SINGH NAGAR Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2012 |
HARSHVARDHAN Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
HEALTH DIVISION NO. 1, SHIMLA-171009, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY IPH, TO THE GOVERNMENT OF HIMACHAL PRADESH, ENGINEER-IN-CHIEF IRRIGATION
|
March 21, 2012 |
HEERA SINGH Vs. CHANGALI DEVI
|
September 4, 2012 |
HEERA SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2012 |
HEM KIRAN S/O SH. LEKH RAM SHARMA R/O VILLAGE AND PO BATAL, TEHSIL ARKI, DISTT. SOLAN, HP. Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD HAMIRPUR, DISTT. HAMIRPUR THROUGH ITS SECRETARY
|
December 19, 2012 |
HEM RAJ Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
May 18, 2012 |
HEM RAJ ALIAS KAKA Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2012 |
HEM RAJ S/O RAMJIDAS Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
HEM RAJ, SON OF CHINT RAM Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2012 |
HEM RAM Vs. STATE OF H.P.
|
January 13, 2012 |
HEM SINGH Vs. CHANCHALA DEVI
|
August 24, 2012 |
HEMANT GOEL Vs. DAYAWANTI
|
March 7, 2012 |
HEMANT KUMAR SHARMA Vs. HIMACHAL PRADESH UNIVERSITY THROUGH ITS REGISTRAR AND ANOTHER
|
April 9, 2012 |
HET RAM Vs. NUPI D/O SH. BUDH RAM, W/O SH. KHIMI RAM
|
June 14, 2012 |
Het Ram Vs. State of Himachal Pradesh
|
March 7, 2012 |
Het Ram Vs. Himachal Pradesh Road Transport Corporation
|
March 21, 2012 |
HHC BHARPOOR SINGH Vs. STATE OF H P
|
June 21, 2012 |
HI-TEK EARTH MOVERS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
April 23, 2012 |
HIGH COURT OF HIMACHAL PRADESH Vs. NARAYAN SINGH
|
March 27, 2012 |
HIM PRIVESH ENVIRONMENT PROTECTION SOCIETY Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
HIM URJA THROUGH CHIEF EXECUTIVE OFFICER AND ORS Vs. ANJANI KUMAR SHARMA AND ORS
|
March 1, 2012 |
HIMA DEVI WIFE OF HARISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2012 |
HIMACHAL FINE BLANK LIMITED Vs. KDDL LIMITED
|
December 27, 2012 |
HIMACHAL PRADESH Vs. RAJIV DUTTA, SANJEEV DUTTA
|
January 5, 2012 |
HIMACHAL PRADESH AGRO INDUSTRIES CORPORATION LIMITED Vs. R K SHARMA
|
May 8, 2012 |
HIMACHAL PRADESH AYURVEDIC MANUFACTURING ASSOCIATIONS Vs. STATE OF HIMACHAL PRADESH
|
May 15, 2012 |
HIMACHAL PRADESH AYURVEDIC MANUFACTURING ASSOCIATIONS Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
HIMACHAL PRADESH B.ED. COLLEGES ASSOCIATION Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
October 11, 2012 |
HIMACHAL PRADESH ELECTRICITY BOARD Vs. APPLE VALLEY RESORTS PVT. LTD
|
May 22, 2012 |
HIMACHAL PRADESH HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. KANTA DEVI
|
July 23, 2012 |
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. KULBHUSHAN SOIN
|
July 24, 2012 |
HIMACHAL PRADESH PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA
|
May 17, 2012 |
HIMACHAL PRADESH STATE Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 21, 2012 |
HIMACHAL PRADESH STATE ELECTRICITY Vs. CHARAN DASS
|
March 7, 2012 |
Himachal Pradesh State Electricity Board Vs. R.P.Kapoor
|
April 24, 2012 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. GUDDI DEVI
|
May 25, 2012 |
HIMACHAL PRADESH STATE FOREST CORPORATION LTD, THROUGH ITS DIVISIONAL MANAGER, HIMKASTHA SALE Vs. PRESIDING JUDGE, LABOUR COURT, DISTT. COURT
COMPLEX SHIMLA-1 AND SH. ASHOK KUMAR, SON OF SH. VIDYA SAGAR, C/O POONAM SHARMA
|
February 29, 2012 |
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. SH. RAVINDER SONI
|
September 24, 2012 |
HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION THROUGH ITS PROJECT OFFICER Vs. ROOP DASS CONTRACTOR
|
May 28, 2012 |
HIMACHAL PRADESH-173220, INDIA THROUGH SH. ANIL KUMAR, BEING THE AUTHORIZED SIGNATORY Vs. M/S KDDL LIMITED HAVING ITS REGISTERED OFFICE AT PLOT NO. 3, SECTOR-III, PARWANOO, HIMACHAL
|
June 13, 2012 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BISHAN CHAND KATOCH
|
March 23, 2012 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. PRITHVI CHAND
|
June 28, 2012 |
HIMACHAL ROAD TRANSPORT CORPORATION (HRTC) Vs. TIKKAM RAM
|
August 7, 2012 |
HIMACHAL ROAD TRANSPORT CORPORATION AND ORS Vs. RAJINDER KUMAR AND MANOHAR LAL
|
April 3, 2012 |
HIMACHAL ROAD TRANSPORT CORPORATION, PARIVAHAN BHAWAN, SHIMLA Vs. JATINDER PAL, SON OF SHRI JAGAT RAM
|
March 27, 2012 |
HIMACHAL WIRE INDUSTRIES PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2012 |
HIMALAYAN SKI VILLAGE PVT LTD AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
June 22, 2012 |
HIMALU RAM Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
Himti Vs. Maya and Connected Matters
|
May 2, 2012 |
HINDUSTAN PETROLEUM CORPORATION LTD AND ORS Vs. GARG GAS SERVICE, KASAULI AND ORS
|
January 9, 2012 |
HIRA LAL S/O SHRI NIMAT RAM Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2012 |
HIRA LAL SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
HIRA LAL THAKUR Vs. HIMACHAL PRADESH AGRO-INDUSTRIES CORPORATION LIMITED
|
March 16, 2012 |
HIRA SINGH SON OF SHRI DASS RAM ALIAS (RAM DASS) VPO SEGLI Vs. HP STATE ELECTRICITY BOARD LIMITED
|
June 26, 2012 |
HIRDU RAM Vs. STATE OF H.P.
|
September 4, 2012 |
HOSHIAR SINGH Vs. STATE OF H.P.
|
November 7, 2012 |
HOSHIAR SINGH Vs. STATE OF H.P.
|
September 3, 2012 |
HP Vs. MATA CHINTPURNI JI MANDIR COMMITTEE THROUGH DEPUTY COMMISSIONER, UNA, DISTRICT UNA
|
March 22, 2012 |
HRTC Vs. PRESIDING JUDGE, LABOUR COURT
|
June 11, 2012 |
HUKAM SINGH Vs. STATE OF H P
|
March 20, 2012 |
HUSSAIN MOHD Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2012 |
I D SONI, PROPRIETOR BEAS STEEL FURNITURE INDUSTRI Vs. RAVINDER KUMAR ALIAS GADDI
|
May 23, 2012 |
ICICI LOMBARD GENERAL INSURANCE CCO LTD Vs. BHIMA DEVI
|
July 4, 2012 |
ICICI Lombard General Insurance company Limited Vs. Hem Raj
|
April 24, 2012 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RAMESH CHAND
|
April 18, 2012 |
ICICI, LOMBARD GENERAL INSURANCE CO. LTD Vs. SANJEEV KUMAR
|
September 21, 2012 |
IN RE Vs. TASSI PALZOR
|
July 2, 2012 |
INDER DEV Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2012 |
INDER KALIA, SON OF KEWAL KRISHAN AND ORS Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2012 |
INDER PAL SINGH Vs. STATE OF H P
|
November 9, 2012 |
INDER RAJ MATHUR Vs. UNION OF INDIA
|
June 27, 2012 |
INDERJDEET KAUR Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
INDIAN COUNCIL OF AGRICULTURE RESEARCH Vs. SHAKTI RAM
|
June 12, 2012 |
INDIAN OVERSEAS BANK Vs. STATE OF HIMACHAL PRADESH
|
September 10, 2012 |
INDIRA WATI Vs. KUMARI RANJANA
|
September 10, 2012 |
INDORA, TEHSIL FATEHPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. SHRI SUKH DEV SINGH SON OF SHRI AJIT SINGH, RESIDENT OF VILLAGE AND POST OFFICE REY
|
February 29, 2012 |
INDU KUMARI W/O SH PRATAP CHAND Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY EDUCATION TO THE GOVT
|
July 30, 2012 |
ISHER DASS Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2012 |
ISHWAR DASS AND ORS Vs. CHANDER MOHAN AND ORS
|
October 12, 2012 |
J C SHARMA SON OF SH PHOLO RAM Vs. HIMACHAL PRADESH STATE COOPERATIVE BANK
|
August 24, 2012 |
J P KAUSHIK SON OF SHRI I D KAUSHIK Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
July 26, 2012 |
J P THAKUR Vs. STATE OF HIMACHAL PRADESH
|
April 3, 2012 |
J.S. MINERALS Vs. PAYAL
|
July 24, 2012 |
JAAN MOHAMMAD Vs. SABIR KHAN
|
July 13, 2012 |
JAGAN NATH Vs. SHIV RAM
|
July 24, 2012 |
JAGAN NATH SON OF SHRI MURARI LAL, R/O VILLAGE AND PO GAGRET, TEHSIL AMB, DISTT. UNA, HP Vs. PUNJAB & SINDH BANK (A GOVT. OF INDIA UNDERTAKING) ZONAL OFFICE HOSHIARPUR, THROUGH ITS STATE OF H.P. THROUGH ITS ZONAL MANAGER,
|
September 17, 2012 |
JAGAN NATH, SUDERSHAN KUMAR, PRADEEP KUMAR, SANDEE Vs. DAULI DEVI, RATTAN CHAND, DURGA SINGH, JAWALA DEVI
|
November 6, 2012 |
JAGANNATH Vs. RAM LAL SHARMA
|
April 30, 2012 |
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2012 |
JAGAT RAM Vs. STATE OF H.P.
|
January 9, 2012 |
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
October 16, 2012 |
JAGAT RAM Vs. KARMI DEVI
|
April 9, 2012 |
JAGAT RAM S/O SH CHET RAM Vs. STATE OF H P
|
June 18, 2012 |
JAGAT SINGH NEGI Vs. SECRETARY H P VIDHAN SABAH
|
March 30, 2012 |
JAGBIR SINGH CHANDEL S/O SH ROOP LAL Vs. STATE OF H P THROUGH SECRETARY EDUCATION
|
July 27, 2012 |
JAGDAMBA PRASAD SHARMA SON OF SH. PREM CHAND SHARMA Vs. STATE OF H .P
|
June 15, 2012 |
JAGDEEP SINGH AND OTHERS Vs. LOKINDER SINGH, S/O LATE SH. JAISHI RAM, R/O V.P.O. KANDWARI, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P.
|
March 6, 2012 |
JAGDEV SINGH SON OF BARFI RAM AND ORS Vs. STATE OF H P
|
October 9, 2012 |
JAGDISH Vs. STATE OF H.P.
|
March 21, 2012 |
JAGDISH CHAND Vs. UNION OF INDIA
|
May 17, 2012 |
JAGDISH CHAND Vs. DHARAM CHAND
|
May 11, 2012 |
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
JAGDISH CHAND Vs. STATE OF H P
|
July 4, 2012 |
JAGDISH CHAND Vs. HPSEB LIMITED
|
July 16, 2012 |
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 9, 2012 |
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2012 |
JAGDISH CHAND SON OF SH MAHI PATT Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2012 |
JAGDISH CHAND SON OF SH SURAT SINGH Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY
|
July 30, 2012 |
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 19, 2012 |
JAGDISH KUMAR Vs. STATE OF H P
|
January 2, 2012 |
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
JAGDISH KUMAR Vs. STATE OF H P THROUGH SECRETARY
|
August 23, 2012 |
JAGDISH KUMAR Vs. HPSEB LTD
|
August 21, 2012 |
JAGDISH KUMAR ALIAS JAGGA Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2012 |
JAGDISH KUMAR S/O SHRI KARTARA RAM Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
JAGDISH RAM Vs. VISHWAMITTER
|
July 16, 2012 |
JAGDISH SINGH SON OF PREM SINGH Vs. NIRMALA DEVI AND ORS
|
November 19, 2012 |
JAGDISH SINGH, S/O SH. UDHAM SINGH, S/O SH. JAI SINGH, R/O VILLAGE SALOH, TEHSIL AND DISTRICT UNA Vs. BALBIR SINGH, S/O SH. HARNAM SINGH, S/O SH. NIHAL SINGH, R/O VILLAGE
|
May 15, 2012 |
JAGDISH THAKUR Vs. SHIV DAYAL ALIAS SHIV DASS AND CONNECTED MATTER
|
May 2, 2012 |
JAGGO DEVI ALIAS JAGDESH DEVI Vs. PARSHOTMA DEVI WIDOW
|
May 15, 2012 |
JAGIR CHAND SON OF SHRI BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
August 16, 2012 |
JAGIR SINGH Vs. STATE OF HP THROUGH FINANCIAL COMMISSIONER
|
September 6, 2012 |
JAGJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2012 |
JAGRUP SINGH SON OF SHRI GULAB SINGH, CASTE GHIRTH, RESIDENT OF LOWER HATWAS, PS, TEHSIL AND DISTRICT KANGRA (HP) Vs. STATE OF H.P.
|
March 7, 2012 |
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 11, 2012 |
JAI KUMAR SON OF KISHORI LAL Vs. DINESH KUMAR SON OF GOVIND RAM
|
November 22, 2012 |
JAI LAL SON OF SH DHANU RAM Vs. HPSEB LTD THROUGH ITS CHIEF EXECUTIVE OFFICER-CUM-SECRETARY
|
August 8, 2012 |
JAI PARKASH ASSOCIATES LTD Vs. HIM PRIVESH ENVIRONMENT PROTECTION SOCIETY
|
July 6, 2012 |
JAI PARKASH BHATIA SON OF LATE SHRI KAKA RAM Vs. SATISH MALHOTRA
|
March 13, 2012 |
JAI PRAKASH GUPTA S/O KARAM CHAND Vs. MANORMA W/O JAI PRAKASH GUPTA
|
September 13, 2012 |
JAI RAM Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2012 |
JAI RAM Vs. PUNEET PATIAL
|
April 27, 2012 |
JAI SHANKAR Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2012 |
JAI SINGH Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
|
January 2, 2012 |
JAIPRAKASH ASSOCIATES LIMITED Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
JAISHI RAM SHARMA Vs. BAL KRISHAN RAWAT
|
December 20, 2012 |
JAISHI RAM SON OF ISHAR Vs. SATISH KUMAR
|
August 13, 2012 |
JAITRI DEVI Vs. GULABI DEVI
|
July 31, 2012 |
JAIWANTI WIFE OF SHRI PRITAM SINGH Vs. STATE OF H.P
|
October 5, 2012 |
JALUGRAN Vs. STATE OF H.P. THROUGH SECRETARY
|
March 23, 2012 |
JAMAL DEEN Vs. DEEPAK SANAN
|
July 20, 2012 |
JAMEET SINGH Vs. RAJ KUMAR
|
October 9, 2012 |
JANARDHAN MUKHAIK Vs. MARKET COMMITTEE SHIMLA AND KINNAUR
|
July 5, 2012 |
JANKU RAM Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
JARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 8, 2012 |
JARNAIL SINGH Vs. STATE OF H P
|
January 3, 2012 |
JAS PAL SON OF SH LEKH RAM Vs. STATE OF HP THROUGH PRINCIPAL SECRETARY
|
August 16, 2012 |
JASBIR KAUR Vs. DEVINDER KUMAR
|
November 8, 2012 |
JASBIR KAUR W/O JAGJIVAN SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 18, 2012 |
JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2012 |
JASSI DEVI Vs. STATE OF H.P.
|
January 6, 2012 |
JASVEER SINGH SODHI Vs. UNION OF INDIA
|
April 5, 2012 |
JASVINDER SINGH AND OTHERS Vs. KEDAR NATH AND OTHERS
|
December 5, 2012 |
JASWANT SINGH Vs. STATE OF H.P.
|
March 22, 2012 |
JASWINDER RAI S/O SH. DHANNA SINGH RESIDENT OF VILLAGE DANGOLI, TEHSIL AND DISTRICT UNA (H.P.) PRESENTLY LODGED IN SUB JAIL, UNA, H.P. Vs. STATE OF H.P.
|
March 9, 2012 |
JASWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2012 |
JATI RAM AND ORS. Vs. PARTAP SINGH
|
January 5, 2012 |
JATINDER KUMAR PARMAR Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2012 |
JATINDER SINGH ALIAS SHALLU Vs. STATE OF H P
|
April 3, 2012 |
JAWAHAR LAL Vs. STATE OF H.P.
|
March 19, 2012 |
JAWAHAR SINGH AND DIWAN SINGH BOTH SONS OF LATE SHRI LALMAN, RESIDENT OF VILLAGE BHANGROTU, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. KISHAN SINGH AND ORS.
|
December 1, 2012 |
JAWAHAR SINGH AND OTHERS Vs. DEEPAK AGGARWAL
|
May 23, 2012 |
JEET RAM Vs. HIMACHAL PRADESH STATE FOREST CORPORATION
|
March 6, 2012 |
JEET RAM Vs. STATE OF HIMACHAL PRADESH
|
May 17, 2012 |
JEET RAM Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2012 |
JEET RAM PANWAR Vs. H.P. STATE ELECTRICITY BOARD LTD
|
September 4, 2012 |
JEET RAM S/O INDER SINGH, R/O VILLAGE ANDHARA, P.O. CHOWK, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
JEET RAM S/O LATE SH FAGNU RAM Vs. MEHAR CHAND S/O SH FADRIA
|
April 9, 2012 |
JEET RAM S/O SH GANGA RAM Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
JEETA RAM Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
August 17, 2012 |
JEEVAN KUMAR SON OF LATE SHRI PURSHOTTAM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
September 14, 2012 |
JEEWA NAND Vs. STATE OF HIMACHAL PRADESH
|
May 16, 2012 |
JEEWAN KUMAR Vs. RAMAN KUMAR
|
March 16, 2012 |
JHANDUTTA, DISTRICT BILASPUR Vs. BHAGTI, D/O SH. RAM DITTA
|
May 23, 2012 |
JHATHU RAM Vs. STATE OF H P THROUGH ADDL. CHIEF SECY
|
August 13, 2012 |
JHS SVENGAARD HYGIENE PRODUCTS LIMITED Vs. WAVES HYGIENE PRODUCTS
|
May 28, 2012 |
JINIA RAM SON OF SHRI SADH RAM Vs. LIAQ RAM SON OF SH SADHU RAM
|
August 14, 2012 |
JITENDER BHARDWAJ Vs. KAMAL THAKUR
|
December 17, 2012 |
JITENDER KUMAR SON OF SHRI SATISH KUMAR, RESIDENT OF VPO CHHATTER Vs. HIMACHAL ROAD
TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR
|
March 17, 2012 |
JITENDER MUKHIYA Vs. STATE OF H.P
|
January 5, 2012 |
JIWA NAND ALIAS JIWA RAM SON OF SHRI MULLU Vs. ATMA RAM SON OF SHRI MULLU
|
June 12, 2012 |
JIWAN LAL S/O. SH. HOOTAM RAM, R/O. VPO NAGWAIN Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2012 |
JIWAN LAL TANDIYAL Vs. SAINIK SCHOOLS SOCIETY
|
May 8, 2012 |
JIWAN SIKNGH, SON OF JAMUNA DASS AND SHAMSHER SINGH, SON OF JAMUNA DASS BOTH RESIDENTS OF VILLAGE GONDPUR BANEHRA, TEHSIL AMB, DISTRICT UNA (HP) Vs. STATE OF H.P. THROUGH COLLECTOR, UNA (HP)
|
March 17, 2012 |
JN BHATTI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD VIDYUT BHAWAN
|
May 25, 2012 |
Joga Singh Vs. State of Himachal Pradesh
|
March 1, 2012 |
JOGI RAM GAUR SON OF MAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2012 |
JOGIDNER SINGH Vs. STATE OF HP
|
July 23, 2012 |
JOGINDER CHAUHAN S/O LATE MILKHI RAM CHAUHAN Vs. STATE OF HP THROUGH SECRETARY EDUCATION TO THE GOVT OF HP
|
June 11, 2012 |
JOGINDER KUMAR SON OF SHRI JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2012 |
Joginder Pal Vs. State of Himachal Pradesh
|
April 27, 2012 |
JOGINDER PAL SINGH S/O SHRI GURBAX SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2012 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2012 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2012 |
JOGINDER SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
March 5, 2012 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2012 |
Joginder Singh Vs. Thebo Devi & Connected Matter
|
August 16, 2012 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 26, 2012 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2012 |
JOGINDER SINGH S/O HULASSA RAM AND ORS Vs. KRISHAN S/O PURAN AND ORS
|
April 5, 2012 |
JOGINDER SINGH S/O KARTAR SINGH Vs. STATE OF H P
|
June 13, 2012 |
JOGINDERNAGAR, DISTT. MANDI, H.P. Vs. PIAR CHAND SON OF SH. BALAMRAM R/O BHARAYARA, PO CHAUNTRA, TEHSIL JOGINDERNAGAR
|
March 20, 2012 |
JSW ENERGY LIMITED Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
June 19, 2012 |
JUBEEN S/O KAMAL Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
JYOTI PRAKASH RANA Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
JYOTI VERMA Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2012 |
K K KHANNA Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
August 13, 2012 |
K.R. VERMA Vs. RAJINDER SINGH
|
September 14, 2012 |
K.S. SHARMA Vs. STATE OF HP THROUGH SECRETARY INDUSTRIES TO THE GOVERNMENT
|
September 7, 2012 |
KAILASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2012 |
KAILASH CHAND S/O SH. BHILLO RAM, RESIDENT OF VILLAGE AND POST OFFICE SANDHI TEHSIL AND DISTT. CHAMBA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (ELEMENTARY) EDUCATION, SHIMLA AND ORS.
|
September 17, 2012 |
KAILASH CHAND SON OF GOVERDHAN Vs. RAMESH CHAND SON OF BHAGWANA
|
September 3, 2012 |
KAILASH DEVI W/O SH. ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH AND KISHORI LAL
|
March 19, 2012 |
KALPANA RACHAIK Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
KALPANA SHARMA Vs. NEELAM KUMAR
|
May 4, 2012 |
KALU RAM S/O JAI BAHADUR AND ORS Vs. STATE OF HIMACHAL PRADESH
|
April 10, 2012 |
KALYAN CHAND SON OF SHRI AMAR SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY H P P W D SHIMLA
|
March 14, 2012 |
KALYAN SINGH Vs. STATE OF H.P.
|
March 1, 2012 |
KAMAL BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2012 |
KAMAL DEV ALIAS KEWAL SON OF SHRI CHANDU RAM, R/O BAGGI, TAPPA DHATWAL, TEHSIL BARSAR, DISTT. HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2012 |
KAMAL KISHORE Vs. H P STATE ELECTRICITY BOARD LTD
|
August 6, 2012 |
KAMAL KISHORE SON OF SHRI DAULAT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
|
July 25, 2012 |
KAMAL KRISHAN GOEL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 8, 2012 |
KAMAL NAIN S/O SHRI BISHAN DAS Vs. STATE OF H P
|
July 10, 2012 |
KAMALJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2012 |
KAMLA DEVI Vs. STATE OF H.P.
|
June 1, 2012 |
KAMLA DEVI Vs. STATE OF H P
|
July 16, 2012 |
KAMLA DEVI Vs. STATE OF H.P.
|
March 21, 2012 |
KAMLA DEVI W/O JOGINDER SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
January 2, 2012 |
KAMLA NAND SON OF SHRI CHHETAN CHHOPEL Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL
|
August 27, 2012 |
KAMLA WIFE OF SHRI KALI BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
KAMLESH DEVI, WIFE OF MOHINDER KUMAR SOOD Vs. SURINDER KUMAR, SON OF LALMAN
|
November 8, 2012 |
KAMLESH KUMARI Vs. AMAN KISHORE
|
January 9, 2012 |
KAMLESH KUMARI Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
KANA SINGH SON OF SHRI MATHA RAM RESIDENT OF VILLAGE Vs. STATE OF H P
|
May 31, 2012 |
KANCHANA DEVI Vs. ARUN KUMAR
|
August 9, 2012 |
KANCHANJANGA POWER COMPANY PVT LTD AND ORS Vs. STATE INFORMATION COMMISSION HIMACHAL PRADESH AND
|
October 10, 2012 |
KANCHO DEVI Vs. STATE OF H.P.
|
March 5, 2012 |
KANGRA CENTRAL COOPERATIVE BANK PENSIONERS WELFARE Vs. STATE OF HIMACHAL PRADESH
|
May 15, 2012 |
KANGRA PRESENTLY ASSISTANT ENGINEER UNDER HIMUDA DIVISION MANDI, DISTRICT MANDI Vs. STATE OF H.P. THROUGH ITS SECRETARY (HOUSING), H.P. SHIMLA-2, CHIEF EXECUTIVE OFFICER-CUM-SECRETARY
|
January 9, 2012 |
KANKU Vs. KALIA RAM
|
March 26, 2012 |
KANS RAJ Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2012 |
KANTA DEVI Vs. DURGA SINGH
|
July 5, 2012 |
KANTA DEVI Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2012 |
KANTA DEVI WIFE OF SH. BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2012 |
KANTA DEVI WIFE OF SHRI ROSHAN SINGH DADWAL Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2012 |
KANTA MAHAJAN, WIFE OF SHRI SHORI LAL MAHAJAN, THROUGH GENERAL POWER OF ATTORNEY SHRI
SATYA PAL MAHAJAN Vs. MUNICIPAL CORPORATION, DALHOUSIE, THROUGH ITS EXECUTIVE OFFICER DALHOUSIE
|
February 28, 2012 |
KANTA NEGI Vs. STATE OF H.P.
|
January 9, 2012 |
KANTA SHARMA S/O SH. GEETA RAM SHARMA, R/O VILLAGE THANA, P.O JAMNA, DISTRICT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
January 6, 2012 |
KANWAR ABHAY BHADUR SINGH Vs. UNION OF INDIA THROUGH SECRETARY
|
August 9, 2012 |
KANWAR SHAMSHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2012 |
KAPIL NAYYAR Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2012 |
KAPIL SHARMA Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2012 |
KAPIL SHARMA S/O SHRI NEK RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2012 |
KAPOOR CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2012 |
KARAM CHAND Vs. STATE OF H.P.
|
March 14, 2012 |
Karam Chand Vs. State of Himachal Pradesh
|
April 9, 2012 |
KARAM CHAND Vs. PREM SAGAR MARWAH
|
November 5, 2012 |
KARAM DASS Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2012 |
KARAM DASS S/O LOBRIA RAM Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2012 |
KARAM DASS SON OF SH HISRU RAM Vs. STATE OF H P
|
August 31, 2012 |
Karam Singh Vs. Daulat Ram, son of Shri Ramu
|
June 29, 2012 |
Karam Singh Vs. State of H.P.
|
April 17, 2012 |
KARAN DADHWAL S/O RUSTAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2012 |
KARAN J KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2012 |
KARAN J.KUMAR, SON OF SGHRI AMAR NATH SOOD Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2012 |
KARISHAN KUMAR SON OF BAZIR SINGH AND ORS. Vs. LAND ACQUISITION COLLECTOR, HPPWD CENTRAL ZONE MANDI, (HP). AND STATE OF HIMACHAL PRADESH THROUGH SECRETARY HPPWD TO THE GOVERNMENT OF H.P.
|
July 31, 2012 |
KARMA PARDHAN Vs. NEW INDIA ASSURANCE COMPANY
|
January 6, 2012 |
KARMI DEVI WIFE OF SHRI ASHOK KUMAR Vs. STATE OF H P THROUGH SECRETARY
|
July 20, 2012 |
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2012 |
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 8, 2012 |
KARNIL SINGH Vs. SITA DEVI W/O LATE RATTAN SINGH
|
March 26, 2012 |
KARTAR SINGH SON OF KESAR SINGH Vs. BALWANT ALIAS BHAGAT RAM SON OF RAJMAL
|
March 1, 2012 |
KARUNA SHANDIL Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2012 |
KASHMIR SINGH Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
August 9, 2012 |
KASHMIRI DEVI Vs. SHER SINGH
|
March 19, 2012 |
Kaushalya Vs. Dehro
|
April 9, 2012 |
KAUSHALYA RATHOUR Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2012 |
KAUSHLYA DEVI Vs. UNION OF INDIA THROUGH SECRETARY
|
August 9, 2012 |
KAUSHLYA DEVI WIDOW OF PARKASH CHAND AND ORS Vs. RIKHI RAM SON OF JAI RAM AND ORS
|
January 5, 2012 |
KAVITA KUMARI Vs. STATE OF H.P.
|
March 19, 2012 |
KEDAR MANI WIDOW OF LATE SHRI KARAM SINGH Vs. BASU DEV
|
January 13, 2012 |
KEHAR SINGH Vs. PREM SHARMA
|
October 30, 2012 |
KEHAR SINGH SON OF SHRI JAMEETO RAM, RESIDENT OF VILLAGE DHUNDIARA, PARGNA CHUHAN, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
September 18, 2012 |
KESAR SINGH Vs. STATE OF HP
|
May 21, 2012 |
KESHAV RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
October 5, 2012 |
KESHAV SINGH S/O LATE SH KARAM SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
June 13, 2012 |
KESHVA NAND S/O SH. UMA NAND, R/O VILL. MORDHAR, PO SHILLARU, TEH. THEOG, DISTT. SHIMLA, H.P. AND ORS. Vs. STATE OF H.P. THROUGH ITS PRL. SECRETARY (EDUCATION), TO THE GOVT. OF H.P. SHIMLA-2,
|
June 13, 2012 |
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2012 |
KEWAL KRISHAN S/O SH. RAM DASS, R/O MION, TEHSIL Vs. STATE OF HIMACHAL
PRADESH
|
March 13, 2012 |
KEWAL RAM SON OF LATE SH. HIRA SINGH, RESIDENT OF VILLAGE & POST OFFICE DEOT, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
KEWAL SINGH, S/O SHRI ROSHAN LAL, R/O VPO SANGHNAI, TEHSIL AMB, DISTRICT UNA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2012 |
KHAJAN CHAND S/O SH PARMA RAM Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2012 |
KHALILUL REHMAN, RETIRED P.T.I. SON OF LATE SH. ABDUL RAHIM, RESIDENT OF MOHALLA HARIPUR, NAHAN, DISTRICT SIRMAUR, H.P. AND ORS. Vs. SH. ASHRAF ALI SON OF SH. ABDUL REHMAN AND ORS.
|
June 12, 2012 |
KHEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
February 29, 2012 |
KHEMKARAN Vs. STATE OF HIMACHAL PRADESH
|
October 30, 2012 |
KHIMA RAM Vs. MAST RAM, VIJAY KUMAR, RAVI, HARIMAN ALL
|
January 13, 2012 |
KHOOB RAM Vs. STATE OF HIMACHAL PRADESH
|
July 16, 2012 |
KHUB RAM S/O TULA RAM Vs. VIJAY KUMAR S/O SHIV RAM
|
September 13, 2012 |
KHUB SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
July 30, 2012 |
KIKKAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2012 |
KIKRO RAM Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2012 |
KIRAN BALA Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
KIRAN KUMARI D/O SH YASHWANT SINGH Vs. H P UNIVERSITY THROUGH ITS REGISTRAR SUMMERHILL
|
August 7, 2012 |
KIRAN KUMARI WIFE OF SHRI SURESH KUMAR Vs. YOG RAJ SHARMA, SON OF SHRI SHAM LAL
|
June 25, 2012 |
KIRAN VERMA Vs. STATE OF H.P.
|
March 5, 2012 |
KIRPA RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
June 19, 2012 |
KIRPA RAM Vs. STATE OF HIMACHAL PRADESH
|
May 29, 2012 |
KIRPAL SINGH Vs. STATE OF H.P.
|
March 21, 2012 |
KISHAN CHAND Vs. JOG RAJ
|
July 11, 2012 |
KISHAN CHAND Vs. SITA RAM
|
December 11, 2012 |
KISHAN CHAND SON OF SHRI GEHARU RAM, RESIDENT OF TALOGI, PATI KHARAHAL, KOTHI KIAS, TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
|
August 7, 2012 |
KISHAN SINGH Vs. JAWAHAR SINGH AND OTHERS
|
December 1, 2012 |
KISHORE KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2012 |
KISHORE SINGH Vs. KARAM CHAND
|
December 7, 2012 |
KISHORI LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 15, 2012 |
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
|
July 30, 2012 |
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2012 |
KISHORI LAL SON OF SHRI MAUZI RAM Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2012 |
KOHINOOR APARTMENTS, KALKAJI EXTENSION, NEW DELHI Vs. SMT. DAYAWANTI WIFE OF LATE SH. RADHA KRISHAN
|
March 7, 2012 |
KOKLA DEVI W/O SH. UTTAM SINGH VERMA, R/O VILLAGE SANVI Vs. UTTAM SINGH VERMA, S/O LATE SH. PURAN DASS
|
March 13, 2012 |
KRISHAN CHAND Vs. BHAKHRA BEAS MANAGEMENT
|
May 21, 2012 |
KRISHAN CHAND Vs. STATE OF H.P.
|
June 14, 2012 |
KRISHAN CHAND Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED
|
March 14, 2012 |
Krishan Chand alias Sambhu Vs. State of Himachal Pradesh
|
August 29, 2012 |
KRISHAN DASS S/O LATE SH. INDER, PERMANENT RESIDENT OF VILLAGE JIANA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SMT. GYATRI DEVI, W/O SH. SHAKTI CHAND AND ORS.
|
November 9, 2012 |
KRISHAN DEV SAHANI SON OF SHRI AMAR NATH, RESIDENT OF KHARIRI, TEHSIL SUNDERNAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2012 |
KRISHAN KANT Vs. PARDEEP KUMAR SAINI
|
March 7, 2012 |
KRISHAN KUMAR SHARMA Vs. STATE OF HP
|
July 2, 2012 |
KRISHAN LAL Vs. STATE OF H P
|
July 9, 2012 |
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 8, 2012 |
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
December 5, 2012 |
KRISHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2012 |
KRISHAN LATA Vs. VIPAN CHAND
|
July 16, 2012 |
KRISHAN SINGH JAMWAL Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2012 |
KRISHNA THAKUR Vs. HIMACHAL ROAD TRANS CORPN
|
March 2, 2012 |
KRISHNI DEVI WD/O LATE SH BAKSHI RAM Vs. CHIEF SECRETARY GOVERNMENT OF HIMACHAL PRADESH
|
June 21, 2012 |
KULBHUSHAN, SON OF RAM SARAN AND ORS Vs. SATYA DEVI, WIFE OF SARNU AND ORS
|
October 9, 2012 |
Kuldeep Vs. Mohar Mahesh Construction Pvt. Ltd.
|
March 21, 2012 |
KULDEEP CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2012 |
KULDEEP CHAND SOOD Vs. RAM GOPAL SOOD SON OF LATE JAI KARAN SOOD AND ORS
|
November 21, 2012 |
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2012 |
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2012 |
KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2012 |
KULDEEP KUMAR, SON OF SHRI GULAB CHAND Vs. STATE OF H P AND ORS
|
March 9, 2012 |
KULDEEP SHARMA Vs. HIGH COURT OF HIMACHAL PRADESH
|
July 19, 2012 |
KULDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2012 |
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2012 |
KULDEEP SINGH Vs. H.M.G.F. HIRE PURCHASE PVT. LTD
|
October 11, 2012 |
KULDIP CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 11, 2012 |
KULDIP KRISHAN SUD SON OF SHRI DWARKA NATH SOOD Vs. GULMOHAR TOURIST COMPLEX HOLIDAY HOME LTD
|
January 5, 2012 |
KULDIP KUMAR SON OF BADRI NATH AND ORS Vs. STATE OF H P
|
September 3, 2012 |
KULWANT SINGH Vs. STATE OF H.P.
|
January 20, 2012 |
KULWANT SINGH S/O SH PHOOLA RAM VPO BARAGRAN Vs. STATE OF HP
|
June 29, 2012 |
KULWINDER SINGH Vs. ASHA CHAUHAN
|
March 27, 2012 |
KUMAR S/O. SH. RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2012 |
KUMARI MALTI SOOD AND ORS Vs. UNION OF INDIA
|
April 10, 2012 |
KUMARI REKHA JASWAL DAUGHTER OF SH SUNDER SINGH JASWAL Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
|
August 16, 2012 |
KUMARI SUCHETTA, DAUGHTER OF SH. SUKHDEV SHARMA, R/O VILLAGE BALEHRA, POST OFFICE GARLI, TEHSIL RAKKAR, DISTRICT KANGRA, (H.P.) Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
|
November 12, 2012 |
KUNDAN LAL S/O SHRI HIMAR RAM Vs. KHOOB CHAND S/O SHRI GAURI
|
June 18, 2012 |
KUNTA DEVI W/O KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2012 |
KURBAN Vs. STATE OF H P
|
July 12, 2012 |
KUSHAL ALIAS SHALU AND ORS Vs. NARCOTIC CONTROL BUREAU AND ORS
|
November 6, 2012 |
KUSHAL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
KUSHAL SINGH Vs. STATE OF H.P
|
March 7, 2012 |
KUSUM CHAND MAHANT SON OF SHRI DURGA DASS MAHANT Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2012 |
KUSUM KUMARI Vs. KRISHAN KUMAR
|
July 25, 2012 |
KUSUM LATA D/O. SH. CHATRO RAM SHARMA, R/O. VPO MEHLA, TEHSIL & DISTRICT CHAMBA, H.P. Vs. STATE OF H.P. THROUGH ITS SECRETARY EDUCATION TO THE GOVT. OF H.P.
|
March 3, 2012 |
LABDI RAM SON OF KHANGAR RAM Vs. STATE OF HIMACHAL PRADESH
|
May 23, 2012 |
LABH SINGH Vs. STATE OF H P
|
July 3, 2012 |
LABOUR COMMISSIONER Vs. DHARAM PAL
|
February 28, 2012 |
LABOUR COMMISSIONER, DEPARTMENT OF LABOUR AND EMPLOYMENT, HIMACHAL PRADESH, SHIMLA-1 AND LABOUR AND CONCILIATION OFFICER, SHIMLA ZONE SHIMLA, H.P. Vs. SH. NAND LAL S/O SHRI SHOK RAM RAM, R/O VILLAGE KANGAR, P.O SUNI, DISTRICT SHIMLA, H.P.,
|
March 29, 2012 |
LABOUR COMMISSIONER,DEPARTMENT OF LABOUR AND EMPLOYMENT,.HP Vs. TEJ RAM, S/O SHRI LUMCHA RAM,HP
|
March 29, 2012 |
LACHHO DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2012 |
LAJJA RAM SON OF RELU RAM AND ORS Vs. STATE OF H P AND ORS
|
January 2, 2012 |
Lal Chand Vs. Dhian Singh
|
October 24, 2012 |
LAL HUSSAIN SON OF SHRI GULAB DEEN Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
July 26, 2012 |
LAL SINGH S/O SURTO AND ORS. Vs. MOHAR SINGH S/O KUMBIA, RESIDENT OF VILLAGE KELVI DAHAR, SUBTEHSIL RONHAT, TEHSIL SHILLAI, DISTRICT SIRMOUR, H.P.
|
March 12, 2012 |
LALIT MOHAN Vs. ENGINEER-IN-CHIEF HPPWD NIRMAN BHAWAN NIGAM VIHAR
|
July 6, 2012 |
LALIT VERMA Vs. HEMA SHARMA
|
March 29, 2012 |
LALITA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
LALLU ABRAHIM Vs. STATE OF HP
|
May 22, 2012 |
LAXHMAN DASS Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2012 |
LAXMAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
Laxmi Chand Duggal Vs. Jai Inder Kumar
|
May 14, 2012 |
LAXMI DASS SON OF SHRI CHET RAM, RESIDENT OF VILLAGE DAROLI, P.O. KARYALI, TEHSIL SUNI, DISTT. SHIMLA (HP) Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PWD) TO THE GOVT. OF HIMACHAL PRADESH,
|
January 10, 2012 |
LAXMI DEVI Vs. THE HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LTD.
|
December 10, 2012 |
LAXMI DUTT Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
LAXMI SINGH Vs. THE MANAGING DIRECTOR
|
July 25, 2012 |
LEELA DEVI Vs. STATE OF HP
|
July 23, 2012 |
LEELA DEVI WIFE OF, Vs. MADAN LAL SON OF MAHLOO RAM AND ORS.
|
March 3, 2012 |
LEELA DUTT Vs. THE STATE OF HIMACHAL PRADESH
|
March 21, 2012 |
LEHAR SINGH Vs. UNION OF INDIA
|
October 16, 2012 |
LEKH RAJ Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
LEKH RAJ Vs. STATE OF H.P
|
January 5, 2012 |
LEKH RAJ ALIAS LEKHU Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2012 |
LEKH RAJ RANA (LECTURER) Vs. STATE OF HIMACHAL PRADESH
|
March 22, 2012 |
LEKH RAJ SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
LEKH RAJ SON OF RAM SINGH COOK Vs. YS PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
April 26, 2012 |
LEKH RAM Vs. HEERA PARKASH
|
July 9, 2012 |
LEKH RAM VERMA SON OF KRISHAN DASS VERMA Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY
|
May 1, 2012 |
LIAQ RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2012 |
LILA VILAS SHARMA S/O MANSUKH RAM Vs. NARENDER PAL SHARMA S/O BANSI LAL SHARMA AND ORS
|
August 29, 2012 |
LOK NATH SON OF SH DHARNI DHAR Vs. HP STATE ELECTRICITY BOARD LTD
|
August 23, 2012 |
M.C. KAUSHIK, DEPUTY DIRECTOR OF HORTICULTURE (RETIRED) Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 5, 2012 |
M.S. JAMWAL Vs. OM PARKASH
|
March 28, 2012 |
M.S. THAKUR Vs. SATLUJ JAL VIDYUT NIGAM
|
October 12, 2012 |
M/S NEW LIGHT BUS SERVICE Vs. STATE OF H P
|
August 3, 2012 |
M/S ORIENTAL INSURANCE COMPANY, DIVISIONAL OFFICER, MYTH ESTATE, KAITHU, SHIMLA-171 003, THROUGH SHRI B.S. NEGI, ITS SENIOR DIVISIONAL MANAGER Vs. SMT. SHANTI DEVI, WIFE OF SHRI ATTAR CHAND,
|
March 21, 2012 |
M/S UNA HIGHWAYS BUS SERVICE, THROUGH ITS PROP. SMT. SAVITA PRASHWER W/O SH. RAJESH PRASHER, R/O PHASE-III HOUSE NO. -II/51 RAKKAR COLONY UNA, DISTT. UNA, (HP) Vs. SECRETARY (TRANSPORT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA- 171002,
|
March 14, 2012 |
M/S. JONY ICE CANDY Vs. HEM RAJ
|
December 6, 2012 |
M/S. PANNA LAL AND SONS THROUGH SHRI PUSHPINDER KUMAR AND SHRI ARUN KUMAR, S/O LATE SHRI PARMESHWARI DASS, 4TH FLOOR, BUILDING NO. 139-140, LOWER BAZAAR, SHIMLA Vs. SHRI ARUN KUMAR SON OF SHRI KHEM CHAND,
|
March 14, 2012 |
M/S. UNA HIGHWAYS BUS SERVICE THROUGH ITS PROPRIETOR SMT. SAVITA DEVI, W/O. SH. RAJESH KUMAR PRASHER HAVING OFFICE OPPOSITE TO NEW BUS STAND ON UNA-NANGAL ROAD, UNA, OWNER OF BUS NO. HP - 67-7550 Vs. BABU RAM S/O. SOHAN SINGH,
|
March 1, 2012 |
MADAN KUMAR Vs. VEENA KUMARI
|
July 6, 2012 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
MADAN LAL SHARMA Vs. H.P. KHADI
|
July 11, 2012 |
MADAN LAL, PRESENTLY WORKING AS LANGUAGE TEACHER GOVT. SENIOR SECONDARY SCHOOL, KILLAR(PANGI) TEHSIL AND DISTRICT CHAMBA Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA,
|
March 22, 2012 |
MADAN SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
|
August 8, 2012 |
MADHU Vs. STATE OF H P
|
July 6, 2012 |
MADHU SOODAN Vs. STATE OF H.P.
|
March 1, 2012 |
MADHULESH KUMAR SHISHODIA, S/O DALBIR SINGH Vs. ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES, GANJ B
|
August 28, 2012 |
MADHVI Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 17, 2012 |
MAHESH C. PURI Vs. P.C. KAPOOR
|
November 19, 2012 |
MAHESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2012 |
MAHESH PATHANIA Vs. STATE OF H.P.
|
September 4, 2012 |
MAHESH PRASAD SON OF SHRI DURGA PRASA Vs. STATE OF H P THROUGH SECRETARY EDUCATION, TO THE GOVT OF HP
|
July 27, 2012 |
MAHINDER KAUR Vs. THE STATE OF HIMACHAL PRADESH, THE EXECUTIVE ENGINEER, KASAULI DIVISION, HPPWD AND THE ASSISTANT ENGINEER, NALAGARH, SUB-DIVISION, HPPWD
|
December 10, 2012 |
MAHINDER SINGH, S/O SHRI KARCHAN SINGH, RESIDENT OF VILLAGE REE, POST OFFICE SWAHAN, PS KOT, SUB-TEHSIL SHREE NAINA DEVIJEE, DISTRICT BILASPUR (HIMACHAL PRADESH) Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2012 |
MALINI PATHAK WIFE OF SHRI SANJEEV PATHAK Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2012 |
MAM CHAND Vs. KESHO RAM
|
May 11, 2012 |
MAMTA DEVI DAUGHTER OF SHRI BALAK RAM, PRESENTLY POSTED AS DRAWING TEACHER Vs. STATE OF
HIMACHAL PRADESH THROUGH
|
March 12, 2012 |
MAMTA DEVI W/O MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2012 |
MAMTA DEVI WIFE OF SH.DINESH KUMAR Vs. DINESH KUMAR SON OF SH.CHUNI LAL
|
June 14, 2012 |
MAN BAHADUR, SON OF SHRI DAMODAR THAPA Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2012 |
MAN DASS Vs. STATE OF H.P.
|
March 7, 2012 |
MAN MOHINI SHARMA AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 5, 2012 |
MAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 31, 2012 |
MAN SINGH Vs. STATE OF H.P. SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA
|
February 29, 2012 |
MAN SINGH Vs. ASSISTANT ENGINEER, HP PWD, SUB DIVISION, KARSOG, DISTRICT MANDI, H.P.
|
January 3, 2012 |
MANDEEP WIDOW OF RAJENDER KUMAR AND ORS Vs. STATE OF H P AND ORS
|
January 2, 2012 |
MANESHWAR SINGH S/O SH ATTAR SINGH RESIDENT OF VILLAGE SHIROLI Vs. STATE OF H P
|
May 31, 2012 |
MANGAT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
September 4, 2012 |
MANGAT RAM Vs. H.P. STATE FOREST DEVELOPMENT CORPORATION LTD.
|
July 25, 2012 |
MANGAT RAM CHAUHAN SON OF JAI RAM CHAUHAN Vs. UNION OF INDIA
|
November 1, 2012 |
MANGE RAM SON OF SH. PRITAM SINGH Vs. HEM LATA BANSAL
|
September 4, 2012 |
MANISHA SHARMA Vs. PREM CHAND SHARMA
|
April 20, 2012 |
MANJEET SINGH Vs. STATE OF H P
|
October 29, 2012 |
MANJEET SINGH SON OF SHRI GAREEV SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
September 6, 2012 |
MANJEEV MEHTA, S/O THAKUR DASS MEHTA Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2012 |
MANJIT KUMAR Vs. INTELLIGENCE OFFICER
|
May 22, 2012 |
MANJIT SINGH Vs. RAJINDER SINGH
|
December 31, 2012 |
MANJU SOOD Vs. VIJAY KUMAR GOYAL
|
September 6, 2012 |
MANJU SOOD Vs. STATE OF H.P.
|
January 12, 2012 |
MANMOHAN BAHADUR SAINI Vs. STATE OF HIMACHAL PRADESH
|
October 19, 2012 |
MANMOHAN BRAMTA Vs. STATE OF HIMACHAL PRADESH
|
September 27, 2012 |
MANMOHAN GAUTAM Vs. STATE OF HIMACHAL PRADESH
|
August 6, 2012 |
MANMOHAN SINGH S/O SHRI JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 21, 2012 |
MANOHAR CHAND S/O SH KESHAV RAM Vs. H P STATE ELECTRICITY BOARD LIMITED
|
July 10, 2012 |
MANOHAR LAL S/O SH. SHANKAR LAL R/O VILLAGE THAN, P.O. MAMLIG, TEHSIL KANDAGHAT, DISTRICT SOLAN, H.P. Vs. SURINDER VERMA S/O SH. K.R. VERMA, R/O VILLAGE NEEN, P.O. DURGAPUR, TEHSIL SUNNI, DISTRICT SHIMLA, H.P.
|
March 14, 2012 |
MANOHAR SINGH Vs. STATE OF H P
|
July 3, 2012 |
MANOHARSINGH Vs. STATE OF H P
|
May 2, 2012 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 27, 2012 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2012 |
MANOJ KUMAR S/O SH NEGI RAM Vs. STATE OF H P
|
June 25, 2012 |
MANOJ KUMAR SON OF DESH RAJ SHARMA AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
January 6, 2012 |
MANOJ KUMAR, S/O LATE SH. NIKKA MAL, R/O E-10, HAKKIKAT NAGAR, SAHARANPUR (UP), SH. AMIT Vs. NAVITA CHUG, D/O
LATE SH. OM PARKASH
|
March 15, 2012 |
MANOJ KUMAR, S/O LATE SH.PUSHOTTAM LAL THROUGH HIS NEXT FRIEND GURCHARAN SINGH, S/O SH. NARAYAN SINGH, R/O VILLAGE TIHAL, P.O. DHASOLI, TEHSIL JWALI, DISTRICT KANGRA, H.P. Vs. STATE OF H.P.
|
March 12, 2012 |
MANPREET KAUR Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
MARK HEGEDUS Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2012 |
MAST RAM Vs. STATE OF HIMACHAL PRADESH
|
November 8, 2012 |
MASTER ANIL KUMAR Vs. ISHWAR LAL
|
January 4, 2012 |
MASTU Vs. KABLI
|
May 17, 2012 |
MATEHAR CO-OPERATIVE SERVICE SOCIETY LTD. Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
MATHI DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2012 |
MATHRA WIDOW OF SHRI TEK CHAND GUPTA Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
MATHURA Vs. STATE OF H P
|
October 9, 2012 |
MAULANA MUMTAZ AHMED QUASMI SON OF LATE HAKIM FAQUIRULLAH Vs. CNN IBN 7 GLOBAL BROADCAST NEWS LTD.
|
May 7, 2012 |
MAZID DEEN Vs. HPSEB LIMITED
|
July 16, 2012 |
MEENA CHAKORBORTY Vs. FEDERAL MOGUL BEARING INDIA LTD.
|
September 3, 2012 |
MEENA KUMARI DAUGHTER OF SHRI NAROTAM CHAND Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVT OF H P
|
August 21, 2012 |
MEENA NEGI WIFE OF SH WANGCHOO NEGI Vs. STATE OF HIMACHAL PRADESH
|
June 21, 2012 |
MEERA DEVI Vs. DAYA RAM
|
July 6, 2012 |
MEERA DEVI Vs. THE STATE OF H.P.
|
January 4, 2012 |
MEERA DEVI WIFE OF SH. DEEP CHAND VILLAGE SHEEL, PO DEEM, TEHSIL NIRMAND Vs. DEPUTY COMMISSIONER KULLU, DISTRICT KULLU, HP
|
March 21, 2012 |
MEERA VERMA Vs. MARKET COMMITTEE SHIMLA AND KINNAUR
|
July 23, 2012 |
MEGH RAJ Vs. STATE OF H.P.
|
November 7, 2012 |
MEGH SINGH Vs. H P STATE FOREST DEVELOPMENT CORPORATION LIMITED
|
August 22, 2012 |
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
MEHAR CHAND Vs. RAM LAL
|
May 8, 2012 |
MEHAR CHAND Vs. DEV RAJ
|
May 29, 2012 |
MEHAR CHAND S/O SHRI JAUNDU RAM Vs. BIDHI CHAND S/O SHRI BAKSHI RAM
|
June 11, 2012 |
MEHAR CHAND SON OF SANT RAM, RESIDENT OF BHOJPUR, SUNDERNAGAR, DISTRICT MANDI, HIMACHAL PRADESH Vs. BHADAR SON OF SH. SHANKAR, RESIDENT OF CHOWK, TEHSIL SUNDERNAGAR, DISTRICT MANDI, HIMACHAL PRADESH
|
June 14, 2012 |
MEHAR CHAND SON OF SH NEESH RAM Vs. STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL
|
July 30, 2012 |
MEHAR SINGH Vs. H.P. ROAD TRANSPORT CORPORATION
|
October 7, 2012 |
MEHAR SINGH S/O SH SUDU RAM Vs. STATE OF HIMACHAL PRADESH
|
June 12, 2012 |
MEHAR SINGH S/O SUDU RAM Vs. STATE OF H P
|
May 4, 2012 |
MEHAR SINGH, SON OF SH. PASHORI LAL, R/O VILLAGE BEHRA, TEHSIL AMB, DISTRICT UNA HP Vs. SURJEET SON OF SH. DESH RAJ, R/O VILLAGE BEHRA, TEHSIL AMB, DISTRICT UNA HP
|
July 19, 2012 |
MELA RAM S/O SH. HUKMI V.P.O. KULAG, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
|
February 10, 2012 |
MESSRS GIAN CHAND AND SONS THROUGH SH. PADAM CHAND Vs. JOGINDER KAUR,W/O SHRI JOGINDER SINGH
|
September 24, 2012 |
MILAP CHAND Vs. RAJ KUMAR
|
December 6, 2012 |
MINTU Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2012 |
MIRJA RAM, SON OF SHRI NIHALU, RESIDENT OF VILLAGE AND P.O. RAKHOH, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P., THROUGH HIS GENERAL POWER OF ATTORNEY, HIS SON SH. DHARAM CHAND Vs. SECRETARY (FINANCE), H.P. GOVERNMENT, SHIMLA AND ORS.
|
June 1, 2012 |
MISS. RITU RANI DAUGHTER OF SHRI KUSHAL SINGH, RESIDENT OF VILLAGE AND PO BHADSALI, TEHSIL AND DISTT. UNA, H.P. Vs. STATE OF H.P. THROUGH ITS SECRETARY (COOPERATION) TO THE GOVT. OF HIMACHAL PRADESH, AT SHIMLA AND OTHERS
|
March 21, 2012 |
MITTAL LIMES AND CHEMICALS Vs. SUKH DEV SINGH GILL
|
September 3, 2012 |
MK MIGLANI Vs. HIMUDA
|
May 10, 2012 |
MOHAN BAG Vs. STATE OF HIMACHAL PRADESH
|
November 27, 2012 |
MOHAN LAL Vs. H P STATE ELECTRICITY BOARD LIMITED
|
July 6, 2012 |
MOHAN LAL Vs. STATE OF H P
|
July 2, 2012 |
MOHAN LAL Vs. STATE OF H.P.
|
June 13, 2012 |
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
July 20, 2012 |
MOHAN LAL CHAUHAN Vs. STATE OF H.P.
|
January 6, 2012 |
MOHAN LAL SON OF SHRI MANGAT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
March 9, 2012 |
MOHAN LAL, S/O SHRI NANAK CHAND, R/O VILLAGE NANDPUR, TEHSIL AMB Vs. ANANT RAM, S/O SHRI ACHHAR RAM, AND KUSHAL KUMAR
|
March 22, 2012 |
MOHAN MEAKIN LIMITED Vs. PRESIDENT MOHAN MEAKINS
|
May 2, 2012 |
MOHAN MEAKIN LIMITED SOLAN BREWERY SOLAN Vs. PRESIDENT MOHAN MEAKINS STAFF UNION
|
June 1, 2012 |
MOHAN SINGH, S/O HARI NAND AND ORS Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2012 |
MOHAR SINGH S/O SHRI PANU RAM, VILLAGE LOHANDHAR, P.O. MANJHOLI, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
|
February 10, 2012 |
MOHD MARGUB SON OF MOHD MAHBOOB Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
MOHD SALIM ALIAS SALIM S/O NASIRUDIN Vs. STATE OF H P
|
June 26, 2012 |
MOHD. SON OF SH.BASIR MOHDQ Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE
|
October 11, 2012 |
MOHENDER SINGH S/O SHRI SHYAM SINGH Vs. STATE OF H P
|
June 19, 2012 |
MOHINDER KUMAR CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2012 |
MOHINDER PAL ALIAS BITOO SON OF SHRI JANAK DASS Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2012 |
MOHINDER PAL GROVER Vs. STATE OF H.P.
|
December 5, 2012 |
MOHINDER PAL, SON OF LATE SHRI RAMU RAM Vs. STATE OF H.P
|
June 15, 2012 |
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 26, 2012 |
MOHINDER SINGH GULERIA Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
MOHINDER SINGH S/O SHRI KALU RAM, R/O SASHEER, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2012 |
MOHINDER VERMA Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2012 |
MOHINDRU MACHINERY STORE AND ORS Vs. ROOP KUMAR, S/O GAURI SHANKAR AND ORS
|
August 29, 2012 |
MOHIT NANDA Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2012 |
MOLIKA MINHAS Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2012 |
MOLU RAM THAKUR Vs. STATE OF HIMACHAL PRADESH
|
January 31, 2012 |
MONICA TOMAR Vs. YASHWANT SINGH PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
January 13, 2012 |
MONIKA GULERIA Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2012 |
MOOL RAJ SON OF SHRI DES RAJ, RESIDENT OF VILLAGE JSSOOR, TEHSIL NURPUR, DISTRICT KANGRA HP Vs. SH. GOVIND SINGH PATHANIA, ADOPTED SON OF LATE SHRI HARNAM SINGH, RESIDENT OF VILLAGE JASSOOR, TEHSIL NURPUR, DISTRICT KANGRA (HP) AND OTHERS
|
July 16, 2012 |
MOREPEN LABORATORIES LTD Vs. H P STATE ELECTRICITY BOARD
|
August 30, 2012 |
MOTI LAL Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2012 |
MOTI RAM Vs. H P STATE ELECTRICITY BOARD LIMITED
|
July 18, 2012 |
MOTI RAM AND ORS Vs. RANBIR SINGH S/O LEKH RAJ AND ORS
|
October 3, 2012 |
MOTI RAM SON OF SH. CHHAJA RAM Vs. HPSEB THE HPSEB LTD THROUGH ITS CHIEF EXECUTIVE
|
October 11, 2012 |
MRIDUL THAKUR Vs. Y S PARMAR UNIVERSITY OF HORTICULTURE & FORESTRY
|
July 9, 2012 |
Mridul Thakur Vs. Pallvi Thakur (minor aged 13 years) through her mother
|
July 9, 2012 |
MS. POOJA SHARMA, DAUGHTER OF SH. J.D. SHARMA, RESIDENT OF PEACE COTTAGE, TUTI KANDI, SHIMLA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2012 |
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 1, 2012 |
MUKESH KUMAR S/O MITHU SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 3, 2012 |
MUKESH THAKUR Vs. STATE OF HIMACHAL PRADESH
|
November 26, 2012 |
MUKESH THAKUR SON OF SH INDER SINGH Vs. STATE OF H P
|
June 18, 2012 |
MUKHTYAR KHAN Vs. STATE OF HIMACHAL PRADESH
|
January 3, 2012 |
MULAKH RAJ Vs. STATE OF H.P.
|
March 12, 2012 |
MULE RAM AND ORS Vs. KRISHAN SINGH
|
December 7, 2012 |
MUNICIPAL COUNCIL CHAMBA Vs. HANS RAJ SON OF SHRI CHHURU RAM
|
June 14, 2012 |
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY
|
September 3, 2012 |
MUNISH KUMAR SON OF SH. MEHAR CHAND, RESIDENT OF VILLAGE AND PO MUMTA, TEHSIL AND DISTRICT KANGRA, H.P. Vs. STATE OF H.P.
|
December 7, 2012 |
Munish Mehra Vs. State Bank of India
|
July 23, 2012 |
MUNSHI RAM S/O LATE SHRI NARIAN SINGH Vs. ANANT RAM S/O SH DASAURIA RAM
|
May 30, 2012 |
MURTI RAM SON OF BHURU RAM Vs. SITA RAM AND ORS
|
October 12, 2012 |
MUSTAQ DIN SON OF NASIRUDIN Vs. STATE OF HIMACHAL PRADESH
|
June 18, 2012 |
MUVASHAR HASSAN Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2012 |
N K VAIDYA RETD SON OF SH P C VAIDYA Vs. STATE OF H P THROUGH ITS SECRETARY
|
May 30, 2012 |
N.P. THAKUR Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY, URBAN
|
September 4, 2012 |
NAGESHWARI DEVI WIFE OF PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2012 |
NAGO DEVI Vs. STATE OF H.P.
|
March 19, 2012 |
NAGO DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 22, 2012 |
NAIN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2012 |
NAIN SINGH SON OF SHRI KALIA ALIAS KALI RAM AND ORS. Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (RURAL DEVELOPMENT & PANCHAYATI RAJ), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
January 13, 2012 |
NALINAKSHANA KOLANGARDATH Vs. AVRON CHEMICALS PVT. LIMITED
|
August 6, 2012 |
NANAK CHAND ALIAS NANU, SON OF SHRI DESH RAJ, R/O MOHTLI RAMP, P.S. & TEHSIL INDORA, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2012 |
NANAK CHAND JINDANI Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2012 |
NANAK SINGH SON OF BABU RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
September 11, 2012 |
NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2012 |
NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
May 9, 2012 |
NAND LAL Vs. SANJAY KUMAR AND ORS.
|
October 1, 2012 |
NAND LAL SON OF AMAR SINGH Vs. HP STATE CIVIL SUPPLIES CORPORATION LTD
|
April 26, 2012 |
NAND LAL SON OF SHRI SHANKAR LAL Vs. STATE OF HIMACHAL PRADESH
|
June 21, 2012 |
NAND RAM Vs. STATE BANK OF INDIA
|
July 23, 2012 |
NAND SINGH, S/O SH. RATTAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2012 |
NAR BAHADUR Vs. STATE OF H.P.
|
June 4, 2012 |
NAR SINGH DASS Vs. UNION OF INDIA
|
December 11, 2012 |
NARAIN DASS NAIK Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2012 |
NARAIN DUTT SON OF SATYA NAND Vs. Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY NAUNI
|
December 6, 2012 |
NARAIN KUMAR Vs. DADAHU GRAM SEWA SAMITI
|
May 9, 2012 |
NARAIN SINGH S/O LATE SARAN DASS VILL. DHAR, P.O. JAROL, TEHSIL THUNAG, DISTT. MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) TO THE GOVT. OF H.P. AT SHIMLA, H.P. AND PR. CHIEF CONSERVATOR OF FOREST, SHIMLA, H.P.
|
February 28, 2012 |
NARAYAN DASS Vs. DEEPAK KUMAR
|
May 23, 2012 |
NARCOTIC CONTROL BUREAU CHANDIGARH ZONAL UNIT Vs. SUDHA DEVI WIFE OF SHRI SURAT RAM
|
May 31, 2012 |
NARCOTICS CONTROL BUREAU Vs. JEET RAM
|
December 11, 2012 |
NARENDER KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 13, 2012 |
NARENDER PAL Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2012 |
NARENDER SHARMA SON OF SHRI MAHINDER LAL, R/O VILLAGE SHILMA SHORA, P.O. NAGWAIN, SUB TEHSIL AUT, DISTT. MANDI, H.P. AT PRESENT LODGED IN JUDICIAL CUSTODY IN SUB JAIL, KULLU, DISTT. KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2012 |
NARENDER SINGH Vs. STATE OF H.P.
|
September 5, 2012 |
NARENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2012 |
NARESH CHAND SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2012 |
NARESH KATOCH Vs. H.P. STATE ELECTRICITY BOARD LTD.
|
February 28, 2012 |
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
NARESH KUMAR Vs. STATE OF H P
|
November 5, 2012 |
NARESH KUMAR Vs. SOCIAL MUTUAL BENEFIT COMPANY LTD
|
January 4, 2012 |
NARESH KUMAR @ LUCKY SON OF SHRI KULDIP SINGH, R/O VILLAGE PALPAL, TAPPA MEWA, P.S. AND TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2012 |
NARESH KUMAR S/O SH. TILAK RAM, V.P.O. KADHARGHAT, TEHSIL SUNNI, DISTT. SHIMLA, H.P., Vs. STATE OF H.P. THROUGH SECRETARY (H.P. PWD) TO THE GOVT. OF H.P. AT SHIMLA, H.P.,
|
March 20, 2012 |
NARESH KUMAR SON OF SHRI MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 31, 2012 |
NARESH KUMAR, S/O SHRI RACHPAL SINGH, RESIDENT OF VILLAGE SIDH CHALEHAR, TEHSIL AMB, DISTRICT UNA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (TRANSPORT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
|
March 5, 2012 |
NARINDER THAKUR Vs. UNION OF INDIA
|
August 27, 2012 |
NARINDER THAPA SAINI Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2012 |
NARMADA DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 26, 2012 |
NAROTAM RAM, SON OF SH. RULDU, RESIDENT OF VILLAGE THUWARI, P.O. LARJI, SUB TEHSIL SAINJ, DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PUBLIC WORKS), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
|
March 7, 2012 |
NAROTAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 21, 2012 |
NARVADA BHARADWAJ Vs. THE HIMACHAL PRADESH HORTICULTURE MARKETING AND PROCESSING CORPORATION LTD.
|
February 7, 2012 |
NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD , Vs. NARESH CHAND VERMA S/O LAKSHMAN SINGH
|
April 10, 2012 |
NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. SUDHIR KUMAR
|
May 9, 2012 |
NATIONAL INSURANCE CO LTD Vs. PARVEEN KUMAR
|
January 12, 2012 |
NATIONAL INSURANCE CO LTD Vs. REENA DEVI
|
April 3, 2012 |
NATIONAL INSURANCE CO LTD Vs. RAVINDER KUMAR
|
April 16, 2012 |
National Insurance Company Limited Vs. Manu
|
July 16, 2012 |
NATIONAL INSURANCE COMPANY LIMITED, HIMLAND HOTEL Vs. SARA BANO W/O LATE SH. MOHD. JAMAL BHAT
|
March 9, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. INDRA DEVI
|
March 7, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. SH BALDEV S/O SH SHUKRU RAM
|
August 7, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
December 17, 2012 |
NAUSHAD ALI @ NISHU Vs. STATE OF H P
|
October 8, 2012 |
NAVEEN LATA, D/O SHRI KRISHAN CHAND, VILLAGE SHALARD Vs. PRINCIPAL SECRETARY (ELEMENTARY) EDUCATION
|
March 9, 2012 |
NAVEEN PURI Vs. DARSHAN SINGH
|
March 7, 2012 |
NAZAKAT ALI HASHMI Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
NAZAKAT ALI HASHMI SON OF SHRI SAGIR AHMED Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2012 |
NAZIR MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2012 |
NEEL KUMAR ALIAS NEELU Vs. STATE OF H P
|
August 14, 2012 |
NEELAM Vs. STATE OF HIMACHAL PRADESH
|
July 19, 2012 |
NEELAM Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
NEELAM RANI W/O SURINDER KUMAR RANA AND ORS Vs. KULDEEP SINGH S/O RAMESH CHAND AND ORS
|
October 1, 2012 |
NEELAM, WIFE OF RAM KRISHAN Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 18, 2012 |
NEENA Vs. GOVERNMENT OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) AND OTHERS
|
April 2, 2012 |
NEENA KUMARI Vs. STATE OF H P
|
August 6, 2012 |
NEENA SHARMA Vs. STATE OF H.P.
|
January 9, 2012 |
NEERAJ GUPTA, S/O LATE SH. NAROTAM DASS GUPTA, R/O V.P.O. SUNNI, TEHSIL AND DISTT. SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (IRRIGATION AND PUBLIC HEALTH) TO THE GOVT. OF H.P., H.P. SECRETARIAT, SHIMLA, H.P. AND ORS.
|
March 5, 2012 |
NEERAJ JUSTA Vs. HPSEB LTD
|
August 21, 2012 |
NEERAJ SHARMA Vs. KULBHUSHAN SHARMA
|
October 12, 2012 |
NEERAJ SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2012 |
NEETU Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2012 |
NEGI BUILDERS PVT LTD Vs. FOZAL POWER PVT LTD
|
August 17, 2012 |
NEHA MALHOTRA Vs. STATE OF HIMACHAL PRADESH
|
December 1, 2012 |
NEHA SARMATE Vs. HIMACHAL PRADESH UNIVERSITY
|
September 5, 2012 |
NEK MOHAMMED S/O LATE SHRI CHARAG DEEN, RESIDENT OF VILLAGE NIAR, POST OFFICE AUND, TEHSIL NURPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
September 14, 2012 |
NEK RAM Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2012 |
NETAR SINGH, SON OF SHRI HARI RAM, RESIDENT OF VILLAGE KHANDLA, POST OFFICE KUMMI, TEHSIL AND DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (IRRIGATION AND PUBLIC HEALTH), TO THE GOVERNMENT OF H.P., SHIMLA-2,
|
October 4, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. BALBIR SINGH
|
July 24, 2012 |
NEW INDIA ASSURANCE COMPANY Vs. SUKH DEV SINGH
|
November 26, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEKHNU, WIFE OF SH SAMPURAN AND ORS
|
August 31, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ROSHNI DEVI
|
October 11, 2012 |
NEXUS HEALTH AND BEAUTY CARE PRIVATE LIMITED Vs. NATIONAL ELECTRICAL OFFICE
|
August 24, 2012 |
NIKKA RAM S/O SH MANGAT SINGH Vs. STATE OF H P
|
June 1, 2012 |
NIRANJANA BHANDARI Vs. UNION OF INDIA
|
July 2, 2012 |
NIRMAL KUMAR SON OF LATE SHRI MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
August 1, 2012 |
NIRMAL PANWAR Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
NIRMAL SINGH KUKREJA Vs. SURAJ GUPTA
|
October 16, 2012 |
NIRMALA DEVI Vs. STATE OF H.P.
|
September 5, 2012 |
Nirmala Devi Vs. State of H.P. through Principal Secretary, Health
|
July 30, 2012 |
NIRMALA DEVI Vs. BAKSHI RAM
|
March 6, 2012 |
NIRMALA DEVI AND OTHERS Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY, HEALTH AND OTHERS
|
July 13, 2012 |
NIRMALA DEVI W/O DEVI DAYAL AND ORS Vs. KAUSHLAYA DEVI D/O PARWATI AND ORS
|
April 17, 2012 |
NIRMALA DEVI, WIDOW OF RAM SIMAR AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
October 3, 2012 |
NIRMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2012 |
NIRMLA DEVI, W/O SHRI PAWAN SINGH, R/O VILLAGE GHADHOTHA, PARGANA AND TEHSIL BHARMAUR, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE AND EMPOWERMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
July 16, 2012 |
NITA DEEP RASTOGI Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 11, 2012 |
NITIN TYAGI S/O LATE SH BHULAH TYAGI Vs. STATE OF H P
|
July 25, 2012 |
NITU BAL Vs. STATE OF H.P. THROUGH SECRETARY (PANCHAYATI RAJ) AND OTHERS
|
September 18, 2012 |
NOOP SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2012 |
NOOR CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2012 |
NOTA RAM SON OF SHRI HARIA Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2012 |
NURI DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 7, 2012 |
O.P. SOOD, S/O SH. DHARAM CHAND SOOD, HOUSE/PLOT NO. 154, TYPE-A, SECTOR-III Vs. O.P. SOOD, S/O SH. DHARAM CHAND SOOD, HOUSE/PLOT NO. 154, TYPE-A, SECTOR-III
|
March 21, 2012 |
OHAN LAL S/O SH. POHU RAM Vs. STATE OF H.P
|
June 15, 2012 |
OM CHAND PARWAL Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2012 |
OM PARKASH Vs. STATE OF H.P.
|
June 12, 2012 |
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2012 |
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2012 |
OM PARKASH @ OMI, S/O SHRI CHAND RAM, R/O MOHALLA SAHNU BHARMOUR, TEHSIL BHARMOUR, DISTRICT CHAMBA H.P. (PRESENTLY LODGED IN DISTRICT JAIL, CHAMBA, H.P.) Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
OM PARKASH AWASTHI Vs. NIDHI AWASTHI
|
November 5, 2012 |
OM PARKASH KAHOL Vs. MAHESH KUMAR SHARMA, S/O RAM RAKHA MAL SHARMA
|
September 13, 2012 |
OM PARKASH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
OM PARKASH SON OF SHRI DUMNU RAM Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2012 |
OM PARKASH SON OF SHRI ROOP CHAND Vs. STATE OF H P
|
August 8, 2012 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2012 |
OM PRAKASH Vs. PRESIDING JUDGE H P INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 3, 2012 |
OMVEER CHAMEL SINGH Vs. STATE OF HP
|
April 26, 2012 |
ONKAR DE AND ORS Vs. RAJINDER SINGH, SON OF PARJA SON OF RALLU AND ORS
|
October 12, 2012 |
ORIENAT INSURANCE COMPANY Vs. NARDU DEVI
|
March 22, 2012 |
ORIENTAL INSURANCE CO LTD Vs. SAMILA
|
January 12, 2012 |
ORIENTAL INSURANCE CO. LTD. Vs. USHA DEVI
|
March 14, 2012 |
ORIENTAL INSURANCE CO. LTD., MANDI HP THROUGH ITS DIVISIONAL MANAGER, MYTHE ESTATE, KAITHU, SHIMLA-3 Vs. SH. UMA DUT SON OF SH. DAMODAR,
|
March 5, 2012 |
Oriental Insurance Co.Ltd. Vs. Devi Dass
|
March 5, 2012 |
ORIENTAL INSURANCE COMPANY Vs. BATTU AND ANOTHER
|
April 12, 2012 |
Oriental Insurance Company Vs. Raj Kumar & Connected Matter
|
June 25, 2012 |
ORIENTAL INSURANCE COMPANY Vs. PADMA DEVI
|
December 20, 2012 |
ORIENTAL INSURANCE COMPANY Vs. BHAGAT SINGH
|
May 22, 2012 |
ORIENTAL INSURANCE COMPANY LD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL-II SOLAN
|
May 23, 2012 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SH RAJ KUMAR
|
June 25, 2012 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SARITA
|
November 12, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. HARISH KUMAR THAKUR AND ORS
|
December 5, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. UTTAM CHAND
|
July 17, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SHANKAR
|
August 27, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MAMTA KALURA
|
July 3, 2012 |
ORIENTAL INSURANCE COMPANY, PILIBAHIT U.P. THROUGH ITS AUTHORISED SINGNATORY SENIOR DIVISIONAL MANAGER Vs. MANJINDER KAUR WIDOW OF LATE JOGINDER SINGH AND OTHERS
|
November 27, 2012 |
P.L. Sharma Vs. State of Himachal Pradesh
|
March 6, 2012 |
PADAM DASS KARATA Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2012 |
PADAM DEV S/O KANSHI RAM Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2012 |
PADAM DEV SHARMA SON OF LATE SHRI PREMDAS, RESIDENT OF AGWAHI, POST OFFICE SHOGHI, TEHSIL AND DISTRICT SHIMLA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY,
|
March 5, 2012 |
PADAM KUMAR Vs. STATE OF H P
|
July 12, 2012 |
PADAM SINGH BHATIA Vs. STATE OF H P
|
August 31, 2012 |
PADAM SINGH SON OF SHRI INDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 22, 2012 |
PADAM SINGH, SON OF SHRI SHIV DAYAL, RESIDENT OF VPO SHILLI BAGI, TEHSIL SHILLI BAGI, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ADDITIONAL CHIEF SECRETARY (FORESTS) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
March 3, 2012 |
PADM COMPUTER SYSTEM Vs. BHARAT SANCHAR NIGAM LTD
|
May 14, 2012 |
PALAMPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
March 22, 2012 |
PALO RAM Vs. GUARI
|
October 30, 2012 |
PANKAJ KALTA Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2012 |
PANKAJ KUMAR SON OF BAL KRISHAN AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
October 8, 2012 |
PANKAJ SINGHAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION LIMITED
|
September 6, 2012 |
PANKAJ VERMA Vs. MAHINDRA AND MAHINDRA FINANCE SERVICES LIMITED
|
March 19, 2012 |
Paramjeet Kaur Vs. Khillo
|
March 20, 2012 |
PARAMJIT SINGH S/O LT SH JOGINDER SINGH Vs. STATE OF H P
|
June 16, 2012 |
PARAS RAM Vs. STATE OF H.P.
|
March 5, 2012 |
PARAS RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
|
January 9, 2012 |
PARAS RAM SON BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2012 |
PARDEEP KUMAR ABROL, SON OF LATE SHRI TILAK RAJ ABROL Vs. POONAM SOOD, WIFE OF SH. PARDEEP KUMAR
|
December 12, 2012 |
PARDEEP KUMAR S/O DAULAT RAM AND ORS Vs. GENERAL MANAGER, INDIAN OIL CORPORATION, PUNJAB ST
|
December 12, 2012 |
PARDEEP KUMAR SON OF SHRI AMAR SAIN Vs. KRISHAN DASS S/O SHRI SHISHI RAM
|
June 16, 2012 |
PARKASH CHAND Vs. LAL CHAND
|
August 28, 2012 |
PARKASH CHAND SHARMA SON OF HIRU RAM Vs. D P SOOD ( RETD J) S/O KANSHI RAM SOOD
|
December 3, 2012 |
PARKASH CHAND SON OF LATE SHRI CHANDU RAM, RESIDENT OF VILLAGE AND POST OFFICE CHOWKI KANKARI, TAPPA MEHALTA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SARWAN KUMAR AND ORS.
|
December 28, 2012 |
PARKASH CHAND SON OF SHRI UDHAM EX-PARADHAN Vs. SHIV RAM SON OF SHRI BHAGWAN
|
June 21, 2012 |
PARKASH CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
PARLAD SINGH SON OF SH UTTAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 22, 2012 |
PARMANAND S/O SH. ATMA RAM Vs. STATE OF H.P
|
June 15, 2012 |
PARMILA DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
PARMOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2012 |
PARMOD SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 31, 2012 |
PARMOD SOOD Vs. THE MANAGING DIRECTOR
|
July 25, 2012 |
PARMOD SOOD Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2012 |
PARSO S/O DEU Vs. SURESH KUMAR
|
August 30, 2012 |
PARTAP SINGH Vs. DAMODAR DASS AND ORS
|
May 8, 2012 |
PARTAP SINGH CHAUHAN Vs. HPSEB LIMITED
|
July 2, 2012 |
PARTAP SINGH VERMA Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
PARTIK AGARWAL @ NITIN SHARMA, S/O R N AGARWAL AND Vs. STATE OF HIMACHAL PRADESH AND ORS
|
August 28, 2012 |
PARVATI DEVI Vs. STATE OF H P THROUGH SECRETARY H PPWD TO THE GOVT OF H P
|
August 17, 2012 |
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
PARVESH KUMAR SON OF SHRI R R SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2012 |
PARWATI DEVI, W/O MADAN LAL AND ORS Vs. STATE OF H P AND ORS
|
January 2, 2012 |
PATIALA DISTILLERS AND MANUFACTURERS LTD Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY DEPARTMENT OF FOOD
|
June 11, 2012 |
PAWAN CHAUHAN Vs. I.C.I.C.I. BANK LTD.
|
September 5, 2012 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 9, 2012 |
PAWAN KUMAR Vs. J.R. MEHTA
|
October 16, 2012 |
PAWAN KUMAR Vs. PALAMPUR ROTARY EYE FOUNDATION
|
April 3, 2012 |
PAWAN KUMAR Vs. H.P.S.E.B.LTD.
|
January 12, 2012 |
PAWAN KUMAR ALIAS DOCTOR Vs. STATE OF HIMACHAL PRADESH
|
June 27, 2012 |
PAWAN KUMAR S/O SH KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2012 |
PAWAN KUMAR SON OF SHRI BHADAR RAM, RESIDENT OF VILLAGE HANDKALI, POST OFFICE THONA, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. DEEP KUMAR SON OF SHRI BISHAMBHAR DUTT, RESIDENT OF VILLAGE BHIULI, MANDI TOWN, DISTRICT MANDI, H.P.
|
June 12, 2012 |
PAWAN KUMARI Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2012 |
PAWNI DEVI DAUGHTER OF SHRI MAHI SINGH Vs. SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH
|
June 25, 2012 |
PERVEZ AKHTAR Vs. T.G. NEGI
|
March 27, 2012 |
PIAR CHAND Vs. GUDDO DEVI
|
July 3, 2012 |
PIAR SINGH S/O BALAK RAM, R/O VILLAGE MAJHASU, P.O. BHAGER, P.S. AND TEHSIL GHUMARWIN, DISTRICT BILASPUR, H.P. Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2012 |
PIARE LAL S/O SH RAM LOK KAUSHAL Vs. STATE OF HIMACHAL PRADESH
|
May 30, 2012 |
PINJU RAM Vs. STATE OF H.P.
|
July 20, 2012 |
PINKI DEVI Vs. STATE OF H.P.
|
January 3, 2012 |
PINKU S/O SH RAM LAL Vs. STATE OF HIMACHAL PRADESH
|
August 17, 2012 |
PISCES COMMUNICATION PVT LTD THROUGH SHRI NAVEEN BANSAL Vs. BHARAT SANCHAR NIGAM LIMITED THROUGH ITS GM CGMT HP CIRCLE SHIMLA
|
January 2, 2012 |
PIYARE LAL SOOD Vs. VIVEK SHARMA
|
July 20, 2012 |
PO HAMIRPUR Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
POLICE STATION UNA Vs. STATE OF H.P.
|
June 13, 2012 |
POSHU RAM Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2012 |
POST OFFICE SHOGHI Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2012 |
POTAMBER LAL Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2012 |
PRABHATO RAM, S/O. THUNDU, R/O. VILLAGE CHALED, P.O. GARIMA, TEHSIL BHARMOUR, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, HPPWD,
|
October 12, 2012 |
PRABHU DEVI Vs. VIJAY LAXMI
|
February 28, 2012 |
PRADEEP KUMAR S/O OM PARKASH Vs. STATE OF H P
|
January 6, 2012 |
PRADEEP KUMAR TULI S/O LATE SH. SURINDER NATH TULI, R/O BANYAL COTTAGE, OFFICERS COLONY, SOLAN,
H.P. Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2012 |
PRAFUL CHAND Vs. GOVINDU RAM
|
August 29, 2012 |
PRAKASH CHAND Vs. HPSEB
|
October 5, 2012 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
|
July 31, 2012 |
PRAKASH CHAND Vs. STATE OF HP
|
May 29, 2012 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2012 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2012 |
PRAKASH CHAND SON OF SHRI BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
November 12, 2012 |
PRAKASH CHAND, S/O SH. DAYA RAM VILLAGE KEHRWIN P.O. BALOLA TEHSIL BHORANJ DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY, IPH DEPARTMENT SHIMLA,
|
March 6, 2012 |
PRAKASH SINGH Vs. INDIRA DEVI
|
March 21, 2012 |
PRAMOD KUMAR Vs. ISHWARI DEVI JUSTA
|
May 4, 2012 |
PRATAP SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
|
December 1, 2012 |
PRATAP SINGH, S/O SH. BANSI RAM R/O VILL. & P.O. BAIJNATH, TEH. BAIJNATH, DISTT. MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (REVENUE) TO THE GOVT. OF HP SHIMLA,
|
March 28, 2012 |
PRATIKSHA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2012 |
PRAVEEN KUMAR Vs. STATE OF H.P.
|
June 1, 2012 |
PRAVEEN KUMARI W/O SHRI JARNAIL SINGH Vs. STATE OF H P THROUGH SECRETARY
|
July 20, 2012 |
PRAVEEN VERMA SON OF SH. C.L VERMA, R/O VPO KUMARSAIN, TEHSIL KUMARSAIN, DISTT. SHIMLA, H.P. Vs. HIMACHAL PRADESH STATE ELECTION COMMISSION THROUGH ITS SECRETARY, SHIMLA, H.P. AND ORS.
|
March 1, 2012 |
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 20, 2012 |
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
PREM CHAND CHAUHAN Vs. H.P. STATE FOREST CORPORATION LIMITED
|
March 3, 2012 |
PREM CHAND JAIN SON OF LATE SHRI RADHA MAL JAIN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME TO THE GOVERNMENT OF HIMACHAL PRADESH
|
May 31, 2012 |
PREM CHAND S/O SANT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
January 3, 2012 |
PREM KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2012 |
PREM LAL Vs. STATE OF H.P.
|
March 9, 2012 |
PREM LAL SHARMA Vs. STATE OF H.P.
|
November 7, 2012 |
PREM RAJ CHAUHAN Vs. STATE OF H.P.
|
March 21, 2012 |
PREM SINGH Vs. SURESH KUMAR
|
May 4, 2012 |
PREM SINGH Vs. MOHAR SINGH
|
May 14, 2012 |
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 11, 2012 |
PREM SINGH Vs. STATE OF H.P
|
October 5, 2012 |
PREM SINGH Vs. STATE OF H.P.
|
October 30, 2012 |
PREM SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
October 19, 2012 |
PREM SINGH S/O SH REWAT RAM Vs. SH NATH RAM
|
July 26, 2012 |
PREM SINGH THAKUR Vs. GURSAGAR SINGH CHAUDHARY
|
January 6, 2012 |
PREM SINGH, SON OF SHUKRU RAM AND ORS Vs. HANS RAJ, SON OF AMI CHAND AND ORS
|
October 1, 2012 |
PREM SUSHIL Vs. RAM NATH
|
November 23, 2012 |
PREM VERMA, GOVT. CONTRACTOR, SON OF LATE SH. DILE RAM, R/O VILLAGE SHISHAMATI, P.O. DHALPUR, TEHSIL AND DISTRICT KULLU, H.P. Vs. HARVINDER SINGH, SON OF SH. HAMIR CHAND, R/O VILLAGE DASHAL, P.O. HARIPUR, TEHSIL AND DISTRICT KULLU, H.P.
|
March 19, 2012 |
PREMO DEVI Vs. UNION OF INDIA
|
January 9, 2012 |
PRESENT KHADI UDYOG BHANDAR, HAMIRPUR ROAD, UNA, DISTRICT UNA, H.P. Vs. SH. PANKAJ KUMAR SHARMA, S/O ONKAR NATH, S/O JAGDISH RAM, R/O VILLAGE OEL, TEHSIL AMB, DISTRICT
|
March 28, 2012 |
PRESENTLY RESIDING AT JAI KUNJ CHAKKAR Vs. HEMA SHARMA
|
March 29, 2012 |
PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
August 2, 2012 |
PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2012 |
PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
PRITAM CHAND SON OF SH DUMNU RAM Vs. SH K SANJAY MURTHY SECRETARY (EDUCATION) TO THE GOVT OF HIMACHAL PRADESH
|
June 20, 2012 |
PRITAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
PRITAM SINGH Vs. THE STATE OF H.P.
|
March 7, 2012 |
PRITAM SINGH Vs. H.P. BUILDING AND OTHER CONSTRUCTION WELFARE BOARD, NEW HIMRUS BUILDING, SHIMLA
|
May 29, 2012 |
PRITAM SINGH S/O SH. NIKKU RAM R/O VILLAGE MUKAI, P.O. JEJWIN, TEHSIL JHANDUTTA, DISTT. BILASPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY EDUCATION TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
September 13, 2012 |
PRITAM SINGH SON OF LATE SHRI THUNIA RAM Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVT OF H P SHIMLA
|
July 25, 2012 |
PRITAMGIR SON OF SHRI RAJGIRI RESIDENT OF JUNGA, HARIDWAR, PRESENTLY LODGING IN MODEL CENTRAL JAIL, KANDA, TEHSIL AND DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
September 18, 2012 |
PRITHI SINGH SON OF SHRI BACHITTAR SINGH RESIDENT OF VILLAGE AND PO REHLU TEHSIL SHAHPUR, DISTT. KANGRA, H.P. Vs. THE KANGRA CENTRAL COOPERATIVE BANK LTD. THROUGH ITS MANAGING DIRECTOR, DHARAMSHALA, DISTT. KANGRA, H.P.,
|
September 3, 2012 |
PRITPAL SINGH Vs. SUBHASH CHAND GOEL
|
June 12, 2012 |
PROJECT MANAGER M/S BHARAT HEAVY ELECTRICAL LIMITED Vs. STATE OF HIMACHAL PRADESH THROUGH SECY. LABOUR AND EMPLOYMENT
|
September 3, 2012 |
PROMIL KUMAR S/O BELI RAM AND ORS Vs. STATE OF H P
|
April 9, 2012 |
PROMILA DEVI Vs. STATE OF H.P.
|
December 31, 2012 |
PROMILA SHARMA Vs. STATE OF H.P.
|
March 7, 2012 |
PUNEET KUMAR SON OF SHRI NARINDER KUMAR SAINI, R/O HOUSE NO. 377/5, (OLD 57/3), SAIN MUHALLA, MANDI, DISTT. MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA-2,
|
January 6, 2012 |
PUNITA KUMARI Vs. H.P. UNIVERSITY
|
September 13, 2012 |
PUNJAB STATE POWER CORPORATION LTD Vs. BARPHU RAM
|
January 6, 2012 |
Puran Chand Vs. State of Himachal Pradesh
|
April 4, 2012 |
PURAN CHAND S/O CHURU RAM Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
PURAN CHAND SON OF SH. FATEH CHAND Vs. STATE OF H.P. THROUGH SECRETARY EDUCATION
|
March 17, 2012 |
PURAN CHAND SON OF SHRI DAYA RAM Vs. SAGAR CHAND SON OF SHRI CHANDAN SINGH
|
August 1, 2012 |
PURAN KUMAR GAUTAM S/O.SHRI KARAN KUMAR, R/O.VILLAGE SURKHET, P.O.LEK GANB Vs. STATE OF H.P.
|
January 4, 2012 |
PURI BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
January 9, 2012 |
PURNIMA SHARMA Vs. STATE OF H P THROUGH SECRETARY ELEMENTARY EDUCATION TO THE GOVT OF H P
|
August 7, 2012 |
PURSHOTAM SINGH Vs. STATE OF H.P.
|
March 13, 2012 |
PUSHPA CHAUHAN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 27, 2012 |
PUSHPA DEVI SHARMA Vs. STATE OF H P
|
July 10, 2012 |
PUSHPA DEVI THAKUR Vs. STATE OF H.P.
|
February 28, 2012 |
PUSHPENDER KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY EDUCATION GOVT OF H P
|
August 13, 2012 |
PYAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2012 |
PYARE LAL SON OF SHRI PARAS RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
August 30, 2012 |
R.C.GUPTA Vs. UNION OF INDIA
|
March 13, 2012 |
RADHA KRISHAN ALIAS KISHNU Vs. INDER RAM
|
August 21, 2012 |
RADHEY SHYAM Vs. STATE OF H.P.
|
July 23, 2012 |
RADHEY SHYAM Vs. STATE OF H.P.
|
December 27, 2012 |
Radhika Negi Vs. T.G. Negi
|
March 29, 2012 |
RAGHUBIR ALIAS CHHOTU Vs. STATE OF HIMACHAL PRADESH
|
December 3, 2012 |
RAGHUBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2012 |
RAGHUBIR SINGH Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
June 19, 2012 |
RAGHUBIR SINGH S/O RAM KARAM AND ORS Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2012 |
RAGHUBIR SINGH, S/O LAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 11, 2012 |
Raghwa Nand Sharma Vs. Kunta Devi
|
May 29, 2012 |
RAHUL BHARDUAJ Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
|
August 17, 2012 |
RAHUL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
July 20, 2012 |
RAHUL SOORMA Vs. STATE OF HIMACHAL PRADESH
|
May 1, 2012 |
RAHUL SOORMA Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2012 |
RAJ KUMAR Vs. STATE OF H P
|
August 6, 2012 |
RAJ KUMAR MAHAJAN Vs. SH. SHRIKANT BALDI
|
September 7, 2012 |
RAJ KUMAR PARMAR SON OF SHRI RASHPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
RAJ KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2012 |
RAJ KUMAR VARDHAN Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2012 |
RAJ KUMARI D/O. SH. SWARAN LAL, RESIDENT OF VILLAGE & PO CHANOUR, TEHSIL INDORA, DISTT. KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (SOCIAL JUSTICE & EMPOWERMENT) TO THE GOVT. OF HIMACHAL PRADESH AND ORS.
|
March 9, 2012 |
RAJ KUMARI W/O SUBHASH CHAND R/O VPO BADOH, TEHSIL BHORANJ, DISTT. HAMIRPUR, H.P. Vs. STATE OF H.P.
|
August 3, 2012 |
RAJ MAL Vs. PREMO WIFE OF SHRI TULSI
|
May 21, 2012 |
RAJA NAND SON OF KRISHAN CHAND Vs. STATE OF H P
|
May 4, 2012 |
RAJAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 16, 2012 |
RAJBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 22, 2012 |
RAJEEV CHOUDHARY Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2012 |
RAJEEV SINGH RANA Vs. STATE OF H.P.
|
December 27, 2012 |
Rajender Vs. State of Himachal Pradesh
|
July 24, 2012 |
RAJENDER KUMAR Vs. HP STATE COOPERATIVE BANK LTD
|
May 15, 2012 |
RAJENDER KUMAR Vs. STATE OF HP
|
October 5, 2012 |
RAJENDER KUMAR ALIAS RAJU S/O SHRI PRABHU RAM, R/O VILLAGE BHALENDERA, P.O. BRAHRU, TEHSIL AND DISTRICT JOGINDERNAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
|
March 9, 2012 |
RAJENDER SINGH GULERIA SON OF SHRI CHUNI SINGH GULERIA, R/O VILLAGE AND PO LARANKELO Vs. CHAMPA DEVI WIFE OF SHRI RAJENDER SINGH GULERIA
|
March 26, 2012 |
RAJENDER SINGH SON OF SHRI SHER SINGH, R/O VILL. & P.O. LARAN KELO TEHSIL KULLU Vs. STATE OF H.P.
|
February 29, 2012 |
RAJENDER, RAVINDER KUMAR, SURINDER, HARISH, DEEPIK Vs. TULA RAM
|
November 6, 2012 |
RAJESH BHARDWAJ AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
January 6, 2012 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
August 8, 2012 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2012 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2012 |
RAJESH KUMAR AND OTHERS Vs. BANSI RAM AND OTHERS
|
October 17, 2012 |
RAJESH KUMAR S/O GULABU RAM Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2012 |
RAJESH KUMAR SON OF LATE SHRI DHANI RAM Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
RAJESH KUMAR SON OF SHRI KANSHI RAM, OFFICE OF DIVISIONAL FOREST OFFICER, HAMIRPUR, DISTT. HAMIRPUR, H.P. AND ORS. Vs. STATE OF H.P. THROUGH SECRETARY (FORESTS) TO THE GOVT. OF H.P, PRINCIPAL CHIEF CONSERVATOR OF FORESTS, H.P. SHIMLA-171002
|
March 29, 2012 |
RAJESH KUMAR SON OF SHRI SHARMA Vs. STATE OF H P
|
August 23, 2012 |
RAJESH KUMAR, SON OF SH. DHARAM CHAND, RESIDENT OF MASSAL, TEHSIL AND DISTRICT KANGRA, H.P. Vs. STATE OF H.P.
|
December 27, 2012 |
RAJESH KUMAR, SON OF SHRI KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2012 |
RAJESH SHARMA Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
July 30, 2012 |
RAJESH THAKUR Vs. H.P. VIDHAN SABHA
|
June 1, 2012 |
RAJESHWAR Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2012 |
RAJESHWAR SINGH PRESENTLY POSTED AS SUB DIVISIONAL SOIL CONSERVATION OFFICER AND UNDER TRANSFER AS SOIL TESTING OFFICER Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 15, 2012 |
RAJINDER BINDRA Vs. STATE OF HIMACHAL PRADESH
|
July 19, 2012 |
RAJINDER BODH Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2012 |
RAJINDER KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2012 |
Rajinder Kumar Vs. State of Himachal Pradesh
|
January 6, 2012 |
RAJINDER KUMAR SON OF ROHTAS AND ORS Vs. STATE OF HIMACHAL PRADESH
|
August 7, 2012 |
RAJINDER KUMAR SON OF SHRI PARAS RAM Vs. STATE OF HIMACHAL PRADESH, THROUGH THE PRINCIPAL SECRETARY (EDUCATION), TO THE GOVERNMENT OF HIMACHAL PRADESH
|
June 19, 2012 |
RAJINDER KUMAR, SON OF, RAVINDER KUMAR, SON OF, SMT. PALMO DEVI, WIDOW OF AND KUMARI RADHA, DAUGHTER OF, LATE SH. RAM CHAND, ALL RESIDENT OF VILLAGE DHARANU, P.O. VASHIST, TEHSIL MANALI, DISTRICT KULLU, H.P. Vs. TARU S/O SH. HARI DASS AND ORS.
|
December 6, 2012 |
RAJINDER SINGH Vs. UNION OF INDIA
|
July 6, 2012 |
RAJINDER SINGH Vs. H P SUBORDINATE SERVICE
|
June 12, 2012 |
RAJINDER SINGH S/O LATE SHRI CHET RAM VILLAGE BANDAL, P.O. MAJHOLI, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P., Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
|
February 10, 2012 |
RAJINDER SINGH SON OF SHRI ROOP SINGH Vs. GOVERNMENT OF HIMACHAL PRADESH
|
August 27, 2012 |
RAJINDER SINGH, S/O SH. ANANT RAM R/O VILLAGE BAGAIN, P.O. SHILA GHUND, PARGANA CHAILA, TEHSIL THEOG, DISTT. SHIMLA, H.P. Vs. SH. PANIA RAM S/O SADH AND ORS.
|
October 10, 2012 |
RAJINDER SOOD Vs. HIMACHAL PRADESH AGRO-INDUSTRIES CORPORATION LIMITED
|
March 16, 2012 |
RAJIV KUMAR SON OF SHRI KHUSHI RAM Vs. STATE OF H P THROUGH SECRETARY EDUCATION GOVT OF HP
|
July 30, 2012 |
RAJMATI W/O SH SATENDER KUMAR Vs. STATE OF H P
|
June 16, 2012 |
RAJNEESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2012 |
RAJNEESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2012 |
RAJNI DEVI W/O SHRI BALBANT SINGH Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY
|
August 7, 2012 |
RAJNI SHARMA Vs. GOVERNMENT OF H.P.
|
September 17, 2012 |
RAJNISH SHARMA SON OF JAI NAND SHARMA AND ORS Vs. STATE OF HIMACHAL PRADESH
|
September 7, 2012 |
RAJU ALIAS RAVINDER SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2012 |
RAJU S/O GORKHIA Vs. STATE OF HIMACHAL PRADESH
|
April 2, 2012 |
RAKESH KALTHAIK SON OF LATE SH P S KALTHAIK Vs. STATE OF H P THROUGH ITS PRINCIPAL SECRETARY
|
August 22, 2012 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
RAKESH KUMAR Vs. STATE OF H.P
|
February 28, 2012 |
RAKESH KUMAR Vs. STATE OF H.P.
|
September 4, 2012 |
RAKESH KUMAR Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY
|
September 5, 2012 |
RAKESH KUMAR Vs. STATE OF H.P.
|
March 27, 2012 |
RAKESH KUMAR Vs. STATE OF H P
|
July 2, 2012 |
RAKESH KUMAR Vs. MANGAT RAM
|
July 6, 2012 |
Rakesh Kumar Vs. State of H.P.
|
November 9, 2012 |
RAKESH KUMAR @ RAJNEESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 10, 2012 |
RAKESH KUMAR PATHANIA Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2012 |
RAKESH KUMAR SON OF SH. CHATTAR SINGH Vs. COMMANDANT GROUP CENTRE, CENTRE RESERVE POLICE FORCE
|
July 26, 2012 |
RAKESH KUMAR SON OF SH. HACHHU RAM, RESIDENT OF CHANAUTA, POLICE STATION SARKAGHAT, DISTRICT
MANDI, H.P Vs. STATE OF HMACHAL PRADESH
|
March 14, 2012 |
RAKESH NARULA Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA BRANCH, H
|
November 8, 2012 |
RAKESH NEGI Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2012 |
RAKESH SHARMA Vs. SANATAN DHARAM SABHA
|
November 15, 2012 |
RAKESH SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 9, 2012 |
RAKESH SINGHA SON OF SHRI J.P. SINGHA Vs. STATE OF HIMACHAL PRADESH
|
September 7, 2012 |
RAKESH VERMA S/O SHRI SURAT RAM Vs. STATE OF H.P
|
June 14, 2012 |
RAKSHA DEVI Vs. STATE OF HP THROUGH SECRETARY, AYURVEDA, GOVERNMENT OF HP, SHIMLA AND ANOTHER
|
August 12, 2012 |
RAM BAHADUR, SON OF SHRI VEER BAHADUR, RESIDENT OF VILLAGE KATHER, P.O. CHAMBAGHAT, TEHSIL & DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
July 25, 2012 |
RAM CHAND Vs. HPSEB COMPANY LIMITED
|
July 3, 2012 |
Ram Chand Vs. State of Himachal Pradesh
|
March 28, 2012 |
RAM CHAND BHARTI S/O SH SUNDRU RAM Vs. STATE OF HIMACHAL PRADESH
|
July 20, 2012 |
RAM CHAND BHARTI SON OF LATE SUNDRU RAM Vs. STATE OF HIMACHAL PRADESH
|
May 7, 2012 |
RAM CHAND S/O PRABHU DAYAL Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2012 |
RAM DASS Vs. STATE OF HIMACHAL PRADESH
|
December 31, 2012 |
RAM DASS PANWAR SON OF SH GHUNU RAM Vs. STATE OF H P
|
June 11, 2012 |
RAM DASS PANWAR SON OF SH. GHUNU RAM, RESIDENT OF VILLAGE SUNI, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. STATE OF H.P.
|
June 11, 2012 |
RAM DAYAL Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
Ram Hari Motors Pvt. Ltd. Vs. H.P.S.E.B.
|
February 27, 2012 |
RAM KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2012 |
RAM KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2012 |
RAM KUMAR THAKUR Vs. MUNICIPAL CORPORATION, SHIMLA
|
March 13, 2012 |
Ram Lal Vs. Krishan Dutt
|
March 4, 2012 |
Ram Lal Vs. Bachni Devi
|
January 13, 2012 |
RAM LAL KAINNTHLA Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH MANAGING DIRECTOR
|
August 22, 2012 |
RAM PRAKASH Vs. SNEH LATA ALIAS MALKA
|
July 3, 2012 |
RAM PRAKASH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2012 |
RAM PRASAD JASWAL SON OF SHRI DURGA RAM Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2012 |
RAM PYARI WIFE OF SHRI LIAQ RAM, RESIDENT OF VILLAGE BANDAL, POST OFFICE BAROORI, TEHSIL & DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (FOREST) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
March 20, 2012 |
RAM S/O SUDAMA Vs. EXECUTIVE ENGINEER, H P PUBLIC WORKS DEPARTMENT
|
March 23, 2012 |
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 19, 2012 |
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 25, 2012 |
RAM SINGH SON OF SH. RAM SINGH, PRESENTLY WORKING AS FOREST WORKER IN FOREST RANGE KOTI, R/O VILLAGE PAJAULI, PO SATLAI, TEHSIL AND DISTT. SHIMLA, H.P. Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FOREST) TO THE GOVT. OF H.P. SHIMLA,
|
June 12, 2012 |
RAMA CHAUHAN Vs. STATE OF H.P
|
January 2, 2012 |
RAMA NAND S/O SH. MANGAT RAM V.P.O. KULAG TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
|
February 10, 2012 |
RAMA NAND SON OF LATE SH. NIKKA RAM, R/O VILLAGE BAVI, P.O. RUSHLA, TEHSIL CHOPAL, DISTT. SHIMLA, H.P. Vs. THE H.P. STATE FOREST CORPORATION THROUGH ITS MANAGING DIRECTOR, VAN NIGAM BHAWAN, SDA COMPLEX, KASUMPTI, SHIMLA - 9,
|
March 21, 2012 |
RAMAN BAGGA Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2012 |
RAMAN BANSAL Vs. STATE OF HIMACHAL PRADESH
|
April 5, 2012 |
RAMAN WASAN Vs. JATENDER NATH SHARMA AND OTHERS
|
October 5, 2012 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2012 |
RAMESH CHAND Vs. THE SHIMLA JANKALYAN COOPERATIVE SOCIETY
|
December 1, 2012 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 4, 2012 |
RAMESH CHAND Vs. STATE OF H.P.
|
July 20, 2012 |
RAMESH CHAND PRASHER Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 14, 2012 |
RAMESH CHAND SON OF BUDHI SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH
|
May 21, 2012 |
RAMESH CHAND SON OF GORKHU RAM AND ORS Vs. STATE OF H P
|
September 10, 2012 |
RAMESH CHAND SON OF LATE SH ROSHAN LAL Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
|
July 26, 2012 |
RAMESH CHAND SON OF SHRI BAZIR CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2012 |
RAMESH CHAUHAN SON OF LALU CHAUHAN AND ORS Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2012 |
RAMESH DOGRA S/O BACHITTER SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 19, 2012 |
RAMESH KUMAR Vs. STATE OF H.P.
|
November 23, 2012 |
RAMESH KUMAR S/O SH. DHANI RAM, R/O TEHSIL CHOWK KANGRA, P.O. KANGRA, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2012 |
RAMESH KUMAR SON OF LATE SHRI DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
RAMESH KUMAR SON OF SH DAULAT RAM Vs. UNION OF INDIA THROUGH ITS SECRETARY
|
August 13, 2012 |
RAMESH NEGI Vs. SH. PAWAN KUMAR
|
August 14, 2012 |
RAMESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 31, 2012 |
RAMESH THAKUR SON OF ISHWAR DASS AND ORS Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2012 |
RAMESH VIJ Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
January 6, 2012 |
Rameshwar Kumawat Vs. Navdeep Jhanwar
|
April 17, 2012 |
RAMESHWARI BHARDWAJ Vs. STATE OF HP THROUGH PR. SECRETARY (HEALTH), GOVERNMENT OF HP
|
September 21, 2012 |
RAMKRISHAN, S/O LATE SH. CHET RAM, R/O VILLAGE BAURA, P.O. JUNGA, SUB TEHSIL JUNGA, TEHSIL Vs. BHUPESHWARI DEVI, D/O LATE SH. MAST RAM
|
March 29, 2012 |
RAN SINGH AND OTHERS Vs. THUNIA AND OTHERS
|
June 15, 2012 |
RAN SINGH S/O SH LACHHMAN DASS AND ORS Vs. KASHMIR SINGH, S/O SHIV DAYAL AND ORS
|
December 20, 2012 |
RANBAXY LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 5, 2012 |
RANBIR SINGH Vs. THE STATE OF H.P.
|
August 6, 2012 |
Ranbir Singhs Vs. State of Himachal Pradesh
|
April 11, 2012 |
Ranjeet Singh Vs. State of Himachal Pradesh
|
February 28, 2012 |
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2012 |
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 31, 2012 |
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
RANJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2012 |
RANJEET SINGH Vs. ARSAL
|
August 17, 2012 |
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2012 |
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2012 |
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2012 |
RANJIT SINGH CHANDEL Vs. STATE OF H.P.
|
June 12, 2012 |
RANJIT SINGH SON OF SH PARKASH CHAND Vs. STATE OF H P
|
June 1, 2012 |
RANJIT SINGH SON OF SHRI MADAN SINGH, RESIDENT OF VILLAGE BARI P.O KANDRORI, TEHSIL INDORA, DISTT. KANGRA, H.P. Vs. STATE OF H.P.
|
February 14, 2012 |
RASHIKA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2012 |
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
October 31, 2012 |
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2012 |
RATTI RAM Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2012 |
RATTI RAM Vs. BHAKRA BEAS MANAGEMENT BOARD, THROUGH ITS SECRETARY AND OTHERS
|
April 18, 2012 |
RAVI KANT Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 3, 2012 |
RAVI KUMAR S/O PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2012 |
RAVI KUMAR S/O. SH. KEETO RAM, CASTE NATH, Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2012 |
RAVI KUMAR SON OF SHRI FATEH CHAND, R/O VILLAGE JAGNOLI, TEHSIL JAWALI, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2012 |
RAVI KUMAR, S/O SHIV RAM AND ORS Vs. DHARMU RAM, SON OF RELU RAM
|
October 11, 2012 |
RAVI PALSRA, SON OF SHRI THAKUR SINGH PALSRA, RESIDENT OF VILLAGE & POST OFFICE DHARER, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
September 18, 2012 |
RAVI SHARMA Vs. STATE OF HP
|
May 28, 2012 |
RAVINDER Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2012 |
RAVINDER CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
RAVINDER GUPTA Vs. STATE OF H.P
|
February 29, 2012 |
RAVINDER KUMAR Vs. HIMACHAL PRADESH UNIVERSITY
|
March 1, 2012 |
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
RAVINDER KUMAR Vs. HIMACHAL PRADESH STATE CIVIL SUPPLIES CORPORATION LTD
|
August 2, 2012 |
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 3, 2012 |
RAVINDER KUMAR SON OF SHADI LAL Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 3, 2012 |
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
September 21, 2012 |
RAVINDER SINGH Vs. STATE OF H.P.
|
March 9, 2012 |
RAVINDER THAKUR Vs. STATE OF H.P.
|
February 28, 2012 |
REENA KANWAR Vs. STATE OF H.P.
|
September 4, 2012 |
REENA KUMARI D/O GIAN CHAND SHARMA AND ORS Vs. STATE OF H P AND ORS
|
January 4, 2012 |
REENA KUMARI SHARMA Vs. STATE OF H.P.
|
November 23, 2012 |
REENA SOOD WIFE OF VINEET SOOD AND ORS Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2012 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SAROJ KUMARI
|
February 29, 2012 |
REGIONAL TRANSPORT AUTHORITY SHIMLA-CUM-DIVISIONAL Vs. JAI PRAKASH PAUL S/O LATE SANT RAM PAL
|
November 20, 2012 |
REKHA DEVI WD/O LATE SHRI PAWAN SINGH Vs. STATE OF H P THROUGH ITS SECRETARY EDUCATION TO THE GOVT OF H P SHIMLA
|
July 26, 2012 |
REKHA DEVI WIFE OF KHEM RAJ SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 19, 2012 |
REKHA DEVI WIFE OF SHRI SANSAR CHAND, RESIDENT OF VILLAGE ARTHI, TEHSIL JOGINDER NAGAR, DISTRICT
MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, SHIMLA
|
March 15, 2012 |
REKHA KUMARI, D/O DILE RAM, W/O VIJAY KUMAR Vs. STATE OF H P AND ORS
|
February 27, 2012 |
RESHMU DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 22, 2012 |
residents of village Nagni Vs. State of Himachal Pradesh
|
March 28, 2012 |
REVTI DEVI WIFE OF SHRI MOHAN SINGH Vs. BALA RAM SON OF SH. SANJU RAM
|
March 3, 2012 |
RICHA KAUSHIK Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
|
September 3, 2012 |
RICHA KAUSHIK D/O SH BHUPINDER KAUSHIK Vs. STATE OF HIMACHAL PRADESH AND ORS
|
December 4, 2012 |
RIKHI RAM S/O MASADDI R/O GHUMARWIN BAZAR Vs. GIANI DEVI, D/O JYOTI PARKASH AND ORS
|
April 5, 2012 |
RITTA DEVI WIFE OF MEHAR SINGH Vs. MANGLA DEVI, WIFE OF JOGINDER SINGH AND ORS
|
December 4, 2012 |
ROAD CONSTRUCTION AND DEVELOPMENT SOCIETY REGISTERED Vs. STATE OF HIMACHAL PRADESH
|
May 3, 2012 |
ROHITESH KUMAR SON OF SH. MUKHTIAR SINGH, VILLAGE & PO GHANARI, TEHSIL AMB, DISTT. UNA, H.P. Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR, MAIN BUS STAND, SHIMLA
|
March 7, 2012 |
Roop Lal Prashar Vs. State of H.P.
|
April 16, 2012 |
ROOP LAL SON OF SH. TEJ RAM Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2012 |
ROSHAN LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
July 5, 2012 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
Roshan lal Vs. State of H.P.
|
March 28, 2012 |
ROSHAN LAL Vs. JWALA PRASAD
|
September 4, 2012 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
October 11, 2012 |
ROSHAN LAL GARG Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2012 |
ROSHAN LAL S/O SH GANGA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
July 20, 2012 |
ROSHAN LAL SON OF BHIKHU RAM Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2012 |
ROSHAN LAL SON OF PURSHOTAM AND ORS Vs. MEENA KUMARI WIFE OF BED PARKASH AND ORS
|
October 3, 2012 |
ROSHANI DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 5, 2012 |
ROSHNI DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
ROSY SHARMA, W/O SH. DEEPAK JOSHI Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY EDUCATION
|
July 20, 2012 |
ROSY SON OF SHRI NIHALA Vs. YUSUF SON OF SHRI DITTU
|
July 31, 2012 |
RUBBY BANSAL Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2012 |
RUMA DEVI Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2012 |
RUMA DEVI Vs. STATE OF H.P. THROUGH SECRETARY
|
September 3, 2012 |
Rup Lal Vs. State of H.P.
|
March 30, 2012 |
RUSTAM SINGH, SON OF SUKHDEV AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
September 11, 2012 |
S K JAIN SON OF SHRI R L JAIN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY TO THE GOVERNMENT OF HIMACHAL PRADESH
|
May 31, 2012 |
S SOMESH AND COMPANY AND ORS Vs. MOHAN MEAKINS LIMITED AND ORS
|
May 10, 2012 |
S.J.V.N. LIMITED Vs. MANMEET GUPTA
|
January 2, 2012 |
S.P. Saklani Vs. Ravinder Singh Thakur
|
March 3, 2012 |
SACRED HEART HIGH SCHOOL, SIDHBARI AND OTHERS Vs. PREM LATA AND OTHERS
|
May 15, 2012 |
SAGAR CHAND SON OF SHRI PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2012 |
SAHI RAM Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY
|
October 11, 2012 |
SAHIB SINGH Vs. STATE OF H P
|
May 14, 2012 |
SAHIL SHARMA Vs. STATE OF H.P.
|
March 1, 2012 |
SAJID ALI Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
SAKSHI SHARMA, RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 18, 2012 |
SALIG RAM SON OF SHRI RAM DAYAL Vs. STATE OF H P THROUGH SECRETARY HOME TO THE GOVT OF H P SHIMLA
|
July 27, 2012 |
SAMASH DEEN Vs. STATE OF H P
|
July 5, 2012 |
SAMBHU RAM S/O LATE SHRI HARI RAM, R/O VILLAGE BAROHA, P.O. DUGHA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SECRETARY EDUCATION TO THE GOVT. OF H.P., SHIMLA AND DIRECTOR EDUCATION (SECONDARY), DIRECTORATE OF EDUCATION, SHIMLA, H.P.
|
January 2, 2012 |
SAMDUP CHHOSFALE NEGI Vs. UNION OF INDIA
|
February 28, 2012 |
SAMEER MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
SAMRITI PAL Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
September 6, 2012 |
SANATAN DHARAM SABHA Vs. KRISHAN NIJHAWAN
|
March 9, 2012 |
SANDEEP CHAUHAN SON OF LATE SHRI DILA RAM Vs. HPSEB LTD
|
August 16, 2012 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
March 5, 2012 |
SANDEEP SINGH Vs. THE STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
SANGAT RAM SON OF SHRI KAILA RAM, PERMANENT RESIDENT OF VILLAGE BARA BHOIN, P.O. BHUNTER, TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
SANGEETA DEVI Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY (HEALTH & FAMILY WELFARE) AND DIRECTOR, DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
November 6, 2012 |
SANJAY GARG Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2012 |
SANJAY GUPTA Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
SANJAY HINDWAN SON OF SHRI RAS BIHARI SHARMA Vs. STATE INFORMATION COMMISSION THROUGH THE REGISTRAR
|
August 24, 2012 |
SANJAY KUMAR Vs. STATE OF H.P.
|
January 17, 2012 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 11, 2012 |
SANJAY KUMAR Vs. STATE OF H.P.
|
December 31, 2012 |
SANJAY KUMAR SON OF LATE SH KANSHI RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
September 14, 2012 |
SANJAY KUMAR SON OF SH. TOTA RAM, RESIDENT OF VILLAGE HATLI, P.O. DRAMAN, SUB TEHSIL SIHUNTA, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2012 |
SANJAY KUMAR SON OF SHRI KISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2012 |
SANJAY MANDYAL Vs. STATE OF H P
|
November 7, 2012 |
SANJAY SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2012 |
SANJAY SOOD Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2012 |
SANJEEV AERY S/O SH DHERU RAM Vs. STATE OF H P
|
June 1, 2012 |
SANJEEV JAIN SON OF SHRI SUMER CHAND JAIN Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 16, 2012 |
SANJEEV KUMAR Vs. STATE
|
December 28, 2012 |
SANJEEV KUMAR Vs. STATE
|
October 19, 2012 |
SANJEEV KUMAR Vs. PRINCIPAL SECRETARY (IPH) TO THE GOVT. OF H.P. SECRETARY, SHIMLA
|
December 6, 2012 |
Sanjeev Kumar Vs. State of Himachal Pradesh
|
March 12, 2012 |
Sanjeev Kumar Vs. State of Himachal Pradesh
|
January 2, 2012 |
SANJEEV KUMAR Vs. HIMACHAL PRADESH TRANSPORT CORPORATION
|
January 12, 2012 |
SANJEEV KUMAR ALIAS SANJU S/O JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 12, 2012 |
SANJEEV KUMAR ALIAS SANJU SON OF BHOOP SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 1, 2012 |
SANJEEV KUMAR S/O PRITAM CHAND AND ORS Vs. D P SOOD ( RETD J) S/O KANSHI RAM SOOD
|
December 3, 2012 |
SANJEEV KUMAR SHARMA Vs. ATUL BHAIK
|
July 2, 2012 |
SANJEEV KUMAR SON OF LATE SHRI DES RAJ Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 24, 2012 |
SANJEEV KUMAR SON OF SHRI KIKKAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2012 |
SANT RAM Vs. MANOJ KUMAR
|
May 16, 2012 |
SANT RAM Vs. THE STATE OF H.P.
|
March 9, 2012 |
SANT RAM BADHAN Vs. THE SENIOR DEPUTY ACCOUNTANT GENERAL (A&E) H.P.
|
March 9, 2012 |
SANT RAM PATHIK Vs. UNION OF INDIA THROUGH THE SECRETARY
|
August 7, 2012 |
SANT RAM S/O SHRI SURAT RAM (SURATU) VILLAGE & P.O. KULAG, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P., Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
|
February 10, 2012 |
SANTA SINGH Vs. KANWAR CHARANJIT SINGH
|
July 27, 2012 |
SANTOSH Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2012 |
SANTOSH KUMAR SON OF SH SUNDER LAL Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
SANTOSH KUMAR SON OF SHRI PREM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
|
August 1, 2012 |
SANTOSH KUMARI Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2012 |
SANTOSH KUMARI Vs. STATE OF H.P
|
January 9, 2012 |
SANTOSH SINGH Vs. PURAN SINGH
|
May 7, 2012 |
SARDA DEVI Vs. STATE OF H.P.
|
June 12, 2012 |
SARJEEVAN KUMAR S/O SH. KARNAIL SINGH R/O VILL. MAHALA SUNET KHAS, P.O. TEHSIL AND POLICE STATION, JAWALI, DISTT. KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
February 14, 2012 |
SARKAGHAT DISTRICT MANDI Vs. STATE OF HP THROUGH ITS SECRETARY EDUCATION
|
June 1, 2012 |
SAROJ KUMARI Vs. RAJESH KUMAR
|
April 27, 2012 |
SAROJ KUMARI W/O SH RAJINDER SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2012 |
SAROJ KUMARI WIFE OF SH TARA CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
SARUP CHAND SON OF SUKH RAM AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
January 6, 2012 |
Sarvi Devi Vs. Ran Singh
|
January 3, 2012 |
SARVIND KUMAR SON OF AMI CHAND CHAUHAN AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
June 25, 2012 |
SARVJEET MALHOTRA Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
SARWAN SINGH ALIAS LALU Vs. STATE OF HIMACHAL PRADESH
|
August 17, 2012 |
SARWAN SINGH SON OF SANTA SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2012 |
SASHI BHUSHAN REWAL Vs. STATE OF HIMACHAL PRADESH
|
April 5, 2012 |
SAT PAL Vs. MANAGING DIRECTOR, H.P. STATE CIVIL SUPPLY CORPORATION LIMITED
|
June 1, 2012 |
SAT PAL Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2012 |
SAT PAL AND OTHERS Vs. A. VYAS DEV AND OTHERS
|
September 26, 2012 |
SAT PRAKASH Vs. JAMNA DAS
|
May 1, 2012 |
SATBIR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 20, 2012 |
SATBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2012 |
SATBIR SINGH Vs. STATE OF HIMACHAL PREDESH
|
April 4, 2012 |
SATISH Vs. DHANI RAM
|
August 14, 2012 |
SATISH KUMAR Vs. ASSOCIATED CEMENT COMPANIES LTD
|
July 3, 2012 |
SATISH KUMAR Vs. STATE OF H P
|
July 3, 2012 |
SATISH KUMAR Vs. STATE OF H P
|
August 6, 2012 |
SATISH KUMAR Vs. STATE OF H.P.
|
January 12, 2012 |
SATISH KUMAR GOEL, S/O OM PRAKASH Vs. STATE OF HIMACHAL PRADESH AND ORS
|
October 3, 2012 |
SATISH KUMAR, SON OF LATE SHRI DHANI RAM, RESIDENT OF VILLAGE KOTLU, TAPPA GARLI, PS AND TEHSIL, BARSAR, DISTRICT HAMIRPUR, H.P., PRESENTLY LODGED IN CENTRAL MODEL JAIL NAHAN, DISTRICT SIRMOUR, H.P. Vs. STATE OF H.P.
|
September 13, 2012 |
SATLUJ JAL VIDYUT NIGAM LIMITED Vs. SHAMSHER SINGH
|
May 18, 2012 |
SATNAM SINGH S/O SH. KARTAR SINGH, CASTE JAT, R/O VILLAGE HEERA, TEHSIL HAROLI, DISTRICT UNA, H.P. (PRESENTLY LODGED IN SUB JAIL, UNA, H.P.) Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2012 |
SATPAL SINGH SON OF BHAGWAN SINGH AND ORS Vs. STATE OF H P
|
October 9, 2012 |
SATYA DEV SHARMA S/O SH AMOLAKH RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2012 |
SATYA DEVI AND ORS Vs. STATE OF HIMACHAL PRADESH
|
October 4, 2012 |
SATYA DEVI VERMA Vs. STATE OF H P
|
October 17, 2012 |
SATYA DEVI WIFE OF LATE SH AMAR SINGH Vs. STATE OF H P THROUGH SECRETARY DEPARTMENT OF ELEMENTARY EDUCATION SHIMLA H P
|
August 1, 2012 |
SATYA METALS Vs. UNION OF INDIA
|
May 31, 2012 |
SATYA PAL SINGH Vs. STATE OF H.P.
|
March 14, 2012 |
SATYA PRAKASH SHARMA, SON OF SHRI G.D. SHARMA, RESIDENT OF VILLAGE KOLTH, TEHSIL THEOG, DISTRICT SHIMLA, H.P. Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR, RITZS ANIXE EXE, SHIMLA, DISTRICT SHIMLA, H.P.
|
July 17, 2012 |
SATYA SHARMA Vs. STATE OF HIAMCHAL PRADESH THROUGH SECRETARY SOCIAL JUSTICE AND EMPOWERMENT
|
August 17, 2012 |
SAVITA Vs. THE STATE OF H.P.
|
December 1, 2012 |
SAVITA Vs. STATE OF HIMACHAL PRADESH AND ORS
|
August 30, 2012 |
SAVITARI DEVI Vs. STATE OF H.P.
|
November 5, 2012 |
SAVITRI DEVI Vs. STATE OF H.P.
|
November 23, 2012 |
Sawaroopa Nana Vs. State of Himachal Pradesh
|
April 5, 2012 |
SECRETARY HPSEB Vs. KRISHAN CHAND PIYUNDI RAM
|
May 25, 2012 |
SECRETARY, HPSEB Vs. PIAR CHAND
|
March 20, 2012 |
SECTOR 8-C, CHANDIGARH Vs. SH. HEM RAJ SON OF SHRI DEVI CHAND, RESIDENT OF VILLAGE SAYARI, PO DHUNDAN, TEHSIL ARKI, DISTRICT SOLAN, H.P. AND SH. J.D. VERMA SON OF LATE SHRI SUDAMA RAM
|
April 24, 2012 |
SEEMA JOSHI Vs. STATE OF H P
|
July 18, 2012 |
SEEMA KUMARI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 22, 2012 |
SEEMA RANI Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2012 |
SEETA DEVI D/O CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2012 |
SENIOR DIVISIONAL MANAGER DIVISIONAL OFFICE Vs. NARDU DEVI
|
March 22, 2012 |
Ses Vs. Piare
|
March 21, 2012 |
SEWTI DEVI ALIAS RAM KALI W/O SANT RAM Vs. STATE OF H P
|
November 16, 2012 |
SH AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
August 2, 2012 |
SH AJAY KUMAR Vs. UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA
|
July 27, 2012 |
SH AMIT KUMAR THAKUR S/O SH SHYAM LAL VERMA Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
SH ANIL KUMAR SON OF LATE SH SHIV RAM Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE OFFICER
|
August 31, 2012 |
SH BHUPINDER KUMAR Vs. UNITED INDIA INSURANCE CO LTD
|
August 14, 2012 |
SH CHANDER KANT SON OF SH BAL KRISHAN Vs. MAHIMA BHOLLA
|
August 27, 2012 |
SH DIWAN CHAND S/O SH NOOPE RAM Vs. STATE OF H P
|
June 16, 2012 |
SH FATEH SINGH SON OF SH TOHAL SINGH Vs. SH RAM RATTAN SON OF SH SHONKIA RAM
|
July 25, 2012 |
SH G L SHARMA SON OF SHRI JUGGAL KISHORE SHARMA Vs. UNION OF INDIA
|
June 25, 2012 |
SH GHANSHYAM GULERIA Vs. STATE OF H P
|
October 30, 2012 |
SH GOVIND RAM Vs. H P STATE ELECTRICITY BOARD LIMITED THROUGH ITS DIRECTOR PERSONAL
|
August 27, 2012 |
SH HARINDER SINGH SON OF LATE SH DHANI RAM Vs. KUSUM LATA GUPTA D/O SH BABU RAM GUPTA
|
June 26, 2012 |
SH HEM SINGH Vs. H P STATE ELECTRICITY BOARD LIMITED
|
June 18, 2012 |
SH JAI SINGH Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
|
August 8, 2012 |
SH JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2012 |
SH KAPOOR SINGH S/O SH RAM SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
July 26, 2012 |
SH KARAM CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL
|
August 21, 2012 |
SH KARAN SHARMA S/O SH BUDHI RAM Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2012 |
SH MILAP CHAND DHIMAN Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY EDUCATION
|
August 27, 2012 |
SH RAJESH RANA Vs. STATE OF HIMACHAL PRADESH
|
August 21, 2012 |
SH RAKESH SHARMA Vs. STATE OF HP THROUGH SECRETARY
|
August 9, 2012 |
SH RAM LAL Vs. H P STATE ELECTRICITY BOARD LIMITED THROUGH ITS EXECUTIVE OFFICER
|
August 2, 2012 |
SH RAM PARKASH SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
August 13, 2012 |
SH RAM SINGH S/O SH HARI SINGH Vs. SH V C PHARKA, I A S SECRETARY (HORTICULTURE) TO THE GOVT OF H P
|
June 16, 2012 |
SH SALIG RAM BHARDWAJ S/O LATE SH NIDHI BHARDWAJ Vs. STATE OF H P
|
June 20, 2012 |
SH SHISHI RAM S/O LATE SHRI MANOHAR DASS Vs. MEGH CHAND
|
August 14, 2012 |
SH. AMAR SINGH SON OF SH. DEVI SINGH, RESIDENT OF VILLAGE THARI P.O. RAJGARH, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE CHIEF SECRETARY, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
|
March 6, 2012 |
SH. ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 7, 2012 |
SH. ASHOK VARMANI Vs. STATE OF HIMACHAL PRADESH AND SH. OM PRAKASH
|
November 15, 2012 |
SH. BHOLA SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
|
March 12, 2012 |
SH. BUDHI RAM, SON OF SHRI SHERU, RESIDENT OF MAUZA & P.O. JUKHALA, TEHSIL SADAR, DISTRICT BILASPUR, H.P. AT PRESENT RESIDENT OF KUNIHAR, DARBAR (KUNIHAR), TEHSIL ARKI, DISTRICT SOLAN, H.P. Vs. SMT. SUNITA, WIDOW OF LATE SHRI DEV RAJ AND ORS.
|
June 11, 2012 |
SH. CHAMAROO RAM S/O LATE SHRI JINDU RAM R/O VILLAGE SAMLUHI, P.O. JAROL, TEHSIL SUNDER NAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HORTICULTURE) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA. H.P.,
|
January 6, 2012 |
SH. CHHAVINDER KUMAR SHANDIL, SON OF LATE GHANSHYAM DASS, R/O VPO SHAKRU, TATAPAI, TEHSIL KARSOG, DISTT. SHIMLA H.P. Vs. STATE OF H.P. THROUGH SECRETARY (HPPWD) TO THE GOVT. OF H.P. SHIMLA-2,
|
January 6, 2012 |
SH. CHUNI LAL S/O SH. NAND LAL, RESIDENT OF VILLAGE MATWAR/SADHYANA, P.O. SADHYANA, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. SH. BALDEV CHAND S/O SH. NARAIN DASS, RESIDENT OF VILLAGE KATHYANA, P.O. BIR, TEHSIL SADAR, DISTRICT MANDI, H.P.
|
December 28, 2012 |
SH. DOLA RAM, S/O SH. JUDA RAM, R/O VILLAGE DHAR, P.O. POEG, TEHSIL ANNI, DISTT. KULLU, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA AND ORS.
|
March 6, 2012 |
SH. FATEH SINGH Vs. SH. TOHAL SINGH
|
July 25, 2012 |
SH. GANGA RAM Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL
|
September 5, 2012 |
SH. HAKAM RAM, S/O SH. GHAMI RAM, R/O VILLAGE KAND, POST OFFICE KAND GWAL TIKKAR, TEHSIL PALAMPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
March 22, 2012 |
SH. HUKAM CHAND Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE OFFICER
|
October 11, 2012 |
SH. JAGDISH CHAND, S/O SH. BHAG CHAND, V.P.O. KHILLIAN, TEHSIL NALAGARH, DISTT. SOLAN, H.P Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD (THROUGH ITS SECRETARY), SHIMLA-4, CHIEF ENGINEER OPERATION SOUTH, HPSEB, SHIMLA-4
|
March 12, 2012 |
SH. JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 10, 2012 |
SH. JAWAHAR LAL NANDA S/O SH. SARDARI LAL, SH. DEEPAK NANDA, S/O SH. JAWAHAR LAL NANDA, Vs. STATE OF H.P. AND SMT. NIDDHI NANDA D/O KAMAL ANAND R/O ANAND BHAWAN, NEAR DC OFFICE, SOLAN
|
December 6, 2012 |
SH. JIWAN SON OF LAL BAHADUR Vs. STATE OF H.P.
|
September 7, 2012 |
SH. KALI KANT, S/O SH. VASU DEV, R/O VAIDYA COLONY, NEAR RAILWAY COLONY, SHOGHI, TEHSIL AND DISTT. SHIMLA (H.P.) IN JAIL Vs. SMT. RAMAN JIT CHADDA, W/O SH. AMAR JIT CHADDA R/O SIMRAN FASHION HOUSE, TEHSIL & DISTT. SHIMLA (H.P.) AND STATE OF H.P.
|
February 10, 2012 |
SH. KISHORI LAL, S/O LATE CHHANGA RAM, R/O VILLAGE NAGELA, P.O. AND TEHSIL DALHOUSIE, DISTRICT CHAMBA, H.P. Vs. MUNICIPAL COUNCIL, DALHOUSIE, THROUGH ITS EXECUTIVE OFFICER, P.O. DALHOUSIE, DISTRICT CHAMBA, H.P. AND ORS.
|
March 5, 2012 |
SH. NARENDER SINGH SON OF LATE SH. MANU RAM, RESIDENT OF VPO RUPI, TEHSIL NICHAR, DISTRICT KINNAUR, HIMACHAL PRADESH Vs. SH. SADH RAM, SON OF LATE SH. MANU RAM, RESIDENT OF VPO RUPI, TEHSIL NICHAR, DISTRICT KINNAUR, HIMACHAL PRADESH AND ORS.
|
March 22, 2012 |
SH. NIKKA RAM S/O SH. GOVIND RAM R/O VILLAGE NAUNI TEHSIL DISTRICT BILASPUR, (HP) Vs. SH. ABHEY SHUKLA, PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
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March 22, 2012 |
SH. OM PRAKASH, S/O SH. PARUS RAM Vs. COMMISSIONER REGIONAL PROVIDENT FUND
|
June 15, 2012 |
SH. PALAS RAM, SON OF SH. PURAN CHAND, RESIDENT OF VILLAGE DANDAL, P.O. SAMRAHAN, TEHSIL AND DISTRICT MANDI, H.P. EX. BELDAR AGRICULTURE DEPARTMENT Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (AGRICULTURE) WITH HEADQUARTER AT SHIMLA, H.P.,
|
March 9, 2012 |
SH. PAYARE LAL Vs. STATE OF HIMACHAL PRADESH, THROUGH PRINCIPAL SECRETARY
|
October 11, 2012 |
SH. PRADEEP KUMAR SON OF SHRI OM PARKASH PRESENTLY WORKING AS DRIVER C/O DY. DIRECTOR OF AGRICULTURE, CHAMBAGHAT, DISTT. SOLAN, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (AGRICULTURE) TO THE GOVT. OF H.P. AT SHIMLA,
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January 6, 2012 |
SH. PRAHLAD RAM S/O. SH. HARI SINGH R/O. VILL AND PO CHAKLOO TEHSIL AND DISTRICT CHAMBA (HP) Vs. STATE OF HP THROUGH THE CHIEF SECRETARY GOVT. OF HIMACHAL PRADESH, SHIMLA AND ORS.
|
March 9, 2012 |
SH. PREM CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2012 |
SH. PREM DASS, S/O SH. GANGA RAM, R/O VILLAGE MADIYAROUR, P.O. & TEHSIL NALAGARH, DISTRICT SOLAN, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) GOVERNMENT OF H.P., SHIMLA-2,
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March 5, 2012 |
SH. RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2012 |
SH. RAJINDER KUMAR, S/O SH. RAMNEEK SINGH, R/O VILLAGE JAMRELA, P.O. GANDHI GRAM, TEHSIL BAIJNATH, DISTRICT KANGRA Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PWD) GOVT. OF HIMACHAL PRADESH, SHIMLA,
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March 21, 2012 |
SH. RAJIV PURI, S/O SH. JAGDISH CHAND PURI, R/O VILLAGE AND POST OFFICE, TEHSIL DHARAMSHALA, DISTRICT KANGRA Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (URBAN DEVELOPMENT/LSG), TO THE GOVERNMENT OF H.P. SHIMLA,
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March 17, 2012 |
SH. RAKESH KUMAR SHARMA JUNIOR ENGINEER OFFICE OF CITY ELECTRICAL, HPSEB Vs. MS. MILAN TANWAR AND STATE OF H.P.
|
December 31, 2012 |
SH. RAM PARKASH SON OF SH. SANT RAM, RESIDENT OF VILLAGE KATHLA, PO SWARGHAT, TEHSIL SRI NAINA DEVI JI, DISTT. BILASPUR, H.P. AND ORS. Vs. THE STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL SECRETARY (FORESTS) WITH HEADQUARTER AT SHIMLA, H.P.,
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November 6, 2012 |
SH. RAMESH KUMAR SON OF SH. MOLAKH RAM Vs. VARINDER KUMAR
|
June 14, 2012 |
SH. ROSHAN LAL Vs. HPSEB LIMITED THROUGH ITS CHIEF EXECUTIVE OFFICER-CUM-SECRETARY
|
October 11, 2012 |
SH. RUP LAL S/O SH. BANSI RAM, R/O VILL. BURAHI, PO DASSEHRA DISTT. MANDI Vs. SH. RUP LAL S/O SH. BANSI RAM, R/O VILL. BURAHI, PO DASSEHRA DISTT. MANDI
|
March 30, 2012 |
SH. SANT RAM Vs. SH. DEEPAK SHANAN
|
September 10, 2012 |
SH. UTTAQM SINGH, S/O LATE SH. PURAN DASS, R/O VILLAGE CHALOG, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. SMT. KOKLA DEVI, W/O SH. UTTAM SINGH VERMA, R/O VILLAGE SANVI, PARGANA CHAUTHA, TEHSIL SUNI, DISTRICT SHIMLA, H.P.
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June 1, 2012 |
SH. VIRENDER PAL SINGH SON OF SH. BALA NAND, Vs. UMA DUTT SON OF SHRI CHET RAM, RESIDENT OF VILLAGE PARHECH, PO GHANAHATTI, TEHSIL AND DISTRICT SHIMLA, HIMACHAL PRADESH
|
March 2, 2012 |
SH. YASHWANT SINGH SON OF SH. HARI SINGH, RESIDENT OF VILLAGE MASHRAIN, P.O. THAROCH, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD, HAMIRPUR, H.P. THROUGH ITS SECRETARY
|
July 30, 2012 |
SH.ISHWAR CHAND GUPTA S/O SH.PRABHU DAYAL Vs. SAROJ BALA W/O SH.KAILASH CHAND
|
June 14, 2012 |
SH.KANSHI RAM SON OF SHRI GOKUL Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2012 |
SHADI LAL Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2012 |
SHAGUN SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 22, 2012 |
SHAIFALI SHARMA WIFE OF DR ARVIND SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
July 26, 2012 |
SHAKTI SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 4, 2012 |
SHAKTI SWAROOP SHARMA Vs. H.P. STATE ELECTRICITY BOARD LTD.
|
November 6, 2012 |
SHAKUNTLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 6, 2012 |
SHAKUNTLA DEVI D/O SHRI SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 24, 2012 |
SHAKUNTLA DEVI WIDOW OF SHRI LAL SINGH R/O VILLAGE KHULADI, PO NALTI, TEHSIL GHUMARWIN, DISTRICT BILASPUR, HP. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HP SHIMLA AND ORS.
|
June 16, 2012 |
SHALAINDER VERMA S/O S K VERMA Vs. HARISH CHAUDHARY S/O RAMESH CHAUDHARY AND ORS
|
April 4, 2012 |
SHAM MAHAJAN Vs. H.P. STATE CO-OPERATIVE BANK LTD
|
November 5, 2012 |
SHAM MAHAJAN SON OF SHRI CHUNI LAL Vs. HP STATE CO-OPERATIVE BANK LTD.
|
November 5, 2012 |
SHAMBHAVI CONTRACTOR PVT LTD Vs. GARRISON ENGINEER
|
May 8, 2012 |
SHAMSHER SINGH Vs. STATE OF H P
|
July 2, 2012 |
SHAMSHER SINGH Vs. JASBIR KAUR
|
March 6, 2012 |
SHAMSHER SINGH SON OF LATE SHRI DINA NATH, RESIDENT OF VILLAGE PADYOLA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
March 14, 2012 |
SHAN MOHD Vs. MOHINDER PAL
|
August 27, 2012 |
SHANAN, NEW BHALAI Vs. STATE OF H.P. THROUGH SECRETARY
|
March 22, 2012 |
SHANTI KAUR Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2012 |
SHARMILA Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2012 |
Sharmila Devi Sharma Vs. Y. S .Parmar University
|
April 3, 2012 |
SHARVAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
SHASHI KATOCH SON OF SH INDER JEET KATOCH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY EDUCATION
|
July 26, 2012 |
SHASHI SHARMA AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 18, 2012 |
SHAYAM LAL Vs. VIDYA SAGAR
|
November 12, 2012 |
SHEELA DEVI Vs. HPSEB LIMITED
|
July 2, 2012 |
SHEELA DEVI, W/O SH. INDER SINGH, R/O VILLAGE DHAR, P.O. JARWA, TEHSIL SHILLAI, SUB TEHSIL RONHAT, DISTRICT SIRMOUR, H.P Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY SOCIAL JUSTICE AND EMPOWERMENT AND ORS.
|
July 19, 2012 |
SHEETAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 11, 2012 |
SHER SINGH SON OF SH. PARAS RAM, VILLAGE GHUNAS, P.O. SHIKWARI, TEHSIL THUNAG, DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST TO THE GOVT. OF H.P. AT SHIMLA H.P.) AND PR. CHIEF CONSERVATOR OF FOREST SHIMLA H.P.
|
March 21, 2012 |
SHETU RAM Vs. ROOP LAL
|
April 20, 2012 |
SHIMLA (H.P.), PRESENTLY WORKING AS ASSISTANT ENGINEER Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
|
March 9, 2012 |
SHIMLA EDUCATION SOCIETY AND TRUST Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
September 14, 2012 |
SHIMLA, H.P. Vs. STATE OF H.P.
|
June 12, 2012 |
SHIMLA, H.P. PROPRIETOR OF KASHAUNISHA SUPPLIERS Vs. M/S MOHAR MAHESH CONSTRUCTION PVT. LTD. VPO SAINJ DISTRICT KULLU
|
March 21, 2012 |
SHISHU PAL S/O SHRI OM PRAKASH SHARMA, R/O VILLAGE KAMLI, P.O. MARHANA, TEHSIL GHUMARWIN, DISTRICT BILASPUR. H.P. AND ORS. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (LANGUAGE AND CULTURE) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
|
January 6, 2012 |
SHIV DAYAL, SON OF LATE SHRI HIRDAY SINGH, RESIDENT OF VPO BALI CHOWKI, TEHSIL BALI CHOWKI, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ADDITIONAL CHIEF SECRETARY (FORESTS) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
March 3, 2012 |
SHIV KUMAR NEGI Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2012 |
SHIV RAM Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2012 |
SHIV RAM Vs. DANDU RAM
|
July 24, 2012 |
Shiv Ram Vs. Executive Engineer, HP PWD
|
March 23, 2012 |
SHIV RAM SON OF SHRI SANT RAM Vs. SH SHRIKANT BALDI IAS PRINCIPAL
|
July 31, 2012 |
SHIV SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
SHIV SINGH SON OF LATE SHRI NATHU RAM Vs. PREM SINGH SON OF SHRI KHEM SINGH
|
June 11, 2012 |
SHIVA NEPALI Vs. STATE OF HIMACHAL PRADESH
|
July 23, 2012 |
SHOBA DIWAN Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2012 |
SHOBHA DAUGHTER OF KARAM CHAND DHIMAN Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2012 |
SHOKAT ALI S/O MAZID MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2012 |
SHRI AMAR CHAND, SON OF LATE SHRI LAL KHAN, RESIDENT OF VILLAGE JAHU KHURAD (HOOD), P.O. JAHU, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (HOME) TO THE GOVERNMENT OF H.P. SHIMLA-2,
|
March 13, 2012 |
SHRI ASHWANI GOSWAMI SON OF SHRI SUSHIL GOSWAMI, RESIDENT OF VILLAGE MAJHRNU, TEHSIL JOGINDERNAGAR, DISTRICT MANDI, H.P. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD THROUGH ITS SECRETARY, KUMAR HOUSE, SHIMLA - 4
|
March 3, 2012 |
SHRI AVTAR SINGH, SON OF SHRI GANESHA RAM, RESIDENT OF VILLAGE & P.O. BEHANG, TEHSIL MANALI, DISTRICT KULLU (HP) Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HOME) TO THE GOVERNMENT OF HIMACHAL PRADESH
|
June 16, 2012 |
SHRI BALAK RAMKSON OF LTE JALAM RAM, RESIDENT OF VILLAGE MARIDHAR, P.O PANGNA, TEHSIL KARSOG, DISTT. MANDI, H.P. Vs. SHRI P.K. BAIDYA, PRESENTLY WORKING AS EXECUTIVE ENGINEER IN I & PH DIVISION KARSOG, DISTT. MANDI, H.P.,
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January 9, 2012 |
SHRI BANSI LAL, SON OF SHRI LAL CHAND, RESIDENT OF VILLAGE BASHLA, TEHSIL ROHRU, DISTRICT SHIMLA, H.P. Vs. PREM CHAND, SON OF SHRI BHAJAN DASS, RESIDENT OF VILLAGE BASHLA, TEHSIL ROHRU, DISTRICT SHIMLA, H.P.,
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March 9, 2012 |
SHRI BHURI SINGH SON OF SH. PURSHOTAM, RESIDENT OF VILLAGE LANGNA, P.O. ROPRI, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P. Vs. THE STATE OF H.P THROUGH THE PRINCIPAL SECRETARY (FORESTS) WITH HEADQUARTER AT SHIMLA, H.P.,
|
November 7, 2012 |
SHRI BHUSHAN LAL SHARMA SON OF SHRI DULE RAM SHARMA, RESIDENT OF VILLAGE CHHAPROHAL, P.O. GAGAL, TEHSIL SADAR, DISTRICT MANDI, HP. Vs. STATE OF HP THROUGH SECRETARY (IPH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
|
October 3, 2012 |
SHRI BRIJ LAL SON OF SH. POLI RAM, R/O VILLAGE GADM, POST OFFICE SULKHAN, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HORTICULTURE), GOVT. OF H.P. SHIMLA,
|
March 22, 2012 |
SHRI DEVINDER KUMAR, SON OF SHRI BHAGAT RAM, RESIDENT VILLAGE BHUTTI, P.O. CHAURIDHAR, TEHSIL KARSOG, DISTRICT MANDI, H.P. Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD, VIDYUT BHAWAN, SHIMLA - 4, THROUGH ITS SECRETARY,
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March 14, 2012 |
SHRI GUMAT RAM SON OF SHRI KANNUR R/O VILLAGE GUJRA PHATI, MANJADESH, SUB TEHSIL ANNI, DISTRICT KULLU, H.P. Vs. SHRI MANI DEVI WIFE OF SHRI GUMAT RAM RESIDENT OF VILLAGE BALOLI, PHATI, KAMANAD, SUB TEHSIL ANI, DISTRICT KULLU, H.P.
|
January 10, 2012 |
SHRI HEM RAJ Vs. THE STATE OF HIMACHAL PRADESH & ORS.
|
April 5, 2012 |
SHRI ISHWAR SINGH Vs. THE STATE OF HIMACHAL PRADESH
|
November 2, 2012 |
SHRI JAGAT RAM Vs. SHRI BALIA AND ORS.
|
November 6, 2012 |
SHRI JAWAHAR LAL S/O SH. ROSHAN LAL, R/O VILL. & P.O. KARASA, TEHSIL ROHRU, DISTT. SHIMLA, H.P. Vs. STATE OF H.P.
|
January 5, 2012 |
SHRI JEET RAM SON OF KANSIA RESIDENT OF VILLAGE AND PO BALDEHAN, TEHSIL AND DISTRICT SHIMLA, H.P. Vs. SHRI TEK SINGH SON OF SHRI MANGAN SINGH THROUGH HIS LRS. AND ORS.
|
June 22, 2012 |
SHRI KAILASH CHAND, SON OF SHRI HEM RAJ SHARMA, RESIDENT OF VILLAGE AND POST OFFICE DHAROT, TEHSIL AND DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH AND ORS.
|
March 9, 2012 |
SHRI KHUB RAM, SON OF SHRI LUDAR RAM, RESIDENT OF VILLAGE AND P.O. PATRIGHAT, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL SECRETARY (FINANCE) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA-171002,
|
March 13, 2012 |
SHRI KUSHAL KUMAR Vs. STATE OF H.P., PRINCIPAL CHIEF CONSERVATOR OF FOREST AND DIVISIONAL FOREST OFFICER
|
November 12, 2012 |
SHRI NAND KISHORE PRESENTLY POSTED AS DAILY WAGES BELDAR UNDER PWD MANDI DIVISION NO. II Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PUBLIC WORKS DEPTT.), GOVERNMENT OF H.P. AND ENGINEER-IN-CHIEF, H.P. PUBLIC WORKS DEPARTMENT
|
November 7, 2012 |
Shri Narender Dutt Sharma Vs. State of Himachal Pradesh
|
March 3, 2012 |
SHRI NIHAL CHAND SON OF SHRI BRIAJ LAL, RESIDENT OF VILLAGE CHOUNTRA, TEPPA MEHLTA, TEHSIL AND DISTRICT HAMIRPUR, H.P. Vs. SHRI BHAGAT RAM SON OF SHRI GAJJAN RAM, RESIDENT OF VILLAGE CHOUNTRA, TEPPA MEHLTA, TEHSIL AND DISTRICT HAMIRPUR, H.P.,
|
November 2, 2012 |
SHRI NIKA RAM, SON OF SHRI HOLU, VILLAGE AND P.O. DOGHRI, PHATI PICHLI, KOTHI MANAGER, TEHSIL AND DISTRICT KULU (HP) AND ORS. Vs. SH. MOTI RAM, SON OF SHRI HOLU AND ORS.
|
July 18, 2012 |
SHRI PAWAN KUMAR, SON OF SHRI PREM CHAND, RESIDENT OF VILLAGE AND POST OFFICE DHAMROL, TEHSIL BHORANJ, DISTRICT HAMIRPUR Vs. STATE OF HIMACHAL PRADESH
|
March 12, 2012 |
SHRI PRADEEP SHARMA SON OF SH. CHAMAN LAL, RESIDENT OF KULBHUSHAN BUILDING, NEW TOTU, SHIMLA-II (OWNER OF BUS NO. HP-07-4021) Vs. KUMARI ANUPAM D/O SH. DHARAM PAL THAKUR, RESIDENT OF ARAM KOTHI, H. NO. 2, BOILEAUGANJ, SHIMLA-5,
|
March 20, 2012 |
SHRI PRITHI CHAND Vs. NAURA DEVI AND OTHERS
|
May 7, 2012 |
SHRI RAJINDER KUMAR (EX-BUS-SAHAYAK) SON OF LATE SH. JAI SINGH, RESIDENT OF VILLAGE AND POST OFFICE, RAJPURA, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. THE HIMACHAL ROAD TRANSPORT CORPORATION, THROUGH ITS MANAGING DIRECTOR, MAIN BUS STAND, SHIMLA,
|
July 27, 2012 |
SHRI RAM SINGH S/O KUNGA, SMT. DOLMA DEVI Vs. SANJAY MUKHERJEE S/O SHANTOO MUKHERJEE
|
March 9, 2012 |
SHRI RAM TEJ SON OF SH. SITA RAM, RESIDENT OF VILLAGE GONDA, TEHSIL AND DISTT. GONDA, U.P. EX. SKILLED WORKER R&T FACTORY NAHAN, DISTT. SIRMOUR, H.P. Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FOREST) WITH HEADQUARTER AT SHIMLA, H.P.,
|
June 11, 2012 |
SHRI SATYA PAL SON OF SHRI RAM SWAROOP, RESIDENT OF VILLAGE LANA-BANKA, POST OFFICE BAGTHAN, TEHSIL PACHHA, DISTRICT SIRMOUR, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PWD), TO THE GOVT. OF H.P., SHIMLA-2,
|
January 5, 2012 |
Shri Satya Parkash Vs. Karam Chand
|
April 9, 2012 |
SHRI SAUNU RAM, SON OF SHRI GURDITTU, RESIDENT OF HOUSE NO. 109, DIARA SECTOR, BILASPUR, DISTRICT BILASPUR, H.P. Vs. THAKUR DASS, SON OF UNKNOWN,
|
March 21, 2012 |
SHRI SHARDA NAND, SON OF SHRI AMAR CHAND, VILLAGE MASHORA, POST OFFICE NAGWAIN, TEHSILA SADAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (EDUCATION) GOVERNMENT OF HIMACHAL PRADESH, SHIMLA, H.P.,
|
June 11, 2012 |
SHRI SOHAN SINGH SON OF SHRI FULLA DASS, RESIDENT OF VILLAGE KAMRU, POST OFFICE SANGLA, TEHSIL SANGLA, DISTRICT KINNAUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HOME), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002,
|
March 7, 2012 |
SHRI SUNDER SINGH CHAUHAN SON OF SHRI MEHAR CHAND CONTRACTOR, RESIDENT OF SHAKTI SADAN, DHALLI, SHIMLA-12 Vs. STATE OF HIMACHAL PRADEH THROUGH THE SECRETARY (PW) HP SECRETARIAT, SHIMLA-2,
|
July 18, 2012 |
SHRI SURESH BANSAL Vs. KRISHNA NADKARNI
|
November 29, 2012 |
Shri Surinder Singh Vs. Kehar Singh & Connected Matter
|
July 2, 2012 |
SHRI UDE RAM Vs. STATE OF HIMACHAL PRADESH AND ENGINEER-IN-CHIEF, H.P. PUBLIC WORKS DEPARTMENT
|
November 7, 2012 |
SHRI YASHPAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 9, 2012 |
SHRI. D.R. SATIA S/O SHRI KUNDAN LAL, SETIA NIWAS, BHARARI, SHIMLA 171001, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (FORESTS) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA,
|
January 13, 2012 |
SHUBH TIMB STEEL LIMITED Vs. UNION OF INDIA
|
April 26, 2012 |
SHURVEER Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2012 |
SHURVEER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2012 |
SHYAM DASS Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2012 |
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2012 |
SHYAM LAL Vs. NARDA DEVI
|
July 24, 2012 |
Shyam Lal Vs. Himachal Pradesh State Electricity Board
|
August 28, 2012 |
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
|
December 18, 2012 |
SHYAM LAL S/O JOVAN DASS (JOWA RAM) RESIDENT OF VILLAGE GHURAT, P.O. KULAG TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA,
|
February 10, 2012 |
Shyam Singh Vs. State of Himachal Pradesh
|
March 13, 2012 |
SHYAM VERMA Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2012 |
SHYAMA DEVI W/O BALBIR SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
March 5, 2012 |
SHYAMA NAND Vs. STATE OF H.P.
|
September 3, 2012 |
SHYAMA NAND SHARMA Vs. SUSHILA SHARMA
|
July 6, 2012 |
SIKANDER NEGI Vs. H.P. VIDHAN SABHA
|
November 5, 2012 |
SIKENDER @ MUKANDA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, GOVERNMENT
|
September 7, 2012 |
SINTEX INDUSTRIES LTD Vs. PHOOL KUMAR
|
October 4, 2012 |
SIRI RAM SON OF SHRI PRABH DYAL, RESIDENT OF VILLAGE PANOL, PARGANA TIUN, TEHSIL GHUMARWIN, DISTT. BILASPUR, H.P. Vs. SHRI RANJEET SON OF SHRI DANDU AND ORS. ALL RESIDENTS OF VILLAGE PANOL, PARGANA TIUN, TEHSIL GHUMARWIN, DISTRICT BILASPUR, H.P.
|
March 13, 2012 |
SITA RAM Vs. RANJEET SINGH
|
May 14, 2012 |
SITA RAM SHARMA Vs. DURGA DASS
|
July 18, 2012 |
SITA RAM SON OF ARJUN Vs. LAJYA DEVI WIFE OF CHET RAM
|
November 8, 2012 |
SITA RAM, S/O GOVIND, R/O VILLAGE BAROG, P.O. DROWALI, DISTRICTBILASPUR, H.P. AND ORS. Vs. GENERAL MANAGER, BEAS CONSTRUCTION BOARD, B.B.M.B., SECRETARIAT, SECTOR 19 B, MADHYA MARG, CHANDIGARH-160017,
|
March 29, 2012 |
SKEEL KUMAR VERMA SON OF SHRI NATHU RAM VERMA Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 17, 2012 |
SMT. ANITA AHLUWALIA W/O B.V.K. AHLUWALIA, A-109, PANDAV NAGAR, DELHI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOMES, STATE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
March 2, 2012 |
SMT. BEASAN DEVI WD/O RIJHI RAM AND ORS. Vs. RAJ LAL S/O SH. HARI CHAND CASTE BRAHMIN, R/O VILLAGE CHABRAIN, TEHSIL BANGANA, DISTT. UNA, H.P. AND UNITED INDIA INSURANCE COMPANY, UNA THROUGH ITS MANAGER
|
January 9, 2012 |
SMT. BRIJ BALA W/O LATE SH. RAJENDER SINGH, VILLAGE KATHANA, P.O. SURLA, TEHSIL NAHAN, DISTT. SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH-171002, H.P.,
|
March 21, 2012 |
SMT. GEEETA DEVI, WD/O LATE GUDDU RAM @ MADAN AND ORS. Vs. M/S. GAMMON INDIA LTD., SITE OFFICE AT AVERI, P.O. NOGLI, TEHSIL NIRMAND, DISTRICT KULLU, H.P.
|
March 19, 2012 |
SMT. HEM LATA SEKHRI, W/O SH. ASHOK SEKHRI, R/O MOHALLA SAPRI, TEHSIL & DISTRICT CHAMBA, H.P. Vs. STATE OF H.P. THROUGH ITS DIRECTOR, DIRECTORATE OF ELEMENTARY EDUCATION, SHIMLA AND ORS.
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March 27, 2012 |
SMT. INDU BHATIA WIFE OF ER. M.R. DAROCH, RESIDENT VILLAGE UPPER NAILI TEHSIL BANGANA DISTRICT UNA, H.P. Vs. UNION OF INDIA, MINISTRY OF PETROLEUM, OIL AND NTURAL GAS, THROUGH ITS SECRETARY, GOVT. OF INDIA, SHASTRI BHAWAN, NEW DELHI-110001,
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March 3, 2012 |
SMT. JAIMANTI DEVI WIFE OF SHRI UJJAGAR SINGH, RESIDENT OF VILLAGE AND PO JAMTA, TEHSIL NAHAN, DISTRICT SIRMAUR, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (I & PH), H.P. SECRETARIAT, CHHOTA SHIMLA - 171002, H.P.,
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March 1, 2012 |
SMT. KAMLA DEVI W/O SH. AMER SINGH R/O VILL. KHANN, TEHSIL SADAR, DISTT. BILASPUR (H.P.) Vs. UNION OF INDIA THROUGH SECRETARY WELFARE, GOVT. OF INDIA, NEW DELHI,
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March 9, 2012 |
SMT. KAMLESH LATA W/O SHRI KARAM SINGH, Vs. SMT. PREM LATA ALIAS LATA DEVI D/O DOLE RAM,
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March 12, 2012 |
SMT. KAMLESH THAKUR Vs. THE HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION, DHARAMSHALA AND CONNECTED MATTER
|
October 9, 2012 |
SMT. KANTA DEVI WIFE OF SHRI PRATAP SINGH, RESIDENT OF SET NO.104, BASANT VIHAR, PARIMAHAL KASUMPTI, SHIMLA-9 Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (GAD)) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
March 2, 2012 |
SMT. KAUSHLYA DEVI WIDOW OF SHRI PARKASH CHAND, RESIDENT OF VILLAGE NARSHIN, TAPPA UGIALTA, TEHSIL AND DISTRICT HAMIRPUR (H.P.) Vs. SHRI RIKHI RAM SON OF SHRI JAI RAM, RESIDENT OF VILLAGE NARSHIN, TAPPA UGIALTA, TEHSIL AND DISTRICT HAMIRPUR, H.P.,
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January 5, 2012 |
SMT. KRISHNA THAKUR Vs. HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA AND ANR.
|
March 2, 2012 |
SMT. KUSUM LATA WIFE OF SH. RAJINDER SINGH, RESIDENT OF VILLAGE PALEHI, P.O. CHAKLOO, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE CHIEF SECRETARY, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
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March 6, 2012 |
SMT. MANJEET KAUR, W/O SHRI UJAGAR SINGH, S/O SHRI RATTANU, Vs. SHRI GITA RAM, S/O SHRI HARI SINGH, S/O RELU,
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March 13, 2012 |
SMT. MANJU KUMARI, WIFE OF SH. RAJESH VERMA, RESIDENT OF VILLAGE AND POST OFFICE, SAJAO PIPLU, TEHSIL, SARKAGHAT, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY, TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA-2, H.P.,
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December 11, 2012 |
SMT. MEENA KUMARI Vs. SMT. LAXMI DEVI
|
December 6, 2012 |
SMT. RENU BALJEE, W/O LATE SHRI HARSH BALJEE, Vs. SHIV CHARAN DASS AND SONS, THROUGH ITS KARTA SHRI AJAY KUMAR KHANNA, S/O SHRI JUGAL MISHORE KHANNA, C/O LOKE NATH AND COMPANY, 16, THE MALL SHIMLA, H.P.,
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January 2, 2012 |
SMT. ROSHANI DEVI WD/O SH. BABU RAM SON AMIN CHAND, RESIDENT OF VILLAGE MALAHAT, TEHSIL AND DISTRICT UNA, H.P. Vs. SMT. TRIPTA DEVI D/O LATE SH. BABU RAM S/O AMIN CHAND, RESIDENT OF VILLAGE MALAHAT, TEHSIL & DISTRICT UNA, H.P.,
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June 12, 2012 |
SMT. SHARDA DEVI WIFE OF LATE SH. SHIV RAM, RESIDENT OF VILLAGE DHARIANA, P.O. SADHYANA, TEHSIL AND DISTT. MANDI, H.P. HOUSE WIFE Vs. THE STATE OF H.P. THROUGH PRINCIPAL SECRETARY (FORESTS) WITH HEADQUARTER AT SHIMLA, H.P.,
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March 9, 2012 |
SMT. SUNITA DEVI, WD/O LATE SHRI LEKH RAM, R/O KANVALA, P.O. NALAG, TEHSIL SUNDERNAGAR, DISTRICT MANDI (HP) Vs. STATE OF H.P. THROUGH SECRETARY EDUCATION (PRIMARY) TO THE GOVERNMENT OF H.P., SHIMLA,
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March 6, 2012 |
SMT. URMILA DEVI WIFE OF PARKASH CHAND, RESIDENT OF VILLAGE KATOHAR KALAN, TEHSIL AMB DISTT. UNA Vs. SMT. SARITA DEVI W/O JOGINDER PAL AND ORS.
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January 9, 2012 |
SMT. USHA RANI WIFE OF SHRI ANIL GULARIA, RESIDENT OF VILLAGE BHADHROON, POST OFFICE DHANETA, TEHSIL NADAUN, DISTRICT HAMIRPUR (H.P.) Vs. STATE OF H.P. THROUGH SECRETARY (SOCIAL JUSTICE & EMPOWERMENT) TO THE GOVT. OF H.P.,
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January 9, 2012 |
SNEH LATA NEGI D/O LATE CHATAR SINGH NEGI Vs. OM PARKASH RANA S/O GUJAR MAL
|
December 14, 2012 |
SOBHA RAM Vs. PREM CHAND
|
July 16, 2012 |
SODHI RAM Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2012 |
SOHAN LAL Vs. AMIN CHAND
|
October 17, 2012 |
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2012 |
SOLAN Vs. STATE OF H.P.
|
June 1, 2012 |
SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH DISTT. MAGISTRATE
|
March 26, 2012 |
SOM DUTT Vs. HPSEB LIMITED
|
July 2, 2012 |
SOM DUTT DHIMAN Vs. MANDIR ARYA SAMAJ
|
December 1, 2012 |
SOM DUTT S/O SAHURU RAM Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2012 |
SOM DUTT S/O SHRI LAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2012 |
SOM DUTT, S/O SH. DURGA DASS, R/O VILLAGE Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
March 17, 2012 |
SOM NATH Vs. NARESH S/O JAI SINGH
|
April 3, 2012 |
SOM PRAKASH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY
|
August 8, 2012 |
SOMA DEVI PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2012 |
SOMEER MEHTA Vs. COL. PREM VIR SINGH
|
May 16, 2012 |
SONAM CHOEDON Vs. STATE OF HIMACHAL PRADESH
|
August 13, 2012 |
SONI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 10, 2012 |
SONIA SAROCH W/O SHRI VIVEK KAPOOR Vs. STATE OF HIMACHAL PRADESH THROUGH THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF H P
|
June 1, 2012 |
SONU KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2012 |
SOUJU RAM SON OF SH. BAHADUR RAM, RESIDENT OF VILLAGE PALOTA, P.O. UPPER BEHALI, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P. EXCARPENTER BBMB, SUNDERNAGAR, DISTT. MANDI, H.P. AND ORS. Vs. THE CHAIRMAN, BBMB WITH HEADQUARTER AT PATIALA (PUNJAB),
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March 7, 2012 |
SPICE DISTRIBUTION LIMITED Vs. SPICE RETAIL LIMITED
|
July 10, 2012 |
ST EDWARDS SCHOOL Vs. INDU KAUSHAL
|
May 21, 2012 |
Standard Chartered Bank Vs. D.R. Sood
|
March 12, 2012 |
STATE BANK OF INDIA HAVING ITS CENTRAL OFFICE AT NARIMAN POINT AT MUMBAI AND LOCAL HEAD OFFICE AT CHANDIGARH Vs. STATE BANK OF INDIA OFFICERS ASSOCIATION
|
May 18, 2012 |
STATE BANK OF PATIALA Vs. SHAMMI KUMAR
|
October 12, 2012 |
STATE OF H P Vs. JAI DEV SON OF SH BHAGPUR
|
August 22, 2012 |
STATE OF H P Vs. NARINDER SINGH SON OF SHRI NIRANJAN SINGH
|
June 13, 2012 |
STATE OF H P Vs. JOGINDER SINGH
|
May 14, 2012 |
STATE OF H P Vs. RACHAN SINGH
|
May 17, 2012 |
STATE OF H P Vs. TUFANI RAM ALIAS RAJESH
|
May 10, 2012 |
STATE OF H P Vs. VIKRAM SINGH
|
May 14, 2012 |
STATE OF H P Vs. ABDUL MAZID, SON OF GULAM MAHIDEEN
|
May 7, 2012 |
STATE OF H P Vs. RAWEL SINGH
|
May 7, 2012 |
STATE OF H P Vs. ROHIT PARMAR
|
May 7, 2012 |
STATE OF H P Vs. VISHAL CHAUHAN
|
July 10, 2012 |
STATE OF H P Vs. GOVIND RAM
|
July 11, 2012 |
STATE OF H P Vs. SANJAY KUMAR
|
July 11, 2012 |
STATE OF H P Vs. RAJINDER KUMAR
|
July 11, 2012 |
STATE OF H P Vs. MAHENDER KUMAR
|
July 12, 2012 |
STATE OF H P Vs. NARAIN SINGH
|
July 13, 2012 |
STATE OF H P Vs. MOHAN LAL
|
July 17, 2012 |
STATE OF H P Vs. ROSHAN LAL
|
July 4, 2012 |
STATE OF H P Vs. KASHMIR SINGH ALIAS FAUJI SON OF SHRI GIAN SINGH
|
June 22, 2012 |
STATE OF H P Vs. SURESH KUMAR
|
June 19, 2012 |
STATE OF H P Vs. NIRMLA DEVI
|
June 18, 2012 |
STATE OF H P Vs. MAHENDER SINGH SON OF GIAN CHAND
|
June 14, 2012 |
STATE OF H P Vs. JOGINDER SINGH SON OF SHRI SANT RAM
|
June 22, 2012 |
STATE OF H P Vs. CHUNI LAL
|
February 28, 2012 |
STATE OF H P Vs. SHAUKAT ALI SON OF BASHIR KHAN
|
July 20, 2012 |
STATE OF H P Vs. BENI CHAND
|
July 19, 2012 |
STATE OF H P Vs. PARSHOTAM LAL
|
July 18, 2012 |
STATE OF H P Vs. ANKUR SOOD SON OF SHRI PRAKASH CHAND SOOD
|
August 1, 2012 |
STATE OF H P Vs. SANJEEV KUMAR S/O PUNNU RAM AND ORS
|
January 3, 2012 |
STATE OF H P Vs. SUBHASH CHAND SON OF BIRU RAM
|
April 10, 2012 |
STATE OF H P Vs. SUMMIT SOOD AND ORS
|
August 22, 2012 |
STATE OF H P Vs. ASHOK KUMAR SON OF SH HARBANS LAL
|
August 31, 2012 |
STATE OF H P Vs. ROSHAN LAL
|
May 14, 2012 |
STATE OF H P Vs. SANJAY KUMAR ALIAS SANJU
|
May 22, 2012 |
STATE OF H P Vs. KRISHAN LAL S/O KESHAV RAM
|
May 22, 2012 |
STATE OF H P Vs. SURJIT KUMAR @ RODA
|
May 24, 2012 |
STATE OF H P Vs. UDHAM SINGH S/O KALU RAM
|
April 17, 2012 |
STATE OF H P Vs. NEELAM KUMARI W/O LATE PURAN CHAND, CASTE BRAHMAN
|
April 17, 2012 |
STATE OF H P Vs. KAMAL SINGH
|
May 1, 2012 |
STATE OF H P Vs. JAGIR SINGH
|
May 1, 2012 |
STATE OF H P Vs. BABA SOHAN GIRI SON OF SANTOSH GIRI
|
May 2, 2012 |
STATE OF H P Vs. SUNIL KUMAR S/O NAND LAL AND ORS
|
May 2, 2012 |
STATE OF H P Vs. ASHOK KUMAR
|
October 29, 2012 |
STATE OF H P Vs. BISHAN SINGH SON OF GHARUNDI RAM AND ORS
|
September 11, 2012 |
STATE OF H P Vs. BUDH RAM SON OF TEHL SINGH AND ORS
|
December 18, 2012 |
STATE OF H P Vs. VIJAY SHARMA SON OF MILAK RAJ
|
November 21, 2012 |
STATE OF H P Vs. RAVINDER PAL SINGH SON OF SUCHHA SINGH AND ORS
|
December 1, 2012 |
STATE OF H P THROUGH SECRETARY Vs. BADRI SINGH BHATIA
|
August 9, 2012 |
STATE OF H P THROUGH THE PRINCIPAL SECRETARY Vs. NAND LAL SON OF SH FAGNU RAM
|
July 27, 2012 |
State of H. P. Vs. Rattan Lal
|
July 23, 2012 |
State of H.P. Vs. Deep Chand
|
November 4, 2012 |
STATE OF H.P. Vs. RAM LAL
|
May 31, 2012 |
State of H.P. Vs. Block Anganwadi Workers Union, Jhandutta
|
April 16, 2012 |
STATE OF H.P. Vs. RAM RATTAN S/O SH. MAHABIR, RESIDENT OF VILLAGE MOHANA, TEHSIL BALAMGARH, DISTT. FRIDABAD, HARYANA
|
September 18, 2012 |
STATE OF H.P. Vs. MAIKY LAL, S/O SH. BARSUKH, RESIDENT OF VILLAGE (BHAUTA) JAISHKUN, TEHSIL DODRA KWAR, DISTRICT SHIMLA, H.P. AND JAI LAL, S/O SH. MAIKY LAL, RESIDENT OF VILLAGE (BHAUTA) JAISHKUN, TEHSIL DODRA KWAR, DISTRICT SHIMLA, H.P.
|
September 17, 2012 |
STATE OF H.P. Vs. NEELAM KUMAR SON OF SHRI DEV RAJ, RESIDENT OF NANAWAN, P.O. BHAYAD, TEHSIL AND P.S. BARSAR, DISTRICT HAMIRPUR, H.P.
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September 18, 2012 |
STATE OF H.P. Vs. PAWAN DEV
|
March 9, 2012 |
STATE OF H.P. Vs. SWAMI LAL JI MAHARAJ SON OF SHRI SWAMI NAVAL JI MAHARAJ, R/O KAINLLU MATA KA MANDIR, NEW SHIMLA, SECTOR-IV, NEW SHIMLA, H.P.
|
December 27, 2012 |
STATE OF H.P. Vs. BRIGHU CHAND, SON OF SH.RUMI RAM
|
September 20, 2012 |
STATE OF H.P. Vs. NANAK CHAND
|
July 23, 2012 |
STATE OF H.P. Vs. GURMAIL SINGH ALIAS BABA SON OF GURDIT SINGH, R/O VILLAGE KANTE, TEHSIL AND DISTT. UNA, H.P.
|
August 2, 2012 |
STATE OF H.P. Vs. SUKHVINDER SINGH SON OF KARTAR SINGH RESIDENT OF TAYARA TEHSIL AND DISTRICT UNA, H.P.
|
July 18, 2012 |
STATE OF H.P. Vs. AMAR CHAND
|
June 12, 2012 |
STATE OF H.P. Vs. DHARAM SINGH ALIAS DHARMU
|
March 14, 2012 |
STATE OF H.P. Vs. HARBINDER SINGH SON OF JARNAIL SINGH
|
February 28, 2012 |
STATE OF H.P. Vs. ASHOK KUMAR S/O DWARKA DASS AND SURINDER KUMAR S/O DWARKA DASS, BOTH
|
February 28, 2012 |
STATE OF H.P. Vs. GURDEEP SINGH, SON OF NARINDER SINGH
|
February 28, 2012 |
STATE OF H.P. Vs. GUDOO SON OF SHRI LEHNU
|
April 16, 2012 |
STATE OF H.P. Vs. SUKESH SHARMA WIFE OF SHRI RAM SWAROOP SHARMA
|
April 16, 2012 |
STATE OF H.P. THROUGH PRINCIPAL SECRETARY Vs. BUDHI PARKASH SON OF SHRI MOHAN LAL
|
September 6, 2012 |
State of H.P. through Secretary H.P.P.W.D., Shimla, H.P. Vs. B.D.Vij alias Satish Kumar Vij
|
August 27, 2012 |
STATE OF H.P. THROUGH SECRETARY, (LABOUR & EMPLOYMENT) H.P. SECTT., SHIMLA-2 AND LABOUR COMMISSIONER, H.P., SHIMLA-1 Vs. SHRI RANJHU RAM S/O SHRI SUNDER RAM, R/O VILLAGE & P.O CHUKKU, TEHSIL PADHAR, SUNI, DISTRICT MANDI, H.P.,
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARESH KUMAR GAUTAM
|
December 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. JANAK SINGH SON OF SHRI MANGAL SINGH RESIDENT OF VILLAGE KUTHAR BEET, TEHSIL HARULI DISTRICT UNA, H.P.
|
December 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. RATTAN @ RATTO S/O SHRI JARMO, JARMO S/O SHRI MOIYA, SMT. DUMNI W/O SHRI JARMO AND SMT. DILO S/O SHRI RATTO, ALL RESIDENTS OF VILL. GATREHAD, PARGNA SAHO, TEHSIL AND DISTRICT CHAMBA, H.P.
|
July 31, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR ALIAS GITTU, SON OF SHRI DHARAM CHAND, CASTE BATWAL, RESIDENT OF KALOOND, P.O. CHACHINANAGRI, TEHSIL AND P.S. PALAMPUR, DISTRICT KANGRA, H.P.
|
July 24, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHANKAR SINGH SON OF SHRI HARI SINGH,
|
July 24, 2012 |
STATE OF HIMACHAL PRADESH Vs. RANBIR SINGH SON OF SH. MOHINDER SINGH, RESIDENT OF VILLAGE KHAROTI, P.O. HARIPUR DHAR, TEHSIL SANGRAH, DISTT. SIRMOUR, H.P.
|
July 20, 2012 |
STATE OF HIMACHAL PRADESH Vs. VIDYA PAWAN SON OF SHRI RAM NATH, R/O VILLAGE RIBBA, TEHSIL MOORANG, DISTT. KINNAUR, H.P.,
|
May 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. GULSHAN KUMAR SON OF KISHORI LAL CASTE GHIRTH,
|
May 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH RAJ PRABHAKAR
|
March 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR AVASTHI, S/O. SH. DUNI CHAND AVASTHI, R/O. PHUNGSAL, PS BAIJNATH, DISTT. KANGRA, PRESENTLY DEPUTY RANGER, HP FOREST CORPORATION DEPOT MANTARUWALA, PAONTA SAHIB AND ORS.
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURENDER KUMAR S/O SH PREM CHAND CASTE BANIA
|
July 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJBIR SINGH SON OF SH FAQUIR CHAND
|
July 25, 2012 |
STATE OF HIMACHAL PRADESH Vs. GULZARI LAL PROP OF M/S JAGGI BISCUIT STORE
|
May 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAGDEV SINGH
|
July 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
|
July 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM DITTU
|
July 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
|
July 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
July 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ
|
July 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANTOKH SINGH SON OF THUNIA RAM
|
August 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR SON OF SHRI SURAT RAM
|
August 9, 2012 |
STATE OF HIMACHAL PRADESH Vs. NEELAM KUMAR SON OF SHRI BISHAN DASS
|
August 8, 2012 |
STATE OF HIMACHAL PRADESH Vs. LUDER CHAND SON OF ATMA RAM
|
August 8, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUKHJINDER SINGH SON OF SWARUP SINGH, R/O TALWANDI MANA
|
June 16, 2012 |
STATE OF HIMACHAL PRADESH Vs. SH. LIAQ RAM S/O SH. DHIRAJ SINGH
|
June 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. KAILASH CHAND S/O KISHAN DUTT, R/O ADAMPUR
|
June 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR SON OF SH MOHAN LAL
|
June 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. INDIRA DEVI
|
June 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. NARENDER SINGH SON OF SH JEET SINGH
|
June 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND SON OF SHRI BIRJ LAL CASTE GADDI RAJPUT
|
June 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJU SON OF SHRI THUNI RAM
|
June 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. CHANDER SHAKHAR SON OF SHRI RAM SARAN
|
June 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH SON OF LATE JOHRU RAM
|
June 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. SH SADHU RAM SON OF SH NAGENDER
|
June 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR @ KAKU SON OF SH BHAJANA
|
June 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURENDER LAL S/O SHRI DASS
|
June 20, 2012 |
STATE OF HIMACHAL PRADESH Vs. AJEET SINGH SON OF FAUZI RAM
|
June 25, 2012 |
STATE OF HIMACHAL PRADESH Vs. CHET RAM SON OF LATE SH LABHA RAM
|
June 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANJU RANI
|
June 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. GANDHI RAM
|
July 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. TILAK RAJ MANKOTIA
|
July 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND
|
July 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARNAM SINGH
|
July 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. MADHURI DHADWAL
|
July 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. KHYALI RAM
|
July 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
|
July 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
|
July 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR
|
July 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. KISHORE KUMAR
|
July 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURENDER MOHAN
|
July 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR @ MUKHIA
|
July 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. DEEP RAM
|
July 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. FARUK ALI
|
July 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUKHVINDER SINGH CHEEMA
|
July 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
|
July 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. DHARAM PAL @ RANA
|
July 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. B N BATTA
|
July 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM BHAJAN
|
July 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
|
July 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. MOHINDER KAUR @ NIMMO
|
July 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALDEV SINGH ALIAS KAKA
|
July 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
|
July 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALWANT SINGH ALIAS MINTU
|
July 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARAMJEET SINGH
|
May 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. DILBAG SINGH
|
May 8, 2012 |
STATE OF HIMACHAL PRADESH Vs. MEENA DEVI
|
May 8, 2012 |
STATE OF HIMACHAL PRADESH Vs. BIR DIN ALIAS BIRU
|
May 8, 2012 |
STATE OF HIMACHAL PRADESH Vs. KAMLESH KUMAR
|
May 8, 2012 |
STATE OF HIMACHAL PRADESH Vs. KASAM DEEN SON OF NOOR MOHD
|
April 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH SINGH
|
April 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHER SINGH ALIAS SHERU
|
May 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM RATTAN, SON OF SITA RAM
|
April 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. NATHI RAM
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. GABBAR SINGH
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. PINKU RAI
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAVISH KUMAR
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER KUMAR ALIAS KAKI
|
May 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANDEEP MEHTA BOBY MEHTA
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May 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. SATPAL JONDHU RAM CASTE GHIRATH
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May 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. GURDEEP ALIAS LADDU UJJAGAR
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May 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHAM LAL
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May 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAGJEET SINGH
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May 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. NEELAM KUMARI
|
May 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. MOHAMMED ASLAM ALIAS BABLU
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May 16, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. ANUP KUMAR
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
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May 15, 2012 |
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
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May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. GURPREET SINGH
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May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. DEVINDER KUMAR
|
May 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM KRISHAN SON OF SHRI BHAG SINGH
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June 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. TARU SON OF SH GORIA RAM VILLAGE CHINAH G P BRANGAL
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May 31, 2012 |
STATE OF HIMACHAL PRADESH Vs. SALEEM KHAN ALIAS VISHAL BARDER
|
May 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. MUBARAK ALI SON OF SH NASIR ALI RESIDENT OF VILLAGE LODHIPUR
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May 30, 2012 |
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH SON OF SHRI BANARSI DASS
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May 30, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR SON OF SH SHOBA RAM RESIDENT OF VILLAGE BAGOTI
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May 30, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
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May 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. FINA RAM
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May 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL
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May 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARI DASS
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May 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
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May 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARI RAM
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May 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. ISHWAR CHAND
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May 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. PHUNGRA DHARAM CHAND
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May 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAI SINGH
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May 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
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May 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. MAGHA
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May 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. GURMEET SINGH
|
December 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. ANIL TALWAR
|
October 30, 2012 |
STATE OF HIMACHAL PRADESH Vs. PINJAR SINGH
|
December 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUKHPREET SINGH
|
December 31, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR SON OF HANS RAJ, CASTE SHANSHI, RESIDENT OF PREM NAGAR, GALLI SASH MOHALLA GURDASPUR, PUNJAB
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December 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. CHANDER SON OF LACHHMAN
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September 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
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September 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAGAT KUMAR SON OF SHRI DILA RAM
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September 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. HANS RAJ, SON SH. BUDHI SINGH @ PRAKASH CHAND
|
September 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARVEJ KHAN @ LUCKY
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September 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. DHANVIR SINGH SON OF SH. JAI SINGH
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September 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. JANAK RAJ SON OF S. CHANDER PARKASH
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September 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARAM JEET SINGH
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May 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAMNA DASS
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April 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. UTTAM CHAND S/O SH NIKKA RAM AND ORS
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April 24, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND, SON OF CHURU RAM AND ORS
|
April 24, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAMAYAN
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May 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. PRITAM CHAND
|
May 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANOHAR SINGH S/O BIDHI SINGH
|
May 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. AMARJEET SINGH SON OF MOLAK RAM
|
May 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR ALIAS SHER SINGH ALIAS SHERU S/O RAJ
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May 16, 2012 |
STATE OF HIMACHAL PRADESH Vs. PRADEEP SINGH ALIAS BITTU S/O LAXMI SINGH
|
May 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. DALIP SINGH
|
May 9, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR
|
August 31, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAI SINGH S/O MALI RAM AND ORS
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August 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUDERSHAN KUMAR ALIAS BHUTTU S/O CHUNI LAL
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August 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. BHOLI RAM, SON OF JODHA RAM AND ORS
|
August 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH S/O CHUHRA RAM
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April 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURESH CHAND S/O RAGHU NATH AND ORS
|
April 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. LALMAN, SON OF SH CHAMAN LAL
|
April 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. HUKAM CHAND @ HUKKA
|
April 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. SATYA DEVI WIDOW OF SALIG RAM, R/O SISWAN, TAPPA U
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April 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANJIT SINGH
|
April 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALBIR KUMAR @ GAGI
|
April 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALWANT SINGH S/O RAGHU RAM AND ORS
|
April 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR
|
April 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. BHIM SEN DUTTA S/O BAL KRISHAN DUTTA R/O DAK BAGRA
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April 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR AND ORS
|
April 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM SWARUP S/O NANAK CHAND
|
April 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. IMRAN SON OF ZAFEE AHMED AND ORS
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR ALIAS DEEPU
|
April 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR SON OF RAHIM SINGH
|
November 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR SON OF AMAR SINGH
|
December 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR, S/O RAM DITTA AND ORS
|
December 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR S/O BIHARI LAL
|
December 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. RASALU S/O DURDHOYAN
|
December 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. BAL KRISHAN SON OF ABHI RAM
|
September 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM CHAND
|
September 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALI RAM SON OF LATE MACHLU RAM
|
September 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. GEETA DEVI, W/O SARAN DASS AND ORS
|
October 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. RACHHPAL SINGH @ NIKKA SON OF ATTAR SINGH
|
November 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. TAPINDER SON OF BALBIR
|
November 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURJAN SINGH SON OF RAMESH CHAND
|
November 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
October 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR SON OF BALBIR SINGH
|
November 15, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER BHAGHAL SON OF ANOKHI RAM
|
November 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR ALIAS KALI SON OF PARTAP CHAND
|
November 15, 2012 |
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND @ GUDDU
|
November 15, 2012 |
STATE OF HIMACHAL PRADESH Vs. DEV RAJ SON OF KIRLU RAM
|
November 15, 2012 |
STATE OF HIMACHAL PRADESH Vs. SWARUP SINGH AND ANOTHER
|
June 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL
|
October 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. NARINDER KUMAR AND OTHERS
|
August 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJAY PURWAR
|
September 11, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
|
May 8, 2012 |
STATE OF HIMACHAL PRADESH Vs. MAN SINGH RANA
|
May 1, 2012 |
State of Himachal Pradesh Vs. Anil Kumar
|
April 16, 2012 |
State of Himachal Pradesh Vs. Mehar Chand
|
April 16, 2012 |
State of Himachal Pradesh Vs. Manohar Lal
|
June 24, 2012 |
State of Himachal Pradesh Vs. Sanjeev Kumar
|
July 24, 2012 |
State of Himachal Pradesh Vs. Budhia
|
September 16, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJAY GULERIA ALIAS SANJU, SON OF SHRI DALIP SINGH, CASTE RAJPUT, RESIDENT OF HAIVE, P.S. LAMBAGAON, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P.
|
September 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. DEV RAJ S/O SH. CHINTU RAM, R/O CHANHIDI, PHATI & KOTHI SHESHER, TEHSIL & DISTRICT KULLU, H.P. AT PRESENT IN JUDL. LOCK-UP
|
September 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. SITA RAM, SON OF PANJU RAM, ONKAR SINGH, SON OF PANJU RAM AND PYARE LAL, SON OF RAM DITTU, ALL RESIDENTS OF VILLAGE PALTHI, POLICE STATION, GHUMARWIN, DISTRICT BILASPUR, H.P.
|
September 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH SON OF SHRI MOHAN LAL, RESIDENT OF VILLAGE, PALAT, POLICE STATION, THEOG, DISTT. SHIMLA
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September 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND, SON OF TITA RAM, JUGNI DEVI, WIFE OF TITA RAM AND KULDIP, SON OF TITA RAM, ALL CASTE BY HARIZAN AND RESIDENTS OF CHAHARI, POLICE STATION AND DISTRICT KANGRA, H.P.
|
September 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALDEV RAJ
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September 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. DITTU RAM, SON OF SAHIB SINGH, RESIDENT OF VILLAGE HADDALE, TEHSIL AND P.S. NURPUR, DISTRICT KANGRA, H.P.
|
September 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. KULJEET SINGH SON OF SHRI MILAP CHAND, RESIDENT OF VILLAGE BAHI, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P.
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September 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND SON OF SHRI BUDH RAM RESIDENT OF CHHOYAL, PHATI SHAMSHI, KOTHI KHOKHAN TEHSIL AND DISTT. KULLU, HIMACHAL PRADESH
|
October 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. BHUPINDER SINGH, SON OF SHRI KEWAL RAM AND ORS.
|
October 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. MOTI RAM @ MAGHU SON OF SH. JEET RAM RESIDENT OF VILLAGE PAWNAG
|
April 30, 2012 |
STATE OF HIMACHAL PRADESH Vs. NAND KISHORE
|
March 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. MUKESH KUMAR
|
March 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. MOHD. ALI, SON OF SH. KAMRUDEEN, RESIDENT OF H. NO. 177/1, MOHALLA
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. DHARMINDER SINGH @ DHANU, SON OF SHRI LOHAR SINGH
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. USHA RANI
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. GURCHARAN SINGH
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. DIWAKAR RAJ ALIAS PALAS, SON OF SH. KHIROD PATHAK
|
February 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. KAPIL DEV, SON OF SHRI KANSHI RAM, RESIDENT OF MATLHAD,
POLICE
|
February 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. MEHAR SINGH
|
March 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. LALMAN SON OF SHRI SURAJ MANI
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. SATYA PAL SON OF SH. MANGE RAM, RESIDENT OF VILLAGE ANAWALI
|
March 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARISH KUMAR SON OF SH. SAT PAL MALIK, RESIDENT OF GALLI
|
February 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANJEET SINGH ALIAS PAMMI, SON OF SHRI MEHAR SINGH
|
February 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUNKA RAM
|
February 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. RATTI RAM
|
February 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURJIT SINGH @ SHINDA, S/O TARA SINGH, CASTE SAINI
|
February 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
February 27, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUDHIR KUMAR
|
January 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. FAJALDEEN
|
January 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. DOT RAM
|
January 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
|
January 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. BHAG SINGH
|
January 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. BACHAN SINGH
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. GANESH CHAND
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. SH. GURCHARAN SINGH
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
|
March 15, 2012 |
STATE OF HIMACHAL PRADESH Vs. BHAGWAN SINGH ALIAS BABLI
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUKHJEET ALIAS SUKHA SON OF AJIT SINGH
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARMJIT SINGH
|
March 19, 2012 |
STATE OF HIMACHAL PRADESH Vs. AVTAR SINGH
|
March 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. LAGAN DASS
|
March 20, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
|
March 20, 2012 |
STATE OF HIMACHAL PRADESH Vs. DHARAM DASS ALIAS JHAGRHU
|
March 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL
|
March 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. ARJUN ALIAS ANNA
|
March 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
March 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. KULDIP CHAND
|
March 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARISH CHANDER
|
March 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. SH. SATYA PAL
|
March 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. NARO WIFE OF SHRI PURAN CHAND
|
March 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. CHARANJEET SINGH
|
March 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. BHAJAN LAL
|
March 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. BASANT RAM
|
March 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM RAJ
|
March 13, 2012 |
STATE OF HIMACHAL PRADESH Vs. GULSHER ALI
|
March 9, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHASHI KUMAR
|
March 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
|
March 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH
|
March 7, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARI CHAND
|
January 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV SHARMA
|
January 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. STEVEN FREDRICK REED
|
January 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. MOHINDER KUMAR
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. HARI CHAND
|
March 14, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALDEV RAJ
|
March 27, 2012 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
March 27, 2012 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
|
March 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. DESH RAJ @ DINESH KUMAR
|
March 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
|
March 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP @ NADEEM @ SANDEEP
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. GAURJA DEVI
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. THAKUR SINGH
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. MOHAMMAD JAHIR
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM LAL
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH Vs. RANBIR SINGH
|
March 27, 2012 |
STATE OF HIMACHAL PRADESH Vs. KANCHA TAMANG
|
March 27, 2012 |
STATE OF HIMACHAL PRADESH Vs. KANTA DEVI W/O SH.RATTAN LAL R/O VILL.NERAS, P.S.SADAR
|
January 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. CHUNI LAL
|
January 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. UMAR DIN
|
January 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM CHAND
|
January 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH SINGLA
|
January 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. KULDIP CHAND
|
January 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. RASHID MOHD
|
January 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. MALKA @ JAI RAM
|
January 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. NITIN CHAUHAN
|
January 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
January 9, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
January 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. SADA NAND
|
January 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH
|
January 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAFIQ MOHAMMAD
|
January 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. JAGARNATH SON
|
January 4, 2012 |
STATE OF HIMACHAL PRADESH Vs. AMAR CHAND
|
January 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. BIPAN KUMAR
|
January 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. KHUDU RAM SON OF SHRI HIRDA RAM, RESIDENT OF SHILGANI, POST OFFICE FOZAL, P.S. MANALI, DISTRICT KULLU, HIMACHAL PRADESH
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR, SON OF SH. RAMESH CHAND, CASTE DHIMAN,
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. SH. JAGDISH CHAND @ JAGGU, SON OF SH. BHAGI CHAND, RESIDENT OF DIBALU, P.S. SADAR, DISTTT. MANDI, H.P.
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR SON OF SADA RAM, CASTE KHATRI, RESIDENT OF VILLAGE SAMLOHAL, POLICE STATION TALAI, DISTRICT BILASPUR, H.P.,
|
March 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAM LAL SON OF SHRI JEERU RAM R/O RAMTERI SUB-TEHSIL TIKKAR P.S. ROHRU, DISTRICT SHIMLA, H.P. AND OTHERS
|
March 5, 2012 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. BABU RAM SON OF SH. SANT RAM R/O VILLAGE KANYOLA UPPERLA, SUB TEHSIL RAMSHEHAR, TEHSIL NALAGAR, DISTT. SOLAN, H.P.
|
March 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. SUNIL DEV
|
January 12, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER ALIAS JAGDISH
|
April 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND SON OF SHRI SORMA RAM, CASTE GADDI, RESIDENT OF VILLAGE CHANANI, TEHSIL JAWALI, DISTRICT KANGRA (H.P.)
|
November 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. RANJEET SINGH SON OF LATE SH. MOHINDER SINGH, RESIDENT OF VILLAGE KAMLA VERMA BUILDING, WARD NO. 7 RAHIGHAT, P.S. & TEHSIL THEOG, DISTT. SHIMLA, H.P.,
|
January 10, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR ALIAS GOLU, SON OF SH. BANSI MAL, R/O VILLAGE SANIANI, POST OFFICE PARALA, TEHSIL THEOG, DISTRICT SHIMLA, H.P.,
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August 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR SON OF SH. JAGAT RAM R/O MOHALLA KATNIYA, P.S. UNA, DISTRICT UNA, H.P.
|
July 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. SARVSHEEL MAGO SON OF SH. SUNDER LAL MAGO,
|
July 18, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL SON OF LATE SHRI BAKSHI RAM, R/O VILLAGE DHATOLI, POLICE STATION AND TEHSIL SARKAGHAT, DISTT. MANDI, H.P.
|
July 24, 2012 |
STATE OF HIMACHAL PRADESH Vs. NARESH ALIAS CHUHRA SON OF SHRI GANGU RAM, RESIDENT OF VILLAGE DHAULA KUAN, TEHSIL PAONTA SAHIB, DISTRICT SIRMOUR, H.P.
|
August 3, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARSHOTAM LAL, SON OF SHRI CHUNI LAL, RESIDENT OF VILLAGE CHUHARPUR, P.O. INDORA, DISTT. KANGRA, H.P.
|
August 2, 2012 |
STATE OF HIMACHAL PRADESH Vs. SHINGARA SINGH S/O SH. GURDASS RAM CASTE
|
September 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJESH DHIMAN
|
August 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS BANTI SON OF SH. SUSHIL KUMAR, RESIDENT OF CHATROKHARI (SUNDERNAGAR), P.S. SUNDERNAGAR, TEHSIL SUNDERNAGAR, DISTRICT MANDI, H.P.
|
July 30, 2012 |
STATE OF HIMACHAL PRADESH Vs. BALJIT SINGH
|
August 28, 2012 |
STATE OF HIMACHAL PRADESH Vs. GOVIND RAM
|
June 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. KANTI GROVER
|
June 26, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANTI DEVI
|
April 30, 2012 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR
|
August 6, 2012 |
STATE OF HIMACHAL PRADESH Vs. YASHPAL SINGH
|
August 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. JHABE RAM
|
August 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR ALIAS PAPPI
|
August 22, 2012 |
STATE OF HIMACHAL PRADESH Vs. SIDHUMAL SON OF SHRI RAM LAL
|
August 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. DUMNU RAM
|
August 23, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
|
August 21, 2012 |
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR S/O SHRI ANIRUDH
|
August 17, 2012 |
STATE OF HIMACHAL PRADESH Vs. DALIP KUMAR SON OF LATE SH DEVI RAM
|
August 27, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER RANA SON OF LATE SHRI RAM LAL
|
August 27, 2012 |
STATE OF HIMACHAL PRADESH Vs. DESH RAJ SON OF SHRI KIRPA RAM RESIDENT OF VILLAGE BARI, TEHSIL SARKAGHAT, DISTRICT MANDI, AT PRESENT BHAGAT VILLA, CHAKKAR, SHIMLA, DISTRICT SHIMLA, HIMACHAL PRADESH
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. CHAMAN LAL @ CHINU SON OF SH. ROSHAN LAL, CASTE RAJPUT, R/O CHAUKAR, TAPPA MEHLTA, AT PRESENT HALWAI SHOPKEEPER BHOTA BAZAR, BHOTA, DISTT. HAMIRPUR, H.P.,
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March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. DHIAN SINGH, SON OF LADDA SINGH, CASTE RAJPUT, RESIDENT OF MAT UMERA, MAUZA GARLI, P.S. JAWALAMUKHI, DISTRICT KANGRA, H.P.,
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March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR, S/O VARINDER KUMAR, CASTE KHATRI AND SMT. RAJESHWARI DEVI, WIFE OF VARINDER KUMAR, CASTE KHATRI
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR S/O SH. PREM LAL R/O VILLAGE BASOLU PO AND PS DHARAMPUR, DISTRICT SOLAN, H.P.
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMR @ BABLU, S/O SH. JAI DEV AND ORS.
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM SON OF SHRI DEVNU RAM, RESIDENT OF VILLAGE BAMTA, P.O. & TEHSIL CHOPAL, DISTT. SHIMLA, H.P.,
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March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. RAKESH PUN
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
|
March 1, 2012 |
STATE OF HIMACHAL PRADESH AND ORS Vs. ANIL KUMAR S/O ROSHAN LAL DHIMAN AND ORS
|
January 6, 2012 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SHARDA, D/O SH. KRISHAN SINGH ROHAL AND OTHERS
|
September 20, 2012 |
STATE OF HIMACHAL PRADESH THROUGH COLLECTOR DISTRICT KANGRA Vs. SARWAN KUMAR DECEASED THROUGH HIS LRS
|
June 11, 2012 |
STATE OF HIMACHAL PRADESH THROUGH COLLECTOR, UNA, H.P. Vs. RAM PARKASH, SON OF DINA NATH, R/O VILLAGE TAKARLA, TEHSIL AMB, DISTRICT UNA AND OTHERS H.P. AND ORS. ALL RESIDENTS OF VILLAGE TAKARLA, UP MOHAL, DHANDRI, TEHSIL AMB, DISTRICT UNA (HP)
|
July 26, 2012 |
STATE OF HIMACHAL PRADESH THROUGH ITS COMMISSIONER (LABOUR), H.P., SHIMLA-1 Vs. HARI SINGH, S/O SH. KUMBIA RAM, R/O VILLAGE THUNDARA, P/O MALAT,CHOPAL, DISTT. SHIMLA, H.P.,
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH THROUGH ITS COMMISSIONER (LABOUR), H.P.,SHIMLA-1 Vs. SH. ROOP LAL S/O LATE SHRI MADAN LAL, R/O VILLAGE CHOWKI, P.O KHERA, TEHSIL SUNI, DISTRICT SHIMLA, H.P.,
|
March 29, 2012 |
STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY EXCISE AND TAXATION DEPARTMENT Vs. JAI PRAKASH ASSOCIATES LIMITED
|
May 31, 2012 |
STATE OF HIMACHAL PRADESH THROUGH SECRETARY Vs. KAUSHALYA DEVI
|
May 31, 2012 |
STATE OF HIMACHAL PRADESH THROUGH SECRETARY FORESTS TO THE GOVERNMENT OF HIMACHAL PRADESH, SECRETARIAT SHIMLA - 171002, Vs. PAWAN KUMAR S/O SH. ROOP LAL R/O HOUSE NO. 39, BHARARI SHIMLA H.P.
|
March 20, 2012 |
STATE OF HIMACHAL PRADESH, THROUGH COMMISSIONER-CUM-SECRETARY Vs. SOM DUTT, SON OF SHRI DURGA DUTT SHARMA
|
March 13, 2012 |
STATE OF HIMACHAL PRADSEH Vs. RAKESH KUMAR SHARMA
|
December 6, 2012 |
STATE OF HP Vs. RAMESH CHAND ALIAS MAHATMA
|
May 22, 2012 |
STATE OF HP Vs. SHASHAN PAL ALIAS KALU
|
May 17, 2012 |
STATE OF HP Vs. SUKHJIT SINGH SIDHU
|
May 22, 2012 |
STATE OF HP Vs. SHIV KUMAR
|
May 22, 2012 |
STATE OF HP Vs. SARWAN KUMAR
|
May 21, 2012 |
STATE OF HP Vs. SACHIN
|
May 17, 2012 |
STATE OF HP Vs. ANITA KUMARI
|
May 14, 2012 |
STATE OF HP Vs. JUGAL KISHORE
|
May 16, 2012 |
STATE OF HP Vs. BHIMI RAM
|
May 21, 2012 |
STATE OF HP Vs. SUNITA
|
May 17, 2012 |
STATE OF HP Vs. HARPAL SINGH MANGI
|
May 14, 2012 |
STATE OF HP Vs. KAMALDEEP
|
May 14, 2012 |
STATE OF HP Vs. AMAR CHAND SON OF PURAN CHAND
|
May 7, 2012 |
STATE OF HP Vs. MUKESH KUMAR SON OF NAR SINGH
|
May 7, 2012 |
STATE OF HP Vs. RAM LAL PANDEY SON OF CHANCHAL PANDEY
|
May 7, 2012 |
STATE OF HP Vs. PRABILA
|
May 9, 2012 |
STATE OF HP Vs. MAZAR HUSSAIN
|
May 8, 2012 |
STATE OF HP Vs. HANIF MOHAMMAD
|
May 8, 2012 |
STATE OF HP Vs. DHRUB KUMAR SON OF JHONPHI RAM
|
May 4, 2012 |
STATE OF HP Vs. MOSHE MOLINAS
|
September 6, 2012 |
STATE OF HP Vs. MANISH KUMAR VERMA @ TITU AND ORS
|
November 15, 2012 |
STATION AND TEHSIL GHUMARWIN, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY HOME TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA
|
March 5, 2012 |
STOREY, JIWANOO COLONY Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2012 |
SUBH KARAN AND ORS Vs. UNION OF INDIA AND ORS
|
September 11, 2012 |
SUBH LATA, W/O VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2012 |
SUBHASH Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
SUBHASH CHAND Vs. PAWAN KUMAR
|
July 3, 2012 |
SUBHASH CHAND S/O MUKUND LAL Vs. NANAK CHAND, S/O MAHINDER KUMAR
|
September 13, 2012 |
SUBHASH CHAND S/O SHRI JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY TECHNICAL EDUCATION TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA
|
April 2, 2012 |
SUBHASH CHAND SHARMA S/O SH. SWAMI RAM SHARMA VPO RAJPUR, TEHSIL PALAMPUR, DISTT. KANGRA, H.P. Vs. THE STATE OF H. P. THROUGH ITS PRINCIPAL SECRETARY (AGRICULTURE) TO THE GOVT. OF H.P. SHIMLA,
|
January 13, 2012 |
SUBHASH CHANDEL Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2012 |
SUBHASH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
May 14, 2012 |
SUBHASH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
March 1, 2012 |
SUBHASH KAUSHAL Vs. SURINDER SINGH
|
August 24, 2012 |
SUBHASH PATHANIA Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2012 |
SUBHASH SAINI SON OF SHRI KANHIYA LAL Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2012 |
SUBHASH THAKUR S/O SANT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH
|
August 28, 2012 |
SUBHASH THAKUR SON OF LATE SHRI SANT RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY TO THE GOVERNMENT OF HIMACHAL PRADESH
|
February 29, 2012 |
SUDARSHAN DEVI Vs. TARA CHAND
|
May 25, 2012 |
SUDARSHAN KUMAR SHARMA Vs. UNION OF INDIA
|
October 11, 2012 |
SUDESH KUMAR SON OF SHRI ACHHAR SINGH, CASTE RAJPUT, RESIDENT OF VILLAGE DEOLI Vs. RACHHPAL SINGH SON OF LATE SHRI GURDIT SINGH
|
February 28, 2012 |
SUDESH KUMARI Vs. UNION OF INDIA
|
July 24, 2012 |
SUDESH SODHI Vs. MUNICIPAL CORPORATION
|
February 29, 2012 |
SUDHEER KUMAR SON OF SHRI PREM SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 8, 2012 |
SUDHIR KUMAR Vs. RAMESH KUMAR
|
July 23, 2012 |
SUJITH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
SUKH DEV Vs. RAJESH KUMAR
|
May 7, 2012 |
SUKH DEV SON OF SHRI GANGA RAM Vs. MOHAR SINGH SON OF LATE SHRI KANSHI RAM
|
May 17, 2012 |
SUKH RAJ Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2012 |
SUKH RAM AND RAM KRISHAN AND ORS Vs. DEVI CHAND, BASU DEV, JIYA LAL AND ORS
|
December 18, 2012 |
SUKH RAM SHARMA SON OF LATE SHRI CHHAJU RAM SHARMA Vs. MANAGING DIRECTOR HIMACHAL PRADESH STATE FOREST CORPORATION
|
September 3, 2012 |
SUKH RAM SHARMA SON OF LATE SHRI CHHAJU RAM SHARMA, H.P. Vs. THE MANAGING DIRECTOR HIMACHAL PRADESH STATE FOREST CORPORATION
|
August 27, 2012 |
SUKH RAM SHARMA, S/O LATE SH. CHHAJU RAM SHARMA, R/O DEV JAI NIWAS, RAJGARH ROAD, SURYA VIHAR COLONY, SOLAN, DISTT. SOLAN, H.P. OCCUPATION GOVT. EMPLOYEE Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA, ZONAL OFFICE AT SHIMLA, H.P.
|
March 6, 2012 |
SUKH RAM SON OF LATE SANTU Vs. SURTU DEVI WIDOW OF LATE NANAK CHAND
|
May 4, 2012 |
SUKHDEV SINGH SON OF SAIN DASS Vs. STATE OF HP THROUGH SECRETARY (EDUCATION)
|
September 3, 2012 |
SUMAN BALA Vs. NAROTOM NARESH WALIA
|
September 4, 2012 |
SUMAN DEVI Vs. STATE OF H.P.
|
January 2, 2012 |
SUMAN LATA Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2012 |
SUMAN LATA Vs. SRIKANT BALDI
|
March 22, 2012 |
SUMESH CHADHA Vs. PINE PAPERS (P) LTD
|
May 21, 2012 |
SUMIT SARDANA S/O SARDAR TARKINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2012 |
SUMIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 23, 2012 |
SUMIT SINGH S/O SH. BARYAM SINGH PRO VILLAGE AND P.O. REAHAN, TEHSIL NURPUR, DISTRICT KANGRA, H.
P. Vs. STATE OF HIMACHAL PRADESH
|
April 16, 2012 |
SUMMER INDIA Vs. H.P. STATE COOPERATIVE WOOL PROCUREMENT AND MARKETING FEDERATION LTD
|
June 14, 2012 |
SUMNA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 13, 2012 |
SUNDER LAL Vs. DAROPATI DEVI
|
May 14, 2012 |
SUNDER LAL SON OF SHRI JAICHAND Vs. HIMACHAL PRADESH STATE FOREST CORPORATION
|
June 25, 2012 |
SUNDER PAL Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2012 |
SUNDER RAM SON OF GOPALA Vs. J P INDUSTRIES AND ORS
|
November 16, 2012 |
SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2012 |
SUNDER SINGH S/O GOPALA RAM Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME GOVT
|
August 17, 2012 |
SUNDER SINGH S/O TEJA SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 3, 2012 |
SUNDRU POWER VENTURE HATESHWARI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
June 11, 2012 |
SUNEEL KUMAR S/O SH SHRI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 7, 2012 |
SUNIL CHANDEL SON OF SHRI HIMMAT SINGH R/O VILLAGE SLASSI, P.O. GEHERWIN, TEHSIL JHANDUTTA, DISTT. BILASPUR, H.P. Vs. STATE OF H.P.
|
August 2, 2012 |
SUNIL CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2012 |
SUNIL DUTT SON OF SH. RAGHUVIR DUTT, RESIDENT OF VILLAGE LADHYANI, P.O. LEHRI SAREL, TEHSIL GHUMARWIN, DISTT. BILASPUR, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA-2,
|
January 3, 2012 |
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (HEALTH) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA AND OTHER
|
August 29, 2012 |
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2012 |
SUNIL KUMAR Vs. THE STATE OF H.P.
|
March 19, 2012 |
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2012 |
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2012 |
Sunil Kumar Vs. State of Himachal
|
February 1, 2012 |
SUNIL KUMAR S/O LAL SINGH Vs. HIMACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS
|
December 3, 2012 |
SUNIL KUMAR, SON OF LATE SHRI GANDHI RAM Vs. STATE OF HIMACHAL
PRADESH
|
March 5, 2012 |
SUNILA OBEROI MALIK Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
|
September 5, 2012 |
SUNITA ANAND Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY
|
July 10, 2012 |
SUNITA CHAUDHARY Vs. KANTA CHAUDHARY
|
July 6, 2012 |
SUNITA CHAUDHARY WIFE OF SH HUKAM CHAND Vs. STATE OF H.P
|
June 22, 2012 |
SUNITA DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
March 29, 2012 |
SUNITA DEVI, W/O SH. BARFI RAM, R/O VILLAGE GORAT, P.O. KAKROTIGHATTA, TEHSIL SIHUNTA, DISTT. CHAMBA, H.P Vs. STATE OF H.P. THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA AND ORS.
|
March 9, 2012 |
SUNKA RAM Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2012 |
SURAJ CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
SURENDER KUMAR, S/O SH. SAHI RAM, R/O VILLAGE JHANGAN, P.O. CHHOGE-TALI, RAJGARH, DISTRICT SIRMOUR, (HP) Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION), SHIMLA-9,
|
January 3, 2012 |
SURENDER LAL Vs. STATE OF H P THROUGH FINANCIAL COMMISSIONER
|
July 30, 2012 |
SURENDER SINGH Vs. SUNDER SINGH VERMA
|
May 25, 2012 |
SURESH CHAND (KUMAR) S/O SH. KARASU RAM VILLAGE GHURAT P.O. KULAG TEHSIL CHOPAL, DISTRICT SHIMLA, H.P., Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (RURAL DEVELOPMENT AND PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA-171001,
|
February 10, 2012 |
SURESH GARG Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2012 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2012 |
SURESH KUMAR Vs. STATE BANK OF INDIA
|
March 3, 2012 |
SURESH KUMAR Vs. OM KALRA
|
March 26, 2012 |
SURESH KUMAR S/O DHOGARI RAM Vs. SUNITA W/O SURESH KUMAR AND ORS
|
April 10, 2012 |
SURESH KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
SURESH KUMAR SON OF SHRI MUKUND LAL Vs. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI
|
July 13, 2012 |
SURESH KUMAR TOMAR Vs. STATE OF H P THROUGH SECRETARY EDUCATION TO THE GOVT
|
August 30, 2012 |
SURESH SANKHYAN Vs. STATE OF HIMACHAL PRADESH
|
January 3, 2012 |
SURESH SHARMA Vs. STATE
|
May 8, 2012 |
SURESH SON OF SHRI BHAGAT RAM VERMA Vs. STATE OF H.P.
|
September 7, 2012 |
Surinder Kumar Vs. Laxman Dass Amar Nath
|
March 1, 2012 |
SURINDER KUMAR CHAUHAN Vs. STATE OF H P
|
July 3, 2012 |
SURINDER PAL, SON OF SHRI RATTAN CHAND Vs. C R VERMA
|
June 14, 2012 |
Surinder Sethi Vs. Karam Chand Sood & Connected
|
April 26, 2012 |
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2012 |
SURINDER SINGH Vs. TATE OF H P THROUGH ITS SECRETARY EDUCATION
|
August 2, 2012 |
SURINDER SINGH Vs. STATE OF H.P.
|
January 3, 2012 |
SURINDER SINGH ALIAS JAT, SON OF SHRI ARJUN SINGH, CASTE RAJPUT, RESIDENT OF SADDA, P.O. LABRU, P.S. LAMBAGAON, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY HOME, GOVERNMENT OF HIMACHAL PRADESH, SHIMLA, H.P
|
October 4, 2012 |
SURINDER SINGH KASHYAP Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
SURINDER SINGH MANKOTIA Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
August 1, 2012 |
SURINDER SINGH RANA S/O SH BHAG SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 18, 2012 |
SURJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 22, 2012 |
SURJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2012 |
SURJEET SINGH SON OF SHRI KEHAR SINGH, RAVI KUMAR SON OF SHRI KISHAN CHAND AND MOHAN LALA @ MOHNU SON OF SHRI HARNAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 10, 2012 |
SURJIT SINGH S/O SH. KULWANT SINGH, R/O VILL. DHAR BHAROOND, P.O. DADUN, TEHSIL NURPUR, DISTRICT KANGRA (H.P.) Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA AND ORS.
|
November 2, 2012 |
SURJIT SINGH SON OF BANSI RAM Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2012 |
SURRENDER SINGH, S/O SH. BHIM SINGH, R/O VILLAGE BANETHI, P.O. BANETHI, TEHSIL NAHAN, DISTRICT MANDI, HIMACHAL PRADESH Vs. STATE OF H.P. THROUGH SECRETARY (I & PH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
June 13, 2012 |
SUSHANT CHANDEL SON OF SHRI GURJEET SINGH CHANDEL Vs. HIMACHAL PRADESH UNIVERSITY SUMMERHILL
|
June 18, 2012 |
SUSHEEL KUMAR SHARMA SON OF SHRI INDER RAM Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY TO THE GOVERNMENT
|
July 25, 2012 |
SUSHIL AHMED Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
SUSHIL CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 21, 2012 |
SUSHIL KUMAR SON OF SH RAMESH CHAND Vs. STATE OF H P
|
May 31, 2012 |
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
SUSHMA DEVI Vs. ASHOK KUMAR
|
September 5, 2012 |
SUSHMA DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2012 |
SUSHMA DEVI D/O SHRI RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2012 |
SUSHMA RANI, WIDOW OF LATE SH. SUNESH KUMAR, RESIDENT OF SHIVAM COTTAGE, CHAMBAGHAT, TEHSIL AND DISTRICT SOLAN, H.P. (PRESENTLY LODGED IN JUDICIAL CUSTODY IN SUB JAIL, SOLAN, H.P.) Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2012 |
SWARAN LATA Vs. ANJALI
|
July 19, 2012 |
SWARAN SINGH, SON OF SH. PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2012 |
SWARNA DEVI Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL
|
August 14, 2012 |
Swarna Devi Vs. State of Himachal Pradesh
|
March 27, 2012 |
Tara Chand Vs. Basakhu Ram
|
July 18, 2012 |
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2012 |
TARA CHAND S/O SH KHAYALI RAM Vs. STATE OF H P THROUGH SECRETARY FORESTS TO THE GOVT OF H P AT SHIMLA H P
|
April 2, 2012 |
TARA CHAND SON OF SHRI TULSI RAM Vs. STATE OF HIMACHAL PRADESH
|
June 25, 2012 |
TARA WI/O PREM SINGH AND ORS Vs. KARMI DEVI, D/O BILLA W/O HEM CHAND AND ORS
|
December 18, 2012 |
TARLOK SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 13, 2012 |
TARNA TREADS Vs. STATE OF HIMACHAL PRADESH
|
February 27, 2012 |
TARSEM SINGH, S/O SH. NEK SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 7, 2012 |
Tarun Chatwal Vs. Sanjay Malhotra
|
August 29, 2012 |
TARUN MAHINDRU Vs. HIMUDA
|
July 3, 2012 |
TARUN SRIDHAR Vs. HARISH KUMAR SON OF SHRI CHUNI LAL
|
August 21, 2012 |
TAWARKU RAM Vs. EXECUTIVE ENGINEER
|
December 20, 2012 |
TEHSIL AMB Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
March 26, 2012 |
TEHSIL AND DISTRICT CHAMBA Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY
|
March 22, 2012 |
TEHSIL AND DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2012 |
TEHSIL BAIJNATH Vs. RAJNI BALA
|
March 26, 2012 |
TEHSIL BARSAR, DISTRICT HAMIRPUR, HIMACHAL PRADESH, PRESENTLY NOTE Vs. BABA BALAK NATH TEMPLE TRUST, DEOTSIDH, DISTRICT HAMIPUR, HIMACHAL PRADESH THROUGH ITS COMMISSIONER-CUM-DEPUTY
|
March 7, 2012 |
TEHSIL NALAGARH Vs. DIRECTOR OF PRIMARY EDUCATION
|
March 13, 2012 |
TEHSIL RASOOLPUR CHADDI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
September 20, 2012 |
Tej Kumar Sethi Vs. State of Himachal Pradesh
|
April 20, 2012 |
TEJ RAM Vs. STATE OF HIMACHAL PRADESH
|
March 26, 2012 |
TEJ RAM Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2012 |
TEJA SINGH, S/O SHRI BHAGAT SINGH, R/O BHALARH, TEHSIL JAWALI Vs. STATE OF HIMACHAL PRADESH
|
June 14, 2012 |
TEK CHAND Vs. STATE OF H.P. THROUGH THE SECRETARY (FOOD, CIVIL SUPPLY & CONSUMER AFFAIRS) TO THE GOVT. OF H.P. AND ORS.
|
November 2, 2012 |
TEK RAM Vs. STATE OF HIMACHAL PRADESH
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August 6, 2012 |
TELU RAM Vs. RAM DASS SON OF CHANDU
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May 11, 2012 |
TERRACE KOTLA Vs. OM PARKASH EX-PATWARI P.C. BAHADPUR
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March 28, 2012 |
THAKUR DASS AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
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April 12, 2012 |
THAKUR DASS S/O LACHHMAN DASS Vs. STATE OF H P THROUGH ITS SECRETARY
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June 12, 2012 |
THE EXECUTIVE ENGINEER, DHARAMPUR DIVISION, HP PWD, DHARAMPUR, TEHSIL SARKAGHAT, DISTRICT MANDI, HIMACHAL PRADESH Vs. SURENDER KUMAR, SON OF SHRI RAM SINGH, VILLAGE SALON, POST OFFICE MARHI, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P.
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July 25, 2012 |
THE EXECUTIVE ENGINEER, H.P., IPH SHAHPUR, DISTRICT KANGRA, H.P. Vs. SANJEEV KUMAR, SON OF SHRI GURCHARAN DASS, VILLAGE KANDI, POST OFFICE SAITHURAL, TESHIL THURAL, DISTRICT KANGRA, H.P.
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July 23, 2012 |
THE H.P. STATE COOPERATIVE BANK LTD., THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE, THE MALL, SHIMLA-171001 (HP) Vs. SHRI KUNDAN LAL, S/O SH. DAULAT RAM, R/O VILLAGE SOYAL, P.O. NERWA, TEHSIL CHOPAL, DISTRICT SHIMLA (HP),
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January 3, 2012 |
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA Vs. PARVEZ AKHTAR
|
January 3, 2012 |
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA Vs. SHANKER SHARMA
|
January 12, 2012 |
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION, SHIMLA Vs. LEKH RAM
|
January 12, 2012 |
THE NEW INDIA ASSURANCE COMPANY Vs. GANESHU DEVI
|
June 13, 2012 |
THE SECRETARY (FORESTS) TO THE GOVT. OF H.P., SHIMLA Vs. RAMESH CHAND
|
January 12, 2012 |
THE SECRETARY (PWD) TO THE GOVERNMENT OF H.P., SHIMLA Vs. MANGAT RAM
|
January 3, 2012 |
THE SECRETARY (PWD) TO THE GOVT. OF H.P., SHIMLA Vs. NARDEEP
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February 29, 2012 |
THE STATE OF H.P. Vs. BEENA CHAUHAN
|
March 23, 2012 |
THE STATE OF H.P. THROUGH DISTRICT COLLECTOR, UNA AND ANOTHER Vs. ASHOK KUMAR
|
August 27, 2012 |
THUMA RAM Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2012 |
TIGAKSHA METALLICS PRIVATE LIMITED Vs. SURINDER THAKUR
|
July 26, 2012 |
TIKKA RAM Vs. STATE OF H P THROUGH THE PRINCIPAL SECRETARY
|
July 30, 2012 |
TIKKA RAM Vs. STATE OF HIMACHAL PRADESH
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September 5, 2012 |
TIKKAM RAM S/O SH. HET RAM, RESIDENT OF VILLAGE ROHALO, P.O. BANJAR, TEHSIL BANJAR, DISTRICT KULLU, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (FORESTS), TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171 002,
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January 9, 2012 |
TILAK RAJ Vs. STATE OF H.P.
|
March 7, 2012 |
TODAR MAL Vs. STATE OF HIMACHAL PRADESH
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July 6, 2012 |
TRANSGIRI ANAY PICHHRA VARG KALYAN SAMITI Vs. STATE OF HIMACHAL PRADESH
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October 5, 2012 |
TSEWANG RINZIN S/O LATE DHONUP Vs. STATE OF H P
|
August 16, 2012 |
TULA RAM Vs. HPSEB LIMITED
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July 2, 2012 |
TULA SINGH SUNAR Vs. STATE OF HIMACHAL PRADESH
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April 19, 2012 |
TULSI RAM Vs. STATE OF H.P.
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November 1, 2012 |
TULSI RAM SON OF SHRI HARI SINGH Vs. SOMA DEVI WIFE OF SHRI NARENDER KUMAR
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August 1, 2012 |
TULSI RAM SONOF SH. RAMJI RAM, VILLAGE SHINGAL, P.O. CHHATTRI, TEHSIL THUNAG, DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST TO THE GOVT. OF H.P AT SHIMLA, H.P.) AND PR. CHIEF CONSERVATOR OF FOREST SHIMLA, H.P.
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March 21, 2012 |
TULU (DEAD), PLAINTIFF THROUGH LRS (SMT. HETI DEVI, WIDOW OF LATE SHRI TULU ALIAS TULE RAM AND ORS.) Vs. BHEDU (DEAD) THROUGH LRS (SMT. PRITU DEVI, WIDOW OF LATE SHRI BHEDU ALIAS BHED RAM. AND ORS.) AND SMT. TULLI DEVI (DEAD), DELETED.
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July 24, 2012 |
UDIT KANOI Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
May 15, 2012 |
Ujagar Singh Vs. State of Himachal Pradesh
|
March 26, 2012 |
UKESH KUMAR S/O SIDHU RAM Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2012 |
UMA RANI Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2012 |
UNA HIGHWAY BUS SERVICE Vs. NEW INDIA ASSURANCE CO LTD
|
August 21, 2012 |
UNA HIGHWAYS BUS SERVICE Vs. STATE OF H.P.
|
January 12, 2012 |
UNA, HIMACHAL PRADESH Vs. SHIV KUMAR
|
March 27, 2012 |
UNION OF INDIA Vs. DILWAR RAM THAKUR
|
April 3, 2012 |
UNION OF INDIA Vs. PREM SINGH
|
March 29, 2012 |
UNION OF INDIA Vs. BALI RAM
|
July 20, 2012 |
UNION OF INDIA Vs. PREM CHAND
|
July 5, 2012 |
UNION OF INDIA Vs. D S GREWAL
|
July 9, 2012 |
UNION OF INDIA Vs. KRISHAN CHAND VERMA
|
May 9, 2012 |
UNION OF INDIA THROUGH SECRETARY HOMETO THE GOVT OF INDIA Vs. BADAMO DEVI
|
August 2, 2012 |
UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE, 10-A NEW DELHI, THE CHIEF CDA Vs. KULDEEP K. VERMA SON OF SHRI
S.N. VERMA
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March 27, 2012 |
UNION OF INDIA THROUGH SECRETARY TO THE GOVT OF INDIA MINISTRY Vs. SURESH KUMAR S/O SH UDEY PRAKASH
|
July 25, 2012 |
UNION OF INDIA THROUGH SECRETARY, DEFENCE, NEW DELHI Vs. GUPAT RAM, SON OF SHRI JAGAT RAM, R/O VILLAGE AVERI, P.O. NOGLI, TEHSIL NIRMAND, DISTRICT KULLU, H.P. AND COLLECTOR LAND ACQUISITION, ANI, DISTRICT KULLU, H.P.
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March 20, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. PARKASHO DEVI
|
August 24, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. SATISH KUMAR
|
April 16, 2012 |
UNITED INDIA INSURANCE CO.LTD. Vs. RAJ BAHADUR
|
November 9, 2012 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TARSEM CHAND
|
November 21, 2012 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SURINDERA KUMARI AND OTHERS
|
December 18, 2012 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. ZANGMO DEVI AND OTHERS
|
March 20, 2012 |
UNITED INDIA INSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, TIMBER HOUSE, SHIMLA Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL-II, MANDI, H.P., THROUGH ITS PRESIDING OFFICER AND ORS.
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March 3, 2012 |
UNPA Vs. STATE OF HIMACHAL PRADESH
|
November 1, 2012 |
UNPA W/O NAVJEET VERMA Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2012 |
UNPA W/O SH NAVJEET VERMA Vs. STATE OF HIMACHAL PRADESH
|
August 22, 2012 |
UPENDER CHONA Vs. STATE OF H.P.
|
February 28, 2012 |
UPPER LALHA COOP. AGRICULTURE SERVICE SOCIETY LTD. Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2012 |
URMILA DAUGHTER Vs. STATE OF H.P.
|
September 3, 2012 |
USHA Vs. STATE OF H.P.
|
September 3, 2012 |
USHA DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 12, 2012 |
USHA SHARMA WIFE OF SH. DEVINDER GOD, R/O VILLAGE KOTLI, POST OFFICE KOTLI, TEHSIL SADAR, DISTRICT MANDI, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY HEALTH TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA AND ORS.
|
July 20, 2012 |
UTTAM CHAND Vs. THE STATE OF HIMACHAL PRADESH
|
December 6, 2012 |
Uttam Chand Vs. Vakil Singh
|
April 3, 2012 |
Uttam Chand Vs. State of Himachal Pradesh
|
March 20, 2012 |
UTTAM CHAND SON OF SHRI SAHIB SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 17, 2012 |
UZAR BASIN S/O BASHIR AHMAD BARA Vs. STATE OF HIMACHAL PRADESH
|
August 31, 2012 |
VAHID MOHD , S/O PHOOL MOHD Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2012 |
VAKIL SINGH, S/O SHRI RAM SINGH, R/O VILL BHUMBLA, P.O. BASANTPUR, TEHSIL INDORA, DISTRICT KANGRA, H.P., Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PANCHAYATI RAJ) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA 171002 AND ORS.
|
March 7, 2012 |
VANDANA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2012 |
VANITA AND ORS Vs. STATE OF H P AND ORS
|
January 5, 2012 |
VARSHA DEVI Vs. STATE OF H P THROUGH PRINCIPAL SECRETARY
|
August 7, 2012 |
VED PARKASH Vs. SHANTI SWAROOP
|
May 14, 2012 |
VED PARKASH Vs. STATE OF H P
|
August 28, 2012 |
VEENA DEVI D/O LATE BALAK RAM Vs. STATE OF HIAMCHAL PRADESH AND ORS
|
March 9, 2012 |
VEENA DEVI W/O LATE SHRI SUKHPAL SINGH R/O VILLAGE BALLI P O BAIRI TEHSIL BARSAR DISTRICT HAMIRPUR H P Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY PRIMARY EDUCATION TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA
|
April 2, 2012 |
VEENA GUPTA Vs. KANWAR SURINDER SINGH
|
November 19, 2012 |
VEENA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
May 25, 2012 |
VEENA SOOD Vs. SH RAMESH KUMAR SOOD SON OF LATE SH SARAN DASS SOOD
|
August 7, 2012 |
VICKY BHARDWAN Vs. CENTRAL, UNIVERSITY OF HIMACHAL PRADESH
|
January 2, 2012 |
VIDYA PRAKASH GARG Vs. STATE OF H.P.
|
March 13, 2012 |
VIJAY CHANDAN, S/O R A CHANDAN AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
November 16, 2012 |
VIJAY KANT SHARMA Vs. SHYAM LAL CHAUHAN
|
September 4, 2012 |
VIJAY KANT SON OF SHRI VIRENDER DUTT Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY
|
August 2, 2012 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2012 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2012 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
August 17, 2012 |
VIJAY KUMAR CHANDEL SON OF SHRI ARJUN SINGH, RESIDENT OF VILL. AND P.O. KHERI, TEHSIL SUJANPUR, DISTRICT HAMIRPUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA, H.P.,
|
January 9, 2012 |
VIJAY KUMAR S/O ISHWAR DASS AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
April 10, 2012 |
VIJAY KUMAR S/O SH. NAIN SINGH, R/O VPO BALI KOTI, TEHSIL SHILLAI, DISTRICT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION), GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
December 6, 2012 |
VIJAY KUMAR SON OF LATE SHRI PRITAM CHAND Vs. UNION OF INDIA THROUGH SECRETARY LAW, GOVERNMENT OF INDIA, NEW DELHI
|
September 11, 2012 |
VIJAY KUMAR SOOD Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2012 |
VIJAY SHARMA Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LTD
|
August 6, 2012 |
VIJAY SHARMA S/O HARI NATH AND ORS Vs. STATE OF HIMACHAL PRADESH
|
October 3, 2012 |
VIJAY SINGH Vs. STATE OF HP
|
May 8, 2012 |
VIJAY SINGH S/O SH. PARSHOTAM LAL R/O VPO SERATHANA, TEHSIL & DISTT. KANGRA, (H.P.). PRESENTLY WORKING IN I&PH DEPARTMENT (GOVT. OF HP), AS CLERK ON CONTRACT BASIS Vs. STATE OF H.P. THROUGH PR. SECRETARY (EDUCATION), TO THE GOVT. OF H.P. SHIMLA,
|
December 31, 2012 |
VIJAYA DEVI Vs. NAIYA RAM
|
January 2, 2012 |
VIJEYENDRA SINGH Vs. STATE OF H.P
|
January 5, 2012 |
VIKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 19, 2012 |
VIKRAM SAURAV SHARMA Vs. STATE OF H P
|
August 22, 2012 |
VIKRAM SINGH RAWAT Vs. HIMACHAL GRAMIN BANK
|
July 5, 2012 |
VIKRAM SINGH, SON OF SH. ROSHAN LAL, RESIDENT OF VILLAGE MASSAL, POLICE STATION, KANGRA, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (HOME), GOVERNMENT OF H.P., SHIMLA, H.P.
|
September 13, 2012 |
VIKRAM SOOD Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2012 |
VIKRANT, SON OF LATE SH. SHER SINGH, R/O VILLAGE AND P.O. PANARSA, TEHSIL AUT Vs. STATE OF H.P. THROUGH SECRETARY (HEALTH) TO THE GOVERNMENT OF HIMACHAL PRADESH
|
March 13, 2012 |
Vinod alias Raja Vs. Joginder Kaur
|
May 7, 2012 |
VINOD CHANDEL Vs. ABHILASHA CHANDEL
|
January 13, 2012 |
VINOD KAPIL Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 27, 2012 |
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 10, 2012 |
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2012 |
VINOD KUMAR Vs. STATE OF H P
|
July 5, 2012 |
VINOD KUMAR Vs. STATE OF HP
|
May 23, 2012 |
VINOD KUMAR ALIAS DHAN RAJ GIR Vs. LOHKI DEVI WD/O LATE SH CHUHRU RAM
|
August 1, 2012 |
VINOD KUMAR SHARMA SON OF LATE SH. KAMLA NAND SHARMA, VILLAGE BAROGI, TEHSIL & P.O. KUMARSAIN, DISTRICT SHIMLA, H.P. Vs. STATE OF HP THROUGH SECRETARY EDUCATION, GOVERNMENT OF HP, SHIMLA,
|
September 13, 2012 |
VINOS JASWAL Vs. ANURADHA JASWAL
|
December 17, 2012 |
VIPIN KUMAR Vs. STATE OF U P
|
September 19, 2012 |
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 17, 2012 |
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 19, 2012 |
VIR VIKRAM SEN AND ORS. Vs. PARVATIAND ORS.
|
April 11, 2012 |
VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2012 |
Virender Kumar Vs. State of Himachal Pradesh
|
March 5, 2012 |
VIRENDER KUMAR SHARMA, SON OF SHRI ROSHAN LAL, RESIDENT OF VILLAGE & POST OFFICE POHIR, TEHSIL AND DISTRICT LUDHIANA, PUNJAB Vs. UMA SHARMA, D/O SMT. SUDESH KUMARI, RESIDENT OF LUGAR BHATTI, POST OFFICE, TEHSIL AND DISTRICT KULLU, H.P.
|
December 1, 2012 |
VIRENDER PARKASH Vs. RIKHI RAM
|
August 6, 2012 |
VIRENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 17, 2012 |
VISHAL DOGRA @ KAKU SON OF SHRI PRITAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 26, 2012 |
VISHAL SON OF SH. SHIV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2012 |
VISHAL SOOD SON OF LATE SHRI VINOD KUMAR SOOD Vs. STATE OF H.P
|
June 16, 2012 |
Vivek Sharma Vs. Rajni Bala
|
March 26, 2012 |
VIVEK SINGH Vs. STATE OF H.P.
|
March 23, 2012 |
VIVEK THAKUR Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2012 |
WASIM MOHAMMAD SON OF SHRI IQUBAL MOMHAD Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2012 |
WINSOME TEXTILES PRIVATE LTD Vs. PURAN CHAND
|
May 15, 2012 |
Y S PARMAR Vs. ANAND SINGH VERMA
|
July 3, 2012 |
Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY NAUNI SOLAN HIMACHAL PRADESH Vs. DELHI CHINMAYA SEWA TRUST
|
June 20, 2012 |
YADOPATI Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2012 |
YAMUNA CEMENT AND MINERALS PVT. LTD Vs. KESHAV HEALTHCARE
|
May 7, 2012 |
YASH PAL Vs. STATE OF HIMACHAL PRADESH
|
May 28, 2012 |
YASH PAL PUNNA RAM @ NUPU Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2012 |
YASH PAL S/O LATE SHRI MADAN LAL, RESIDENT OF KALA AMB, TEHSIL NAHAN, DISTRICT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PANCHAYATI RAJ) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002
|
March 7, 2012 |
YASH PAL SON OF LATE SH JHUNKHROO RAM Vs. STATE OF H P THROUGH SECRETARY
|
August 16, 2012 |
YASHODHA DEVI Vs. BHAGTI
|
May 23, 2012 |
YASHWANT Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2012 |
YASHWANT CHHAJTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 28, 2012 |
YASHWANT SINGH S/O SH KAHAN SINGH Vs. H P STATE ELECTRICITY BOARD THROUGH ITS SECRETARY SHIMLA
|
July 20, 2012 |
YOG RAJ Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2012 |
YOG RAJ (EX-BUS-SAHAYAK) SON OF SHRI MAN SINGH, RESIDENT OF VILLAGE IEND, P.O. KAJA KIANI, TEHSIL AND DISTRICT CHAMBA, H.P. Vs. THE HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR, MAIN BUS STAND, SHIMLA,
|
June 13, 2012 |
YOGENDER NATH Vs. H P STATE ELECTRICITY BOARD LIMITED
|
July 13, 2012 |
YOGESH SHARMA Vs. STATE OF H P
|
July 2, 2012 |
ZUMLA ZAMIDARAN Vs. ZUMLA ZAMIDARAN
|
August 27, 2012 |