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AAR KAY TRADERS Vs. SATISH ELECTRONICS
|
August 21, 2008 |
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Abhilashi Shiksha Vs. State of H.P.
|
July 24, 2008 |
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Aggarwal and Company Vs. State of H.P.
|
July 25, 2008 |
|
Ajay Kumar Vs. State of H.P.
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June 23, 2008 |
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AJAY KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD
|
July 18, 2008 |
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AKSH DEEP Vs. RAM BAX
|
October 14, 2008 |
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Akshay Sood Vs. Santosh Sharma
|
December 16, 2008 |
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AKSHAYA SOOD Vs. STATE OF H.P.
|
September 22, 2008 |
|
Amar Singh Vs. Jai Singh
|
April 25, 2008 |
|
AMITA SHARMA Vs. MUNI LAL VERMA
|
November 12, 2008 |
|
Amrit Lal Vs. State of H.P.
|
April 9, 2008 |
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ANAND ENTERPRISES Vs. STATE OF H.P
|
August 27, 2008 |
|
Anita Kumari Vs. State of H.P.
|
June 20, 2008 |
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ANITA MAHENDRU Vs. KAILASH VERMA
|
September 10, 2008 |
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ANUPAMA RAJU Vs. ANANT RAM
|
November 10, 2008 |
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APPLE VALLEY RESORT Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
July 21, 2008 |
|
Arjun Kumar Vs. State of H.P.
|
June 23, 2008 |
|
Arjun Singh Vs. State of H.P.
|
October 22, 2008 |
|
Arun Bhanwara Vs. S.L. Srivastava
|
July 31, 2008 |
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Arvind Kohli Vs. Sumeet Walia
|
October 31, 2008 |
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ASHA CHANDEL Vs. RAJINDER KUMAR
|
December 19, 2008 |
|
ASHA RANI Vs. RATTNI DEVI
|
July 21, 2008 |
|
Ashok Kumar Vs. Kamla Devi
|
July 29, 2008 |
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ASHOK KUMAR Vs. STATE OF H.P.
|
April 29, 2008 |
|
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 11, 2008 |
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Atul Sood Vs. State of H.P.
|
May 8, 2008 |
|
Babu Ram Vs. State of H.P.
|
March 20, 2008 |
|
Baksheesh Kaur Vs. Murtu Devi
|
July 23, 2008 |
|
Bala Ram Vs. Dharam Pal
|
May 1, 2008 |
|
BALAK RAM Vs. STATE OF H.P.
|
May 21, 2008 |
|
BALAK RAM Vs. STATE OF H P
|
November 10, 2008 |
|
BALAK RAM Vs. RASIL SINGH
|
August 21, 2008 |
|
BALDEV SINGH Vs. RAJ KUMARI
|
May 23, 2008 |
|
Baldev Singh Vs. State of H.P.
|
September 1, 2008 |
|
BALDEV SINGH Vs. SIRI RAM
|
January 9, 2008 |
|
Balwant Singh Vs. State of H.P.
|
September 29, 2008 |
|
Bansi Vs. Gurdas
|
October 20, 2008 |
|
Bhagat Ram Vs. Oriental Insurance Company
|
January 8, 2008 |
|
BHAGAT RAM Vs. STATE OF H P
|
March 26, 2008 |
|
BHAJAN SINGH Vs. STATE OF H P
|
June 6, 2008 |
|
Bharat Bhushan Vs. Parvatiya Gramin Bank
|
July 31, 2008 |
|
BHARAT STEEL ENTERPRISES Vs. SOMA DEVI
|
February 25, 2008 |
|
Bharti Airtel Ltd. Vs. Rana Dharminder Singh
|
April 3, 2008 |
|
BHEKHALU DEVI Vs. RAM DITTI
|
August 25, 2008 |
|
Bhikham Ram Vs. Lata Devi
|
July 25, 2008 |
|
BHOOP SINGH Vs. PURAN CHAND
|
August 11, 2008 |
|
Bhupinder Singh Negi Vs. Commercial Manager, Indira Gandhi International Airport
|
February 1, 2008 |
|
Bidhi Chand Vs. Kanta Devi
|
August 12, 2008 |
|
Birbal Vs. Barfu Devi
|
March 20, 2008 |
|
Black Gold Rubber Vs. State of H.P.
|
June 6, 2008 |
|
BLOCK DEPARTMENT OFFICER Vs. YOGINDER KUMAR
|
April 5, 2008 |
|
Brahmu Ram Vs. United India Insurance Company
|
December 29, 2008 |
|
BRIJ BHUSHAN LAL Vs. KENDRIYA VIDYALAYA SANGATHAN
|
May 7, 2008 |
|
BRIJ LAL Vs. H.P.ADMINISTRATIVE TRIBUNAL
|
June 24, 2008 |
|
BRIJ LAL Vs. H.R.T.C.
|
March 12, 2008 |
|
BUDH RAM Vs. NANKI DEVI
|
July 1, 2008 |
|
Budhi Ram Vs. State of H.P.
|
October 3, 2008 |
|
Budhu Vs. Tulsi
|
December 2, 2008 |
|
CARGIL FOOD INDIA LTD Vs. STATE OF HP
|
May 26, 2008 |
|
Chaman Lal Vs. State of H.P.
|
July 21, 2008 |
|
Chaman Lal Vs. Santosh Kumari
|
December 19, 2008 |
|
CHAMAN SINGH Vs. STATE OF H.P.
|
July 1, 2008 |
|
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
|
June 5, 2008 |
|
CHARAN DASS Vs. STATE OF H P
|
August 21, 2008 |
|
Charisma Goldwheels (P) Ltd. Vs. B.K.Arora
|
May 9, 2008 |
|
CHATTER KALA Vs. CHET RAM
|
October 1, 2008 |
|
Chaudhary Ram Vs. Yash Pal
|
October 29, 2008 |
|
CHENAB TEXTILE MILLS LTD Vs. RGBJ SILK MILLS PVT LTD
|
March 20, 2008 |
|
Chhabil Dass Vs. Mohar Singh
|
August 1, 2008 |
|
CHIEF EDITOR JANSATA Vs. ARUN SEN
|
September 17, 2008 |
|
Chint Ram Vs. Urmila Sood
|
May 13, 2008 |
|
CHUNI LAL Vs. MOHINDER SINGH
|
March 24, 2008 |
|
CIT Vs. MASADDI RAM GANGA RAM
|
January 2, 2008 |
|
CITIZEN SOFTWARES Vs. UNION OF INDIA
|
March 20, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. FERMENTA PHARMA BIODIL LTD.
|
September 3, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL STRIPS ALLOYS LTD.
|
September 3, 2008 |
|
Commissioner of Income Tax Vs. H.P.Financial Corpn.,Patiala Shimla
|
May 29, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KANGRA CO-OPERATIVE BANK LTD.
|
August 27, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ENGINEERING INNOVATION LTD.
|
August 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. WINSOME DYEING AND PROCESSING LTD.
|
May 28, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED VANASPATI LTD
|
August 6, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. DALIP CHAND AND SONS
|
January 2, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDER PRAKASH GUPTA
|
August 27, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. GOPAL ASSOCIATES
|
August 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SONA RAM MALIK
|
June 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. HIMACHAL OXYGEN (P) LTD.
|
July 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. H.P. MINERAL & INDUSTRIAL DEVELOPMENT
|
April 30, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. H.P. STATE CIVIL SUPPLIES CORPORATION LTD
|
August 27, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. SHIVALIK HATCHERIES PVT. LTD.
|
June 24, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. PRAKASH NATH
|
June 17, 2008 |
|
Commissioner of Income-Tax Vs. Rameshwar Lal Ahuja
|
August 8, 2008 |
|
COMMISSIONER OF WEALTH TAX Vs. RAGHUNATH SINGH THAKUR
|
April 8, 2008 |
|
COMMISSIONER, CENTRAL EXCISE Vs. KARAM CHAND
|
September 26, 2008 |
|
Court On Its Own Motion Vs. Yoginder Sharma
|
May 26, 2008 |
|
DALBIR SINGH Vs. STATE OF H.P.
|
May 7, 2008 |
|
Dalip Kumar Vs. Rajesh Sahani
|
May 1, 2008 |
|
DARSHANU Vs. SHISHUPAL
|
January 10, 2008 |
|
Deepak Sood Vs. Pardeep Kumar
|
September 1, 2008 |
|
DEEPTI SHARMA Vs. STATE OF H.P.
|
September 26, 2008 |
|
DESH RAJ Vs. STATE OF H P
|
November 25, 2008 |
|
Desh Raj Vs. Union of India
|
June 6, 2008 |
|
DEV DASSI Vs. UNITED INDIA INSURANCE COMPANY
|
July 22, 2008 |
|
Dev Raj Vs. Krishni
|
December 19, 2008 |
|
Dev. Bhartiya Financial Vs. Prince Sharda Minor
|
August 25, 2008 |
|
Devi Ram Vs. State of H.P.
|
June 17, 2008 |
|
Devi Ram Vs. State of H.P.
|
May 6, 2008 |
|
DHARAM PAL Vs. STATE OF H.P.
|
November 5, 2008 |
|
DHARAM PAL PURI Vs. STATE OF H.P.
|
May 6, 2008 |
|
Dharam Singh Kapoor Vs. Om Parkash
|
July 29, 2008 |
|
Dhianu Vs. Thunia
|
July 31, 2008 |
|
DHIREN WALIA Vs. STATE OF H P
|
April 30, 2008 |
|
DIVISIONAL FOREST OFFICER Vs. ASSESSING AUTHORITY
|
December 23, 2008 |
|
DOLA RAM Vs. HP KHADI VILLAGE INDUSTRIES BOARD
|
May 28, 2008 |
|
Dolly Devi Vs. State of H.P.
|
July 28, 2008 |
|
Durga Singh Vs. Financial Commissioner
|
December 2, 2008 |
|
DURGAVATI Vs. NATHPA JHAKHRI POWER PROJECT
|
February 28, 2008 |
|
Eim Singh Vs. State of H.P.
|
June 27, 2008 |
|
EXCISE AND TAXATION COMMISSIONER Vs. ONKAR WINE AGENCY
|
August 27, 2008 |
|
Excise of Taxation Commissioner Vs. Dhani Ram
|
March 17, 2008 |
|
Executive Engineer Vs. H.K. Sareen and J.L. Nayyar
|
May 27, 2008 |
|
EXECUTIVE ENGINEER, ROAD AND BRIDGES DEPARTMENT, MUNICIPAL CORPORATION Vs. RAKESH SETH
|
November 5, 2008 |
|
G.D.ENGINEERING CONSTRUCTION Vs. H.P.BOARD PVT. LTD.
|
October 14, 2008 |
|
Ganga Ram Vs. State of H.P.
|
September 16, 2008 |
|
GARDARA SINGH Vs. STATE OF H.P.
|
May 8, 2008 |
|
GATINDER KUMAR Vs. PUSHPA DEVI
|
July 3, 2008 |
|
GIAN CHAND Vs. VINOD KUMAR SHARMA
|
June 3, 2008 |
|
GIAN CHAND NEGI Vs. MENOKA MANNA
|
December 17, 2008 |
|
Gireshwar Tiwari Vs. State of H.P.
|
December 17, 2008 |
|
Gopal Dass Vs. State of H.P.
|
July 7, 2008 |
|
Govind Ram Vs. Sohan Singh
|
December 22, 2008 |
|
GURMAIL SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 31, 2008 |
|
Gurmeet Singh Vs. State of H.P.
|
October 22, 2008 |
|
Gurmukh Singh Vs. State of H.P.
|
June 18, 2008 |
|
Gursharan Sharma Vs. Narcotics Control Bureau
|
June 3, 2008 |
|
GURSHARAN SHARMA Vs. NCB
|
June 3, 2008 |
|
H P S E B Vs. HARI CHAND
|
September 24, 2008 |
|
H P STATE FOREST CORPORATION LTD Vs. NARMADA DEVI
|
June 20, 2008 |
|
H P STATE FOREST CORPORATION LTD Vs. NARMADA DEVI
|
March 26, 2008 |
|
H P WAKT BOARD Vs. MAULANA MUMTAZ AHMAD QUASMI
|
May 12, 2008 |
|
H.P. FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
April 9, 2008 |
|
H.P. Housing and Urban Development Authority Vs. Satish Chhiber
|
October 30, 2008 |
|
H.P. HOUSING BOARD Vs. RAM KARAN
|
October 10, 2008 |
|
H.P. HOUSING BOARD Vs. RAJEEV BROS.
|
March 18, 2008 |
|
H.P. MINERAL AND INDUSTRIAL Vs. COMMISSIONER OF INCOME TAX
|
January 10, 2008 |
|
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 3, 2008 |
|
H.P.Civil Supplies Corpn. Vs. Oriental Insurance Company
|
May 8, 2008 |
|
H.P.HOUSING BOARD Vs. RAM KARAN
|
October 1, 2008 |
|
H.P.S.I.D.C. Vs. MANSON INDIA PVT. LTD. & OTHERS
|
September 15, 2008 |
|
Hans Raj (Ex-Subedar) Vs. Union of India
|
May 16, 2008 |
|
Haramar Singh Vs. Kamal Transport Society Ltd.
|
May 1, 2008 |
|
HARBANS LAL Vs. KUNDAN
|
April 4, 2008 |
|
Hari Ram Vs. Pano Devi
|
May 7, 2008 |
|
Hari Singh Vs. State of H.P.
|
July 16, 2008 |
|
Harinder Pal Chauhan Vs. State of H.P.
|
June 3, 2008 |
|
HARISH RANGTA Vs. STATE OF H P
|
October 22, 2008 |
|
HARJINDER KAUR Vs. SUNITA
|
June 30, 2008 |
|
Hem Raj Vs. Union of India
|
December 10, 2008 |
|
High Court of H.P. Vs. Kiran Aggarwal
|
June 5, 2008 |
|
Him Ispat Mazdoor Sangh Vs. Presiding Officers
|
February 25, 2008 |
|
HIMACHAL FRUIT GROWERS CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LTD. Vs. UNION OF INDIA
|
February 27, 2008 |
|
HIMACHAL GRAMIN BANK Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
June 19, 2008 |
|
HIMACHAL PRADESH CIVIL SUPPLIES Vs. ORIENTAL INSURANCE CO LTD
|
May 8, 2008 |
|
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. JIWAN CEMENTS AND CHEMICALS (P) LTD.
|
April 3, 2008 |
|
Himachal Pradesh University Vs. Ramesh Chadha
|
July 28, 2008 |
|
Himachal Road Transport Vs. Puran Chand
|
November 7, 2008 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. JARNAIL SINGH
|
August 5, 2008 |
|
HIMCHAL GRAMIN BANK Vs. NARAINGIR
|
November 28, 2008 |
|
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BHAGWAN DASS
|
December 5, 2008 |
|
Hira Lal Vs. State of H.P.
|
June 17, 2008 |
|
HUSSAN CHAND Vs. GURNAM SINGH
|
July 17, 2008 |
|
I.T.C. LIMITED Vs. STATE OF H.P.
|
April 27, 2008 |
|
INDRAJEET MITRA Vs. STATE OF H.P.
|
May 7, 2008 |
|
ISHWAR LAL CHAUDHARY Vs. NATIONAL INSURANCE CO LTD
|
June 18, 2008 |
|
Ishwar Singh Vs. State of H.P.
|
February 25, 2008 |
|
J. Mitra & Brothers Vs. Bhaskar Surgical & Medicine
|
May 27, 2008 |
|
Jagar Nath alias Charana Vs. State of H.P.
|
September 5, 2008 |
|
Jagat Ram Vs. Partap Chand
|
August 21, 2008 |
|
Jagat Ram Vs. State of H.P.
|
May 13, 2008 |
|
Jagdev Katoch Vs. State of H.P.
|
June 20, 2008 |
|
Jagdish Chand Sankhyan Vs. State of H.P.
|
August 25, 2008 |
|
Jagdish Kumar Vs. Praveen Kumar
|
June 20, 2008 |
|
JAGDISH KUMAR Vs. PRAVEEN KUMAR
|
June 6, 2008 |
|
Jasbir Singh Vs. State of H.P.
|
June 24, 2008 |
|
Jaswant Singh Vs. Ashok Kumar Gautam
|
December 12, 2008 |
|
JASWANT SINGH Vs. UNION OF INDIA
|
March 19, 2008 |
|
Jeet Kumar Vs. Sadhu Ram
|
August 21, 2008 |
|
JEET MOHAMMED Vs. JITENDER KAUR
|
December 16, 2008 |
|
JENS ASTRUP Vs. STATE OF HIMACHAL PRADESH
|
June 23, 2008 |
|
JIWAN SINGH JOGINDER Vs. STATE OF H.P.
|
March 14, 2008 |
|
JORG JAGODA Vs. STATE OF H P
|
May 26, 2008 |
|
JUGGAL KISHORE SHARMA Vs. PATIALA DISTILLERS AND MANUFACTURES PVT. LTD.
|
August 26, 2008 |
|
Jyoti Prakash Vs. State of H.P.
|
April 10, 2008 |
|
Kala Pant Vs. Land Acquisition Collector
|
September 11, 2008 |
|
KALAWATI Vs. STATE OF H.P.
|
August 28, 2008 |
|
KAMAL GENERAL STORE Vs. KISHORI LAL VIJ
|
October 17, 2008 |
|
KAMAL KUMAR Vs. STATE OF H P
|
August 18, 2008 |
|
Kamal Raj Malhotra Vs. Oriental Insurance Company
|
January 4, 2008 |
|
KAMLA DEVI Vs. RAM KISHAN
|
January 11, 2008 |
|
Kanchan Nargu Vs. State of H.P.
|
October 24, 2008 |
|
KAPOOR SINGH Vs. STATE OF H.P.
|
March 28, 2008 |
|
Karam Chand Vs. State of H.P.
|
May 7, 2008 |
|
KARAM SINGH AND ANR. Vs. STATE OF H.P.
|
March 13, 2008 |
|
KARAN BAHADUR Vs. STATE OF H P
|
November 24, 2008 |
|
Karan Singh Vs. State of H.P.
|
March 19, 2008 |
|
KARTAR SINGH Vs. STATE OF H.P.(AND OTHER CASES)
|
December 24, 2008 |
|
KEWAL Vs. TILAK RAJ
|
April 11, 2008 |
|
KEWAL SINGH Vs. UNION OF INDIA (UOI)
|
July 1, 2008 |
|
Khayali Ram Vs. State of H.P.
|
June 18, 2008 |
|
Khem Raj Sharma Vs. Ashok Kumar Sharma
|
January 8, 2008 |
|
Kishore Chand Vs. Mehar Chand
|
January 11, 2008 |
|
Kishori Lal Vs. Bisia
|
June 5, 2008 |
|
KRISHAN CHAND Vs. STATE OF H.P.
|
April 9, 2008 |
|
KRISHNA DEVI Vs. DINA RAM
|
April 11, 2008 |
|
Kuldeep Singh Vs. State of H.P.
|
July 16, 2008 |
|
Kushal Bhardwaj Vs. State of H.P.
|
June 20, 2008 |
|
L.A.C. Vs. Avinder Singh
|
March 13, 2008 |
|
L.A.C. Vs. Badri Nath
|
October 1, 2008 |
|
L.A.C. Vs. Rani Rajindera Kumari
|
February 25, 2008 |
|
L.I.C. Vs. OM PRAKASH
|
June 26, 2008 |
|
L.R.Bhardwaj Vs. State of H.P.
|
December 26, 2008 |
|
LAGANI DEVI Vs. BANSI LAL
|
May 7, 2008 |
|
LAIQ RAM Vs. BAL KRISHAN
|
March 5, 2008 |
|
Land Acquisition Collector Vs. Puran Ram
|
March 14, 2008 |
|
Land Acquisition Collector Vs. Roshan Lal
|
February 25, 2008 |
|
Land Acquisition Collector Vs. Jyoti Ram
|
May 5, 2008 |
|
Land Acquisition Collector Vs. Suresh Kumari
|
May 30, 2008 |
|
LATA Vs. STATE OF H.P.
|
August 25, 2008 |
|
Laxmi Devi Vs. Chain Singh
|
June 5, 2008 |
|
LEELA SOOD Vs. MANOHAR LAL
|
July 24, 2008 |
|
LEELA THAKUR Vs. STATE OF H P
|
September 26, 2008 |
|
Lekh Ram Vs. State Bank of India
|
July 3, 2008 |
|
Life Insurance Corporation Vs. Gali Ram
|
March 24, 2008 |
|
LION TEXTILE INDUSTRIES Vs. H.P.FINANCIAL CORPORATION
|
August 13, 2008 |
|
LOBHA RAM Vs. STATE OF H P
|
March 7, 2008 |
|
MADAN JIT VARMA Vs. STATE OF H P
|
November 11, 2008 |
|
MADAN LAL Vs. BRAHAM DASS
|
January 11, 2008 |
|
MAHANT BAL GIRI Vs. STATE OF HP
|
March 7, 2008 |
|
MANAGING COMMITTEE MOHANMIDDLE SCHOOL Vs. JOINT LABOUR COMMISSIONER
|
May 8, 2008 |
|
MANAGING DIRECTOR HIMACHAL ROAD TRANSPORT CORPN Vs. SITO DEVI
|
October 1, 2008 |
|
MANAGING DIRECTOR, H.P.STATE CIVIL SUPPLIES CORPORATION Vs. STATE OF H.P.
|
June 20, 2008 |
|
MANDEEP GULERIA Vs. PRITHI SINGH
|
October 23, 2008 |
|
MANOJ BALI Vs. GIRISH DHINGRA
|
November 10, 2008 |
|
MEERA WALLA Vs. STATE OF HIMACHAL PRADESH
|
November 19, 2008 |
|
Mehar Chand Vs. Bali Devi
|
October 13, 2008 |
|
MOHAMMED ALI Vs. HIMACHAL ROAD
|
June 3, 2008 |
|
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
December 24, 2008 |
|
MOHAN MEAKIN BREWERIES LTD. Vs. STATE OF H.P. AND ORS.
|
March 31, 2008 |
|
Mohan Singh Vs. H.P. Board of School Education
|
May 19, 2008 |
|
MOHINDER PAL Vs. STATE OF H.P.
|
February 25, 2008 |
|
Mohinder Sankhyan Vs. State of H.P.
|
September 10, 2008 |
|
Moti Ram Vs. State of H.P.
|
December 15, 2008 |
|
MUKESH MAHAJAN Vs. COMMISSIONER OF INCOME TAX
|
July 7, 2008 |
|
Municipal Council, Dharamshala Vs. Saran Dass
|
June 19, 2008 |
|
Munish Kumar Vs. Director Sachdeva New P.T.College
|
April 24, 2008 |
|
MUNNI LAL Vs. NOMI
|
March 17, 2008 |
|
MUNSHI RAM Vs. SHYAM LAL
|
July 10, 2008 |
|
MUNSHI RAM Vs. UNION OF INDIA
|
July 29, 2008 |
|
N.K. SHARMA Vs. ACCORD PLANTATIONS PVT. LTD.
|
August 4, 2008 |
|
Nand Kishore Bansal Vs. Idrish
|
December 29, 2008 |
|
Narain Singh Vs. Krishna Devi
|
June 5, 2008 |
|
NARANJAN CHAUHAN Vs. STATE OF H P
|
August 14, 2008 |
|
NARINDER KUMAR Vs. HON&APOSBLE HIGH COURT OF HIMACHAL PRADESH
|
September 24, 2008 |
|
Narpat Ram Vs. Rukmani
|
March 12, 2008 |
|
NASARDEEN Vs. STATE OF H P
|
June 20, 2008 |
|
NATHU RAM Vs. STATE OF H.P.
|
March 20, 2008 |
|
National Insurance Vs. Kishan Singh
|
September 4, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SAROJ KUMARI
|
November 17, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. CHIMNA DEVI
|
August 4, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. LALITA DEVI
|
September 1, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SITU DEVI
|
December 23, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KAPOOR CHAND
|
December 10, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SUSHMA DEVI
|
November 17, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. SAROJ KUMARI
|
November 11, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. KARNAIL SINGH
|
November 4, 2008 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LATA DEVI
|
September 22, 2008 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KALI
|
July 23, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KANTA DEVI
|
September 23, 2008 |
|
National Insurance Company Ltd. Vs. Balbir kaur
|
June 20, 2008 |
|
National Insurance Company Ltd. Vs. Rajesh Singh Guleria
|
April 8, 2008 |
|
National Insurance Company Ltd. Vs. Urmila Devi
|
October 23, 2008 |
|
NEELAM ARORA Vs. MUNICIPAL CORPORATION
|
May 9, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. DURGI DEVI
|
September 9, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. RUKMI DEVI
|
May 13, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. RANMAY DEVI
|
May 28, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. KALJANG DORJE
|
June 5, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. VIKASH SHARMA
|
January 10, 2008 |
|
New India Assurance Co.Ltd. Vs. Suresh Garg
|
March 24, 2008 |
|
NEW PLAZA RESTAURANT Vs. INCOME TAX OFFICER
|
July 30, 2008 |
|
O.P.Laul Vs. State of H.P.
|
July 9, 2008 |
|
Om Parkash Vs. State of H.P.
|
December 4, 2008 |
|
Om Parkash Batish Vs. Ranjit @ Ranbir Kaur
|
April 24, 2008 |
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OM RAJ Vs. STATE OF H P
|
May 9, 2008 |
|
Omi Thakur Vs. Union of India
|
July 11, 2008 |
|
Onkar Chand Bandla Vs. State of H.P.
|
April 5, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. SUSHMA
|
July 11, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
|
September 9, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. MAYA
|
September 19, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. NANAK CHAND
|
November 6, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJAN KUMAR
|
December 30, 2008 |
|
Oriental Insurance Company Vs. Nagru Ram
|
March 25, 2008 |
|
Oriental Insurance Company Vs. Rajinder Kumar
|
January 9, 2008 |
|
Padmawati Vs. State of H.P.
|
September 11, 2008 |
|
Panna Lal Vs. State of H.P.
|
March 14, 2008 |
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Pappi Devi Vs. Kali Ram
|
September 15, 2008 |
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PARAS RAM SHARMA Vs. RAJBANSH SINGH
|
October 23, 2008 |
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PARENTS ASSOCIATION (DAV PUBLIC SCHOOL) Vs. STATE OF H.P.
|
April 7, 2008 |
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Parja Lal Vs. State of H.P.
|
March 1, 2008 |
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Parmeshwari Dass Vs. Roshan Lal
|
December 18, 2008 |
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PARMOD KUMAR Vs. STATE OF H P
|
November 25, 2008 |
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PARVEEN KUMAR Vs. COMMISSIONER OF INCOME-TAX
|
August 8, 2008 |
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PARVEEN KUMAR GUPTA Vs. SORABH GUPTA
|
April 2, 2008 |
|
PARVINDER SINGH Vs. STATE OF H.P.
|
March 3, 2008 |
|
Pawan Kumar Vs. State of H.P.
|
June 16, 2008 |
|
Pawan Kumar Vs. State of H.P.
|
May 15, 2008 |
|
Pawan Kumar and Kamal Bhardwaj Vs. State of H.P.
|
May 29, 2008 |
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PHAGU PAL Vs. BIRLA TEXTILE
|
May 7, 2008 |
|
Piar Singh Vs. State of H.P.
|
April 5, 2008 |
|
PIAR SINGH Vs. STATE OF H.P.
|
May 15, 2008 |
|
PIARO DEVI Vs. ANANT RAM
|
June 27, 2008 |
|
PRAKASH CHAND Vs. STATE OF H.P.
|
February 25, 2008 |
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PREM BAHADUR Vs. STATE OF H.P.
|
September 26, 2008 |
|
Prem Chand Vs. Premi Devi
|
June 5, 2008 |
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PREM LATA DUTTA Vs. AJAY KUMAR RANA
|
September 4, 2008 |
|
Prem Seth Vs. Indira Gandhi Medical College & Hospital, Shimla
|
March 20, 2008 |
|
PREM SINGH Vs. BALDASI
|
September 30, 2008 |
|
PREM SINGH Vs. SULENDRA THAKUR
|
November 6, 2008 |
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PREMI AND ORS. Vs. RAM LOK AND ORS.
|
February 25, 2008 |
|
Principal Secretary Vs. Mohan Lal the Govt.of H.P.
|
July 4, 2008 |
|
Pritam Chand Vs. State of H.P.
|
July 4, 2008 |
|
PRITAM SINGH Vs. NATIONAL BUILDINGS CONSTRUCTIONS CORPORATION LTD.
|
May 9, 2008 |
|
Punjab National Bank Vs. Shivam Guest House
|
April 23, 2008 |
|
PUNJAB NATIONAL BANK Vs. STATE OF H.P.
|
January 2, 2008 |
|
PURAN CHAND Vs. STATE OF HP
|
March 20, 2008 |
|
PUREWAL AND ASSOCIATES Vs. CIT
|
March 10, 2008 |
|
Pyare Lal Vs. Basanti Devi
|
November 24, 2008 |
|
Raj Kumar Vs. State of H.P.
|
October 17, 2008 |
|
RAJ KUMAR Vs. KASHMIR SINGH
|
July 11, 2008 |
|
Raj Kumar Vs. Ram
|
June 3, 2008 |
|
Raj Kumar Rana Vs. Rita Rathore
|
November 10, 2008 |
|
Raj Kumar Verma Vs. Shivani Verma
|
November 18, 2008 |
|
Raja Ram Vs. State of H.P.
|
October 14, 2008 |
|
Rajeev Sood Vs. State Bank of India
|
June 5, 2008 |
|
Rajeev Sood Vs. State Bank of India
|
October 15, 2008 |
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RAJEEV SOOD Vs. STATE OF BANK OF INDIA
|
August 8, 2008 |
|
RAJESH JAIN Vs. STATE OF H P
|
November 18, 2008 |
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RAJESH JAIN Vs. STATE OF H P
|
January 18, 2008 |
|
Rajesh Kapoor Prop. of M/s. Extric Computers and Communications Vs. Kusum Sharma
|
March 4, 2008 |
|
Rajesh Kumar Vs. Neelam Bhardwaj
|
May 2, 2008 |
|
Rajesh Kumar Vs. State of H.P.
|
October 3, 2008 |
|
RAJESH KUMAR Vs. SUDHIR RANA
|
July 23, 2008 |
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RAJESH KUMAR CHAUDHARY Vs. SUNITA CHAUDHARY
|
June 20, 2008 |
|
RAJESH SAINI Vs. STATE OF HIMACHAL PRADECH
|
May 9, 2008 |
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RAJINDER KUMAR Vs. STATE OF HP
|
April 3, 2008 |
|
RAJINDER SHARMA AND NARESH KUMAR Vs. STATE OF H.P.
|
June 20, 2008 |
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RAJO DEVI Vs. KAILASH GIRI BUS SERVICE SOCIETY
|
September 8, 2008 |
|
RAJU Vs. JASBIR SINGH
|
September 15, 2008 |
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RAKESH KUMAR Vs. STATE OF H P
|
March 31, 2008 |
|
RAM DAS Vs. SURESH CHANDER PRASHAR
|
September 30, 2008 |
|
Ram Ditta Vs. State of H.P.
|
September 2, 2008 |
|
RAM LOK Vs. DIRECTOR
|
May 16, 2008 |
|
RAM SARUP Vs. TARSEM LAL
|
May 2, 2008 |
|
Ram Swaroop Mehra Vs. State of H.P.
|
March 7, 2008 |
|
RAMAN KHANNA Vs. SHAM KISHORE KHANNA
|
November 10, 2008 |
|
Ramesh Vs. Ved Vrat
|
November 3, 2008 |
|
Ramesh Chand Vs. Director of Consolidation
|
May 30, 2008 |
|
RAMESH CHAND Vs. STATE OF H P
|
November 4, 2008 |
|
RAMESH CHAND Vs. STATE OF H.P.
|
March 26, 2008 |
|
Ramesh Chander Ladohia Vs. Union of India
|
May 7, 2008 |
|
RAMESH KUMAR SHARAMA Vs. AKASH SHARMA
|
January 1, 2008 |
|
Rameshwar Singh Vs. State of H.P.
|
December 3, 2008 |
|
RAMJI Vs. STATE OF H.P.
|
February 27, 2008 |
|
Ranbir Singh Vs. State of H.P.
|
April 7, 2008 |
|
RANI DUTT Vs. STATE OF H P
|
May 16, 2008 |
|
Ranjeet Singh Vs. Shyam Lal
|
August 23, 2008 |
|
ROOP CHAND Vs. PRITU DEVI
|
July 2, 2008 |
|
ROOP RAM Vs. STATE OF H.P.
|
May 23, 2008 |
|
ROSHAN LAL Vs. MEHAR CHAND AZAD
|
October 1, 2008 |
|
Ruldoo Ram Gupta Vs. Anil Sapatia
|
November 18, 2008 |
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S.E.Hydel Circle Vs. Addl.Excise & Taxation HPSEB, Shimla Commissioner
|
August 27, 2008 |
|
S.K. MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
|
July 7, 2008 |
|
S.S.Multani Vs. Vaneeta Jain
|
January 11, 2008 |
|
SADHU SINGH Vs. SURJIT SINGH
|
April 11, 2008 |
|
Sandeep Singh Vs. State of H.P.
|
April 4, 2008 |
|
Sanjeev Kumar Verma Vs. State Bank of India
|
August 13, 2008 |
|
Sant Ram Vs. State of H.P.
|
April 1, 2008 |
|
SANT SINGH Vs. RAM KAUR
|
June 20, 2008 |
|
Santosh Vs. The State of H.P.
|
November 11, 2008 |
|
Santosh Vs. Sohan Lal
|
November 11, 2008 |
|
SANTOSH KUMAR Vs. STATE OF H P
|
January 2, 2008 |
|
SANTOSH KUMARI Vs. NEW INDIA ASSURANCE CO LTD
|
June 30, 2008 |
|
SARITA VIJ & CO. Vs. COMMISSIONER OF INCOME TAX
|
May 23, 2008 |
|
Saroj Kumari Vs. Karnail Singh
|
November 7, 2008 |
|
SARSWATI DEVI Vs. BIMLA RANI
|
August 26, 2008 |
|
Sarswati Rohal Vs. Land Acquisition Collector
|
September 12, 2008 |
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SASHI FILMS P LTD Vs. RAJINDER KAUSHAL
|
January 11, 2008 |
|
Sat Pal Vs. Harjit Kaur
|
December 31, 2008 |
|
SATISH KUMAR Vs. STATE OF H.P.
|
April 4, 2008 |
|
Satish Kumar Vashisht Vs. Union of India
|
June 6, 2008 |
|
SATISH RANA Vs. STATE OF H P
|
July 23, 2008 |
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SATLUJ JAL VIDYUT NIGAM LTD. Vs. CONTINENTAL FOUNDATION JOINT VENTURE
|
August 27, 2008 |
|
SECRETARY, H.P.P.W.D. Vs. TUNGLU
|
March 28, 2008 |
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Self Help Group Association Vs. Naresh Mahendru
|
December 15, 2008 |
|
Shadi Ram Vs. State of H.P.
|
May 28, 2008 |
|
SHADI RAM AND ORS Vs. STATE OF H P AND ORS
|
May 30, 2008 |
|
SHAM SUNDER AGGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 4, 2008 |
|
SHAMSHAD Vs. STATE OF H P
|
July 7, 2008 |
|
SHANKAR LAL SHRI RAM Vs. STATE OF H P
|
July 21, 2008 |
|
SHANTA Vs. B S CHAUHAN
|
October 21, 2008 |
|
SHANTI DEVI Vs. NATIONAL INSURANCE CO LTD
|
April 11, 2008 |
|
Shashi Pal Vs. State of H.P.
|
April 3, 2008 |
|
SHASHI PAL SOOD Vs. NEELAM ARORA
|
June 18, 2008 |
|
SHIV CHARAN Vs. SHIV PARSHAD
|
August 18, 2008 |
|
Shiv Lal Thakur Vs. State of H.P.
|
July 31, 2008 |
|
SHIV RAM Vs. VIJAY RAM AND ANR., LALMAN AND ANR. AND SHER SINGH AND ANR.
|
July 10, 2008 |
|
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
|
September 17, 2008 |
|
Sita Devi Vs. Gulab
|
November 25, 2008 |
|
SITA RAM Vs. STATE OF HP
|
June 17, 2008 |
|
Sonu Kumar Vs. State of H.P.
|
October 22, 2008 |
|
Sonu Yadav Vs. State of H.P.
|
September 5, 2008 |
|
State Bank of India Vs. Anil Kumar Sharma
|
September 11, 2008 |
|
STATE OF H P Vs. BHOLA ALIAS PARAS RAM
|
May 27, 2008 |
|
STATE OF H P Vs. DILE RAM
|
July 9, 2008 |
|
STATE OF H P Vs. VIRENDER KUMAR
|
May 8, 2008 |
|
STATE OF H P Vs. PALLU ALIAS AVTAR SINGH
|
April 24, 2008 |
|
STATE OF H P Vs. DINESH KUMAR
|
January 11, 2008 |
|
STATE OF H P Vs. BIRBAL
|
January 8, 2008 |
|
STATE OF H P Vs. GOURU RAM
|
October 22, 2008 |
|
STATE OF H P Vs. RITA DEVI
|
December 26, 2008 |
|
STATE OF H P Vs. AMRISH KUMAR
|
December 29, 2008 |
|
STATE OF H P Vs. RAJ KUMAR ALIAS RAJU
|
December 29, 2008 |
|
STATE OF H. P Vs. PARMODH SINGH
|
July 31, 2008 |
|
STATE OF H. P. Vs. BHAGAT RAM
|
March 14, 2008 |
|
STATE OF H.P. Vs. BHUPINDER SINGH
|
March 13, 2008 |
|
STATE OF H.P. Vs. JARMU
|
May 14, 2008 |
|
STATE OF H.P. Vs. TARA CHAND
|
April 25, 2008 |
|
STATE OF H.P. Vs. BALVINDER KAUR
|
April 8, 2008 |
|
STATE OF H.P. Vs. KISHAN CHAND
|
March 14, 2008 |
|
State of H.P. Vs. Parveen Kumar
|
March 1, 2008 |
|
State of H.P. Vs. Dhani Devi
|
March 4, 2008 |
|
STATE OF H.P. Vs. CHHAJU RAM
|
February 28, 2008 |
|
STATE OF H.P. Vs. RAJESH KUMAR
|
March 4, 2008 |
|
State of H.P. Vs. Gian Chand
|
March 17, 2008 |
|
State of H.P. Vs. Prem Sagar
|
March 18, 2008 |
|
State of H.P. Vs. Amin Chand
|
May 1, 2008 |
|
State of H.P. Vs. Ram Lal
|
April 5, 2008 |
|
State of H.P. Vs. Harish Kumar
|
April 11, 2008 |
|
State of H.P. Vs. Keshav Ram
|
December 12, 2008 |
|
State of H.P. Vs. Ghanshyam Singh
|
November 21, 2008 |
|
State of H.P. Vs. Chet Ram
|
August 5, 2008 |
|
State of H.P. Vs. Delu Ram
|
May 7, 2008 |
|
State of H.P. Vs. Anil Kumar
|
March 27, 2008 |
|
State of H.P. Vs. Manoj Kumar alias Chhotu
|
September 29, 2008 |
|
State of H.P. Vs. Kailash Gupta
|
November 17, 2008 |
|
State of H.P. Vs. Chandu Lal
|
April 22, 2008 |
|
State of H.P. Vs. Devi Singh
|
September 4, 2008 |
|
State of H.P. Vs. Kesar Chand
|
March 18, 2008 |
|
State of H.P. Vs. Aminudin alias Minu
|
February 27, 2008 |
|
State of H.P. Vs. Sandhi Devi
|
March 13, 2008 |
|
State of H.P. Vs. Sansaro Devi
|
May 1, 2008 |
|
State of H.P. Vs. Tripta Parmar
|
April 10, 2008 |
|
State of H.P. Vs. Suraj Singh
|
May 6, 2008 |
|
State of H.P. Vs. Ranjeet Singh
|
March 14, 2008 |
|
State of H.P. Vs. Balak Ram
|
February 28, 2008 |
|
State of H.P. Vs. Brij Mohan
|
March 25, 2008 |
|
State of H.P. Vs. Prabhat Singh
|
April 5, 2008 |
|
State of H.P. Vs. Chamaru Ram
|
April 17, 2008 |
|
State of H.P. Vs. Lapa Ram
|
March 20, 2008 |
|
State of H.P. Vs. Sardara Singh
|
August 27, 2008 |
|
State of H.P. Vs. Shankar Dass
|
March 24, 2008 |
|
State of H.P. Vs. Sardara Singh
|
November 4, 2008 |
|
State of H.P. Vs. Salochna Devi
|
October 31, 2008 |
|
State of H.P. Vs. Sham Sunder
|
July 21, 2008 |
|
STATE OF H.P. Vs. MANSHA RAM
|
October 13, 2008 |
|
STATE OF H.P. Vs. SUNIL KUMAR
|
February 28, 2008 |
|
STATE OF H.P. Vs. BHARAT RAM
|
May 15, 2008 |
|
STATE OF H.P. Vs. BHUPESH KUMAR ALIAS KAKA ALIAS TINKU
|
April 23, 2008 |
|
State of Himachal Pradesh Vs. Mastan Singh
|
May 29, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. JAWAHAR LAL
|
February 26, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. CHAIN SINGH
|
March 20, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. HARVINDER SINGH
|
March 27, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. JAGAT SINGH
|
April 2, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. ONKAR SINGH
|
April 2, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. NIRMALA DEVI
|
April 11, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
|
May 5, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. BALDEV @ DEV
|
May 12, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. RAVI KUMAR
|
October 1, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. JAWALA DASS SHARMA
|
July 4, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. SHIAM LAL SHARMA
|
August 14, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
|
December 26, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. VARINDER KUMAR
|
March 28, 2008 |
|
STATE OF HIMACHAL PRADESH Vs. SUBHASH
|
July 21, 2008 |
|
STATE OF HP Vs. PARSHOTAM SINGH
|
April 1, 2008 |
|
STATE OF HP Vs. JAGDISH RAJ KHANTTA
|
January 9, 2008 |
|
STATE OF HP Vs. BHUPINDER SHINGH
|
March 3, 2008 |
|
Subhash Vs. State of H.P.
|
September 3, 2008 |
|
SUBHASH SAHNI Vs. AURO SPINNING MILLS
|
February 29, 2008 |
|
SUKHWANT KAUR Vs. SHER SINGH
|
May 8, 2008 |
|
SUMAN KUMAR Vs. STATE OF H P
|
December 20, 2008 |
|
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
|
February 25, 2008 |
|
Sunil Kumar Vs. Mahajan Confectioners
|
June 4, 2008 |
|
Suraj Bansi Vs. Collector
|
November 25, 2008 |
|
Surender Kumar Vs. State of H.P.
|
May 30, 2008 |
|
SURENDER SINGH Vs. JAI MANTI DEVI
|
August 4, 2008 |
|
SURESH GAGGAL Vs. INCOME TAX OFFICER
|
August 14, 2008 |
|
SURESH KUMAR Vs. STATE OF H.P. AND ORS.
|
May 28, 2008 |
|
SURESH KUMAR DOGRA Vs. STATE OF H P
|
September 23, 2008 |
|
SURINDER KUMAR SOOD Vs. SUDERSHAN CHADHA
|
July 14, 2008 |
|
SURINDER MOHAN Vs. STATE OF H P
|
August 19, 2008 |
|
SURINDER NATH Vs. CWT
|
August 6, 2008 |
|
SURJEET KAUR Vs. SHAMSHER SINGH
|
September 9, 2008 |
|
Sushil Thakur Vs. State of H.P.
|
October 23, 2008 |
|
SWARAN SINGH CHAHAL Vs. UNION OF INDIA (UOI)
|
March 26, 2008 |
|
T.S.Parshad Vs. Himachal Road Transport Corpn.
|
June 4, 2008 |
|
Tarlok Chand Vs. Jagtamba Devi
|
August 4, 2008 |
|
TEJ DEEN Vs. H.R.T.C.
|
April 10, 2008 |
|
Thakur Dass Vs. State of H.P.
|
June 6, 2008 |
|
The Executive Engineer Vs. Jagdish Chand Gupta
|
May 30, 2008 |
|
The G.M.Ranjit Sagar (Thein Dam) Project Vs. Ajay Kumar
|
December 4, 2008 |
|
THE HIMACHAL GRAM VIKAS UDYOG Vs. THE STATE OF H.P.
|
March 1, 2008 |
|
Tikka Ram Vs. State of H.P.
|
May 14, 2008 |
|
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
|
October 23, 2008 |
|
UNION OF INDIA Vs. STATE OF H.P.
|
April 10, 2008 |
|
Union of India Vs. Krishan Chand Verma
|
July 2, 2008 |
|
Union of India Vs. Tilak Raj
|
July 8, 2008 |
|
Union of India Vs. Joginder Singh
|
December 16, 2008 |
|
UNION OF INDIA Vs. DEBT RECOVERY TRIBUNAL
|
July 14, 2008 |
|
UNION OF INDIA (UOI) Vs. GANGA RAM
|
August 27, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. KUNTA DEVI
|
December 15, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. SANDHYA DEVI
|
November 4, 2008 |
|
UNITED INDIA INSURANCE CO LTD Vs. MEHAR DIN
|
November 7, 2008 |
|
URMIL KUMARI SHARMA Vs. K.D.SHARMA
|
May 6, 2008 |
|
URMILA DEVI Vs. STATE OF H.P.
|
September 15, 2008 |
|
VARINDER KUMAR Vs. ONKAR SINGH
|
July 11, 2008 |
|
Varinder Paul Vs. State of H.P.
|
May 27, 2008 |
|
VEENA MAHALDAR Vs. R K KHANNA
|
November 28, 2008 |
|
VIJAY KUMAR Vs. PRESIDING JUDGE LABOUR COURT
|
September 10, 2008 |
|
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2008 |
|
Vijay Kumar Vs. State of H.P.
|
December 15, 2008 |
|
Vijay Kumar Vs. Rattan Chand
|
May 30, 2008 |
|
VIJAY KUMAR SOOD Vs. NEERAJ ACHARYA
|
August 29, 2008 |
|
VIJAY KUMAR SUD Vs. SUNIL MEHRA
|
August 14, 2008 |
|
VIJAY SHARMA Vs. L.H.M.GREGORY
|
May 15, 2008 |
|
Vinesh Kumar Vs. State of H.P.
|
April 28, 2008 |
|
VINESH KUMARI Vs. STATE OF H P
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September 22, 2008 |
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VINOD KUMAR Vs. NIRMALA DEVI
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November 20, 2008 |
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VINOD KUMAR Vs. UNION OF INDIA
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May 16, 2008 |
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Vinod Kumar Vs. State of H.P.
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October 20, 2008 |
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VIPIN KUMAR Vs. STATE OF H.P.
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May 26, 2008 |
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VIRENDER KUMAR SEWAL Vs. SHANTI DEVI PAUL
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October 1, 2008 |
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WALIA AUTOMOBILES Vs. STATE OF H.P.
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April 10, 2008 |
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YASH PAL GUPTA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
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September 3, 2008 |
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Yashpal Vs. State of H.P.
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October 29, 2008 |
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Yoginder Singh alias Fakia Vs. State of H.P.
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August 14, 2008 |
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