BABITA THAKUR Vs. STATE OF HIMACHAL PRADESH
|
June 18, 2011 |
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2011 |
COURT ON ITS OWN MOTION Vs. HARESH SOOD
|
July 29, 2011 |
INDERJIT ALIAS JITU Vs. STATE OF HIMACHAL PRADESH
|
June 23, 2011 |
KARAMJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2011 |
KISHORE KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2011 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2011 |
PRATAP SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
June 18, 2011 |
PRITHI CHAND Vs. SHAKTI CHAND
|
July 29, 2011 |
RAKESH SHARMA Vs. STATE OF H.P.
|
June 28, 2011 |
RUCHI OIL & VANASPATI PVT.LTD. Vs. STATE OF HIMACHAL PRADESH
|
June 24, 2011 |
SHRI MUNSHI RAM DECEASED THROUGH HIS L.R.SMT.GEETA DEVI Vs. UNION OF INDIA
|
July 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. KAPIL DEV
|
July 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. SITA RAM YADAV
|
June 21, 2011 |
SURJEET KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2011 |
TIKAM RAM Vs. SH. PURSHOTAM RAM
|
June 18, 2011 |
A N GUPTA Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2011 |
A.P. NADDA Vs. H.R.T.C. AND ORS.
|
April 28, 2011 |
A.S. Kaprate Vs. Indian Council of Agricultural Research
|
March 4, 2011 |
ABHEY SINGH AND ANR Vs. STATE OF H.P. AND ANR.
|
June 24, 2011 |
ABHIA @ ABHI RAM AND OTHERS Vs. STATE OF H.P. AND ANOTHER.
|
July 19, 2011 |
ABHINAV SONI Vs. STATE OF HIMACHAL PRADESH
|
August 30, 2011 |
ABHISHEK SHEEL DUTT Vs. PUNJAB NATIONAL BANK AND ANR
|
April 11, 2011 |
ABHISHEK THAKUR Vs. STATE OF H.P. AND ORS.
|
April 6, 2011 |
ACER INDIA (P) LIMITED Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 1, 2011 |
ACHHAR SINGH Vs. STATE OF H P
|
January 3, 2011 |
ACHHAR SINGH Vs. SUNIL GUPTA AND ANOTHER
|
November 30, 2011 |
ACHHAR SINGH Vs. STATE OF H.P. AND ANOTHER
|
December 2, 2011 |
AHAILYA Vs. BOARD OF DIRECTORS H P STATE CIVIL SUPPLIES CORPORATION LIMITED
|
April 7, 2011 |
AJAY KAISTHA Vs. STATE OF H.P. AND ORS.
|
August 1, 2011 |
AJAY KUMAR Vs. CHANCHALA DEVI
|
March 3, 2011 |
AJAY KUMAR Vs. STATE OF H.P. AND ANR.
|
May 5, 2011 |
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 19, 2011 |
AJAY KUMAR SOOD Vs. BHANDARI KATHA UDYOG
|
May 4, 2011 |
AJAY MAHAJAN Vs. STATE OF H P
|
January 7, 2011 |
AJAY SHARMA Vs. D K HASTIR
|
January 7, 2011 |
AJAY SHARMA Vs. STATE OF H.P.
|
February 16, 2011 |
AJAY SINGH AND ORS. Vs. THE STATE OF H.P. AND ORS.
|
April 20, 2011 |
AJAY THAPA Vs. STATE OF H P
|
October 13, 2011 |
AJIT KUMAR Vs. STATE OF H.P.
|
May 3, 2011 |
AKASH BOOT HOUSE AND ORS. Vs. MAM RAJ RAMESH CHAND AGGARWAL
|
June 28, 2011 |
Akash Kumar Chauhan Vs. State of H.P.
|
November 4, 2011 |
AKSHAI KUMAR Vs. STATE OF H.P. & ANR.
|
November 16, 2011 |
ALARK SINGH Vs. STATE OF H P
|
May 3, 2011 |
ALEO MANALI HYDRO POWER PVT.LTD Vs. STATE OF H.P.
|
September 13, 2011 |
ALI MOHAMMED Vs. STATE OF H.P. & OTHERS
|
December 2, 2011 |
ALICO RUBBER RECLAMATION PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
July 8, 2011 |
ALKA Vs. MS. SHARDA AND ORS.
|
April 28, 2011 |
ALKA KAPOOR Vs. STATE OF H.P.
|
February 24, 2011 |
ALKA KUMARI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 5, 2011 |
ALL HIMACHAL BARRIER COMPUTER OPERATORS UNION THROUGH ITS GENERAL SECRETARY Vs. STATE OF H.P. AND ANR.
|
August 4, 2011 |
ALLIAN DUHANGAN HYDRO ELECTRIC PROJECT PRINI Vs. OM DUTT
|
March 1, 2011 |
ALLIAN DUHANGAN HYDRO ELECTRIC PROJECT PRINI Vs. YOG RAJ
|
March 9, 2011 |
ALLIANCE BIOTECH Vs. STATE BANK OF INDIA
|
May 12, 2011 |
AMAN KUMAR DOGRA & OTHERS Vs. STATE OF H.P. & ANOTHER
|
November 16, 2011 |
Amar Chand Vs. Himachal Pradesh State Electricity Board Limited
|
February 22, 2011 |
Amar Nath Vs. State of H.P.
|
March 2, 2011 |
AMAR NATH Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
AMAR NATH Vs. STATE OF H.P.
|
March 1, 2011 |
AMAR NATH Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2011 |
AMAR NATH Vs. GURPAL SINGH
|
May 3, 2011 |
AMAR NATH Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
AMAR NATH DHANUSH Vs. THE GENERAL MANAGER AND ANR.
|
March 28, 2011 |
AMAR SINGH Vs. STATE OF H.P. AND ORS.
|
March 28, 2011 |
AMAR SINGH Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
AMAR SINGH Vs. STATE OF H P
|
May 17, 2011 |
AMAR SINGH Vs. STATE OF H P
|
January 6, 2011 |
AMAR SINGH Vs. STATE OF H.P. AND ANR.
|
August 23, 2011 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
AMAR SINGH Vs. H.R.T.C. AND ANR.
|
August 1, 2011 |
AMAR SINGH Vs. PUSHPA KHANNA
|
March 30, 2011 |
AMAR SINGH Vs. STATE OF H.P.
|
February 21, 2011 |
AMAR SINGH Vs. MAHIMA DEVI
|
April 20, 2011 |
AMAR SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
|
September 7, 2011 |
AMAR SINGH Vs. MAN SINGH
|
November 1, 2011 |
AMAR SINGH Vs. UNION OF INDIA
|
December 13, 2011 |
AMAR SINGH AND ORS. Vs. BHIM SINGH
|
June 29, 2011 |
Amar Singh Arya Vs. State of Himachal Pradesh
|
February 24, 2011 |
AMARJEET Vs. NEELAM AND ORS.
|
September 20, 2011 |
AMARJEET Vs. STATE
|
October 21, 2011 |
AMIT GUPTA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 9, 2011 |
AMIT KUMAR Vs. H.P.HOUSING AND URBAN DEVELOPMENT AUTHORITY
|
October 19, 2011 |
AMIT PATIAL Vs. STATE OF H.P.
|
December 7, 2011 |
AMIT SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 30, 2011 |
AMREESH KANWAR Vs. DR Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORES
|
March 3, 2011 |
AMRIK SINGH Vs. SURINDER JIT KAUR
|
November 1, 2011 |
AMRIT LAL THAKUR Vs. STATE OF HIMACHAL PRADESH
|
September 8, 2011 |
AMRIT SAINI Vs. STATE OF HP
|
January 7, 2011 |
AMRITA, JAI SINGH & ANR , MAN BAHADUR AND ORS , KR Vs. STATE OF H P AND ORS
|
September 6, 2011 |
AMRITI DEVI Vs. SHRI JAGAR NATH
|
December 2, 2011 |
AMRO DEVI Vs. STATE OF H.P. AND ORS.
|
March 21, 2011 |
AMY AGRO PVT. LTD. Vs. STATE BANK OF PATIALA
|
December 21, 2011 |
AMY AGRO PVT.LTD Vs. STATE BANK OF PATIALA
|
September 23, 2011 |
Anand Singh Verma Vs. State of Himachal Pradesh
|
August 30, 2011 |
ANANT RAM Vs. INDIRA DEVI
|
March 16, 2011 |
ANANT RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 9, 2011 |
ANANT RAM SHARMA Vs. STATE OF H.P.
|
September 7, 2011 |
ANCHAL CHAUHAN Vs. H.P. UNIVERSITY AND ANR.
|
July 28, 2011 |
ANCHAL SHARMA Vs. STATE OF H.P. AND ANR.
|
July 26, 2011 |
ANDEEP RANA AND ORS. Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD
|
September 15, 2011 |
ANEK RAM Vs. STATE OF H.P.
|
March 18, 2011 |
ANGDUI NORBU Vs. STATE OF H P
|
August 18, 2011 |
ANIL KUMAR Vs. STATE OF H.P.
|
June 30, 2011 |
ANIL KUMAR Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
Anil Kumar Vs. Seema Rani
|
July 13, 2011 |
ANIL KUMAR Vs. SURESH BHICKTA
|
December 13, 2011 |
ANIL KUMAR ALAIS LUCKY Vs. STATE OF HIMACHAL PRADESH
|
April 5, 2011 |
Anil Kumar Mahajan Vs. Dhempha Ram
|
September 7, 2011 |
ANIL PURI Vs. STATE OF H.P.
|
April 21, 2011 |
ANIL SANYAL Vs. STATE OF H.P. & ORS.
|
December 5, 2011 |
ANIL SANYAL Vs. STATE OF H.P. & ORS.
|
December 2, 2011 |
ANIL SHARMA Vs. MEHBOOB HUSSAN
|
August 23, 2011 |
ANIL SHARMA Vs. ASHWANI CHANDLA AND ORS.
|
June 23, 2011 |
ANIL THAKUR Vs. STATE OF H P & OTHERS
|
October 18, 2011 |
ANITA DEVI Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
ANITA GUPTA Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
ANITA KATOCH Vs. STATE OF H.P. & OTHERS
|
November 2, 2011 |
ANITA RANDHAWA AND ORS. Vs. STATE OF HP AND ORS.
|
September 16, 2011 |
ANITA SHARMA Vs. STATE OF H.P.
|
November 22, 2011 |
ANITA SHARMA & OTHERS Vs. STATE OF H.P. & ORS.
|
November 15, 2011 |
ANITA THAKUR Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
ANJALI THAKUR Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
ANJANA KUMARI Vs. STATE OF H.P.
|
December 15, 2011 |
ANJANA KUMARI Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
ANJANA KUMARI Vs. MANORMA DEVI
|
March 9, 2011 |
ANJU BALA Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
ANJU BALA Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
ANJU BALA Vs. STATE OF H.P. AND ORS.
|
March 7, 2011 |
ANJU DEVI Vs. CENTRAL INSTITUTE OF BUDDHIST STUDIES
|
May 5, 2011 |
ANJU DEVI Vs. STATE OF H.P.
|
September 1, 2011 |
ANJU KUMARI Vs. STATE OF H.P. AND ORS.
|
July 22, 2011 |
Anjula Vs. Himachal Pradesh State Electricity Board
|
February 23, 2011 |
ANKIT KAUSHAL Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
ANKIT THAKUR Vs. STATE OF H P
|
September 14, 2011 |
ANKUSH KUMAR Vs. HP STATE FOREST DEPARTMENT AND ORS.
|
May 9, 2011 |
ANOKHI RAM Vs. HARNAM SINGH
|
August 26, 2011 |
ANOOP SINGH BALORIA Vs. HPSEB AND ORS.
|
May 12, 2011 |
ANU RANA Vs. H P UNIVERSITY AND OTHERS
|
September 1, 2011 |
ANUJ Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 30, 2011 |
ANUJ KHANNA Vs. AMITA KHANNA
|
March 10, 2011 |
ANUP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 8, 2011 |
ANUP SHARMA AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 2, 2011 |
ANUPAM THAKUR Vs. STATE OF H P
|
August 9, 2011 |
ANUPMA NEGI Vs. STATE OF H.P. AND ANR.
|
August 1, 2011 |
ARCHANA KUMARI Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
ARCHANA SHARMA Vs. STATE OF H.P. & OTHERS
|
November 28, 2011 |
ARIEN NEW DELHI PVT. LTD. Vs. NTPC LIMITED
|
March 18, 2011 |
ARJUN SINGH Vs. PAWAN KUMAR
|
September 7, 2011 |
ARUN Vs. STATE OF H.P.
|
December 14, 2011 |
ARUN KUMAR Vs. STATE OF H.P. AND ANR.
|
April 11, 2011 |
ARUN KUMAR SOOD Vs. H.P. STATE CIVIL SUPPLY CORPORATION AND ANR.
|
June 22, 2011 |
ARUN PRABHA Vs. RAJESH KUMAR
|
August 11, 2011 |
ARUNA SOOD Vs. STATE OF H.P. AND ORS.
|
August 3, 2011 |
ARVIND KASHYAP Vs. STATE OF H.P. AND OTHERS
|
November 1, 2011 |
ARYAN BILLIARD AND POOL PARLOUR AND FAST FOOD CORNER Vs. STATE OF H P
|
March 14, 2011 |
ASA RAM AND ORS. Vs. BANSI RAM AND ORS.
|
June 28, 2011 |
ASHA Vs. STATE OF H.P.
|
August 4, 2011 |
ASHA CHAUHAN Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
ASHA DEVI Vs. MANJU KHULLAR AND ANR.
|
August 5, 2011 |
ASHA DEVI Vs. STATE OF H.P.
|
September 12, 2011 |
ASHA DUTT Vs. H.P. SEB LTD.
|
September 2, 2011 |
ASHA KUMARI Vs. STATE OF H.P.
|
March 9, 2011 |
ASHA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2011 |
ASHA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2011 |
ASHAT BHUJJI DURGA MATA JI Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2011 |
ASHISH KUMAR Vs. STATE OF H.P. AND ORS.
|
April 27, 2011 |
ASHISH KUMAR Vs. STATE OF H.P. AND ORS.
|
May 7, 2011 |
ASHISH SIGTA Vs. STATE OF H.P.
|
July 28, 2011 |
ASHOK BANSAL Vs. ANJU GOEL
|
July 13, 2011 |
ASHOK KUMAR Vs. H.P.STATE ARGICULTURAL MARKETING BOARD
|
January 7, 2011 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2011 |
ASHOK KUMAR Vs. STATE OF H.P.
|
December 6, 2011 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS
|
March 4, 2011 |
ASHOK KUMAR Vs. H P FOREST DEVELOPMENT CORPORATION LIMITED AND ORS
|
March 5, 2011 |
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 21, 2011 |
ASHOK KUMAR Vs. HARSH VARDHAN SINGH AND ORS.
|
March 31, 2011 |
Ashok Kumar Vs. Bhag Singh
|
March 25, 2011 |
ASHOK KUMAR Vs. VIPIN KUMAR
|
January 3, 2011 |
ASHOK KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 21, 2011 |
ASHOK KUMAR BARSOLA Vs. H.P. STATE ELECTRICITY BOARD
|
December 7, 2011 |
ASHOK KUMAR CHADDHA Vs. STATE OF H.P. & OTHERS
|
December 2, 2011 |
ASHOK KUMAR GUPTA Vs. STATE OF H P
|
January 7, 2011 |
ASHOK KUMAR GUPTA Vs. STATE OF H P
|
April 1, 2011 |
ASHOK MADAN AND ANR. Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
ASHOK RANA Vs. STATE OF H.P.
|
April 27, 2011 |
ASHWANI BISHT Vs. M.D., H.P. STATE FOREST CORPORATION AND ANR.
|
April 21, 2011 |
ASHWANI KUMAR Vs. H.P. STATE FOREST CORPORATION LTD. AND ANR.
|
February 21, 2011 |
ASHWANI KUMAR Vs. THE STATE OF H.P. & ANOTHER
|
November 3, 2011 |
ASHWANI KUMAR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS
|
March 4, 2011 |
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2011 |
ASHWANI KUMAR Vs. STATE OF H.P.
|
August 4, 2011 |
ASHWANI KUMAR Vs. STATE OF H P
|
March 17, 2011 |
ASHWANI KUMAR Vs. ANIL KUMAR
|
May 17, 2011 |
ASHWANI KUMAR & ORS. Vs. STATE OF H.P. & ORS.
|
November 21, 2011 |
ASHWANI KUMAR SOOD Vs. STATE OF H.P. AND ORS.
|
September 15, 2011 |
ASHWANI KUMAR, SON OF LATE SHRI MILAP CHAND, RESIDENT OF VILLAGE AND POST OFFICE MAJHERNA, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. THE STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
December 9, 2011 |
ASHWANI KUMARI Vs. STATE OF H.P. & ANR.
|
November 23, 2011 |
ASIA RESORTS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2011 |
ASSTT. COLLR., CUS. & C EX. DIVISION Vs. PAMWI TISSUE LTD. BAROTIWALA
|
September 27, 2011 |
ATMA RAM Vs. STATE OF HIMACHAL PRADESH
|
May 3, 2011 |
ATTAR SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 22, 2011 |
AUTO DONN Vs. JAI DURGA ENTERPRISES AND ORS.
|
August 1, 2011 |
AVINASH KUMAR AND ORS. Vs. ARVIND KUMAR
|
September 8, 2011 |
B.B.BHARDWAJ Vs. STATE OF H.P.
|
April 26, 2011 |
B.D. SHARMA Vs. STATE OF H.P. AND ANOTHER
|
December 2, 2011 |
B.P. SHARMA Vs. STATE OF H.P. AND ORS.
|
May 19, 2011 |
BAAN SINGH Vs. DEVI RAM
|
October 19, 2011 |
BABA BALAK NATH COLLEGE OF EDUCATION AND WELFARE SOCIETY Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
BABITA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2011 |
BABITA RANI Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 15, 2011 |
BABU RAM Vs. H.R.T.C.
|
February 24, 2011 |
BABU RAM S/O LATE SH. LAXMAN DASS, R/O HOUSE NO. 207/13, BALMIKI BASTI, NAHAN, DISTRICT SIRMAUR, H.P. FORMERLY DRIVER, FIRE STATION, NAHAN, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (HOME) TO THE GOVT. OF H.P., SHIMLA-2,
|
December 22, 2011 |
BACHHITAR SINGH Vs. KRISHAN KUMAR
|
April 19, 2011 |
BACHITER SINGH Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
BACHITTAR SINGH Vs. STATE OF H.P. AND ANR.
|
July 22, 2011 |
BADAMO DEVI Vs. UNION OF INDIA
|
January 4, 2011 |
BADAR DEEN Vs. H.R.T.C. & ORS.
|
November 30, 2011 |
BADRI RAM Vs. STATE OF H.P. AND ORS.
|
April 21, 2011 |
BAHADUR SINGH Vs. STATE OF H.P. & ORS
|
November 16, 2011 |
BAHADUR SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 28, 2011 |
BAHADUR SINGH NEGI Vs. STATE OF H.P
|
March 17, 2011 |
BAKHTAWAR SINGH Vs. JAGDISH
|
July 26, 2011 |
BAKSHI RAM Vs. PAWAN KUMAR
|
April 4, 2011 |
BAKSHI RAM VIAS Vs. ANIL KUMAR SAKLANI
|
December 8, 2011 |
BAL KRISHAN Vs. RATTANU
|
March 14, 2011 |
BAL KRISHAN Vs. STATE OF H P
|
May 11, 2011 |
BAL KRISHAN SHARMA AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 28, 2011 |
BAL MUKUND SHARMA AND ANR. Vs. STATE OF H.P. AND ORS.
|
January 7, 2011 |
BAL RAJ SAHNI Vs. KRISHAN KUMAR & OTHERS
|
July 28, 2011 |
BALA DEVI Vs. BALAK RAM
|
May 27, 2011 |
BALA DUTT Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 15, 2011 |
BALA RAM Vs. STATE OF H.P. AND OTHERS
|
October 28, 2011 |
BALA RAM Vs. DASSI
|
March 8, 2011 |
BALAK RAM Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2011 |
BALAK RAM Vs. SARLA DEVI
|
May 13, 2011 |
BALAK RAM Vs. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND ORS.
|
June 21, 2011 |
BALAK RAM DHIRTA Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2011 |
Balak Ram Kaundal Vs. Ghanshyam Mahajan, M/S Hyderabad Industries Ltd.
|
December 13, 2011 |
BALAK RAM KOUNDAL Vs. ITALIAN THAI DEVELOPMENT PUBLIC CO.LTD.
|
February 28, 2011 |
BALAM RAM Vs. STATE OF H.P.
|
May 2, 2011 |
BALBIR KAUR Vs. BIKAL THAKUR
|
May 12, 2011 |
BALBIR SINGH Vs. STATE OF H.P.
|
April 13, 2011 |
BALBIR SINGH Vs. CHUNI LAL
|
March 7, 2011 |
BALBIR SINGH Vs. STATE OF H.P.
|
April 21, 2011 |
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 28, 2011 |
BALBIR SINGH Vs. SEWA RAM
|
December 6, 2011 |
BALBIR SINGH Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
BALBIR SINGH Vs. STATE OF H.P.
|
February 18, 2011 |
BALBIR SINGH Vs. STATE OF H.P. AND ANR.
|
May 7, 2011 |
BALBIR SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 2, 2011 |
Balbir Singh Dhawan Vs. Ashok Kumar
|
February 21, 2011 |
BALBIR SINGH SADANA Vs. EIH ASSOCIATED HOTELS LTD
|
August 24, 2011 |
BALDEV Vs. RAMESH CHAND
|
September 15, 2011 |
BALDEV CHAND Vs. H.P. STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
|
May 5, 2011 |
BALDEV DASS Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2011 |
BALDEV DASS Vs. STATE OF H P AND ORS
|
March 16, 2011 |
BALDEV DASS AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
BALDEV RAM Vs. STATE OF H P
|
January 5, 2011 |
BALDEV SINGH Vs. HIMACHAL PRADESH EX SERVICEMEN CORPORATION
|
January 6, 2011 |
BALDEV SINGH Vs. RAGHBIR SINGH
|
December 20, 2011 |
BALDEV SINGH Vs. H.P.STATE ELECTRICITY BOARD
|
September 7, 2011 |
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 1, 2011 |
BALDEV SINGH Vs. OM PRAAKASH
|
December 1, 2011 |
BALDEV SINGH & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 1, 2011 |
BALDEV THAKUR Vs. SANTOSH KUMARI
|
January 7, 2011 |
BALI RAM & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
BALI RAM KAPOOR Vs. TABASUM
|
December 6, 2011 |
BALIA Vs. SATYA
|
March 10, 2011 |
BALJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2011 |
BALRAJ AND ANR , NARAD SINGH Vs. STATE OF H P AND ANR
|
September 6, 2011 |
BALU Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
BALU RAM Vs. STATE OF H.P.
|
March 1, 2011 |
BALU RAM Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
BALWANT SINGH Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 1, 2011 |
BALWANT SINGH Vs. STATE OF H.P. AND ORS.
|
September 20, 2011 |
BALWANT SINGH Vs. STATE OF H.P. & OTHERS
|
December 5, 2011 |
BALWINDER SINGH Vs. STATE OF H.P. AND OTHERS
|
December 2, 2011 |
BALWINDER SINGH Vs. STATE OF H.P. AND ANR.
|
September 15, 2011 |
BAM DEV SHARMA Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
Banita Devi Vs. State of Himachal Pradesh
|
March 3, 2011 |
BANSI LAL Vs. RATTAN CHAND AND ANR.
|
June 24, 2011 |
BANSI RAM Vs. H.P.S.E.B.
|
May 11, 2011 |
BANSI RAM Vs. UNION OF INDIA
|
August 16, 2011 |
BANSI RAM Vs. SHRI PREM SINGH AND OTHERS
|
July 14, 2011 |
BANTI DEVI Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
BANTI GIRI CHELI SHRI LAL GIRI MAHANT VYAS GOOFA, BILASPUR, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (LAC) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
December 7, 2011 |
BANWARI LAL VERMA Vs. STATE OF HIMACHAL PRADESH
|
March 17, 2011 |
BARJINDER SINGH Vs. STATE OF H P AND OTHERS
|
January 6, 2011 |
BARKHA RAM JOSHI Vs. STATE OF H.P. AND ANR.
|
May 11, 2011 |
BARYAM SINGH Vs. STATE OF H.P. AND ANR.
|
August 3, 2011 |
BASANT KUMAR Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
BASANT LAL Vs. STATE OF H.P.
|
February 23, 2011 |
BASANTA RAM S/O. SH. SARAN RAM R/O. VILLAGE BHANGLA, P.O JAROL TEHSIL SUNDER NAGAR, DISTT. MANDI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY I.P.H, SHIMLA-2,
|
December 19, 2011 |
BASANTI DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2011 |
BASU DEV Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR.
|
May 6, 2011 |
BEAS DEV CHAUHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
BEENA CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
May 11, 2011 |
BEGA NAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 21, 2011 |
BEGI AND ORS. Vs. PREM KUMAR
|
June 23, 2011 |
BEGMU DEVI AND ORS. Vs. NARAIN SINGH AND ORS.
|
February 23, 2011 |
BELI RAM Vs. H R T C
|
September 6, 2011 |
BELI RAM Vs. STATE OF H.P. AND ORS.
|
August 12, 2011 |
BELI RAM Vs. STATE OF H.P. AND ORS.
|
March 16, 2011 |
BELI RAM KAUNDAL Vs. STATE OF H P
|
April 5, 2011 |
BELU RAM Vs. STATE OF H P
|
January 6, 2011 |
BENSU DEVI Vs. KISHAN CHAND
|
July 19, 2011 |
BESAR Vs. SHER SINGH
|
January 4, 2011 |
BHADO DEVI Vs. STATE OF H.P.
|
January 7, 2011 |
BHAG CHAND Vs. DOLA RAM
|
January 4, 2011 |
BHAG MAL Vs. H.R.T.C.
|
April 21, 2011 |
BHAG SINGH Vs. SH SHRIKANT BALDI & ANR
|
September 14, 2011 |
BHAG SINGH Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
BHAGAT RAM Vs. NANAK CHAND
|
November 8, 2011 |
BHAGAT RAM Vs. MADAN LAL
|
November 29, 2011 |
BHAGAT RAM Vs. STATE OF H.P. AND ANR.
|
April 27, 2011 |
BHAGAT RAM Vs. THE H.P. MARKETING BOARD
|
December 12, 2011 |
BHAGAT RAM SHARMA Vs. STATE OF H P AND ORS
|
March 9, 2011 |
BHAGAT SINGH Vs. SUCHA SINGH
|
September 1, 2011 |
BHAGHESHWARI DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
BHAGI RATH Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
BHAGI RATH Vs. H.R.T.C.
|
April 18, 2011 |
BHAGI RATH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 7, 2011 |
BHAGWAN DASS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 14, 2011 |
BHAGWAN DASS Vs. STATE OF H.P. AND ORS.
|
April 21, 2011 |
BHAGWAN DASS AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 2, 2011 |
BHAJAN SINGH Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
BHANDARU RAM DECEASED THROUGH HIS L R RATTAN LAL Vs. SUKH RAM
|
August 30, 2011 |
BHARAT BHUSHAN Vs. HIMACHAL PRADESH UNIVERSITY
|
April 20, 2011 |
BHARAT RAJ RAWAT Vs. STATE OF HIMACHAL PRADESH
|
December 23, 2011 |
BHARAT SANCHAR NIGAM LIMITED Vs. KRISHAN KUMAR
|
December 13, 2011 |
BHARAT SINGH Vs. STATE OF H.P. AND ANR.
|
September 2, 2011 |
BHARITYA MAZDOOR SANGH Vs. STATE OF H.P. AND ORS.
|
May 6, 2011 |
BHAVNA MUKESH OJHA Vs. BHUP SINGH
|
December 5, 2011 |
BHAVNESH KUMARI Vs. STATE OF H P AND ORS
|
April 18, 2011 |
BHED RAM Vs. STATE OF H.P.
|
January 5, 2011 |
BHESHI LAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
March 1, 2011 |
BHIKAM RAM Vs. SATYA DEVI
|
June 27, 2011 |
Bhikam Ram Vs. Satya Devi
|
June 26, 2011 |
BHIKHAM RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 26, 2011 |
BHIM BAHADUR Vs. STATE OF H.P. AND OTHERS
|
September 15, 2011 |
BHIM BAHADUR Vs. STATE OF H P
|
May 10, 2011 |
BHIM BAHADUR AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
BHIM DUTT Vs. STATE OF H.P. AND OTHER
|
May 26, 2011 |
BHIM SINGH Vs. STATE OF H.P.
|
April 28, 2011 |
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
February 24, 2011 |
BHIM SINGH Vs. H.P.S.E.B. AND ORS.
|
March 1, 2011 |
BHIM SINGH Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
BHIM SINGH & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 16, 2011 |
BHIM SINGH (SINCE DECEASED) THROUGH HIS LRS. Vs. KRISHAN DUTT
|
July 7, 2011 |
BHIM SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 9, 2011 |
BHIME RAM Vs. STATE OF H.P. AND ORS.
|
August 12, 2011 |
BHIMI RAM Vs. KHEKH RAM
|
November 23, 2011 |
BHISHAM SINGH Vs. UNION OF INDIA
|
March 18, 2011 |
BHOPINDER SINGH Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
Bhuneshwari Industrial Training Centre Vs. Ashok Kumar Ganguly
|
February 24, 2011 |
BHUP SINGH Vs. STATE OF H.P.
|
March 1, 2011 |
BHUPENDER SINGH TEGTA Vs. STATE OF H.P. AND ORS.
|
September 9, 2011 |
BHUPESH JANARTHA Vs. THE SECRETARY (HEALTH) AND ANR.
|
April 27, 2011 |
BHUPESH KUMAR SHARMA AND ANR. Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
BHUPINDER KUMAR Vs. STATE OF H.P. AND OTHERS
|
October 21, 2011 |
BHUPINDER KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 27, 2011 |
BHUPINDER KUMAR SHARMA Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
March 30, 2011 |
BHUPINDER MINDEN Vs. STATE OF HIMACHAL PRADESH
|
September 1, 2011 |
BHUPINDER PAL DOGRA Vs. STATE OF H.P.
|
February 24, 2011 |
BHUPINDER PAL MAHAJAN Vs. STATE OF H P AND OTHERS
|
September 6, 2011 |
BHUPINDER SINGH Vs. CHANDER SHEKHAR
|
March 16, 2011 |
BHUPINDER SINGH Vs. THE STATE OF H.P. AND OTHER
|
May 26, 2011 |
BHUPINDER SINGH Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
BHUPINDER SINGH Vs. H.R.T.C. AND ORS.
|
February 21, 2011 |
BHUPINDER SINGH Vs. PRAKASH CHAND
|
March 31, 2011 |
BHUPINDER SINGH Vs. H.P.S.E.B. AND ANR.
|
June 24, 2011 |
BHUVNESHWAR DUTT. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 27, 2011 |
BHUVNESHWAR KUMAR SHARMA Vs. MANAGING DIRECTOR
|
September 20, 2011 |
BHUVNESHWARI INDUSTRIAL TRAINING CENTRE Vs. DIRECTORATE GENERAL OF EMPLOYMENT & TRAINING
|
October 13, 2011 |
Biasan Devi Vs. Baldev Singh
|
November 3, 2011 |
BICHITTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2011 |
BIDHI CHAND Vs. SUHNU RAM AND ANR.
|
September 19, 2011 |
BIDHI CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 21, 2011 |
BIDHI CHAND AND ANR. Vs. KANSHI RAM
|
September 7, 2011 |
BIHARI LAL Vs. STATE OF H.P. AND ORS.
|
December 2, 2011 |
BIHARI LAL AND ORS. Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
BIKRAMJIT SINGH Vs. STATE OF H P AND ORS
|
March 8, 2011 |
BIMLA Vs. RUKMANI DEVI AND ORS.
|
July 28, 2011 |
BIMLA DEVI Vs. STATE OF H P
|
April 1, 2011 |
BIMLA DEVI Vs. STATE OF H P
|
January 5, 2011 |
Bimla Devi Vs. State of H.P.
|
March 5, 2011 |
BIMLA DEVI Vs. STATE OF H.P. AND ORS.
|
September 20, 2011 |
BIMLA DEVI Vs. THE STATE OF H.P. & OTHERS
|
November 15, 2011 |
BIMLA DEVI Vs. STATE OF H.P
|
February 16, 2011 |
BIMLA DEVI SHARMA Vs. STATE OF H.P. AND ANR.
|
September 8, 2011 |
BIMLA GOEL Vs. SATPAL SHARMA
|
December 9, 2011 |
BIMLESH KUMARI AND ORS. Vs. STATE OF H.P. AND ANR.
|
July 25, 2011 |
BINDU BALA Vs. SRI KANT BALDI AND ORS.
|
August 12, 2011 |
BINDU BALA Vs. STATE OF H.P. AND ORS.
|
January 5, 2011 |
BINTA DEVI AND OTHERS Vs. STATE OF H P & ANOTHER
|
September 6, 2011 |
BINTA KUMARI Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
BIOGENETIC DRUGS PVT. LTD. Vs. BENGAL CHEMICALS AND PHARMACEUTICALS LTD.
|
December 13, 2011 |
BIR SINGH Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
BIRBAL DASS Vs. HIMACHAL PRADESH SUBORDINATE SERVICE SELECTION BOARD & OTHERS
|
May 25, 2011 |
BIRBAL SINGH BHARMORIA Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2011 |
BIRI SINGH Vs. STATE OF H.P. AND ANR.
|
May 6, 2011 |
BIRKHA BHADUR Vs. STATE OF H.P.AND ORS.
|
August 1, 2011 |
BISAMBHARI DEVI Vs. ROSHAN LAL
|
August 29, 2011 |
BISHAN CHAND Vs. STATE OF H.P.
|
October 11, 2011 |
BISHAN DASS Vs. UNITED INDIA INSURANCE COMPANY LTD
|
May 27, 2011 |
Bishan Dass Vs. State of H.P.
|
March 17, 2011 |
BISHAN DASS Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 1, 2011 |
BISHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
September 9, 2011 |
BISHESHWAR SINGH THAKUR, S/O SHRI PREM CHAND, R/O VILLAGE BARYARA, P.O. CHAUNTRA, TEHSIL JOGINDERNAGAR, DISTRICT MANDI, H.P. RETIRED AS CONDUCTOR FROM H.R.T.C. Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR, SHIMLA, H.P.,
|
December 19, 2011 |
BODH RAJ Vs. STATE OF H.P AND ORS.
|
March 30, 2011 |
BODI DEVI Vs. STATE OF H.P. AND ORS.
|
June 24, 2011 |
BOH TOURS AND TRAVELS PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
February 22, 2011 |
BRAMHI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
Branch Manager, United India Insurance Company Ltd. Vs. Ravinder Singh
|
November 14, 2011 |
BRIJ BALA Vs. STATE OF H.P. AND ORS.
|
July 28, 2011 |
BRIJ BIHARI LAL Vs. SARVI DEVI AND OTHERS
|
August 25, 2011 |
BRIJ KUMAR SHARMA Vs. THE CHAIRMAN, H.P. HOUSING BOARD AND ANR.
|
September 13, 2011 |
BRIJ LAL Vs. RAI SAHIB PURAN MALL TRUST DHARAMSHALA
|
May 5, 2011 |
BRIJ LAL RATTAN Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
BRIJ LAL SHARMA Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
BRIJ LAL SHARMA AND ORS. Vs. STATE OF H.P.
|
April 28, 2011 |
BRIJ MOHAN Vs. STATE OF H P AND OTHERS
|
October 11, 2011 |
BRIJ PAL Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
November 30, 2011 |
BUBESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
BUDHI RAM Vs. SUNITA DEVI
|
May 10, 2011 |
BUDHI RAM JASTA Vs. STATE OF H.P.
|
January 7, 2011 |
BUDHI SINGH Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
C.R. NEGI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 27, 2011 |
CAPT. RANDHIR SINGH SALHURIA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 2, 2011 |
Chain Singh Vs. State of H.P.
|
February 22, 2011 |
CHAIN SINGH Vs. THE STATE OF H.P.
|
December 14, 2011 |
CHAIN SINGH Vs. KOOD SINGH
|
April 20, 2011 |
CHAMAN LAL Vs. STATE OF H.P. AND ORS.
|
September 20, 2011 |
CHAMAN LAL Vs. THE STATE OF H.P. AND ORS.
|
April 21, 2011 |
CHAMAN LAL AND OTHERS Vs. SANT RAM AND OTHERS
|
September 21, 2011 |
CHAMAN LAL PATHANIA Vs. STATE OF H P AND ORS
|
March 8, 2011 |
CHAMAN LAL S/O SH. ALMOO RAM, AGED 26 YEARS, PRESENTLY UNEMPLOYED, R/O V&PO JHARAG CHEBRI, TEH. JUBBAL, DISTT. SHIMLA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) TO THE GOVT. OF H.P., SHIMLA, H.P.,
|
December 21, 2011 |
CHAMAN SINGH Vs. STATE OF H.P.
|
August 11, 2011 |
CHAMARU RAM Vs. STATE OF HIMACHAL PRADESH
|
December 23, 2011 |
CHAMARU RAM Vs. NANT RAM AND ORS.
|
May 9, 2011 |
CHAMARU RAM Vs. STATE OF H P
|
January 4, 2011 |
CHAMEL SINGH Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
CHAMEL SINGH Vs. SANTOSH KOHLI AND ORS.
|
June 28, 2011 |
CHAMPA DEVI Vs. KULDEEP SINGH AND ORS.
|
April 26, 2011 |
CHAMPAT RAI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 12, 2011 |
CHANCHAL DOGRA Vs. INCOME TAX OFFICER
|
November 30, 2011 |
CHANCHAL KUMARI Vs. STATEOF H.P. AND ORS.
|
September 2, 2011 |
CHAND RAM Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
|
March 30, 2011 |
CHANDAN Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2011 |
CHANDAN KUMAR Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
CHANDE RAM ALIAS CHANDER NEGI Vs. STATE OF H.P.
|
March 8, 2011 |
CHANDER KANT Vs. STATE OF H.P.
|
July 28, 2011 |
CHANDER MOHAN Vs. STATE OF H.P. AND ANR.
|
May 4, 2011 |
CHANDER MOHAN Vs. STATE OF H.P. AND OTHERS
|
May 25, 2011 |
CHANDER PAL Vs. STATE OF H.P. AND ORS.
|
June 24, 2011 |
CHANDER SHEKHAR Vs. H.P. TOURISM DEVELOPMENT CORPN. LTD. & ORS.
|
December 1, 2011 |
CHANDER VIJAY AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
Chandri Devi Vs. State of H.P.
|
August 26, 2011 |
CHANDU RAM Vs. H.P.T.D.C.
|
September 12, 2011 |
CHANDU RAM Vs. NATHU RAM
|
December 1, 2011 |
CHANDU RAM Vs. JAGAT RAM
|
March 30, 2011 |
CHARAN DASS Vs. MADAN MOHAN ALIAS MADAN LAL
|
March 1, 2011 |
CHARAN DASS Vs. NEERAJ KUMAR
|
April 20, 2011 |
CHARAN DASS Vs. CHHAJJU RAM AND ORS.
|
July 25, 2011 |
CHARAN DASS Vs. DEVTA THAKUR GOPALJI SARSAI
|
January 5, 2011 |
CHARANJI LAL Vs. STATE OF H.P. AND ANOTHER
|
November 1, 2011 |
CHATTAR SINGH Vs. STATE OF H.P. AND ANR.
|
April 27, 2011 |
CHATTER SINGH Vs. STATE OF H.P.
|
October 13, 2011 |
CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVISYALAYA PALAMPUR Vs. NAG
|
April 26, 2011 |
CHET RAM Vs. JAI DEI & OTHERS
|
October 13, 2011 |
Chet Ram Vs. State of H.P.
|
March 16, 2011 |
CHET RAM AND ANOTHER Vs. STATE OF H P AND OTHERS
|
September 12, 2011 |
CHHAILA DEVI AND ANR. Vs. STATE OF H.P. AND ORS.
|
April 20, 2011 |
CHHAJJU RAM Vs. STATE OF H.P. AND ORS.
|
July 28, 2011 |
CHHAJJU RAM AND ORS. Vs. RACHHPAL SINGH
|
July 27, 2011 |
CHHATU RAM Vs. SALIG RAM AND ORS.
|
May 12, 2011 |
CHHAYA NAND SHARMA AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
CHHERING DORGE AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 7, 2011 |
CHHOTU RAM Vs. STATE OF H P
|
January 4, 2011 |
CHOTTU RAM Vs. STATE OF H P
|
June 29, 2011 |
CHUHRU RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
CHUNI LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR.
|
May 12, 2011 |
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2011 |
CHUNI LAL Vs. STATE OF H P
|
September 22, 2011 |
CHUNI LAL Vs. STATE OF H P AND ORS
|
April 11, 2011 |
CHUNI LAL Vs. STATE OF H.P.
|
March 30, 2011 |
CHUNI LAL Vs. STATE OF H.P.
|
February 24, 2011 |
CHURAMANI & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 17, 2011 |
COMMISSIONER CENTRAL EXCISE Vs. INDIAN MAGNETICS LTD.
|
November 28, 2011 |
COMMISSIONER CENTRAL EXCISE Vs. ADHUNIK PACKAGERS (P) LTD.
|
July 29, 2011 |
COMMISSIONER CENTRAL EXCISE, CHANDIGARH Vs. A C C LTD
|
September 5, 2011 |
COMMISSIONER OF CENTRAL EXCISE Vs. AURO SPINNING MILLS
|
July 29, 2011 |
COMMISSIONER OF INCOME TAX Vs. H.P. HOUSING BOARD
|
November 28, 2011 |
COMMISSIONER OF INCOME TAX Vs. ALBORZ INDUSTRIES
|
January 7, 2011 |
COMMISSIONER OF INCOME TAX Vs. MAHARANI PACKAGING (P) LTD
|
March 4, 2011 |
COMMISSIONER OF INCOME TAX Vs. H.P. MARKETING BOARD
|
June 24, 2011 |
COMMISSIONER OF INCOME TAX Vs. KRITI RESORTS (P) LTD
|
July 8, 2011 |
COMMISSIONER OF INCOME TAX Vs. H P STATE FOREST CORPORATION LTD
|
January 7, 2011 |
COMMISSIONER OF INCOME TAX SHIMLA Vs. STEINLE MACHINE FABRIC INDIA
|
May 6, 2011 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. M/S BILASPUR DISTRICT TRUCK OPERATORS TRANSPORT CO-OP. SOCIETY LTD., VPO BARMANA THROUGH ITS SECRETARY
|
December 15, 2011 |
COMMISSIONER OF INCOME TAX, SHIMLA Vs. KESHWA DEVI, D/O LATE SH. TARA CHAND, V AND PO JHAKRI, TEHSIL RAMPUR BUSHAHR, DISTT. SHIMLA AND ORS.
|
December 8, 2011 |
COMMISSIONER OF WEALTH TAX Vs. H P SMALL INDUSTRIES AND EXPORT CORP
|
January 6, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
|
August 1, 2011 |
COURT ON ITS OWN MOTION Vs. PRINCIPAL SECRETARY (EDUCATION) AND ORS.
|
August 1, 2011 |
COURT ON ITS OWN MOTION Vs. HARESH SOOD
|
June 29, 2011 |
COURT ON ITS OWN MOTION Vs. O.C. SHARMA
|
November 21, 2011 |
Court on its own motion Vs. Shivender Batish
|
August 16, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
COURT ON ITS OWN MOTION Vs. N.S. CHAUDHARY
|
June 3, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
June 14, 2011 |
COURT ON ITS OWN MOTION Vs. STATE OF H P & ORS
|
September 5, 2011 |
COURT ON ITS OWN MOTION Vs. TILAK RAJ AND ANOTHER
|
September 28, 2011 |
D S GURANG Vs. STATE OF H P & ANOTHER
|
October 18, 2011 |
D.K. CHANDEL & ORS. Vs. T.N. NEGI & ORS.
|
May 31, 2011 |
Dadh Cooperative Agriculture Services Society Vs. Kishore Chand
|
August 18, 2011 |
DAGU RAM Vs. STATE OF H.P. AND OTHERS
|
November 30, 2011 |
DAL BAHADUR AND ANR. Vs. STATE OF H.P. AND ORS.
|
April 26, 2011 |
DALEEP KUMAR Vs. KANCHA
|
August 12, 2011 |
DALEEP SINGH Vs. STATE OF H P
|
January 14, 2011 |
DALEL SINGH Vs. DHARAM SINGH
|
May 4, 2011 |
DALER SINGH Vs. STATE OF H.P.
|
September 19, 2011 |
DALIP SINGH Vs. STATE OF H.P. AND ORS.
|
April 21, 2011 |
DALIP SINGH Vs. TULSAN DEVI
|
May 9, 2011 |
DALJEET BHAIK Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
DALJEET SINGH Vs. STATE OF H P AND ORS
|
April 6, 2011 |
DAMYANTI DEVI Vs. STATE OF H.P. AND ANR.
|
May 2, 2011 |
DANDU LAL Vs. STATE OF H.P. AND ANR.
|
April 11, 2011 |
DANDU RAM Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
DARSHAN KUMAR WAHI Vs. SMT. SNEH KUTHIALA
|
June 3, 2011 |
DARSHAN LAL ARORA Vs. STATE OF HIMACHAL PRADESH
|
June 27, 2011 |
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 17, 2011 |
DARSHAN SINGH Vs. STATE OF H.P.
|
February 28, 2011 |
DARSHNA DEVI Vs. STATE OF H P
|
April 7, 2011 |
DARSHOK SINGH Vs. STATE OF H P
|
January 5, 2011 |
DAULAT RAM Vs. DEVI RAM
|
May 10, 2011 |
DAULAT RAM Vs. STATE OF H.P. AND ANR.
|
August 4, 2011 |
DAULAT RAM Vs. STATE OF H.P AND ORS.
|
March 30, 2011 |
DAULATU DEVI & ANR. Vs. STATE OF H.P.& OTHERS
|
November 15, 2011 |
DAVINDER KUMAR Vs. STATE OF H.P.
|
September 19, 2011 |
DAVINDER KUMAR DHAR Vs. STATE OF H.P.
|
March 3, 2011 |
DAYA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 8, 2011 |
DAYA RAM Vs. H.P.MILKFED
|
April 19, 2011 |
DAYA RAM KAUNDAL Vs. STATE OF HIMACHAL PRADESH
|
March 17, 2011 |
Daya Singh Vs. State of H.P.
|
January 6, 2011 |
DAYAKANT Vs. JARAM CHAND
|
June 29, 2011 |
DAYAL AND ANOTHER Vs. DEEWAN AND OTHERS
|
July 28, 2011 |
DAYAL DEVI BATRA Vs. URMILA MATHUR
|
April 18, 2011 |
DEBU Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
DEEP KUMARI Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
DEEP RAM Vs. H.R.T.C.
|
July 21, 2011 |
DEEP RAM CHAUHAN AND ORS. Vs. M.P. SOOD
|
September 7, 2011 |
DEEPA KANSAL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
October 24, 2011 |
DEEPAK BEHAL Vs. STATE OF H.P. AND OTHERS
|
November 4, 2011 |
DEEPAK BHUSHAN Vs. STATE OF H P AND ORS
|
February 22, 2011 |
DEEPAK GUPTA Vs. SHIVANI GUPTA
|
November 14, 2011 |
DEEPAK JOSHI Vs. STATE OF H.P.
|
March 9, 2011 |
DEEPAK KUMAR Vs. STATE OF H P
|
March 16, 2011 |
DEEPAK KUMAR Vs. STATE OF H.P. AND ORS.
|
May 7, 2011 |
DEEPAK SHARMA Vs. STATE OF H.P. AND ORS.
|
March 30, 2011 |
DEEPAK SHARMA Vs. STATE OF H.P.
|
February 25, 2011 |
DEEPRAJ AND ANR. Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
September 8, 2011 |
DES RAJ Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2011 |
DES RAJ AND ANOTHER Vs. H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY
|
October 19, 2011 |
DESH BANDHU Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 28, 2011 |
DESH RAJ Vs. H.P.STATE ELECTRICITY BOARD
|
February 21, 2011 |
DESH RAJ Vs. STATE OF HIMACHAL PRADESH
|
December 13, 2011 |
DESH RAJ Vs. STATE OF H.P.
|
December 5, 2011 |
DESH RAJ Vs. H.P.EX-SERVICEMAN CORPORATION
|
March 9, 2011 |
DEV BAHADUR Vs. STATE OF H P AND ORS
|
April 18, 2011 |
DEV PRAKASH Vs. STATE OF H.P. & OTHERS
|
November 16, 2011 |
DEV RAJ Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
DEV RAJ Vs. STATE OF H.P.
|
November 14, 2011 |
DEV RAJ Vs. PIAR SINGH
|
September 12, 2011 |
DEV RAJ Vs. SURINDER SINGH
|
February 28, 2011 |
DEV SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 21, 2011 |
DEVA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2011 |
DEVEN MAHAJAN Vs. H.P.UNIVERSITY
|
March 3, 2011 |
DEVENDER DUTT AND ANR. Vs. RAJESH KUMAR
|
September 7, 2011 |
DEVENDER KUMAR Vs. SUNDER RAM
|
March 28, 2011 |
DEVENDER KUMAR Vs. H P UNIVERSITY
|
January 5, 2011 |
DEVENDER KUMAR Vs. CSK H.P. KRISHI VISHVAVIDYALAYA
|
July 21, 2011 |
DEVENDER PAL SINGH Vs. STATE OF H.P.
|
April 6, 2011 |
DEVENDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2011 |
DEVI CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2011 |
DEVI DAYAL Vs. STATE OF HIMACHAL PRADESH
|
August 8, 2011 |
DEVI RAM Vs. RAVINDER KUMAR
|
May 10, 2011 |
DEVI RAM BHAGTA Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
DEVI SARAN Vs. KESHAV RAM & OTHERS
|
July 18, 2011 |
DEVI SINGH Vs. STATE OF H.P.
|
August 5, 2011 |
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 31, 2011 |
DEVI SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2011 |
DEVI SINGH, MANJEET SINGH, KRISHAN LAL AND ORS Vs. H P S E B AND ANOTHER
|
September 1, 2011 |
DEVINDER CHAUHAN Vs. STATE OF H.P.
|
December 5, 2011 |
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 23, 2011 |
DEVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 21, 2011 |
DEVINDER KUMAR & ANOTHER Vs. STATE OF H.P. & OTHERS
|
December 5, 2011 |
DEVINDER KUMAR SHARMA Vs. VIKAS SOOD
|
November 23, 2011 |
DEVINDER KUMAR SHARMA Vs. H P STATE CIVIL SUPPLIES COR
|
September 8, 2011 |
DEVINDER SINGH Vs. STATE OF H.P.
|
September 7, 2011 |
DEVINDER SINGH Vs. SMT. VIDYA DEVI
|
March 9, 2011 |
DEVKI NANDAN Vs. STATE OF H.P. AND OTHERS
|
November 30, 2011 |
DEVYANI FOOD INDUSTRIES PRIVATE LTD. Vs. STATE OF H.P. AND ORS.
|
July 21, 2011 |
DEVYANI FOOD INDUSTRY PVT.LTD Vs. STATE OF HIMACHAL PRADESH AND FOOD INSPECTOR
|
December 9, 2011 |
DEWANA Vs. GIAN CHAND MALHOTRA
|
October 18, 2011 |
DHALE RAM Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2011 |
DHAN DEV SHARMA Vs. STATE OF H.P.
|
April 29, 2011 |
DHANBIR SINGH, S/O SH. JATI RAM, R/O VILLAGE BHARLI, P.O. SHIVA, TEHSIL PAONTA SAHIB, DISTT. SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
December 22, 2011 |
DHANI RAM Vs. STATE OF H.P. AND ORS.
|
May 12, 2011 |
DHANI RAM Vs. HPSEB
|
May 3, 2011 |
DHANI RAM Vs. AMBUJA CEMENT LTD
|
October 11, 2011 |
DHANI RAM Vs. HIMACHAL TOURISM DEVELOPMENT CORPORATION
|
June 24, 2011 |
DHANI RAM & ANOTHER Vs. SIDHARTH ACHARYA
|
November 18, 2011 |
DHANI RAM AND ORS Vs. H P S E B AND ORS
|
September 6, 2011 |
DHANMAYA Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
DHANNA Vs. STATE OF H.P.
|
February 23, 2011 |
Dhanu Ram Vs. State of H.P.
|
February 4, 2011 |
DHANU RAM Vs. THE STATE OF H.P. AND ORS.
|
February 24, 2011 |
DHARAM CHAND Vs. STATE OF H.P. AND ANR.
|
May 12, 2011 |
Dharam Chand Vs. State of H.P.
|
February 21, 2011 |
DHARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2011 |
DHARAM DEV Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 8, 2011 |
DHARAM KIRTI Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
DHARAM PAL Vs. PREM LATA AND ORS.
|
June 29, 2011 |
DHARAM PAL Vs. HARI CHAND KALIA
|
March 16, 2011 |
DHARAM PAL AND ORS. Vs. STATE OF H.P. AND ANR.
|
May 11, 2011 |
DHARAM PAL PUN Vs. GURCHARAN SINGH PUNIAH
|
January 6, 2011 |
DHARAM PAL SINGH Vs. MAJOR GANDHRAB SINGH RANA
|
July 27, 2011 |
DHARAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 15, 2011 |
Dharam Singh Vs. State of H.P.
|
January 6, 2011 |
DHARAM SINGH Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
DHARAM SINGH Vs. STATE OF H P
|
January 5, 2011 |
DHARAM SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
DHARAMPAL Vs. NODHAR RAM
|
June 15, 2011 |
DHARMA PAL Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
DHARMENDER AND ANR. Vs. STATE OF HIMACHAL PRADESH
|
September 1, 2011 |
DHARMENDER SINGH Vs. STATE OF H.P.
|
October 12, 2011 |
DHEERAJ JAURA, SUKRANT JAURA, DEEPAK JAURA Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2011 |
DHEERAJ RAM Vs. RAMESHWARI CHAUHAN AND ORS.
|
March 28, 2011 |
DHIAN SINGH Vs. STATE OF H P
|
January 5, 2011 |
DHIAN SINGH Vs. STATE OF H.P. AND OTHERS
|
November 1, 2011 |
DIGVIJAY SINGH Vs. STATE OF H P
|
April 4, 2011 |
Digvijay Singh Guleria Vs. The State of Himachal Pradesh
|
July 5, 2011 |
DILE RAM Vs. PURVA
|
November 23, 2011 |
DILE RAM Vs. STATE OF HP AND ORS.
|
August 1, 2011 |
DILJAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 21, 2011 |
DILVER SINGH Vs. HPSEB LTD. AND OTHERS
|
November 8, 2011 |
DINA NATH DHAWAN Vs. STATE OF H P
|
June 2, 2011 |
DINA NATH SHARMA Vs. SUNDER LAL AND ORS.
|
March 10, 2011 |
DINESH BAJAJ Vs. STATE OF H P
|
August 23, 2011 |
DINESH CHAND Vs. STATE OF H P
|
September 12, 2011 |
DINESH CHANDER Vs. STATE OF H.P. AND ORS.
|
March 4, 2011 |
DINESH CHANDER SHARMA Vs. S S CHAMBYAL
|
May 10, 2011 |
DINESH KUMAR Vs. STATE OF H P
|
July 11, 2011 |
DINESH KUMAR Vs. STATE OF H.P. AND ANR.
|
March 28, 2011 |
DINESH KUMAR Vs. STATE OF H P AND ANR
|
April 19, 2011 |
DINESH KUMAR Vs. PANKAJ KUMAR
|
November 22, 2011 |
DINESH KUMAR Vs. STATE OF H.P.
|
October 10, 2011 |
DINESH KUMAR Vs. STATE OF H.P. AND OTHERS
|
December 2, 2011 |
DINESH KUMAR Vs. RAMESH PANDEY
|
December 13, 2011 |
DINESH KUMAR BAJAJ Vs. HIMACHAL PRADESH UNIVERSITY AND ANR.
|
August 3, 2011 |
DINESH RAJ AND ANOTHER Vs. RAJ KUMARI
|
November 3, 2011 |
DISTRICT COLLECTOR KANGRA Vs. DHARAM SINGH
|
May 5, 2011 |
DIWAKAR KAMAL Vs. STATE OF H P
|
April 6, 2011 |
Diwan Sirkeck Vs. State of Himachal Pradesh
|
March 3, 2011 |
DODU RAM & OTHERS Vs. RAMESHWARI DEVI & OTHERS
|
July 6, 2011 |
DOLA SINGH Vs. STATE OF H P
|
September 22, 2011 |
DOLI RAJ Vs. NANAK CHAND
|
September 1, 2011 |
DOOM RAM Vs. MOHAN LAL
|
July 27, 2011 |
DR. ABDUL REHMAN Vs. STATE BANK OF INDIA & ORS.
|
October 24, 2011 |
DR. ANIL CHAUHAN Vs. STATE OF H.P. & OTHERS
|
November 3, 2011 |
DR. B.M. GUPTA Vs. STATE OF H.P.
|
August 2, 2011 |
DR. BALDEV SINGH Vs. STATE OF H.P. THROUGH SECRETARY AYURVEDA
|
July 25, 2011 |
DR. GANGA RAWAT SHARMA Vs. THE STATE OF H.P. AND ORS.
|
April 6, 2011 |
DR. GOPAL SINGH VERMA Vs. STATE OF H.P. AND OTHERS
|
June 20, 2011 |
DR. J.C. KATOCH AND ORS. Vs. SHRIKANT BALDI AND ORS.
|
April 28, 2011 |
DR. LEELA AGGARWAL Vs. STATE OF H.P.
|
May 7, 2011 |
DR. MANOHAR LAL AND ORS. Vs. STATE OF H.P. & ORS.
|
November 18, 2011 |
DR. NEELAM KUMAR Vs. STATE OF H.P. AND ANR.
|
March 4, 2011 |
DR. POONAM KAUSHAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
DR. PRATAP SINGH Vs. H.P. UNIVERSITY AND OTHERS
|
May 25, 2011 |
DR. RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 4, 2011 |
DR. RAKESH MOHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 3, 2011 |
DR. SANDEEP CHAUHAN AND ANR. Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
DR. SANJAY KUMAR GUPTA Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
DR. UMESH DHIMAN Vs. STATE OF H.P. AND ANR.
|
June 23, 2011 |
DR. USHA CHAUHAN Vs. H.P. UNIVERSITY AND ANR.
|
June 30, 2011 |
DR. Y.S. PARMAR UNIVERSITY Vs. CHET RAM
|
July 29, 2011 |
DROPATI DEVI Vs. STATE OF H.P. AND ORS.
|
July 25, 2011 |
DROPTA JARAIT Vs. STATE OF H.P. AND OTHERS
|
December 1, 2011 |
DROPTI AND OTHERS Vs. LAIQ RAM AND OTHERS
|
November 11, 2011 |
DROPTI DEVI Vs. STATE OF H.P. AND ORS.
|
February 22, 2011 |
DULA RAM Vs. DASSI DEVI AND ORS.
|
September 8, 2011 |
DULE RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 21, 2011 |
DUMNU RAM Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
DUNI CHAND Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2011 |
DUNI CHAND Vs. STATE OF H.P. AND OTHERS
|
November 4, 2011 |
DUNI CHAND AND ANR. Vs. SITA RAM AND ORS.
|
March 18, 2011 |
DUNI CHAND, BHARAT RAJ, DESH BANDU SHARMA, UMESH K Vs. STATE OF H P & OTHERS
|
September 7, 2011 |
DURGA CHARAN SINGH Vs. KAMAL THAKUR
|
April 28, 2011 |
DURGA DASS Vs. STATE OF H.P. AND ORS.
|
June 2, 2011 |
DURGA DASS Vs. PARAS RAM
|
August 3, 2011 |
DURGA DASS DEVKI NANDAN Vs. INCOME TAX OFFICER
|
March 11, 2011 |
DURGI DEVI Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
DURGI DEVI Vs. STATE OF H P AND OTHERS
|
October 18, 2011 |
DWARKA DASS Vs. STATE OF H.P AND ORS.
|
April 20, 2011 |
DWARKU DEVI Vs. UNION OF INDIA
|
March 22, 2011 |
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. H P STATE FOREST CORPORATION
|
April 7, 2011 |
ERA CONSTRUCTION (INDIA) LIMITED AND ORS. Vs. JOHRI LAL BANSI DHAR
|
June 23, 2011 |
EXCISE AND TAXATION COMMISSIONER Vs. SUPERIOR CARBONATE AND CHEMICALS
|
September 8, 2011 |
Executive Engineer Vs. Manohar Lal
|
March 3, 2011 |
Executive Engineer Vs. Deepak Kumar
|
March 3, 2011 |
EXECUTIVE ENGINEER TLSC Vs. JAGDISH KUMAR AND ORS.
|
June 30, 2011 |
Executive Engineer, HPPWD Vs. Chhaju Ram
|
March 9, 2011 |
EXECUTIVE ENGINEER, MECHENICAL DIVISION Vs. BHAGAT RAM
|
December 13, 2011 |
EXECUTIVE ENGINEER, TLSC (BCB) SLAPPER, MANDI, H.P. Vs. NIKA SON OF SH. CHICHHU, RESIDENTS OF VILLAGE MANGROT, PARGANA AND TEHSIL SADAR, DISTRICT BILASPUR, H.P. AND ORS.
|
December 8, 2011 |
FAQUIR CHAND Vs. RATTAN CHAND
|
October 13, 2011 |
FAQUIR CHAND Vs. STATE OF H.P.
|
October 15, 2011 |
FARM FRESH FOODS PVT.LTD Vs. STATE OF H.P.
|
July 28, 2011 |
FATCH CHAND RANA Vs. STATE OF H.P.
|
February 24, 2011 |
FAYAZ AHMAD Vs. STATE OF HIMACHAL PRADESH
|
May 16, 2011 |
FEDERAL MOGUL BEARING INDIA LTD Vs. STATE OF H P
|
September 22, 2011 |
FEDERAL MOGUL BEARING INDIA LTD. Vs. STATE OF H.P. AND OTHERS
|
October 27, 2011 |
Femo Deen Vs. State of H.P.
|
March 31, 2011 |
FILTHA RAM Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
G.D.KHANNA Vs. H.P.STATE COOPERATIVE BANK LTD
|
November 2, 2011 |
G.S. PUNIAH Vs. STATE OF H.P.
|
June 24, 2011 |
GAGAN SINGH Vs. STATE OF H.P. & ANR.
|
November 16, 2011 |
GAJENDER DUTT Vs. STATE OF H.P.
|
July 11, 2011 |
GANDHI RAM Vs. STATE OF H.P. AND ORS.
|
February 28, 2011 |
GANESH DUTT & ORS Vs. STATE OF H P & ORS
|
September 12, 2011 |
GANGA DEVI Vs. STATE OF H P AND ORS
|
April 18, 2011 |
GANGA DEVI Vs. ASHOK KUMAR
|
May 4, 2011 |
GANGA RAM Vs. STATE OF H.P. AND ORS.
|
July 25, 2011 |
Ganga Ram Vs. Principal Secretary
|
February 23, 2011 |
GANGA SINGH Vs. STATE OF H P
|
April 6, 2011 |
GANGA VARTI Vs. STATE OF H.P.
|
November 22, 2011 |
GANGBIR SINGH Vs. STATE OF H P
|
September 6, 2011 |
GANGI DEVI Vs. STATE OF H.P. & OTHERS
|
November 17, 2011 |
GARBU RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS.
|
March 11, 2011 |
GARJA RAM Vs. STATE OF H.P. AND ORS.
|
September 12, 2011 |
GARJA RAM Vs. KAMLA DEVI
|
August 3, 2011 |
GAURI DUTT Vs. DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE
|
November 2, 2011 |
GAUTAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2011 |
GAUTAM SINGH CHETHA Vs. STATE OF HIMACHAL PRADESH
|
August 9, 2011 |
GAYATRI DEVI Vs. STATE OF H.P.
|
April 26, 2011 |
GAYATRI DEVI Vs. STATE OF H P
|
May 6, 2011 |
GAYATRI DEVI Vs. STATE OF H.P. AND ORS.
|
June 22, 2011 |
GEETA DEVI Vs. LEKH RAM
|
May 4, 2011 |
GEETA DEVI Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
GEETA SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 15, 2011 |
GEETO Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2011 |
GHAMANDA SINGH & ORS. Vs. HPSEB LTD. & ANR.
|
November 4, 2011 |
GHANSHYAM SHARMA AND ORS. Vs. STATE OF H.P. AND ANR.
|
April 29, 2011 |
GHANSHYAM VERMA Vs. STATE OF H P ANDOOTHERS
|
September 13, 2011 |
GIAN BAHADUR Vs. STATE OF H P
|
April 8, 2011 |
GIAN CHAND Vs. STATE OF H.P. AND ANR.
|
July 20, 2011 |
GIAN CHAND Vs. STATE OF H.P. AND ORS.
|
July 25, 2011 |
GIAN CHAND Vs. STATE OF HP
|
May 10, 2011 |
GIAN CHAND Vs. STATE OF H P & ORS
|
September 8, 2011 |
GIAN CHAND Vs. DIVISIONAL COMMISSIONER
|
March 14, 2011 |
GIAN CHAND & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 30, 2011 |
GIAN CHAND AND ANOTHER Vs. CHARANJIT SINGH
|
July 29, 2011 |
GIAN CHAND AND ORS. Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
|
August 3, 2011 |
GIAN LAL Vs. BALKRISHAN RAWAT
|
August 8, 2011 |
GIAN SINGH Vs. STATE OF H.P.
|
August 5, 2011 |
GIAN SINGH @ HISHE RAM Vs. ARJUN SINGH
|
May 11, 2011 |
GIAN SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
GIAN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 11, 2011 |
GIAN SINGH AND OTHERS Vs. STATE OF H P AND OTHERS
|
September 8, 2011 |
GILAM DEI Vs. STATE OF H.P. AND ORS.
|
August 11, 2011 |
GIRDHARI LAL Vs. STATE OF HP & OTHERS
|
November 1, 2011 |
GITA RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
GITA RAM Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2011 |
GITA RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
GOPAL DASS Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 20, 2011 |
GOPAL GARG Vs. STATE OF H.P.
|
December 7, 2011 |
GOPAL KRISHAN Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 2, 2011 |
GOPAL SHARMA Vs. STATE OF H P
|
May 18, 2011 |
GOPAL SINGH Vs. HPSEB
|
April 8, 2011 |
GOPAL SINGH Vs. STATE OF H.P. AND ORS.
|
May 20, 2011 |
GOPAL SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 19, 2011 |
GOPAL SINGH NEGI Vs. STATE OF H.P.
|
March 16, 2011 |
GOPAL SINGH VERMA AND ORS Vs. STATE OF H P AND ORS
|
September 8, 2011 |
GOPAL THAPA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
March 18, 2011 |
GOPI CHAND AND ORS Vs. STATE OF H P AND ANR
|
September 13, 2011 |
GOPI CHAND NEGI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 16, 2011 |
GOPI RAM Vs. STATE OF H.P. AND ORS.
|
May 10, 2011 |
GORAKH SINGH Vs. HPSFC
|
January 6, 2011 |
GORKHI RAM & ANR. Vs. STATE OF H.P. AND ANR.
|
November 29, 2011 |
GORSI CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
|
July 4, 2011 |
GOVERDHAN SINGH Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
GOVIND RAM Vs. MOHAN LAL
|
May 6, 2011 |
GOVIND RAM Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
GOVIND RAM VERMA Vs. STATE OF HIMACHAL PRADESH
|
May 11, 2011 |
Govind Singh Vs. Khada Nand
|
December 8, 2011 |
Gram Sudhar Sabha Vs. State of H.P.
|
January 4, 2011 |
GUDDI DEVI ALIAS DAMODRI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
GUDDU Vs. KAMLI DEVI
|
August 8, 2011 |
GUJJAR SINGH Vs. STATE OF H P AND ORS
|
April 19, 2011 |
GULAB DASS Vs. KALU RAM
|
April 29, 2011 |
GULAB SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 12, 2011 |
GULAB SINGH SHARMA Vs. STATE OF H.P. AND OTHERS
|
December 14, 2011 |
GULJEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2011 |
GULZAR BIBI Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
Gulzar Singh Bajwa Vs. Managind Director AFCONS INFRASTRUCTURE LIMITED
|
March 5, 2011 |
GULZARI LAL Vs. LALI DEVI
|
October 17, 2011 |
GUMAN SINGH Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
GUR DEVI AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
April 29, 2011 |
GURBAKSH PREET SINGH Vs. STATE OF H.P. AND ANR.
|
July 26, 2011 |
GURCHARAN KAUR AND OTHERS Vs. ANIL KUMAR
|
June 17, 2011 |
GURCHARAN SINGH Vs. UNITED INDIA INSURANCE COMPANY
|
September 29, 2011 |
GURCHARAN SINGH Vs. THE SENIOR EXECUTIVE ENGINEER, HPSEB
|
May 3, 2011 |
GURDAS RAM Vs. STATE OF H.P. AND ANR.
|
June 29, 2011 |
GURDAS RAM Vs. STATE OF H.P. & ANOTHER
|
November 4, 2011 |
GURDAS RAM ADOPTED SON OF JALLAHA Vs. PRABHU SON OF NAUDA
|
August 16, 2011 |
GURDAYAL Vs. H.P.S.E.B. AND ORS.
|
April 11, 2011 |
GURDEEP KAUR Vs. STATE OF H.P.
|
September 2, 2011 |
GURDEEP KAUR Vs. STATE OF H.P.
|
November 4, 2011 |
GURDEV SINGH Vs. KHUSWANT MALLICK
|
December 5, 2011 |
GURDEV SINGH Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
December 14, 2011 |
GURDEV SINGH MEHTA Vs. H.P. AND ANR.
|
April 18, 2011 |
GURDIP SINGH Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
GURMAIL SINGH Vs. STATE OF HP AND ORS.
|
March 16, 2011 |
GURMEET KAUR Vs. R.S.PURAN MAL TRUST SHIMLA
|
August 8, 2011 |
GURMEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 21, 2011 |
GURMEL SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 30, 2011 |
GURNAM SINGH Vs. ACHHAR SINGH
|
October 11, 2011 |
GURPAL SINGH Vs. STATE OF H P AND ORS
|
April 11, 2011 |
Gurpal Singh Vs. Chaman Lal
|
August 12, 2011 |
GURU PARSHAD Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
GURU RAVI DASS TRUST AND ANR. Vs. STATE OF H.P. AND ORS.
|
September 12, 2011 |
GYAN CHAND Vs. STATE OF H.P. AND ORS
|
September 2, 2011 |
H P CRAFT ITI DIPLOMA HOLDER AND C T I DEGREE HOLD Vs. STATE OF H P AND ANR
|
July 25, 2011 |
H P HOUSING & URBAN DEVELOPMENT Vs. R P S KOTWAL
|
September 14, 2011 |
H P HOUSING BOARD Vs. JOGINDER PAL SINGH
|
May 10, 2011 |
H P HOUSING BOARD AND URBAN DEVELOPMENT AUTHORITY Vs. B D PATHAK
|
May 9, 2011 |
H P STATE COOPERATIVE BANK LIMITED Vs. G D KHANNA AND SONS
|
May 19, 2011 |
H R KASHYAP Vs. STATE OF H P AND OTHERS
|
October 18, 2011 |
H.P. STATE COOPERATIVE BANK LTD. Vs. RAM GOPAL SHARMA AND ANR.
|
September 16, 2011 |
H.P. STATE ELECTRICITY BOARD Vs. SUDESH KUMARI SHARMA AND ORS.
|
September 2, 2011 |
H.P. STATE ELECTRICITY BOARD Vs. GURDAS RAM
|
April 28, 2011 |
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. SATISH KUMAR
|
September 7, 2011 |
H.P. University Vs. State of H.P.
|
September 29, 2011 |
H.P.FINANCIAL CORPORATION Vs. BINDU TYRE RETREADING AND VULCANAZING WORKS
|
July 25, 2011 |
H.P.STATE ELECTRICITY BOARD Vs. PAWAN KUMAR
|
March 29, 2011 |
H.P.STATE FOREST DEVELOPMENT CORPORATION Vs. ASHOK KUMAR
|
October 12, 2011 |
H.R. CHAUHAN Vs. STATE OF H.P. AND ORS.
|
April 28, 2011 |
H.R. KALIA Vs. CHAUDHARY SARWAN KUMAR KRISHI VISHVA VIDYALAYA AND ORS.
|
June 27, 2011 |
H.R.T.C AND ANR. Vs. SURESHNA DEVI
|
August 4, 2011 |
H.R.T.C. Vs. Leela Devi
|
March 10, 2011 |
HAKIM CHAND Vs. CHAUDHARY SARWAN KUMAR KRISHI VISHVAVIDYALAY AND ANR.
|
September 1, 2011 |
HALKU RAM Vs. STATE OF H.P. AND ORS.
|
May 6, 2011 |
HAMEERA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2011 |
HANS RAJ Vs. STATE OF H P AND ORS
|
April 11, 2011 |
HANS RAJ Vs. STATE OF H.P.
|
November 3, 2011 |
HANS RAJ Vs. DIVISIONAL MANAGER
|
November 8, 2011 |
HANS RAJ Vs. HRTC
|
July 27, 2011 |
Hans Raj Vs. Ran Singh
|
August 12, 2011 |
HANS RAJ Vs. OM DUTT AND ORS.
|
July 21, 2011 |
HANS RAJ Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
HANS RAJ Vs. H.R.T.C. AND ORS.
|
June 30, 2011 |
HAR DEVI Vs. STATE OF H.P. AND ORS.
|
June 24, 2011 |
HARBANS LAL Vs. STATE OF H.P. AND ORS.
|
April 6, 2011 |
HARBANS SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 5, 2011 |
HARBEER KATOCH Vs. STATE OF HIMACHAL PRADESH
|
April 8, 2011 |
HARBHAJAN SINGH Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
HARDEI Vs. AMIN CHAND
|
June 23, 2011 |
HARDEV Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2011 |
HARI BAHADUR AND ANR. Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
HARI CHAND Vs. BABU RAM
|
August 29, 2011 |
HARI CHAND AKROT Vs. STATE OF H.P.
|
May 11, 2011 |
HARI DASS BHARMANIA AND ANR. Vs. STATE OF H.P. AND ANR.
|
May 12, 2011 |
HARI DUTT SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2011 |
HARI DUTT SHARMA Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
HARI KRISHAN Vs. STATE OF H P
|
January 7, 2011 |
HARI MOHAN Vs. AJAY TYAGI & ANR.
|
November 15, 2011 |
HARI OM YOG RAJ Vs. STATE OF H.P. AND OTHERS
|
August 24, 2011 |
Hari Pal Thakur Vs. State of H.P
|
April 19, 2011 |
HARI RAM Vs. NARPAT RAM
|
December 9, 2011 |
HARI RAM Vs. STATE OF H.P.
|
November 24, 2011 |
HARI RAM Vs. STATE OF H P
|
January 4, 2011 |
HARI RAM AND OTHERS Vs. LEELA DEVI AND OTHERS
|
May 26, 2011 |
HARI SINGH Vs. SURJAN RAM & ANR.
|
December 1, 2011 |
HARI SINGH Vs. STATE OF H P
|
April 7, 2011 |
HARI SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2011 |
HARINDER SINGH Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 28, 2011 |
HARISH THAKUR Vs. UNION OF INDIA
|
January 7, 2011 |
HARJEET SINGH Vs. STATE OF H.P.
|
October 24, 2011 |
HARJEET SINGH SODHI Vs. STATE OF HIMACHAL PRADESH
|
November 22, 2011 |
Harmehtab Singh Rarewala Vs. Jagteshwarpreet Singh Rarewala
|
September 9, 2011 |
HARMESH CHAND Vs. MADAN LAL
|
August 18, 2011 |
HARNAM SINGH Vs. H.R.T.C. AND ANR.
|
June 29, 2011 |
HARNEK SINGH Vs. STATE OF H.P.
|
March 18, 2011 |
HARVINDER Vs. STATE OF H.P. AND ORS.
|
March 10, 2011 |
HARVINDER KUMAR Vs. PUNAM
|
August 12, 2011 |
HEERA LAL Vs. STATE OF H.P. AND ORS
|
June 28, 2011 |
HEM CHAND Vs. VICE CHANCELLOR CSK HPKVV
|
September 14, 2011 |
HEM CHAND Vs. STATE OF H.P. AND ANR.
|
May 3, 2011 |
HEM LATA ATTRI Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
November 17, 2011 |
HEM PARKASH Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
HEM RAJ Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 1, 2011 |
Hem Raj Vs. State of Himachal Pradesh
|
March 22, 2011 |
HEM RAJ Vs. HRTC & ORS.
|
October 24, 2011 |
HEM RAJ Vs. STATE OF H.P. AND ORS.
|
May 12, 2011 |
HEM RAJ Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 3, 2011 |
HEM RAJ & OTHERS Vs. JAAN MOHD. & OTHERS
|
October 31, 2011 |
HEM RAJ NEGI & ANOTHER Vs. STATE OF H P
|
October 21, 2011 |
HEM RAJ. Vs. STATE OF H.P.
|
October 10, 2011 |
Hem Raj. Vs. State of H.P
|
November 22, 2011 |
HEM SINGH Vs. KANTA DEVI
|
April 1, 2011 |
HEM SINGH Vs. BHAGAT RAM
|
May 12, 2011 |
HEMANT KUMAR Vs. STATE OF H.P. AND ORS.
|
August 12, 2011 |
HET RAM Vs. STATE OF H.P.
|
August 11, 2011 |
HET RAM Vs. STATE OF H.P. AND ORS.
|
July 29, 2011 |
HET RAM Vs. STATE OF H P
|
January 4, 2011 |
HETU Vs. MEGH SINGH AND ANR.
|
June 27, 2011 |
HIMACHAL JOINT VENTURE Vs. BUDHI SINGH SHARKI AND ORS.
|
June 20, 2011 |
HIMACHAL PRADESH AGRICULTURE UNIVERSITY PENSIONERS SOCIETY Vs. CHANDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA AND ANOTHER
|
September 15, 2011 |
HIMACHAL PRADESH AYURVEDIC MIDWIFE MAHASANGH Vs. STATE OF H.P. AND ORS.
|
April 27, 2011 |
HIMACHAL PRADESH LOK NIRMAN VIBHAG MAJDOOR EKTA UNION Vs. STATE OF H.P.
|
July 25, 2011 |
HIMACHAL PRADESH PRIVATE SCHOOLS TEACHERS ASSOCIATION Vs. STATE OF H.P.
|
August 8, 2011 |
HIMACHAL PRADESH PROMOTEE SCHOOL LECTURERS ASSN. Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2011 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ANR. Vs. BHAGA RAM AND ORS.
|
April 21, 2011 |
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. PAMWI TISSUES LIMITED
|
September 1, 2011 |
HIMACHAL ROAD TRANS CORPN Vs. RAMESHWARI SOOD
|
May 23, 2011 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. RAGHUBIR SINGH
|
July 14, 2011 |
HIMALYAN EDUCATION AND SOCIAL WELFARE SOCIETY Vs. DR. SANDHAYA GUPTA AND ORS.
|
August 4, 2011 |
HIMANSHU SHARMA Vs. KISHORI LAL AND ORS.
|
April 4, 2011 |
HIMANSHU SHARMA Vs. H.P.STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
|
March 10, 2011 |
HIMAT RAM AND ORS. Vs. HPSEB LTD. AND ORS.
|
August 31, 2011 |
HIRA LAL Vs. STATE OF HP & OTHERS
|
November 18, 2011 |
HIRA LAL Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
HIRA LAL Vs. MAYA RAM
|
June 2, 2011 |
HIRA LAL SHARMA Vs. STATE OF HP AND ORS
|
April 18, 2011 |
Hira Mani Vs. State of H.P.
|
July 27, 2011 |
HIRA MANI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
|
January 7, 2011 |
HIRA SINGH Vs. STATE OF H.P. AND ANR.
|
May 10, 2011 |
HITESH KUMAR Vs. HIMACHAL PRADESH UNIVERSITY AND ANR.
|
April 21, 2011 |
HORI LAL Vs. STATE OF H.P.
|
March 1, 2011 |
HOSHIAR SINGH Vs. LABOUR COMMISSIONER AND ORS.
|
August 9, 2011 |
HOSHIAR SINGH Vs. STATE OF H.P. AND ORS.
|
April 28, 2011 |
HP NON-GAZETTED JUDICIAL EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF H.P.
|
July 20, 2011 |
HPSEB Vs. Pratap Chand
|
February 23, 2011 |
HPSEB Vs. JAWALAJI ALLOYS STEEL PVT LTD
|
September 29, 2011 |
HPSEB AND ANR. Vs. SANSAR CHAND KATOCH
|
September 9, 2011 |
HRIDYE PRAKASH Vs. STATE OF H.P.
|
July 26, 2011 |
HUKAM CHAND Vs. H.P. STATE ELECTRICITY BOARD LTD. AND OTHERS
|
November 16, 2011 |
HUKAM CHAND Vs. TRAHRU RAM
|
April 26, 2011 |
HUKAM RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 14, 2011 |
HUKAM SINGH, SON OF S/O LATE SH. RAM SINGH R/O VILLAGE LATHU TEHSIL SADAR,DISTRICT MANDI, H.P. PRESENTLY WORKING AS (WARDER) SUB JAIL, KULLU, H.P. Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (HOME) TO THE GOVT. OF H.P., SHIMLA,
|
December 13, 2011 |
HUSSAN LAL Vs. RAMESH CHANDER
|
May 17, 2011 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. GITA VERMA AND ORS.
|
July 26, 2011 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. KAMLA DEVI
|
September 15, 2011 |
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. DHANI DEVI AND ORS
|
March 15, 2011 |
IN RE: SUNVISION ENGINEERING COMPANY PRIVATE LIMITED; Vs. STATE
|
January 5, 2011 |
INDER DEV Vs. STATE OF H.P. AND ORS.
|
May 7, 2011 |
INDER DUTT SHARMA Vs. STATE OF H.P AND ORS.
|
July 28, 2011 |
INDER LAL GUPTA Vs. STATE OF H.P.
|
October 12, 2011 |
INDER PARKASH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 2, 2011 |
INDER SINGH Vs. STATE OF H.P. AND ANR.
|
April 21, 2011 |
INDER SINGH Vs. STATE OF H.P.
|
April 26, 2011 |
INDER SINGH Vs. STATE OF H P AND ORS
|
April 11, 2011 |
INDER SINGH Vs. STATE OF H P AND OTHERS
|
September 6, 2011 |
INDER SINGH Vs. RAMANAND
|
November 29, 2011 |
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2011 |
INDER SINGH Vs. STATE OF H.P. AND ORS.
|
July 25, 2011 |
INDER SINGH Vs. STATE OF H P
|
April 7, 2011 |
INDER SINGH SHARMA, S/O SH. CHET RAM SHARMA R/O VILLAGE BOHAL TEHSIL & P.O. KAMRAOU PAONTA SAHIB DISTT SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA,
|
December 21, 2011 |
INDERJIT BHICKTA Vs. MAHESH KUMAR
|
July 18, 2011 |
INDERJIT KALRA Vs. SMT. TRILOCHAN KAUR AND ORS.
|
September 20, 2011 |
INDIRA DEVI Vs. STATE OF H.P. AND ORS.
|
September 20, 2011 |
INDIRA DOGRA Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
INDIRI DEVI AND ORS. Vs. PARKASH SINGH AND ORS.
|
March 21, 2011 |
INDO FARM TRACTORS AND MOTORS LTD Vs. RAJPURA COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD
|
March 21, 2011 |
INDRA DEVI Vs. STATE OF H.P. AND ORS.
|
September 13, 2011 |
INDU Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
INDU KAUSHAL Vs. STATE OF H.P.
|
August 4, 2011 |
ISH KUMAR VERMA Vs. STATE OF H.P. AND ORS.
|
January 5, 2011 |
ISHAR DASS Vs. BHAGATI DEVI
|
March 16, 2011 |
ISHWAR DASS Vs. STATE OF HIMACHAL PRADESH
|
March 18, 2011 |
ISHWAR DASS Vs. SHRI S. ROY AND ORS.
|
September 8, 2011 |
ISHWAR DASS AGGARWAL Vs. NIRMALA DEVI
|
April 4, 2011 |
ISHWAR DEV Vs. STATE OF H.P. AND ANR.
|
August 1, 2011 |
ISHWAR DUTT VERMA Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
ISHWAR SINGH Vs. STATE OF H.P.
|
September 1, 2011 |
ISHWARI DEVI JUSTA Vs. STATE OF H P AND ORS
|
April 29, 2011 |
ITC Ltd. Vs. State of H.P.
|
March 28, 2011 |
J.C.CHAUHAN Vs. STATE OF H.P.
|
February 28, 2011 |
J.K. DUGGAL AND ORS. Vs. HARISH KUMAR SHARMA
|
September 7, 2011 |
J.N.SHARMA Vs. STATE OF H.P.
|
August 3, 2011 |
J.P.VASHISHTHA Vs. SAINIK SCHOOL SOCIETY
|
July 26, 2011 |
J.S. BATRA Vs. HIMACHAL PRADESH GRAMIN BANK
|
July 26, 2011 |
JAGAN NATH AND OTHERS Vs. MALOOK SINGH
|
November 3, 2011 |
JAGAR NATH Vs. STATE OF H.P. AND ORS.
|
May 3, 2011 |
JAGAT RAM Vs. STATE OF H.P. AND ANR.
|
March 31, 2011 |
JAGAT RAM Vs. STATE OF H.P. AND ORS.
|
June 2, 2011 |
JAGAT RAM Vs. STATE OF H P
|
January 6, 2011 |
JAGAT RAM Vs. STATE OF H.P. AND ORS.
|
June 22, 2011 |
JAGAT RAM THAKUR Vs. STATE OF H P AND ORS
|
April 18, 2011 |
JAGAT RAM VERMA Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2011 |
JAGAT SINGH Vs. NAIN SINGH
|
April 6, 2011 |
JAGAT SINGH VERMA Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
JAGBIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 13, 2011 |
JAGBIR SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH
|
March 18, 2011 |
JAGDEEP SINGH GULERIA Vs. STATE OF H.P. AND ANR.
|
March 8, 2011 |
JAGDEV SINGH Vs. PHEENU RAM ALIAS ASHWANI KUMAR
|
April 20, 2011 |
JAGDEV SINGH Vs. SMT. BHAGWANTI AND OTHERS
|
June 13, 2011 |
JAGDISH CHAND Vs. STATE OF H.P.
|
April 26, 2011 |
JAGDISH CHAND Vs. KANGRA RAM
|
April 28, 2011 |
JAGDISH CHAND Vs. PREM SINGH
|
August 19, 2011 |
JAGDISH CHAND Vs. STATE OF H P AND ANR
|
April 19, 2011 |
Jagdish Chand Vs. State of H.P.
|
April 1, 2011 |
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 6, 2011 |
JAGDISH CHAND Vs. STATE OF H.P. AND ANR.
|
June 28, 2011 |
JAGDISH CHAND Vs. STATE OF H P
|
April 1, 2011 |
JAGDISH CHAND Vs. AMAR NATH AND ANR.
|
June 22, 2011 |
JAGDISH CHAND AND ANR. Vs. THE STATE OF H.P. AND ANR.
|
April 20, 2011 |
JAGDISH CHAND AND ORS. Vs. DIRECTOR CONSOLIDATION AND ORS.
|
February 24, 2011 |
JAGDISH CHAND AND OTHERS Vs. SHAKUNTLA DEVI AND OTHERS
|
November 14, 2011 |
JAGDISH CHAND SHARMA Vs. STATE OF H.P.
|
July 4, 2011 |
JAGDISH CHAND THAKUR Vs. STATE OF H.P.
|
September 7, 2011 |
JAGDISH KUMAR Vs. THE HPSEB COMPANY LTD. AND ANOTHER
|
November 24, 2011 |
JAGDISH LAL Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
JAGDISH PARKASH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
JAGDISH RAM Vs. KISHORI LAL
|
January 5, 2011 |
JAGDISH RAM Vs. HARI RAM AND OTHERS
|
October 15, 2011 |
JAGDISH RAM AND ORS. Vs. BRAHAM DASS AND ORS.
|
September 15, 2011 |
JAGDISH RAM, SON OF SHRI KIRPA RAM AND ORS. Vs. STATE OF H.P THROUGH DIRECTOR OF CONSOLIDATION, H.P. SHIMLA,
|
December 12, 2011 |
JAGDISH S/O SHRI LALA RAM R/O VILLAGE BHULEEN POST OFFICER CHARATA, TEHSIL CHURAH, DISTRICT CHAMBA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (I & PH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
December 13, 2011 |
JAGDISH SINGH Vs. STATE OF H.P.
|
August 1, 2011 |
JAGDISH SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, SATLUJ JAL VIDUT NIGAM AND ORS.
|
July 20, 2011 |
JAGDISH SINGH VERMA AND ORS. Vs. H.P. STATE COOPERATIVE MARKETING AND CONSUMER FEDERATION AND ORS.
|
September 1, 2011 |
JAGJIT LAL SHARMA Vs. STATE OF H.P.
|
September 8, 2011 |
JAGMOHAN SINGH Vs. PRINCIPAL CONSERVATOR OF FORESTS AND ORS.
|
March 28, 2011 |
JAGTU Vs. RULDU
|
September 15, 2011 |
JAI BHAGWAN CHAUDHARY Vs. HIMACHAL PRADESH KRISHI VISHYA VIDYALAYA
|
April 6, 2011 |
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2011 |
JAI CHAND Vs. BHAGWAN SINGH
|
October 19, 2011 |
JAI CHAND THAKUR Vs. SAT PAL CHAUHAN
|
February 23, 2011 |
JAI KARAN DASS Vs. STATE OF H.P. AND ORS.
|
March 10, 2011 |
JAI PAL Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
JAI PAL SINGH Vs. STATE OF H.P. AND ORS.
|
June 20, 2011 |
JAI PRAKASH HYDRO POWER LTD Vs. SHIV DASSI
|
March 1, 2011 |
Jai Ram Vs. State of H.P.
|
September 14, 2011 |
Jai Singh Vs. Sarla Devi
|
June 22, 2011 |
JAI SINGH Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
JAI SINGH Vs. DHIAN SINGH
|
August 12, 2011 |
JAI SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2011 |
JAI SINGH Vs. BISHAN SINGH
|
July 26, 2011 |
JAI SINGH Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
JAI SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
|
March 25, 2011 |
JAI SINGH THAKUR Vs. STATE OF H.P.
|
March 9, 2011 |
JAIPRAKASH POWER VENTURES LTD Vs. JAYPEE KARCHAM HYDRO CORPN.LTD
|
March 14, 2011 |
JAIVIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 3, 2011 |
JAIWANTI DEVI Vs. STATE OF H P AND ORS
|
April 18, 2011 |
JALAM SINGH Vs. STATE OF H.P. AND ORS.
|
September 15, 2011 |
JALAM SINGH Vs. BHAGWAN SINGH
|
April 7, 2011 |
JALAM SINGH Vs. ATMA RAM
|
January 6, 2011 |
JAMAL DEEN Vs. STATE OF H P & ANR
|
August 18, 2011 |
JAMEET SINGH SON OF BHAGAT RAM, RESIDENT OF VILLAGE HAYOR, MOUZA MEWA, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P. Vs. RAJ KUMAR SON OF SH. DILA RAM, RESIDENT OF VILLAGE HAYOR, MOUZA MEWA, TEHSIL BHORANJ, DISTRICT HAMIRPUR, H.P.
|
December 8, 2011 |
JAMES ALBERT Vs. STATE OF H P
|
June 20, 2011 |
JAMNA DEVI Vs. STATE OF H P
|
January 4, 2011 |
JAMNA DEVI Vs. STATE OF H.P. & ORS.
|
November 22, 2011 |
JAMNA DEVI Vs. MUNICIPAL COUNCIL, H.P. AND ANR.
|
August 4, 2011 |
JAMUNA DEVI Vs. STATE OF HIMACHAL PRADESH
|
August 5, 2011 |
JANAK RAJ KASHYAP Vs. COMMISSIONER OF INCOME TAX, SHIMLA
|
May 20, 2011 |
JANAM SINGH Vs. DESO ALIAS JAGDISH AND HEM SINGH
|
September 9, 2011 |
JANKI DEVI Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
JARNAIL SINGH Vs. SENIOR EXECUTIVE ENGINEER HPSEB
|
April 5, 2011 |
JARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 4, 2011 |
JASBIR SINGH Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
JASMATI DEVI Vs. STATE OF H P AND ORS
|
April 20, 2011 |
JASPAL SINGH NAGI Vs. STATE OF H.P.
|
August 8, 2011 |
JASVINDER SINGH Vs. STATE OF H.P.
|
December 1, 2011 |
JASWANT SINGH Vs. STATE OF H.P.
|
April 13, 2011 |
JASWANT SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
|
August 3, 2011 |
JASWANT SINGH Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
JASWANT SINGH NEGI Vs. RAJINDER KUMAR
|
April 27, 2011 |
Jaswinder Kaur Vs. Union of India
|
February 24, 2011 |
JATINDER KUMAR Vs. STATE OF H.P.
|
December 6, 2011 |
JAWALA PARSHAD Vs. STATE OF H P
|
April 6, 2011 |
JAWALA PRASHAD Vs. LAXMI NARAIN
|
September 20, 2011 |
JAWIND LAL CHAUHAN Vs. STATE OF H.P. AND ORS.
|
August 3, 2011 |
JAYASARA Vs. STATE OF H P
|
January 4, 2011 |
JEET RAM Vs. KAMLA DEVI
|
March 30, 2011 |
JEET RAM Vs. STATE OF H.P.
|
March 16, 2011 |
JEET RAM Vs. STATE OF HIMACHAL PRADESH
|
May 25, 2011 |
JEET RAM Vs. SUNDER LAL AND OTHERS
|
August 19, 2011 |
JEET RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
JEET RAM CHANDEL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 28, 2011 |
JEET RAM SHARMA Vs. STATE OF H.P.
|
April 20, 2011 |
JEET SINGH Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
JEETINDERA SINGH Vs. STATE OF H P
|
October 18, 2011 |
JEEVAN SINGH SHARMA & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
JEEWAN KUMAR Vs. STATE OF H.P AND ORS.
|
March 30, 2011 |
Jeewan Lal Vs. State of H.P.
|
December 28, 2011 |
JERATH ELECTRONICS Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
JHABA RAM Vs. STATE OF H.P. AND ANR.
|
February 22, 2011 |
JHABE RAM Vs. MAHINDER SINGH
|
December 2, 2011 |
JIA LAL Vs. STATE OF H P AND OTHERS
|
September 8, 2011 |
Jia Lal Vs. Himachal Pradesh State Co-operative Milk
|
February 21, 2011 |
JINDAL INDUSTRIES LTD. Vs. STATE OF H.P. AND OTHERS
|
August 8, 2011 |
Jindal Pipes Ltd. Vs. Shri Sanjeev Sharma
|
November 29, 2011 |
JINDU RAM Vs. STATE OF H.P. AND ORS.
|
January 5, 2011 |
JITENDER KUMAR Vs. H P S E B
|
April 13, 2011 |
JITENDER MOHAN BHARDWAJ Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
November 18, 2011 |
JITMA DEVI Vs. STATE OF H.P.
|
February 28, 2011 |
JIUNU Vs. KASHMIR SINGH
|
November 11, 2011 |
JIWAN LAL Vs. STATE OF HIMACHAL PRADESH
|
December 23, 2011 |
JIWAN PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
JIWAN SINGH Vs. STATE OF H P AND OTHERS
|
September 6, 2011 |
JIWAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2011 |
JOGINDER KAUR Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
Joginder Kumar Vs. State of Himachal Pradesh
|
February 21, 2011 |
JOGINDER LAL Vs. STATE OF H.P AND ANR.
|
April 20, 2011 |
JOGINDER PAL Vs. STATE OF H.P. & ANOTHER
|
November 1, 2011 |
JOGINDER PAL ZEAR Vs. STATE OF H.P.
|
November 21, 2011 |
JOGINDER SINGH Vs. STATE OF H.P.
|
December 13, 2011 |
JOGINDER SINGH Vs. STATE OF H.P.
|
November 28, 2011 |
JOGINDER SINGH Vs. STATE OF H.P.
|
July 8, 2011 |
JOGINDER SINGH Vs. YASHWANT SINGH
|
March 8, 2011 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
October 24, 2011 |
JOGINDER SINGH Vs. STATE OF H.P. AND ANR.
|
September 13, 2011 |
JOGINDER SINGH Vs. DR. Y. S. PARMAR UNIVERSITY AND ORS.
|
September 12, 2011 |
JOGINDER SINGH Vs. STATE OF H.P. AND ORS.
|
June 24, 2011 |
JOGINDER SINGH Vs. SALINDER SINGH AND ORS.
|
June 29, 2011 |
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2011 |
JOGINDER SINGH AND ANR. Vs. STATE OF H.P. AND ANR.
|
July 26, 2011 |
JONDA RAM Vs. PIAR CHAND
|
April 8, 2011 |
JUDHIA DEVI Vs. STATE OF H.P.
|
October 13, 2011 |
JUG DEI Vs. BHAKRA BEAS MANAGEMENT BOARD AND ORS.
|
August 1, 2011 |
JUG DEVI Vs. SHRI GANDHARAV SINGH
|
September 5, 2011 |
JULMI AND ANOTHER Vs. DIWANA ALIAS DIWAN CHAND
|
May 30, 2011 |
JUMLA JAMIDARAN Vs. JUMLA JAMIDARAN AND ORS.
|
April 28, 2011 |
JYOTI DEVI Vs. STATE OF H.P. AND ORS.
|
May 2, 2011 |
JYOTI DHIMAN Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
JYOTI PARKASH Vs. KAMAL KANT
|
June 22, 2011 |
JYOTI PARKASH Vs. STATE OF HIMACHAL PRADESH
|
August 18, 2011 |
K D SHARMA Vs. H P STATE CO OPERATIVE BANK LTD
|
March 21, 2011 |
K P SINGH Vs. HIGH COURT OF H P
|
April 21, 2011 |
K R BHATTI Vs. Y S PARMAR UNIVERSITY
|
April 1, 2011 |
K.B.L.SRIVASTAVA Vs. STATE OF H.P.
|
April 26, 2011 |
K.C. RANA (KALYAN CHAND RANA) SON OF SHRI RAM SARAN RANA, RESIDENT OF VILLAGE DAGOH, POST OFFICE DAGOH, TEHSIL JAI SINGHPUR, DISTRICT KANGRA, H.P. Vs. THE STATE OF H.P. THROUGH SECRETARY (EDUCATION), SHIMLA,
|
December 8, 2011 |
K.K. SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
July 20, 2011 |
K.R. VERMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 1, 2011 |
Kahan Singh Vs. Mast Ram
|
February 26, 2011 |
KAILASH CHAND SHARMA Vs. STATE OF H.P.
|
July 21, 2011 |
KAILASH DUTT AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
KAILASH KUMAR Vs. STATE OF H.P. AND ORS.
|
June 22, 2011 |
Kailasho Devi Vs. Union of India
|
December 16, 2011 |
KAILASHO DEVI Vs. UNION OF INDIA AND ORS.
|
December 26, 2011 |
KAILASI DEVI Vs. STATE OF H.P.
|
November 15, 2011 |
KALA DEVI Vs. PURAN CHAND
|
October 31, 2011 |
KALAM SINGH Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
KALASI DEVI Vs. UNION OF INDIA
|
July 7, 2011 |
KALAWATI Vs. SUDHIR CHAND
|
April 13, 2011 |
KALPNA GROVER, KALPNA GROVER Vs. STATE OF H P AND OTHERS
|
September 6, 2011 |
KALSI Vs. STATE OF H.P. AND ORS.
|
April 7, 2011 |
KALYAN CHAND Vs. ANITA ARORA
|
March 16, 2011 |
KALYAN CHAUHAN Vs. STATE OF H.P. AND ORS.
|
February 23, 2011 |
KAM RAJ Vs. STATE OF H.P.
|
December 21, 2011 |
KAMAL CHAND Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 4, 2011 |
KAMAL CHAND SHARMA Vs. STATE OF H.P. AND ORS.
|
July 25, 2011 |
KAMAL DEEN Vs. STATE OF H P
|
January 3, 2011 |
KAMAL DEV Vs. STATE OF HIMACHAL PRADESH
|
January 14, 2011 |
KAMAL DEV & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 15, 2011 |
KAMAL DUTT Vs. STATE OF HIMACHAL PRADESH
|
August 12, 2011 |
KAMAL DUTT AND ANR. Vs. LAND ACQUISITION COLLECTOR AND ANR.
|
March 8, 2011 |
Kamal Kant Vs. Kulwant
|
July 7, 2011 |
KAMAL WALIA Vs. UNION OF INDIA AND OTHERS
|
November 3, 2011 |
KAMALA DEVI Vs. SAVITRI DEVI
|
November 30, 2011 |
KAMALJEET KAUR Vs. STATE OF H P
|
April 7, 2011 |
KAMALJEET SINGH Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
KAMESHWAR SINGH DHAULTA Vs. STATE OF H.P.
|
March 29, 2011 |
KAMLA DEVI Vs. THE STATE OF H.P. & OTHERS
|
November 24, 2011 |
KAMLA DEVI Vs. BALBIR SINGH
|
April 7, 2011 |
KAMLA DEVI Vs. STATE OF H P
|
January 4, 2011 |
KAMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2011 |
KAMLA DEVI AND ANR. Vs. STATE OF H.P.
|
August 4, 2011 |
KAMLA RANI Vs. STATE OF H P AND ORS
|
June 23, 2011 |
KAMLESH Vs. DIRECTOR SOCIAL AND WOMEN WELFARE
|
January 7, 2011 |
KAMLESH AWASTHI Vs. DISTRICT AND SESSIONS JUDE AND ORS.
|
September 2, 2011 |
KAMLESH CHAND Vs. STATE OF H P
|
April 6, 2011 |
KAMLESH KUMARI Vs. VINOD KUMAR
|
May 7, 2011 |
KAMLESH KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 9, 2011 |
KAMLESH KUMARI THAKUR Vs. STATE OF H.P. & ANR.
|
November 23, 2011 |
KAMLESH MAMGAIN Vs. H.P.S.E.B.
|
November 3, 2011 |
KAMLESH SAMYAL Vs. STATE OF H P AND ANR
|
April 19, 2011 |
KAMLESH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
June 22, 2011 |
KAMLESH THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 17, 2011 |
KANCHAN BALA Vs. STATE OF H.P.
|
August 4, 2011 |
KANCHAN DEVI Vs. KULDIP SINGH
|
September 14, 2011 |
KANCHANA DEVI Vs. ARUN KUMAR
|
December 2, 2011 |
KANHIYA LAL KAUSHAL AND ORS. Vs. STATE OF H.P. AND ANR.
|
September 2, 2011 |
KANTA DEVI Vs. STATE OF HIMACHAL PRADESH
|
February 21, 2011 |
KANTA DEVI Vs. STATE OF H.P. AND ORS.
|
September 12, 2011 |
KANTA DEVI Vs. H.P.HORTICULTURE PRODUCE MARKETING AND PROCESSING COOP.LTD
|
October 31, 2011 |
KANTA DEVI Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
KANTA DEVI Vs. DIRECTOR, ELEMENTARY EDUCATION AND ORS.
|
June 29, 2011 |
KANTA DEVI Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
KANTA DEVI Vs. STATE OF H P
|
April 5, 2011 |
KANTI SWAROOP MEHTA Vs. STATE OF H.P.
|
October 24, 2011 |
KANWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 26, 2011 |
KANWAR SINGH Vs. SURJAN SINGH
|
November 2, 2011 |
KAPIL DEV Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
KARAM CHAND Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
November 17, 2011 |
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2011 |
KARAM CHAND Vs. STATE OF H P AND OTHERS
|
September 14, 2011 |
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
KARAM CHAND Vs. STATE OF H P
|
April 8, 2011 |
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2011 |
KARAM CHAND Vs. RATTAN SINGH
|
May 13, 2011 |
KARAM CHAND SAMA, SON OF LATE SRI RAM, RESIDENT OF BHARTI COTTAGE, BELOW KALRA HOUSE, CHHOTA SHIMLA Vs. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY, SHIMLA - 171002,
|
December 20, 2011 |
KARAM CHAND SON OF MACHLA RAM Vs. STATE OF H.P.
|
February 22, 2011 |
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 9, 2011 |
KARAM SINGH Vs. BHAG SINGH AND ORS.
|
June 30, 2011 |
KARAMVEER SHARMA Vs. VIJAY RAN
|
December 14, 2011 |
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 8, 2011 |
KARNAIL SINGH Vs. THE STATE OF H.P. AND ANR.
|
February 23, 2011 |
KARNATAKA TRADING COMPANY AND ANR. Vs. SH. RAMESH CHAND AGGARWAL
|
April 4, 2011 |
KARTA RAM GUPTA Vs. ASHWANI KUMAR SHARMA (SINCE DECEASED)
|
June 15, 2011 |
KARTAR CHAND Vs. STATE OF H P
|
April 7, 2011 |
KARTAR SINGH Vs. STATE OF H.P. AND OTHERS
|
November 1, 2011 |
KARTAR SINGH Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
KARTAR SINGH Vs. STATE OF H P ANOTHER
|
September 6, 2011 |
KARTAR SINGH SEN Vs. STATE OF H P AND ANR
|
April 6, 2011 |
KARTARO DEVI Vs. ANIL SHARMA
|
September 23, 2011 |
KARTIK SYAL Vs. STATE OF HIMACHAL PRADESH
|
October 21, 2011 |
KARUNENDRA SINGH Vs. BRIJENDRA SINGH AND ORS.
|
May 4, 2011 |
KARZAM GIACHHO NEGI Vs. STATE OF H.P.
|
November 1, 2011 |
KASAM DEEN Vs. STATE OF H P
|
January 7, 2011 |
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 9, 2011 |
Kashmir Singh Vs. Sachin
|
March 16, 2011 |
KASHMIR SINGH Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
November 17, 2011 |
KASHMIR SINGH GULERIA Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
KASHMIRI LAL Vs. PREMI DEVI
|
October 19, 2011 |
KASHMIRI LAL & OTHERS Vs. STATE OF H.P. & ANR.
|
November 22, 2011 |
KAUSHALYA AND ORS. Vs. AJMER
|
September 15, 2011 |
KAUSHALYA DEVI Vs. STATE OF H.P. AND ORS.
|
March 9, 2011 |
KAUSHALYA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
KAVITA ARORA Vs. AMIT ARORA
|
April 11, 2011 |
KAVITA RANA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 4, 2011 |
KAWASAKI ADVERTISERS AND REPRESENTATIVES Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2011 |
KDDL LTD. Vs. RAJ KUMAR AND OTHERS
|
November 21, 2011 |
KEDAR NATH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 30, 2011 |
KEDAR SINGH RANTA Vs. STATE OF H.P.
|
December 8, 2011 |
KEHAR SINGH Vs. STATE OF H P AND ORS
|
March 1, 2011 |
KEHAR SINGH SON OF LACHHMAN DASS SON OF LATE RAO Vs. AMAR SINGH SON OF LACHHMAN DASS AND ANR
|
December 16, 2011 |
KEHAR SINGH SON OF SH. RAM SINGH, RESIDENT OF VILLAGE PASSAL, PO CHAUNTRA, TEHSIL JOGINDER NAGAR, DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA -171002,
|
December 9, 2011 |
KESAR SINGH Vs. H.P.S.E.B. & ANOTHER
|
November 3, 2011 |
Kesar Singh Vs. Tilak Raj
|
July 20, 2011 |
KESAR SINGH Vs. LAXMI SINGH
|
April 8, 2011 |
KESAR SINGH Vs. STATE OF H.P. AND ORS.
|
August 1, 2011 |
KESAR SINGH KHAMTA Vs. STATE OF H.P.
|
September 19, 2011 |
KESHAR CHAND Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ORS.
|
July 27, 2011 |
KESHAV ATTRI AND ORS. Vs. SURENDERA
|
September 12, 2011 |
Keshav Ram Vs. State of H.P.
|
January 6, 2011 |
KESHAV RAM Vs. STATE OF H.P. AND OTHERS
|
May 26, 2011 |
KESHAV RAM Vs. STATE OF H.P. AND ORS.
|
March 29, 2011 |
KESHAV RAM AND ORS Vs. STATE OF H P AND ORS
|
April 18, 2011 |
KESHAV SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
KESRI DEVI Vs. HARI DASS SHARMA
|
September 2, 2011 |
KEWAL KRISHAN Vs. STATE OF H P
|
March 23, 2011 |
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 16, 2011 |
KEWAL KRISHAN AND OTHERS Vs. PUNJAB NATIONAL BANK
|
October 10, 2011 |
KEWAL KRISHAN INDORIA Vs. STATE OF H.P.
|
May 4, 2011 |
KEWAL RAM Vs. PURAN SUKH
|
April 21, 2011 |
KEWAL SINGH Vs. H.P.STATE ELECTRICITY BOARD
|
November 16, 2011 |
KHAZAN SINGH AND ORS. Vs. SMT. GULABI AND ORS.
|
February 23, 2011 |
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 21, 2011 |
KHEM CHAND SHARMA Vs. UNION OF INDIA
|
September 23, 2011 |
KHEM LATA Vs. STATE OF H P
|
January 6, 2011 |
KHEM SINGH Vs. STATE OF H.P. & OTHERS
|
November 16, 2011 |
KHIALI RAM Vs. YASH PAL
|
May 13, 2011 |
KHIMI RAM Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
KHIYALI RAM AND ORS. Vs. GITA RAM AND ANR.
|
September 8, 2011 |
KHUB RAM AND ORS. Vs. BHAG CHAND AND ORS.
|
September 16, 2011 |
KHUSHAL CHAND Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
KIMAT RAM & ANOTHER Vs. STATE OF H P & OTHERS
|
October 20, 2011 |
KIRAN KUMARI Vs. STATE OF H.P. & ORS.
|
November 21, 2011 |
KIRAN KUMARI Vs. NEW JAYANTI BUS SERVICE
|
May 5, 2011 |
KIRAN SHARMA Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
KIRAN SHARMA, W/O SHRI NARESH KUMAR SHARMA, R/O VILLAGE MACHARYAN, POST OFFICE SAINJ, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, H.P. AND ORS.
|
December 19, 2011 |
KIRNA DEVI Vs. STATE OF H.P.
|
April 26, 2011 |
KIRPA RAM AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
KIRPAL SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 24, 2011 |
KIRTAN SINGH Vs. LILA DEVI
|
October 10, 2011 |
KISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 2, 2011 |
KISHAN CHAND Vs. RAM CHAND
|
January 5, 2011 |
KISHAN DEV SHARMA Vs. STATE OF H.P.
|
December 19, 2011 |
KISHORE CHAND Vs. FINANCIAL COMMISSIONER APPEALS
|
May 12, 2011 |
KISHORE KUMAR Vs. P. MITRA AND ANR.
|
March 31, 2011 |
KISHORE KUMAR Vs. DISTRICT HORTICULTURE OFFICER, CHAMBA
|
November 29, 2011 |
KISHORE KUMAR Vs. STATE OF H.P. AND ORS.
|
April 20, 2011 |
KISHORI LAL Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
KISHORI LAL Vs. ROHNI SHARMA
|
August 4, 2011 |
KISHORI LAL Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
KISHORI LAL & OTHERS Vs. STATE OF H.P. & ANOTHER
|
November 4, 2011 |
KISHORI LAL ALIAS KISHOR CHAND Vs. KARAM SINGH
|
September 2, 2011 |
KISHORI LALL AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 15, 2011 |
KOMAL CHAND Vs. STATE OF H.P.
|
December 19, 2011 |
KRESHAN Vs. STATE OF H P AND ORS
|
April 18, 2011 |
KRIPAL SINGH Vs. RAMESH KUMAR
|
June 30, 2011 |
KRISHAN CHAND Vs. Y.S.PARMAR UNIVERSITY
|
November 9, 2011 |
KRISHAN CHAND Vs. STATE OF H.P. AND ORS.
|
February 23, 2011 |
KRISHAN CHAND Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 5, 2011 |
KRISHAN CHAND, SON OF SH. DAYALU RAM, R/O VILLAGE BHARARI, P.O. CHAMBI, TEHSIL SUNDERNAGAR, DISTT. MANDI (HP), Vs. STATE OF H.P. THROUGH SECRETARY (FOREST ) TO THE GOVT. OF H.P. AT SHIMLA H.P. AND PR. CHIEF CONSERVATOR OF FOREST, SHIMLA H.P.
|
December 19, 2011 |
KRISHAN DAYAL SHARM Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
KRISHAN DEV KAUSHAL Vs. RAM PAL SHARMA
|
May 4, 2011 |
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 22, 2011 |
KRISHAN KUMAR SUMAN Vs. STATE OF H.P.
|
September 7, 2011 |
KRISHAN KUMAR, SON OF SH. ROOP LAL, RESIDENT OF VILLAGE TYAMLA, P.O. KATHYAHUN, TEHSIL SADAR, DISTRICT MANDI, H.P. Vs. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (AGRICULTURE) TO THE GOVERNMENT OF H.P., SHIMLA-2,
|
December 19, 2011 |
KRISHAN LAL Vs. STATE OF H.P. AND ORS.
|
March 9, 2011 |
KRISHAN LAL Vs. MANAGING DIRECTOR MODESTO POLYMERS (P) LTD AND ANR
|
April 28, 2011 |
KRISHAN LAL Vs. STATE OF H.P.
|
July 20, 2011 |
KRISHAN SINGH Vs. STATE OF H.P. AND ORS.
|
March 7, 2011 |
KRISHNA DEVI Vs. STATE OF H P
|
April 7, 2011 |
KRISHNA DEVI Vs. GIRU
|
October 24, 2011 |
KRISHNA DEVI Vs. TRANSPORT COMMISSIONER
|
April 28, 2011 |
KRISHNA DEVI AND ANOTHER Vs. SANT RAM
|
September 21, 2011 |
KRISHNA DEVI AND ORS. Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
KRISHNA DEVI THAKUR Vs. STATE OF H.P. AND ANR.
|
June 24, 2011 |
KRISHNA KUMARI Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
KUL PARKASH BHARDWAJ Vs. STATE OF H.P.
|
March 3, 2011 |
KULBINDER SINGH Vs. STATE OF H.P.
|
March 8, 2011 |
KULBIR CHAND Vs. STATE OF H.P. & ANR.
|
November 15, 2011 |
KULDEEP AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 12, 2011 |
KULDEEP ARORA Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
KULDEEP CHAND Vs. STATE OF H.P. AND ANR.
|
April 21, 2011 |
KULDEEP KUMAR Vs. RIKHI RAM
|
April 4, 2011 |
KULDEEP RAO Vs. STATE OF H.P.
|
December 14, 2011 |
KULDEEP SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 13, 2011 |
KULDEEP SINGH Vs. STATE OF H P
|
April 7, 2011 |
KULDIP SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2011 |
KULDIP SINGH Vs. H.P. STATE ELECTRICITY BOARD
|
October 21, 2011 |
KULWANT SINGH Vs. STATE OF H.P. AND ANOTHER
|
December 1, 2011 |
KULWINDER KAUR Vs. ANITA KUMARI
|
August 1, 2011 |
KULWINDER SINGH Vs. STATE OF HP AND ORS.
|
July 27, 2011 |
KUMAR SEN Vs. STATE OF H.P. AND ANR.
|
April 21, 2011 |
KUMARI HASNU Vs. STATE OF H.P. AND ORS.
|
May 10, 2011 |
KUMARI NISHA SHARMA Vs. STATE OF H.P.
|
May 2, 2011 |
KUMARI SHEELA CHAUHAN Vs. H.P. STATE POLLUTION CONTROL BOARD & ANR.
|
November 23, 2011 |
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 30, 2011 |
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH
|
March 4, 2011 |
KUNDAN SINGH Vs. STATE OF H.P. AND ANR.
|
February 22, 2011 |
KUNDLU DEVI Vs. STATE OF H.P.
|
March 16, 2011 |
KUNTA DEVI Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
KURMALA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 7, 2011 |
KURUM DUTT Vs. STATE OF H P
|
April 7, 2011 |
KUSHAL SINGH Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
KUSHAL SINGH Vs. HPSEB AND ORS
|
April 18, 2011 |
KUSHAM LATA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 7, 2011 |
KUSUM DOD Vs. BALVEER SINGH
|
May 4, 2011 |
KUSUM LATA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
KUSUM LATA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
March 9, 2011 |
KUSUM S.CHAND Vs. MUNICIPAL CORPORATION
|
July 7, 2011 |
KUSUM SHARMA Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
KUSUM VIOLET Vs. UNION OF INDIA & OTHERS
|
November 24, 2011 |
L AND T POWER DEVELOPMENT LTD Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2011 |
L S THAKUR Vs. PUNJAB NATIONAL BANK
|
April 5, 2011 |
LABHU RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
May 25, 2011 |
LABOUR COMMISSIONER Vs. HET RAM
|
December 12, 2011 |
LACHHI RAM THAKUR Vs. TEK CHAND
|
March 30, 2011 |
LACHHMAN DASS Vs. STATE OF H.P.
|
March 10, 2011 |
LACHHMAN DASS THAKUR AND ANR. Vs. STATE OF H.P. AND ANR.
|
April 5, 2011 |
LACHHMI DASS Vs. HRTC
|
October 31, 2011 |
LACHI RAM Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
LAFARGE INDIA PVT. LIMITED AND ANR. Vs. ATTAR CHAND AND ANR.
|
March 30, 2011 |
LAHORI SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 20, 2011 |
LAIQ RAM Vs. STATE OF HIMACHAL PRADESH
|
February 24, 2011 |
Laiq Ram Vs. State of H.P.
|
January 6, 2011 |
LAJPAT RAI SOHAL Vs. KRISHANA SOOD AND ORS.
|
September 1, 2011 |
LAKHAN PAL Vs. SMT. PUNAM
|
March 1, 2011 |
LAKHANPAL FABRICATORS Vs. UNION OF INDIA (UOI) AND ANR.
|
March 31, 2011 |
LAKHMI DASS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 30, 2011 |
LAL BAHADUR Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
LAL CHAND Vs. RAJ KUMAR
|
January 3, 2011 |
LAL CHAND Vs. DHIAN SINGH
|
October 24, 2011 |
LAL CHAND Vs. VIKRAMA DEVI
|
September 9, 2011 |
LAL CHAND Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR
|
April 21, 2011 |
LAL CHAND AND ORS. Vs. STATE OF H.P AND ORS.
|
May 12, 2011 |
LAL DASS AND ORS. Vs. BALI RAM AND ANR.
|
September 8, 2011 |
LAL SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 19, 2011 |
LAL SINGH Vs. STATE OF H.P.
|
June 30, 2011 |
LAL SINGH AND OTHERS Vs. THE STATE OF H.P. AND OTHERS
|
November 9, 2011 |
LALA RAM AND ORS. Vs. JEET RAM
|
June 23, 2011 |
LALIT KUMAR Vs. STATE OF H.P. AND ORS.
|
July 29, 2011 |
LALITA KUMARI Vs. STATE OF H P
|
April 5, 2011 |
LAND ACQUISITION COLLECTOR Vs. SODHA DEVI
|
August 18, 2011 |
LAND ACQUISITION COLLECTOR Vs. JAI KARAN
|
March 10, 2011 |
LAND ACQUISITION COLLECTOR-II Vs. VIMAL GANDHI
|
June 22, 2011 |
LATA CHAUHAN Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 29, 2011 |
LATA DEVI Vs. ROSHNI DEVI
|
February 23, 2011 |
LATA DEVI WIFE OF HIRA SINGH, R/O VPO JATHIA DEVI, TEHSIL AND DISTRICT SHIMLA, H.P. Vs. HIRA SINGH, S/O SH. PRITHI SINGH, R/O VILLAGE KOT, P.O. MENDHI, TEHSIL KARSOG, DISTRICT SHIMLA, H.P. KUMAR AND OTHERS
|
December 7, 2011 |
LATA KUMARI Vs. STATE OF H.P.
|
August 3, 2011 |
LAXMAN SINGH Vs. STATE OF H.P.
|
August 1, 2011 |
LAXMI DEVI Vs. H.P.S.E.B. LTD. AND ANR.
|
April 5, 2011 |
LAXMI NAND Vs. CHANDU RAM AND ORS.
|
March 31, 2011 |
LAXMI SHARMA Vs. DR. AKASH DEEP
|
August 11, 2011 |
LEELA DASS Vs. STATE OF H P AND ORS
|
April 21, 2011 |
LEELA DASS Vs. STATE OF H.P. AND ORS.
|
April 21, 2011 |
LEELA DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2011 |
LEELA DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2011 |
LEKH RAJ Vs. KASHMIRI DEVI
|
September 1, 2011 |
Lekh Raj Vs. Chunni Lal
|
May 12, 2011 |
LEKH RAJ TEKRA Vs. NEENA MITTAL
|
March 16, 2011 |
LEKH RAJ TEKRA Vs. RANIYA RAM
|
April 18, 2011 |
LEKH RAM Vs. BIMLA DEVI
|
April 1, 2011 |
LEKH RAM Vs. SUNDER RAM
|
May 12, 2011 |
LEKH RAM Vs. STATE OF H.P. AND ANR.
|
June 28, 2011 |
LEKH RAM & ANOTHER Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
LHC NO. 286, SH. GARJA RAM, S/O SH. LEHRU RAM, R/O VILLAGE KHAN, P.O. CHANDPUR, TEHSIL SADAR, DISTRICT BILASPUR, H.P. AND ORS. Vs. STATE OF H.P. THROUGH THROUGH ITS SECRETARY (HOME) THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
December 20, 2011 |
Liaq Ram Vs. State of H.P.
|
June 1, 2011 |
LIYAKAT ALI AND ORS. Vs. PHOOL SINGH
|
July 27, 2011 |
LOHRU RAM Vs. ARJUN SINGH
|
June 30, 2011 |
LOK PAL SON OF LATE SHRI RAM DUTT RESIDENT OF VILLAGE CHUNTARA, POST OFFICE AND TEHSIL JUBBAL, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (URBAN DEVELOPMENT) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA- 171002,
|
December 8, 2011 |
LONGU RAM Vs. STATE OF H.P.
|
April 13, 2011 |
LT. COL. H.S. GYANI Vs. TATA ENGINEERING AND LOCOMOTIVE CO. AND ORS.
|
February 22, 2011 |
LT. COL. SHEILESH JUNG (RETD.) AND ORS. Vs. RAKESH JUNG AND ORS.
|
April 20, 2011 |
LUXMI DUTT Vs. JAI RAM
|
December 21, 2011 |
M.K.GULIANI Vs. STATE OF H.P.
|
August 3, 2011 |
M.L.GUPTA AND ASSOCIATES Vs. H.P.HOUSING AND URBAN DEVELOPMENT AUTHORITY
|
September 12, 2011 |
M.S.JAMWAL Vs. OM PARKASH
|
December 1, 2011 |
M/S IMAN GUEST HOUSE Vs. H.P. FINANCIAL CORPORATION
|
November 2, 2011 |
M/S. PANNA LAL AND SONS Vs. ARUN KUMAR & OTHERS
|
December 1, 2011 |
M/S.S.M. MINOCHA & COMPANY Vs. M/S.PURI OIL MILLS LTD.
|
May 23, 2011 |
MADAN GOPAL Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 7, 2011 |
MADAN GOPAL Vs. SRIKANT BALDI & ANOTHER
|
September 14, 2011 |
MADAN GOPAL Vs. STATE OF H P
|
May 11, 2011 |
MADAN LAL Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
MADAN LAL Vs. STATE OF H.P AND ORS.
|
June 28, 2011 |
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2011 |
MADAN LAL Vs. STATE OF H.P. AND ORS.
|
September 9, 2011 |
MADAN LAL Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
MADAN LAL GUPTA Vs. STATE OF H.P. AND ORS.
|
July 23, 2011 |
MADAN LAL JOSHI Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
August 24, 2011 |
MADAN LAL SHARMA Vs. NISHA SINGH
|
April 1, 2011 |
MADAN MOHAN GUPTA Vs. STATE OF H.P. AND ANR.
|
July 20, 2011 |
MADAN SINGH Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
MADHO RAM Vs. MANAGING DIRECTOR, H.R.T.C. AND ORS.
|
May 6, 2011 |
MADHO RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ORS.
|
April 27, 2011 |
MADHU Vs. STATE OF H.P. & ORS.
|
November 21, 2011 |
MADHU ASHA Vs. STATE OF H.P AND ORS.
|
August 28, 2011 |
MADHU BALA Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
MADHU BALA Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
MADHURI DADWAL Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2011 |
MAGHU RAM Vs. HPSEB AND ORS.
|
March 30, 2011 |
MAHANTU Vs. GOVERNMENT OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
MAHESH C. PURI Vs. STATE OF H.P. AND ANR.
|
September 15, 2011 |
MAHESH C. PURI Vs. STATE OF H.P. AND ANOTHER
|
December 1, 2011 |
MAHESH GUPTA Vs. STATE OF H.P.
|
November 21, 2011 |
MAHESH GUPTA Vs. STATE OF H.P.
|
July 22, 2011 |
MAHI DASS Vs. UNION OF INDIA
|
December 2, 2011 |
MAHIPAL SINGH Vs. SOMA SEN
|
December 8, 2011 |
MAHLE FILTER SYSTEM Vs. RITA BAWA
|
January 6, 2011 |
MAI DEVI Vs. STATE OF H.P. AND ORS.
|
November 28, 2011 |
MAJOR VIVEK GUPTA Vs. PARVATI DEVI
|
September 2, 2011 |
MALAGAR SINGH Vs. HIMACHAL ROAD TRANSPORT COR
|
October 24, 2011 |
MALKA DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
MALKIAT SINGH Vs. STATE OF H P
|
January 4, 2011 |
MAM RAJ Vs. STATE OF H.P. AND ORS.
|
July 22, 2011 |
MAN CHAND Vs. HRTC
|
January 5, 2011 |
MAN CHAND Vs. STATE OF H.P.
|
March 29, 2011 |
MAN DAS Vs. STATE OF H.P. AND ANR.
|
March 3, 2011 |
MAN MOHINI SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2011 |
MAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 11, 2011 |
MAN SINGH Vs. STATE OF H.P.
|
August 19, 2011 |
MAN SINGH Vs. JAMNA DEVI
|
September 21, 2011 |
Man Singh Vs. Hari Devi
|
August 1, 2011 |
MAN SINGH Vs. HRTC AND ANR.
|
June 24, 2011 |
MAN SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 6, 2011 |
MANAGING DIRECTOR HRTC AND ANR. Vs. YUGAL AND ORS.
|
June 27, 2011 |
MANAV BHARTI UNIVERSITY Vs. STATE OF H.P
|
April 13, 2011 |
MANGAL CHAND Vs. KAM NATH
|
April 8, 2011 |
MANGAL SINGH Vs. KANGRA CO-OPERATIVE PRIMARY AGRICULTURAL RURAL DEVELOPMENT BANK LTD
|
April 1, 2011 |
MANGAT RAM Vs. STATE OF H P
|
April 5, 2011 |
MANGI RAM Vs. H.P.HOUSING AND URBAN DEVELOPMENT AUTHORITY
|
October 19, 2011 |
MANGRU RAM, CHAIN SINGH, PURAN CHAND, SUKH DEV SIN Vs. STATE OF H P & ORS
|
September 6, 2011 |
Mangsharoo Vs. Sarfu
|
June 24, 2011 |
MANI DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
MANI RAM Vs. STATE OF H.P. AND ORS.
|
September 15, 2011 |
MANI RAM Vs. STATE OF H.P.
|
April 18, 2011 |
MANI RAM Vs. STATE OF H.P. AND ORS.
|
July 25, 2011 |
MANI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2011 |
MANI SINGH Vs. STATE OF H.P. AND ORS.
|
September 6, 2011 |
MANISH KUMAR Vs. SANJAY SHARMA
|
May 18, 2011 |
MANISH SOLOMON Vs. SMT. ANJALI
|
September 2, 2011 |
MANISH THAKUR ALIAS MONU Vs. STATE OF HIMACHAL PRADESH
|
May 10, 2011 |
MANJEET KAUR Vs. STATE OF H.P.
|
August 3, 2011 |
MANJEET KUMAR Vs. AJAY TYAGI
|
September 1, 2011 |
Manjeet Singh @ Shanti Vs. State of H.P.
|
June 1, 2011 |
MANJIT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2011 |
MANJIT SINGH Vs. STATE OF H.P. AND OTHERS
|
November 1, 2011 |
MANJU BALA Vs. STATE OF HIMACHAL PRADESH
|
December 21, 2011 |
MANJU KHULLAR Vs. STATE OF H.P. AND ORS.
|
March 29, 2011 |
MANJU SOOD Vs. STATE OF H.P. AND OTHERS
|
November 17, 2011 |
MANMOHAN BEDI Vs. STATE TRANSPORT AUTHORITY
|
December 16, 2011 |
MANMOHAN BEDI Vs. STATE TRANSPORT AUTHORITY
|
December 15, 2011 |
MANMOHAN SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 23, 2011 |
MANMOHAN SINGH Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
MANOHAR LAL Vs. STATE OF H.P. & OTHERS
|
December 1, 2011 |
MANOHAR LAL Vs. STATE OF H.P.
|
March 31, 2011 |
MANOHAR LAL Vs. REGISTRAR COOPERATIVE SOCIETIES
|
March 8, 2011 |
MANOHAR LAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 25, 2011 |
MANOHAR LAL AND ANOTHER Vs. DEVENDER KUMAR AND OTHERS
|
November 3, 2011 |
MANOHAR LAL AND ANR. Vs. THE STATE OF H.P. AND ORS.
|
May 4, 2011 |
MANOHAR LAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 5, 2011 |
MANOJ JOSHI Vs. STATE OF H.P. & ORS.
|
December 1, 2011 |
MANOJ KUMAR Vs. STATE OF H.P. & ANOTHER
|
November 17, 2011 |
MANOJ KUMAR Vs. DARSU
|
October 24, 2011 |
Manoj Sharma Vs. State of H.P.
|
June 29, 2011 |
MANOJ SHARMA AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 26, 2011 |
MANORMA DEVI Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 4, 2011 |
MANORMA SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 2, 2011 |
MANPREET Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2011 |
MANSA RAM Vs. DISTRICT HORTICULTURE OFFICER, CHAMBA
|
November 29, 2011 |
MANSA RAM Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
MANU BALA Vs. STATE OF H P
|
April 6, 2011 |
MANU GOEL Vs. TARSEM CHAND JAIN
|
June 15, 2011 |
MAPHA BAHI Vs. STATE OF H P
|
March 14, 2011 |
MARU RAM Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
MAST RAM Vs. STATE OF H.P.
|
June 29, 2011 |
MAST RAM Vs. STATE OF H P
|
January 5, 2011 |
MAST RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
July 21, 2011 |
MAST RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 5, 2011 |
MAST RAM Vs. STATE OF H.P.
|
November 29, 2011 |
MAST RAM S/O SH. JINU RAM, AGED 35 YEARS, PRESENTLY UN-EMPLOYED, R/O VILL. SUNDLI, P.O. JUBBAL, TEH. JUBBAL, DISTT. SHIMLA, H.P. Vs. STATE OF H.P. THROUGH SECRETARY (IPH) TO THE GOVT. OF HP, SHIMLA, HP.,
|
December 21, 2011 |
MASTER YOVAN SONI Vs. H.P. BOARD OF SCHOOL EDUCATION AND ANR.
|
September 12, 2011 |
MATA BAGLA MUKHI SAHAYAK SABHA Vs. RAMESHWAR DAYAL SHARMA
|
July 29, 2011 |
MAUSI RAM Vs. AMAR NATH
|
March 8, 2011 |
MAYA DASS Vs. STATE OF H P
|
April 4, 2011 |
MAYA DEVI Vs. STATE OF H.P. AND ORS.
|
July 21, 2011 |
MCDOWELL AND COMPANY LTD Vs. WINE LINK L-1 LICENSEE
|
July 21, 2011 |
MED RAM Vs. MAHAJANU DEVI
|
July 4, 2011 |
MEENA CHAUHAN Vs. STATE OF H.P.
|
December 5, 2011 |
MEENA KUMARI Vs. HET RAM AND ANOTHER
|
November 29, 2011 |
MEENA RAJPUT Vs. STATE OF H P
|
April 4, 2011 |
MEENA THAKUR Vs. STATE OF H.P. AND OTHERS
|
October 31, 2011 |
MEENAKSHI Vs. LOKESH KUMAR
|
March 29, 2011 |
MEERA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 18, 2011 |
MEERA DEVI Vs. THE STATE OF H.P.
|
December 9, 2011 |
MEERA DEVI Vs. STATE OF H.P AND ORS.
|
February 28, 2011 |
MEERA THAKUR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 28, 2011 |
MEGH SINGH Vs. STATE OF H P AND ORS
|
April 11, 2011 |
MEHAR CHAND Vs. DHARAMVIR SETHI
|
July 21, 2011 |
MEHAR CHAND Vs. STATE OF H.P. AND ORS.
|
September 8, 2011 |
MEHAR CHAND Vs. STATE OF H P
|
April 7, 2011 |
MEHAR CHAND & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
MEHAR CHAND SHUKLA Vs. STATE OF HIMACHAL PRADESH
|
March 31, 2011 |
MEHAR SINGH Vs. HET RAM
|
July 18, 2011 |
MEHAR SINGH Vs. STATE OF H.P.
|
October 12, 2011 |
MEHAR SINGH Vs. STATE OF H P AND ANR
|
April 6, 2011 |
MEHAR SINGH Vs. PIAR SINGH
|
September 2, 2011 |
MEHAR SINGH Vs. H P ROAD TRANSPORT CORPN
|
December 12, 2011 |
MEHAR SINGH Vs. STATE OF H P
|
March 25, 2011 |
MEHAR SINGH CHAUHAN Vs. STATE OF H.P.
|
December 2, 2011 |
MEHARAJ MASIH Vs. AMRITSAR DIOCESAN TRUST ASSOCIATION
|
February 23, 2011 |
MILAP CHAND Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
|
March 30, 2011 |
MILAP SINGH Vs. STATE OF H.P.
|
March 30, 2011 |
MINAKSHI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
MINGCHONG DORJE ALIAS YAB Vs. STATE OF HIMACHAL PRADESH
|
September 13, 2011 |
MITTAR DEV Vs. STATE OF H.P.
|
August 4, 2011 |
MOHAMMAD AJMAL Vs. STATE OF H.P.
|
September 7, 2011 |
MOHAMMAD AKRAM Vs. STATE OF H P
|
May 5, 2011 |
Mohammad Ashraf Vs. State of H.P
|
May 19, 2011 |
MOHAMMAD SALIM Vs. STATE OF H.P. AND ORS.
|
July 29, 2011 |
MOHAN KUMAR Vs. STATE OF H.P.
|
March 1, 2011 |
MOHAN LAL Vs. DR. Y.S. PARMAR UNIVERSITY AND ORS.
|
February 22, 2011 |
MOHAN LAL Vs. STATE OF H.P. AND ORS.
|
February 23, 2011 |
MOHAN LAL Vs. STATE OF H.P. AND ORS.
|
April 11, 2011 |
MOHAN LAL Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
MOHAN LAL Vs. SANT RAM
|
April 4, 2011 |
MOHAN LAL Vs. STATE OF H P
|
March 16, 2011 |
MOHAN LAL SHARMA Vs. STATE OF H.P. AND ANR.
|
July 29, 2011 |
MOHAN PRAKASH SON OF NARAYAN SINGH RESIDENT OF VILLAGE DRAWL, P.O. KARYALI, VIA BASANTPUR, TEHSIL SUNI, DISTRICT SHIMLA, H.P. Vs. STATE BANK OF PATIALA THROUGH ITS MANAGING DIRECTOR, THE MALL, PATIALA, DISTRICT PATIALA, PUNJAB,
|
December 13, 2011 |
Mohan Singh Vs. State of H.P.
|
April 8, 2011 |
MOHAN SINGH Vs. KEWAL RAM
|
March 29, 2011 |
MOHAN SINGH Vs. H.P.S.E.B. LTD. AND ANR.
|
August 2, 2011 |
MOHAN SINGH SHARMA & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 18, 2011 |
MOHAR SINGH Vs. DURGA
|
December 28, 2011 |
MOHD. ARIF Vs. STATE OF H.P. AND OTHERS
|
November 18, 2011 |
MOHD. HANIF KHAN Vs. STATE OF H.P AND ORS.
|
August 12, 2011 |
MOHD.IQBAL KHAN Vs. STATE OF H.P.
|
August 4, 2011 |
MOHINDER KUMAR Vs. STATE OF H.P.
|
July 29, 2011 |
MOHINDER KUMAR Vs. STATE OF H.P.
|
November 22, 2011 |
MOHINDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 17, 2011 |
MOHINDER KUMAR Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION & ANR.
|
May 25, 2011 |
MOHINDER KUMAR Vs. STATE OF H.P. AND ORS.
|
March 5, 2011 |
MOHINDER PAL Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
MOHINDER PAL Vs. STATE OF H P
|
May 12, 2011 |
MOHINDER PAUL GROVER Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
MOHINDER SINGH Vs. STATE OF H P AND ORS
|
April 6, 2011 |
Mohinder Singh Vs. State of Himachal Pradesh
|
February 3, 2011 |
MOHINDER SINGH Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS
|
December 21, 2011 |
MOHINDER SINGH Vs. STATE OF H P
|
April 4, 2011 |
MOHINDER SINGH Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
MOHINDER SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
March 1, 2011 |
MOHINDER SINGH GULERIA Vs. H.P. STATE ELECTRICITY BOARD
|
November 16, 2011 |
MOHINDER THAKUR Vs. THE HIMACHAL PRADESH UNIVERSITY
|
December 19, 2011 |
MOLLANA ABDUL SUBHAN KHAN Vs. H.P. WAKF BOARD
|
May 3, 2011 |
MONIKA Vs. STATE OF H P
|
January 4, 2011 |
MONIKA RANA Vs. YOGESHWAR SINGH SAPEHIA
|
February 21, 2011 |
MONU ALIAS MANISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 2, 2011 |
MONU ALIAS MUNNI AND OTHERS Vs. SHANTA AND OTHERS
|
October 19, 2011 |
MOTI LAL Vs. H. P. S. E. B. AND ORS.
|
July 29, 2011 |
MOTI RAM Vs. UTTAM SUCROTECH P LTD
|
May 3, 2011 |
MOTI RAM Vs. SHANKAR KUMAR
|
January 6, 2011 |
MOTI RAM Vs. RAM SWAROOP
|
April 28, 2011 |
Moti Ram Vs. Labour Commissioner
|
February 22, 2011 |
MOTI RAM AND ORS. Vs. STATE OF H.P. AND ANR.
|
July 21, 2011 |
MR. CHEWANG TOBGA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 2, 2011 |
MR. NIRMALA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 14, 2011 |
MRIGNAINI AND OTHERS Vs. BOARD OF SCHOOL EDUCATION
|
August 11, 2011 |
MRS. DINESH LATA Vs. STATE OF H.P. AND ANR.
|
August 10, 2011 |
MRS. KAMLESH PURI Vs. STATE OF H.P. AND ANOTHER
|
November 2, 2011 |
MRS. RUPINDER KAUR Vs. STATE OF H.P AND ANR.
|
March 1, 2011 |
MRS. SANTOSH SHARMA Vs. STATE OF H.P. & ORS.
|
June 18, 2011 |
MRS. SARLA THAKUR AND ANR. Vs. STATE OF HP AND ORS.
|
July 21, 2011 |
MRS. SONAM PATI Vs. STATE OF H.P. AND ORS.
|
April 27, 2011 |
MRS. URMILA THAKUR Vs. STATE OF H.P. AND ORS.
|
February 28, 2011 |
MRS. VEENA BHATT Vs. STATE OF H.P. AND ANOTHER
|
November 23, 2011 |
MRS. VEENA CHAUHAN Vs. STATE OF H.P. AND ANR.
|
April 29, 2011 |
MS. ANU RANA Vs. H.P. UNIVERSITY AND ORS.
|
September 1, 2011 |
MS. SHANTI DEVI & ORS. Vs. STATE OF H.P. & ORS.
|
November 21, 2011 |
MUGTI AND ORS. Vs. SMT. PRAGO DEVI AND ORS.
|
March 8, 2011 |
MUKESH Vs. STATE OF H.P. AND ORS.
|
September 19, 2011 |
MUKESH KUMAR SHARMA & ORS Vs. STATE OF H P & ORS
|
September 1, 2011 |
MUKESH SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 7, 2011 |
MUKHTIAR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 23, 2011 |
MUKHTIAR SINGH & OTHERS Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
September 14, 2011 |
MULKH RAJ, SON OF SHRI RATTAN CHAND, R/O VILLAGE & POST OFFICE MAJHERANA, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PWD) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
December 12, 2011 |
MULTAN SINGH Vs. H.P.STATE FOREST CORPORATION LTD
|
November 15, 2011 |
MUNESH SHARMA Vs. STATE OF H.P. & OTHERS
|
December 2, 2011 |
MUNI LAL Vs. STATE OF H.P. AND ORS.
|
June 22, 2011 |
MUNICIPAL CORPORATION Vs. KULDEEP SINGH
|
April 18, 2011 |
MUNICIPAL CORPORATION SHIMLA Vs. KANTA DEVI
|
September 9, 2011 |
MUNISH KAPOOR Vs. ASHA GUPTA
|
August 4, 2011 |
Munshi Ram Vs. State of H.P.
|
April 4, 2011 |
MUNSHI RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 29, 2011 |
MURARI LAL ARORA Vs. STATE OF H.P.
|
June 30, 2011 |
MURARI LAL SON OF SH. MOHAN SINGH, R/O HOUSE NO. 343/11, THANEDAR MOHALLA, MANDI TOWN DISTRICT MANDI, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (I & PH) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA -2,
|
January 10, 2011 |
N.L.SHARMA Vs. STATE OF H.P.
|
October 21, 2011 |
NAGESH Vs. GODAWARI
|
March 16, 2011 |
NAGESH Vs. HPSEBL AND ORS.
|
May 3, 2011 |
NAHAN FERRO ALLOYS AND CHEMICALS PVT.LTD. Vs. BHOPAL SINGH
|
March 23, 2011 |
Nain Singh Vs. State of Himachal
|
May 13, 2011 |
NAINU RAM Vs. BRIJ LAL AND OTHERS
|
December 1, 2011 |
NALIN BHANDARI Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2011 |
Nand Lal Vs. State of H.P.
|
March 1, 2011 |
NAND LAL Vs. STATE OF H.P.
|
May 4, 2011 |
NAND LAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 30, 2011 |
NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
NAND LAL @ NAND KISHORE Vs. STATE OF H.P.
|
August 19, 2011 |
Nand Lal Bhardwaj Vs. State of Himachal Pradesh
|
February 21, 2011 |
NAND RAM Vs. SANT RAM
|
August 19, 2011 |
NANDA GENERAL STORE Vs. STATE BANK OF INDIA AND ANR.
|
March 10, 2011 |
NANDA RAM Vs. STATE OF H P
|
January 4, 2011 |
NANDIKA SHARMA Vs. STATE OF H.P. AND ORS.
|
May 3, 2011 |
NANHA Vs. STATE OF H.P.
|
September 1, 2011 |
NANKU Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
NANT RAM Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
NARAD THAKUR Vs. POSHI DEVI
|
September 27, 2011 |
NARAIN DUTT Vs. STATE OF H.P.
|
February 24, 2011 |
NARAIN SINGH Vs. STATE OF H.P. AND OTHERS
|
November 29, 2011 |
Narayan Dutt Vs. State of H.P.
|
October 20, 2011 |
NARDU DEVI Vs. STATE OF H.P AND ORS.
|
November 17, 2011 |
Narender Kumar Vs. State of H.P.
|
February 25, 2011 |
NARENDER KUMAR Vs. STATE OF H P
|
April 8, 2011 |
NARENDER KUMAR & OTHERS Vs. STATE H.P. & OTHERS
|
November 1, 2011 |
NARENDER MOHAN Vs. STATE OF H.P. AND ORS.
|
July 26, 2011 |
NARENDER PAL Vs. IMPERIAL BAKERY AND ORS.
|
September 15, 2011 |
NARENDER THAKUR Vs. STATE OF H.P.
|
April 19, 2011 |
NARESH KAMAL Vs. STATE OF H.P. AND ANR.
|
July 20, 2011 |
NARESH KUMAR Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
NARESH KUMAR Vs. STATE OF H.P.
|
August 19, 2011 |
NARESH KUMAR Vs. HPSEB
|
April 20, 2011 |
NARESH KUMAR Vs. H.P.TOURISM DEVELOPMENT CORPORATION
|
August 2, 2011 |
NARESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 12, 2011 |
NARESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 3, 2011 |
NARESH KUMAR PRASHAR Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2011 |
NARESH KUMAR SOOD Vs. STATE OF H.P. AND ORS.
|
November 21, 2011 |
NARESH KUMARI Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
NARINDER Vs. STATE OF H.P.
|
December 2, 2011 |
NARINDER KUMAR Vs. UNION OF INDIA AND OTHERS
|
November 21, 2011 |
NARINDER SINGH Vs. STATE OF H P
|
January 3, 2011 |
NARINDER SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
|
May 4, 2011 |
NAROTTAM RAM THAKUR Vs. HPSEB AND ORS.
|
May 10, 2011 |
NARPAT RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
NARVIR SINGH Vs. PRAG RAJ
|
December 2, 2011 |
NARYAN SINGH Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
NASEEB CHAND PUNCHHI Vs. RAMESH CHAND BANTA
|
November 4, 2011 |
NASEEB MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
August 5, 2011 |
Nathi alias Nathan Vs. Devnu
|
August 18, 2011 |
NATHI LAL NEGI Vs. USHA KUMARI
|
April 26, 2011 |
NATHPA JHAKRI PROJECT CORPORATION Vs. SHALU RAM
|
December 14, 2011 |
NATHU RAM Vs. SECRETARY (IRRIGATION AND PUBLIC HEALTH) AND ORS.
|
April 21, 2011 |
NATHU RAM Vs. RAM NATH
|
April 7, 2011 |
NATIONAL INSURANCE CO LTD Vs. MEENA KUMARI
|
April 7, 2011 |
NATIONAL INSURANCE CO LTD Vs. GURDAI
|
April 7, 2011 |
NATIONAL INSURANCE CO LTD Vs. USHA DEVI
|
November 9, 2011 |
NATIONAL INSURANCE CO LTD Vs. SUNITA DEVI
|
May 12, 2011 |
NATIONAL INSURANCE CO LTD Vs. HEM RAJ
|
November 1, 2011 |
NATIONAL INSURANCE CO. LTD. Vs. SMT. NARPURI AND ORS.
|
April 26, 2011 |
National Insurance Co. Ltd. Vs. Budh Ram
|
August 31, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. NANT RAM & ORS
|
October 13, 2011 |
NATIONAL INSURANCE COMPANY LTD. Vs. KUSHAL SINGH AND ORS.
|
April 11, 2011 |
NATIONAL INSURANCE COMPANY LTD. Vs. NARINDER SINGH AND ANR.
|
March 29, 2011 |
NATIONAL INSURANCE COMPANY LTD. Vs. BESAKHI DEVI AND OTHERS
|
August 5, 2011 |
NAURJALA ALIAS NIRJLA DEVI Vs. MAHESH KUMAR
|
January 5, 2011 |
NAVITA ALIAS VANITA Vs. STATE OF H P
|
January 4, 2011 |
NAVJOT SHARMA Vs. C.S.K. HPKV
|
July 27, 2011 |
NAVNEET MARWAH Vs. STATE OF H.P.
|
May 11, 2011 |
NAVNEET THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 8, 2011 |
NAZAKAT ALI HASHMI Vs. BHAGWATI DEVI
|
May 3, 2011 |
NAZAR KHAN Vs. STATE OF H.P.
|
August 4, 2011 |
NAZIR HUSSAIN AND ANOTHER Vs. CENTRAL BANK OF INDIA AND OTHERS
|
July 6, 2011 |
NEEL KUMAR @ NEELU Vs. STATE OF H.P.
|
March 30, 2011 |
NEELAM Vs. RAJINDER KUMAR AND ORS.
|
July 7, 2011 |
NEELAM DEVI WIFE OF SHRI MOHAN LAL, RESIDENT OF VILLAGE GUMMA, P.O. BHOR, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (EDUCATION) TO THE GOVT. OF H.P., SHIMLA-2,
|
December 16, 2011 |
NEELAM KUMARI Vs. STATE OF H.P. AND ANOTHER
|
November 19, 2011 |
NEELAM KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 8, 2011 |
NEELAM KUMARI Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
NEELAM KUMARI Vs. THE STATE OF H.P. AND ANR.
|
February 23, 2011 |
NEELAM KUMARI & ANOTHER Vs. STATE OF H.P. & OTHERS
|
November 17, 2011 |
NEELAM KUMARI SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 2, 2011 |
NEELAM RAI Vs. SURJIT KUMAR
|
March 10, 2011 |
NEELAM SHANDIL Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2011 |
NEELMANI NEGI Vs. SECRETARY DEPTT OF RURAL DEVELOPMENT
|
January 7, 2011 |
NEENA Vs. STATE OF H.P. & OTHERS
|
November 24, 2011 |
NEENA PATHANIA Vs. STATE OF HIMACHAL PRADESH
|
December 2, 2011 |
NEERAJ PANGOTRA Vs. HARISH VERMA
|
December 6, 2011 |
NEERAJ VERMA Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2011 |
NEK CHAND Vs. BINDU BALA
|
October 15, 2011 |
NEK RAJ BHATT Vs. STATE OF H.P.
|
April 29, 2011 |
NEK RAM Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
Neta Ji Subhash Nursing College Vs. State of H.P.
|
February 26, 2011 |
NETAR SINGH Vs. STATE OF H.P.
|
April 26, 2011 |
NETAR SINGH Vs. LAJYA DEVI
|
April 7, 2011 |
NETAR SINGH Vs. STATE OF H.P. AND ANR.
|
May 12, 2011 |
NETAR SINGH PARKASH CHAND Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
June 21, 2011 |
Nettar Singh Vs. Brahma Nand
|
November 3, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. URJA GALE
|
August 4, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. USHA DEVI
|
July 28, 2011 |
NEW INDIA ASSURANCE CO LTD Vs. NIKKI DEVI
|
May 17, 2011 |
NEW INDIA ASSURANCE CO.LTD Vs. MANDIP KAUR
|
July 20, 2011 |
NEW INDIA ASSURANCE COMPANY Vs. AKSHAY KUMAR
|
May 4, 2011 |
NEW INDIA ASSURANCE COMPANY Vs. TIKA RAM
|
May 9, 2011 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEERA DEVI
|
May 9, 2011 |
NEW INDIA ASSURANCE COMPANY LTD Vs. ANU KUMAR
|
August 2, 2011 |
NEW INDIA INSURANCE CO. LTD Vs. SARITA DEVI AND OTHERS
|
July 4, 2011 |
NIGAM SHARMA Vs. STATE OF H.P.
|
November 16, 2011 |
NIGAM SINGH Vs. STATE OF H.P. AND ORS.
|
April 18, 2011 |
NIHAL SINGH Vs. A J Y PARSHAD
|
September 1, 2011 |
NIKKU RAM Vs. H.R.T.C.
|
April 21, 2011 |
NIRJALA WALIA Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
NIRMAL CHANDER Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
NIRMAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 23, 2011 |
NIRMAL SOOD Vs. STATE OF H.P. AND ORS.
|
June 24, 2011 |
NIRMAL THAKUR Vs. STATE OF H.P. AND ORS.
|
April 6, 2011 |
NIRMALA DEVI Vs. STATE OF H.P.
|
December 8, 2011 |
NIRMALA DEVI Vs. STATE OF H P & OTHERS
|
August 23, 2011 |
NIRMALA DEVI Vs. STATE OF H.P.
|
August 16, 2011 |
NIRMALA RANI Vs. STATE OF H P & OTHERS
|
September 5, 2011 |
NIRMLA DEVI Vs. BBMB AND ORS.
|
July 18, 2011 |
NIRUPMA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 25, 2011 |
NISHA Vs. STATE OF H.P.
|
December 6, 2011 |
NISHA BHARDWAJ Vs. SH. ASHOK KUMAR AND ORS.
|
September 2, 2011 |
NISHA DEVI Vs. STATE OF H P & OTHERS
|
September 19, 2011 |
Nisha Devi Vs. State of H.P.
|
January 3, 2011 |
NISHA KUMARI Vs. STATE OF H.P. & OTHERS
|
November 24, 2011 |
NISHA SHARMA Vs. STATE OF H.P. & ANOTHER
|
November 30, 2011 |
NISHA SHARMA Vs. STATE OF H.P. AND ORS.
|
July 21, 2011 |
NISHAT AND MALWA TRANSPORT CO.PVT.LTD Vs. PAWAN KUMAR
|
July 28, 2011 |
NITAN SHAH Vs. STATE OF HP
|
April 7, 2011 |
NITU RAM S/O. SH. RAM DASS JOSHI VILLAGE KANOHAR NALA POST OFFICE KUFFRI, TEHSIL AND DISTTT. SHIMLA, H.P. Vs. STATE OF H.P.
|
December 7, 2011 |
NULINE INDUSTRIES PRIVATE LIMITED Vs. S S GUPTA
|
January 5, 2011 |
O P MUKHIJA Vs. HP STATE COOPRETIVE MILK PRODUCER'S
|
July 12, 2011 |
O.C. SAKLANI Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2011 |
O.C.DOEGAR Vs. GANESH DUTT SHARMA
|
August 10, 2011 |
OASIS POWER PROJECT PVT LTD Vs. STATE OF H P
|
May 4, 2011 |
OIL AND NATURAL GAS CORPORATION Vs. MAYA DEVI
|
April 21, 2011 |
OLIVE MAY DUTT Vs. KRISHAN KUMAR BHARGAV
|
November 8, 2011 |
OM PARKASH Vs. KAMLESH KUMAR
|
September 15, 2011 |
OM PARKASH Vs. STATE OF H.P AND ORS.
|
April 26, 2011 |
OM PARKASH Vs. STATE OF H.P. AND OTHERS
|
June 16, 2011 |
OM PARKASH Vs. STATE OF H.P.
|
February 21, 2011 |
OM PARKASH Vs. STATE OF H.P. & ANOTHER
|
November 4, 2011 |
OM PARKASH Vs. STATE OF H P
|
May 18, 2011 |
OM PARKASH Vs. VINOD KUMAR
|
May 11, 2011 |
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
OM PARKASH Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
|
July 29, 2011 |
OM PARKASH Vs. STATE OF H.P. AND ORS.
|
June 22, 2011 |
OM PARKASH AND ORS. Vs. CHUNI LAL AND ORS.
|
May 12, 2011 |
OM PARKASH DHANIA Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2011 |
OM PARKASH DHIMAN Vs. HPSEB AND ANR.
|
May 6, 2011 |
OM PRAKASH Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2011 |
OM PRAKASH KHARKA Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2011 |
OM PRAKASH SHARMA Vs. STATE OF H.P. AND ANR.
|
September 9, 2011 |
Om Raj Vs. Rajnish Kumar
|
August 1, 2011 |
ONKAR CHAND Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
ONKAR CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 2, 2011 |
ONKAR DUTT Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 8, 2011 |
ONKAR SINGH Vs. CHAUDHARY SARWAN KUMAR, KRISHI VISHVA VIDYALAYA THROUGH ITS REGISTRAR
|
November 29, 2011 |
ONKAR SINGH ATTAL Vs. STATE OF H.P. AND ORS.
|
August 9, 2011 |
OPINDER NEGI Vs. STATE OF HIMACHAL PRADESH
|
July 21, 2011 |
ORIENTAL INSURANCE CO LTD Vs. NEELAM KUMARI
|
June 2, 2011 |
ORIENTAL INSURANCE CO LTD Vs. ANITA DEVI
|
October 13, 2011 |
ORIENTAL INSURANCE CO LTD Vs. PURI DEVI
|
September 14, 2011 |
ORIENTAL INSURANCE CO LTD Vs. KHIRAMANI
|
June 23, 2011 |
ORIENTAL INSURANCE CO LTD Vs. PARVEEN
|
March 9, 2011 |
ORIENTAL INSURANCE CO LTD Vs. NEELAM KUMARI
|
June 21, 2011 |
ORIENTAL INSURANCE COMANY Vs. NARPARTU
|
June 18, 2011 |
ORIENTAL INSURANCE COMPANY Vs. PADMA DEVI AND ORS.
|
April 21, 2011 |
ORIENTAL INSURANCE COMPANY Vs. DHARAM SINGH
|
April 6, 2011 |
ORIENTAL INSURANCE COMPANY Vs. LEKH RAM
|
April 5, 2011 |
ORIENTAL INSURANCE COMPANY Vs. PARKASHO DEVI
|
May 16, 2011 |
Oriental Insurance Company Limited Vs. Padmawati
|
March 1, 2011 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. DAYAL SINGH
|
September 13, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. SAGURA BEGAM & OTHERS
|
October 15, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAJINDER SINGH
|
May 13, 2011 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PREM LATA AND ORS.
|
May 3, 2011 |
P.C. DHAROCH Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
P.L. GUPTA Vs. H.P.S.E.B AND ANR.
|
May 5, 2011 |
P.R.SHARMA Vs. STATE OF H.P.
|
February 26, 2011 |
PADAM BAHADUR Vs. STATE OF H.P. AND ORS.
|
August 3, 2011 |
PADAM DEV Vs. STATE OF H P
|
January 5, 2011 |
PADAM DEV Vs. STATE OF H.P.
|
February 28, 2011 |
Padam Dev Vs. State of H.P.
|
February 2, 2011 |
PADAM DEV AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 10, 2011 |
PADAM SINGH Vs. H.P.S.E.B AND ANR.
|
September 7, 2011 |
PADMA DEVI Vs. SOMA DEVI
|
January 13, 2011 |
PADMA DEVI Vs. SOMA DEVI
|
June 13, 2011 |
PADMA JOSHI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 1, 2011 |
PALTA Vs. GIAN SINGH
|
July 26, 2011 |
PANKAJ AND ORS. Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
PANKAJ BISHT AND ORS Vs. STATE OF H P AND ORS
|
March 15, 2011 |
PANKAJ KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
June 15, 2011 |
PANKAJ KUMAR @ ANU Vs. STATE OF HIMACHAL PRADESH
|
September 2, 2011 |
PANKESHWAR Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2011 |
PANNA LAL Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
PANNO DEVI Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
PAPU ALIAS MONA Vs. STATE OF H.P.
|
December 6, 2011 |
PARAS RAM Vs. STATE OF H.P.
|
March 29, 2011 |
PARAS RAM Vs. STATE OF H.P.
|
July 25, 2011 |
PARAS RAM Vs. STATE OF H.P. AND ORS.
|
May 2, 2011 |
PARAS RAM Vs. STATE OF H.P. AND ORS.
|
March 15, 2011 |
PARAS RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
February 24, 2011 |
PARAS RAM Vs. STATE OF H.P. AND ANOTHER
|
November 11, 2011 |
PARAS RAM Vs. THE STATE OF H.P. AND OTHERS
|
November 17, 2011 |
PARAS RAM Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
PARAS RAM AND ORS. Vs. SMT. MANISHA SHREEDHAR AND ANR.
|
September 16, 2011 |
PARBAL SINGH Vs. STATE OF H.P. AND ANR.
|
September 14, 2011 |
PARBAL SINGH Vs. KALLU ALIAS KALI RAM AND ORS
|
April 19, 2011 |
PARDEEP KUMAR Vs. NANAK
|
August 1, 2011 |
PARDEEP KUMAR AND ORS. Vs. STATE OF H.P. AND ANR.
|
May 12, 2011 |
PARDEEP THAKUR Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 4, 2011 |
PARKASH CHAND Vs. UNION OF INDIA (UOI) AND ORS.
|
August 16, 2011 |
PARKASH CHAND Vs. GORKHU RAM AND ORS.
|
July 20, 2011 |
PARKASH CHAND Vs. NEW INDIA ASSURANCE CO LTD
|
March 29, 2011 |
PARKASH CHAND Vs. STATE OF H P
|
January 4, 2011 |
PARKASH CHAND Vs. STATE OF H.P. & ANOTHER
|
November 4, 2011 |
Parkash Chand Vs. State of H.P.
|
February 23, 2011 |
PARKASH CHAND Vs. STATE OF H.P.
|
March 1, 2011 |
PARKASH CHAND Vs. RAKSHA DEVI
|
May 24, 2011 |
PARKASH CHAND GAUTAM Vs. STATE OF H.P.
|
April 21, 2011 |
PARKASHO DEVI Vs. BHAJNI DEVI
|
November 28, 2011 |
PARKASHO DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 16, 2011 |
PARMA NAND Vs. STATE OF H.P. AND ORS.
|
April 5, 2011 |
PARMA NAND Vs. STATE OF H.P.
|
September 13, 2011 |
PARMA NAND GAUTAM Vs. STATE OF H.P. & ORS.
|
November 8, 2011 |
PARMA NAND GAUTAM Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
PARMA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
PARMA RAM Vs. STATE OF H P
|
January 6, 2011 |
PARMINDER PAL SINGH AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
November 21, 2011 |
PARMOD KUMAR AND ANR. Vs. DHAN DEVI AND ORS.
|
February 23, 2011 |
PARSINO DEVI Vs. THUNIA AND ORS.
|
March 30, 2011 |
Partap Chand Vs. Moti Lal
|
May 5, 2011 |
PARTAP CHAND SON OF SHRI SURAT RAM RESIDENT OF VILLAGE RACHHIYARA, POST OFFICE SPEROO, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION, DHARAMSHALA, THROUGH ITS SECRETARY
|
December 21, 2011 |
PARTAP SINGH RANA Vs. STATE OF H.P.
|
March 11, 2011 |
PARUL THAKUR Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
PARVATI DEVI Vs. KIRPA RAM SAINI
|
April 4, 2011 |
PARVEEN GUPTA Vs. STATE OF H.P. AND ORS.
|
April 13, 2011 |
PARVEEN KUMAR Vs. STATE OF H.P.
|
May 11, 2011 |
PARVEEN KUMAR Vs. STATE OF H P AND ORS
|
March 9, 2011 |
PARVEEN KUMAR Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION
|
April 8, 2011 |
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2011 |
PARVEEN KUMAR AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 22, 2011 |
PARVEEN KUMAR SINGH & OTHERS Vs. STATE OF H.P. & ORS.
|
November 16, 2011 |
PARVEZ AKTAR Vs. STATE OF H.P. AND ANR.
|
June 28, 2011 |
PARWATI Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
PAVAN KUMAR Vs. STATE OF H.P. AND ORS.
|
April 27, 2011 |
PAWAN Vs. STATE OF H P AND ORS
|
April 6, 2011 |
PAWAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 23, 2011 |
PAWAN KUMAR Vs. STATE OF H.P.
|
April 19, 2011 |
PAWAN KUMAR Vs. HEM RAJ AND ORS
|
April 18, 2011 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2011 |
PAWAN KUMAR Vs. MAGMA FINANCIAL CORPORATION AND ORS.
|
May 12, 2011 |
PAWAN KUMAR Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
PAWAN KUMAR Vs. STATE OF H.P. AND ORS.
|
September 8, 2011 |
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 8, 2011 |
PAWAN KUMAR Vs. H.P. MILK FEDERATION AND ORS.
|
August 4, 2011 |
PAWAN KUMAR Vs. STATE OF H.P.
|
August 5, 2011 |
PAWAN KUMAR AND ANOTHER Vs. STATE OF H.P. & ANOTHER
|
November 4, 2011 |
PAWAN KUMAR THAKUR Vs. Y.S.PARMAR UNIVERSITY
|
March 30, 2011 |
PAWANA KUMARI Vs. SECRETARY EDUCATION, GOVT OF H P AND ORS
|
April 6, 2011 |
PAWNA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 22, 2011 |
PEARL ENTERPRISES Vs. UNION OF INDIA
|
December 21, 2011 |
PEMBA & OTHERS Vs. STATE OF H.P. AND ORS.
|
November 15, 2011 |
PHANKRA Vs. SHANKAR DASS
|
August 23, 2011 |
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 22, 2011 |
PIAR CHAND Vs. STATE OF H.P. AND ORS.
|
May 10, 2011 |
PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 17, 2011 |
PICKY SHARMA Vs. BHAGWATI DEVI
|
May 2, 2011 |
PINGLA DEVI Vs. STATE OF H.P.
|
December 14, 2011 |
PITAMBER Vs. STATE OF H.P.
|
November 22, 2011 |
PITAMBER LAL Vs. URMILA DEVI AND ANR.
|
June 30, 2011 |
PLATO INDUSTRIES LTD Vs. STATE OF H P
|
April 19, 2011 |
POHLO RAM Vs. AMAR SINGH
|
April 8, 2011 |
POOJA DEVI Vs. STATE OF H.P.
|
November 11, 2011 |
POOJA SHARMA Vs. STATE OF H.P. AND OTHERS
|
September 19, 2011 |
POONAM GUPTA Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
POONAM KUMARI Vs. STATE OF H.P. AND ANR.
|
May 3, 2011 |
POONAM KUMARI Vs. H.P. UNIVERSITY AND ANR.
|
April 6, 2011 |
POONAM LATA Vs. STATE OF H P
|
January 4, 2011 |
PRABH DAYAL Vs. STATE OF H.P. AND ORS.
|
August 1, 2011 |
PRABH DAYAL Vs. SURJAN RAM & ORS.
|
October 31, 2011 |
PRABHAT SINGH Vs. H.P.STATE ELECTRICITY BOARD
|
November 29, 2011 |
Prabhjot Singh Vs. H.P. Board of School Education
|
March 1, 2011 |
PRABHU DAYAL Vs. STATE OF HIMACHAL PRADESH
|
September 9, 2011 |
PRADEEP GIDWANI AND ANR. Vs. THE STATE OF H.P. AND ANR.
|
June 27, 2011 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 7, 2011 |
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2011 |
PRAKAM SINGH PATHANIA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 24, 2011 |
PRAKASH CHAND Vs. STATE OF H.P.
|
July 19, 2011 |
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2011 |
PRAKASH CHAND Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
PRAKASH CHAND KALIA Vs. HRTC
|
March 30, 2011 |
PRAKASHVATI Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
PRAMOD SOOD Vs. UNION OF INDIA
|
August 9, 2011 |
PRAMODH CHAND Vs. STATE OF H.P.
|
April 1, 2011 |
PRASHANT SHARMA Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
Prashant Singh Vs. HP Public Service Commission
|
January 6, 2011 |
PRATAP SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2011 |
PRATAP SINGH VERMA Vs. STATE OF HIMACHAL PRADESH
|
June 18, 2011 |
PRATIBHA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 22, 2011 |
PRAVEEN KUMAR Vs. NARANJAN SINGH
|
April 7, 2011 |
PRAVEEN KUMAR MOUDGIL Vs. STATE OF H.P. AND ANR.
|
September 12, 2011 |
PRAVEEN KUMAR VIMAL Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
March 17, 2011 |
PRAVEEN NEHRU Vs. MUNICIPAL CORPORATION
|
April 20, 2011 |
PREETI Vs. STATE OF H.P.
|
April 18, 2011 |
PREM CHAND Vs. LAL SINGH
|
July 8, 2011 |
PREM CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 7, 2011 |
PREM CHAND Vs. TRIPTA DEVI & OTHERS
|
October 31, 2011 |
PREM CHAND Vs. UNION OF INDIA AND OTHERS
|
December 2, 2011 |
PREM CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 23, 2011 |
PREM CHAND SON OF SH. RAM DITTA, RESIDENT OF VILLAGE AND P.O. CHAROT, TEHSIL SUJANPUR, TIRA, DISTRICT HAMIRPUR, H.P. Vs. SH. AMAR SINGH SON OF SH. RAM DITTA AND ORS.
|
December 7, 2011 |
PREM CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH
|
August 18, 2011 |
Prem Kaur Vs. Mahavir Walia
|
June 15, 2011 |
PREM KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2011 |
PREM KUMAR AND OTHERS Vs. STATE OF H P & OTHERS
|
September 5, 2011 |
PREM LAL Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2011 |
PREM LAL Vs. SHRI KANT BALDI
|
May 2, 2011 |
PREM LAL Vs. STATE OF H P
|
April 4, 2011 |
PREM LAL Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
PREM LATA AND ORS Vs. B B M B AND ANR
|
April 18, 2011 |
PREM LATA THAPAR Vs. STATE OF H.P.
|
July 27, 2011 |
PREM NATH Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
PREM PAL SINGH Vs. STATE
|
November 23, 2011 |
PREM PAL SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
|
March 1, 2011 |
PREM SAGAR Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
PREM SAGAR Vs. HARBANSI DEVI
|
December 12, 2011 |
PREM SINGH Vs. SANJAY KUMAR
|
November 17, 2011 |
PREM SINGH Vs. STATE OF H.P. & ORS.
|
November 23, 2011 |
PREM SINGH Vs. STATE OF H.P. AND ANR.
|
October 31, 2011 |
PREM SINGH Vs. S.K. SHARMA
|
September 7, 2011 |
PREM SINGH Vs. STATE OF H.P. AND ORS.
|
April 11, 2011 |
PREM SINGH Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
PREM SINGH Vs. KANTA DEVI
|
June 21, 2011 |
PREM SINGH Vs. STATE OF H P
|
January 4, 2011 |
PREM SINGH ALIAS DEVI DASS Vs. SHIV DAYAL AND ORS.
|
August 10, 2011 |
PREM SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 24, 2011 |
PREMI DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 1, 2011 |
PREMU Vs. STATE OF H P
|
January 7, 2011 |
PRINCE THAKUR & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 17, 2011 |
Pritam Chand Vs. State of H.P.
|
March 9, 2011 |
PRITAM CHAND Vs. RAM KRISHAN GAUR
|
April 21, 2011 |
PRITAM SINGH Vs. H.P.STATE FOREST CORPORATION LTD
|
May 11, 2011 |
PRITAM SINGH Vs. STATE OF H P AND ORS
|
March 10, 2011 |
PRITAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2011 |
PRITAM SINGH Vs. STATE OF H.P.
|
November 28, 2011 |
PRITAM SINGH Vs. STATE OF H.P. AND OTHERS
|
June 29, 2011 |
PRITAM SINGH Vs. STATE OF H P
|
January 5, 2011 |
PRITAM SINGH Vs. STATE OF H P
|
July 14, 2011 |
PRITAM SINGH Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
PRITHAM DEV Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 4, 2011 |
Prithi Chand Vs. Shakti Chand
|
June 29, 2011 |
PRITHVI SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 6, 2011 |
PRITHVI SINGH Vs. STATE OF H.P. & OTHERS
|
November 9, 2011 |
PRITI THAKUR Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
PRITTAM SINGH Vs. STATE OF H P
|
April 6, 2011 |
PRIYANKA VAIDYA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 8, 2011 |
PROMILA Vs. STATE OF H P AND ORS
|
February 28, 2011 |
PROMILA BHAIK & ORS , PAWAN KATOCH, ANITA NARANG, Vs. STATE OF H P & ORS
|
September 7, 2011 |
PROMILA SHARMA PETITIONER Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
PROMILA VAIDYA Vs. STATE OF H.P.
|
April 26, 2011 |
PUJANA DEVI Vs. STATE OF H.P. AND ORS.
|
April 28, 2011 |
PULKIT SAINI Vs. STATE OF HIMACHAL PRADESH
|
August 10, 2011 |
PUNAM RANI Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
PUNEET BRAR AND ANR. Vs. TIGAKSHA METALLICS PVT. LTD. AND ANR.
|
July 29, 2011 |
PUNEET KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 21, 2011 |
PUNNI DEVI Vs. HANS RAJ
|
July 21, 2011 |
Punnu Ram Vs. State of H.P.
|
July 14, 2011 |
PUNNU RAM Vs. STATE OF H.P. AND ANR.
|
March 1, 2011 |
PURAN CHAND Vs. STATE OF H.P.
|
September 1, 2011 |
PURAN CHAND Vs. STATE OF H.P. AND OTHER
|
May 26, 2011 |
PURAN CHAND Vs. BHOLI
|
September 2, 2011 |
PURAN CHAND Vs. STATE OF H.P. AND ORS.
|
March 10, 2011 |
PURAN CHAND Vs. BHOLI
|
August 2, 2011 |
PURAN CHAND AND ANR. Vs. PAWAN KUMAR AND ANR.
|
March 29, 2011 |
PURAN CHAND AND ORS. Vs. MELA RAM AND ANR.
|
August 9, 2011 |
PURAN CHAND SHARMA Vs. DIRECTOR ELEMENTARY EDUCATION, HIMACHAL PRADESH
|
December 14, 2011 |
PURAN SINGH Vs. STATE OF H.P. & ORS.
|
June 13, 2011 |
Purshotam Dass Vs. State of H.P.
|
February 21, 2011 |
PURSHOTAM LAL Vs. NAND LAL
|
January 6, 2011 |
PURSHOTTAM CHAND Vs. NATIONAL INSURANCE CO. LTD.
|
March 9, 2011 |
PURSHOTTAM DUTT. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 1, 2011 |
PURSHOTTAM RAM AND OTHERS Vs. GIAN CHAND AND OTHERS
|
December 7, 2011 |
PURSHOTUM SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2011 |
PUSHAP LATA VERMA Vs. STATE OF H.P. AND ANR.
|
September 2, 2011 |
Pushaplata Vs. S. K. Baldi
|
January 3, 2011 |
PUSHINDER KAUR Vs. KISHAN KAPUR
|
July 19, 2011 |
PUSHPA DEVI Vs. GOVERNMENT OF HIMACHAL PRADESH
|
May 25, 2011 |
PUSHPA DEVI Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
PUSHPA DEVI.AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
PUSHPA SHARMA Vs. SECRETARY, HPSEB AND ETC.
|
May 7, 2011 |
PUSHPAL Vs. MANASA DEVI
|
July 20, 2011 |
PUSHPENDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 9, 2011 |
PYAR CHAND SHARMA Vs. STATE OF H.P.
|
September 12, 2011 |
PYARE LAL Vs. STATE OF H.P. AND ORS.
|
April 21, 2011 |
PYARE LAL Vs. KAMLA DEVI
|
March 9, 2011 |
PYARE LAL SHARMA Vs. STATE OF H.P.
|
December 20, 2011 |
PYARE LAL SON OF FAGNU RAM Vs. STATE OF HIMACHAL PRADESH
|
December 29, 2011 |
PYARE LAL SON OF SH. SUNDER LAL, RESIDENT OF VILLAGE PATTA KURFAD, TEHSIL PACHHAD, DIUSTRICT SIRMOUR, H.P. AND RAM LAL SON OF SH. GANGA RAM RESIDENT OF VILLAGE BELAD, P.O. KABA-KALAN,A TEHSIL AND DISTRICT SOLAN, H.P. Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2011 |
QIMAT RAI GUPTA Vs. STATE OF H P
|
April 6, 2011 |
QUARBAN Vs. STATE OF H.P.
|
December 9, 2011 |
R C SODA Vs. STATE OF HP
|
April 1, 2011 |
R.K.RAHEJA Vs. MOHAMMAD SALIM
|
December 1, 2011 |
R.K.SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 14, 2011 |
R.L. KAITH Vs. UNION OF INDIA AND OTHERS
|
August 24, 2011 |
R.L.SAKLANI Vs. HIMACHAL PRADESH HORTICULTURE PRODUCE AND MARKETING PROCESSING
|
August 26, 2011 |
R.P. JINDAL Vs. STATE OF H.P. AND ORS.
|
May 26, 2011 |
R.S. MAAN SON OF SHRI S. MAAN, FOREST RANGER (RETD,), RESIDENT OF MAAN HOUSE, POWER HOUSE ROAD, SET NO. 1, HOUSE NO. 22021, BHATINDA, PUNJAB Vs. THE STATE OF H.P. THROUGH THE SECRETARY (FOREST) TO THE GOVT. OF H.P. SHIMLA,
|
December 20, 2011 |
Radha Vs. Jamuna Devi
|
August 19, 2011 |
RADHA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 1, 2011 |
RADHIKA SHARMA Vs. STATE OF H.P. & OTHERS
|
November 3, 2011 |
RAGHU RAM Vs. STATE OF H.P. AND ORS.
|
April 21, 2011 |
RAGHU RAM Vs. BIMLA
|
April 29, 2011 |
RAGHUBIR SINGH Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
RAGHUBIR SINGH Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
Raghubir Singh Vs. State of HP
|
March 31, 2011 |
RAGHUNATH SINGH Vs. MANJIT SINGH
|
June 15, 2011 |
RAGHUNATH SINGH Vs. STATE OF H P
|
April 7, 2011 |
RAHUL CHAUHAN S/O. SH. DINESH KUMAR, R/O. VILLAGE BHADWARA P.O. & TEHSIL FATEHPUR, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2011 |
RAHUL KAPOOR Vs. STATE OF H.P
|
September 5, 2011 |
RAI SINGH Vs. STATE OF H.P. AND OTHERS
|
November 18, 2011 |
RAI SINGH Vs. STATE OF H.P.
|
October 28, 2011 |
RAJ BHAGTI AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
RAJ GOPAL Vs. HP STATE FOREST CORPORATION AND ANR.
|
May 12, 2011 |
RAJ KUMAR Vs. STATE OF H.P. & ANOTHER
|
November 15, 2011 |
RAJ KUMAR Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD.
|
September 12, 2011 |
RAJ KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
May 11, 2011 |
RAJ KUMAR Vs. STATE OF H.P.
|
April 21, 2011 |
RAJ KUMAR Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
RAJ KUMAR Vs. THE SPECIAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
August 4, 2011 |
RAJ KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
RAJ KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 7, 2011 |
RAJ KUMAR DOGRA Vs. STATE OF H.P.
|
November 9, 2011 |
Raj Kumar Garg Vs. Raj Kumar
|
September 26, 2011 |
RAJ KUMAR MISHRA Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2011 |
RAJ KUMAR MISHRA Vs. STATE OF HIMACHAL PRADESH
|
February 24, 2011 |
RAJ KUMARI Vs. STATE OF H P AND ORS
|
January 7, 2011 |
RAJ KUMARI Vs. STATE OF H.P. & OTHERS
|
November 16, 2011 |
RAJ KUMARI Vs. STATE OF H.P.
|
July 29, 2011 |
RAJ KUMARI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
April 1, 2011 |
RAJ KUMARI Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
RAJANDER PAL Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 1, 2011 |
RAJANI DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2011 |
RAJANI SOOD Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 1, 2011 |
RAJDEV SINGH JASROTIA Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2011 |
RAJEEV KAUNDAL AND ORS. Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
RAJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
April 21, 2011 |
RAJEEV KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
RAJEEV PATIAL Vs. PARVATIYA GRAMIN BANK
|
January 4, 2011 |
RAJEEV THAKUR Vs. STATE OF H.P AND ORS.
|
May 6, 2011 |
RAJENDER SINGH Vs. STATE OF H.P.
|
August 9, 2011 |
RAJENDER SINGH Vs. DHIAN SINGH
|
July 28, 2011 |
RAJESH Vs. STATE OF H P
|
April 8, 2011 |
RAJESH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
November 30, 2011 |
RAJESH BANSAL Vs. STATE OF H P
|
January 3, 2011 |
RAJESH BHARDWAJ Vs. STATE OF HIMACHAL PRADESH
|
March 10, 2011 |
RAJESH CHAUHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
September 15, 2011 |
RAJESH GUPTA Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
RAJESH KUMAR Vs. POHLO RAM
|
January 3, 2011 |
RAJESH KUMAR Vs. STATE OF H P
|
May 4, 2011 |
RAJESH KUMAR Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
RAJESH KUMAR Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
RAJESH KUMAR Vs. STATE OF H.P. AND ORS.
|
February 23, 2011 |
RAJESH KUMAR Vs. STATE OF H.P.
|
April 21, 2011 |
RAJESH KUMAR Vs. STATE OF H.P.
|
April 13, 2011 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 28, 2011 |
RAJESH KUMAR Vs. H P STATE ELECTRICITY BOARD AND ORS
|
March 5, 2011 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2011 |
RAJESH KUMAR Vs. STATE OF H P AND ORS
|
May 7, 2011 |
RAJESH KUMAR AND ORS Vs. STATE OF HIMACHAL PRADESH AND ANR
|
March 18, 2011 |
RAJESH KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 2, 2011 |
RAJESH KUMAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
RAJESH KUMAR DHARMANI Vs. RAMESH CHANDERA CHAJTA
|
May 27, 2011 |
RAJESH KUMAR GANGTA Vs. UCO BANK AND ORS.
|
June 21, 2011 |
RAJESH KUMAR KASHYAP Vs. H.P.S.I.D.C.
|
October 31, 2011 |
RAJESH KUMAR UPPAL Vs. STATE OF H.P. AND ORS.
|
September 20, 2011 |
RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2011 |
RAJESH THAKUR Vs. STATE OF H P
|
January 7, 2011 |
RAJESHWAR BHADUR Vs. STATE OF H.P.
|
October 15, 2011 |
RAJESHWAR SINGH KANWAR Vs. H P STATE FINANCIAL CORPORATION
|
January 4, 2011 |
RAJINDER KAUSHAL & ANOTHER Vs. STATE OF H.P. & OTHERS
|
December 5, 2011 |
RAJINDER KUMAR Vs. STATE OF H.P. & ORS.
|
November 3, 2011 |
RAJINDER KUMAR Vs. STATE OF H. P. & OTHERS
|
November 1, 2011 |
Rajinder Kumar Vs. State of H.P.
|
March 21, 2011 |
RAJINDER KUMAR Vs. STATE OF H.P. AND ANR.
|
April 26, 2011 |
RAJINDER KUMAR Vs. STATE OF H.P.
|
February 22, 2011 |
RAJINDER KUMAR Vs. H.R.T.C.
|
March 9, 2011 |
RAJINDER KUMAR Vs. STATE OF H.P.
|
February 28, 2011 |
RAJINDER KUMAR Vs. STATE OF H.P.
|
August 1, 2011 |
RAJINDER KUMAR Vs. STATE OF H.P. AND OTHER
|
May 27, 2011 |
RAJINDER KUMAR & OTHERS. Vs. STATE OF H.P. & ANR.
|
November 4, 2011 |
RAJINDER KUMAR SHARMA AND ORS. Vs. STATE OF H.P. AND ANR.
|
April 25, 2011 |
RAJINDER PAL Vs. H.R.T.C. AND ANR.
|
June 29, 2011 |
RAJINDER PAUL Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2011 |
RAJINDER PRASAD DHIMAN Vs. STATE OF H.P.
|
September 13, 2011 |
RAJINDER PRASAD VASHIST Vs. STATE OF H.P. AND ORS.
|
August 11, 2011 |
RAJINDER PRASHAD Vs. STATE OF H.P. AND OTHERS
|
May 25, 2011 |
RAJINDER SHARMA Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
RAJINDER SHARMA Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION
|
December 7, 2011 |
RAJINDER SHARMA Vs. SANJAY SHARMA
|
May 18, 2011 |
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 26, 2011 |
RAJINDER SINGH Vs. STATE OF H P AND OTHERS
|
September 8, 2011 |
RAJINDER SINGH Vs. HIMACHAL PRADESH KRISHI VISHVA VIDALAYA
|
March 18, 2011 |
RAJINDER SINGH Vs. STATE OF H.P.
|
March 9, 2011 |
RAJINDER SINGH Vs. STATE OF H.P. AND ANOTHER
|
December 1, 2011 |
RAJINDER SINGH Vs. STATE OF H.P. & ORS.
|
November 23, 2011 |
RAJINDER SINGH CHAUHAN AND ANR. Vs. H.P.F.C.
|
August 4, 2011 |
RAJINDER SINGH JISHTU Vs. STATE OF H.P. AND ORS.
|
April 27, 2011 |
RAJINDER YADAV Vs. MEENAKSHI SHARMA AND ANR.
|
September 2, 2011 |
RAJIV BANSAL Vs. PANKAJ SABARWAL
|
March 14, 2011 |
RAJIV JOSHI Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
RAJIV PATHANIA Vs. STATE OF HP AND ORS.
|
August 2, 2011 |
RAJIV SHARMA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS
|
March 4, 2011 |
RAJMAL Vs. DEEPAK SANANA AND ANR.
|
September 2, 2011 |
Rajneesh Kumar Vs. HRTC
|
February 22, 2011 |
RAJNEESH VASUDEVA Vs. MOHINDER SINGH
|
March 3, 2011 |
RAJNI BALA Vs. STATE OF H.P.
|
April 29, 2011 |
RAJNI DEVI Vs. STATE OF H.P. & OTHERS
|
November 16, 2011 |
RAJNI KANG Vs. STATE OF H.P.
|
November 4, 2011 |
RAJU Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 14, 2011 |
RAJU ALIAS RAJESH KUMAR AND ANR. Vs. STATE OF H.P.
|
June 22, 2011 |
RAKESH AWASTHI Vs. STATE OF H.P. & ANR.
|
November 16, 2011 |
RAKESH CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 7, 2011 |
RAKESH CHANDER PURI Vs. H.P.STATE ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD
|
March 11, 2011 |
RAKESH GUPTA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 8, 2011 |
RAKESH KAPOOR Vs. STATE OF H.P.
|
September 8, 2011 |
RAKESH KUMAR Vs. STATE OF H P AND ORS
|
April 6, 2011 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 8, 2011 |
RAKESH KUMAR Vs. H.P.SUBORDINATE SERVICES SELECTION BOARD
|
November 17, 2011 |
RAKESH KUMAR Vs. STATE OF H.P. AND ORS.
|
September 19, 2011 |
RAKESH KUMAR Vs. STATE OF H.P. AND ANOTHER
|
September 12, 2011 |
RAKESH KUMAR Vs. TELU RAM
|
December 15, 2011 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
June 22, 2011 |
RAKESH KUMAR Vs. STATE OF H P
|
May 7, 2011 |
RAKESH KUMAR Vs. STATE OF H P
|
November 9, 2011 |
RAKESH KUMAR & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
RAKESH KUMAR CHHABRA Vs. STATE OF H P
|
May 11, 2011 |
RAKESH KUMAR SHARMA Vs. STATE OF H P
|
January 4, 2011 |
RAKESH SHARMA Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
RAKESH THAKUR Vs. STATE OF H.P. AND OTHERS
|
November 29, 2011 |
RAKSHA DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 30, 2011 |
RAM AASRI Vs. KULDIP SINGH
|
August 2, 2011 |
RAM ASRA Vs. SWARAN KANTA
|
January 3, 2011 |
RAM BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
August 1, 2011 |
RAM BHAGAT Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
RAM CHAND Vs. STATE OF H.P. AND ANR.
|
September 15, 2011 |
RAM CHAND Vs. STATE OF H.P. & ORS.
|
November 23, 2011 |
RAM CHAND Vs. VIDHYA DEVI
|
December 8, 2011 |
RAM CHAND Vs. STATE OF H P
|
January 5, 2011 |
RAM CHAND Vs. STATE OF H P
|
April 8, 2011 |
RAM CHAND AND OTHERS Vs. STATE OF H P & OTHERS
|
September 2, 2011 |
RAM DASS AND ANR. Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
RAM DASS, S/O SH. MATHURA DASS, R/O VILLAGE PANDOR, P.O. DANGLA, TEHSIL NURPUR, DISTRICT KANGRA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH, THROUGH F.C.-CUM-SECRETARY AGRICULTURE, TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA-2,
|
December 22, 2011 |
RAM DEV Vs. DHANI RAM
|
August 1, 2011 |
RAM DHAN Vs. STATE OF H.P. AND ANR.
|
August 1, 2011 |
RAM DITTA AND FOUR OTHERS Vs. STATE OF HIMACHAL PRADESH
|
June 17, 2011 |
RAM DITTA AND ORS. Vs. VIRENDER KUMAR
|
April 11, 2011 |
RAM DITTU Vs. HARI CHAND
|
September 1, 2011 |
RAM GOPAL Vs. STATE OF H.P.
|
November 18, 2011 |
RAM GOPAL Vs. STATE OF H.P. AND ORS.
|
January 4, 2011 |
RAM GOPAL SHARMA Vs. STATE OF H.P. AND ANOTHER
|
November 30, 2011 |
RAM JANI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
RAM KISHAN Vs. STATE OF H.P. AND ANR.
|
May 6, 2011 |
RAM KISHAN VERMA Vs. DR. Y.S. PARMAR UNIVERSITY AND ORS.
|
May 6, 2011 |
RAM KRISHAN Vs. STATE OF H.P.
|
July 20, 2011 |
RAM KRISHAN Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
RAM KRISHAN, SON OF SH. PURKHU, R/O VIOLLAGE KUTHAIN, P.O. CHAMBI, TEHSIL SUNDERNAGAR, DISTT. MANDI H.P., Vs. STATE OF H.P. THROUGH SECRETARY (FOREST) TO THE GOVT. OF H.P. AT SHIMLA H.P. ANDPR. CHIEF CONSERVATOR OF FOREST, SHIMLA H.P.
|
December 19, 2011 |
RAM KUMAR Vs. AMAR SINGH AND ORS.
|
March 7, 2011 |
RAM KUMARI Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
RAM LAL Vs. H.P.S.E.B & OTHERS
|
November 3, 2011 |
RAM LAL Vs. STATE OF HIMACHAL PRADESH
|
October 24, 2011 |
RAM LAL Vs. MUNICIPAL CORPORATION
|
July 4, 2011 |
RAM LAL Vs. STATE OF H.P. AND ANR.
|
May 9, 2011 |
RAM LAL Vs. STATE OF H P
|
January 4, 2011 |
RAM LAL AND ANR. Vs. STATE OF H.P. AND ANR.
|
July 26, 2011 |
RAM LAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
RAM LAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 31, 2011 |
RAM LAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 10, 2011 |
RAM NATH Vs. MEHAR CHAND
|
August 2, 2011 |
RAM NATH Vs. RAMKU
|
June 18, 2011 |
RAM PADAM, S/O. SHRI MANTA RAM, RESIDENT OF VILLAGE AND POST OFFICE NICHAR, TEHSIL NICHAR, DISTRICT KINNAUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY, I & PH, TO THE GOVT. OF H.P. AT SHIMLA,
|
December 19, 2011 |
RAM PAL, SON OF LATE BHAGAT RAM, CASTE KHATRI, SHOP-KEEPER, MAIN BAZAR, MEHATPUR, TEHSIL AND DISTRICT UNA, HIMACHAL PRADESH Vs. RATTAN CHAND, SON OF SHRI RIKHI RAM, RESIDENT OF VILLAGE MEHATPUR, TEHSIL AND DISTRICT UNA, HIMACHAL PRADESH
|
December 13, 2011 |
RAM PARKASH PANCHHI Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
Ram Piari Vs. Devi Ram
|
November 24, 2011 |
RAM PRAKASH Vs. STATE OF H.P. AND ANR.
|
July 21, 2011 |
RAM PRASHAD Vs. STATE OF H.P. AND ORS.
|
March 30, 2011 |
RAM RATTAN AND ORS. Vs. ASHA AND ORS.
|
April 5, 2011 |
RAM SARA Vs. STATE OF H.P. AND ORS.
|
April 18, 2011 |
RAM SARAN Vs. STATE OF H.P. AND ORS.
|
July 27, 2011 |
RAM SARAN AND ANR. Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
RAM SARAN DAYAL Vs. STATE OF H.P.
|
November 23, 2011 |
RAM SARUP Vs. STATE OF HIMACHAL PRADESH
|
June 16, 2011 |
RAM SHANKAR TRIPATHI Vs. STATE OF H.P.
|
May 4, 2011 |
RAM SINGH Vs. STATE OF H.P. AND ANR.
|
February 28, 2011 |
RAM SINGH Vs. STATE OF H.P. AND ORS.
|
July 28, 2011 |
RAM SINGH Vs. LILA DEVI
|
May 5, 2011 |
RAM SINGH Vs. STATE OF H P
|
April 7, 2011 |
RAM SWAROOP Vs. STATE OF H.P.
|
February 23, 2011 |
RAM SWAROOP AND ORS. Vs. RAMESH KUMAR
|
March 14, 2011 |
RAM SWAROOP SHARMA Vs. STATE OF H.P. AND ORS.
|
September 13, 2011 |
RAM TILAK Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
RAMA KANT Vs. STATE OF H.P. AND ORS.
|
May 12, 2011 |
RAMA NAND SHARMA Vs. VIPIN KUMAR AND ORS.
|
April 21, 2011 |
RAMA SOOD Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
RAMAN JAKHOTRA Vs. STATE OF H.P.
|
August 4, 2011 |
RAMAN SHARMA Vs. DR. Y.S. PARMAR UNIVERSITY AND ANR.
|
September 12, 2011 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 8, 2011 |
RAMESH CHAND Vs. STATE OF H.P. AND ORS.
|
May 7, 2011 |
RAMESH CHAND Vs. THE HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR AND ANR.
|
March 30, 2011 |
RAMESH CHAND Vs. VANEET KUMAR
|
July 7, 2011 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
March 17, 2011 |
RAMESH CHAND Vs. STATE OF H P
|
April 8, 2011 |
RAMESH CHAND Vs. STATE OF H P
|
April 4, 2011 |
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 25, 2011 |
RAMESH CHAND Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD AND ANR.
|
July 22, 2011 |
RAMESH CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
|
August 1, 2011 |
RAMESH CHAND SHARMA Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
RAMESH CHAND THAKUR Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
June 24, 2011 |
RAMESH CHAND VERMA Vs. STATE OF H.P.
|
December 12, 2011 |
RAMESH CHANDER THAKUR Vs. MUNICIPAL CORPORATION
|
August 9, 2011 |
Ramesh Dutt Vs. State of H.P.
|
February 23, 2011 |
Ramesh Kumar Vs. State of H.P.
|
January 6, 2011 |
RAMESH KUMAR Vs. STATE OF H.P. AND ANR.
|
May 2, 2011 |
RAMESH KUMAR Vs. STATE OF H.P.
|
November 9, 2011 |
RAMESH KUMAR Vs. STATE OF H P AND ORS
|
April 21, 2011 |
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2011 |
RAMESH KUMAR Vs. STATE OF H.P. AND ORS.
|
March 11, 2011 |
RAMESH KUMAR Vs. MASTER ANKIT (MINOR)
|
September 2, 2011 |
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
RAMESH KUMAR VERMA Vs. STATE OF H.P. AND ANOTHER
|
December 6, 2011 |
RAMESHWAR SHARMA Vs. RAMA HARDWARE
|
April 29, 2011 |
RAMESHWARI DEVI Vs. STATE OF HIMACHAL PRADESH
|
May 11, 2011 |
RAMESHWARI DEVI Vs. H R T C
|
May 19, 2011 |
RAMJI S/O CHETU AND ORS Vs. STATE OF HIMACHAL PRADESH AND ANR
|
December 16, 2011 |
RAMKALI AND OTHERS Vs. THE STATE OF H.P. AND OTHERS
|
November 17, 2011 |
RAMNA KUMARI Vs. STATE OF H.P.
|
December 19, 2011 |
RAMPATI Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
Ran Bahadur Vs. State of H.P
|
December 30, 2011 |
RAN SINGH Vs. STATE OF H.P. AND ORS.
|
April 28, 2011 |
RAN SINGH Vs. THUNIA
|
March 30, 2011 |
RANBIR SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
RANDEEP SINGH Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
RANDHIR SINGH Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
|
March 30, 2011 |
RANI KUKREJA Vs. PRABHA BHAGRA
|
June 28, 2011 |
RANJANA CHAUHAN Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
RANJEET Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
RANJEET KUMAR Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
|
August 23, 2011 |
RANJEET SINGH Vs. STATE OF H.P. AND ORS.
|
August 1, 2011 |
RANJEET SINGH Vs. H.R.T.C. AND ANR.
|
June 24, 2011 |
RANJEET SINGH Vs. STATE OF H.P. AND ORS.
|
April 6, 2011 |
RANJEET SINGH Vs. HRTC THROUGH ITS MD AND ANR.
|
May 2, 2011 |
RANJEET SINGH Vs. STATE OF H.P.
|
April 11, 2011 |
RANJEET SINGH VERMA Vs. STATE OF HP AND ORS.
|
May 3, 2011 |
RANJIT SANDAL Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2011 |
RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2011 |
Ranjit Singh Vs. Tek Chand
|
October 21, 2011 |
RANJIT SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
September 6, 2011 |
RANJIT SINGH CHADHA. Vs. ICICI BANK LTD.
|
June 24, 2011 |
RANJODH SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
January 6, 2011 |
RANJODH SINGH Vs. STATE OF H.P. & OTHERS
|
October 31, 2011 |
RANJU RAM Vs. NAND LAL
|
March 14, 2011 |
RANU RAM AND ANR. Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
RANVIR SINGH AND ORS. Vs. PARDUMAN SINGH
|
May 9, 2011 |
RANVIR SINGH PAMTA Vs. H.P. AGRO INDUSTRIAL PACKAGING INDIA LIMITED AND ORS.
|
April 29, 2011 |
RASHMI SHARMA Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
RASILU RAM Vs. STATE OF H.P.
|
September 16, 2011 |
Ratna Devi Verma Vs. State of H.P.
|
June 20, 2011 |
RATTAN CHAND Vs. H.P. STATE ELECTRICITY BOARD LTD.
|
December 7, 2011 |
RATTAN CHAND Vs. STATE OF H.P. AND ORS.
|
March 29, 2011 |
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
February 26, 2011 |
RATTAN CHAND Vs. STATE OF H.P. AND ORS.
|
March 9, 2011 |
RATTAN DASS Vs. SH.MOTI LAL, SON OF SH.SIDHU RAM
|
December 19, 2011 |
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2011 |
RATTAN LAL Vs. STATE OF H P AND ORS
|
April 13, 2011 |
RATTAN LAL Vs. TULSI RAM
|
July 18, 2011 |
RATTAN LAL Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
RATTAN LAL SANKHAYAN Vs. STATE OF H.P. AND ORS.
|
July 29, 2011 |
RATTAN SINGH Vs. STATE OF H.P. AND ORS.
|
May 7, 2011 |
RATTANI DEVI Vs. MANOHAR SINGH AND ANR.
|
May 5, 2011 |
RATTI RAM Vs. STATE OF H.P. AND ORS.
|
September 12, 2011 |
RATTI RAM Vs. SECRETARY EDUCATION AND ORS.
|
July 22, 2011 |
RATTI RAM Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2011 |
Rattna Devi Vs. State of H.P.
|
February 25, 2011 |
RAVI KUMAR Vs. MANGAT RAM
|
December 13, 2011 |
RAVI KUMAR Vs. STATE OF H.P.
|
June 3, 2011 |
RAVI KUMAR Vs. STATE OF H.P. AND ANR.
|
April 20, 2011 |
RAVI KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 31, 2011 |
RAVI NANDAN KUMAR Vs. STATE OF H.P. AND ANR.
|
August 1, 2011 |
RAVI SINGH RAJOURIA Vs. STATE OF H.P. AND ANR.
|
February 21, 2011 |
RAVINANDAN KAUR Vs. STATE OF H.P.
|
February 28, 2011 |
RAVINDER KUMAR Vs. STATE OF H.P.
|
February 28, 2011 |
RAVINDER KUMAR Vs. STATE OF H.P.
|
December 20, 2011 |
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 22, 2011 |
RAVINDER KUMAR Vs. STATE OF H.P. & ORS.
|
November 16, 2011 |
RAVINDER KUMAR Vs. ASHA DEVI
|
August 11, 2011 |
RAVINDER KUMAR SON OF BANKA Vs. AVTAR SINGH SON OF GUJJAR
|
December 27, 2011 |
RAVINDER PARKASH Vs. STATE OF HIMACHAL PRADESH
|
November 18, 2011 |
RAVINDER RAJ Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
March 5, 2011 |
RAVINDER SHARMA Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 10, 2011 |
RAVINDER SINGH Vs. PUNJAB NATIONAL BANK AND ORS.
|
August 1, 2011 |
RAVINDER SINGH MINHAS Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2011 |
RAXPAUL SINGH AND ANR Vs. CHOUDHARY SHRAWAN KUMAR, H P KRISHAN VISHAV VIDYAL
|
March 8, 2011 |
Reena Devi Vs. Gopal Dass
|
November 25, 2011 |
REENU SAROCH & ORS. Vs. STATE OF H.P. & ORS.
|
November 18, 2011 |
REETA BHARWAL Vs. KRISHAN SINGH
|
July 4, 2011 |
REKHA DEVI Vs. STATE OF H.P. AND ORS.
|
May 9, 2011 |
REKHA KUMARI Vs. STATE OF H.P. AND ORS.
|
September 15, 2011 |
REKHA SHARMA Vs. STATE OF H.P. AND ORS.
|
May 2, 2011 |
RELIANCE INFRATEL LTD. Vs. CHANDERWATI
|
June 22, 2011 |
RENU BALA Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
RENU BALA KATOCH Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
RENU CHADDA AND ORS. Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
RESHMA KAPOOR Vs. STATE OF H.P. AND ANR.
|
May 5, 2011 |
REWAT RAM Vs. ASHOK KUMAR
|
April 26, 2011 |
RINGZIN NAMGYAL ALIAS RAJAN Vs. PARWATI DEVI
|
May 12, 2011 |
RIPU DAMAN Vs. STATE OF H.P. AND ANR.
|
April 26, 2011 |
RIRKU RAM Vs. KRISHNA DEVI
|
March 14, 2011 |
RISAL SINGH AND ANR. Vs. KANAGASHWARI CO-OPERATIVE MARKETING AND CONSUMER SOCIETY LTD. AND ORS.
|
April 28, 2011 |
RITA BHARWAL Vs. STATE OF HIMACHAL PRADESH
|
May 12, 2011 |
RITA SANGRAI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
ROBINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 26, 2011 |
ROHANI DEVI Vs. MANSA DEVI
|
November 22, 2011 |
ROHIT BHARDWAJ Vs. STATE OF H.P.
|
April 6, 2011 |
ROHIT BHOIL Vs. STATE OF H P
|
May 13, 2011 |
ROHIT KUMAR Vs. H.P.TAKNIKI SHIKSHA BOARD
|
September 1, 2011 |
ROHIT SHARMA Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2011 |
ROMESH CHAND NAG Vs. STATE OF H.P.
|
October 13, 2011 |
ROOP CHAND Vs. OM PARKASH
|
May 5, 2011 |
ROOP LAL Vs. STATE OF HIMACHAL PRADESH
|
August 26, 2011 |
ROOP LAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
ROOP LAL JAURA Vs. ADARSH CONFECTIONERS
|
September 23, 2011 |
ROOP RAM Vs. HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LIMITED AND ANR.
|
February 24, 2011 |
ROOP SINGH Vs. MEHAR SINGH AND ORS.
|
July 27, 2011 |
ROOPA RAINA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
October 27, 2011 |
Roshan Lal Vs. Sarwan Singh
|
November 25, 2011 |
ROSHAN LAL Vs. STATE OF H.P. AND ORS.
|
April 26, 2011 |
ROSHAN LAL Vs. KAMALJIT SINGH
|
September 26, 2011 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
August 3, 2011 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2011 |
ROSHAN LAL Vs. ROOP SINGH
|
July 26, 2011 |
ROSHAN LAL Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
January 7, 2011 |
ROSHAN LAL & ORS. Vs. STATE OF H.P. & ANR.
|
November 15, 2011 |
ROSHAN LAL AND ORS. Vs. STATE OF H.P. AND ORS.
|
December 1, 2011 |
ROSHAN LAL ATWAL Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
ROSHAN LAL JASTA Vs. STATE OF H.P.
|
February 28, 2011 |
ROSHAN LAL SHARMA Vs. AGRICULTURE PRODUCE MARKETING COMMITTEE
|
August 2, 2011 |
ROSHNI DEVI Vs. STATE OF H.P.
|
November 17, 2011 |
ROSHNI DEVI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
December 1, 2011 |
ROSHNI DEVI Vs. RAJA RAM
|
July 29, 2011 |
RUBY SHARMA AND ORS. Vs. PRINCIPAL SECRETARY (ELEMENTARY EDUCATION) AND ORS.
|
July 27, 2011 |
RUCHIKA SHARMA Vs. STATE OF H.P. AND ORS.
|
May 3, 2011 |
RUCHIT PUNN Vs. STATE OF HIMACHAL PRADESH
|
December 8, 2011 |
RUKMANI DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 15, 2011 |
RUMA DEVI Vs. STATE OF H.P. & OTHERS
|
December 3, 2011 |
RUMA DEVI Vs. STATE OF H P AND ANOTHER
|
September 13, 2011 |
RUMEL SINGH Vs. GENERAL PUBLIC OF MOHAL BARYAI BEHARD
|
August 4, 2011 |
RUMI RAM Vs. JANTA RAM
|
December 6, 2011 |
RUPINDER KAUR Vs. STATE OF H P AND ANR
|
March 1, 2011 |
S C ROKHA Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
S N SHARMA Vs. STATE OF H P AND ORS
|
April 18, 2011 |
S.D. BHARWAL Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
S.K. JAIN Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
S.L. SHARMA Vs. STATE OF H.P. AND ANR.
|
May 7, 2011 |
S.M.KATWAL Vs. STATE OF H.P.
|
March 11, 2011 |
S.N. KHULLAR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
|
October 24, 2011 |
S.R. CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
December 28, 2011 |
SAACHI SOOD AND ORS. Vs. STATE OF H.P. AND ORS.
|
September 8, 2011 |
SADEEQ ALI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 9, 2011 |
SADHU SINGH AND COMPANY Vs. NATIONAL PROJECTS CONSTRUCTION CO.
|
June 27, 2011 |
SAKEEN CHAND Vs. FATEH SINGH
|
October 24, 2011 |
SALIM ALIAS BASHIR Vs. STATE OF HIMACHAL PRADESH
|
November 1, 2011 |
SALOCHANA DEVI Vs. GOAMP DEVO
|
November 4, 2011 |
SALOCHNA DEVI Vs. STATE OF H.P. AND OTHERS
|
November 23, 2011 |
SAMANGALAN DEVI Vs. STATE OF H P
|
May 17, 2011 |
SAMEKSHA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
August 1, 2011 |
SAMITRA DEVI Vs. H.P. TOURISM DEVELOPMENT CORPORATION LTD.
|
December 19, 2011 |
SANAHRU RAM Vs. STATE OF HIMACHAL PRADESH
|
January 21, 2011 |
SANAM WANGIAL NEGI & ANOTHER Vs. STATE OF H.P. & OTHERS
|
November 1, 2011 |
SANDEEP CHAUHAN AND ANR Vs. STATE OF H P AND ORS
|
June 29, 2011 |
SANDEEP DOGRA Vs. STATE OF H.P. AND ORS.
|
September 8, 2011 |
Sandeep Kumar Vs. State of Himachal Pradesh
|
March 3, 2011 |
SANDEEP KUMAR Vs. STATE OF H.P.
|
November 30, 2011 |
SANDEEP KUMAR SHARMA Vs. STATE OF H P
|
January 4, 2011 |
SANDHU RAM Vs. RAKRO AND ANR
|
April 18, 2011 |
SANDHYA DEVI THAKUR Vs. STATE OF H P
|
April 6, 2011 |
SANDHYA KUMARI, SANJAY KUMAR WALIA, SHASHI KUMAR, Vs. STATE OF H P & ORS
|
September 7, 2011 |
SANDY RAM Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
SANEH LATA Vs. H.P. STATE HANDICRAFTS AND HANDLOOM CORPORATION LTD. AND ANR.
|
March 30, 2011 |
SANGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2011 |
SANGAT RAM Vs. STATE OF H.P.
|
June 27, 2011 |
SANJAY AWASTHI Vs. STATE OF H.P.
|
March 9, 2011 |
SANJAY GUPTA Vs. SANJAY KUMAR
|
August 26, 2011 |
SANJAY KUMAR Vs. STATE OF H.P.
|
March 1, 2011 |
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 3, 2011 |
SANJAY KUMAR Vs. JAMNA DEVI
|
August 1, 2011 |
SANJAY KUMAR Vs. KAMAL SINGH
|
August 3, 2011 |
SANJAY KUMAR Vs. CEO CUM SECRETARY, HIMUDA
|
June 20, 2011 |
SANJAY KUMAR Vs. C.E.O. -CUM - SECRETARY
|
July 20, 2011 |
SANJAY KUMAR Vs. VED PRAKASH AND ANR.
|
May 5, 2011 |
Sanjay Kumar Vs. Narendra Devi
|
September 14, 2011 |
SANJAY KUMAR Vs. STATE OF H.P. AND OTHERS
|
November 16, 2011 |
SANJAY KUMAR Vs. STATE OF H.P. AND OTHERS.
|
October 27, 2011 |
SANJAY KUMAR Vs. SUBHASH
|
August 11, 2011 |
SANJAY KUMAR Vs. HIMACHAL PRADESH MILK FEDERATION AND ANR.
|
August 5, 2011 |
SANJAY KUMAR. Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
SANJAY PATHAK Vs. STATE OF H P
|
April 8, 2011 |
SANJAY SHARMA Vs. STATE OF H.P. AND OTHERS
|
May 10, 2011 |
SANJEEV CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
May 19, 2011 |
SANJEEV CHAUHAN Vs. STATE OF H P
|
April 29, 2011 |
SANJEEV KUMAR Vs. H P TOURISM DEVELOPMENT CORPORATION
|
April 5, 2011 |
SANJEEV KUMAR Vs. STATE OF H P
|
April 4, 2011 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 1, 2011 |
SANJEEV KUMAR Vs. STATE OF H.P. AND ANR.
|
May 3, 2011 |
SANJEEV KUMAR Vs. STATE OF H.P.
|
November 22, 2011 |
SANJEEV KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 1, 2011 |
SANJEEV KUMAR BALORIA Vs. STATE OF H.P. AND ORS.
|
July 25, 2011 |
SANJEEV KUMAR KALTA Vs. STATE OF H.P. AND ORS.
|
September 5, 2011 |
SANSAR CHAND Vs. GURBAX SINGH AND ORS.
|
September 16, 2011 |
SANSAR CHAND Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
SANSAR CHAND Vs. STATE OF H.P. AND ORS.
|
April 11, 2011 |
SANSAR CHAND Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
SANSAR CHAND RANA Vs. STATE OF H.P. AND ORS.
|
February 22, 2011 |
Sant Ram Vs. Ram
|
December 29, 2011 |
SANT RAM Vs. STATE OF HIMACHAL PRADESH
|
April 19, 2011 |
SANT RAM Vs. STATE OF H.P.
|
April 28, 2011 |
SANT RAM Vs. DEEP RAM
|
May 5, 2011 |
SANTOSH Vs. STATE OF HIMACHAL PRADESH
|
February 21, 2011 |
SANTOSH Vs. STATE OF H.P. & ANR.
|
November 16, 2011 |
SANTOSH KUMARI Vs. STATE OF H.P. & ORS.
|
November 30, 2011 |
SANTOSH KUMARI Vs. STATE OF H.P. AND ORS.
|
September 19, 2011 |
SANTOSH KUMARI Vs. STATE OF H.P.
|
July 27, 2011 |
SANTOSH KUMARI Vs. STATE OF H.P. AND ORS.
|
May 3, 2011 |
SARAN DASS Vs. CHINTA MANI
|
September 6, 2011 |
Saran Dass Vs. State of H.P.
|
March 10, 2011 |
SARAN DASS Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
SARANJANI DEVI Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
SARB SINGH PATHANIA Vs. STATE OF H.P.
|
September 12, 2011 |
SARDAR SINGH Vs. SALAM PATI AND ORS
|
April 6, 2011 |
SARDAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 30, 2011 |
SARESTH KUMAR Vs. STATE OF H.P. AND ORS.
|
April 27, 2011 |
SARITA SHARMA Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
SAROJ BALA Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
SAROJ BALA Vs. STATE OF H.P. & OTHERS
|
December 5, 2011 |
SAROJ BALA RATHORE Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 3, 2011 |
SAROJ GARG Vs. STATE OF H P
|
June 21, 2011 |
SAROJ KUMARI Vs. STATE OF H.P. AND ANR.
|
August 10, 2011 |
SAROJ SHARMA Vs. STATE OF H P AND ANR
|
March 9, 2011 |
SAROOP SINGH Vs. STATE OF H.P. AND ANOTHER
|
November 17, 2011 |
SARUP SINGH THAKUR AND ANR. Vs. INDIA BULLS HOUSING FINANCE LTD. AND ORS.
|
September 16, 2011 |
SARWAN Vs. BHAVTU
|
August 29, 2011 |
SARWAN KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
September 15, 2011 |
SARWAN SINGH Vs. CHANAN SINGH
|
July 27, 2011 |
SARWAR HUSSAIN Vs. STATE OF H.P.
|
November 16, 2011 |
SASHI SHARMA Vs. STATE OF H.P.
|
February 16, 2011 |
SAT PAL Vs. CSK HP KRISHI VISHVAVIDYALYA
|
August 2, 2011 |
SAT PAL Vs. STATE OF H P
|
March 11, 2011 |
SAT PARKASH Vs. SURESH CHAND AND ORS.
|
July 28, 2011 |
SATINDER KUMAR AND ORS. Vs. YUDHVIR SINGH AND ORS.
|
March 7, 2011 |
SATISH CHAND Vs. KESAR SINGH AND ORS.
|
March 9, 2011 |
SATISH CHAND Vs. MANOJ KUMAR
|
April 13, 2011 |
SATISH CHANDRA MEHRA AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
July 21, 2011 |
SATISH KUMAR Vs. STATE OF H P
|
April 1, 2011 |
SATISH KUMAR Vs. STATE OF H.P.
|
August 5, 2011 |
SATISH KUMAR Vs. STATE OF H P AND ORS
|
March 1, 2011 |
SATISH KUMAR Vs. STATE OF H.P. AND ANR.
|
October 27, 2011 |
SATISH KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
SATISH KUMAR THAKUR Vs. STATE OF H P
|
April 6, 2011 |
SATISH KUMAR TULI Vs. STATE OF HIMACHAL PRADESH
|
December 26, 2011 |
Satish Rathor Vs. State of Himachal Pradesh
|
February 24, 2011 |
SATLUJ JAL VIDUT NIGAM LIMITED Vs. JAI PARKASH HYUNDAI CONSORTIUM
|
September 20, 2011 |
SATPAL Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2011 |
SATPAL SINGH Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
SATVINDER SINGH SON OF SHRI BHAGAT SINGH, RESIDENT OF HOUSING BOARD COLONY, PAONTA SAHIB, DISTRICT SIRMOUR, H.P. Vs. AMIT GUPTA SON OF SHRI SOM CHAND GUPTA, RESIDENT OF BADRINAGAR, TEHSIL PAONTA, DISTRICT SIRMOUR, H.P.
|
December 14, 2011 |
Satvir Kaur Vs. State of Himachal Pradesh
|
February 24, 2011 |
Satya Devi Vs. Brahmu Ram
|
June 24, 2011 |
SATYA DEVI Vs. STATE OF H.P. & ORS.
|
November 17, 2011 |
SATYA DEVI Vs. STATE OF H.P.
|
January 7, 2011 |
SATYA METALS Vs. UNION OF INDIA
|
January 4, 2011 |
SATYA PAL Vs. STATE OF HP AND ORS.
|
March 17, 2011 |
SATYA PARKASH SHARMA Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
SATYA RAM Vs. STATE OF H.P. AND ORS.
|
September 8, 2011 |
SATYA SHARMA Vs. STATE OF H.P. AND ORS.
|
September 14, 2011 |
SATYA THAKUR Vs. STATE OF H P AND OTHERS
|
September 2, 2011 |
SAVITA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2011 |
SAVITRI DEVI Vs. RATTANI DEVI AND ORS.
|
September 12, 2011 |
SAVITRI DEVI Vs. NIRMALA DEVI
|
August 4, 2011 |
SAVITRI DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 15, 2011 |
SAWANU RAM AND ORS. Vs. NATHU RAM
|
June 29, 2011 |
SCHOOL MANAGEMENT COMMITTEE Vs. STATE OF H.P. AND ANOTHER
|
December 5, 2011 |
SCHOOL, MAHROOTI, P.O. RUMANI Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
|
December 12, 2011 |
SEEMA DEVI Vs. STATE OF H P & ORS
|
September 6, 2011 |
SEEMA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS
|
March 3, 2011 |
SEEMA DEVI Vs. UNION OF INDIA AND ANOTHER
|
July 5, 2011 |
SEEMA RANI Vs. STATE OF H.P. & OTHERS
|
December 2, 2011 |
SEEMA SHARMA Vs. STATE OF H.P. & OTHERS
|
September 19, 2011 |
SEEMA SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 3, 2011 |
SEEMA TYAGI Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
SENU Vs. SURESH SHARMA
|
April 8, 2011 |
SEWA RAM Vs. HRTC.
|
June 24, 2011 |
SEWAK RAM Vs. CHUHRU (DEAD) THROUGH HIS LRS
|
November 15, 2011 |
SH MADAN LAL GUPTA Vs. STATE OF H P
|
June 23, 2011 |
SH. AMAR CHAND Vs. SH. R.D. DHIMAN
|
August 1, 2011 |
SH. AMRIT LAL Vs. STATE OF H.P. AND OTHERS
|
October 27, 2011 |
SH. ATMA RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 1, 2011 |
SH. BHAGI RAM Vs. SH. JOGHDHYAN
|
June 28, 2011 |
SH. CHUNI LAL AND ORS. Vs. SH. RAM SAIN
|
July 20, 2011 |
SH. DINESH KUMAR NEGI Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 16, 2011 |
SH. JAI CHAND Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 8, 2011 |
SH. JOGINDER SINGH Vs. STATE OF H.P. AND ORS.
|
February 28, 2011 |
SH. MADAN LAL GUPTA. Vs. STATE OF H.P. & ORS.
|
June 23, 2011 |
SH. MANISH KATOCH SON OF SH. MADAN CHAND KATOCH, R/O HATWAS, TEHSIL & DISTRICT KANGRA, HP, Vs. STATE OF H.P. THROUGH SECRETARY (EDUCATION) TO THE GOVT. OF H.P. SHIMLA AND DIRECTOR, ELEMENTARY EDUCATION, SHIMLA-2
|
December 8, 2011 |
SH. RAJINDER KUMAR NEGI Vs. STATE OF HIMACHAL PRADESH & ANR.
|
November 16, 2011 |
SH. RAKESH KUMAR BAKSHI S/O SH. RAM PRAKASH BAKSHI, PRESENTLY POSTED AS DRIVER IN THE OFFICE OF CHAIRMAN, ZILA PARISHAD, SIRMOUR AT NAHAN, DISTT. SIRMOUR, H.P. Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY, PANCHAYATI RAJ, GOVT. OF H.P., SHIMLA,
|
December 22, 2011 |
SH. RANJIT SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
|
November 30, 2011 |
SH.BHIMI RAM Vs. STATE OF HIMACHAL PRADESH
|
October 19, 2011 |
SH.GULZAR SINGH BAJWA Vs. MANAGIND DIRECTOR AFCONS INFRASTRUCTURE LTD
|
March 5, 2011 |
SHAKTI PRAKASH Vs. STATE OF H.P. AND OTHERS
|
May 20, 2011 |
SHAKUN GUPTA Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2011 |
Shakuntla Devi Vs. State of H.P.
|
February 25, 2011 |
SHAKUNTLA DEVI Vs. STATE OF H.P. AND ANR.
|
February 24, 2011 |
SHAKUNTLA DEVI Vs. RAM SINGH RANA AND ORS.
|
April 26, 2011 |
SHAKUNTLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
SHAKUNTLA KUMARI BHARDWAJ Vs. STATE OF H.P. AND ORS.
|
March 10, 2011 |
Shalender Kumar Vs. Nand Singh
|
September 1, 2011 |
SHALU CHAUHAN AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 11, 2011 |
SHAM SINGH ALIAS SHYAM SINGH Vs. STATE OF H P AND ORS
|
March 5, 2011 |
SHAMBHU DUTT Vs. HRTC
|
January 7, 2011 |
SHAMI MANDHOTRA Vs. STATE OF H.P.
|
November 1, 2011 |
SHAMSHER CHAND Vs. H.P. BOARD OF SCHOOL EDUCATION DHARAMSHALA AND ANR.
|
April 26, 2011 |
Shamsher Singh Vs. State of H.P.
|
February 24, 2011 |
SHANKAR DASS Vs. STATE OF HIMACHAL PRADESH
|
December 2, 2011 |
SHANKAR DASS Vs. HPUDA
|
April 4, 2011 |
SHANKAR SHARMA Vs. STATE OF H.P. AND ANR.
|
June 28, 2011 |
SHANTA CHANDEL Vs. STATE OF H.P. AND ANR.
|
May 5, 2011 |
SHANTA KAPILA Vs. SHARDA
|
August 12, 2011 |
SHANTA VERMA Vs. VIJAY KUMAR AND OTHERS
|
June 2, 2011 |
SHANTI DEVI Vs. STATE OF H.P. AND ORS.
|
September 16, 2011 |
SHANTI DEVI Vs. SECRETARY EDUCATION, STATE OF H.P. AND ORS.
|
March 11, 2011 |
SHANTI SWARUP BALI Vs. HPSEB AND ANOTHER
|
December 2, 2011 |
SHARDA DEVI Vs. STATE OF HP & ORS.
|
September 19, 2011 |
SHARDA SOOD Vs. SURAM CHAND
|
December 9, 2011 |
SHASHI KANT Vs. STATE OF H.P.
|
January 4, 2011 |
SHASHI PAL Vs. STATE OF H.P. & OTHERS
|
December 1, 2011 |
SHASHI PAL Vs. STATE OF H.P.
|
November 21, 2011 |
SHASHI SHARMA Vs. J.C. RANA
|
July 21, 2011 |
SHASHIKANT Vs. STATE OF HIMACHAL PRADESH
|
August 1, 2011 |
SHASHIR KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 23, 2011 |
SHAYAM SINGH Vs. STATE OF H.P. AND ORS.
|
April 6, 2011 |
SHEELA CHANDEL Vs. CHAMPA DEVI
|
September 8, 2011 |
SHEELA CHANDEL & OTHERS Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
September 15, 2011 |
SHEELA DEVI Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
SHEELA DEVI Vs. H.R.T.C.
|
September 8, 2011 |
SHEELA DEVI AND ORS. Vs. BAKSHI RAM
|
June 20, 2011 |
SHEETLA DEVI Vs. STATE OF H P AND ANR
|
April 6, 2011 |
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 25, 2011 |
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2011 |
SHER SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 15, 2011 |
SHESH RAM Vs. F.C.CUM-SECRETARY
|
March 11, 2011 |
SHIKSHA SOOD Vs. STATE OF H.P.
|
May 12, 2011 |
SHIRKAR SHARMA Vs. ANNAPURNA PATHAK & ORS.
|
August 10, 2011 |
SHITAL KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
April 29, 2011 |
SHITAL PARKASH SHARMA Vs. STATE OF H.P. AND OTHERS
|
December 2, 2011 |
SHIV CHARAN DASS Vs. UPDESH SAHNI
|
January 4, 2011 |
SHIV DEV SINGH Vs. STATE OF H P
|
January 7, 2011 |
SHIV KUMAR Vs. H.P. STATE FOREST CORPORATION AND ANOTHER
|
September 14, 2011 |
SHIV KUMAR Vs. CHIEF ENGINEER
|
July 27, 2011 |
SHIV KUMAR & ANR. Vs. STATE OF H.P. & OTHERS
|
November 15, 2011 |
SHIV KUMAR AND ORS. Vs. ATMA RAM AND ORS.
|
June 27, 2011 |
SHIV LAL Vs. STATE OF H P AND OTHERS
|
September 6, 2011 |
SHIV OM Vs. STATE OF H.P.
|
April 18, 2011 |
SHIV OM Vs. STATE OF H P
|
April 6, 2011 |
SHIV PARSAD SILMANA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 4, 2011 |
SHIV PRASHAD Vs. HARI DASS SHARMA
|
September 2, 2011 |
SHIV RAM Vs. STATE OF H.P. AND ORS.
|
March 17, 2011 |
SHIV RAM BALI Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2011 |
SHIVANI ABROL Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
Shivika Mittal Vs. State of H.P.
|
July 12, 2011 |
SHRI AMAR NATH GAUTAM Vs. STATE OF H.P. AND ANR.
|
August 2, 2011 |
SHRI ANANT RAM Vs. STATE OF HP AND OTHERS
|
November 18, 2011 |
SHRI BHAWANI SINGH (SINCE DECEASED) THROUGH LRS SMT. LAJJA DEVI AND ANR. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
March 3, 2011 |
SHRI DHARAM CHAND Vs. H.P. STATE COOPERATIVE MILK PRODUCERS FEDN. LTD. AND ORS.
|
August 3, 2011 |
SHRI HARDEEP SINGH Vs. THE STATE OF H.P. & OTHERS
|
November 1, 2011 |
SHRI JAGAT RAM Vs. SHRI BIKRAM SINGH AND OTHERS
|
October 28, 2011 |
SHRI JOGINDER SINGH Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
SHRI K.C. AGGARWAL Vs. H.P. STATE ELECTRICITY BOARD
|
September 15, 2011 |
SHRI KARTAR CHAND BAROTRA AND ORS. Vs. STATE OF H.P. AND ORS.
|
August 1, 2011 |
SHRI KULDEEP SINGH, S/O LATE SHRI BHAG SINGH, RESIDENT OF VILLAGE GEHAL NUWANA, TEHSIL GHUMAWIN, DISTRICT BILASPUR, HIMACHAL PRADESH Vs. STATE OF H.P. THROUGH SECRETARY (FORESTS) GOVERNMENT OF H.P., SHIMLA-2,
|
December 19, 2011 |
SHRI MUNSHI RAM DECEASED THROUGH HIS L.R. SMT. GEETA DEVI Vs. UNION OF INDIA (UOI) AND ANR.
|
July 21, 2011 |
SHRI NETAR SINGH Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
|
August 3, 2011 |
SHRI RAJESH KHANNA, SON OF SHRI GOPAL SINGH, RESIDENT OF VILLAGE KOSHGER, POST OFFICE JHAKRI, TEHSIL RAMPUR BUSHAHR, DISTRICT SHIMLA, H.P., Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2011 |
SHRI RAMAN DEEP SINGH S/O SH. SURINDER SINGH, RESIDENT OF VILLAGE & P.O. PANDOGA, TEHSIL & DISTT. UNA, HIMACHAL PRADESH Vs. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (EDUCATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
December 19, 2011 |
SHRI S.P. SINGH Vs. HIMACHAL GRAMIN BANK AND ORS.
|
July 21, 2011 |
SHRI SARB SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 15, 2011 |
SHRI SUKHBIR SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
|
February 28, 2011 |
SHRI SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 8, 2011 |
SHRI TILAK RAJ SHARMA Vs. CHAIRMAN, H.P. KHADI AND VILL. INDUSTRIES BOARD AND ORS.
|
April 28, 2011 |
SHRI VISHWA NATH PATHAK Vs. SH. ASHOK KUMAR AND ORS.
|
September 2, 2011 |
SHRI. BHIM SINGH SON OF SH.TOHLI R/O KURSAKRA ILLAQA BUNGA,TEHSIL THUNAG DISTT. MANDI, H.P. Vs. SH. BHAWANI DATT SON OF SH. KANSHI RAM AND SH. NARAIN SINGH SON OF SH. TOHLI, BOTH R/O KURSAKRA ILLAQUA BUGA, TEHSIL THUNAG, DISTT. MANDI, H.P.
|
December 19, 2011 |
SHRISHTA DEVI AND ANR. Vs. STATE OF H.P. AND ANR.
|
September 8, 2011 |
SHUBH KANCHAN Vs. STATE OF H P
|
May 23, 2011 |
SHWETA DHINGRA Vs. STATE OF H.P.
|
September 3, 2011 |
SHYAM LAL Vs. MANBHARU
|
January 7, 2011 |
SHYAM LAL Vs. STATE OF H.P. AND ANR.
|
September 2, 2011 |
SHYAM LAL Vs. STATE OF H P
|
April 1, 2011 |
SHYAM LAL SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
SHYAM LAL SHARMA AND ORS. Vs. DIRECTOR HORTICULTURE AND ORS.
|
March 17, 2011 |
SHYAM SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
February 21, 2011 |
SHYAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 27, 2011 |
SHYAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
SHYAM SINGH THAKUR AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
SIMBRU RAM Vs. DHOLI DEVI AND OTHERS
|
October 31, 2011 |
SIMRO DEVI Vs. STATE OF H.P. AND ORS.
|
December 2, 2011 |
SINGH RAM Vs. STATE OF H.P. AND ORS.
|
February 23, 2011 |
SITA RAM Vs. THE HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED AND ORS.
|
February 22, 2011 |
SITA RAM Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2011 |
SITA RAM Vs. KULDEEP CHAND
|
August 2, 2011 |
SITA RAM Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
SITA RAM & ORS. Vs. STATE OF H.P. & ORS.
|
September 20, 2011 |
SITA RAM KALTA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 7, 2011 |
SITAL RAM Vs. STATE OF H.P. AND ANR.
|
September 15, 2011 |
SMT. AJUDHYA DEVI Vs. SURINDER KUMAR & ORS.
|
May 26, 2011 |
SMT. ARUNA DEVI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
|
October 24, 2011 |
SMT. DHANNO DEVI Vs. STATE OF H.P. AND OTHERS
|
April 6, 2011 |
SMT. GULSHAN BAGGA Vs. STATE OF H.P.
|
August 8, 2011 |
SMT. ISHWARI DEVI JUSTA Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
SMT. JASMATI DEVI Vs. THE STATE OF H.P. AND ORS.
|
April 20, 2011 |
SMT. KAMAL KANT GULYANI Vs. STATE OF H.P. AND ANR.
|
August 2, 2011 |
SMT. KAMLA DEVI Vs. THE STATE OF H.P. AND ORS.
|
April 20, 2011 |
SMT. KAMLA RANI Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
SMT. KHARO AND ORS. Vs. SH. LALIT KUMAR AND ANR.
|
March 30, 2011 |
SMT. KIRAN BALA Vs. SANJEEV KUMAR
|
May 12, 2011 |
SMT. LAJ Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD.
|
October 24, 2011 |
SMT. MEENA DEVI AND ORS. Vs. RAM SINGH AND ORS.
|
March 9, 2011 |
SMT. MUNNI DEVI Vs. STATE OF H.P. AND ANR.
|
May 2, 2011 |
SMT. NIRMALA DEVI Vs. STATE OF HP AND OTHERS
|
November 16, 2011 |
SMT. PADMA DEVI AND ANR. Vs. KARAM CHAND SOOD AND ORS.
|
August 9, 2011 |
SMT. PARO Vs. SMT. KRISHNA & OTHERS
|
October 31, 2011 |
SMT. PUJA KAUSHAL Vs. RAJ KUMAR KAUSHAL AND ANR.
|
May 5, 2011 |
SMT. PUSHPA KANWAR Vs. STATE OF H.P. AND ANOTHER
|
November 2, 2011 |
SMT. RAJ KUMARI Vs. STATE OF H.P. AND ORS.
|
January 7, 2011 |
SMT. RAJESHWARI DEVI Vs. STATE OF H.P. & ORS.
|
November 11, 2011 |
SMT. RATTANI DEVI, W/O LATE LHC HARI SINGH, R/O VILLAGE & P.O. LOHARLI, TEHSIL BARSAR, DISTT. HAMIRPUR, HIMACHAL PRADESH Vs. THE STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (HOME) TO THE GOVERNMENT OF H.P. SHIMLA AND OTHERS
|
December 19, 2011 |
SMT. RATTANI DEVI, WIFE OF LATE SHRI KISHAN CHAND, RESIDENT OF PADIOLA, P.O. KODRA, TEHSIL BANGANA, DISTT. UNA, H.P. Vs. STATE OF H.P. THROUGH DIRECTOR PRIMARY EDUCATION TO THE GOVERNMENT OF H.P., SHIMLA,
|
December 8, 2011 |
SMT. REENA DEVI Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
SMT. RITA PRABHAKAR Vs. STATE OF H.P. AND OTHERS
|
November 18, 2011 |
SMT. SANTOSH KUMARI WD/ OF LATE SH. BHOOP SINGH, R/O VPO BHANGROTU, THE. SADAR, DISTT. MANDI, HP. Vs. STATE OF H.P, THROUGH SECRETARY EDUCATION, GOVT. OF H.P., SHIMLA, HP.,
|
December 7, 2011 |
SMT. SATYA DEVI Vs. STATE OF H.P. AND ANR.
|
March 7, 2011 |
Smt. Savitri Devi Vs. State of H.P.
|
March 15, 2011 |
SMT. SEEMA SOOD AND ORS. Vs. MS. VIMLA BHAGT AND ORS.
|
February 23, 2011 |
SMT. SHAKUNTLA THAKUR AGED 43 YEARS W/O SH. RAJESH, PRESENTLY POSTED AT GPS THUND KAROKI BLOCK MASHOBRA, DISTRICT SHIMLA AND ORS. Vs. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (EDUCATION) TO THE GOVERNMENT, SHIMLA, HIMACHAL PRADESH,
|
December 7, 2011 |
SMT. SHANTO DEVI Vs. STATE OF H.P. AND OTHERS
|
November 21, 2011 |
SMT. SHEELWANTI Vs. BALWANT SINGH AND ORS.
|
March 10, 2011 |
SMT. SHUBH KANTA SHARMA Vs. H.P. STATE ELECTRICITY BOARD
|
February 21, 2011 |
SMT. SNEH LATA Vs. STATE OF H.P. AND OTHERS
|
June 1, 2011 |
SMT. SUMAN CHAUHAN Vs. STATE OF H.P. AND ORS.
|
June 20, 2011 |
SMT. SUMAN SHARMA Vs. H.P. STATE ELECTRICITY BOARD
|
August 3, 2011 |
SMT. VIDYA DEVI Vs. SMT. NIRMLA DEVI ALIAS NIMMO AND ORS.
|
April 20, 2011 |
SOBHA SOOD Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2011 |
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
February 8, 2011 |
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
February 24, 2011 |
SOHAN LAL Vs. STATE OF H.P. & OTHERS
|
November 16, 2011 |
SOHAN LAL Vs. STATE OF H P
|
April 4, 2011 |
SOHAN LAL GOYAL Vs. MUNICIPAL COUNCIL
|
May 3, 2011 |
SOHAN LAL SHARMA Vs. STATE OF H.P.
|
April 26, 2011 |
SOHAN SINGH Vs. STATE OF H.P.
|
January 4, 2011 |
SOHAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
April 7, 2011 |
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2011 |
SOM DUTT Vs. STATE OF H.P.
|
November 1, 2011 |
SOM DUTT Vs. HANS RAJ
|
February 24, 2011 |
SOM NATH Vs. STATE OF H.P. AND ORS.
|
September 8, 2011 |
SOMA RAM Vs. STATE OF H.P.
|
March 15, 2011 |
SOMAWATI Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2011 |
SONIKA GUPTA Vs. DR. Y.S. PARMAR UNIVERSITY
|
December 22, 2011 |
SONU CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
|
March 5, 2011 |
SONU CHAWLA @ RAKESH CHAWLA AND ANR. Vs. SMT. KRISHNA CHAWLA AND ORS.
|
April 21, 2011 |
STATE BANK OF INDIA Vs. SHEETAL DEVI
|
April 29, 2011 |
STATE OF H P Vs. SHEIKH MOHAMMAD
|
March 3, 2011 |
STATE OF H P Vs. CHUNNI LAL
|
October 18, 2011 |
STATE OF H P Vs. JAIPAL SINGH AND OTHERS
|
October 19, 2011 |
STATE OF H P Vs. NASIB SINGH
|
November 24, 2011 |
STATE OF H P Vs. NAND LAL
|
January 4, 2011 |
STATE OF H P Vs. SHASHI KANT DEVEDI
|
January 4, 2011 |
STATE OF H P Vs. RAMESH KUMAR
|
January 6, 2011 |
STATE OF H P Vs. BALBIR SINGH
|
January 5, 2011 |
STATE OF H P Vs. CHAMAN LAL
|
January 5, 2011 |
STATE OF H P Vs. BALAK RAM
|
January 5, 2011 |
STATE OF H P Vs. RAMESH KUMAR
|
January 5, 2011 |
STATE OF H P Vs. SUSHIL KUMAR ALIAS SUNIL
|
January 5, 2011 |
STATE OF H P Vs. PRAKASH ALIAS
|
March 5, 2011 |
STATE OF H P Vs. SARLA DEVI
|
March 15, 2011 |
STATE OF H P Vs. DARSHAN KUMAR
|
January 6, 2011 |
STATE OF H P Vs. PARTAP SINGH
|
April 7, 2011 |
STATE OF H P Vs. NARESH CHAND
|
April 7, 2011 |
STATE OF H P Vs. FAQUIR CHAND
|
April 26, 2011 |
STATE OF H P Vs. NARAIN DASS
|
April 6, 2011 |
STATE OF H P Vs. HANS PETER WUTHRICH
|
April 1, 2011 |
STATE OF H P Vs. KHIYALI RAM
|
April 4, 2011 |
STATE OF H P Vs. BAL KRISHAN SHARMA
|
April 5, 2011 |
STATE OF H P Vs. UMARDEEN
|
September 14, 2011 |
STATE OF H P Vs. KAAM RAJ
|
November 2, 2011 |
STATE OF H P Vs. BALJIT SINGH
|
August 4, 2011 |
STATE OF H P Vs. SUKH RAM
|
August 8, 2011 |
STATE OF H P Vs. GURU DUTT
|
May 17, 2011 |
STATE OF H P Vs. BIKRAM SINGH
|
May 17, 2011 |
STATE OF H P Vs. ATMA SINGH
|
May 18, 2011 |
STATE OF H P Vs. DAULAT RAM
|
May 18, 2011 |
STATE OF H P Vs. SAROJ KUMARI
|
May 13, 2011 |
STATE OF H P Vs. NANDU
|
May 16, 2011 |
STATE OF H P Vs. MOTI LAL
|
May 16, 2011 |
STATE OF H P Vs. SWARI DEVI
|
May 16, 2011 |
STATE OF H P Vs. RAVINDER KUMAR
|
May 16, 2011 |
STATE OF H P Vs. PARVEEN KUMAR
|
May 10, 2011 |
STATE OF H P Vs. SHAUKAT ALI
|
May 11, 2011 |
STATE OF H P Vs. KULDEEP SINGH
|
May 5, 2011 |
STATE OF H P Vs. JITENDER KUMAR SHARMA
|
May 4, 2011 |
STATE OF H P Vs. DAMODAR DASS
|
May 5, 2011 |
STATE OF H P Vs. RAJ KUMAR
|
May 7, 2011 |
STATE OF H P Vs. RAMESH KUMAR
|
May 7, 2011 |
STATE OF H P Vs. ASHWANI KUMAR
|
May 10, 2011 |
STATE OF H P Vs. JITENDER SINGH
|
May 10, 2011 |
STATE OF H P Vs. PIARE LAL
|
May 10, 2011 |
STATE OF H P Vs. YASH PAL
|
May 2, 2011 |
STATE OF H P Vs. DHARAM SINGH
|
May 2, 2011 |
STATE OF H P Vs. RAM KUMAR
|
May 2, 2011 |
STATE OF H P Vs. HARISH KUMAR
|
May 2, 2011 |
STATE OF H P Vs. ARBIND KUMAR
|
May 2, 2011 |
STATE OF H P Vs. MUNISH BANSAL
|
May 4, 2011 |
STATE OF H P Vs. SABDA DEVI
|
May 4, 2011 |
STATE OF H P Vs. MANOHAR LAL
|
May 4, 2011 |
STATE OF H P Vs. HARISH KUMAR
|
May 4, 2011 |
STATE OF H P Vs. PRADEEP KUMAR ALIAS DEEPU
|
May 3, 2011 |
STATE OF H P Vs. ASHWANI KUMAR
|
May 3, 2011 |
STATE OF H P Vs. DHARAM SINGH
|
May 3, 2011 |
STATE OF H P Vs. PAWAN KUMAR
|
May 3, 2011 |
STATE OF H P Vs. AVTAR CHAND ALIAS TARA
|
May 3, 2011 |
STATE OF H P AND ORS Vs. STATE OF H P AND ORS
|
July 28, 2011 |
STATE OF H P AND ORS Vs. BIMLA DEVI AND ANR
|
May 12, 2011 |
STATE OF H. P Vs. LAL CHAND AGGARWAL
|
March 7, 2011 |
STATE OF H. P. Vs. VAS DEV AND ORS.
|
June 28, 2011 |
State of H.P Vs. Jagar Mal
|
December 27, 2011 |
State of H.P. Vs. Ashwani Kumar
|
December 30, 2011 |
State of H.P. Vs. Kusum
|
December 30, 2011 |
State of H.P. Vs. Loka Nand
|
December 22, 2011 |
State of H.P. Vs. Sunil Kumar
|
November 4, 2011 |
State of H.P. Vs. Surinder Kumar
|
January 6, 2011 |
State of H.P. Vs. Ram Chander @ Rama
|
February 25, 2011 |
State of H.P. Vs. Lal Singh @ Omi Chand
|
January 6, 2011 |
State of H.P. Vs. Pawan Kumar
|
March 23, 2011 |
State of H.P. Vs. Mast Ram
|
March 25, 2011 |
State of H.P. Vs. Malkiat Singh
|
May 23, 2011 |
State of H.P. Vs. Ramesh Chand
|
July 6, 2011 |
State of H.P. Vs. Block Anganwadi Workers Union
|
August 3, 2011 |
State of H.P. Vs. Swaran Singh
|
December 30, 2011 |
STATE OF H.P. Vs. LAKHVINDER SINGH AND ANR.
|
September 7, 2011 |
STATE OF H.P. Vs. ONKAR KAPIL AND ORS.
|
September 8, 2011 |
STATE OF H.P. Vs. PRABH DAYAL AND ANR.
|
September 16, 2011 |
STATE OF H.P. Vs. RACHHPAL SINGH ALIAS PALLU
|
September 16, 2011 |
STATE OF H.P. Vs. JAGDISH CHAND AND ANR.
|
September 16, 2011 |
STATE OF H.P. Vs. SANOOP KUMAR
|
November 9, 2011 |
STATE OF H.P. Vs. PIAR CHAND
|
November 4, 2011 |
STATE OF H.P. Vs. SITA RAM
|
October 28, 2011 |
STATE OF H.P. Vs. LAXMI RAMAN SON OF SH. NEK CHAND, R/O. VILLAGE BAG, TEHSIL KARSOG, DISTT. MANDI, HP. AND JITENDER KUMAR S/O. SH. NEK CHAND, R/O. BAG, TEHSIL KARSOG, DISTT. MANDI, H.P.
|
December 21, 2011 |
STATE OF H.P. Vs. RAJESH THAKUR, S/O. SH. OM PARKASH THAKUR, RESIDENT OF SATAI, POST OFFICE PURAG, TEHSIL AND POLICE STATION KOTKHAI, DISTT. SHIMLA, H.P.
|
December 22, 2011 |
STATE OF H.P. Vs. SAVITRI DEVI & ORS.
|
November 23, 2011 |
STATE OF H.P. Vs. AVTAR SINGH AND ANOTHER
|
November 23, 2011 |
STATE OF H.P. Vs. BRIJ LAL AND OTHERS
|
November 17, 2011 |
STATE OF H.P. Vs. KAMALDEEN AND OTHERS
|
November 17, 2011 |
STATE OF H.P. Vs. HARISH GAUTAM
|
November 28, 2011 |
STATE OF H.P. Vs. AJAY KUMAR, SON OF KAPOOR CHAND, R/O. LAHLA, TEHSIL PALAMPUR DISTRICT KANGRA
|
December 22, 2011 |
STATE OF H.P. Vs. RAJU THAPA SON OF SHRI JAI BAHADUR THAPA, RESIDENT OF BASTI KOHALA, TEHSIL DEHRA, DISTT. KANGRA, H.P.
|
December 20, 2011 |
STATE OF H.P. Vs. REKHA DEVI
|
December 7, 2011 |
STATE OF H.P. Vs. RAJ KUMAR
|
December 1, 2011 |
STATE OF H.P. Vs. BAM PADHA ADAK
|
December 5, 2011 |
STATE OF H.P. Vs. INDER SINGH
|
December 5, 2011 |
STATE OF H.P. Vs. BALBIR SINGH AND ANOTHER
|
December 1, 2011 |
STATE OF H.P. Vs. KULVINDER SINGH
|
December 2, 2011 |
STATE OF H.P. Vs. DEEP RAJ AND OTHERS
|
December 5, 2011 |
STATE OF H.P. Vs. MOHAN LAL
|
February 23, 2011 |
STATE OF H.P. Vs. RAM DASS AND ANOTHER
|
June 1, 2011 |
STATE OF H.P. Vs. JABAR HUSSAIN
|
August 12, 2011 |
STATE OF H.P. Vs. PURSHOTAM LAL GUPTA & OTHERS.
|
April 20, 2011 |
STATE OF H.P. Vs. DAYA RAM
|
December 19, 2011 |
STATE OF H.P. Vs. UDEY RAM
|
September 9, 2011 |
STATE OF H.P. Vs. MAHENDER PAL
|
April 5, 2011 |
STATE OF H.P. Vs. ASHOK KUMAR
|
February 23, 2011 |
STATE OF H.P. Vs. SUCHA SINGH AND ANOTHER
|
June 3, 2011 |
STATE OF H.P. Vs. HUKAM CHAND ALIAS MOHARU
|
June 23, 2011 |
STATE OF H.P. Vs. SATISH KUMAR
|
June 29, 2011 |
STATE OF H.P. Vs. SUNDER SINGH AND ORS.
|
June 24, 2011 |
STATE OF H.P. Vs. TILAK RAJ
|
June 22, 2011 |
STATE OF H.P. Vs. HARI KRISHAN
|
June 30, 2011 |
STATE OF H.P. Vs. PAWAN KUMAR AND ANR.
|
June 29, 2011 |
STATE OF H.P. Vs. GAJENDER MOHAN AND ORS.
|
June 29, 2011 |
STATE OF H.P. Vs. VIJAY KUMAR
|
June 29, 2011 |
STATE OF H.P. Vs. RAMESH KUMAR @ MAHESHI AND ANR.
|
June 21, 2011 |
STATE OF H.P. Vs. SHYAM LAL
|
June 20, 2011 |
STATE OF H.P. Vs. SURENDER SINGH
|
June 21, 2011 |
STATE OF H.P. Vs. KAMAL KUMAR KAUSHAL
|
June 20, 2011 |
STATE OF H.P. Vs. DAVINDER KUMAR @ GULLU
|
June 20, 2011 |
STATE OF H.P. Vs. HUKAM CHAND
|
March 15, 2011 |
STATE OF H.P. Vs. SURAJ PARKASH KAPOOR AND ORS.
|
July 25, 2011 |
STATE OF H.P. Vs. KARTAR CHAND
|
July 26, 2011 |
STATE OF H.P. Vs. TARUN, DEEPA AND ANR.
|
July 25, 2011 |
STATE OF H.P. Vs. JATINDER SINGH AND ORS.
|
July 25, 2011 |
STATE OF H.P. Vs. SUBHASH CHAND
|
August 5, 2011 |
STATE OF H.P. Vs. RAM BALI
|
July 27, 2011 |
STATE OF H.P. Vs. MULAKH RAJ
|
July 20, 2011 |
STATE OF H.P. Vs. PRITAM SINGH
|
July 21, 2011 |
STATE OF H.P. Vs. BIPAN KUMAR
|
July 22, 2011 |
STATE OF H.P. Vs. MUNSHI RAM AND ORS.
|
August 1, 2011 |
STATE OF H.P. Vs. NANAK CHAND AND ANR.
|
August 18, 2011 |
STATE OF H.P. Vs. CHET RAM
|
August 12, 2011 |
STATE OF H.P. & OTHERS Vs. SH. NITYA NAND NEGI & OTHERS
|
December 5, 2011 |
STATE OF H.P. & OTHERS Vs. CHUNI LAL BELDAR
|
November 22, 2011 |
STATE OF H.P. AND ANOTHER Vs. DEV KALA
|
December 5, 2011 |
STATE OF H.P. AND ANR. Vs. N.F.C. TEACHERS ASSOCIATION AND ANR.
|
August 3, 2011 |
STATE OF H.P. AND ANR. Vs. RASIL SINGH
|
April 13, 2011 |
STATE OF H.P. AND ANR. Vs. UMA DUTT SHARMA
|
April 28, 2011 |
STATE OF H.P. AND ORS. Vs. BIMLA DEVI AND ANR.
|
May 12, 2011 |
STATE OF H.P. AND ORS. Vs. SUBHADRA
|
April 29, 2011 |
STATE OF H.P. AND ORS. Vs. PRITHVI SINGH
|
June 21, 2011 |
STATE OF H.P. AND ORS. Vs. JAI CHAND AND ANR.
|
June 22, 2011 |
STATE OF H.P. AND ORS. Vs. VIJAY KUMARI
|
August 3, 2011 |
STATE OF H.P. AND ORS. Vs. BISHAN LAL
|
August 2, 2011 |
STATE OF H.P. AND ORS. Vs. GUNGAR RAM
|
February 22, 2011 |
STATE OF H.P. AND ORS. Vs. CHET RAM
|
August 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
|
October 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
|
November 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR & ORS.
|
November 14, 2011 |
STATE OF HIMACHAL PRADESH Vs. GOPAL SINGH
|
November 16, 2011 |
State of Himachal Pradesh Vs. Faqir Chand
|
April 26, 2011 |
State of Himachal Pradesh Vs. Prem Singh
|
August 26, 2011 |
State of Himachal Pradesh Vs. Khube Ram
|
February 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. AJAY VIJ
|
February 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. G.S.VERMA AND ANOTHER
|
March 23, 2011 |
STATE OF HIMACHAL PRADESH Vs. RUSHTAM ALI
|
June 13, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
June 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. PREM PAL SINGH AND OTHERS
|
December 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. VIPIN KUMAR
|
December 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR SON OF SH. BHURI SINGH, CASTE RAJPUT, RESIDENT OF VILLAGE BAJAHAR, POLICE STATION SUJANPUR, TAPPA JANGAL, RAJGIR, TEHSIL SUJANPUR, DISTRICT HAMIRPUR, H.P.
|
December 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. VIPIN KUMAR
|
December 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. BAHADUR
|
December 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. YAKUB KHAN, SON OF SHRI HAKUMU DEEN, RESIDENT OF MANGLORE BANDAL, TEHSIL ROORKEE, DISTRICT HARIDWAR
|
December 22, 2011 |
STATE OF HIMACHAL PRADESH Vs. SALEEM MOHD. SON OF SH. KHAIR MOHD., R/O VILLAGE KARIAN, P.S. SADAR CHAMBA, DISTT. CHAMBA, H.P. AND RAJIA BEGAM, W/O SH. SALEEM MOHD., R/O VILLAGE KARIAN, P.S. SADAR CHAMBA, DISTT. CHAMBA, H.P.
|
December 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. DIL BAHADUR SON OF SHRI GANPATI, RESIDENT OF VILLAGE MULKOT, P.S. BAGLOM DHAULAGIRI ANCHAL, NEPAL
|
December 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. MOHAN @ MOLAM RAM RESIDENT OF PATHWAL, P.O. SAWALA, TEH. CHURAH, ILLAQA BANJU, POLICE STATION TISSA, DISTRICT CHAMBA, H.P.
|
December 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. OM PRAKASH SON OF SHRI NAND RAM, R/O VILLAGE NARANGA, P.O. MUSIKOT, DISTT. RUKAM ANCHAL RAWTI (NEPAL)
|
December 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. BAL BAHADUR SON OF SOM BAHADUR, RESIDENT OF SIDURE, TEHSIL AND P.O. SANI KHARKA, DISTT. ARGA KHANCHI LIMBINI ANCHAL NEPAL
|
December 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
|
November 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. BASTI RAM
|
November 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR SON OF SH. VIJAY KUMAR, CASTE AGARWAL,
|
December 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURAJMAL SON OF SHRI. KESHO RAM, RESIDENT OF VILLAGE KALWA, TEHSIL PILLU KHERAMANDI, DISTRICT JIND, HARYANA
|
December 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. BALBIR
|
March 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUKH DEV SINGH AND ORS.
|
March 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. HIRA NAND
|
February 23, 2011 |
STATE OF HIMACHAL PRADESH Vs. YADUPATI SHARMA
|
February 24, 2011 |
STATE OF HIMACHAL PRADESH Vs. ANIL JAIN
|
February 24, 2011 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
|
February 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. S.K.GUPTA
|
February 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. R.K.MEHTA
|
April 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. DALER SINGH
|
April 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. GAJINDER
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. DAROPTI DEVI
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. CHARAN PAL
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. SHASHI PAL
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. LALMAN
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. KEWAL SINGH
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. DIWAN CHAND
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. PREM LAL
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUSHIL KUMAR
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
|
March 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. KANSHI RAM
|
March 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
March 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. BHIM SINGH
|
March 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. BUDHI SINGH
|
March 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. BRIJ LAL
|
March 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH
|
March 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. GUMAT RAM
|
March 11, 2011 |
STATE OF HIMACHAL PRADESH Vs. DURGA SINGH
|
March 10, 2011 |
STATE OF HIMACHAL PRADESH Vs. VINAY KUMAR
|
March 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. BALWANT CHAND
|
March 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
October 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. CHARAN SINGH
|
October 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
October 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR ALIAS NEGI
|
December 12, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARMA RAM @ PREM SINGH
|
October 12, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER
|
September 14, 2011 |
STATE OF HIMACHAL PRADESH Vs. NAND KISHORE
|
August 31, 2011 |
STATE OF HIMACHAL PRADESH Vs. GULSHER
|
December 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR @ SONU SON OF KHUSHAL CHAND
|
December 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
December 12, 2011 |
STATE OF HIMACHAL PRADESH Vs. ROOP CHAND
|
December 12, 2011 |
STATE OF HIMACHAL PRADESH Vs. HARDEEP GOEL
|
April 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURENDER PAL
|
April 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS HACHU
|
October 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. LEKH RAJ
|
November 24, 2011 |
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL
|
December 12, 2011 |
STATE OF HIMACHAL PRADESH Vs. ROOP CHAND
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
|
September 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAMESH SINGH
|
November 24, 2011 |
STATE OF HIMACHAL PRADESH Vs. AMAR DEV
|
November 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH ALIAS BINDER
|
November 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR
|
November 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. NARENDER KUMAR
|
November 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. BANSI RAM
|
October 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. DEEP CHAND
|
November 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. AJMER SINGH
|
November 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUNIL KUMAR
|
November 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. JAI SINGH
|
October 24, 2011 |
STATE OF HIMACHAL PRADESH Vs. SIRI RAM
|
April 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. HARI SINGH
|
April 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR GUPTA
|
March 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
March 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. KARAM SINGH
|
March 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. SADA NAND
|
March 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. MITHAN SINGH
|
March 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. TARA DUTT
|
March 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. TEK CHAND
|
March 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. MUNSHI RAM
|
March 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. DHIAN SINGH
|
March 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR
|
March 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. KHUSHAL CHAND
|
March 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. R.S.RAWAT
|
March 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. DURGA DASS BHARDWAJ
|
March 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
|
April 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. HARISH KUMAR
|
April 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. JEET RAM
|
April 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. DHARAM CHAND
|
April 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER KUMAR
|
April 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER KUMAR
|
April 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN SINGH
|
April 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. HIRA SINGH
|
April 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
|
April 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. MOTI LAL
|
April 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. PANKAJ BHARDWAJ
|
April 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. DESH RAJ
|
May 2, 2011 |
STATE OF HIMACHAL PRADESH Vs. SHYAM LAL
|
May 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUKAR DEEN
|
May 23, 2011 |
STATE OF HIMACHAL PRADESH Vs. JAI DEV
|
June 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. KAPIL DEV
|
June 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARKASH DASS
|
May 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
|
July 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. SARABJEET
|
July 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. GURDIA
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. GURDAS RAM
|
July 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. SOBHA RAM
|
July 22, 2011 |
STATE OF HIMACHAL PRADESH Vs. RATTAN CHAND
|
July 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
|
July 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARTAP SINGH
|
July 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. MANAGING DIRECTOR EDIFICE LABORATORIES
|
July 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. J.S.PARIHAR
|
July 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR
|
July 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHAND GUPTA
|
July 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. KULDIP SINGH
|
July 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. NOORI ALIAS DALJIT SINGH
|
August 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARMA NAND
|
August 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. KISHORI LAL
|
August 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
|
August 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. SHERSHTHA PATHANIA
|
August 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
|
August 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. THAKUR DASS
|
July 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. TENJIN CHHEWANG
|
July 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUBASH CHAND
|
July 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. KAMLESH KUMAR
|
July 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. BHAGWANTI DEVI
|
July 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. PREM CHAND THAKUR
|
July 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
|
July 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. JARNAIL SINGH
|
July 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. JAGDISH KUMAR
|
July 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. UDHAM SINGH
|
July 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM
|
September 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. KARNAIL SINGH
|
September 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND
|
September 13, 2011 |
STATE OF HIMACHAL PRADESH Vs. YADVINDER @ YADAV
|
September 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. BIR SINGH
|
September 14, 2011 |
STATE OF HIMACHAL PRADESH Vs. ATTAR SINGH
|
September 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH SHARMA @ BHASI
|
September 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. HARJINDER SINGH
|
September 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. MEET SINGH SODHI
|
September 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. HARI CHAND
|
September 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR
|
August 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. RANDHEER SINGH @ DHEERA
|
August 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR
|
August 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. JALAM SINGH
|
August 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. ATMA RAM
|
August 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. NAGNU RAM
|
August 23, 2011 |
STATE OF HIMACHAL PRADESH Vs. NARENDER KUMAR
|
August 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. NANHA
|
September 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR
|
August 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. RANJEET RAM
|
August 25, 2011 |
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL
|
August 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUBHAN DEEN
|
August 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
|
August 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
|
August 10, 2011 |
STATE OF HIMACHAL PRADESH Vs. BENI CHAND
|
August 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
|
August 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
August 8, 2011 |
STATE OF HIMACHAL PRADESH Vs. AJAY KUMAR
|
December 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. AVDESH SAHANI
|
December 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. BALDEV CHAND
|
December 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
|
December 8, 2011 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
December 8, 2011 |
STATE OF HIMACHAL PRADESH Vs. JASWANT SINGH
|
December 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. NARINDER SINGH
|
December 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAM DAYAL
|
December 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR
|
December 8, 2011 |
STATE OF HIMACHAL PRADESH Vs. DALIP KUMAR
|
December 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. RIKHI RAM
|
December 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. BALDEV SINGH
|
November 29, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
|
November 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMAR
|
November 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. SARAN DASS
|
December 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
|
December 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. INDERJIT
|
December 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. BUDH RAM
|
December 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. DHARAM CHAND
|
December 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
|
December 2, 2011 |
STATE OF HIMACHAL PRADESH Vs. ALI MOHAMMAD
|
December 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. SABEER
|
December 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL TOMAR
|
November 22, 2011 |
STATE OF HIMACHAL PRADESH Vs. MANOJ KUMAR
|
November 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. YASHPAL SINGH
|
November 14, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
|
November 11, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAVINDER SINGH
|
November 11, 2011 |
STATE OF HIMACHAL PRADESH Vs. NAND LAL
|
November 14, 2011 |
STATE OF HIMACHAL PRADESH Vs. A.C.SHANDIL
|
November 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. SARABJEET SINGH
|
November 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
|
November 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. INDER SINGH
|
November 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
November 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. CHANDER SHEKHAR
|
November 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. BHAG SINGH
|
November 11, 2011 |
STATE OF HIMACHAL PRADESH Vs. DEVINDER KUMAR
|
November 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. MOHAN SINGH
|
November 9, 2011 |
STATE OF HIMACHAL PRADESH Vs. SAGAR CHAND
|
November 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. BRAHAM DASS
|
October 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
|
October 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. KARAM CHAND
|
October 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. HARNAM SINGH
|
October 10, 2011 |
STATE OF HIMACHAL PRADESH Vs. PREM LAL
|
December 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. MOHAN SINGH
|
December 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. KAUL RAM
|
December 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. SHIV RAM
|
December 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. GOPAL KAUSHAL
|
December 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR
|
December 23, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAM SWAROOP CHAUHAN
|
December 22, 2011 |
STATE OF HIMACHAL PRADESH Vs. G.S.VERMA
|
December 23, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURESH CHAND KATOCH
|
March 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
|
March 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. DHARMENDER KUMAR
|
April 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
|
April 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. MURTI RAM
|
April 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. NARAIN DASS
|
April 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURESH PRASHAD S/O DWARKA PRASHAD
|
December 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR S/O HAZARA RAM
|
December 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. NEERAJ MAHESHWARI AND OTHERS
|
September 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR AND OTHERS
|
September 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. AJIT SINGH AND OTHERS
|
September 16, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUKH RAM AND ORS.
|
August 1, 2011 |
STATE OF HIMACHAL PRADESH Vs. PRITAM SINGH AND ORS.
|
August 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANJAY KUMAR
|
July 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. JITENDER KUMAR
|
July 22, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAMESH CHAND
|
July 22, 2011 |
STATE OF HIMACHAL PRADESH Vs. KHUB RAM
|
July 21, 2011 |
STATE OF HIMACHAL PRADESH Vs. KAMALDEV SINGH
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. GURMAIL SINGH
|
July 20, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUDERSHAN KUMAR
|
May 3, 2011 |
STATE OF HIMACHAL PRADESH Vs. DIWAN CHAND
|
May 2, 2011 |
STATE OF HIMACHAL PRADESH Vs. NATHU SINGH
|
May 2, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
|
May 2, 2011 |
STATE OF HIMACHAL PRADESH Vs. DHARAM CHAND
|
May 2, 2011 |
STATE OF HIMACHAL PRADESH Vs. NITIN SETHI
|
May 2, 2011 |
STATE OF HIMACHAL PRADESH Vs. MEHABOOB ALI
|
May 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. KAMALJEET CHANDEL
|
May 11, 2011 |
STATE OF HIMACHAL PRADESH Vs. J S PARIHAR
|
May 10, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARTAP SINGH
|
May 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND
|
May 12, 2011 |
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM KASHYAP
|
May 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. SURAJ PARKASH KAPOOR
|
May 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. J S PARIHAR
|
May 17, 2011 |
STATE OF HIMACHAL PRADESH Vs. DEVINDER SINGH
|
June 22, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAMANAND
|
May 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARAMJIT SINGH
|
May 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR
|
May 19, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAMESH SHARMA
|
April 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. DAYA RAM
|
April 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. KAMA NAND
|
April 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. SHYAM CHAND KATOCH
|
April 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR ALIAS BINTU
|
April 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. MANOHAR SINGH
|
March 18, 2011 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
April 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
|
April 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUKH DEV SINGH
|
April 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. JAWAHAR LAL JINDAL
|
April 26, 2011 |
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR
|
January 6, 2011 |
STATE OF HIMACHAL PRADESH Vs. NEERAJ VERMA
|
January 7, 2011 |
STATE OF HIMACHAL PRADESH Vs. HIRA SINGH
|
March 11, 2011 |
STATE OF HIMACHAL PRADESH Vs. LAJE RAM
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
|
March 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. GULBIR
|
January 5, 2011 |
STATE OF HIMACHAL PRADESH Vs. SUDERSHAN KUMAR
|
June 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. ONKAR CHAND
|
June 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND
|
June 30, 2011 |
STATE OF HIMACHAL PRADESH Vs. BALBIR SINGH AND ORS.
|
June 28, 2011 |
STATE OF HIMACHAL PRADESH Vs. PARVEEN KUMAR AND ORS.
|
June 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. GULSHAN KUMAR AND ORS.
|
June 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
|
June 27, 2011 |
STATE OF HIMACHAL PRADESH Vs. SOM DASS
|
June 23, 2011 |
STATE OF HIMACHAL PRADESH Vs. LAIQ RAM
|
June 15, 2011 |
STATE OF HIMACHAL PRADESH Vs. SHIV LAL AND ORS.
|
March 21, 2011 |
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. BUDHIA AND ANOTHER
|
September 16, 2011 |
STATE OF HIMACHAL PRADESH AND ANR. Vs. TONKU RAM
|
March 4, 2011 |
STATE OF HIMACHAL PRADESH AND ORS Vs. NIRMALA DEVI
|
March 8, 2011 |
STATE OF HIMACHAL PRADESH AND ORS. Vs. DASSI DEVI AND ORS.
|
August 4, 2011 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. JEET BAHADUR
|
August 4, 2011 |
STATE OF HIMACHAL PRADESH AND OTHERS Vs. CHET RAM
|
June 3, 2011 |
STATE OF HIMACHAL PRADESH THROUGH DISTRICT COLLECTOR Vs. PAWAN KUMAR
|
April 13, 2011 |
STATE OF HP Vs. RAMESH CHAND
|
April 1, 2011 |
STATE OF HP THROUGH COLLECTOR Vs. SUNDER SINGH AND ANR.
|
June 30, 2011 |
STRIKER AND BROTHERS PARTNERSHIP CONCERN Vs. STATE OF HIMACHAL PRADESH
|
May 17, 2011 |
SUBHADA DEVI Vs. STATE OF H.P. AND ORS.
|
July 28, 2011 |
SUBHADRA CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2011 |
SUBHASH CHAND Vs. H.P. MILK FEDERATION AND ANR.
|
August 4, 2011 |
SUBHASH CHAND Vs. STATE OF H.P. AND ORS.
|
February 28, 2011 |
SUBHASH CHAND Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
Subhash Chand Vs. State of H.P.
|
October 17, 2011 |
SUBHASH CHAND Vs. STATE OF H.P. & ANOTHER
|
November 18, 2011 |
SUBHASH CHAND Vs. THE HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND ORS.
|
March 8, 2011 |
SUBHASH CHAND Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
SUBHASH CHAND & ANOTHER Vs. STATE OF H.P & ORS.
|
October 24, 2011 |
SUBHASH CHAND AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 28, 2011 |
SUBHASH CHAND AND ORS. Vs. H.P. S.E.B. AND ANR.
|
July 20, 2011 |
SUBHASH CHAND SUD Vs. JAGDISH PRASAD GUPTA
|
January 5, 2011 |
SUBHASH CHAND, ORS. Vs. STATE OF H.P. AND ANR.
|
April 4, 2011 |
SUBHASH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
SUBHASH THAKUR Vs. STATE OF H.P. AND ORS.
|
April 20, 2011 |
SUCHA SINGH Vs. STATE OF H.P.
|
September 1, 2011 |
SUDAMA RAM AND ANR. Vs. STATE OF H.P. AND ORS.
|
July 22, 2011 |
SUDARSHAN KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 25, 2011 |
SUDESH KUMAR Vs. STATE OF H.P.
|
July 25, 2011 |
SUDESH KUMAR CHANDRA Vs. H.P. KHADI AND VILLAGE INDUSTRIES BOARD
|
April 1, 2011 |
SUDESH KUMARI Vs. STATE OF H. P. & OTHERS
|
November 1, 2011 |
SUDESH KUMARI Vs. HPSEB
|
April 5, 2011 |
SUDESH KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 5, 2011 |
SUDHIR KUMAR Vs. STATE OF H.P.
|
April 20, 2011 |
SUKH CHAIN Vs. STATE OF H.P.
|
May 4, 2011 |
SUKH DEV Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
SUKH DEV Vs. STATE OF H.P. AND ORS.
|
May 10, 2011 |
SUKH RAM Vs. KHUSHI RAM
|
May 5, 2011 |
SUKH RAM NADDA Vs. H.P.S.E.B.L.
|
October 15, 2011 |
SUKHA DEVI Vs. STATE OF H.P.
|
August 1, 2011 |
SUKHDEV SINGH Vs. HIGH COURT OF HIMACHAL PRADESH
|
October 14, 2011 |
Sukhwinder Singh Vs. State of Himachal Pradesh
|
October 28, 2011 |
SUKSHAM KALIA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 3, 2011 |
SUMA DEVI Vs. STATE OF H.P. AND ORS.
|
August 3, 2011 |
SUMAN ARORA Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 2, 2011 |
SUMAN BALA Vs. VIPIN KUMAR
|
March 17, 2011 |
SUMAN BHURIA Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2011 |
SUMAN KUMAR Vs. STATE OF H.P.
|
April 18, 2011 |
SUMAN KUMARI Vs. STATE OF H.P. & ORS.
|
November 3, 2011 |
SUMAN KUMARI Vs. STATE OF H.P. AND ORS.
|
August 10, 2011 |
SUMAN PRAKASH Vs. STATE OF H P AND ORS
|
April 7, 2011 |
SUMAN SACHAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 29, 2011 |
SUMAN SHARMA Vs. H.P.STATE COUNCIL FOR CHILD WELFARE
|
March 10, 2011 |
Suman Sharma Vs. M.C. Shimla
|
September 21, 2011 |
Suman Thakur Vs. State of Himachal Pradesh
|
October 12, 2011 |
SUMEET CHANDER BHARTI & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 24, 2011 |
SUMER CHAND Vs. STATE OF H P AND OTHERS
|
September 12, 2011 |
SUMGANGLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 28, 2011 |
SUMITRA DEVI Vs. STATE OF H.P. AND ORS.
|
April 20, 2011 |
SUMITRA DEVI AND ANOTHER Vs. STATE OF H.P. AND OTHERS
|
October 27, 2011 |
SUMMERVIR Vs. SUDERSHAN KUMAR
|
April 7, 2011 |
SUMNA KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 15, 2011 |
SUNDER LAL Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2011 |
SUNDER LAL Vs. HPUDA
|
April 4, 2011 |
SUNDER SINGH Vs. STATE OF H P
|
April 7, 2011 |
SUNDER SINGH Vs. PREM CHAND
|
September 8, 2011 |
SUNDER SINGH Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
SUNDER SINGH Vs. D.K. NAYER AND ANR.
|
April 20, 2011 |
SUNDER SINGH Vs. STATE OF H.P. AND ORS.
|
February 28, 2011 |
SUNDER SINGH TAGORE Vs. STATE OF H.P.
|
November 23, 2011 |
SUNEEL KUMAR Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
SUNEET KAROL Vs. STATE OF HIMACHAL PRADESH
|
December 22, 2011 |
SUNIL CHANDEL Vs. STATE OF HIMACHAL PRADESH
|
September 20, 2011 |
SUNIL DUTT AND ANR. Vs. SECRETARY, H.P. STATE SUBORDINATE SELECTION BOARD AND ANR.
|
August 1, 2011 |
SUNIL KAUNDAL Vs. SHER SINGH
|
March 30, 2011 |
SUNIL KUMAR Vs. STATE OF H.P.
|
November 28, 2011 |
SUNIL KUMAR Vs. STATE OF H.P. AND ANR.
|
June 22, 2011 |
SUNIL KUMAR Vs. H.P.S.E.B. AND ANR.
|
June 23, 2011 |
Sunil Kumar @ Monu Vs. State of H.P.
|
March 31, 2011 |
SUNIL KUMAR BHARDWAJ, SON OF SHRI RAM KUMAR, R/O VILLAGE DURGI, PO PANAR, TEHSIL NAHAN SIRMOUR (HP) Vs. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY (EDUCATION), GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2,
|
December 5, 2011 |
SUNIL KUMAR DHIMAN Vs. STATE OF H.P. AND ORS.
|
August 2, 2011 |
SUNIL KUMAR SON OF MUNSHI RAM, R/O VILLAGE SEOLA A Vs. STATE OF H P AND ORS
|
December 30, 2011 |
SUNIL PURI Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
SUNITA DEVI Vs. STATE OF H.P.
|
December 12, 2011 |
Sunita Devi Vs. Arun Kumar
|
October 14, 2011 |
SUNITA DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 21, 2011 |
SUNITA DEVI Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
SUNITA KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 24, 2011 |
SUNITA KUMARI Vs. STATE OF HIMACHAL PRADESH AND ORS
|
March 17, 2011 |
SUNITA KUMARI DHIMAN AND ORS. Vs. STATE OF H.P. AND ANR.
|
September 2, 2011 |
SUNITA RANA Vs. STATE OF H P
|
April 1, 2011 |
SUNITA SANGROLI Vs. STATE OF H.P. AND ANR.
|
April 21, 2011 |
SUNITA SHARMA Vs. STATE OF H.P.
|
March 8, 2011 |
SUPERINTENDING ENGINEER, PUNJAB STATE POWER CORPORATION LTD Vs. SIKANDER LAL
|
July 20, 2011 |
SURAIYA KUMARI Vs. STATE OF HIMACHAL PRADESH AND OTHERS.
|
November 17, 2011 |
SURAT RAM Vs. MOHAN LAL & ANR
|
September 26, 2011 |
SURENDER KUMAR Vs. STATE OF H.P.
|
December 22, 2011 |
SURENDER KUMAR Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
SURENDER KUMAR PARMAR Vs. STATE OF H P
|
January 4, 2011 |
SURENDER PAL VERMA Vs. H.P.STATE ELECTRICITY BOARD
|
March 17, 2011 |
SURENDER SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
|
January 4, 2011 |
SURENDER SINGH Vs. STATE OF H.P. AND ORS.
|
April 5, 2011 |
SURENDER SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR.
|
April 18, 2011 |
SURESH BALA Vs. RAMESH CHAND
|
March 8, 2011 |
SURESH CHAND Vs. UNION OF INDIA
|
July 1, 2011 |
Suresh Kumar Vs. State of H.P.
|
August 30, 2011 |
SURESH KUMAR Vs. STATE OF H.P. AND ORS.
|
April 11, 2011 |
SURESH KUMAR Vs. SURESH KUMAR
|
December 5, 2011 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
March 17, 2011 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2011 |
SURESH KUMAR Vs. H.P.ROAD TRANSPORT CORPORATION
|
February 28, 2011 |
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2011 |
SURESH KUMAR Vs. DIGNITY MOTORS FINANCE LIMITED
|
April 7, 2011 |
SURESH KUMAR AND ORS. Vs. ARUN KUMAR
|
June 29, 2011 |
SURESH KUMAR GUPTA Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
SURESH KUMAR RANA Vs. STATE OF H.P. & ANR.
|
November 16, 2011 |
SURESH KUMAR THAKUR Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
SURESH KUMAR VERMA Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2011 |
SURESH PAL MALIK Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2011 |
SURESH RAJ Vs. H.P. STATE ELECTRICITY BOARD AND ORS.
|
March 30, 2011 |
SURESH VERMA Vs. STATE OF H.P. AND ANR.
|
March 31, 2011 |
SURINDER KUMAR Vs. STATE OF H.P. AND ANR.
|
September 1, 2011 |
Surinder Kumar Vs. Vidya Devi
|
August 29, 2011 |
SURINDER KUMAR Vs. H.R.T.C. AND ORS.
|
July 26, 2011 |
SURINDER KUMAR CHAUDHARY Vs. H P F C
|
May 10, 2011 |
Surinder Kumar Chona Vs. Vijay Singh Jandrotia
|
June 29, 2011 |
SURINDER KUMAR GHAI Vs. STATE OF HIMACHAL PRADESH
|
December 13, 2011 |
SURINDER KUMAR SHARMA Vs. STATE OF H.P. AND ORS.
|
July 28, 2011 |
SURINDER MALHOTRA Vs. STATE OF HIMACHAL PRADESH
|
June 1, 2011 |
SURINDER PAL Vs. STATE OF HIMACHAL PRADESH
|
September 12, 2011 |
SURINDER PAL MINHAS Vs. STATE OF H.P.
|
March 3, 2011 |
SURINDER SINGH Vs. SHAM LAL
|
April 29, 2011 |
SURINDER SINGH Vs. HEM RAJ AND ANR.
|
July 20, 2011 |
SURINDER SINGH ALIAS CHHINDA Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2011 |
SURINDER SINGH THAKUR AND ORS. Vs. STATE OF H.P. AND ORS.
|
July 28, 2011 |
SURINDER. Vs. STATE OF H.P.
|
February 16, 2011 |
SURJEET GUPTA Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2011 |
SURJEET SINGH Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
SURJIT KUMAR Vs. STATE OF H.P. AND ORS.
|
June 24, 2011 |
SURJIT KUMAR Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
SURJIT SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 22, 2011 |
SURJIT SINGH Vs. INDU
|
January 5, 2011 |
SURJIT SINGH Vs. STATE OF H.P.
|
May 9, 2011 |
SURJIT SINGH, SON OF SHRI. AMIN CHAND, RESIDENT OF VILLAGE SALAWAG, POST OFFICE GUNEHAR, TEHSIL BAIJNATH, DISTRICT KANGRA, H.P. Vs. STATE OF HIMACHAL PRADESH
|
December 9, 2011 |
SUSHAM LATA WIFE OF SHRI SURESH KUMAR RESIDENT OF VILLAGE DEHRA, POST OFFICE GHALOUR, TEHSIL JAWALAMUKHI, DISTRICT KANGRA, H.P. Vs. STATE OF H.P. THROUGH ITS SECRETARY SOCIAL JUSTICE AND EMPOWERMENT, SHIMLA,
|
December 15, 2011 |
SUSHIL KUMAR Vs. INDIAN OIL CORPORATION AND OTHERS
|
November 16, 2011 |
SUSHIL KUMAR Vs. STATE OF H.P.
|
March 18, 2011 |
SUSHIL KUMAR Vs. INDIAN OIL CORPORATION AND ORS.
|
July 26, 2011 |
SUSHIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 9, 2011 |
SUSHIL KUMAR SHARMA Vs. STATE OF H.P.
|
November 30, 2011 |
SUSHILA DEVI Vs. ABDUL GANNI
|
March 8, 2011 |
SUSHMA Vs. STATE OF HIMACHAL PRADESH
|
March 9, 2011 |
SUSHMA DEVI Vs. RAMESH CHAND
|
July 27, 2011 |
SUSHMA DEVI Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD. & ANOTHER
|
November 22, 2011 |
SUSHMA RANA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 5, 2011 |
SUSHMA RANI Vs. STATE OF H.P. AND ANR.
|
February 22, 2011 |
SUSHMA SOOD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
March 23, 2011 |
Swami Auto Care Pvt. Ltd., Sh. S.S. Grover, Sales Manager Vs. Jai Prakash Pal
|
November 28, 2011 |
SWARN SINGH Vs. OM PARKASH
|
May 27, 2011 |
SWARNI DEVI Vs. SHAM SUNDRI
|
April 8, 2011 |
SWATI STORWEL PVT. LTD. Vs. STATE OF H.P. AND ORS.
|
May 7, 2011 |
T C BHARDWAJ Vs. STATE OF H P
|
April 5, 2011 |
TAJENDER KUMAR SHARMA Vs. STATE OF H.P. & ORS.
|
November 18, 2011 |
TANJIN GIALCHHEN Vs. SONAM DEVA
|
March 8, 2011 |
TAPINDER KAPOOR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
February 24, 2011 |
TARA CHAND Vs. STATE OF H.P. AND ORS.
|
May 3, 2011 |
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 5, 2011 |
TARA DEVI Vs. H.P.STATE FOREST CORPORATION LIMITED
|
November 28, 2011 |
TARA DEVI Vs. STATE OF H P AND ORS
|
April 13, 2011 |
TARA DEVI Vs. S K B S NEGI AND OTHERS
|
September 13, 2011 |
TARA DEVI Vs. H.P.SUBORDINATE SERVICE SELECTION BOARD
|
August 1, 2011 |
TARA DEVI Vs. STATE OF H.P. AND ORS.
|
February 23, 2011 |
TARA DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 6, 2011 |
TARA SINGH Vs. RAVI DUTT
|
May 5, 2011 |
TARLOK CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2011 |
TARLOK CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 12, 2011 |
TARSEM LAL Vs. STATE OF H.P.
|
July 27, 2011 |
TARSEM LAL Vs. HRTC AND ANR.
|
April 26, 2011 |
TARSEM LAL Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2011 |
TARSEM SHARMA Vs. STATE OF H P
|
April 6, 2011 |
TARSEM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 6, 2011 |
TASHI Vs. ROOP BATI AND ANOTHER
|
May 27, 2011 |
TASHI DOLMA Vs. STATE OF H P AND OTHERS
|
September 14, 2011 |
TASHI PALMOO Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 7, 2011 |
TASSU ENGINEERS Vs. STATE OF HIMACHAL PRADESH
|
November 8, 2011 |
TAWARI Vs. LEELA DEVI
|
December 20, 2011 |
TEJ MAL AND ORS. Vs. STATE OF H.P. AND ANR.
|
April 20, 2011 |
TEJ RAM Vs. STATE OF H P AND ORS
|
March 4, 2011 |
Tej Singh Vs. Secretary, Service Selection Board, Hamirpur
|
February 26, 2011 |
TEJA SINGH Vs. STATE OF H.P.
|
September 7, 2011 |
TEJINDER SINGH Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
TEK CHAND Vs. NAND LAL AND ANR.
|
July 26, 2011 |
TEK CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2011 |
TEK CHAND AND ANOTHER Vs. SUBH LATA AND OTHERS
|
June 13, 2011 |
TEK CHAND AND ORS. Vs. JAI NAND SHARMA AND ANR.
|
September 14, 2011 |
THAKUR DASS Vs. TULSI DEVI
|
May 3, 2011 |
THAKUR DASS Vs. STATE OF H.P. AND ORS.
|
July 21, 2011 |
THE BRANCH MANAGER, PUNJAB NATIONAL BANK, JAHU, TEHSIL BHORANJ, DISTRICT HAMIRPUR (H.P.) Vs. SMT. SITA DEVI WD/O LATE SHRI BHUP SINGH R/O VILLAGE BAROT, P.O. BALDWARA, TEHSIL SARKAGHAT, DISTRICT MANDI (H.P.) AND ORS.
|
December 8, 2011 |
THE CHIEF ENGINEER AND ORS. Vs. SECRETARY BIJLEE MAJDOOR SANGH
|
April 5, 2011 |
THE DIRECTOR, TELECOM PROJECT Vs. SMT. NEELAM CHADHA & ANR.
|
November 17, 2011 |
THE DIVISIONAL MANAGER, HIMACHAL PRADESH STATE FOREST CORPORATION, HAMIRPUR DIVISION AT HAMIRPUR, HIMACHAL PRADESH Vs. THE PRINCIPAL SECRETARY LABOR TO THE GOVERNMENT OF HIMACHAL CIVIL SECRETARIAT SHIMLA-2, HIMACHAL PRADESH,
|
December 6, 2011 |
THE KANGRA CENTRAL CO-OPERATIVE BANK LIMITED Vs. CHINT RAM
|
November 4, 2011 |
THE MANAGING DIRECTOR, H.P. TOURISM DEVELOPMENT CORPORATION LTD. AND ANR. Vs. GHANSHYAM
|
April 6, 2011 |
THE NEW INDIA ASSURANCE COMPANY Vs. SMT. KALAWATI AND ORS.
|
July 21, 2011 |
THE NEW INDIA ASSURANCE COMPANY Vs. KAMLA @ KALAWATI AND ORS.
|
July 27, 2011 |
THE STATE OF H.P. AND ORS. Vs. CHUHRU RAM
|
September 2, 2011 |
THE STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PW) TO THE GOVERNMENT OF H.P., SHIMLA-2, Vs. SMT. SUMITRA DEVI, DAUGHTER OF LATE SHRI MOOL CHAND, RESIDENT OF VILLAGE JAKHAR, P.O. SAMOLI, TEHSIL ROHRU, DISTRICT SHIMLA, H.P.
|
December 19, 2011 |
THE STATE OF HP AND ANR. Vs. GURINDER PAL SINGH
|
August 3, 2011 |
THE UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE TO THE GOVERNMENT OF INDIA, NEW DELHI, Vs. SHRI SHAMSHER SINGH, S/O SH. KEHAR SINGH, RESIDENT OF VILLAGE BADHAMNA POST OFFICE NARI, TEHSIL AMB, DISTT. UNA, H.P.
|
December 8, 2011 |
TIKHU RAM Vs. STATE OF H.P. & ORS.
|
November 24, 2011 |
TIKMMU DEVI Vs. N H P C
|
June 2, 2011 |
TILAK RAJ Vs. STATE OF H.P.
|
October 31, 2011 |
TILAK RAJ Vs. THE STATE OF H.P. AND ORS.
|
September 1, 2011 |
TILAK RAJ Vs. STATE OF H.P.
|
February 22, 2011 |
TILAK RAJ Vs. STATE OF H.P. AND ORS.
|
February 24, 2011 |
TILAK RAJ Vs. HIMACHAL PRADESH STATE FOREST CORPORATION AND ORS.
|
May 5, 2011 |
TINDU RAM Vs. STATE OF H P
|
January 5, 2011 |
TIRATH RAM Vs. STATE OF H.P. AND ORS.
|
April 29, 2011 |
TIRATH RAN AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
November 3, 2011 |
TOTA RAM Vs. DUMNU RAM
|
November 21, 2011 |
TOTA RAM Vs. H P STATE POLLUTION CONTROL BOARD
|
April 6, 2011 |
TOTA RAM Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
August 3, 2011 |
TRG AJAY VIJAY JOINT VENTURE Vs. STATE OF H P
|
March 21, 2011 |
TRIG DETECTIVE PVT LTD Vs. SARITA DEVI
|
May 18, 2011 |
TRILOCHAN SINGH Vs. STATE OF H.P.
|
February 22, 2011 |
TRILOK CHAND Vs. THE H.P. STATE CIVIL SUPPLIES CORPN. LTD. AND ANR.
|
September 9, 2011 |
TRILOK CHAND GARG Vs. STATE OF H P AND ANR
|
April 18, 2011 |
TRILOK CHANDER GOUR Vs. THAKUR INVESTMENTS PRIVATE LIMITED
|
April 20, 2011 |
TRILOK SINGH AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
August 4, 2011 |
TRILOK SINGH AND ORS. Vs. HPSEB AND ANR.
|
June 23, 2011 |
TRIPTA DEVI Vs. STATE OF H.P. AND ORS.
|
July 20, 2011 |
TRIPTA DEVI Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
TRISIS CORPORATION Vs. VIPIN KUMAR
|
September 6, 2011 |
TULA RAM Vs. STATE OF H.P.
|
August 11, 2011 |
TULSI RAM Vs. STATE OF H.P.
|
July 26, 2011 |
TULSI RAM Vs. JOGINDER SINGH AND OTHERS
|
April 13, 2011 |
TULSI RAM Vs. STATE OF HIMACHAL PRADESH
|
February 22, 2011 |
TULSI RAM Vs. STATE OF HIMACHAL PRADESH
|
May 4, 2011 |
TULSI RAM THAKUR Vs. NARYAN SINGH GAZTA
|
September 9, 2011 |
UDEY RAM Vs. TEJU RAM
|
August 2, 2011 |
UGARDEV Vs. STATE OF H.P.
|
December 12, 2011 |
UMA DEVI Vs. STATE OF H.P.
|
November 23, 2011 |
UMA DUTT Vs. STATE OF H.P.
|
February 16, 2011 |
UMA DUTT Vs. STATE OF H.P. AND ORS.
|
April 13, 2011 |
UMA SHARMA Vs. H.P.CHILD WELFARE COUNCIL
|
March 17, 2011 |
UMESH CHANDER Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2011 |
UMESH KUMAR AND ANR. Vs. STATE OF H.P. AND ORS.
|
September 20, 2011 |
UNION OF INDIA Vs. KUNDAN CONSTRUCTION COMPANY
|
March 18, 2011 |
UNION OF INDIA Vs. RAM KRISHAN
|
December 29, 2011 |
UNION OF INDIA Vs. ROSHAN LAL VERMA
|
May 18, 2011 |
UNION OF INDIA (UOI) Vs. SH. SITA RAM AND ORS.
|
September 1, 2011 |
UNION OF INDIA (UOI) AND ORS. Vs. DIWAKAR DUTT SHARMA
|
March 16, 2011 |
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF INFORMATION TECHNOLOGY, DEPARTMENT OF POSTS, DAK BHAVAN, SANSAD MARG, NEW DELHI, Vs. MANGAT RAM SON OF SHRI SHIV RAM PART TIME CHOWKIDAR, P.O. CHOWKI MANIAR, DIVISION UNA
|
December 12, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. GUDDI DEVI
|
September 7, 2011 |
UNITED INDIA INSURANCE CO LTD Vs. SATISH KUMAR
|
March 30, 2011 |
UNITED INDIA INSURANCE COMPANY Vs. RAM AVATAR
|
April 4, 2011 |
UNITED INDIA INSURANCE COMPANY Vs. SURINDER KUMAR
|
October 10, 2011 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUSHMA DEVI
|
September 8, 2011 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAROJIT NAIK AND ORS.
|
September 7, 2011 |
UNITED INDIA INSURANCE COMPANY LTD Vs. VIRENDER KUMAR & ORS
|
October 15, 2011 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. RIGZIN GAILCHHAN AND ORS.
|
March 30, 2011 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. LOBHI RAM AND ORS.
|
March 30, 2011 |
UPASANA SHARMA Vs. STATE OF H.P. AND ORS.
|
September 1, 2011 |
URMIL GAUTAM Vs. STATE OF H.P. AND ORS.
|
September 2, 2011 |
URMIL GUPTA Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
URMILA DEVI Vs. CHAUDHARY SARWAN KUMAR HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA AND ANR.
|
June 23, 2011 |
URMILA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
August 16, 2011 |
URMILA VERMA Vs. STATE OF H.P.
|
April 11, 2011 |
Usha Devi Vs. State of H.P.
|
August 26, 2011 |
USHA KUMARI & ANR. Vs. STATE OF H.P. & OTHERS
|
November 28, 2011 |
USHA SHARMA Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
USMS SAFFRON COMPANY INC. Vs. HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY AND ORS.
|
November 30, 2011 |
UTTAM CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
February 21, 2011 |
UTTAM CHAND Vs. SANTOSH KUMARI
|
September 2, 2011 |
UTTAM SINGH Vs. STATE OF H.P.
|
August 5, 2011 |
UTTAM SINGH Vs. STATE OF H P
|
September 23, 2011 |
UTTRA THAKUR AND ORS. Vs. P.C. DHIMAN AND ORS.
|
March 30, 2011 |
V P BHANDARI Vs. KAILASH SOOD
|
January 7, 2011 |
V.K. SHARMA Vs. MINAKSHI SHARMA AND ANR.
|
April 5, 2011 |
VACHAN SINGH Vs. STATE OF H.P.
|
May 3, 2011 |
VAISHALI PIRTA Vs. H P BOARD OF SCHOOL EDUCATION
|
April 21, 2011 |
VAKIL CHAND CHANDEL Vs. AJAY KUMAR
|
November 3, 2011 |
VAKIL SINGH Vs. H.P.S.E.B. AND ANR.
|
August 4, 2011 |
VALLEY IRON AND STEEL COMPANY LTD Vs. HIM ISPAT LTD.(IN LIQUIDATION
|
September 19, 2011 |
VAN VIBHAG YANTRIK KARACMCHARI SANGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
July 20, 2011 |
VARINDER KUMAR Vs. STATE OF H.P.
|
December 1, 2011 |
VARINDER LAL SOOD Vs. STATE OF HIMACHAL PRADESH
|
December 23, 2011 |
VARINDER LAL SOOD AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2011 |
VASU DEV Vs. STATE OF HIMACHAL PRADESH
|
November 24, 2011 |
VASUDEV SINGH Vs. STATE OF H.P. & ORS.
|
November 9, 2011 |
VAYASA DEVI AND ORS. Vs. STATE OF H.P. AND ORS.
|
April 28, 2011 |
VED PARKASH Vs. STATE OF HIMACHAL PRADESH
|
November 29, 2011 |
VED PARKASH Vs. HIMACHAL PRADESH UNIVERSITY
|
January 6, 2011 |
VED PARKASH Vs. SHANTI SWAROOP
|
January 5, 2011 |
VED PRAKASH Vs. STATE OF H.P. AND ORS.
|
June 21, 2011 |
VED PRAKASH SHARMA AND ANR. Vs. STATE OF H.P. AND ANR.
|
September 8, 2011 |
VEENA CHAUHAN Vs. STATE OF H P AND ANR
|
April 29, 2011 |
VEENA DEVI Vs. STATE OF H.P.
|
July 28, 2011 |
VEENA DEVI Vs. STATE OF H.P.
|
May 2, 2011 |
VEENA DEVI Vs. STATE OF H.P. AND ORS.
|
April 27, 2011 |
VEENA DEVI Vs. RAJIV
|
February 21, 2011 |
VEENA DEVI AND ANR. Vs. STATE OF H.P. AND ORS.
|
May 4, 2011 |
VEENA VERMA Vs. STATE OF H.P. AND ANR.
|
August 10, 2011 |
VEER BALA Vs. DIRECTOR OF AYURVEDA AND ANR.
|
September 15, 2011 |
VIAS DEV Vs. STATE OF H P AND ORS
|
April 11, 2011 |
VIBHU NANDAN Vs. JAI PARKASH
|
April 4, 2011 |
VIDYA PARKASH Vs. STATE OF H.P.
|
August 5, 2011 |
VIDYA SAGAR Vs. STATE OF H.P.
|
December 12, 2011 |
VIDYA SAGAR Vs. STATE OF H.P.
|
December 2, 2011 |
VIDYA SAGAR Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
VIDYA SAGAR Vs. KAUSHALYA DEVI
|
May 17, 2011 |
VIDYA SAGAR MALHOTRA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
January 7, 2011 |
VIDYA SAGAR SOOD Vs. HIR SINGH LAL
|
May 2, 2011 |
VIDYA THAKUR Vs. STATE OF H P AND ORS
|
April 18, 2011 |
VIDYA WATI Vs. GURCHARAN SINGH PUNIAH
|
January 6, 2011 |
VIJAY CHAND Vs. F C -CUM-SECRETARY (FINANCE) AND ORS
|
March 3, 2011 |
VIJAY KAUNDAL Vs. STATE OF HIMACHAL PRADESH & ANOTHER
|
September 15, 2011 |
VIJAY KUMAR Vs. STATE OF H.P. AND OTHERS
|
September 13, 2011 |
Vijay Kumar Vs. Ram Saroop
|
May 5, 2011 |
VIJAY KUMAR Vs. HIMACHAL PRADESH STATE FOREST CORPORATION LTD. & ANOTHER
|
November 29, 2011 |
VIJAY KUMAR Vs. STATE OF H.P. AND ORS.
|
April 26, 2011 |
VIJAY KUMAR Vs. HRTC AND ANR.
|
March 29, 2011 |
VIJAY KUMAR Vs. STATE OF H.P.
|
December 2, 2011 |
VIJAY KUMAR Vs. STATE OF H.P.
|
January 5, 2011 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2011 |
VIJAY KUMAR Vs. RAVINDER SINGH SUKLA
|
July 26, 2011 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2011 |
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2011 |
VIJAY KUMAR & ANR. Vs. STATE OF H.P. & OTHERS
|
November 4, 2011 |
VIJAY KUMAR & OTHERS Vs. SHRI MOHAN CHAUHAN & OTHERS
|
November 29, 2011 |
VIJAY KUMAR AND ORS. Vs. BALDEV
|
June 20, 2011 |
VIJAY KUMAR SOOD Vs. STATE OF H.P.
|
March 14, 2011 |
VIJAY KUMAR VISHAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 29, 2011 |
VIJAY KUMARI Vs. STATE OF H.P. AND ORS.
|
September 7, 2011 |
VIJAY KUMARI Vs. STATE OF H.P.
|
November 1, 2011 |
VIJAY KUMARI Vs. NEW INDIA ASSURANCE CO LTD
|
May 31, 2011 |
VIJAY KUMARI SHARMA Vs. STATE OF H.P.
|
January 4, 2011 |
VIJAY LAXMI Vs. STATE OF H.P. AND ORS.
|
May 11, 2011 |
VIJAY PAL AND ORS. Vs. BABITA DUBEY
|
September 14, 2011 |
VIJAY PRASHAR AND ORS. Vs. STATE OF H.P. AND ANR.
|
August 3, 2011 |
VIJAY RAM Vs. RUDRA GIRI MAHADEV ASHRAM/SHIV MANDIR VPO THURAN
|
December 21, 2011 |
VIJAY SINGH Vs. STATE OF H P
|
January 7, 2011 |
VIJAY SINGH Vs. STATE OF H P
|
January 4, 2011 |
VIJAY SINGH CHANDEL Vs. THE PRINCIPAL SECRETARY (HEALTH) AND OTHERS
|
November 16, 2011 |
Vikas Joshi Vs. State of H.P.
|
April 5, 2011 |
VIKAS KOUSHAL Vs. STATE OF HIMACHAL PRADESH
|
December 23, 2011 |
VIKAS KUMAR Vs. STATE OF H.P. AND ANR.
|
August 5, 2011 |
Vikas Sood Vs. Hari Dass Sharma
|
September 2, 2011 |
Vikas Tourani Vs. Him Tekno Forge Limited
|
December 30, 2011 |
VIKASH KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
December 23, 2011 |
VIKAY KUMAR AND ORS. Vs. STATE OF H.P. AND ORS.
|
June 30, 2011 |
VIKRAM S PANWAR Vs. STATE OF H P
|
April 6, 2011 |
VIKRAM SINGH ALIAS VIKU Vs. STATE OF HIMACHAL PRADESH
|
January 14, 2011 |
VIKRAM SINGH PANWAR Vs. STATE OF H.P. AND OTHERS
|
November 22, 2011 |
Vimal Bharti Vs. State of Himachal Pradesh
|
December 22, 2011 |
Vinay Kumar Vs. H.P. Board of School Education
|
March 1, 2011 |
VINAY KUMAR Vs. MOHAMMAD MOBIN
|
December 13, 2011 |
VINAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2011 |
VINAY SHARMA Vs. MOHINDER SINGH
|
March 18, 2011 |
VINESH THALWAL Vs. KANGRA CENTRAL CO-OPERATIVE BANK AND ORS.
|
July 26, 2011 |
VINOD GAMBHIR Vs. KAILASH BEHARI BHATNAGAR
|
December 6, 2011 |
VINOD KARNAL Vs. STATE OF H P
|
May 9, 2011 |
VINOD KUMAR Vs. DEEPAK SANAN AND ORS.
|
March 16, 2011 |
VINOD KUMAR SHARMA Vs. STATE OF H.P & ORS.
|
November 28, 2011 |
VINOD KUMAR SHARMA Vs. STATE OF H.P. AND ANR.
|
September 15, 2011 |
VINOD KUMAR SHARMA Vs. STATE OF H.P. AND ORS.
|
August 4, 2011 |
VINOD MEHTA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 23, 2011 |
VIPAN CHAND Vs. STATE OF H.P. AND ORS.
|
August 3, 2011 |
VIPIN JEET SINGH Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
VIR PAL Vs. H.P. UNIVERSITY
|
February 28, 2011 |
VIR SINGH THAKUR Vs. STATE OF H.P.
|
November 17, 2011 |
VIRENDER KUMAR Vs. UNION OF INDIA AND ORS
|
April 18, 2011 |
VIRENDER PARKASH Vs. RIKHI RAM
|
August 24, 2011 |
VIRENDER PAUL SINGH Vs. STATE OF H.P. AND ANR.
|
March 31, 2011 |
VIRENDER SINGH Vs. NARENDER CHAUHAN AND ORS.
|
September 14, 2011 |
VIRENDER SINGH Vs. UNION OF INDIA
|
March 8, 2011 |
VIRENDER THAKUR Vs. STATE OF H.P. AND ORS.
|
May 2, 2011 |
VIRENDER VERMA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
August 12, 2011 |
VIRENDRA KUMAR Vs. SANDEEP BHATNAGAR AND ORS.
|
August 23, 2011 |
VISHAL CHAND KATOCH Vs. STATE OF H P
|
April 4, 2011 |
VIVEK Vs. STATE OF H P
|
January 4, 2011 |
VIVEK KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
November 3, 2011 |
VIVEK SHARMA Vs. STATE OF HIMACHAL PRADESH
|
May 23, 2011 |
VRV FOODS LIMITED Vs. STATE OF H.P.
|
June 13, 2011 |
Welfare Society of Retired Teachers/Scientists of Dr.Y.S.Parmar University of Horticulture & Forestry, Solan Vs. Y.S. Parmar University
|
March 5, 2011 |
WINSOME TEXTILES INDUSTRIES LTD. Vs. UTKARSH APPARELS
|
November 29, 2011 |
Y.S. THAKUR Vs. HIMACHAL PRADESH STATE FOREST CORPORATION AND ANR.
|
August 4, 2011 |
Yadvinder Sharma Vs. State of H.P.
|
February 28, 2011 |
YAQUB BEG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 7, 2011 |
YASH PAL Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2011 |
YASH PAL Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
July 28, 2011 |
YASH PAL Vs. STATE OF HP
|
May 19, 2011 |
YASH PAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2011 |
YASH PAL SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 22, 2011 |
YASH PAUL Vs. SATE OF H.P.
|
September 13, 2011 |
YASH PAUL SINGH JASWAL Vs. STATE OF H P
|
April 8, 2011 |
YASHODA GULERIA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 20, 2011 |
YASHPAL Vs. ROSHANI DEVI
|
April 27, 2011 |
YASHPAL Vs. STATE OF H.P. AND ORS.
|
June 23, 2011 |
YASHPAL SHARMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
June 23, 2011 |
YASHU KAPOOR Vs. STATE OF H.P. & ORS.
|
November 21, 2011 |
YASHWANT DEV BHARDWAJ Vs. HIMACHAL PRADESH UNIVERSITY
|
April 7, 2011 |
YASHWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2011 |
YASHWANT SINGH VERMA Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
September 8, 2011 |
Yog Raj Vs. HP State Forest Dev. Corporation
|
February 28, 2011 |
YOG RAJ Vs. STATE OF H.P.
|
August 29, 2011 |
YOG RAJ & OTHERS Vs. STATE OF H.P. & OTHERS
|
November 22, 2011 |
YOG RAJ AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 5, 2011 |
YOGENDRA CHANDRA Vs. STATE OF H P
|
April 7, 2011 |
YOGESH KAUNDAL Vs. STATE OF H.P. AND ANR.
|
September 6, 2011 |
YOGESHWAR Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2011 |
YOGIDNER SINGH AND ANR. Vs. STATE OF H.P. AND ORS.
|
June 29, 2011 |
YOGINDER SINGH Vs. NAND KALI AND ORS.
|
June 21, 2011 |
YOGINDERA KAPOOR Vs. STATE OF H.P. AND ORS.
|
June 27, 2011 |
YUV RAJ Vs. STATE OF HIMACHAL PRADESH
|
June 17, 2011 |
ZARINA P.K. DAVID Vs. PURUSHOTAM LAL SHARMA.
|
March 31, 2011 |
Zehar Singh Vs. Raghu Bar (dead) through LRs
|
October 12, 2011 |