|
AHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2009 |
|
AJAY KUMAR Vs. SAT PAL
|
November 4, 2009 |
|
AJEET SINGH RANA AND ANR Vs. STATE OF H P AND ORS
|
May 26, 2009 |
|
AMAR KAUR Vs. RAM SINGH
|
October 26, 2009 |
|
AMAR NATH Vs. JAGAT SINGH
|
March 20, 2009 |
|
AMAR SINGH Vs. THE STATE OF HIMACHAL PRADESH THROUGH THE COMMISSIONER-CUM-SECRETARY (S.A.D.) TO THE GOVERNMENT OF H.P.WITH HEADQUARTERS AT SHIMLA
|
May 12, 2009 |
|
AMARDEEP SINGH Vs. STATE OF H.P.
|
September 17, 2009 |
|
AMARJEET SINGH CHADHA Vs. STATE OF H.P.
|
April 2, 2009 |
|
AMARJYOTI SOAP MILLS PVT.LTD. Vs. STATE OF H.P.
|
November 3, 2009 |
|
Amro Devi Vs. Leela Devi
|
December 29, 2009 |
|
ANAND GIRI Vs. STATE OF H.P
|
September 1, 2009 |
|
ANANT RAM Vs. RAM KRISHAN
|
June 15, 2009 |
|
ANANT RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 27, 2009 |
|
Andre Moll Vs. State of Himachal Pradesh
|
September 14, 2009 |
|
ANITA ABROL Vs. RISHI CO OPERATIVE SOCIETIES LTD
|
March 30, 2009 |
|
ANITA KUMARI Vs. KULWANT SINGH
|
May 25, 2009 |
|
Anju Dhiman Vs. Sat Pal
|
April 27, 2009 |
|
ANKU CHAUHAN Vs. STATE OF H P
|
November 17, 2009 |
|
ANUP DUTTA Vs. MOHINDER SINGH
|
September 1, 2009 |
|
APURAV CHANDEL Vs. STATE OF H P
|
July 2, 2009 |
|
ARUN KUMAR GOEL (RETD.) Vs. STATE OF HIMACHAL PRADESH
|
December 21, 2009 |
|
ASHISH AGENCIES LOWER BAZAR Vs. COMMISSIONER OF INCOME TAX
|
November 24, 2009 |
|
ASHOK CHOPRA Vs. NEELAM RANA
|
August 3, 2009 |
|
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 29, 2009 |
|
ASHOK KUMAR Vs. STATE OF H P
|
April 1, 2009 |
|
ASHOK KUMAR BAIS Vs. STATE OF H P
|
March 30, 2009 |
|
ASHOK KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
|
November 26, 2009 |
|
ASHWANI KUMAR Vs. RAJINDER KUMAR
|
June 5, 2009 |
|
Ashwani Kumar Sharma Vs. State of H.P.
|
March 31, 2009 |
|
ATMA RAM Vs. STATE OF H P AND ORS
|
April 30, 2009 |
|
Avtar Singh Katwal Vs. State of H.P.
|
April 1, 2009 |
|
BABA PRITAM SHAH Vs. KHUSHI MOHAMMAD
|
July 1, 2009 |
|
BABLI DEVI Vs. STATE OF H.P. AND OTHERS
|
December 2, 2009 |
|
BABU RAM Vs. BAGAN DEVI
|
November 6, 2009 |
|
BABU RAM Vs. STATE OF HIMACHAL PRADESH
|
May 8, 2009 |
|
Bachittar Singh Vs. State of H.P.
|
February 2, 2009 |
|
BALDEV SINGH Vs. JAGDISH RAJ
|
December 28, 2009 |
|
BALKAR SINGH Vs. STATE OF H P
|
September 2, 2009 |
|
BARANG SAIN Vs. UNION OF INDIA
|
November 18, 2009 |
|
BBUVNESH RASTOGI Vs. STATE OF H.P.
|
July 13, 2009 |
|
BEANT SINGH Vs. BALWANT SINGH
|
April 7, 2009 |
|
Beena Devi Vs. State of H.P.
|
February 27, 2009 |
|
BEENA KUMARI Vs. STATE OF H P
|
December 2, 2009 |
|
BELI RAM Vs. RAJINDER KUMAR
|
March 3, 2009 |
|
BELI RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR
|
August 3, 2009 |
|
BESSI DEVI Vs. CHATRU DEVI
|
September 18, 2009 |
|
BHAGAT RAM Vs. STATE OF HP
|
March 12, 2009 |
|
BHAGAT RAM Vs. STATE OF H.P.
|
November 24, 2009 |
|
Bhagat Ram Vs. State of H.P.
|
March 12, 2009 |
|
Bhagat Ram Dass Vs. State of H.P.
|
September 30, 2009 |
|
BHARAT BHUSHAN Vs. P S RAJU
|
June 29, 2009 |
|
Bhartiya Education Society Vs. State of H.P.
|
July 22, 2009 |
|
BHODI Vs. DALUMBI
|
April 21, 2009 |
|
BHOLI @ VEENA Vs. STATE OF H.P.
|
November 24, 2009 |
|
Bholi Devi Vs. Chanan Kaur thru LRs
|
September 18, 2009 |
|
Bhoom Bahadur @ Rajan Thapa Vs. State of H.P.
|
March 6, 2009 |
|
BHOOM BAHADUR ALIAS RAJAN THAPA Vs. STATE OF HIMACHAL PRADESH
|
June 3, 2009 |
|
BHUPENDER SINGH THIND Vs. STATE OF HIMACHAL PRADESH
|
November 5, 2009 |
|
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2009 |
|
BHUPINDER SINGH Vs. STATE OF H.P.
|
January 2, 2009 |
|
BIMLA DEVI Vs. STATE OF H.P.
|
July 3, 2009 |
|
BIMLA DEVI Vs. STATE OF H P
|
February 24, 2009 |
|
BISHMA DEVI Vs. CHATRU RAM
|
June 22, 2009 |
|
Bitu Vs. State of H.P.
|
March 27, 2009 |
|
BOBY Vs. VINEETKUMAR
|
April 2, 2009 |
|
BRAHAM Vs. SANJAY KUMAR
|
August 27, 2009 |
|
BRAHAM DASS Vs. ONKAR CHAND
|
January 7, 2009 |
|
BRAHAMA NAND Vs. STATE OF H P
|
May 18, 2009 |
|
BRIJ BEHARI LAL KAUSHAL Vs. Y.S.PARMARUNIVOF HORTICULTURE & FORESTRY, NAUNI, DISTRICT SOLAN (H.P.)
|
September 11, 2009 |
|
BUDH RAM Vs. STATE OF HIMACHAL PRADESH
|
November 24, 2009 |
|
BUDHI DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 4, 2009 |
|
Budhi Prakash Vs. State of H.P.
|
November 9, 2009 |
|
Bushehar Fruit Growers Vs. Om Parkash Chauhan & Association Ors.
|
September 10, 2009 |
|
CANARA BANK Vs. ROOP DUTT
|
August 20, 2009 |
|
CENTRE OF INDIA TRADE UNIONS Vs. UNION OF INDIA (UOI)
|
December 9, 2009 |
|
CHAIRMAN, HPSEB Vs. JASBIR KAUR
|
June 19, 2009 |
|
CHAMAN LAL Vs. SHREE GOPAL IMPEX (P) LTD AND ORS
|
March 25, 2009 |
|
CHAMAN LAL Vs. KRISHAN CHAND KATOCH
|
June 29, 2009 |
|
CHAMAN SINGH Vs. STATE OF H.P.
|
June 16, 2009 |
|
CHANAN Vs. HARI RAM
|
April 1, 2009 |
|
CHANAN SINGH Vs. STATE OF H.P.
|
August 27, 2009 |
|
CHANDAN KUMAR Vs. SUBH KARAN AND ANR
|
April 2, 2009 |
|
CHATTER SINGH Vs. DINA NATH
|
April 6, 2009 |
|
Chet Singh Vs. State of H.P.
|
March 30, 2009 |
|
CHETAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 6, 2009 |
|
CHHITRU Vs. REKHIA
|
June 15, 2009 |
|
CHHOTU RAM Vs. STATE OF HIMACHAL PRADESH
|
April 6, 2009 |
|
CHINTA MANI VYAS Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
August 4, 2009 |
|
CHUNI LAL SHARMA Vs. UNION OF INDIA
|
November 17, 2009 |
|
CHURA MANI Vs. HPSEB
|
August 3, 2009 |
|
COLLECTOR LAND ACQUISITION HP PWD AND ORS Vs. HUKAM RAM AND ORS AND CHAMAN LAL AND ORS
|
June 19, 2009 |
|
Collector, Land Acquisition Vs. Gokal
|
May 25, 2009 |
|
COLLECTOR, LAND ACQUISITION, MANDI Vs. PARMA RAM
|
December 3, 2009 |
|
COLLECTOR, LAND ACQUISITION, MANDI Vs. PREM SINGH
|
December 3, 2009 |
|
COLLECTOR, LAND ACQUISITION, MANDI Vs. MAST RAM
|
December 3, 2009 |
|
COLLECTOR, LAND ACQUISITION, MANDI Vs. NOKHU DASS
|
December 3, 2009 |
|
COLLECTOR, LAND ACQUISITION, MANDI Vs. KRISHNU
|
December 3, 2009 |
|
COLLECTOR, LAND ACQUISITION, MANDI Vs. JAGDISH CHAND
|
December 3, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SABOO ALLOYS (P.) LTD.
|
December 9, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. RUCHIRA PAPERS LTD.
|
November 4, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KIRAN ENTERPRISES
|
November 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. AMBUJA DARLA KASHLOG MANGU TRANSPORT CO-OP. SOCIETY
|
October 20, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. H.P.STATE COOPERATIVE BANK
|
October 28, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MAGGRONIC DEVICES PVT.LTD.
|
October 7, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. H.P.STATE FOREST CORPORATION
|
November 26, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KHALELAN DEVI
|
October 13, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KIRAN ENTERPRISES
|
October 6, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL HARDWARE STORE
|
September 2, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. EASTBOURNE HOTELS PVT LTD
|
November 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. GULSHAN ELECTRIC STORE
|
November 18, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVALIK HATCHERIES (P) LTD.
|
September 2, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KSHITIJ HOTELS PVT LTD
|
September 2, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. H P FINANCIAL CORPORATION
|
September 1, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED MINERALS INDUSTRIES
|
October 14, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ALCO TOOLS PVT LTD
|
October 6, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ALLIED INDUSTRIES
|
October 21, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. JANAK RAJ BANSAL
|
November 25, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SANDEEP KHANNA
|
November 17, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SHIV RAM VEG FOOD INDUSTRIES
|
December 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. H.P STATE FOREST CORPORATION LTD.
|
September 2, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. GHERIA OIL GRAMUDYOG WORKERS WELFARE ASSOCIATION
|
October 19, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE KANGRA STEEL PVT. LTD.
|
September 8, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. PANCHRATAN HOTELS (P) LTD.
|
August 26, 2009 |
|
COMMISSIONER OF INCOME TAX, SHIMLA Vs. SATLUJ JAL VIDYUT NIGAM LTD.
|
December 9, 2009 |
|
COMMISSIONER OF INCOME TAX, SHIMLA Vs. EASTBOURNE HOTELS PVT.LTD.SHIMLA
|
October 7, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. H.P. STATE COOPERATIVE BANK LTD.
|
November 3, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. DINESH KUMAR
|
November 16, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. BAGHAT URBAN COOPERATIVE BANK LTD
|
December 9, 2009 |
|
COMMISSIONER OF INCOME-TAX (IN ALL THE APPEALS) Vs. H.P.STATE FOREST CORPORATION (IN ALL THE APPEALS)
|
October 7, 2009 |
|
COMMISSIONER, CENTRAL EXCISE Vs. INDIAN MAGNETICS LTD. AND ANR.
|
April 10, 2009 |
|
COMMISSIONER, CENTRAL EXCISE Vs. UNITED VANASPATI LTD.
|
December 8, 2009 |
|
COMMISSIONER, CENTRAL EXCISE, CHANDIGARH Vs. TYRE TOPS RAMPUR
|
November 10, 2009 |
|
COMMR.OF C.EX., CHANDIGARH Vs. CHHABRA TUBE PRODUCTS (P) LTD.
|
October 28, 2009 |
|
COMMR.OF C.EX., CHANDIGARH Vs. HIM CHEMICALS & FERTILIZERS LTD.
|
September 16, 2009 |
|
D.J.STONE CRUSHER Vs. COMMISSIONER OF INCOME TAX
|
December 16, 2009 |
|
D.M. AJAY KUMAR VIVEK KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 15, 2009 |
|
DALBIR MOHAMMAD Vs. STATE OF H.P.
|
May 19, 2009 |
|
DALIP ALIAS KHARKU Vs. STATE OF H.P.
|
November 4, 2009 |
|
Dalip Masih Vs. State of H.P.
|
February 28, 2009 |
|
DAVINDER SINGH, ISHWAR DASS Vs. STATE OF H.P.
|
August 4, 2009 |
|
DAWA GYALTSEN Vs. SONAM SANGBO JADUR AND ANR
|
January 8, 2009 |
|
DEEP CHAND Vs. STATE OF H.P.
|
November 19, 2009 |
|
Deep Ram Vs. State of H.P.
|
March 30, 2009 |
|
Deepa Sharma Vs. H.P.State Environment Protection & Pollution
|
January 9, 2009 |
|
DEEPAK ARORA AND ANR. Vs. SHRI VIJAY KHANNA
|
May 8, 2009 |
|
DEEPAK CHHATRI Vs. STATE OF H.P.
|
November 5, 2009 |
|
DEEPAK ROHAL AND ANR Vs. STATE OF H P AND ORS
|
September 14, 2009 |
|
DEEPAK THAPA Vs. STATE OF HIMACHAL PRADESH
|
November 3, 2009 |
|
DES RAJ Vs. UNITED INDIA INSURANCE COMPANY AND ANR
|
November 4, 2009 |
|
DEV RAJ BANSAL Vs. STATE OF H.P.
|
July 16, 2009 |
|
DEVI RAM Vs. SANIA
|
July 13, 2009 |
|
DEVI RAM Vs. STATE OF HIMACHAL PRADESH
|
July 2, 2009 |
|
DEVI SINGH Vs. CHAIRMAN, MANAGING COMMITTEE, D.A.V.PUBLIC SCHOOL
|
November 19, 2009 |
|
DEVINDER NEGI Vs. STATE OF H P AND ORS
|
October 15, 2009 |
|
DHAN BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
April 28, 2009 |
|
DHANI RAM Vs. STATE OF H.P.
|
April 7, 2009 |
|
DHANVIR SINGH Vs. DEEP CHAND
|
November 25, 2009 |
|
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
|
April 8, 2009 |
|
DHARAM SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
|
June 19, 2009 |
|
Dheeraj Verma Vs. State of H.P.
|
September 2, 2009 |
|
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 21, 2009 |
|
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2009 |
|
DILBAGH SINGH Vs. STATE OF H P AND ORS
|
August 11, 2009 |
|
Dinesh Kumari Vs. Umesh Sharma
|
March 16, 2009 |
|
DR. ASHU BHARDWAJ Vs. STATE OF H.P.
|
July 31, 2009 |
|
DULA RAM Vs. STATE
|
December 15, 2009 |
|
DUNI CHAND Vs. STATE OF H.P.
|
December 23, 2009 |
|
Duni Chand Vs. State of H.P.
|
November 11, 2009 |
|
DURGA DASS THAKUR Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2009 |
|
EMPLOYEES STATE INSURANCE COPORATION Vs. VIPIN KUMAR SINGLA
|
May 14, 2009 |
|
EXCISE AND TAXATION COMMISSIONER, SHIMLA Vs. SURAJ INDUSTRIES LTD.
|
November 3, 2009 |
|
EXECUTIVE ENGINEER, TOWNSHIP DIVISION, BBMB Vs. GAJAN SINGH
|
October 20, 2009 |
|
FATU RAM Vs. MADAN
|
July 30, 2009 |
|
G P I TEXTILES LIMITED Vs. SEKHSARIA IMPEX LTD AND ANR
|
September 15, 2009 |
|
G S DOD Vs. STATE OF HP AND ORS
|
May 18, 2009 |
|
GAMBHIR SINGH Vs. ONKAR SINGH
|
December 3, 2009 |
|
GANESH BORING CO AND ANR Vs. STATE OF HP AND ORS
|
April 7, 2009 |
|
GANESH RICE & GENERAL MILLS Vs. STATE OF H P
|
November 3, 2009 |
|
GAURJU Vs. SH SHAM SINGH AND ORS
|
September 11, 2009 |
|
GEETA KASHYAP Vs. SATISH KUMAR
|
December 15, 2009 |
|
General Manager, Ranjit Sagar Vs. Sansar Chand
|
November 19, 2009 |
|
GHANSHYAM Vs. CHINTA DEVI
|
June 29, 2009 |
|
GIAN CHAND THAKUR Vs. BOARD OF DIRECTORS, H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
August 19, 2009 |
|
Gita Devi Vs. Roshan Lal
|
April 8, 2009 |
|
Gopal Dass Vs. Bismanchali
|
May 20, 2009 |
|
GOPAL SINGH NEGI Vs. NETAR SINGH AND ORS
|
September 2, 2009 |
|
GULAM MOHAMMAD AND ORS Vs. BIKRAM SINGH AND ORS
|
November 13, 2009 |
|
GURU LAL NEGI Vs. STATE OF H.P.
|
August 11, 2009 |
|
GURVINDER SINGH AND Vs. STATE
|
January 6, 2009 |
|
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SURINDER MOHAN KOCHHAR
|
November 18, 2009 |
|
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. KAPIL CONSTRUCTIONS
|
December 17, 2009 |
|
H P KRISHIVISHVA VIDYALAYA Vs. KULBHUSHAN SOOD
|
March 18, 2009 |
|
H P S E B AND ANR Vs. NIRMALA DEVI AND ORS
|
April 28, 2009 |
|
H P S F C & ANOTHER Vs. PRESIDING JUDGE, LABOUR COURT AND ANOTHER
|
November 19, 2009 |
|
H P STATE CIVIL SUPPLIES CORPN LTD Vs. JOGINDER NAGAR ELECTRONICS AND LPG CO OP STORE LTD
|
May 6, 2009 |
|
H.P. HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPORATION LTD. (HPMC) Vs. TRUCK OPERATOR&APOSS UNION
|
October 20, 2009 |
|
H.P. Housing & Urban Vs. Santosh Kumar
|
June 2, 2009 |
|
H.P. Housing and Urban Development Authority Vs. Madhu Verma
|
August 18, 2009 |
|
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF
|
August 17, 2009 |
|
H.P.SAMANAYA VARG KARAMCHARI KALAYAN MAHASANGH Vs. STATE OF HIMACHAL PRADESH
|
September 18, 2009 |
|
H.P.STATE FOREST CORPORATION Vs. SHIV DAYAL
|
October 29, 2009 |
|
H.P.TOURISM DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
December 16, 2009 |
|
H.R.T.C. Vs. Gopal Krishan
|
May 14, 2009 |
|
HANS RAJ Vs. PARWATI DEVI & ORS
|
November 23, 2009 |
|
HARI DUTT Vs. KAMAL SINGH
|
June 15, 2009 |
|
HARI DUTT SHARMA Vs. STATE OF H P AND ORS
|
July 1, 2009 |
|
HARI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 19, 2009 |
|
HARI KRISHAN LAL Vs. SALOCHNA DEVI
|
October 17, 2009 |
|
HARI KRISHAN LAL Vs. SALOCHNA DEVI
|
January 6, 2009 |
|
HARI RAM Vs. SHAKUNTLA DEVI
|
December 3, 2009 |
|
HARI RAM Vs. CHANDAN MEHTA
|
December 8, 2009 |
|
Haria (Shri) (dece.) through his LRs. Vs. Shri Shakti Dutt
|
June 30, 2009 |
|
HARISH KUMAR PLAHA Vs. SHAHSHI KAURA
|
January 6, 2009 |
|
HARJIT SINGH Vs. STATE OF H.P.
|
October 15, 2009 |
|
HARNAM SINGH Vs. STATE OF H P
|
April 21, 2009 |
|
HARPRATAP SINGH Vs. STATE OF H P
|
May 8, 2009 |
|
HEEMA DEVI Vs. ARVIND KUMAR
|
May 5, 2009 |
|
Hem Chand Vs. State of H.P.
|
May 18, 2009 |
|
HEM CHAND SHARMA Vs. STATE OF HP
|
October 6, 2009 |
|
HEM LATA Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
June 19, 2009 |
|
HIGH COURT OF H.P Vs. VEERTA VERMA
|
March 3, 2009 |
|
HIMACHAL PRADESH B ED COLLEGE WELFARE ASSOCIATION Vs. STATE OF HIMACHAL PRADESH AND ORS
|
September 3, 2009 |
|
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. JASWAN RESORTS
|
December 4, 2009 |
|
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. JASWAN RESORTS
|
October 6, 2009 |
|
HIMACHAL PRADESH INSTITUTE OF MANAGEMENT STUDIES Vs. STATE OF HIMACHAL PRADESH
|
September 2, 2009 |
|
HIMACHAL PRADESH SANSKRIT SHIKSHAK PARISHAD Vs. STATE OF HIMACHAL PRADESH
|
March 16, 2009 |
|
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. EVEREST TUBE LTD AND ORS
|
July 3, 2009 |
|
Himachal Road Transport Vs. H.P.Road Corporation
|
January 8, 2009 |
|
HIMACHAL ROAD TRANSPORT CORPORATION RETIRED EMPLOYEES UNION Vs. HIMACHAL PRADESH ROAD CORPORATION
|
January 8, 2009 |
|
HIMAL CHAND Vs. H.P.S.E.B.
|
December 18, 2009 |
|
I.T.C.LIMITED Vs. STATE OF H.P.
|
April 27, 2009 |
|
ICICI Bank Ltd. Vs. Ghanshyam Sharma
|
April 1, 2009 |
|
Imerti Devi Vs. Om Parkash
|
January 6, 2009 |
|
INDER PAL Vs. STATE OF HIMACHAL PRADESH
|
December 17, 2009 |
|
INDER SINGH Vs. KAUSHLAYA DEVI
|
May 6, 2009 |
|
INDOFIL CHEMICAL COMPANY Vs. STATE OF H.P.
|
January 7, 2009 |
|
Issar Bahadur Vs. State of H.P.
|
May 25, 2009 |
|
Jag Mohan Lal Vs. H.P. State Electricity Board
|
June 4, 2009 |
|
JAGAT RAM Vs. STATE OF H P
|
March 2, 2009 |
|
JAGDEEP CHAND Vs. STATE OF H P
|
May 8, 2009 |
|
JAGDISH CHAND Vs. KARTAR CHAND
|
May 15, 2009 |
|
Jagdish Raj Prabhakar Vs. State of H.P.
|
December 8, 2009 |
|
JAGDISH RAM Vs. SHIV DEL
|
April 2, 2009 |
|
Jai Pal Vs. State of H.P.
|
January 6, 2009 |
|
JAIMAL Vs. STATE OF H P
|
September 1, 2009 |
|
JAINA AND ANR Vs. KARAM SINGH
|
August 4, 2009 |
|
JALLU Vs. SABALOO
|
August 18, 2009 |
|
JAMNA DEVI AND ORS Vs. SECRETARY IPH AND ANR
|
September 3, 2009 |
|
JANAK RAJ BANSAL Vs. COMMISSIONER OF INCOME TAX
|
November 25, 2009 |
|
JARAM SINGH Vs. JOGINDER SINGH
|
March 12, 2009 |
|
JASWANT KAUR Vs. DES RAJ
|
December 2, 2009 |
|
JASWANT LAL KUTHIALA Vs. LAND ACQUISITION COLLECTOR AND ANR
|
August 10, 2009 |
|
JAYANTI DEVI Vs. PRABHA BHAGRA
|
November 7, 2009 |
|
JHAPTU RAM Vs. STATE OF HIMACHAL PRADESH
|
December 4, 2009 |
|
JIA LAL CHAUHAN Vs. TARUN KAPOOR
|
June 15, 2009 |
|
JIWANAND JIWAN, DR. ARVIND SOOD Vs. HIMACHAL PRADESH HOUSING, URBAN DEVELOPMENT AUTHORITY
|
November 19, 2009 |
|
JODH RAJ Vs. STATE OF HP
|
November 3, 2009 |
|
Joginder Kumar Vs. State of H.P.
|
May 25, 2009 |
|
K P SINGH Vs. THE HIGH COURT OF HIMACHAL PRADESH AND ORS
|
September 9, 2009 |
|
KAILASH CHANDER HANS Vs. STATE OF H.P.
|
March 4, 2009 |
|
KALA DEVI Vs. STATE OF H P
|
April 17, 2009 |
|
KALA WATI Vs. VIDYA DEVI
|
July 30, 2009 |
|
KALI RAM THAKUR Vs. MANORMA DEVI
|
November 3, 2009 |
|
KAMAL CHANDEL SCHOOL OF NURSING Vs. STATE OF HIMACHAL PRADESH
|
October 19, 2009 |
|
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH
|
September 7, 2009 |
|
KAMALJIT Vs. STATE OF H P
|
July 22, 2009 |
|
Kamla Devi Vs. Shyam Lal
|
May 4, 2009 |
|
KAMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2009 |
|
KANSHI RAM Vs. UNION OF INDIA
|
May 28, 2009 |
|
KANTA DHIR Vs. MEERA SEHGAL
|
September 8, 2009 |
|
KAPIL SAHNI ALIAS MONTU Vs. STATE OF H P
|
April 6, 2009 |
|
KARTAR CHAND Vs. STATE OF H.P
|
August 6, 2009 |
|
KARTAR SINGH AND ORS Vs. STATE OF H P
|
September 1, 2009 |
|
KARTARI DEVI Vs. UDHAM SINGH
|
December 31, 2009 |
|
KASHMIR SINGH Vs. JAGAT SINGH
|
December 29, 2009 |
|
Kaushal Kumar Vs. H.R.T.C.
|
March 19, 2009 |
|
KAUSHALYA DEVI Vs. PUNJAB WAKF BOARD AND ORS
|
September 15, 2009 |
|
KAWAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2009 |
|
KEDAR NATH Vs. SUNIL KUMAR
|
December 3, 2009 |
|
KEHAR SINGH Vs. STATE OF H.P.
|
August 13, 2009 |
|
KESHAV RAM Vs. SUPI DEVI
|
June 17, 2009 |
|
KESRI CHAND AND ANR Vs. RAM DASS AND ANR
|
September 2, 2009 |
|
KEWAL RAM Vs. STATE OF H P
|
November 11, 2009 |
|
Kewal Singh Vs. H.R.T.C.
|
March 30, 2009 |
|
KHEM CHAND Vs. UMA DEVI
|
November 13, 2009 |
|
KIRAN CHAUHAN Vs. STATE OF H.P.
|
August 17, 2009 |
|
KOYAL KUMAR Vs. STATE OF H P AND OTHERS
|
July 28, 2009 |
|
KRISHAN CHAND Vs. STATE OF H.P.
|
April 27, 2009 |
|
KRISHAN KUMAR Vs. JAGJIT KAUR
|
December 7, 2009 |
|
KRISHAN KUMAR SHARMA Vs. WARYAM SINGH
|
April 24, 2009 |
|
Krishan Pal Singh Vs. Babli @ Kamlesh
|
March 31, 2009 |
|
KRISHAN SINGH ALIAS KISHAN SINGH Vs. BALRAM SINGH
|
March 31, 2009 |
|
KULBIR CHAUHAN Vs. S.M.KATWAL
|
March 24, 2009 |
|
KULDEEP KUMAR DOGRA Vs. MONIKA SHARMA
|
December 8, 2009 |
|
KULDEEP SINGH Vs. CHAND RANI
|
July 7, 2009 |
|
Kuldeep Singh Vs. H.R.T.C.
|
April 29, 2009 |
|
Kuldeep Singh Vs. Ghorkhu (deceased) through LRs.
|
June 30, 2009 |
|
Kuldip alias Sukhia Vs. State of H.P.
|
June 2, 2009 |
|
Kuldip Sharma Vs. Sandeep Batra
|
February 25, 2009 |
|
Kushal Singh Vs. State of H.P.
|
March 26, 2009 |
|
KUSHAL SINGH Vs. STATE OF H P
|
March 28, 2009 |
|
KUSHAL SINGH Vs. STATE OF H P
|
January 2, 2009 |
|
L A C AND ANR Vs. DOT RAM AND ORS
|
September 15, 2009 |
|
L A C AND ANR Vs. PREM CHAND AND ANR
|
December 9, 2009 |
|
L.C.Bhardwaj Vs. State of H.P.
|
January 9, 2009 |
|
LAC Vs. BANTI DEVI
|
November 18, 2009 |
|
LAC Vs. ROSHAN LAL
|
December 4, 2009 |
|
LAC AND ANOTHER Vs. BACHITTER SINGH
|
November 12, 2009 |
|
LAC, HPPWD, KULLU & OTHERS Vs. UTTAM RAM
|
November 17, 2009 |
|
LACHHMAN DASS @ LAKHA Vs. STATE OF H.P.
|
October 28, 2009 |
|
LACHMI DEVI Vs. H P S E B
|
May 6, 2009 |
|
LAL MOHAN Vs. STATE
|
March 9, 2009 |
|
Lalita Awasthi Vs. Harbans Lal
|
July 24, 2009 |
|
LAND ACQUISITION COLLECTOR Vs. KAILA
|
September 17, 2009 |
|
LAND ACQUISITION COLLECTOR AND ANR Vs. RATTAN DASSI
|
August 13, 2009 |
|
Leela Dhar Vs. State of H.P.
|
June 4, 2009 |
|
LIAQ RAM Vs. GANGOTRI
|
November 10, 2009 |
|
LOKESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 9, 2009 |
|
LUDER CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 15, 2009 |
|
M K CHAUHAN Vs. COSMO FERRITES LTD
|
December 3, 2009 |
|
M R KONDAL Vs. BAR COUNCIL OF INDIA
|
June 15, 2009 |
|
MADAN LAL SHARMA Vs. H.P.KHADI, VILLAGE INDUSTRIES BOARD
|
February 24, 2009 |
|
MADHAVINDER SINGH Vs. MANVINDER SINGH
|
August 11, 2009 |
|
Mahamai Traders, General Merchants Vs. Shankar Chopra
|
July 8, 2009 |
|
Mahindra & Mahindra Finance Service Ltd. Vs. Ram Kumar Verma
|
October 12, 2009 |
|
MALKEET CHAND Vs. STATE OF H P & ANOTHER
|
November 24, 2009 |
|
MALKIAR SINGH Vs. STATE OF H P
|
July 2, 2009 |
|
Malkiat Singh Shri S/o Bhandari Ram Vs. Amar Singh s/o Bhandari Ram
|
July 24, 2009 |
|
MAN BAHADUR Vs. STATE OF H P
|
October 5, 2009 |
|
MAN SINGH Vs. HARI DEVI
|
December 4, 2009 |
|
MANGAT RAM Vs. STATE OF H P AND ANR
|
April 27, 2009 |
|
MANI CHAND Vs. H.P.STATE FOREST CORPN.LTD.
|
March 3, 2009 |
|
MANI RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
March 13, 2009 |
|
MANMOHAN PARSHAD Vs. STATE OF H.P.
|
April 1, 2009 |
|
MANOHAR LAL AND ANR Vs. SUBHASH CHAND KAROL AND ORS
|
December 16, 2009 |
|
MANOJ KUMAR Vs. RATTANI DEVI
|
December 17, 2009 |
|
MANSA RAM Vs. STATE OF H P
|
December 1, 2009 |
|
MANSHA RAM Vs. STATE OF H.P.
|
December 21, 2009 |
|
MANSHO Vs. SANEHRO DEVI
|
September 17, 2009 |
|
MAST RAM Vs. SANT RAM
|
October 14, 2009 |
|
MEENAKSHI Vs. PURAN CHAND
|
June 23, 2009 |
|
MOHAMMAD NAZIR Vs. STATE OF H P
|
November 26, 2009 |
|
MOHAMMAD SHAFFI Vs. STATE OF H P
|
January 6, 2009 |
|
Mohan Chand Chauhan Vs. The Oriental Insurance Co. Ltd
|
December 23, 2009 |
|
MOHAN LAL AND NATIONAL INSURANCE COMPANY LTD Vs. VEENA DEVI AND ORS
|
December 9, 2009 |
|
MOHAN LAL SOOD Vs. VINOD DOGRA
|
January 7, 2009 |
|
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 27, 2009 |
|
MOHAR SINGH Vs. DEVI RAM
|
June 16, 2009 |
|
MOHINDER KUMAR Vs. STATE OF H P
|
May 15, 2009 |
|
MUKESH MALHOTRA Vs. COMMISSIONER OF INCOME TAX
|
December 30, 2009 |
|
Mushtaq Ahmad Vs. State of H.P.
|
June 23, 2009 |
|
N.C.TREHAN Vs. STATE OF H.P
|
August 26, 2009 |
|
NAGENDER DUTT Vs. STATE OF H.P.
|
July 29, 2009 |
|
NAGENDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHER
|
November 12, 2009 |
|
NAINA THAKUR Vs. PUNJAB WOMENS WELFARE COLLEGES BOARD
|
September 17, 2009 |
|
Nand Lal Vs. Vidya Devi
|
January 6, 2009 |
|
Nand Lal Vs. Jai Ram
|
August 18, 2009 |
|
Nand Lal Vs. State of H.P.
|
April 30, 2009 |
|
NAND LAL Vs. MOHAR SINGH
|
November 10, 2009 |
|
NAND LAL AND ANR Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2009 |
|
NANHE MUKHIA Vs. STATE OF H P
|
July 10, 2009 |
|
NARESH MAHAJAN Vs. GOVIND SINGH
|
December 24, 2009 |
|
NARINDER KUMAR Vs. STATE OF H P
|
December 3, 2009 |
|
Narinder Kumar Sharma Vs. Y.S. Parmar University
|
July 19, 2009 |
|
National Insu. Co. Ltd. Vs. Sunil Sood
|
October 30, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. ASHA DEVI
|
October 1, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. GHANSHYAM
|
December 24, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
December 11, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SOHAN LAL
|
March 10, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. BACHAN KAUR
|
March 25, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. MAGHI RAM
|
January 8, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. PREM SINGH
|
February 24, 2009 |
|
National Insurance Company Vs. Satya Verma
|
February 28, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. H.R.T.C.
|
December 11, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KAMLA
|
August 6, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUNDER SINGH AND ORS
|
August 3, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAJ DEVI AND ORS
|
April 27, 2009 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SITA DEVI
|
August 27, 2009 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SHIV RAM
|
December 3, 2009 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SHAKUNTLA VERMA WIFE OF SHRI MOHAN LAL VERMA
|
April 2, 2009 |
|
NAVEEN SOOD Vs. NARCOTIC CENTRAL BUREAU, CHANDIGARH
|
December 31, 2009 |
|
NEELIMA VERMA Vs. MANISH KUMAR
|
May 5, 2009 |
|
NEERAJ NEGI Vs. UNITED INDIA INSURANCE CO LTD AND ORS
|
March 31, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHANAN KAUR
|
April 27, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. SADH RAM
|
November 13, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIASAN DEVI
|
November 4, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. NEELAM KUMARI
|
January 9, 2009 |
|
NEW INDIA ASSURANCE CO. Vs. RAM BAHADUR
|
November 11, 2009 |
|
New India Assurance Company Vs. Budh Ram
|
April 29, 2009 |
|
NEW INDIA ASSURANCE COMPANY Vs. NASAR DEEN
|
November 19, 2009 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BILLA ALIAS DALJIT SINGH
|
August 3, 2009 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SANDEEPNA CHAUHAN & ORS
|
November 12, 2009 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. KUSHLA DEVI AND ORS
|
October 15, 2009 |
|
Nikka Vs. Hardei
|
April 2, 2009 |
|
NIRANJANA AND OTHERS Vs. RANJIT SINGH
|
November 9, 2009 |
|
NIRMAL SINGH Vs. STATE OF H.P.
|
March 10, 2009 |
|
NISHA DEVI AND ORS Vs. SONAINA GARG AND ANR
|
January 6, 2009 |
|
NISHANT THAKUR Vs. STATE OF H P
|
December 4, 2009 |
|
NU LINE INDIA P LTD Vs. STATE
|
September 10, 2009 |
|
OM DUTT Vs. STATE OF H.P.
|
December 29, 2009 |
|
OM PARKASH BHATNAGAR Vs. H P STATE FOREST CORPORATION
|
November 4, 2009 |
|
OMI THAKUR Vs. R S AHLAWAT, COLONEL OFFICER
|
November 23, 2009 |
|
ONKAR CHAND & CO. Vs. INCOME TAX DEPARTMENT
|
March 16, 2009 |
|
Opinder Mohan Vs. State of Himachal Pradesh
|
April 29, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. MEERA
|
December 17, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. DARSHNA KALIA
|
August 19, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. JAI DEVI
|
March 24, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. DASHODA DEVI
|
March 12, 2009 |
|
ORIENTAL INSURANCE COMPANY Vs. AUTO COMPS INDIA LIMITED
|
December 4, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA CHAUHAN
|
November 26, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. HET RAM
|
September 17, 2009 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SAVITRI
|
June 16, 2009 |
|
Palwinder Kaur Vs. Oriental Insu. Co. Ltd.
|
July 24, 2009 |
|
PAMWI TISSUES LTD. AND ORS., Vs. UNION OF INDIA (UOI) AND ORS.
|
November 18, 2009 |
|
PANKAJ KUMAR Vs. STATE OF H.P.
|
November 11, 2009 |
|
PANNE LAL Vs. STATE OF HP
|
December 11, 2009 |
|
PAOLO Vs. STATE OF H P
|
April 1, 2009 |
|
PAPIYA LAHIRI Vs. H.P.UNIVERSITY
|
November 16, 2009 |
|
PARMJIT Vs. STATE
|
October 15, 2009 |
|
Parmodh Chand Vs. Himachal Road Transport Corpn. through its M.D., Shimla-3
|
June 16, 2009 |
|
PARVEEN KUMAR JAIN Vs. C.B.I.
|
November 7, 2009 |
|
PAWAN KUMAR THAKUR Vs. STATE OF H.P.
|
March 9, 2009 |
|
POOJA DEVI Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2009 |
|
PRABHI DEVI Vs. MUNICIPAL CORPORATION, SHIMLA
|
November 24, 2009 |
|
PRABHU DASS Vs. GAURISHWARA NAND
|
November 24, 2009 |
|
Pradeep Mehta Vs. National Insurance Co. Ltd.
|
November 5, 2009 |
|
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 15, 2009 |
|
PREM KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 23, 2009 |
|
PREM LAL Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND OT
|
November 9, 2009 |
|
PUNITA BHARTI Vs. KIRPAL SINGH
|
July 27, 2009 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. H.P.STATE ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD
|
December 9, 2009 |
|
PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 29, 2009 |
|
PURAN DUTT Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
August 21, 2009 |
|
Pyare Lal Vs. Achhar Ram
|
April 6, 2009 |
|
Pyare Lal Sood Vs. Vivek Sharma
|
January 6, 2009 |
|
RABINDER KAUR Vs. SULEKH CHAND
|
June 18, 2009 |
|
RADHA DEVI Vs. DALBARA SINGH
|
December 7, 2009 |
|
RAHUL SINGH Vs. STATE OF HP
|
September 8, 2009 |
|
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 23, 2009 |
|
RAJ KUMAR Vs. SATPAL
|
January 1, 2009 |
|
Raj Kumar Vs. State of H.P.
|
May 18, 2009 |
|
RAJ KUMAR Vs. FOOD INSPECTOR
|
January 7, 2009 |
|
RAJ KUMAR Vs. STATE OF H.P.
|
August 12, 2009 |
|
RAJ KUMAR Vs. FOOD INSPECTOR
|
April 18, 2009 |
|
RAJ KUMAR (DEAD) THROUGH LRS SMT ROSHANI DEVI AND Vs. KOSHALYA DEVI AND ORS AND SMT LAKSHAMI DEVI AND OR
|
November 7, 2009 |
|
RAJ KUMAR @ RAJU Vs. STATE OF H.P.
|
August 26, 2009 |
|
RAJ MAL RAJPOOT Vs. RAJ KUMARI
|
November 24, 2009 |
|
Raja Vs. State of H.P.
|
May 27, 2009 |
|
RAJESH KUMAR Vs. H.P.S.F.C.
|
July 24, 2009 |
|
RAJESH KUMAR TALWAR Vs. BALKAR SINGH
|
November 26, 2009 |
|
RAJINDER MANI Vs. STATE OF HIMACHAL PRADESH
|
November 11, 2009 |
|
RAJINDER SINGH Vs. STATE OF H P
|
September 9, 2009 |
|
RAJINDER THAKUR Vs. STATE OF H.P.
|
November 16, 2009 |
|
Rajinder Upadhaya Vs. H.P. State Electricity Board
|
April 7, 2009 |
|
RAJIV SAINI Vs. ASHOK KUMAR
|
August 12, 2009 |
|
RAKESH GOEL AND ANR Vs. KISAN COLD STORAGE AND ICE FACTORY
|
June 17, 2009 |
|
RAKESH KUMAR Vs. HONBLE HIGH COURT OF H P AND ANR
|
July 2, 2009 |
|
RAKESH KUMAR Vs. NEW INDIA ASSURANCE COMPANY LTD
|
December 3, 2009 |
|
RAKESH KUMAR Vs. STATE OF H P
|
March 3, 2009 |
|
RAM BAHADUR Vs. STATE OF H P
|
December 22, 2009 |
|
RAM CHAND Vs. STATE OF H P
|
March 31, 2009 |
|
RAM CHANDER Vs. H.P.STATE SMALL INDUSTRIES
|
March 20, 2009 |
|
RAM DASS Vs. LAND ACQUISITION COLLECTOR
|
November 20, 2009 |
|
RAM DEV PURI Vs. TRISHLA DEVI
|
September 3, 2009 |
|
RAM GOPAL Vs. H R T C
|
December 2, 2009 |
|
RAM KUMAR THAKUR. Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2009 |
|
RAM LAL Vs. L.A.C.
|
November 30, 2009 |
|
RAM LAL Vs. DIRECTOR TWON AND COUNTRY PLANING DEPARTMENT
|
May 14, 2009 |
|
RAM LAL SHARMA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION & ANR.
|
May 25, 2009 |
|
Ram Murti Vs. Brij Lal
|
April 1, 2009 |
|
Ram Nath Vs. State of H.P.
|
June 23, 2009 |
|
RAM RATTAN Vs. SUNIL SOOD
|
November 26, 2009 |
|
RAM SINGH Vs. SHIV DEI
|
November 5, 2009 |
|
RAMA NAND GANDWAL Vs. STATE OF HP
|
September 8, 2009 |
|
RAMAN KUMAR Vs. STATE OF H.P.
|
December 11, 2009 |
|
RAMESH CHAND CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
|
March 19, 2009 |
|
RAMESH CHAND GOYAL AND ANOTHER Vs. SATISH CHAND JAIN AND OTHERS
|
November 25, 2009 |
|
Ramesh Chauhan Vs. State of H.P.
|
November 26, 2009 |
|
RAMESH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
October 15, 2009 |
|
RAMESH KUMAR Vs. STATE OF H.P.
|
December 21, 2009 |
|
RAMESH KUMAR Vs. STATE OF H P AND OTHERS
|
November 12, 2009 |
|
RAMESH KUMAR Vs. CHAMEL SINGH
|
September 3, 2009 |
|
RAMESH KUMAR Vs. HIMACHAL PRADESH STATE FOREST CORPORATION
|
August 13, 2009 |
|
RAMESH SACHDEVA Vs. SHAHBAZ KHAN
|
November 11, 2009 |
|
RAMESH SACHDEVA Vs. SHAHBAZ KHAN
|
May 11, 2009 |
|
RAMJI DASS Vs. STATE OF H P
|
September 7, 2009 |
|
RAMJI DASS Vs. STATE OF H.P
|
June 17, 2009 |
|
Ramu Ram Vs. State of Himachal Pradesh
|
November 17, 2009 |
|
RANGEEL SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 20, 2009 |
|
RANI CHANDER KANTA AND ORS Vs. UNION OF INDIA AND ORS
|
June 15, 2009 |
|
RANJIT SINGH Vs. STATE OF H P AND ORS
|
August 7, 2009 |
|
Ratni Devi W/o Sh. Som Parkash Vs. State of H.P. thru. Collector
|
December 29, 2009 |
|
RATTAN CHAND Vs. KANWAR RAM KRIPAL
|
March 23, 2009 |
|
RATTAN SINGH Vs. H.P.STATE FOREST CORPORATION
|
July 2, 2009 |
|
RATTAN SINGH Vs. INCOME TAX OFFICER
|
November 24, 2009 |
|
RAVI ALIAS SURESH KUMAR Vs. STATE OF H.P.
|
December 28, 2009 |
|
RAVI PRAKASH Vs. STATE OF H.P.
|
October 12, 2009 |
|
RAVINDER SINGH Vs. STATE OF H.P.
|
August 4, 2009 |
|
RELIANCE INFRASTRUCTURE LIMITED Vs. STATE OF H P AND ORS
|
October 7, 2009 |
|
RIKHI RAM Vs. LAJWANTI
|
November 13, 2009 |
|
Rita Devi Vs. Secretary
|
December 8, 2009 |
|
RITIKA Vs. STATE OF HIMACHAL PRADESH
|
September 3, 2009 |
|
ROOMI Vs. SITU AND ANR
|
August 4, 2009 |
|
ROSHAN LAL Vs. STATE OF H.P.
|
March 5, 2009 |
|
Roshan Lal Vs. State of H.P.
|
June 2, 2009 |
|
ROSHAN LAL Vs. SADHU RAM
|
November 13, 2009 |
|
ROSHAN LAL Vs. STATE OF H.P.
|
June 19, 2009 |
|
Roshan Lal son of Shri Ravan Vs. Kulvinder Singh R/o Village Mangarh, Tehsil Fatehpur, District, Kangra, H.P.
|
May 5, 2009 |
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S S KUTLEHRIA Vs. STATE OF H P
|
October 9, 2009 |
|
S.C. Thakur Vs. State of H.P.
|
March 31, 2009 |
|
S.J.V.N.LTD Vs. DOLMA
|
December 18, 2009 |
|
SAMANTHA BLACK Vs. STATE OF H.P.
|
May 26, 2009 |
|
SANDEEP SHARMA Vs. KUSUM LATA
|
May 26, 2009 |
|
SANJAY GUPTA Vs. STATE OF HIMACHAL PRADESH
|
September 2, 2009 |
|
SANJAY KUMAR Vs. STATE OF H P
|
December 4, 2009 |
|
SANJAY KUMAR Vs. STATE OF H.P.
|
November 20, 2009 |
|
SANJAY KUMAR, INDER SINGH Vs. STATE OF H.P.
|
October 20, 2009 |
|
SANJAY RATHORE Vs. PRAKAM SINGH AND ORS
|
May 8, 2009 |
|
SANSAR BUS Vs. NATIONAL INSURANCE CO LTD
|
November 30, 2009 |
|
Sansar Chand Mahajan son of Shri Jantu Mal Mahajan Resident of Mohal Sarol Vs. Chief Settlement Officer, Rehabilitation, HP Sectt. Shimla
|
July 3, 2009 |
|
SANT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2009 |
|
SANT RAM PANT Vs. STATE OF H.P.
|
September 17, 2009 |
|
SARBJIT KAUR Vs. STATE OF H.P.THROUGH THE SECRETARY (EDUCATION) TO THE GOVT.OF H.P.SHIMLA-2
|
April 2, 2009 |
|
Sarla Devi Vs. Leela Devi
|
August 27, 2009 |
|
SARUP SINGH Vs. STATE OF H.P.
|
July 27, 2009 |
|
SAT PAL SINGH BHARDWAJ Vs. STATE OF H.P.
|
August 28, 2009 |
|
SATISH CHANDER Vs. JAGDISH CHANDER
|
December 10, 2009 |
|
SATISH KUMAR Vs. STATE OF H P
|
November 27, 2009 |
|
SATLUJ JAL VIDYUT NIGAM LTD Vs. TECHNO ELECTRIC AND ENGINEERING CO LTD
|
June 15, 2009 |
|
SATNARAYAN Vs. STATE OF H.P.
|
October 22, 2009 |
|
SATWINDER SINGH Vs. ASHISH DASSGUPTA AND ORS
|
October 19, 2009 |
|
SATYA DEVI Vs. BAKSHI RAM
|
June 15, 2009 |
|
SATYA DEVI Vs. CHUNI LAL
|
April 10, 2009 |
|
SATYA DEVI AND ORS Vs. BAGGI DEVI
|
November 9, 2009 |
|
SATYA NAND Vs. BALBIR SINGH DHAWAN
|
December 4, 2009 |
|
Satya Parkash Vs. State of H.P.
|
September 15, 2009 |
|
SATYA PARKASH Vs. STATE OF H.P.
|
October 14, 2009 |
|
SATYA PRAKASH AWASTHI Vs. STATE OF H.P.
|
April 1, 2009 |
|
SAVITA DEVI Vs. UNION OF INDIA
|
December 7, 2009 |
|
SAWARAN SINGH Vs. STATE OF H.P.
|
December 10, 2009 |
|
Seema Devi Vs. Ajay Thakur
|
July 10, 2009 |
|
SH AJIT SINGH Vs. HPSEB AND ORS
|
December 1, 2009 |
|
SH CHAMAN LAL ALIAS CHAMAN SINGH Vs. COLLECTOR, LAND ACQUISITION, HPPWD AND ANR
|
June 23, 2009 |
|
SH KRISHAN LAL AND ANR Vs. SH RAMESH KUMAR AND ANR
|
September 10, 2009 |
|
SH PRAKASH CHAND AND Vs. STATE OF H P AND ORS
|
August 10, 2009 |
|
SH SOHAN LAL Vs. SH JAGAT SINGH AND ORS
|
September 9, 2009 |
|
SH UTTAM CHAND Vs. STATE OF H P AND ORS
|
May 14, 2009 |
|
SHAKUNTLA DEVI Vs. STATE OF H P AND ORS
|
May 18, 2009 |
|
SHAKUNTLA VATS Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2009 |
|
Shali Ram Vs. State of H.P.
|
April 7, 2009 |
|
SHAMBU RAM AND ORS Vs. FAZAL DIN
|
August 4, 2009 |
|
SHAMSHER ALI AND ANR Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2009 |
|
SHARMILA DEVI SHARMA Vs. DR. Y.S. PARMAR UNIVERSITY AND ANOTHER
|
May 14, 2009 |
|
SHEELA DEVI Vs. STATE OF H.P.
|
November 24, 2009 |
|
SHEELA DEVI Vs. TEJWANT SINGH
|
June 23, 2009 |
|
Shetu Ram Vs. Roop Lal
|
June 16, 2009 |
|
SHIKHA SOOD Vs. STATE OF HIMACHAL PRADESH AND ORS
|
July 10, 2009 |
|
SHISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 29, 2009 |
|
SHISHI RAM Vs. STATE OF H.P.
|
October 7, 2009 |
|
SHISHI RAM Vs. STATE OF HIMACHAL PRADESH
|
December 7, 2009 |
|
SHIV DASS Vs. STATE OF H P
|
April 28, 2009 |
|
Shiv Kanta Vs. Kashmir Singh Rana
|
December 3, 2009 |
|
SHIV KARAN Vs. UTTAM CHAND AND ORS
|
June 25, 2009 |
|
SHRI B S PATHANIA AND ORS Vs. STATE OF H P AND ORS
|
April 2, 2009 |
|
SHRI HARSH VARDHAN SHARMA Vs. UNION OF INDIA & ORS
|
November 17, 2009 |
|
SHRI KRISHAN CHAND Vs. STATE OF H.P. AND ANOTHER
|
November 12, 2009 |
|
Shri Radhey Shyam Vs. H.R.T.C.
|
March 17, 2009 |
|
Shri Ram Transport Company Limited. Vs. Bir Singh
|
October 9, 2009 |
|
SHRI SUKARU RAM AND ORS Vs. SHRI CHAMARU AND ORS
|
August 4, 2009 |
|
SHRI THAKUR DASS Vs. STATE OF H P AND ANR
|
May 14, 2009 |
|
SHUSHIL KUMAR SEHGAL Vs. PUNJAB NATIONAL BANK
|
January 8, 2009 |
|
SHYAM LAL Vs. MATHURA DEVI
|
October 30, 2009 |
|
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
|
January 7, 2009 |
|
SHYAM LAL AND ANR Vs. SURJEET KAUR
|
October 22, 2009 |
|
SHYAM SINGH Vs. SECRETARY
|
November 11, 2009 |
|
SIKANDAR PAL Vs. STATE OF H P
|
October 12, 2009 |
|
SIMMI KAROL Vs. R.K.MADAN
|
September 2, 2009 |
|
SIRI RAM Vs. STATE OF H P
|
April 17, 2009 |
|
SITA RAM Vs. STATE OF H P
|
June 22, 2009 |
|
SMT RANI Vs. SHRI RAI BAHADUR JODHAMAL KUTHIALA TRUST THROUGH S
|
May 5, 2009 |
|
SMT SHANTI DEVI Vs. UNION OF INDIA (UOI) AND ORS
|
April 22, 2009 |
|
SMT. JASWANT KAUR AND ORS. Vs. DES RAJ AND ORS.
|
December 2, 2009 |
|
SOHAN LAL Vs. STATE OF H.P.
|
October 7, 2009 |
|
SOHAN LAL Vs. MOHAN LAL
|
September 10, 2009 |
|
SOHAN SINGH Vs. NATIONAL INSURANCE COMAPNY
|
March 3, 2009 |
|
SOM NATH Vs. STATE OF H.P.
|
November 13, 2009 |
|
SOM PAL Vs. STATE OF H P
|
December 3, 2009 |
|
SOOD STEEL INDUSTRIAL (P) LTD. Vs. COMMISSIONERS OF CENTRAL EXCISE AND ANR.
|
April 10, 2009 |
|
STATE BANK OF INDIA Vs. RANJIT KUMAR
|
March 6, 2009 |
|
STATE OF H P Vs. BISHAN DASS
|
January 8, 2009 |
|
STATE OF H P Vs. NITIN RAJ ALIAS GOGI
|
January 6, 2009 |
|
STATE OF H P Vs. GHINDRO RAM
|
January 6, 2009 |
|
STATE OF H P Vs. JOGINDER SINGH
|
March 25, 2009 |
|
STATE OF H P Vs. TILAK RAJ
|
March 30, 2009 |
|
STATE OF H P Vs. HIMACHAL TECHNO ENGINEERS
|
March 6, 2009 |
|
STATE OF H P Vs. JARNAIL SINGH
|
July 7, 2009 |
|
STATE OF H P Vs. VIJAY KUMAR
|
June 5, 2009 |
|
STATE OF H P Vs. KANWAR SINGH
|
June 1, 2009 |
|
STATE OF H P Vs. JAI SINGH
|
June 3, 2009 |
|
STATE OF H P Vs. RAVINDER DATYAL
|
June 4, 2009 |
|
STATE OF H P Vs. NAGU RAM
|
April 22, 2009 |
|
STATE OF H P Vs. LAL SINGH AND ANR
|
April 9, 2009 |
|
STATE OF H P Vs. RAJESH KUMAR
|
April 10, 2009 |
|
STATE OF H P Vs. MANGAL DASS
|
April 10, 2009 |
|
STATE OF H P Vs. RAM LAL
|
April 24, 2009 |
|
STATE OF H P Vs. RAGHUBIR SINGH
|
January 1, 2009 |
|
STATE OF H P Vs. DEVI DASS AND ANR
|
May 15, 2009 |
|
STATE OF H P Vs. BABU RAM
|
May 15, 2009 |
|
STATE OF H P Vs. MOHINDER SINGH
|
November 5, 2009 |
|
STATE OF H P Vs. RAM PARSAD AND ANR
|
July 17, 2009 |
|
STATE OF H P Vs. BALWINDER SINGH PUNJABI,NARESH KUMAR KAUSHAL AND A
|
August 3, 2009 |
|
STATE OF H P Vs. CHET RAM
|
August 6, 2009 |
|
STATE OF H P Vs. VIKRAM SINGH AND ANR
|
November 17, 2009 |
|
STATE OF H P Vs. AMAR SINGH
|
December 7, 2009 |
|
STATE OF H P Vs. MANOHAR LAL PARMAR
|
November 23, 2009 |
|
STATE OF H P & ANOTHER Vs. JIA LAL
|
November 17, 2009 |
|
STATE OF H P & OTHERS Vs. HET RAM AND ANOTHER
|
November 19, 2009 |
|
STATE OF H P AND ANR Vs. RATTAN CHAND AND ANR
|
November 16, 2009 |
|
STATE OF H P AND ANR Vs. H K SAREEN
|
December 8, 2009 |
|
STATE OF H P AND ANR Vs. MOHAN SINGH SHANDIL
|
May 26, 2009 |
|
STATE OF H P AND ANR Vs. NARESH KUMAR AND ORS
|
June 16, 2009 |
|
STATE OF H P AND ORS Vs. SH JAGJIT RAJ
|
August 4, 2009 |
|
STATE OF H P AND ORS Vs. LALDEI AND ORS
|
October 15, 2009 |
|
STATE OF H P AND ORS Vs. BELI RAM
|
December 2, 2009 |
|
STATE OF H P AND ORS Vs. SH JAI KISHEN SHARMAMT AND ORS
|
November 10, 2009 |
|
STATE OF H.P Vs. J.C.GUPTA
|
February 26, 2009 |
|
STATE OF H.P Vs. BEER SINGH
|
May 12, 2009 |
|
STATE OF H.P Vs. SAT PAL SINGH @ SATTA
|
May 11, 2009 |
|
STATE OF H.P Vs. UPDESH SINGH
|
May 15, 2009 |
|
STATE OF H.P. Vs. RAJ KANWAR SINGH
|
January 7, 2009 |
|
STATE OF H.P. Vs. SURINDER LAL
|
December 23, 2009 |
|
STATE OF H.P. Vs. RAKESH KUMAR
|
December 29, 2009 |
|
State of H.P. Vs. Surinder Lal Sood
|
June 1, 2009 |
|
State of H.P. Vs. J.S. Banyal
|
March 24, 2009 |
|
State of H.P. Vs. Arjun Singh
|
April 6, 2009 |
|
State of H.P. Vs. Rakesh Kumar
|
May 6, 2009 |
|
State of H.P. Vs. Prem Lal
|
December 3, 2009 |
|
State of H.P. Vs. Suresh Kumar @ DC
|
May 29, 2009 |
|
State of H.P. Vs. Pawan Kumar
|
March 4, 2009 |
|
State of H.P. Vs. Raj Kumar
|
March 13, 2009 |
|
STATE OF H.P. Vs. BANSI LAL
|
August 28, 2009 |
|
State of H.P. Vs. Ivano Dalbo Ivano
|
August 10, 2009 |
|
State of H.P. Vs. Bansi Lal
|
June 2, 2009 |
|
STATE OF H.P. Vs. BALDEV RAM
|
November 7, 2009 |
|
STATE OF H.P. Vs. AJAY KUMAR
|
November 4, 2009 |
|
State of H.P. Vs. Premi Devi
|
August 18, 2009 |
|
STATE OF H.P. Vs. DHARAM SINGH
|
December 9, 2009 |
|
STATE OF H.P. Vs. RAKESH KUMAR
|
October 14, 2009 |
|
STATE OF H.P. Vs. DHARAM PAL
|
October 28, 2009 |
|
STATE OF H.P. Vs. SANJEEV KUMAR
|
October 22, 2009 |
|
STATE OF H.P. Vs. GOVIND SINGH
|
July 23, 2009 |
|
STATE OF H.P. Vs. KHOOB RAM
|
June 23, 2009 |
|
State of H.P. Vs. Sukhdev Singh
|
April 28, 2009 |
|
STATE OF H.P. Vs. AMIN CHAND
|
August 26, 2009 |
|
STATE OF H.P. Vs. BALBIR SINGH
|
August 24, 2009 |
|
STATE OF H.P. Vs. KALI RAM
|
April 10, 2009 |
|
STATE OF H.P. Vs. MADAN GOPAL
|
March 20, 2009 |
|
STATE OF H.P. Vs. SHASHI PAUL
|
July 24, 2009 |
|
State of H.P. Vs. Ram Krishan
|
January 12, 2009 |
|
State of H.P. Vs. Rampal
|
March 23, 2009 |
|
State of H.P. Vs. Fateh Singh
|
February 26, 2009 |
|
State of H.P. Vs. Kishan Dev
|
April 27, 2009 |
|
State of H.P. Vs. Santosh
|
July 27, 2009 |
|
State of H.P. Vs. Ram Lal
|
March 6, 2009 |
|
STATE OF H.P. Vs. SWATANTAR SINGH
|
April 21, 2009 |
|
STATE OF H.P. Vs. ONKAR SINGH AND ANOTHER
|
September 10, 2009 |
|
STATE OF H.P. Vs. MANGE RAM
|
December 30, 2009 |
|
STATE OF H.P. AND OTHERS Vs. MOHAN LAL
|
December 7, 2009 |
|
STATE OF H.P., ANIL MEHTA Vs. L.R.BHARDWAJ
|
October 7, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
|
October 6, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. SUSHIL KUMAR
|
November 24, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. TAI RAM
|
August 21, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. MAST RAM
|
April 20, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
|
April 10, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH AND ORS
|
November 4, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. KAMLA DEVI AND ORS
|
July 2, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. SUNITA SHARMA AND ANR
|
April 2, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. MOTI SAGAR AND ORS
|
April 24, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH
|
April 27, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. RAM NATH AND ORS
|
April 22, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR ALIAS RULIA RAM AND ANOTHER
|
December 22, 2009 |
|
STATE OF HIMACHAL PRADESH Vs. CHHOTU RAM
|
November 7, 2009 |
|
State of Himachal Pradesh Electricity Board Vs. Jawant Rai Sood
|
October 1, 2009 |
|
STATE OF HP Vs. HARBANS LAL
|
December 31, 2009 |
|
STATE OF HP Vs. JAI DEV
|
December 16, 2009 |
|
STATE OF HP Vs. RAMESH KUMAR
|
October 5, 2009 |
|
STATE OF HP AND ANR Vs. BRAHMA NAND SHARMA
|
May 4, 2009 |
|
STATE OF HP THROUGH SECRETARY (PWD) AND ORS Vs. RAJINDER SINGH CHAUHAN
|
June 22, 2009 |
|
STATE OF UP Vs. TEK CHAND
|
October 21, 2009 |
|
SUB-DIVISIONAL OFFICER Vs. DHIAN SINGH
|
December 23, 2009 |
|
Subash Chandra Vs. State of H.P. thru District Collector
|
December 29, 2009 |
|
SUBHASH CHAND Vs. STATE OF H.P.
|
June 16, 2009 |
|
SUBHASH CHAND DHIMAN Vs. STATE OF HIMACHAL PRADESH
|
March 18, 2009 |
|
SUDARSHAN SHARMA Vs. B.S.N.L.
|
August 4, 2009 |
|
SUDERSHAN DOGER Vs. MANAGING DIRECTOR, H.P.SMALL SCALE INDUSTRIES EXPORT CORPORATION
|
July 2, 2009 |
|
SUDESH KUMARI Vs. SHIVALIK HATCHERIES PVT LTD
|
March 12, 2009 |
|
SUDESH KUMARI Vs. STATE OF H P AND ORS
|
August 6, 2009 |
|
SUFAL KUMAR SOOD AND OTHERS Vs. VARINDER LAL SOOD AND OTHERS
|
November 7, 2009 |
|
Suhru Ram Vs. Land Acquisition Collector
|
September 30, 2009 |
|
SUKH RAM CHANDEL Vs. STATE OF HIMACHAL PRADESH
|
July 6, 2009 |
|
SUKHDEV SINGH Vs. SUNDER AND ORS
|
September 7, 2009 |
|
SUMAN BALA Vs. NAROTAM NARESH WALIA
|
October 29, 2009 |
|
SUMAN KAUL Vs. STATE OF H P AND ORS
|
September 7, 2009 |
|
SUMAN LATA KUTHIALA AND ORS Vs. PIYARE LAL AND ORS
|
June 30, 2009 |
|
SUMITRA DEVI Vs. HPSEB
|
April 21, 2009 |
|
SUNIL Vs. STATE OF H.P.
|
December 11, 2009 |
|
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS
|
April 27, 2009 |
|
SUNIL VERSUS STATE Vs. JEET RAM
|
December 11, 2009 |
|
SUNIT KUMAR Vs. LAXMI CHAND
|
August 7, 2009 |
|
Sunita Devi Vs. Shanti Devi
|
February 25, 2009 |
|
Sunita Devi Vs. Shri Lala
|
February 24, 2009 |
|
SUNITA DEVI Vs. SRI LALA
|
February 24, 2009 |
|
SUNITA KUMARI Vs. STATE OF H.P.
|
March 17, 2009 |
|
SURAJ INDUSTRIES LIMITED Vs. RAVI DUTT
|
September 15, 2009 |
|
SURENDER DEVI Vs. RAM LUBHAYA
|
May 20, 2009 |
|
SURENDER KUMAR Vs. STATE OF H P
|
September 10, 2009 |
|
SURESH CHANDER MOHAN Vs. H.P.S.E.B
|
March 24, 2009 |
|
SURESH K.RANA Vs. STATE OF H.P.
|
October 26, 2009 |
|
Surinder Kumar Vs. State of H.P.
|
July 27, 2009 |
|
SURJEET SINGH Vs. STATE OF H.P.
|
November 24, 2009 |
|
SURJEET SINGH KATOCH Vs. STATE OF HIMACHAL PRADESH
|
June 19, 2009 |
|
SURJIT SINGH RANDHAWA Vs. STATE OF H.P.
|
November 3, 2009 |
|
SWARAN DASS Vs. STATE OF HIMACHAL PRADESH
|
November 10, 2009 |
|
SWARAN SINGH Vs. NATIONAL INSURANCE CO LTD AND ORS
|
December 9, 2009 |
|
SWARAN SINGH Vs. ACHHAR SINGH
|
December 4, 2009 |
|
SWAROOP CHAND Vs. DEVINDER KUMAR
|
November 19, 2009 |
|
TAJINDER SINGH Vs. RAM MURTI LAMBERDAR
|
December 18, 2009 |
|
Tata Motors Limited Vs. Chuni Lal Verma
|
January 8, 2009 |
|
TEGA Vs. DEPUTY COMMISSIONER
|
August 17, 2009 |
|
Tej Singh Vs. State of H.P.
|
March 5, 2009 |
|
Tek Chand Vs. State Bank of India
|
January 3, 2009 |
|
TEK CHAND Vs. STATE OF H P
|
June 19, 2009 |
|
TEK SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 27, 2009 |
|
Thakur Motors Telco Authorized Service Centre Vs. Sanjay Kumar
|
October 12, 2009 |
|
THE CHIEF ENGINEER, THEIN DAM Vs. NARAIN SINGH
|
October 9, 2009 |
|
THE COMMISSIONER OF WEALTH TAX Vs. BHANNO MAL AND SONS (HUF)
|
December 8, 2009 |
|
The New India Assurance Co. Ltd. Vs. Kuldeep Chand
|
October 8, 2009 |
|
THUKAN SHARING Vs. STATE OF HIMACHAL PRADESH
|
April 10, 2009 |
|
TILAK RAJ Vs. BANKA RAM
|
April 22, 2009 |
|
TILAK RAJ Vs. HIMACHAL PRADESH AGRO INDUSTRY CORPORATION LIMITED
|
October 15, 2009 |
|
Tilka Vs. Mohkam Singh
|
December 16, 2009 |
|
TRILOK CHAND AND SANTOSH KUMAR Vs. STATE OF H.P.
|
October 14, 2009 |
|
TULSI RAM Vs. BIRENDER SINGH
|
August 4, 2009 |
|
UMA DUTT SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 7, 2009 |
|
UNION OF INDIA Vs. SITA DEVI
|
July 31, 2009 |
|
UNION OF INDIA Vs. BRIJ LAL
|
December 7, 2009 |
|
UNION OF INDIA Vs. CHARAN SINGH
|
June 24, 2009 |
|
UNION OF INDIA (UOI) Vs. DHANI RAM AND ORS
|
November 20, 2009 |
|
UNION OF INDIA (UOI) AND ORS Vs. KESAR SINGH AND ORS
|
April 22, 2009 |
|
UNITED INDIA INSURANCE CO Vs. RANJIT SINGH AND ORS
|
June 19, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. ABDUL HAMID
|
December 3, 2009 |
|
United India Insurance Co. Limited Vs. Purshotam Lal
|
October 13, 2009 |
|
UNITED INDIA INSURANCE COMPANY Vs. KULDEEP SINGH & OTHERS
|
November 24, 2009 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. PRITO DEVI
|
September 10, 2009 |
|
United India Insurance Company Ltd. Vs. Shushma Devi
|
April 30, 2009 |
|
URMILA Vs. H P HOUSING BOARD
|
September 10, 2009 |
|
URMILA DEVI Vs. STATE OF H.P.
|
April 28, 2009 |
|
Usha Vs. Bhagat Ram
|
November 5, 2009 |
|
USHA DEVI NANDA Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2009 |
|
USHA INFRASYSTEMS Vs. INCOME TAX OFFICER AND ORS
|
August 7, 2009 |
|
Uttam Singh Vs. State of H.P.
|
May 4, 2009 |
|
V.P.GUPTA Vs. UNION OF INDIA
|
January 6, 2009 |
|
VED PARKASH GARG Vs. AMAR SINGH & ANOTHER
|
November 20, 2009 |
|
VED PRAKASH SHARMA Vs. STATE OF H.P.
|
September 17, 2009 |
|
VIDHI CHAND Vs. STATE OF H.P.
|
May 15, 2009 |
|
VIDYA DEVI & OTHERS Vs. STATE OF H P
|
November 13, 2009 |
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VIDYA DEVI AND ANR Vs. STATE OF HIMACHAL PRADESH AND ORS
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December 9, 2009 |
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VIJAY DEVI Vs. NAVENDRA SINGH KATOCH
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April 10, 2009 |
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VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
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November 25, 2009 |
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Vijay Kumar Vs. The State of H.P.
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March 25, 2009 |
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VIJAY SINGH Vs. JULFA DEVI
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September 18, 2009 |
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VIJAY SINGH Vs. STATE OF H P AND ORS
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December 11, 2009 |
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VIJAY SOOD Vs. STATE OF HIMACHAL PRADESH
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April 27, 2009 |
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VIKRAM SINGH NEGI Vs. STATE OF H.P.
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July 28, 2009 |
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Vinay Kumar Vs. State of H.P.
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December 10, 2009 |
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VINIT SOOD Vs. STATE OF H.P.
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July 23, 2009 |
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VINOD WALIA Vs. STATE OF H.P.
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March 23, 2009 |
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VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
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June 2, 2009 |
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VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
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September 1, 2009 |
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VISHWA RANI Vs. STATE OF H.P.
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March 16, 2009 |
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WINSOME TEXTILE INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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November 18, 2009 |
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Y.S.PARMAR UNIVERSITY Vs. GRAM PANCHAYAT GADOGH
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October 29, 2009 |
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Y.S.PARMAR UNIVERSITY OF HORTICULTURE Vs. SHANTI SWAROOP
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August 21, 2009 |
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YASH PAUL GOEL Vs. H.P.M.C.
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March 18, 2009 |
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YATIN KUMAR Vs. STATE OF H.P.
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August 19, 2009 |
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YUDHBIR SINGH Vs. STATE OF H P
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February 26, 2009 |