REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
STATE OF H.P. Vs. HUKAM CHAND	August 10, 2007
A N S EARTHMOVERS Vs. SURTO DEVI	June 25, 2007
A.J.INFRASTRUCTURES Vs. STATE OF H.P.	September 7, 2007
A.K.DUTTA Vs. STATE OF HIMACHAL PRADESH	August 30, 2007
ABHINAV VERMA Vs. STATE OF HIMACHAL PRADESH	August 20, 2007
ADIDA BEGUM Vs. STATE OF H P	October 29, 2007
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	July 6, 2007
AJAY KUMAR OHRI Vs. NATIONAL INSURANCE CO.	September 5, 2007
Akash Ganga Courier Ltd. Vs. Mohar Singh	October 1, 2007
AKSHAY DOEGAR Vs. KANWAR VIJAY SINGH	November 13, 2007
ALL INDIA POSTMEN IVTH CLASS Vs. UNION OF INDIA	April 24, 2007
AMAN DEEP Vs. SUKHAN DEVI	March 23, 2007
AMAR BAHADUR Vs. STATE OF H P	May 15, 2007
AMAR SINGH Vs. PRATAP SINGH	July 9, 2007
AMAR SINGH Vs. GITA DEVI	November 30, 2007
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH	December 7, 2007
AMRIK SINGH Vs. STATE OF H.P.	November 26, 2007
AMRIT LAL Vs. VISHWA MITTAR GUPTA	September 21, 2007
AMRO DEVI Vs. MONTGOMERY TRANSPORT COMPANY	July 9, 2007
ANAKH SINGH Vs. STATE OF H.P	April 23, 2007
ANANT RAM Vs. UNION OF INDIA	December 20, 2007
ANCHAL SINGH RANA Vs. PUNJAB NATIONAL BANK	May 4, 2007
ANIL CHANDEL Vs. STATE OF H P	November 28, 2007
ANIL CHANDEL Vs. STATE OF H P	November 29, 2007
ANIL KUMAR Vs. STATE OF H P	January 11, 2007
ANIL KUMAR Vs. STATE OF H.P.	April 20, 2007
ANIL KUMAR MAHAJAN Vs. STATE OF H.P.	July 3, 2007
ANIL VEKTA Vs. STATE OF H P	March 26, 2007
ANITA Vs. STATE OF H.P.	September 10, 2007
ANITA RANI Vs. UNION OF INDIA	August 1, 2007
ANKUSH DASS SOOD Vs. STATE OF H.P.	June 22, 2007
ANOOP SHARMA Vs. STATE OF H.P.	April 11, 2007
ARJUN SINGH Vs. STATE OF H.P.	June 14, 2007
ARSH CASTING PRIVATE LIMITED Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD	August 30, 2007
ARUN SOOD Vs. STATE OF H.P.	January 8, 2007
ARVIND AGGARWAL Vs. ADHUNIK PACKAGERS (P) LTD	October 31, 2007
ARYA PRATINIDHI SABHA THROUGH ITS Vs. STATE OF H.P.	September 10, 2007
ASHOK KUMAR Vs. SANTOSH KUMAR	August 7, 2007
ASHOK KUMAR Vs. STATE OF H.P.	August 31, 2007
ASHOK KUMAR Vs. HON'BLE HIGH COURT OF H.P.	January 1, 2007
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH	August 16, 2007
ASHOK KUMAR Vs. STATE OF H.P.	December 18, 2007
ASHOK TANDON Vs. HP STATE ELECTRICITY BOARD	April 13, 2007
ASHOKA ALLOY STEELS LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	November 14, 2007
ASHWANI KUMAR Vs. STATE OF H.P.	July 17, 2007
ASHWANI KUMAR Vs. STATE OF H.P.	September 3, 2007
Ashwani Kumar Vs. Presiding Judge, Labour Court	October 12, 2007
ASIA RESORTS LTD Vs. PRINCIPAL SECRETARY	May 15, 2007
ASSOCIATION OF LECTURERS OF GOVERNMENT SENIOR SECONDARY SCHOOLS OF DISTRICT SOLAN WITH HEADQUARTER AT GOVERNMENT SENIOR SECONDARY SCHOOL OACHGHAT, SOLAN, H.P. Vs. STATE OF H.P.	April 5, 2007
ATMA RAM Vs. STATE OF H.P.	August 1, 2007
AYUSH CONSTRUCTIONS PVT. LTD. Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD	October 9, 2007
AYUSH CONSTRUCTIONS PVT. LTD. Vs. STATE OF HIMACHAL PRADESH	October 3, 2007
B.L.NEGI Vs. UNION BANK OF INDIA	April 26, 2007
B.R.RANOTE Vs. STATE OF H.R	July 23, 2007
BABU RAM Vs. STATE OF H.P.	July 24, 2007
BABU RAM SHARMA Vs. STATE OF H.P.	August 6, 2007
BACHITTAR SINGH GULERIA Vs. CHAIRMAN, ZILA PARISHAD	June 29, 2007
BACHNU Vs. JAI PAL	September 1, 2007
BAHADUR SINGH Vs. STATE OF H.P.	December 10, 2007
BAIJ NATH Vs. GAINDA MULL HEM RAJ	September 11, 2007
BAL RAJ SINGH Vs. LAND ACQUISITION COLLECTOR	August 30, 2007
BAL RAM JAISWAL Vs. STATE OF H.P.	May 30, 2007
BALA NAND Vs. STATE OF H.P.	May 15, 2007
BALBIR BAGGA Vs. FINANCIAL COMMISSIONER	June 27, 2007
BALBIR SINGH Vs. STATE OF H.P.	July 6, 2007
BALBIR SINGH Vs. H.P.S.E.B	August 2, 2007
BALBIR SINGH Vs. MUNICIPAL CORPORATION SHIMLA	August 18, 2007
BALDEV SINGH Vs. UNION OF INDIA	March 16, 2007
BALDEV SINGH Vs. STATE OF H.P.	May 4, 2007
BALJEET SHARMA Vs. STATE OF H.P.	March 28, 2007
BANSI LAL Vs. NHPC	October 5, 2007
BATTAN SINGH Vs. STATE OF H.P.	May 1, 2007
BEAS CONSTRUCTION BOARD Vs. SHANKAR RAM	March 16, 2007
BELI RAM Vs. UNION OF INDIA	April 26, 2007
BELI RAM Vs. STATE OF H.P.	September 7, 2007
BHAG CHAND Vs. UNION OF INDIA	June 13, 2007
BHAG CHAND Vs. HIMACHAL GRAMIN BANK	August 2, 2007
BHAG DEVI Vs. UNION OF INDIA (UOI)	January 2, 2007
BHAG SINGH Vs. SURINDER GANDHI	March 8, 2007
BHAGAT RAM Vs. H.P.FOREST CORPORATION	July 12, 2007
BHAGAT RAM Vs. BACHANA	August 31, 2007
BHAGAT RAM Vs. BESRU	May 17, 2007
BHAGWAN DASS Vs. STATE OF H.P.	August 21, 2007
BHAKRA BEAS MANAGEMENT BOARD Vs. BANSI RAM	May 14, 2007
BHARAT RAM Vs. GITA RAM	June 12, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. P.D. VASHISTA	June 22, 2007
BHIM SINGH ALIAS SANJU Vs. STATE OF H.P.	August 31, 2007
BHOOMI SINGH Vs. UNITED INDIA INSURANCE CO	August 24, 2007
BHUPESH BROGI Vs. STATE OF H.P.	September 24, 2007
BHUPINDER SINGH Vs. STATE OF H.P.	September 28, 2007
BHUPINDER SINGH Vs. PARMODH SINGH	August 9, 2007
BILASPUR DISTRICT TRUCK Vs. STATE OF HIMACHAL PRADESH	May 22, 2007
BIMAL KUMAR Vs. RAM KUMAR	March 26, 2007
BIPTU RAM Vs. BALWANT SINGH	October 5, 2007
BIR SINGH Vs. DHARMINDER SINGH	June 1, 2007
BISHAN DASS Vs. STATE OF H.P.	June 1, 2007
BISHAN SINGH Vs. SWANTANTAR DEVI	January 8, 2007
BISHAN SINGH Vs. UNION OF INDIA	March 21, 2007
BLACK GOLD RUBBER Vs. STATE OF H.P.	October 1, 2007
BRIGADIER D.S.GREWAL Vs. UNION OF INDIA	September 28, 2007
BRIJWALA AWASTHI Vs. H.P. UNIVERSITY	May 8, 2007
BUDH SINGH Vs. STATE OF H.P.	October 4, 2007
BUDHI RAM SHARMA Vs. STATE OF H.P.	July 6, 2007
CHAMAN LAL Vs. STATE OF H.P.	September 5, 2007
CHAMERA HYDRO ELECTRIC PROJECT Vs. GANGA RAM, GIAN CHAND	October 29, 2007
CHAND PARKASH SHARMA Vs. KAUSHLYA DEVI	October 23, 2007
CHANDERMANI SHARMA Vs. STATE OF H.P.	July 16, 2007
CHANK BAHADUR Vs. STATE OF HIMACHAL PRADESH	May 21, 2007
CHHANGA RAM Vs. MUNICIPAL COUNCIL	June 1, 2007
CHIEF ENGINEER, PATHANKOT ZONE Vs. BHARAT CONSTRUCTION	April 25, 2007
CHINTA DEVI Vs. MEENA DEVI	July 9, 2007
CHUHRA RAM Vs. STATE OF H.P.	July 11, 2007
CHURE RAM THAKUR Vs. HON'BLE HIGH COURT OF HIMACHAL PRADESH	December 5, 2007
Chure Ram Thakur Vs. High Court of H.P.	December 5, 2007
COLLECTOR LAND ACQUISITION NHPC Vs. KHEWA RAM	January 9, 2007
COMMISSIONER OF INCOME TAX Vs. VISHWA BHUSHAN BANTA	November 19, 2007
COMMISSIONER OF INCOME TAX Vs. HIMACHAL ENGG. CO. (P) LTD.	September 11, 2007
COMMISSIONER OF INCOME TAX Vs. JAGISH RAM KRISHAN CHAND	November 28, 2007
COMMISSIONER OF INCOME TAX Vs. H.P. AGRO INDUSTRIES	November 27, 2007
COMMISSIONER OF THE TEMPLE TRUST Vs. PRESIDING JUDGE LABOUR COURT	May 24, 2007
CONTINENTAL FOUNDATION JOINT Vs. STATE OF HIMACHAL PRADESH	October 12, 2007
COURT ON ITS OWN MOTION Vs. UPINDER THAKUR	December 18, 2007
COURT ON ITS OWN MOTION IN RE: DISTRICT AND SESSIONS JUDGE, SHIMLA Vs. YOGINDER SHARMA	September 10, 2007
D.A.V. SENIOR SECONDARY SCHOOL Vs. STATE OF H.P.	November 12, 2007
D.K.GAUTAM Vs. STATE OF H.P.	April 10, 2007
DALER SINGH Vs. STATE OF HIMACHAL PRADESH	December 31, 2007
DALJIT SINGH Vs. UNION OF INDIA	July 30, 2007
DARSHANA AGGARWAL Vs. TAX RECOVERY OFFICER	November 20, 2007
Darshna Devi Vs. Union of India	October 12, 2007
DASS ENTERPRISES Vs. STATE OF HIMACHAL PRADESH	April 23, 2007
DAULAT RAM Vs. DIRECTOR CONSOLIDATION OF HOLDINGS	October 10, 2007
DAULAT RAM Vs. STATE OF HIMACHAL PRADESH	June 29, 2007
DAULAT RAM Vs. STATE OF H.P.	June 25, 2007
DAV COLLEGE MANAGEMENT COMMITTEE Vs. R.K. GUPTA	July 23, 2007
DAYALKHOO Vs. H.P.S.E.B.	June 15, 2007
DEEN MOHD. Vs. STATE OF H.P.	May 22, 2007
DEEP KUMAR Vs. STATE OF H P	March 28, 2007
DEEP RAM @ VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH	October 12, 2007
DEEP SINGH Vs. UNION OF INDIA	October 1, 2007
DEEPENDER ROHAL Vs. SURESH THAKUR	December 14, 2007
Deepeshwar Singh Vs. Tulsi Devi	December 29, 2007
DES RAJ Vs. MAHAVIR PARSHAD	May 3, 2007
DES RAJ Vs. STATE OF H.P.	July 12, 2007
DESH RAJ Vs. MEENA	August 24, 2007
DEV RAJ Vs. STATE OF H.P.	October 3, 2007
DEVENDER KUMAR Vs. STATE OF H.P.	July 23, 2007
DEVI RAM Vs. STATE OF H.P.	July 17, 2007
DEVINDER SINGH Vs. DEPUTY COMMISSIONER, UNA	January 23, 2007
DEVINDER SINGH @ BILLA Vs. STATE OF HIMACHAL PRADESH	May 1, 2007
DEVKI NAND Vs. JAI KISHAN	August 24, 2007
DEVKU Vs. SUNARI	August 14, 2007
DHAN DEV Vs. MANOJ KUMAR	July 19, 2007
DHANBIR Vs. STATE OF H.P.	June 15, 2007
DHANPAT SETH Vs. NIL KAMAL PLASTIC CRATES	September 20, 2007
DHARAM DEV Vs. MOHINDER SINGH	November 30, 2007
DHARAM PAL Vs. STATE OF H.P.	December 26, 2007
DHARAM PAL Vs. STATE OF H.P.	September 7, 2007
DHARAM PAL Vs. STATE OF H P	May 15, 2007
DHARAM PAL GROVER Vs. ASHOK KUMAR	December 20, 2007
DHERA FRIENDS CO OPERATIVE TRANSPORT SOCIETY LTD Vs. PRESIDING OFFICER	September 14, 2007
DHIAN SINGH Vs. STATE OF H.P.	May 17, 2007
DHIAN SINGH Vs. STATE OF H.P.	October 22, 2007
DHIAN SINGH Vs. STATE OF H.P.	June 19, 2007
DHRUB KUMAR Vs. STATE OF H.P.	August 9, 2007
DILE RAM Vs. STATE OF H.P.	October 4, 2007
DILE RAM Vs. STATE OF H.P.	July 12, 2007
DILE RAM ALIAS TEJOO Vs. STATE OF HIMACHAL PRADESH	October 12, 2007
DILE RAM DHATWALIA AND JAGDISH Vs. UNION OF INDIA	July 23, 2007
DILWAR RAM THAKUR Vs. UNION OF INDIA (UOI) AND ORS.	July 18, 2007
DINA NATH Vs. SARAL KANTA	May 25, 2007
DINESH KUMAR Vs. BALBIR SINGH	September 12, 2007
DINESH RAI Vs. STATE OF H.P.	March 14, 2007
DISTRICT AND SESSIONS JUDGE Vs. YOGINDER SHARMA	September 10, 2007
Divisional Forest Officer Vs. Tilak Raj	October 30, 2007
DIVISIONAL MANAGER H P F C Vs. GARIBU RAM	April 17, 2007
DIVISIONAL MANAGER, HPFC Vs. JASBIR SINGH	April 17, 2007
DOMEBELL INVESTMENTS PVT LTD Vs. THAKUR ENTERPRISES	March 30, 2007
DR.D.N.GAUTAM Vs. STATE OF H.P.	July 26, 2007
DUMNU RAM Vs. H.P.M.C.	June 27, 2007
DURGA DEVI Vs. BAINI PRASAD	December 27, 2007
DURGA RAM Vs. UNION OF INDIA	July 3, 2007
DURMA DEVI Vs. STATE OF H.P.	April 19, 2007
EX. HAV. PRAKASH CHAND Vs. UNION OF INDIA	June 20, 2007
EX. NAIK SURESH KUMAR Vs. UNION OF INDIA AND OTHERS	April 23, 2007
EXECUTIVE ENGINEER Vs. MACHLU RAM	May 24, 2007
EXECUTIVE ENGINEER Vs. AMBIKA SHARMA	May 24, 2007
EXECUTIVE ENGINEER, HP PWD Vs. VIPTA NAND	June 15, 2007
G. P. LIPPA Vs. STATE OF H.P.	June 12, 2007
GABRIEL EMPLOYEES UNION Vs. GABRIEL INDIA LTD	June 22, 2007
GAMA RAM Vs. STATE OF HIMACHAL PRADESH	March 30, 2007
GAMBHIR CHAND Vs. SAINIK SCHOOL SOCIETY	March 22, 2007
GANPAT SADHU Vs. STATE OF HIMACHAL PRADESH	August 9, 2007
GIAN CHAND Vs. DAVESH SHARMA	July 20, 2007
GIAN CHAND Vs. STATE OF H P	March 7, 2007
Gian Chand Kuthiala Vs. L.A.C.	December 7, 2007
GIANU LAMA Vs. STATE OF H.P.	September 11, 2007
GOEL BUS SERVICE Vs. STATE OF H P	July 6, 2007
GOPAL SINGH Vs. STATE OF H.P.	December 27, 2007
GOPAL THAKUR Vs. URMILA MAHANT	April 20, 2007
GRAM PANCHAYAT BAT KALAN Vs. STATE OF H.P.	May 18, 2007
GUDU RAM Vs. STATE OF H.P.	October 31, 2007
GULAB SINGH Vs. UNION OF INDIA	March 19, 2007
GULAM RASOOL Vs. STATE OF H.P.	July 6, 2007
GULZAR MUHAMAD Vs. STATE OF H P	August 30, 2007
GURCHARAN SINGH Vs. STATE OF H.P.	November 14, 2007
GURDEV Vs. STATE OF H.P.	December 4, 2007
GURDEV SINGH Vs. STATE OF H.P.	September 11, 2007
GURNARAIN SURI AND COMPANY Vs. H.P. STATE CO-OPERATIVE BANK LTD.	October 4, 2007
GURPAL SINGH Vs. SARITA	November 22, 2007
GURPREET SINGH Vs. STATE OF HIMACHAL PRADESH	August 9, 2007
GURVINDER SINGH Vs. STATE OF H.P.	April 20, 2007
H P S E B Vs. BALAK RAM	June 1, 2007
H P STATE ELECTRICITY BOARD Vs. JOGINDER SINGH	April 18, 2007
H P STATE FOREST CORPORATION Vs. KUSAL SINGH	May 14, 2007
H.P. FINANCIAL CORPORATION Vs. SDO	April 11, 2007
H.P. HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. SAVITRI	November 8, 2007
H.P. HOUSING AND URBAN Vs. SHRI MAST RAM	October 11, 2007
H.P. HOUSING BOARD Vs. NARESH KUMAR	November 8, 2007
H.P. STATE CO-OPERATIVE Vs. STATE OF H.P.	June 28, 2007
H.P. STATE CO-OPERATIVE BANK LTD. Vs. STATE OF H.P.	October 29, 2007
H.P. STATE COOPERATIVE BANK Vs. SUBHADRA BHARDWAJ	May 29, 2007
H.P. STATE COOPERATIVE MARKETING & CONSUMERS FEDERATION LTD Vs. REGISTRAR, COOPERATIVE SOCIETIES	June 21, 2007
H.P. STATE ELECTRICITY BOARD Vs. RAJINDER SINGH	May 1, 2007
H.P. STATE ELECTRICITY BOARD Vs. SAB INDUSTRIES LTD	September 21, 2007
H.P. STATE FOREST CORPORATION Vs. PRESIDING JUDGE	December 26, 2007
H.P. WAKF BOARD Vs. PRAHLAD SINGH	June 20, 2007
H.P.BOARD OF SCHOOL EDUCATION Vs. KRISHANU RAM	April 13, 2007
H.P.S.E.B Vs. SUSHIL CHANDER SHARMA	May 17, 2007
H.P.S.I.D.C. Vs. PAWAN KUMAR	January 4, 2007
H.P.S.I.D.C. Vs. M&I Watches	October 5, 2007
H.P.STATE ELECTRICITY BOARD Vs. B.L.BEHL	June 26, 2007
H.P.STATE ELECTRICITY BOARD Vs. H.P.ELECTRICITY REGULATORY COMMISSION	November 21, 2007
H.P.STATE FOREST CORPORATION LTD Vs. SHRI SITA RAM	November 8, 2007
H.P.U.SUMMER HILL Vs. M.C.SHIMLA	June 11, 2007
H.R.T.C. Vs. SURESH KUMAR	May 10, 2007
H.R.T.C. Vs. RAJINDER KUMAR	May 17, 2007
H.S. ANAND Vs. UNION OF INDIA	June 14, 2007
HANS RAJ Vs. STATE OF H.P.	September 28, 2007
Hans Raj Vs. State of H.P.	December 3, 2007
HARBANS LAL Vs. STATE OF H.R	July 31, 2007
HARBHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH	October 11, 2007
HARDEV Vs. UNION OF INDIA	May 21, 2007
HARI SINGH Vs. STATE OF H.P.	October 9, 2007
HARISH CHAND Vs. STATE OF H.P.	October 1, 2007
HARISH SOOD Vs. STATE OF H.P.	June 15, 2007
HARJEET KAUR Vs. BHUPENDER SINGH	April 30, 2007
HARMESH SINGH Vs. STATE OF H.P. AND ORS.	July 13, 2007
HARPREET SINGH ALIAS SAHIL VERMA Vs. STATE OF H.P.	November 28, 2007
HEM CHAND Vs. PREM CHAND VERMA	July 16, 2007
HEM DEEP SHARMA Vs. STATE OF HIMACHAL PRADESH	December 27, 2007
HEM RAJ Vs. NIRMALA DEVI	August 13, 2007
HEM RAJ Vs. DIRECTOR CONSOLIDATION	March 29, 2007
HEM SINGH Vs. HPSEB & ORS.	October 31, 2007
HET RAM Vs. STATE OF HP	April 3, 2007
HIMACHAL CONSTRUCTION COMPANY Vs. UNION OF INDIA	May 14, 2007
HIMACHAL FRUIT GROWERS LTD. Vs. KSC DELHI	June 1, 2007
HIMACHAL KHADI MANDAL Vs. UTTAM CHAND	December 14, 2007
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. NATIONAL DISC	June 28, 2007
HIMACHAL PRADESH MAHILA VIKAS NIGAM Vs. JERATH ELECTRONICS	May 1, 2007
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HARK BAHADUR	July 2, 2007
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SAROJ	June 11, 2007
HIMACHAL SHIKSHA SAMITI Vs. STATE OF H.P.	May 4, 2007
HIMANSHU MAHAJAN Vs. RASHU MAHAJAN	September 10, 2007
HIMANSHU MAHAJAN Vs. RASHU MAHAJAN	September 1, 2007
HIRA SINGH Vs. UNION OF INDIA	April 2, 2007
HIRI RAM Vs. STATE OF H. P.	October 5, 2007
HITENDER KUMAR Vs. STATE OF H.P.	August 27, 2007
HP HORTICULTURE PRODUCT MARKETING & PROCESSING CORPN.LTD Vs. UNITED INDIA INSURANCE CO.LTD.	August 7, 2007
HPSEB Vs. SANJAY KUMAR	July 16, 2007
HPSIDC Vs. TEJ STRAW BOARDS	July 20, 2007
HRTC Vs. SARSWATI DEVI	April 20, 2007
INDER RAM Vs. RADHA KRISHAN	June 29, 2007
INDERJIT SINGH Vs. STATE OF H.P.	March 6, 2007
ISHRO @ JHAJHAR Vs. STATE OF H.P.	April 3, 2007
ISHWAR DASS SOOD Vs. H.P. VIDHAN SABHA	April 26, 2007
ISHWAR SINGH AZAD Vs. STATE OF H.P.	February 28, 2007
J B PIPES Vs. MADAN LAL	October 3, 2007
JAG RAM Vs. STATE OF H.P.	September 13, 2007
JAGANNATH Vs. OM PRAKASH	September 3, 2007
JAGAR NATH Vs. MUNSHI RAM	June 26, 2007
JAGAR NATH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS	July 10, 2007
JAGAT RAM Vs. UDHAM SINGH	March 6, 2007
JAGAT RAM GAUTAM Vs. H.P.CIVIL SUPPLIES	April 13, 2007
JAGDEEP KUMAR Vs. STATE OF H.P.	November 22, 2007
JAGDISH Vs. STATE OF H.P.	July 24, 2007
JAGDISH CHAND Vs. PARVEEN KUMAR	July 4, 2007
JAGDISH CHAND Vs. KALA DEVI	March 30, 2007
JAGDISH KUMAR @ KAKA Vs. STATE OF HIMACHAL PRADESH	June 29, 2007
JAGDISH LAL Vs. STATE OF H.P.	July 11, 2007
JAGDISH LAL Vs. UNION OF INDIA	May 3, 2007
JAGDISH RAM Vs. STATE OF HIMACHAL PRADESH	June 18, 2007
JAGDISH RAM ALIAS JAGO Vs. STATE OF H.P.	May 25, 2007
JAGDISHWARI DEVI Vs. STATE OF H.P.	June 1, 2007
JAGJIT SINGH Vs. FOOD CORPORATION OF INDIA	July 12, 2007
JAI BHAGWAN Vs. STATE OF H.P.	April 20, 2007
JAI DEVI Vs. HARBANSI DEVI	November 23, 2007
JAI KUMAR MUNI CHAND Vs. COMMISSIONER OF INCOME TAX	October 29, 2007
JAIPAL SINGH Vs. UNION OF INDIA (UOI)	April 16, 2007
Jaishi Ram Vs. Kamal Dev	November 8, 2007
JAMIT RAI Vs. STATE OF HIMACHAL PRADESH	September 3, 2007
JANAK RAJ Vs. HRTC	October 24, 2007
JANESHWAR LAL RAJESHWAR LAL Vs. COMMISSIONER OF INCOME TAX	April 27, 2007
JANKI RAM Vs. STATE OF H.P.	September 13, 2007
JASBIR SINGH Vs. STATE OF H.P.	September 12, 2007
JASWINDER SINGH Vs. STATE OF H.P.	July 12, 2007
JAWALA STON CRUSHER Vs. SWARAN SINGH	November 29, 2007
JAWALI DEVI Vs. SALINDER SINGH	May 17, 2007
JEET BAHADUR Vs. STATE OF HIMACHAL PRADESH	October 12, 2007
JERATH ELECTRONICS AND ALLIED Vs. STATE OF H.P.	June 12, 2007
JITENDER KUMAR Vs. STATE OF H.P.	November 2, 2007
JIWAN SINGH Vs. STATE OF H.P.	August 17, 2007
JIYA LAL Vs. STATE OF H.P.	April 23, 2007
JOGINDER NAGAR TEHSIL CO OPERATIVE MARKETING Vs. PRESIDING JUDGE LABOUR COURT	May 4, 2007
JOGINDERA CENTRAL CO-OPERATIVE BANK Vs. SECRETARY CO-OPERATION	April 17, 2007
K.S. MEHTA Vs. STATE OF H.P.	May 10, 2007
K.S. RAINA Vs. UNION OF INDIA	December 3, 2007
KALI RAM SHARMA Vs. STATE OF H.P.	July 12, 2007
KALJANG DORJE Vs. DORJE PHUNCHOK	June 23, 2007
KALPANA KHATU Vs. CANARA BANK	July 31, 2007
KAMAL CHAND Vs. N C B CHANDIGARH	August 9, 2007
Kamal Kumar Guleria Vs. Vice Chancellor, Guru Jambheshwar University, Hissar	October 8, 2007
KAMALA Vs. SUKH LAL	June 29, 2007
KAMLA Vs. BALDEV SINGH	October 26, 2007
KAMLA DEVI Vs. SURINDRA	October 31, 2007
KAMLA DEVI Vs. BAGAT RAM CHAUHAN	June 13, 2007
KAMLESH KUMAR Vs. STATE OF H.P.	September 6, 2007
KAMLESH KUMARI Vs. PIARO DEVI	June 18, 2007
KANSHI RAM Vs. STATE OF H.P.	November 12, 2007
KANSHI RAM Vs. STATE OF HIMACHAL PRADESH	August 8, 2007
KANSHI RAM Vs. STATE OF H P	May 22, 2007
KANSHI RAM S/O SHRI HUKAM CHAND, SARKAGHAT, MANDI Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR	April 5, 2007
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH	January 1, 2007
KARAM CHAND Vs. STATE OF H.P.	May 1, 2007
KARAM CHAND Vs. DIRECTOR OF CONSOLIDATION	January 4, 2007
KARAM SINGH Vs. STATE OF H.P.	November 2, 2007
KARAN J. KUMAR Vs. GOVERNMENT OF HIMACHAL PRADESH	July 17, 2007
KARAN RAI Vs. STATE OF H.P.	October 31, 2007
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH	April 5, 2007
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH	March 29, 2007
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH	March 14, 2007
KARTAR CHAND Vs. STATE OF H.P.	September 5, 2007
KASAM DEEN Vs. STATE OF H P	April 24, 2007
Kashmir Singh Vs. HPSEB	October 30, 2007
KASTOORI LAL Vs. STATE OF H.P.	October 31, 2007
KAURAN DEVI Vs. AMAR NATH	January 2, 2007
KAUSHAL KUMAR CHAUHAN Vs. UNITED COMMERCIAL BANK	March 21, 2007
KAUSHALYA DEVI Vs. BHAG CHAND	October 10, 2007
KESAR CHAND Vs. ADDITIONAL SECRETARY	June 15, 2007
KEWAL RAM Vs. STATE OF H.P.	August 30, 2007
KHIMA RAM Vs. STATE OF H.P.	November 29, 2007
KIRAN AGARWAL Vs. HIGH COURT OF H.P.	June 14, 2007
KISHORI LAL Vs. BAWA RAMANAND GIR, CHELA BAWA, KAILASHAND GIR	July 11, 2007
KISHORI LAL Vs. STATE OF H.P.	September 11, 2007
KOJI TATENO Vs. STATE OF H.P.	July 31, 2007
KRISHAN CHAND Vs. NAND LAL	June 28, 2007
KRISHAN KUMAR Vs. STATE OF H.P.	July 10, 2007
KRISHAN LAL BHATIA Vs. RAMESH KUMAR BANSAL	July 20, 2007
KRISHAN LAL GUPTA Vs. BRIJ LAL	September 18, 2007
KRISHANA SHARMA Vs. STATE OF H.P.	August 14, 2007
KRISHMA EDUCATIONAL CENTRE Vs. H.P. BOARD OF SCHOOL EDUCATION	January 9, 2007
KULBIR SINGH Vs. STATE OF H.P.	July 13, 2007
KULWANT SINGH Vs. STATE OF H.P.	July 11, 2007
KUMARI SUNITI Vs. H.P.UNIVERSITY	June 1, 2007
KUNDLU DEVI Vs. SECRETARY (PWD) GOVT.OF H.P.	June 28, 2007
KUSAM LATA Vs. MADAN MOHAN CHAUDHARY	November 14, 2007
L.A.C. Vs. RATTI RAM, PARAS RAM	August 31, 2007
L.A.C. Vs. BHAGAT RAM	August 22, 2007
LABO RAM Vs. NAND LAL	August 9, 2007
LACHHMAN Vs. KISHAN CHAND	June 16, 2007
LACHHMI RAM Vs. KIRPA NAND	September 21, 2007
LAL BAHADUR Vs. STATE BANK OF INDIA	July 19, 2007
LAL CHAND Vs. STATE OF H.P.	December 20, 2007
LAL CHAND Vs. SINGH RAM	September 17, 2007
LAL SINGH Vs. UNION OF INDIA	December 3, 2007
LAL SINGH Vs. STATE OF H.P.	May 18, 2007
LAXMI RAM Vs. LAND ACQUISITION COLLECTOR	July 9, 2007
LEELA DEVI Vs. NEELMANI	March 23, 2007
LEKH RAM Vs. STATE OF H.P.	November 30, 2007
LEKH RAM Vs. STATE OF H.P.	June 15, 2007
Life Insurance Corporation of India Vs. Amar Chand	September 19, 2007
Life Insurance Corporation of India Vs. Mathura Devi	June 14, 2007
LIFE INSURANCE CORPORATION OF INDIA Vs. SHASHI SETHI	September 28, 2007
LOKESH GUPTA Vs. STATE OF H.P.	March 15, 2007
LOTAMI DEVI Vs. DURGA SINGH	May 31, 2007
LUXMI DEVI Vs. ISHWAR DEV KANWAR	May 15, 2007
MADAN GOPAL Vs. ASHOK KALRA	September 27, 2007
MADAN LAL & CO. Vs. STATE OF H.P.	June 1, 2007
MADAN SINGH Vs. STATE OF HIMACHAL PRADESH	August 30, 2007
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. RAMESH SAWANT	July 6, 2007
MALKIAT SINGH Vs. STATE OF H.P.	July 10, 2007
MANALI RESORTS Vs. STATE OF H.P.	April 24, 2007
MANJEET KAUR Vs. STATE OF H.P.	September 3, 2007
MANJEET SINGH Vs. STATE OF H.P.	December 13, 2007
MANJU Vs. STATE OF H P	April 20, 2007
MANNA Vs. STATE OF H.P.	April 27, 2007
MANOHAR LAL Vs. STATE OF H.P.	October 22, 2007
MANOHAR LAL Vs. STATE OF H.P.	August 6, 2007
MANOHAR LAL Vs. HON'BLE HIGH COURT OF H.P.	June 15, 2007
MANOJ KUMAR SHARMA Vs. H R T C	May 28, 2007
MANSA RAM Vs. STATE OF H P	July 5, 2007
MAST RAM Vs. STATE OF H.P.	August 22, 2007
MATHU RAM Vs. STATE OF H.P.	July 25, 2007
MAYA DEVI Vs. STATE OF H.P.	April 27, 2007
MAYA RAM Vs. KAMLA DEVI	October 5, 2007
MEENA ALIAS JOGMAYA Vs. STATE OF H.P.	August 3, 2007
MEENA KUMARI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD	April 2, 2007
MEHAR CHAND Vs. STATE OF H.P.	August 8, 2007
MEHAR SINGH Vs. STATE OF H.P.	November 6, 2007
MEHAR SINGH Vs. HIGH COURT OF H.P.	August 30, 2007
MEHAR SINGH MANHAS Vs. UNION OF INDIA	May 18, 2007
MILAP CHAND Vs. STATE OF H.P.	July 20, 2007
MOGI NAND Vs. PREM SINGH	April 3, 2007
MOHAMMAD RAMJAN Vs. STATE OF H.P.	August 31, 2007
MOHAN LAL Vs. STATE OF H.P.	April 23, 2007
MOHAN LAL Vs. STATE OF H.P.	October 11, 2007
MOHAN LAL Vs. HIMACHAL PRADESH STATE FOREST CORPORATION	June 1, 2007
MOHAN LAL Vs. STATE OF H.P.	May 3, 2007
MOHAN LAL CHAUHAN Vs. DEPUTY COMMISSIONER	May 10, 2007
MOHAN LAL JAGTA S/O MEHAR SINGH JAGTA Vs. STATE OF H.P.	April 12, 2007
MOHAN MEAKIN LIMITED Vs. PROPRIETOR OF M/S. R. JAGAVTAR AND COMPANY	August 16, 2007
MOHAN MEAKIN LTD Vs. STATE OF H.P.	June 12, 2007
MOHAN MEAKIN LTD. Vs. STATE OF H.P.	June 27, 2007
MOHAN SINGH Vs. STATE OF H.P.	April 20, 2007
MOHD YASIN Vs. STATE OF H P	May 18, 2007
MOHINDER PRAKASH Vs. STATE OF H.P.	July 5, 2007
MOHINDER SINGH Vs. RAMESH SAWANT	August 8, 2007
MOOL RAJ Vs. FINANCIAL COMMISSIONER	November 12, 2007
MOREPEN LABORATORIES LTD. Vs. UNION OF INDIA	May 17, 2007
MUKHTIAR SINGH Vs. UNION OF INDIA	May 16, 2007
MUNICIPAL CORPORATION Vs. RAM LAL SHARMA	May 21, 2007
MUNICIPAL COUNCIL, MANDI Vs. ABDUL HAMID	May 15, 2007
MUNICIPAL COUNCIL, MANDI Vs. KULDIP KUMAR	May 15, 2007
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH	August 27, 2007
MUNISH KUMAR Vs. UNION OF INDIA	March 29, 2007
NAGINDER SINGH Vs. ANITA	December 11, 2007
NAIK SURESH KUMAR Vs. UNION OF INDIA	April 23, 2007
NAMDHARI ENTERPRISES Vs. STATE OF H.P.	April 23, 2007
NANAK CHAND Vs. HIMACHAL FRAMIN BANK	April 23, 2007
NAND LAL Vs. SURESH KUMAR	October 11, 2007
NAND LAL Vs. STATE OF H.P.	April 2, 2007
NAND LAL SHARMA Vs. BIMLA SHARMA	July 9, 2007
NARENDER DUTT SHARMA Vs. STATE OF H.P.	December 6, 2007
NARESH Vs. STATE OF H.P.	July 25, 2007
NARESH CHAND VERMA Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED	September 25, 2007
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH	May 15, 2007
NARESH KUMAR Vs. STATE OF H P	October 1, 2007
NARESH KUMAR AND RANDHIR RANTA Vs. H.P. UNIVERSITY	October 1, 2007
NARESH KUMAR SHARMA Vs. STATE OF H.P.	January 10, 2007
NARINDER GAIKWAD Vs. UNION OF INDIA	October 11, 2007
NARINDER KUMAR Vs. STATE OF H.P.	August 27, 2007
NARINDER SINGH Vs. THE FINANCIAL COMMISSIONER	December 17, 2007
NAROTAM SINGH Vs. ASHWANI KUMAR	June 29, 2007
NATHU RAM AND CO. Vs. CIT	June 15, 2007
NATIONAL INSURANCE CO LTD Vs. BILASPUR GRAMUDHYOG ASSOCIATHION	June 27, 2007
NATIONAL INSURANCE CO LTD Vs. LEHNU MAL RAM KRISHAN	March 14, 2007
National Insurance Co.Ltd. Vs. Deepa Devi	December 11, 2007
National Insurance Co.Ltd. Vs. Lala Ram	August 21, 2007
NATIONAL INSURANCE COMPANY LTD Vs. NARESH KUMAR	October 5, 2007
NATIONAL INSURANCE COMPANY LTD Vs. KARNAIL SINGH	June 29, 2007
NAV BHARAT EDUATIONAL & WELFARE SOCIETY Vs. STATE OF H.P.	September 19, 2007
NAVEEN SINGH Vs. STATE OF HIMACHAL PRADESH	October 26, 2007
NEEL KANTH FILLING STATION Vs. UNION OF INDIA	June 15, 2007
NEGI RAM Vs. BHAJAN DASS	September 13, 2007
NEK RAM Vs. STATE OF H P	March 29, 2007
NEW INDIA ASSURANCE CO LTD Vs. USHA DEVI	June 25, 2007
NEW INDIA ASSURANCE CO LTD Vs. RATTU DEVI	April 16, 2007
NEW INDIA ASSURANCE CO LTD Vs. TAHIRA BEGUM	July 18, 2007
NEW INDIA ASSURANCE COMPANY Vs. PREM CHAND	May 17, 2007
NEW INDIA ASSURANCE COMPANY Vs. ANJU DEVI	May 14, 2007
NEW INDIA ASSURANCE COMPANY Vs. MAMTA GARG	June 22, 2007
NIDHIA RAM Vs. STATE OF H P	January 11, 2007
NIDHIA RAM Vs. STATE OF H P	July 11, 2007
NIPUN JAIN Vs. STATE OF HIMACHAL PRADESH	August 9, 2007
NIRMAL KAUR ALIAS NEEMO Vs. STATE OF H.P.	November 2, 2007
NIRMAL SINGH Vs. STATE OF H.P.	October 8, 2007
NOOR ALAM Vs. STATE OF HIMACHAL PRADESH	August 31, 2007
O.P.KOUNDAL Vs. PARVATIYA GRAMIN BANK	July 17, 2007
OM PARKASH Vs. RAJINDER KUMAR	August 10, 2007
OM PARKASH Vs. STATE OF H.P.	August 7, 2007
OM PRAKASH Vs. STATE OF H.P.	November 22, 2007
ONKAR SINGH Vs. STATE OF H.P.	October 23, 2007
ONKAR SINGH Vs. STATE OF H P	December 13, 2007
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCISENTS CLAIM TRIBUNAL I SIRMAUR	December 24, 2007
Oriental Insurance Co.Ltd. Vs. Meera Devi	May 7, 2007
ORIENTAL INSURANCE COMPANY Vs. BIMLA DEVI	October 26, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. M.A.C.T., KANGRA	May 30, 2007
P.C. KATOCH Vs. THE PRINCIPAL, REGIONAL	May 1, 2007
P.K. GUPTA Vs. STATE BANK OF INDIA	May 28, 2007
PALAMPUR CO-OPERATIVE Vs. STATE OF H.P.	April 9, 2007
PANNA LAL Vs. STATE OF H.P.	June 22, 2007
PAPPU RAM Vs. STATE OF H P	June 27, 2007
PARAS RAM Vs. NIKKA RAM	January 2, 2007
PARDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	March 13, 2007
PARENTERAL DRUGS INDIA LIMITED Vs. STATE OF H.P.	August 24, 2007
PARKASH CHAND Vs. STATE OF H.P.	March 26, 2007
PARKASH CHAND Vs. STATE OF H.P	April 25, 2007
PARKASH CHAND Vs. STATE ELECTRICITY BOARD	May 8, 2007
PARMA RAM Vs. STATE OF H P	March 29, 2007
PARTAP SINGH Vs. DAMODAR DASS	July 31, 2007
PATHANI Vs. GENERAL PUBLIC	May 14, 2007
PAVELJEET SINGH Vs. HP STATE ELECTRICITY BOARD	November 20, 2007
PAVILION RESORTS PRIVATE LTD. Vs. MUNICIPAL COUNCIL	June 1, 2007
PAWAN KUMAR Vs. H P STATE INDUSTRIAL DEVELOPMENT CORPORATION	January 4, 2007
PAWAN KUMAR Vs. STATE OF H.P.	December 10, 2007
PHOOLAN WATI Vs. STATE OF H.P.	May 18, 2007
PINT RAJ ALIAS PINTU Vs. STATE OF M P	June 1, 2007
POWER GRID CORPORATION OF INDIA Vs. PREM LAL	May 15, 2007
PRADEEP KUMAR Vs. STATE OF H.P.	December 27, 2007
PRADIP SINGH Vs. UNION OF INDIA	May 1, 2007
PRAKASH CHAND Vs. P.S.E.B.	May 24, 2007
PRAMOD KUMAR Vs. B.S.N.L.	March 29, 2007
PREM CHAND Vs. PUSHPINDER KUMAR	June 1, 2007
PREM DASS Vs. KAMLA DEVI	August 23, 2007
PREM LAL Vs. UNION OF INDIA	May 29, 2007
PREM SINGH Vs. UNION OF INDIA	July 16, 2007
PREM SINGH Vs. STATE OF H.P.	December 26, 2007
PRITAM CHAND Vs. STATE OF H.P.	November 7, 2007
PROVIDENT FUND INSPECTOR Vs. SUDHA SOOD	November 27, 2007
PROVIEW ELECTRONIC PVT. LTD. Vs. ELECTRONIC WORKERS UNION PROVIEW UNIT	November 14, 2007
PUNE RAM Vs. STATE OF H P	March 7, 2007
PUNJAB LAMINATES PVT. LTD Vs. PRESIDING OFFICER, LABOUR COURT	July 11, 2007
PURAN DATT Vs. STATE OF HIMACHAL PRADESH	April 23, 2007
PUSHPA Vs. DEEP SINGH BAKSHI	August 10, 2007
PUSHPA KUMARI Vs. INDER KUMAR	September 7, 2007
R.K.GANDHI Vs. STATE OF H.P.	May 22, 2007
RADHI DEVI Vs. STATE OF H.P.	May 25, 2007
RAGHUBIR SINGH Vs. STATE OF H.P.	August 22, 2007
RAGHUBIR SINGH Vs. STATE OF H P	March 30, 2007
RAHUL BHARGAVA Vs. VINOD KOHLI	November 29, 2007
RAJ KANWAR Vs. STATE OF H.P.	June 26, 2007
RAJ KUMAR Vs. STATE OF H.P.	May 18, 2007
RAJ KUMAR Vs. STATE OF H.P.	November 6, 2007
RAJ KUMAR Vs. STATE OF H. P.	December 14, 2007
RAJ MAL MUKUL Vs. ANJULA MUKUL	September 6, 2007
RAJ PAL CHAUHAN Vs. STATE OF H.P.	June 13, 2007
RAJEEV JAIN Vs. STATE OF HIMACHAL PRADESH	December 11, 2007
RAJENDER KUMAR Vs. STATE OF H P	February 15, 2007
RAJESH KUMAR Vs. DEPUTY COMMISSIONER SHIMLA	March 1, 2007
RAJESH KUMAR Vs. STATE OF H P	March 14, 2007
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH	April 23, 2007
RAJESH KUMAR Vs. UNION OF INDIA	June 16, 2007
RAJESH KUMAR Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD	September 12, 2007
RAJESH KUMAR Vs. STATE OF H.P.	October 3, 2007
RAJESH KUMAR VERMA Vs. SHIV KUMAR VERMA	November 16, 2007
RAJIKA GUPTA Vs. STATE OF H.P.	May 8, 2007
RAJINDER KUMAR Vs. JOGINDER SINGH	August 13, 2007
RAJINDER KUMAR Vs. STATE OF H.P.	July 20, 2007
RAJINDER KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD	April 19, 2007
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH	December 11, 2007
RAJINDER SINGH Vs. STATE OF H.P.	September 28, 2007
RAJIV KUMAR ALIAS GUGLU Vs. STATE OF H.P.	November 2, 2007
RAJKUMAR ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH	January 11, 2007
RAJU FOOD Vs. PARKASH DEVI	March 13, 2007
RAKESH JOLLY Vs. BHIM SINGH	January 3, 2007
RAKESH KUMAR ALIAS GANGA Vs. STATE OF HIMACHAL PRADESH	October 24, 2007
RAKESH KUMAR VIJ Vs. STATE OF H.P.	May 17, 2007
RAM BHAJAN SINGH Vs. SANJAY KUTHIALA	July 20, 2007
RAM KARAN Vs. STATE OF H P	April 24, 2007
RAM KRISHAN Vs. UNION OF INDIA	June 22, 2007
RAM KUMAR SHARMA Vs. SURESH CHAND	July 24, 2007
RAM LAL Vs. STATE OF H.P.	July 17, 2007
RAM LAL Vs. STATE OF H.P.	October 29, 2007
RAM LAL Vs. STATE OF H P	July 5, 2007
RAM LOK Vs. BOGALIA	July 23, 2007
RAM PAL Vs. STATE OF HIMACHAL PRADESH	April 24, 2007
RAM PIARI Vs. MELO DEVI	July 31, 2007
RAM SARUP Vs. SHIVA DEVI	June 11, 2007
RAM SINGH Vs. STATE OF H. P.	September 5, 2007
RAM SINGH Vs. UNION OF INDIA	March 22, 2007
RAM SINGH Vs. UNION OF INDIA	March 23, 2007
RAM SINGH Vs. DAULAT RAM	August 3, 2007
RAMESH CHAND Vs. STATE OF H.P.	May 14, 2007
RAMESH CHAND @ NIKKA Vs. STATE OF H.P.	April 16, 2007
RAMESH CHAND DHIMAN Vs. STATE OF H.P.	June 15, 2007
RAMESH CHAND RANA Vs. UNION OF INDIA	June 22, 2007
RAMESH KUMAR Vs. BABA BALAK NATH TEMPLE TRUST	December 20, 2007
RAMESH KUMAR Vs. MANDIR THOR	June 1, 2007
RAMESH KUMAR MAHAJAN Vs. STATE OF H.P.	October 5, 2007
RAMESH LAL, VINOD BHANDARI Vs. STATE OF HIMACHAL PRADESH	August 21, 2007
RAMESH SHARMA Vs. STATE OF HIMACHAL PRADESH	December 24, 2007
RANDHIR SINGH @ TIRA Vs. STATE OF H.P.	June 20, 2007
RANI DEVI Vs. DIRECTOR OF CONSOLIDATION	August 9, 2007
RANJIT SINGH Vs. UNION OF INDIA	September 17, 2007
RASHTRIYA MAZDOOR SANGH Vs. STATE OF H.P.	February 26, 2007
RATTAN SINGH Vs. STATE OF H.P.	May 22, 2007
RAVI KANT Vs. RAM KISHAN	August 24, 2007
RAVI KANT Vs. BHUPENDER KUMAR	August 21, 2007
RAVI SAWLANI Vs. BISHOP COTTON SCHOOL	July 23, 2007
RAVINDER KUMAR Vs. STATE OF H.P.	April 13, 2007
REETA DEVI Vs. STATE OF H.P.	August 30, 2007
RENU THAKUR Vs. RAMAN THAKUR	July 30, 2007
ROOP KAUR Vs. STATE OF H.P.	October 30, 2007
ROSHAN LAL Vs. UNION OF INDIA	June 11, 2007
ROSHAN LAL S/O SH.MAN DASS, TEH.KOTKHAI, SHIMLA Vs. STATE OF H.P.	April 20, 2007
Royal Sundaram Alliance Vs. K.Padma Insurance Co.Ltd.	July 3, 2007
RUMI RAM Vs. STATE OF H.P.	October 11, 2007
RUP RAM Vs. STATE OF H.P.	June 19, 2007
S.C. JOHNSON PRODUCTS PRIVATE LIMITED Vs. HPSIDC	October 24, 2007
S.J.V.N.LIMITED Vs. APPELLATE AUTHORITY-CUM-LABOUR COMMISSIONER	February 26, 2007
SABAL SINGH ALIAS NAGADEV GIRI Vs. STATE OF H.P.	April 18, 2007
SACHIN SHARMA Vs. UNION OF INDIA	April 11, 2007
SAFI MOHAMAD Vs. STATE OF HIMACHAL PRADESH	June 21, 2007
SANATAN DHARAM SABHA KULLU Vs. JAGAN NATH SHARMA	June 29, 2007
SANDEEP BHATNAGAR Vs. STATE OF HIMACHAL PRADESH	December 11, 2007
SANDESH KUMARI Vs. RAJESH KUMAR	June 28, 2007
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH	April 10, 2007
SANJAY KUMAR Vs. UNION OF INDIA	March 2, 2007
SANJAY KUMAR Vs. UNION OF INDIA	May 31, 2007
SANJAY KUMAR Vs. STATE BANK OF INDIA	May 25, 2007
SANJAY PURI Vs. STATE OF H.P.	November 16, 2007
SANJEEV KUMAR Vs. DIWAN SINGH	November 12, 2007
SANJEEV KUMAR Vs. STATE OF H.P.	July 10, 2007
SANJEEV KUMAR ALIAS SANJU Vs. STATE OF H.P.	April 12, 2007
SANJEEV KUMAR SHARMA Vs. STATE OF H.P.	June 15, 2007
SANJU Vs. STATE OF H.P.	October 12, 2007
SANT LAL Vs. UNION OF INDIA	August 22, 2007
SANT RAM Vs. UNION OF INDIA	March 15, 2007
SANTOSH KUMAR Vs. UNION OF INDIA	January 9, 2007
SANTOSH KUMARI Vs. STATE OF HP	October 31, 2007
SAROJ BEHL Vs. JOHN CHUNG	December 14, 2007
SATINDER KUMAR Vs. UNION OF INDIA	April 26, 2007
SATISH KUMAR Vs. STATE OF H P	January 11, 2007
SATISH KUMAR Vs. STATE OF H P	June 1, 2007
SATISH KUMAR Vs. NANNDER KUMAR	June 29, 2007
SATISH KUMAR Vs. DISTRICT AND SESSION JUDGE	March 15, 2007
SATISH KUMAR SANKHYAN Vs. STATE OF H.P.	May 7, 2007
SATLUT JAL VIDYUT NIGAM LTD Vs. HYTHRO POWER CORPORATION LTD.	August 24, 2007
SAURABH KUMAR Vs. STATE OF H.P.	July 31, 2007
SAVITRI DEVI Vs. STATE OF H.P.	August 27, 2007
Seema Devi Vs. Union of India	December 3, 2007
SEETLA DEVI Vs. ROOP CHAND	June 19, 2007
SEWA DASS Vs. STATE OF H.P.	November 8, 2007
SHAGUN SETHI Vs. UNION OF INDIA	July 31, 2007
SHAM SINGH Vs. RANO DEVI	January 12, 2007
SHAMBHU Vs. STATE OF HIMACHAL PRADESH	June 14, 2007
SHAMEEM BEGUM @ SHAMEEM AKHTAR Vs. STATE OF H.P.	March 15, 2007
SHAMSHER CHAND Vs. SANJIV PANDIT	October 10, 2007
SHAMSHER SINGH Vs. UNION OF INDIA	March 21, 2007
SHANKAR LAL Vs. UNION OF INDIA	July 27, 2007
SHANKAR NARAIN PRADHAN Vs. DHRUP KUMAR ALIAS DHRUP CHAND	May 16, 2007
SHANTA LAL CHOPRA Vs. COMMISSIONER OF INCOME TAX	June 15, 2007
SHANTI DEVI Vs. STATE OF H.P.	June 12, 2007
SHIMLA EDUCATION SOCIETY AND TRUST Vs. STATE OF H P	August 9, 2007
SHIV CHAND Vs. MANGHRU	March 6, 2007
SHIV KUMAR Vs. STATE OF H.P.	June 28, 2007
SHRI MAST RAM Vs. CHAIRMAN-CUM-MANAGING	October 3, 2007
SHRI SANTOKH SINGH Vs. H.P.S.E.B.	October 8, 2007
SHYAM DUTT Vs. ASHOK KUMAR	May 4, 2007
SHYAM LAL Vs. SURINDER PAUL	April 26, 2007
SHYAM LATA Vs. SUBHASH CHAND	May 29, 2007
Shyam Singh Vs. Union of India	October 8, 2007
SHYAM SUNDER Vs. H.P. STATE CIVIL SUPPLIES CORPORATION	July 31, 2007
SIDH SHRI BABA BALAK NATH MANDIR SABHA Vs. PYARE CHAND	August 22, 2007
SIKAND AND COMPANY Vs. STATE OF H P	April 27, 2007
SILVERLINES MOTORS PVT. LTD. Vs. STATE BANK OF INDIA	August 1, 2007
SITA DEVI Vs. MOHINDER SINGH	August 21, 2007
SITA RAM Vs. STATE OF H.P.	October 11, 2007
SITA RAM Vs. BANK OF INDIA	May 24, 2007
SOFFIMAT SA Vs. STATE OF H.P.	October 1, 2007
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH	December 27, 2007
SOM DUTT Vs. STATE OF H.P.	December 17, 2007
SOM DUTT KALIA Vs. STATE OF H.P.	November 16, 2007
SOM RAJ ALIAS SOMA Vs. STATE OF H.P.	April 13, 2007
SOMA DEVI Vs. MUNICIPAL COUNCIL	June 1, 2007
SONAM RAM Vs. JAGAT RAM	November 6, 2007
SONE LAL Vs. STATE OF HIMACHAL PRADESH	March 20, 2007
SONU KUMAR Vs. STATE OF H.P	March 12, 2007
SONU KUMAR AND BAL KRISHAN Vs. STATE OF H.P.	March 29, 2007
SOT RAM Vs. STATE OF H.P.	April 18, 2007
STATE Vs. OM PARKASH	July 19, 2007
STATE BANK OF INDIA Vs. INDIRA BUILDING WORKS	June 18, 2007
STATE BANK OF INDIA Vs. SHRI B.D. MANDHOTRA	July 24, 2007
State Bank of Patiala Vs. Joginder Singh	October 10, 2007
STATE OF H P Vs. SAT PAL	August 7, 2007
STATE OF H P Vs. JAI DEV	September 11, 2007
STATE OF H P Vs. ATMA RAM	December 3, 2007
STATE OF H P Vs. PURSHOTAM CHAND	September 25, 2007
STATE OF H P Vs. KESAR SINGH	September 25, 2007
STATE OF H P Vs. SUDERSHAN KUMAR	September 27, 2007
STATE OF H P Vs. RAVI KANT	August 16, 2007
STATE OF H P Vs. MEHARDEEN	December 13, 2007
STATE OF H P Vs. KISHORI LAL	December 3, 2007
STATE OF H P Vs. MAST RAM	July 4, 2007
STATE OF H P Vs. LASHKARI RAM	May 9, 2007
STATE OF H P Vs. ANNAPURNA PATHAK	May 17, 2007
STATE OF H P Vs. GIRDHARILAL	June 16, 2007
STATE OF H P Vs. GARIB DASS	July 2, 2007
STATE OF H P Vs. SHIV DUTT	July 12, 2007
STATE OF H P Vs. GURMEDH BODH	December 31, 2007
STATE OF H P Vs. HARI DASS	December 31, 2007
STATE OF H P Vs. SHYAM LAL	July 13, 2007
STATE OF H P Vs. ASHWANI KUMAR	August 3, 2007
STATE OF H P Vs. PARKASH CHAND	July 5, 2007
STATE OF H P Vs. SANTOSH KUMAR	September 17, 2007
STATE OF H P. Vs. SUNDER LAL	July 27, 2007
STATE OF H P. Vs. JASWINDER SINGH	December 29, 2007
STATE OF H P. Vs. CHIRANJI KUMAR	June 21, 2007
STATE OF H P. Vs. ANCHAL SINGH JAMWAL	June 26, 2007
STATE OF H P. Vs. MANPREET SINGH	December 31, 2007
STATE OF H P. Vs. NASIROO DIN	July 2, 2007
STATE OF H P. Vs. PRITAM CHAND	July 2, 2007
STATE OF H P. Vs. HARI DASS	July 3, 2007
STATE OF H P. Vs. KANWAL RAM	June 21, 2007
STATE OF H P. Vs. HARJEET SINGH	June 26, 2007
STATE OF H P. Vs. TRILOKI NATH	August 1, 2007
STATE OF H P. Vs. KASHMIR SINGH	November 14, 2007
STATE OF H P. Vs. HARMIT SINGH	August 14, 2007
STATE OF H P. Vs. BHEEM SINGH	August 13, 2007
STATE OF H P. Vs. SUBHASH CHAND	August 14, 2007
STATE OF H. P. Vs. SATYA DEVI	October 22, 2007
STATE OF H. P. Vs. SURESH KUMAR	December 27, 2007
STATE OF H. P. Vs. DILER SINGH	October 23, 2007
STATE OF H. P. Vs. RAMESH KUMAR	October 23, 2007
STATE OF H. P. Vs. ROSHAN LAL	October 24, 2007
STATE OF H. P. Vs. PARAS RAM	September 27, 2007
STATE OF H. P. Vs. BALO DEVI	December 20, 2007
STATE OF H. P. Vs. NARINDER SINGH	December 3, 2007
STATE OF H. P. Vs. DHAN SINGH	October 26, 2007
STATE OF H. P. Vs. DINA NATH	November 6, 2007
STATE OF H. P. Vs. BRIJ LAL ALIAS BRIJU	November 12, 2007
STATE OF H. P. Vs. SHIV KUMAR ALIAS SHIVJI	November 8, 2007
STATE OF H. P. Vs. AMAR SINGH	November 1, 2007
STATE OF H. P. Vs. DEV RAJ	June 19, 2007
STATE OF H. P. Vs. PARKASH CHAND	December 5, 2007
STATE OF H. P. Vs. ROSHAN LAL	October 12, 2007
STATE OF H.P Vs. PAWAN KUMAR	December 24, 2007
STATE OF H.P Vs. C.R.PREMI	April 9, 2007
STATE OF H.P Vs. INDER MOHAN MARWAHA	April 24, 2007
STATE OF H.P THROUGH SECY.(PW) Vs. ANJANA DEVI	April 2, 2007
STATE OF H.P. Vs. RAMESH CHAND	June 21, 2007
STATE OF H.P. Vs. HUSSAN CHAND	August 27, 2007
STATE OF H.P. Vs. MADAN LAL	August 6, 2007
STATE OF H.P. Vs. NIHALOO RAM	July 16, 2007
STATE OF H.P. Vs. KHIRAD RAM	August 24, 2007
STATE OF H.P. Vs. SARAB DAYAL	July 19, 2007
STATE OF H.P. Vs. BIR SINGH	May 10, 2007
STATE OF H.P. Vs. ISHWAR SINGH	September 13, 2007
STATE OF H.P. Vs. JAGAT RAM	October 10, 2007
STATE OF H.P. Vs. LEKH RAJ	August 8, 2007
STATE OF H.P. Vs. KESAR SINGH	November 2, 2007
STATE OF H.P. Vs. BHURI SINGH	October 26, 2007
STATE OF H.P. Vs. DEVI RAM	April 23, 2007
STATE OF H.P. Vs. LALITA TEGTA	May 30, 2007
STATE OF H.P. Vs. MANI RAM	July 12, 2007
STATE OF H.P. Vs. SITA RAM	April 23, 2007
STATE OF H.P. Vs. PURAN DUTT	April 23, 2007
STATE OF H.P. Vs. GIAN CHAND	April 23, 2007
STATE OF H.P. Vs. PIARE LAL	November 14, 2007
STATE OF H.P. Vs. KEHAR SINGH	December 28, 2007
STATE OF H.P. Vs. PREM CHAND	July 26, 2007
STATE OF H.P. Vs. PARDEEP KUMAR	December 31, 2007
STATE OF H.P. Vs. KAUSHALYA DEVI	November 12, 2007
STATE OF H.P. Vs. RATTAN LAL	December 24, 2007
STATE OF H.P. Vs. SANJIV	December 24, 2007
STATE OF H.P. Vs. HANS RAJ	December 27, 2007
STATE OF H.P. Vs. GORIYA	July 16, 2007
STATE OF H.P. Vs. SATYA DEVI	July 16, 2007
STATE OF H.P. Vs. RAMESH CHAND	April 12, 2007
STATE OF H.P. Vs. ALAF DEEN	July 17, 2007
STATE OF H.P. Vs. SHWAR DASS	July 3, 2007
STATE OF H.P. Vs. RAGHUBIR SINGH	December 31, 2007
STATE OF H.P. Vs. RAVI KUMAR	July 13, 2007
STATE OF H.P. Vs. MEDH RAM	July 12, 2007
STATE OF H.P. Vs. PARAS RAM	December 29, 2007
STATE OF H.P. Vs. MADAN SINGH	December 7, 2007
STATE OF H.P. Vs. CHANDER SHEKHAR	December 3, 2007
STATE OF H.P. Vs. RAJ PAL	May 10, 2007
STATE OF H.P. Vs. DAVENDER SINGH	October 24, 2007
STATE OF H.P. Vs. RAM PRASAD	June 20, 2007
STATE OF H.P. Vs. VEDGIRI BABA	June 11, 2007
STATE OF H.P. Vs. VIRENDER KUMAR	November 16, 2007
STATE OF H.P. Vs. PARKASH CHAND	December 7, 2007
STATE OF H.P. Vs. VIJAY KUMAR	November 14, 2007
STATE OF H.P. Vs. BRIJ NANDAN	November 20, 2007
STATE OF H.P. Vs. SATISH KUMAR	November 16, 2007
STATE OF H.P. Vs. PREM CHAND	May 8, 2007
STATE OF H.P. Vs. TEJ RAM	April 12, 2007
STATE OF H.P. Vs. KAMAL SINGH	August 8, 2007
STATE OF H.P. Vs. YASH PAL	October 11, 2007
STATE OF H.P. Vs. RAM DASS	November 27, 2007
STATE OF H.P. Vs. KARTAR SINGH	June 1, 2007
STATE OF H.P. Vs. HARBILAS	December 6, 2007
STATE OF H.P. Vs. TARA CHAND	July 18, 2007
STATE OF H.P. Vs. VIJAY KUMAR	December 17, 2007
STATE OF H.P. Vs. NARESH KUMAR	December 4, 2007
STATE OF H.P. Vs. AKALJIT SINGH	September 10, 2007
STATE OF H.P. Vs. LILA RAM	December 14, 2007
STATE OF H.P. Vs. SANT RAM	December 10, 2007
STATE OF H.P. Vs. RAKESH KUMAR	December 4, 2007
STATE OF H.P. Vs. NIRMAL SINGH	November 20, 2007
STATE OF H.P. Vs. SURJEET SINGH	May 1, 2007
STATE OF H.P. Vs. NEENA DEVI	December 6, 2007
STATE OF H.P. Vs. DURGA SINGH	November 30, 2007
STATE OF H.P. Vs. PAWAN SINGH	December 7, 2007
STATE OF H.P. Vs. PRITAM SINGH	December 26, 2007
STATE OF H.P. Vs. RADHA KRISHAN	August 20, 2007
STATE OF H.P. Vs. JAGDISH CHAND	December 26, 2007
STATE OF H.P. Vs. DURGA SINGH	December 31, 2007
STATE OF H.P. Vs. RAM LAL	October 22, 2007
STATE OF H.P. Vs. UTTAM CHAND	October 23, 2007
STATE OF H.P. Vs. YASH PAUL	November 2, 2007
STATE OF H.P. Vs. SUKHDEV SINGH	December 5, 2007
STATE OF H.P. Vs. SOHAN LAL	December 7, 2007
STATE OF H.P. Vs. SHAUNK RAM	December 24, 2007
STATE OF H.P. Vs. BIDHU KOHLI	January 3, 2007
STATE OF H.P. Vs. ARUN KUMAR	September 6, 2007
STATE OF H.P. Vs. LACHHMAN SINGH	October 9, 2007
STATE OF H.P. Vs. PIARE LAL	January 4, 2007
STATE OF H.P. Vs. LAXMI NAND	September 27, 2007
STATE OF H.P. Vs. KULDEEP SINGH	December 24, 2007
STATE OF H.P. Vs. HEM CHAND	September 13, 2007
STATE OF H.P. Vs. ANIL KUMAR	November 23, 2007
STATE OF H.P. Vs. BALDEV SINGH	September 26, 2007
STATE OF H.P. Vs. CHANAN SINGH	September 26, 2007
STATE OF H.P. Vs. KULDIP CHAND	March 28, 2007
STATE OF H.P. Vs. JAGAT RAM	December 24, 2007
STATE OF H.P. Vs. CHAND RAM	December 20, 2007
STATE OF H.P. Vs. RAM SARAN	December 20, 2007
STATE OF H.P. Vs. RAVI KUMAR	November 2, 2007
STATE OF H.P. Vs. OM SINGH	September 3, 2007
STATE OF H.P. Vs. SAT PAL	November 13, 2007
STATE OF H.P. Vs. RAM KISHAN	September 11, 2007
STATE OF H.P. Vs. MOHAN LAL	November 6, 2007
STATE OF H.P. Vs. KISHORI LAL	November 6, 2007
STATE OF H.P. Vs. BALBIR SINGH	October 29, 2007
STATE OF H.P. Vs. RAMESH CHAND	September 7, 2007
STATE OF H.P. Vs. BANSI LAL	December 20, 2007
STATE OF H.P. Vs. MOTI SINGH	August 30, 2007
STATE OF H.P. Vs. NIKRA RAM	December 18, 2007
STATE OF H.P. Vs. SURJEET	March 23, 2007
STATE OF H.P. Vs. SOHAN SINGH	March 26, 2007
STATE OF H.P. Vs. JEET SINGH	May 25, 2007
STATE OF H.P. Vs. KALA	May 29, 2007
STATE OF H.P. Vs. GOPI CHAND	March 30, 2007
STATE OF H.P. Vs. JIWAN SINGH	May 25, 2007
STATE OF H.P. Vs. KRISHAN CHAND	May 29, 2007
STATE OF H.P. Vs. PREM SINGH	September 24, 2007
STATE OF H.P. Vs. BRESTWA	October 5, 2007
STATE OF H.P. Vs. ASHOK KUMAR	October 30, 2007
STATE OF H.P. Vs. DOGRA RAM	December 28, 2007
STATE OF H.P. Vs. CHANGAR SINGH	November 29, 2007
STATE OF H.P. Vs. MANOHAR LAL	October 11, 2007
STATE OF H.P. Vs. PADAM SINGH	October 11, 2007
STATE OF H.P. Vs. PARMOD SINGH	September 27, 2007
STATE OF H.P. Vs. MOHD. SALIM ALIAS KAGZI	August 31, 2007
STATE OF H.P. Vs. JOGINDER SINGH	September 27, 2007
STATE OF H.P. Vs. BAMAN SINGH	September 11, 2007
STATE OF H.P. Vs. AMARJEET SINGH	October 3, 2007
STATE OF H.P. Vs. SHIV KUMAR	September 28, 2007
STATE OF H.P. Vs. ROSHAN LAL	September 13, 2007
STATE OF H.P. Vs. NARESH KUMAR	November 2, 2007
STATE OF H.P. Vs. JAGAT RAM	August 9, 2007
STATE OF H.P. Vs. KARNAIL SINGH	August 31, 2007
STATE OF H.P. Vs. MAAN SINGH	September 13, 2007
STATE OF H.P. Vs. TARSEM LAL	September 13, 2007
STATE OF H.P. Vs. KAMLA NAND	December 12, 2007
STATE OF H.P. Vs. RAMESH KUMAR KHANEJA	March 22, 2007
STATE OF H.P. Vs. KULDIP CHAND	August 23, 2007
STATE OF H.P. Vs. JAI SINGH	October 1, 2007
STATE OF H.P. Vs. GURBUX SINGH	December 12, 2007
STATE OF H.P. Vs. GAURI DUTT	August 10, 2007
STATE OF H.P. Vs. SUBHASH CHAND	December 12, 2007
STATE OF H.P. Vs. RAMESH CHAND	December 13, 2007
STATE OF H.P. Vs. SURINDER PAL	August 17, 2007
STATE OF H.P. Vs. INDER DUTT	September 14, 2007
STATE OF H.P. Vs. SATISH KUMAR	August 17, 2007
STATE OF H.P. Vs. MEHAR CHAND	December 13, 2007
STATE OF H.P. Vs. BHAGAT SINGH	September 21, 2007
STATE OF H.P. Vs. SHER SINGH	October 26, 2007
STATE OF H.P. Vs. WARYAM SINGH	September 20, 2007
STATE OF H.P. Vs. PAWAN KUMAR	December 11, 2007
STATE OF H.P. Vs. KAMAL DEV	October 26, 2007
STATE OF H.P. Vs. NANAK CHAND	November 30, 2007
STATE OF H.P. Vs. BIRBAL	November 29, 2007
STATE OF H.P. Vs. BHAJAN RAM	August 29, 2007
STATE OF H.P. Vs. KAMLI DEVI	December 18, 2007
STATE OF H.P. Vs. SUNIL KUMAR	March 16, 2007
STATE OF H.P. Vs. DEVI SINGH	November 30, 2007
STATE OF H.P. Vs. PRAMODH KUMAR	September 14, 2007
STATE OF H.P. Vs. GOVIND RAM	December 17, 2007
STATE OF H.P. Vs. TRILOK SINGH	October 31, 2007
STATE OF H.P. Vs. GORKH RAM	December 14, 2007
STATE OF H.P. Vs. RAJAN MITTAL	August 30, 2007
STATE OF H.P. Vs. YASH PAUL	October 29, 2007
STATE OF H.P. Vs. DURGA NAND	October 29, 2007
STATE OF H.P. Vs. SUGER RAM	October 30, 2007
STATE OF H.P. Vs. ROSHAN LAL	October 29, 2007
STATE OF H.P. Vs. RAJINDER KUMAR	October 29, 2007
STATE OF H.P. Vs. BABU RAM	November 22, 2007
STATE OF H.P. Vs. OM PRAKASH	November 20, 2007
STATE OF H.P. Vs. RAMA NAND	November 26, 2007
STATE OF H.P. Vs. SANJIV KUMAR	November 26, 2007
STATE OF H.P. Vs. RAJ KARAN SINGH	November 21, 2007
STATE OF H.P. Vs. ARUN KUMAR @ POGA	November 21, 2007
STATE OF H.P. Vs. BITTU	November 30, 2007
STATE OF H.P. Vs. GOPAL SINGH	December 7, 2007
STATE OF H.P. Vs. CHIRANJI LAL	November 12, 2007
STATE OF H.P. Vs. BANSI LAL	September 24, 2007
STATE OF H.P. Vs. GURBAX SINGH	November 22, 2007
STATE OF H.P. Vs. SURINDER KUMAR	October 25, 2007
STATE OF H.P. Vs. NANDI DEVI	October 26, 2007
STATE OF H.P. Vs. VARINDER KUMAR	October 26, 2007
STATE OF H.P. Vs. JATINDER KUMAR	October 25, 2007
STATE OF H.P. Vs. YASHBIR SINGH	October 25, 2007
STATE OF H.P. Vs. GOPAL RAM	November 16, 2007
STATE OF H.P. Vs. PINKU	October 12, 2007
STATE OF H.P. Vs. SUNIL KUMAR	October 22, 2007
STATE OF H.P. Vs. BALBIR SINGH	November 16, 2007
STATE OF H.P. Vs. BABU RAM	October 10, 2007
STATE OF H.P. Vs. ATTAR SINGH	October 10, 2007
STATE OF H.P. Vs. OM PARKASH	November 14, 2007
STATE OF H.P. Vs. MUNISH BAKSHI	November 14, 2007
STATE OF H.P. Vs. PREM SINGH	September 25, 2007
STATE OF H.P. Vs. KULDIP SINGH	November 2, 2007
STATE OF H.P. Vs. GULAM DEEN	September 20, 2007
STATE OF H.P. Vs. RUMAIL SINGH	November 12, 2007
STATE OF H.P. Vs. GIAN SINGH	October 10, 2007
STATE OF H.P. Vs. RANJIT SINGH	October 8, 2007
STATE OF H.P. Vs. RAM SINGH	June 15, 2007
STATE OF H.P. Vs. PIAR CHAND	June 15, 2007
STATE OF H.P. Vs. VEENA DEVI	October 8, 2007
STATE OF H.P. Vs. SHYAM LAL	October 10, 2007
STATE OF H.P. Vs. CHAIN SINGH	October 10, 2007
STATE OF H.P. Vs. SANJEEV KUMAR	September 18, 2007
STATE OF H.P. Vs. CHANDER DEV	May 16, 2007
STATE OF H.P. Vs. JAGAT RAM	October 9, 2007
STATE OF HIMACHAL PRADESH Vs. SANJAY VIKRANT	December 20, 2007
STATE OF HIMACHAL PRADESH Vs. RAM SINGH	January 9, 2007
STATE OF HIMACHAL PRADESH Vs. VIVEK	October 23, 2007
STATE OF HIMACHAL PRADESH Vs. JAMIT SINGH	September 11, 2007
STATE OF HIMACHAL PRADESH Vs. KARTAR CHAND	September 24, 2007
STATE OF HIMACHAL PRADESH Vs. YUSUF KHAN	December 7, 2007
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH	June 18, 2007
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH	September 24, 2007
STATE OF HIMACHAL PRADESH Vs. VED PARKASH	September 26, 2007
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR	September 26, 2007
STATE OF HIMACHAL PRADESH Vs. SITA RAM	September 20, 2007
STATE OF HIMACHAL PRADESH Vs. ALAM	September 26, 2007
STATE OF HIMACHAL PRADESH Vs. LIAK RAM	September 20, 2007
STATE OF HIMACHAL PRADESH Vs. VISHAL SHARMA	November 2, 2007
STATE OF HIMACHAL PRADESH Vs. SATYA DEVI	September 24, 2007
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR	September 26, 2007
STATE OF HIMACHAL PRADESH Vs. SUDERSHANA DEVI	October 23, 2007
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH	October 24, 2007
STATE OF HIMACHAL PRADESH Vs. B.D. SHARMA	December 7, 2007
STATE OF HIMACHAL PRADESH Vs. KAMLA NAND	July 31, 2007
STATE OF HIMACHAL PRADESH Vs. SURAT RAM	September 18, 2007
STATE OF HIMACHAL PRADESH Vs. RAMESHWAR KUMAR	October 5, 2007
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR	September 24, 2007
STATE OF HIMACHAL PRADESH Vs. KEHAR SINGH	September 5, 2007
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL	September 14, 2007
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL	May 18, 2007
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR	August 16, 2007
STATE OF HIMACHAL PRADESH Vs. KISHORI LAL	September 21, 2007
STATE OF HIMACHAL PRADESH Vs. MUKESH KUMAR	June 15, 2007
STATE OF HIMACHAL PRADESH Vs. NAWANG	March 26, 2007
STATE OF HIMACHAL PRADESH Vs. RATTAN CHAND	August 30, 2007
STATE OF HIMACHAL PRADESH Vs. D.P. COMMUNICATION SYSTEM PVT. LTD.	August 27, 2007
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND	December 7, 2007
STATE OF HIMACHAL PRADESH Vs. RANVIR SINGH	October 23, 2007
STATE OF HIMACHAL PRADESH Vs. MADAN LAL	October 4, 2007
STATE OF HIMACHAL PRADESH Vs. KAMAL SARUP	March 28, 2007
STATE OF HIMACHAL PRADESH Vs. KANWAR RAM KIRPAL	October 31, 2007
STATE OF HIMACHAL PRADESH Vs. ARUN KUMAR SOOD	December 7, 2007
STATE OF HIMACHAL PRADESH Vs. BAL KRISHAN	April 11, 2007
STATE OF HIMACHAL PRADESH Vs. JAGAT RAM	July 31, 2007
STATE OF HIMACHAL PRADESH Vs. JEWAN PARKASH ALIAS PARKASH KALIA	July 11, 2007
STATE OF HIMACHAL PRADESH Vs. VIRENDER SINGH	July 12, 2007
STATE OF HIMACHAL PRADESH Vs. RAM SARAN	July 6, 2007
STATE OF HIMACHAL PRADESH Vs. CHHOTU RAM	July 12, 2007
STATE OF HIMACHAL PRADESH Vs. SARWAN KUMAR	July 20, 2007
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH	July 31, 2007
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR	August 21, 2007
STATE OF HIMACHAL PRADESH Vs. TEK CHAND	September 3, 2007
STATE OF HIMACHAL PRADESH Vs. DEV RAJ	June 22, 2007
STATE OF HIMACHAL PRADESH Vs. PURSHOTAM SINGH	June 22, 2007
STATE OF HIMACHAL PRADESH Vs. DAYA SAGAR	June 25, 2007
STATE OF HIMACHAL PRADESH Vs. SURENDER PAL	July 3, 2007
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND	June 28, 2007
STATE OF HIMACHAL PRADESH Vs. LOBHI RAM	June 13, 2007
STATE OF HIMACHAL PRADESH Vs. PRITTAM SINGH	July 16, 2007
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR	November 12, 2007
STATE OF HIMACHAL PRADESH Vs. MAHENDER SINGH	June 25, 2007
STATE OF HIMACHAL PRADESH Vs. SAURABH ALIAS MINU	June 25, 2007
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH	September 17, 2007
STATE OF HIMACHAL PRADESH Vs. SUNEHARU	June 20, 2007
STATE OF HIMACHAL PRADESH Vs. NEK RAM	December 24, 2007
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR ALIAS PAPPU	November 20, 2007
STATE OF HIMACHAL PRADESH Vs. ANIL	December 28, 2007
STATE OF HIMACHAL PRADESH Vs. EAST INDIA HOTELS LIMITED	January 12, 2007
STATE OF HIMACHAL PRADESH Vs. SOHAN LAL	April 27, 2007
STATE OF HIMACHAL PRADESH Vs. BHATAG RAM	April 30, 2007
STATE OF HIMACHAL PRADESH Vs. ANOOP KUMAR	September 24, 2007
STATE OF HIMACHAL PRADESH Vs. JEETU ALIAS RANJIT	November 8, 2007
STATE OF HIMACHAL PRADESH Vs. AMRIK SINGH	July 26, 2007
STATE OF HIMACHAL PRADESH Vs. GURPAL RAM	July 20, 2007
STATE TRANSPORT AUTHORITY Vs. STATE TRANSPORT APPELLATE TRIBUNAL	September 18, 2007
SUDERSHAN KUMAR Vs. STATE OF H.P.	July 20, 2007
SUDESH KUMAR Vs. STATE OF H P	April 26, 2007
SUDHIR MAHAJAN Vs. UNITED INDIA INSURANCE COMPANY	May 28, 2007
SUKARMA DEVI Vs. UNION OF INDIA	May 10, 2007
SUKHDEV CHAND Vs. STATE OF H P	July 20, 2007
SUKHDEV SINGH Vs. STATE OF H.P.	May 18, 2007
SULINDER SINGH Vs. STATE OF H.P.	November 2, 2007
SUMAN KUMAR Vs. STATE OF H.P.	October 1, 2007
SUMAN VERMA Vs. STATE OF H.P.	April 17, 2007
SUNEETA KUMARI Vs. UNION OF INDIA	May 16, 2007
SUNIL Vs. SUDHA DEVI	May 3, 2007
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH	September 10, 2007
SUNIL KUMAR Vs. STATE OF H.P.	August 10, 2007
SUNIL KUMAR Vs. UNITED INDIA INSURANCE COMPANY	September 17, 2007
SUNITA CHAUDHARY Vs. SANDEEP GROVER	November 8, 2007
SUNITA DEVI Vs. UNION OF INDIA & ORS.	January 8, 2007
Sunita Devi Vs. Principal, Seraj Art & Craft (D.M.) Training Institute	June 15, 2007
SUNITA GUPTA Vs. UNION OF INDIA	January 8, 2007
SUPERINTENDING ENGINEER Vs. BHURA RAM	May 29, 2007
SURAJ PRAKASH Vs. STATE OF HIMACHAL PRADESH	July 3, 2007
SURAM SINGH Vs. UNION OF INDIA	May 10, 2007
SURAT RAM Vs. STATE OF H.P.	November 26, 2007
SURAT SINGH Vs. F.C.(APPEALS)	October 24, 2007
SURESH KUMAR Vs. STATE OF H.P.	September 25, 2007
SURESH KUMAR Vs. STATE OF H.P.	May 24, 2007
SURESH KUMAR Vs. REGISTRAR, REGIONAL ENGINEERING COLLEGE	June 1, 2007
SURESH KUMAR CHANDAN Vs. SHER SINGH	August 7, 2007
SURINDER KUMAR Vs. DIRECTOR GENERAL, C.R.P.F.	May 16, 2007
SURINDER KUMAR Vs. STATE OF H.P.	March 24, 2007
SURINDER KUMAR Vs. DHARAM PAL	November 30, 2007
SURINDER SINGH Vs. STATE OF H.P.	June 19, 2007
SURINDER SINGH Vs. STATE OF H.P.	November 22, 2007
SURINDER SINGH Vs. STATE OF H.P.	December 24, 2007
Surjan Singh Dang Vs. Bharat Sanchar Nigam Ltd.	August 21, 2007
SURJIT SINGH Vs. BIMLA DEVI	October 29, 2007
SUSHEELA CHAUHAN Vs. RAM SARAN SHARMA	July 4, 2007
SUSHILA KUMARI Vs. EXECUTIVE ENGINEER	August 27, 2007
SWAPNIL @ VIKAS KUMAR Vs. SURINDER PARKASH @ PRAKASH CHAND	January 4, 2007
SWARAN SINGH Vs. H.P.S.E.B.	March 2, 2007
SWARU Vs. PUNU	March 23, 2007
T.C.P.NEGI Vs. STATE OF H.P.	July 12, 2007
TAKKI MOHAMMAD Vs. STATE OF HIMACHAL PRADESH	December 31, 2007
TARA CHAND Vs. STATE OF HIMACHAL PRADESH	January 3, 2007
TARA CHAND GUPTA Vs. UNION OF INDIA	March 21, 2007
TARSEM LAL Vs. RAVINDER NATH	September 11, 2007
TEG'S MASRADO PRIVATE LTD. Vs. UNION OF INDIA	October 1, 2007
TEJ RAM Vs. DRUMTI DEVI	July 20, 2007
TEJ STRAW BOARD (PVT.) LTD. Vs. STATE BANK OF INDIA	October 23, 2007
Tejinder Singh Vs. State of H.P.	April 27, 2007
TEK CHAND Vs. UNION OF INDIA	April 26, 2007
TEK CHAND Vs. STATE	September 12, 2007
TEK CHAND Vs. STATE OF H.P.	June 12, 2007
TELECOME DISTRICT MANAGER Vs. SHASHI KAMAL	May 3, 2007
THAILU RAM Vs. KATAKI	January 1, 2007
Thana Khas Agriculture Service Vs. Roop Chand	April 18, 2007
THE A.C.C. LTD. Vs. STATE OF H.P.	April 23, 2007
TILAK RAJ Vs. STATE OF H.P.	April 17, 2007
TILAK RAJ Vs. UNION OF INDIA	July 17, 2007
TIMBER MERCHANT WELFARE ASSOCIATION Vs. STATE OF H.P.	March 5, 2007
TODAR Vs. STATE OF H.P.	May 30, 2007
TRILOK SINGH Vs. H.R.T.C. LTD	January 9, 2007
TULSI RAM Vs. STATE OF H P	April 24, 2007
TULSI RAM Vs. UNION OF INDIA	May 25, 2007
Udai Ram Vs. Ram Lal	October 30, 2007
UJAGAR SINGH Vs. STATE OF H.P.	April 19, 2007
UMA DEVI Vs. STATE OF HIMACHAL PRADESH	October 25, 2007
UNA DISTRICT CONSUMER MARKETING FEDERATION LTD. Vs. KULDEEP SINGH	May 9, 2007
UNION OF INDIA Vs. SWARAN SINGH	December 11, 2007
UNION OF INDIA Vs. LALI CONSTRUCTION COMPANY	August 1, 2007
UNION OF INDIA (UOI) Vs. RAYMUS PORTA BUILDINGS LTD.	March 30, 2007
UNION OF INIDA Vs. KRISHNA COAL CO.	July 23, 2007
UNION OF INIDA Vs. PUNJAB COAL COMPANY	July 23, 2007
UNION OF INIDA Vs. GRAPHITE COAL COMPANY	July 23, 2007
UNION OF INIDA Vs. BEST COAL CO.	July 23, 2007
UNITED INDIA INSURANCE CO LTD Vs. DESH RAJ	September 28, 2007
United India Insurance Co.Ltd. Vs. Davinder Singh	October 12, 2007
UNITED INDIA INSURANCE COMPANY Vs. MACT	May 8, 2007
United India Insurance Company Ltd. Vs. Pritam Singh	September 13, 2007
USHA BRECO LTD. Vs. ASIA RESORTS LTD.	March 2, 2007
UTTAM CHAND Vs. STATE OF H.P.	May 25, 2007
V.M.T. SPINNING COMPANY LTD. Vs. STATE OF H.P.	November 19, 2007
VALLABH ALLOYS (PRIVATE) LIMITED Vs. HIMACHAL PRADESH FINANCIAL	August 7, 2007
VARDHMAN TEXTILES LTD Vs. STATE OF H P	November 19, 2007
VARINDER KUMAR Vs. FOOD CORPORATION OF INDIA	July 12, 2007
VARYAM SINGH Vs. OM PARKASH	October 10, 2007
Veena Thakur Vs. State of H.P.	November 8, 2007
VIDYA PAL Vs. STATE OF HIMACHAL PRADESH	August 8, 2007
VIDYA PRAKASH SINGH NEGI Vs. STATE OF H.P.	March 20, 2007
VIDYA SAGAR Vs. STATE OF H.P	May 1, 2007
VIJAY KUMAR Vs. STATE OF H.P.	July 23, 2007
VIJAY KUMAR Vs. STATE OF H.P.	August 24, 2007
VIJAY KUMAR Vs. STATE OF H P	July 23, 2007
VIJAY KUMAR SHARMA Vs. STATE OF H.P.	March 14, 2007
VIJENDER KUMAR Vs. STATE OF H.P.	June 19, 2007
VINOD KUMAR Vs. STATE OF H.P.	January 12, 2007
VINOD KUMAR ANAND Vs. RAMJI DASS	July 17, 2007
VIRENDER KUMAR Vs. P S RANA	May 17, 2007
VISHAL DOGRA Vs. STATE OF H.P.	August 22, 2007
Y. S. Parmar University of Hort. & Forestry Vs. Jai Lal	December 28, 2007
YOG RAJ Vs. STATE OF H.P.	June 15, 2007
YUSSUF KHAN Vs. STATE OF H.P.	May 15, 2007
YUV RAJ Vs. HALLAN-I CO-OPERATIVE CONSUMER STORE LTD.	October 29, 2007

Year 2007 of HIGH COURT OF HIMACHAL PRADESH

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