H.R.T.C. Vs. MOTI RAM
|
November 23, 2006 |
A.K.ARORA Vs. STATE OF HIMACHAL PRADESH
|
June 27, 2006 |
ABHISHEK Vs. H.P. UNIVERSITY
|
August 18, 2006 |
ACTION COMMITTEE OF AGGRIEVED STUDENTS Vs. STATE OF H.P.
|
July 26, 2006 |
AGRO INDUSTRIAL PACKAGING INDIA Vs. HARYANA PETRO CHEMICALS LTD.
|
March 17, 2006 |
AJAY BHAGWATI Vs. UNION OF INDIA
|
September 2, 2006 |
AJAY SINGH Vs. TIKKA BRIJENDRA SINGH
|
July 25, 2006 |
AJUDHIA LAL Vs. SANDHYA DEVI
|
April 4, 2006 |
ALKA Vs. H.P. UNIVERSITY
|
December 26, 2006 |
AMAR NATH Vs. RAJ DULARI
|
July 24, 2006 |
AMAR NATH Vs. STATE OF H.P.
|
May 30, 2006 |
AMARJEET SINGH Vs. STATE OF H.P.
|
September 6, 2006 |
AMRIT LAL Vs. STATE OF H.P.
|
December 5, 2006 |
AMRIT LAL SEHGAL Vs. RAMAWATI SAHU
|
September 29, 2006 |
ANAND KUTHIALA Vs. CHIRRI DEVI
|
December 26, 2006 |
ANEETA DEVI Vs. DEVINDER SINGH
|
August 22, 2006 |
ANIL MOHIL Vs. BIKRAM SINGH THAKUR
|
November 2, 2006 |
ANITA DEVI Vs. STATE OF H.P.
|
December 1, 2006 |
ANUP KUMAR Vs. SATISH KUMAR
|
July 31, 2006 |
ARTI SHARMA Vs. BIRENDER KUMAR SINHA
|
April 18, 2006 |
ARUN GUPTA Vs. SANSAR CHAND
|
April 4, 2006 |
ARUN KUMAR SOOD Vs. STATE OF H.P.
|
November 6, 2006 |
ARUN PRABHA Vs. SHEELA DEVI
|
March 17, 2006 |
ASEEM CHAUDHARY Vs. H.P. UNIVERSITY
|
June 1, 2006 |
ASHOK KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
July 27, 2006 |
ASHOKA ALLOYS LTD Vs. ARUN STEELS
|
November 15, 2006 |
ASHOKA BOOKS (P) LTD. Vs. STATE OF H.P.
|
July 11, 2006 |
B.D. MANDHOTRA Vs. STATE BANK OF INDIA
|
November 14, 2006 |
BABU RAM Vs. SALOCHNA DEVI
|
April 27, 2006 |
BABU RAM Vs. MANSO
|
September 21, 2006 |
BABU RAM Vs. PREM CHAND
|
October 10, 2006 |
BABU RAM S/O SHRI BISHANA Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2006 |
BAL KRISHNAN SHARMA Vs. TEK RAM
|
January 13, 2006 |
BAL MUKAND SETH Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
|
December 14, 2006 |
BALA DEVI Vs. ISHWAR KAUR
|
September 7, 2006 |
BALBIR SINGH Vs. H.P.STATE FOREST CORPORATION
|
October 30, 2006 |
BALBIR SINGH Vs. H.P. STATE FOREST CORPORATION
|
October 31, 2006 |
BALDEV SINGH Vs. STATE OF H.P.
|
July 26, 2006 |
BALDEV SINGH Vs. STATE OF H P
|
October 27, 2006 |
BALDEV SINGH Vs. POOJA DEVI
|
May 23, 2006 |
BALDEV SINGH Vs. STATE OF H.P.
|
July 27, 2006 |
BALDEV SINGH Vs. STATE OF H.P.
|
December 22, 2006 |
BANTI DEVI Vs. DALIP CHAND
|
May 17, 2006 |
BASANT RAM Vs. STATE OF H P
|
April 3, 2006 |
BASHEER MOHAMMAD Vs. GEETA DEVI
|
October 17, 2006 |
BELI RAM Vs. STATE OF H.P.
|
December 19, 2006 |
BHAGSU TRAVELS Vs. VEENA KUMAR
|
September 25, 2006 |
BHANGU (DECEASED) THROUGH Vs. RAMESH CHAND (DECEASED) THROUGH
|
December 7, 2006 |
BHARAT DARSHAN Vs. H.P. STATE ELECTRICITY BOARD
|
January 3, 2006 |
BHAWANI INDUSTRIES LTD. Vs. STATE OF H.P.
|
August 1, 2006 |
BHAWNA SINGH Vs. MAGMA LEASING LTD.
|
August 31, 2006 |
BHIKHAM RAM Vs. GOVIND RAM
|
March 22, 2006 |
BHISHAM SINGH Vs. UNION OF INDIA
|
September 28, 2006 |
BHOLLI Vs. PURAN CHAND
|
May 27, 2006 |
BHOOP SINGH Vs. PAWAN KUMAR
|
July 25, 2006 |
BHUPINDER KUMAR Vs. STATE OF H.P.
|
January 4, 2006 |
BHUPINDER SINGH Vs. LIFE INSURANCE CO.
|
December 4, 2006 |
BHURI SINGH Vs. FINANCIAL COMMISSIONER
|
November 6, 2006 |
BIHARI LAL Vs. HEM RAJ
|
July 24, 2006 |
BILASI RAM Vs. BHANUMAGI
|
August 21, 2006 |
BIMLA Vs. PRITAM CHAND
|
October 10, 2006 |
BIMLA Vs. NIMBLU
|
June 21, 2006 |
BIMTARA ENTERPRISES (INDIA) Vs. DEPUTY EXCISE & TAXATION COMMISSIONER-CUM- APPELLATE AUTHORITY
|
May 4, 2006 |
BINDRA DEVI CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2006 |
BIR SINGH Vs. KISHAN CHAND
|
August 3, 2006 |
BIRBAL (DECEASED) S/O BALANDA THROUGH L/H SATISH KUMAR (MINOR) Vs. RAN SINGH JAGGI S/O LACHHMAN DASS
|
March 3, 2006 |
BISHAN DASS Vs. NAROTTAM SHARMA
|
September 4, 2006 |
BITTU RAM Vs. STATE OF H.P.
|
December 27, 2006 |
BRANCH MANAGER UCO BANK Vs. SATLUJ JAL VIDYUT NIGAM LTD.
|
April 12, 2006 |
BRIJ BHUSHAN LAL Vs. H.P. T.D.C.
|
November 16, 2006 |
CENTURION BANK OF PUNJAB Vs. SALIG RAM SHARMA
|
August 2, 2006 |
CHAIN RAM Vs. SHAMSHER SINGH
|
May 18, 2006 |
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. HARI CHAND
|
November 1, 2006 |
CHAITRU Vs. KALI DASS
|
November 28, 2006 |
CHANCHALA DEVI Vs. SANTOKH SINGH
|
September 5, 2006 |
CHANDER BHAVE Vs. STATE OF H.P.
|
August 22, 2006 |
CHANDER GUPTA Vs. ANIL KUMAR
|
April 18, 2006 |
CHANDER KANTA Vs. DURGA DUTT
|
June 2, 2006 |
CHANDER SHEKHAR Vs. UMA DATT
|
August 22, 2006 |
CHANDRA VATI Vs. PUSHPA DEVI
|
September 29, 2006 |
CHANDRESH KUMARI Vs. BIR SINGH
|
November 9, 2006 |
CHANDU Vs. DENGU
|
June 23, 2006 |
CHANKARI Vs. LAC
|
December 28, 2006 |
CHARU BHATNAGAR Vs. H P M C
|
April 10, 2006 |
CHUHAR SINGH Vs. UTTAM SINGH
|
May 8, 2006 |
CONTINENTAL CONSTRUCTION LTD Vs. H.P. STATE ELECTRICITY BOARD
|
September 19, 2006 |
CONTONMENT BOARD BAKLOH Vs. UNION OF INDIA
|
May 2, 2006 |
CORONATION POWER PVT. LTD. Vs. STATE OF H.P.
|
August 21, 2006 |
COSMO FERRITES LTD. Vs. HIMACHAL BUILDERS
|
September 4, 2006 |
COUNTRYSIDE BUILDERS Vs. RAJESH KUMAR BANSAL
|
March 7, 2006 |
COURT ON ITS OWN MOTION Vs. RAMINDER WASU KALSI
|
June 30, 2006 |
D K AGNIHOTRI Vs. STATE BANK OF INDIA
|
September 5, 2006 |
DALIP SINGH Vs. MEENA KUMARI
|
August 31, 2006 |
DARSHAN SINGH Vs. STATE OF H.P.
|
December 26, 2006 |
DAULAT RAM Vs. STATE OF H.P.
|
August 31, 2006 |
DAULAT RAM Vs. DARSHANU DEVI
|
May 16, 2006 |
DAYAL SINGH Vs. RUKMI DEVI
|
January 10, 2006 |
DEEPAK CHANDEL Vs. MEGH SINGH
|
April 10, 2006 |
DES RAJ Vs. NEENA KUMARI
|
May 18, 2006 |
DEV KUMARI Vs. STATE OF H.P.
|
November 28, 2006 |
DEV RAJ BHARDWAJ Vs. STATE OF H.P.
|
October 19, 2006 |
DEVI ROOP Vs. DEVKU
|
May 17, 2006 |
DEVINDER SINGH Vs. BHUPINDER
|
April 24, 2006 |
DEVINDER SINGH KALTA Vs. STATE OF H.P.
|
December 15, 2006 |
DEVTA GOHARI Vs. KRISHAN LAL
|
September 18, 2006 |
DEVTA SATYA NARAIN Vs. LAL CHAND
|
August 17, 2006 |
DHANI RAM Vs. UNION OF INDIA
|
November 16, 2006 |
DHANI RAM Vs. STATE OF H.P.
|
November 30, 2006 |
DHANPAT SETH Vs. NIL KAMAL PLASTIC CRATES LTD
|
August 3, 2006 |
DHARAM CHAND Vs. MAKHAULI RAM
|
July 5, 2006 |
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2006 |
DHARAM SHEELA Vs. HIND MOTORS, HEAD OFFICE, 15-1, INDUSTRIAL AREA CHD.
|
March 27, 2006 |
DHRUV SINGH JAMWAL Vs. STATE OF H.P.
|
December 29, 2006 |
DIGVIJAY SINGH Vs. BHAGWAN SINGH
|
September 29, 2006 |
DIGVIJAY SINGH Vs. MANJU SHARMA
|
September 16, 2006 |
DILA RAM Vs. STATE OF H.P.
|
August 23, 2006 |
DIVYA JYOTI EDUCATIONAL SOCIETY Vs. HIMACHAL PRADESH BOARD OF SCHOOL
|
May 25, 2006 |
DOLE RAM Vs. STATE OF H P
|
December 19, 2006 |
DR.HARISH LAKHANPAL Vs. STATE OF H.P.
|
August 14, 2006 |
DUNI CHAND Vs. PURAN CHAND
|
November 24, 2006 |
DUNI CHAND DHIMAN Vs. STATE OF H.P.
|
December 27, 2006 |
DUNI CHAND DHIMAN Vs. STATE OF HIMACHAL PRADESH
|
May 17, 2006 |
DURGA DUTT Vs. RAMESH DUTT
|
January 4, 2006 |
Durga Singh Vs. Munshi Ram
|
November 10, 2006 |
DURGI DEVI Vs. PARAM DEV
|
May 16, 2006 |
EURO CONTAINERS Vs. MOREPEN LABORATORIES LTD.
|
March 23, 2006 |
FATEH MOHAMMED Vs. SHER KHAN
|
November 21, 2006 |
GANGA RAM Vs. KAUSHALYA DEVI
|
January 4, 2006 |
GARIB DASS Vs. JEEWAN
|
November 13, 2006 |
GEETA RAM S/O KEWAL RAM Vs. BHOJ RAJ
|
March 28, 2006 |
GHUNI DEVI Vs. RAM SINGH
|
December 13, 2006 |
GIAN CHAND Vs. RAJ KUMAR
|
July 28, 2006 |
GIANO DEVI ALIAS GIANI DEVI Vs. ANANT RAM
|
April 25, 2006 |
GOKUL CHAND Vs. STATE OF H.P.
|
May 15, 2006 |
GOPAL Vs. STATE OF H.P.
|
February 28, 2006 |
GOPAL SINGH Vs. SARLA DEVI
|
September 28, 2006 |
GRAM PANCHAYAT, CHARATGARH Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2006 |
GREEN WORLD CORPORATION Vs. INCOME TAX OFFICER
|
January 9, 2006 |
GREEN WORLD CORPORATION Vs. INCOME-TAX OFFICER
|
March 2, 2006 |
GRINJU Vs. STATE OF H.P.
|
September 5, 2006 |
GUGLEHAR CO-OP. AGRICULTURE SERVICE SOCIETY Vs. STATE OF HIMACHAL PRADESH
|
December 28, 2006 |
GULAB DASSI Vs. RAM NATH
|
March 31, 2006 |
GULSHAN KUMAR Vs. CHANCHALA DEVI
|
January 3, 2006 |
GUPT RAM Vs. DULO RAM
|
October 16, 2006 |
GURDEI DEVI Vs. NATIONAL INSURANCE COMPANY LTD
|
May 18, 2006 |
GURMESH KAUR Vs. CHANDER KALA
|
November 3, 2006 |
GURMUKH SINGH Vs. KARTAR CHAND
|
May 9, 2006 |
H P MANYATA/SAMBANDTHA PRAPTNIZI SANSTHAN SANG Vs. STATE OF H P
|
December 22, 2006 |
H.P. STATE FOREST CORPORATION LTD Vs. RAM SINGH
|
December 29, 2006 |
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. DIVYANG ASSOCIATES (P) LTD.
|
September 12, 2006 |
H.P.S.I.D.C. Vs. NAPA PAPERS LTD
|
December 22, 2006 |
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. KEWAL SOLVENT LTD.
|
November 7, 2006 |
H.P.STATEELECTRICITY BOARD Vs. JANARDHAN
|
December 14, 2006 |
H.P.WAKF BOARD Vs. VINOD KUMAR
|
December 23, 2006 |
H.R.T.C. Vs. JEET RAM
|
October 16, 2006 |
H.R.T.C. Vs. PUNI CHAND
|
March 2, 2006 |
H.R.T.C. Vs. KULTARAN SINGH
|
October 16, 2006 |
HANS RAJ Vs. ISHWAR CHAND
|
October 20, 2006 |
HARBANS KUMAR Vs. NAVEEN VERMA
|
November 9, 2006 |
HARDYAL SINGH Vs. UNION OF INDIA
|
August 22, 2006 |
HARI CHAND Vs. JAISHI RAM
|
May 24, 2006 |
HARI LAL Vs. STATE OF H.P.
|
October 31, 2006 |
HARMEET KAUR Vs. HARISH KUMAR
|
January 9, 2006 |
HARNAM SINGH Vs. STATE OF H.P.
|
December 19, 2006 |
HARPREET SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 26, 2006 |
HEMKUNT IRON & STEEL (PVT.) LTD. Vs. STATE
|
November 2, 2006 |
HET RAM Vs. MADAN GOPAL @ MADAN LAL
|
June 19, 2006 |
HIMA DEVI Vs. YOBAN SINGH
|
November 16, 2006 |
HIMACHAL AYURVEDIC ASSOCIATION Vs. STATE OF H.P.
|
August 25, 2006 |
HIMACHAL FINANCIAL CORPORATION Vs. ASHOK SPUN PIPES
|
August 1, 2006 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. EMM TEX SYNTHETICS LTD
|
December 20, 2006 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. PRAKASH THAKUR
|
January 2, 2006 |
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. PAMWI TISSUES LTD
|
December 19, 2006 |
HIMACHAL PRADESH STATE INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. GOBIND PHARMCHEM PVT LTD
|
August 11, 2006 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. PUSHPA DEVI
|
April 12, 2006 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BHOLI DEVI
|
November 10, 2006 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. DAVINDER SINGH
|
July 28, 2006 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. R.I. SINGH
|
January 2, 2006 |
HIMACHAL WIRE INDUSTRIES, G.T.ROAD, DAMTAL Vs. DEPUTY EXCISE & TAXATION COMMISSIONER
|
December 15, 2006 |
HITENDER PAUL Vs. STATE OF HP
|
December 22, 2006 |
HITESH KUMAR Vs. JAGDISH CHAND
|
May 29, 2006 |
HOKAMI DEVI Vs. HARNAM SINGH
|
December 19, 2006 |
HOSHIAR SINGH Vs. H.S.E.B.
|
November 24, 2006 |
HOSHIAR SINGH Vs. VIDYA DEVI
|
September 18, 2006 |
IITT COLLEGE OF ENGINEERING Vs. ISHA NAND
|
November 10, 2006 |
INDER Vs. TELU RAM
|
September 21, 2006 |
ISHTJEET SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
January 4, 2006 |
J.P.SINGH Vs. STATE OF H.P.
|
April 4, 2006 |
JABBAR SINGH Vs. SHANTI SAROOP
|
October 23, 2006 |
JAGDISH CHANDER Vs. STATE OF H.P.
|
October 30, 2006 |
JAGDISH RAM Vs. NEELAM KUMARI
|
June 26, 2006 |
JAGJEET RAJ Vs. STATE OF HP
|
December 13, 2006 |
JAGTAR KAUR Vs. STATE OF H.P.
|
May 11, 2006 |
JAGTAR SINGH Vs. THE CHIEF SETTLEMENT
|
November 17, 2006 |
JAI DASSI Vs. NEELMANI
|
December 22, 2006 |
JAI KISHAN CHAUHAN Vs. GANGO DEVI
|
July 3, 2006 |
JAI PRAKASH HYDRO POWER LTD Vs. OCCHU RAM
|
November 10, 2006 |
JASVINDER SINGH NARULA Vs. JAI INDER PAL SINGH
|
July 26, 2006 |
JASWANT SINGH Vs. VIRENDER SHARMA
|
March 8, 2006 |
JATENDER NATH SHARMA Vs. HIGHSEAS HOLDING PVT. LTD.
|
November 3, 2006 |
JATINDER SINGH KASHYAP Vs. DUNI CHAND
|
December 12, 2006 |
JEET RAM Vs. DEV RAJ
|
September 12, 2006 |
JEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 30, 2006 |
JEEVA RAM Vs. STATE OF H.P.
|
December 7, 2006 |
JEEVAN DASS Vs. ROSHAN LAL
|
November 17, 2006 |
JERATH ELECTRONICS SHOGI Vs. STATE OF HIMACHAL PRADESH
|
January 6, 2006 |
JIWAN LAL SHARMA Vs. S S PARMAR
|
September 13, 2006 |
JOGI RAM Vs. STATE OF H.P.
|
October 4, 2006 |
JYOTI RATTAN Vs. H.P. UNIVERSITY
|
November 8, 2006 |
JYOTSNA Vs. DESH RAJ
|
January 13, 2006 |
KALJANG DORJE Vs. DORJE PHUNCHOK
|
June 23, 2006 |
KALYAN SINGH Vs. STATE OF H.P.
|
November 24, 2006 |
KAMAL KISHORE GUPTA Vs. PREM LATA
|
November 3, 2006 |
KAMAL SINGH Vs. STATE OF H.P.
|
December 27, 2006 |
KAMLA DEVI Vs. STATE OF HP
|
January 11, 2006 |
KAMLA DEVI Vs. ANIL KUMAR
|
May 31, 2006 |
KAMLA VERMA Vs. STATE OF H.P.
|
August 21, 2006 |
KANTA KAMROY Vs. STATE OF HP
|
December 13, 2006 |
KANWAR JEOTINDRA SINGH Vs. NOPANY CHARITABLE TRUST
|
May 26, 2006 |
KAPOOR & SONS Vs. GENERAL MANAGER, THE SHIMLA CENTRAL CO-OPERATIVE CONSUMER STORE LIMITED, SUPER BAZAR, SHIMLA
|
October 10, 2006 |
KASHMIR SINGH Vs. SHRI UDHO RAM
|
November 6, 2006 |
KAUSHALYA DEVI Vs. GURCHARNI DEVI
|
October 17, 2006 |
KEHAR SINGH Vs. STATE OF H.P.
|
October 31, 2006 |
KEWAL KURNARI Vs. KARTAR SINGH
|
May 16, 2006 |
KHAZANA RAM Vs. LAC
|
December 27, 2006 |
KHAZANA RAM Vs. NAND LAL
|
April 25, 2006 |
KHEKHU RAM Vs. GIRI
|
September 8, 2006 |
KHEM CHAND Vs. STATE OF H.P.
|
November 14, 2006 |
KHEM SINGH. Vs. STATE OF H.P.
|
July 31, 2006 |
KHIALI RAM Vs. STATE OF H.P.
|
April 12, 2006 |
KHOJA RAM Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2006 |
KIMTU Vs. PRITAM CHAND
|
May 24, 2006 |
KIRAN BALA Vs. NIRODH KUMARI
|
March 6, 2006 |
KISHANLAL Vs. BHARAT SANCHAR NIGAM LTD
|
January 10, 2006 |
KOTLA CO-OP SOCIETY Vs. MOHINDER ARUN
|
December 26, 2006 |
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 12, 2006 |
KRISHAN LAL Vs. BHARAT SANCHAR NIGAM LTD.
|
January 10, 2006 |
KRISHAN SINGH GURBAX SINGH Vs. BHAGIU
|
November 6, 2006 |
KRISHAN SINGH RATHORE Vs. STATE OF H.P.
|
December 14, 2006 |
KULBIR SINGH Vs. RANIA
|
September 15, 2006 |
KULDEEP KAUR GULATI Vs. ALLAHABAD BANK
|
March 28, 2006 |
KULDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2006 |
KULDIP CHAND Vs. SHIV RAM THAKUR
|
November 9, 2006 |
KUMARI PUSHPA CHAUHAN Vs. SHREEDHAR SHARMA
|
August 31, 2006 |
KUNDAN LAL Vs. STATE OF H.P.
|
September 14, 2006 |
KUSHAL TAKKAR Vs. BRIJ BIHARI LAL BUTAIL
|
September 29, 2006 |
LACHHI DEVI Vs. SURINDER SARIN
|
March 28, 2006 |
LAL CHAND Vs. RAM CHAND
|
October 31, 2006 |
LAL CHAND PRASAD Vs. REGISTRAR, CO-OP. SOCIETIES
|
December 28, 2006 |
LAND ACQUISITION COLLECTOR Vs. SHER SINGH
|
July 24, 2006 |
LEENA Vs. STATE OF H.P.
|
January 13, 2006 |
LEKH RAJ Vs. CHIMAN LAL
|
May 19, 2006 |
LEKH RAJ RANA Vs. STATE OF H.P.
|
October 13, 2006 |
LEKH RAJ S/O SHRI NANAK CHAND Vs. DURGA DAS S/O SHRI SOHNU, HAMIRPUR, H.P.
|
March 14, 2006 |
LEKH RAM Vs. STATE OF H.P.
|
April 21, 2006 |
LIC OF INDIA Vs. VIDYA DEVI
|
September 21, 2006 |
LIFE INSURANCE CORPORATION OF INDIA Vs. POONAM SHARMA
|
May 25, 2006 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ARVIND PAL SINGH
|
April 12, 2006 |
LIFE INSURANCE CORPORATION OF INDIA Vs. CHARANJEET KAUR
|
May 25, 2006 |
LUXMI DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 21, 2006 |
M.K. MAHAJAN Vs. S.S. SODHI
|
November 21, 2006 |
M.K. MAHAJAN Vs. S.S. SODHI
|
July 6, 2006 |
M.K.ENTERPRISES Vs. UNION OF INDIA
|
October 30, 2006 |
MADAN LAL @ MADAN SINGH Vs. MANOHAR LAL
|
September 4, 2006 |
MADAN MOHAN Vs. H P M C
|
April 10, 2006 |
MADAN SHARMA ALIAS BHOLA Vs. BIMLA DEVI
|
May 23, 2006 |
MAGJI RAM Vs. PIAR CHAND
|
January 3, 2006 |
MAHALAKSHMI COOPERATIVE MARKETING Vs. STATE OF H P
|
January 11, 2006 |
MAHANT RAJINDER GIR Vs. COMMISSIONER
|
November 24, 2006 |
MAHINDRA & COMPANY Vs. STATE OF H.P.
|
August 29, 2006 |
MANAGER, TIBETAN MESS Vs. FARMAN ALI
|
July 27, 2006 |
MANAGING DIRECTOR, H.P. Vs. SURINDER PAL, DAULTI DEVI WIDOW
|
March 8, 2006 |
MANDEEP KAUR Vs. SUKH DEV SINGH
|
April 3, 2006 |
MANDEEP KAUR Vs. SUKH DEV SINGH
|
May 3, 2006 |
MANGAT RAM Vs. STATE OF H.P.
|
July 25, 2006 |
MANOHAR LAL PARMAR Vs. STATE OF H.P.
|
March 17, 2006 |
MAST RAM Vs. AMAR SINGH
|
March 29, 2006 |
MASTER PUSHKAR GARG Vs. MANJIT SINGH
|
October 12, 2006 |
MATBAR SINGH CHAUHAN Vs. STATE OF H.P.
|
July 27, 2006 |
MATHI Vs. LAIQ RAM
|
April 25, 2006 |
MATHI DEVI Vs. DHARAM DASS
|
September 12, 2006 |
MEGH SINGH Vs. GOPAL DASS THAKUR
|
December 20, 2006 |
MEHAR CHAND Vs. STATE OF H.P.
|
December 18, 2006 |
MEHAR CHAND Vs. RAKESH
|
September 29, 2006 |
MEHAR SINGH Vs. KHARUNDHI
|
September 26, 2006 |
MERIND LIMITED Vs. STATE OF H P
|
May 11, 2006 |
MILAP CHAND Vs. RAMESH CHAUDHARY
|
September 11, 2006 |
MILAP CHAND Vs. NIRMAL RAJ
|
August 3, 2006 |
MINUNNO VANCENZO Vs. STATE OF H.P.
|
December 8, 2006 |
MITTER DEV Vs. H.R.T.C.
|
September 7, 2006 |
MOHAN MEAKINS LIMITED Vs. S. SOMESH & COMPANY
|
August 28, 2006 |
MOHAN SINGH Vs. LEELA DEVI
|
December 28, 2006 |
MOHAR SINGH Vs. STATE OF H.P.
|
August 22, 2006 |
MOHD. IQBAL ALIAS IQBAL MOHAMMAD Vs. STATE OF H.P.
|
February 28, 2006 |
MOHD.SALIM Vs. KHURSHEED AHMED
|
September 29, 2006 |
MOHINDER LAL Vs. TULE RAM
|
April 25, 2006 |
MOOL RAJ Vs. MOOL RAJ
|
August 31, 2006 |
MORDHWAJ Vs. STATE OF H.P
|
December 8, 2006 |
MORGAN SECURITIES & CREDITS PVT. LTD. Vs. STATE OF H.P.
|
September 13, 2006 |
MUINNI DEVI Vs. GULAB SINGH
|
November 21, 2006 |
MUNICIPAL CORPORATION, SHIMLA Vs. ANEESH GARG, ADVOCATE
|
June 6, 2006 |
MUNSHI RAM Vs. RANJIT SINGH
|
March 28, 2006 |
MUNSHI RAM Vs. Y.S. PARMAR UNIVERSITY
|
November 15, 2006 |
N.K.CHAURASIA Vs. HIGH COURT OF H.P.
|
September 12, 2006 |
N.L.VERDHAN Vs. STATE OF H.P.
|
March 23, 2006 |
NAND LAL Vs. STATE OF H.P.
|
January 13, 2006 |
NARCOTICS CONTROL BUREAU Vs. YUVRAJ GURANG
|
March 22, 2006 |
NARESH KUMAR VIJ Vs. STATE OF H.P.
|
June 29, 2006 |
NARINDER KUMAR Vs. UNION OF INDIA
|
November 30, 2006 |
NARINDER KUMAR ALIAS AJAY Vs. STATE OF H.P.
|
June 19, 2006 |
NARINDER MOHAN GUPTA Vs. NAND LAL SHARMA
|
October 20, 2006 |
NATINAL INSURANCE CO LTD Vs. PASMI DEVI
|
January 1, 2006 |
NATIONAL INS.CO.LTD. Vs. RAJEEV VERMA
|
March 6, 2006 |
NATIONAL INSURANCE CO LTD Vs. PASMI DEVI
|
January 13, 2006 |
NATIONAL INSURANCE CO LTD Vs. MANSHA RAM
|
March 27, 2006 |
NATIONAL INSURANCE CO LTD Vs. NAJRO
|
March 7, 2006 |
NATIONAL INSURANCE CO LTD Vs. RAJEEV VERMA
|
April 3, 2006 |
NATIONAL INSURANCE CO. Vs. CHAMELI DEVI
|
August 23, 2006 |
NATIONAL INSURANCE CO.LTD. Vs. JAGTAMBA
|
March 7, 2006 |
NATIONAL INSURANCE CO.LTD. Vs. ROHIT SHARMA
|
April 4, 2006 |
National Insurance Company Vs. Bhawani Chand
|
November 23, 2006 |
NATIONAL INSURANCE COMPANY LTD Vs. GOMA DEVI
|
September 28, 2006 |
NATIONAL INSURANCE COMPANY LTD Vs. TASHI
|
May 22, 2006 |
NATIONAL INSURANCE COMPANY LTD. Vs. PASMI DEVI
|
January 9, 2006 |
NATIONAL INSURANCE COMPANY LTD. Vs. DHANNU RAM
|
January 11, 2006 |
NATIONAL INSURANCE COMPANY LTD. Vs. SHAKUNTLA VERMA
|
October 31, 2006 |
NAVEEN CHANDRA Vs. STATE OF UTTARANCHAL
|
November 27, 2006 |
NEELAM SHARMA Vs. STATE OF H.P.
|
July 26, 2006 |
NEELIMA THAPPA Vs. STATE OF HIMACHAL PRADESH
|
February 27, 2006 |
NEW INDIA ASSURANCE CO Vs. SHRI KANT
|
November 17, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. SATYA PARKASH THAKUR
|
November 16, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR LAL
|
November 6, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. SUDESH KUMARI
|
June 23, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. MEHTA BALBIR SINGH
|
July 21, 2006 |
NEW INDIA ASSURANCE CO LTD Vs. LEELA DEVI
|
January 2, 2006 |
NEW INDIA ASSURANCE CO.LTD Vs. RAM PIARI
|
August 11, 2006 |
NEW INDIA ASSURANCE CO.LTD. Vs. VIRENDER SINGH
|
March 21, 2006 |
NEW INDIA ASSURANCE CO.LTD. Vs. SATENDER
|
November 8, 2006 |
NEW INDIA ASSURANCE CO.LTD. Vs. VIJAY KUMAR GUPTA
|
September 8, 2006 |
NEW INDIA ASSURANCE COMPANY Vs. SUDESH KUMARI
|
July 23, 2006 |
NEW INDIA ASSURANCE COMPANY Vs. JAMNA DEVI
|
September 13, 2006 |
NEW INDIA ASSURANCE COMPANY Vs. BAGGO
|
November 7, 2006 |
NEW INDIA ASSURANCE COMPANY Vs. GOVERDHAN DASS
|
November 3, 2006 |
NIC Vs. HARDYAL ROHTA
|
March 6, 2006 |
NIKKA RAM Vs. PARKASH CHAND
|
October 31, 2006 |
NIKKI DEVI Vs. STATE OF H.P.
|
March 27, 2006 |
NIRMA RAM Vs. SITA RAM
|
August 3, 2006 |
NIRMALA DEVI Vs. PYAR CHAND
|
May 22, 2006 |
NISHA DEVI Vs. STATE OF H.P.
|
November 2, 2006 |
NISHAR AHAMED Vs. STATE OF H.P.
|
December 28, 2006 |
NISHI KANTH Vs. AJAY KUMAR
|
August 18, 2006 |
NOOR AHMED Vs. STATE OF H.P.
|
January 6, 2006 |
OM PARKASH Vs. BIDHIA
|
May 24, 2006 |
ORIENTAL INSURANCE CO Vs. SHEELA DEVI
|
May 1, 2006 |
ORIENTAL INSURANCE CO LTD Vs. BIMLA DEVI
|
May 8, 2006 |
ORIENTAL INSURANCE CO LTD Vs. PUSHPA
|
November 27, 2006 |
ORIENTAL INSURANCE COMPANY LTD Vs. SHAM LAL
|
April 27, 2006 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SAWAL DEVI
|
November 1, 2006 |
ORIENTAL INSURANCE COMPANY LTD. Vs. HANS RAJ
|
March 24, 2006 |
P.R. RANA Vs. AJAY KAUSHISH
|
May 30, 2006 |
PARAM DEV Vs. KANSI RAM
|
November 14, 2006 |
PARAMJIT Vs. LAKHA SINGH
|
May 30, 2006 |
PARAS RAM Vs. STATE OF H.P.
|
December 1, 2006 |
PARAS RAM Vs. JAI RAM
|
April 4, 2006 |
PARAS RAM Vs. STATE OF H.P.
|
May 17, 2006 |
PARMA NAND Vs. STATE OF H.P.
|
December 11, 2006 |
PARMESH CHANDER Vs. LT. COL. S.J. CHAUDHARY
|
November 6, 2006 |
PAWAN SHARMA Vs. TARKESHWAR SHAH
|
April 20, 2006 |
PHULA DEVI Vs. HRTC
|
April 18, 2006 |
PIARA SINGH Vs. TARLOK SINGH
|
October 10, 2006 |
PITAMBER DUTT Vs. H.P. STATE ELECTRONICS DEVELOPMENT
|
December 11, 2006 |
PITHVI RAJ JHINGTA Vs. GOPAL SINGH
|
September 7, 2006 |
POLA RAM Vs. STATE OF H.P.
|
March 21, 2006 |
PRABHI DEVI Vs. RAJESH KUMAR
|
January 10, 2006 |
PRABHU RAM Vs. JAGDISH RAM
|
November 15, 2006 |
PRADEEP KUMAR ABROL Vs. RAKESH SETH
|
June 19, 2006 |
PRATAP CHAND Vs. WAZIR CHAND
|
August 7, 2006 |
PREET PAL MONGA Vs. H.P.M.C.
|
April 10, 2006 |
PREHLAD SINGH Vs. STATE OF H.P.
|
August 8, 2006 |
PREM CHAND Vs. STATE OF H.P
|
November 10, 2006 |
PREM DASS Vs. HARYANA ROADWAYS
|
March 29, 2006 |
PREM LAL GUPTA Vs. SUMAN
|
May 10, 2006 |
PREM LAl GUPTA Vs. SUMAN
|
April 26, 2006 |
PREM NATH KASHYAP Vs. NARINDER KUMAR
|
August 23, 2006 |
PREM SINGH Vs. GOBINDU
|
January 8, 2006 |
PREM SINGH Vs. NOKH SINGH
|
March 22, 2006 |
PREMI DEVI Vs. DIRECTOR OF DIRECTORATE GENERAL
|
December 18, 2006 |
PRITAM CHAND Vs. MOHINDER PAUL
|
May 8, 2006 |
PRITAM SINGH Vs. RATTAN CHAND
|
March 16, 2006 |
PRITHI SINGH Vs. GIAN CHAND
|
May 24, 2006 |
PROMILA BAKSHI Vs. ASHOK BHATIA
|
September 1, 2006 |
PUNJAB NATIONAL BANK Vs. DURGA DUTT SHARMA
|
August 28, 2006 |
PUNJAB NATIONAL BANK Vs. SATINDER KUMAR
|
October 11, 2006 |
PURAN CHAND Vs. STATE OF H.P.
|
November 24, 2006 |
PURAN DASS Vs. NARAIN DASS
|
September 7, 2006 |
PURAN DASS Vs. STATE BANK OF PATIALA
|
November 15, 2006 |
PURAN DUTI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
December 23, 2006 |
PURAN SINGH (DECEASED) THROUGH L.R.S Vs. STATE OF H.P.
|
August 5, 2006 |
PURSHOTAM LAL Vs. STATE OF H.P.
|
December 1, 2006 |
PUSHAP RAJ Vs. STATE OF H P
|
May 23, 2006 |
PUSHPA BHATNAGAR Vs. H.P.M.C.
|
April 10, 2006 |
PYARE LAL Vs. STATE OF H.P.
|
October 10, 2006 |
R.K. MAHAJAN Vs. STATE OF H.P.
|
November 15, 2006 |
R.S. KASHYAP Vs. SUNENA SOOD
|
May 26, 2006 |
RAGHUNATH SINGH Vs. KARTAR SINGH
|
May 25, 2006 |
RAJ KUMAR Vs. AJAY KUMAR
|
June 7, 2006 |
RAJ KUMAR ALIAS RAJU Vs. STATE OF H.P.
|
January 11, 2006 |
RAJ RANI Vs. NARESH KUMAR PURI
|
August 14, 2006 |
RAJESH KUMAR @ RINKU Vs. STATE OF HIMACHAL PRADESH
|
May 3, 2006 |
RAJESH KUMAR SOOD Vs. JAMSHED NOWROJEE
|
December 19, 2006 |
RAJINDER KUMAR SHARMA Vs. KANTA KUMARI
|
December 8, 2006 |
RAJINDER SINGH Vs. SURESH KUMAR
|
September 29, 2006 |
RAJINDER SINGH Vs. SUSHIL KUMAR
|
May 9, 2006 |
RAJIV KAPILA Vs. STATE OF HIMACHAL PRADESH
|
August 25, 2006 |
RAJWANT SINGH Vs. BRAHMI DEVI
|
November 21, 2006 |
RAKESH CHANDEL Vs. STATE OF H.P.
|
July 28, 2006 |
RAKESH KUMAR Vs. PREM SINGH
|
October 9, 2006 |
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 21, 2006 |
RAKESH KUMAR DINESH KUMAR Vs. U G HOTELS AND RESORTS LTD
|
May 26, 2006 |
RAKESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 14, 2006 |
RAM BHAJAN SINGH Vs. BRIJ BALA KUTHIALA
|
July 11, 2006 |
RAM CHAND Vs. RAM DASS
|
July 21, 2006 |
RAM KALI Vs. PANKAJ SHARMA
|
April 3, 2006 |
RAM KRISHANI SHARMA Vs. UNION OF INDIA
|
September 7, 2006 |
RAM LAL Vs. STATE OF H.P.
|
December 28, 2006 |
RAM LOK Vs. STATE OF H.P.
|
December 8, 2006 |
RAM LOK Vs. BAGGA RAM
|
January 11, 2006 |
RAM PARKASH Vs. RAMESH CHAND
|
October 12, 2006 |
RAM PIARI Vs. GURDITTA
|
July 11, 2006 |
RAM PIARI Vs. VIMAL CHOPRA
|
August 25, 2006 |
RAM PYARA Vs. STATE OF H.P.
|
November 17, 2006 |
RAM RAKHA Vs. BHARAT SINGH
|
May 23, 2006 |
RAMESH CHAND Vs. GULSHAN KUMAR
|
April 27, 2006 |
RAMESH CHAND Vs. RAVINDER SINGH CHANDEL
|
November 23, 2006 |
RAMESH CHAND SONI Vs. JODH SINGH
|
June 21, 2006 |
RAMESH KUMAR Vs. ROSHAN LAL
|
August 4, 2006 |
RAN SINGH JAGGI Vs. BIRBAL (DECEASED) THROUGH LRS
|
March 3, 2006 |
RANBIR KAUR KANG Vs. H.P.HOUSING BOARD THROUGH ITS CE.O.-CUM-SECRETARY
|
August 24, 2006 |
RANBIR SIPAHIYA Vs. STATE OF H.P.
|
December 19, 2006 |
RANJEET SINGH & COMPANY Vs. HIMACHAL PRDESH STATE
|
August 25, 2006 |
RATTAN DASS Vs. MEHAR CHAND
|
May 26, 2006 |
RATTAN LAL Vs. ALAXANDER
|
May 4, 2006 |
RAVI WALIA Vs. NISCHINT KATOCH
|
October 12, 2006 |
RAVINDER BALORIA Vs. STATE OF H.P.
|
January 12, 2006 |
RAVINDER KUMAR ARORA Vs. STATE OF H.P.
|
August 31, 2006 |
REVTI THAKUR Vs. NATIONAL INSURANCE CO.
|
March 9, 2006 |
RINCHEN TSOMO Vs. STATE OF HIMACHAL PRADESH
|
May 5, 2006 |
RISHI ELECTRICALS(P) LTD Vs. H.P.STATE ELECTRICITY BOARD.
|
May 25, 2006 |
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
March 17, 2006 |
ROSHAN LAL Vs. DHARMU AND
|
November 21, 2006 |
ROSHAN LAL Vs. RAJINDER KUMAR
|
March 31, 2006 |
ROSHAN LAL Vs. KHAMPA DEVI
|
January 11, 2006 |
ROSHANI DEVI Vs. DOLMA DEVI
|
September 12, 2006 |
ROSHNI DEVI Vs. STATE OF HP
|
May 2, 2006 |
SAI MAHIMA HOSPITAL Vs. ANIL RANA, MASTER ANSHAL RANA (MINOR) THROUGH HIS LEGAL HEIR
|
August 28, 2006 |
SANATAN DHARAM SABHA KULLU Vs. JAGAN NATH SHARMA
|
June 29, 2006 |
SANDEEP KUMAR Vs. STATE OF H.P.
|
January 13, 2006 |
SANDHYA DEVI Vs. HARI CHAND
|
October 13, 2006 |
SANGEETA DEVI Vs. STATE OF H.P.
|
May 3, 2006 |
SANJAY KUMAR Vs. STATE OF H.P.
|
March 6, 2006 |
SANJAY THAKUR Vs. ASHA DEVI
|
April 10, 2006 |
SANJAY THAKUR Vs. ASHA DEVI
|
March 24, 2006 |
SANJEEV DEEPAK RAIS Vs. SHYAMA THAKUR
|
April 3, 2006 |
SANJEEV GAUTAM Vs. SURINDER KUMAR
|
May 18, 2006 |
SANT KUMAR SHARMA Vs. STATE OF H.P.THROUGH SECRETARY (WELFARE) TO THE GOVERNMENT OF H.P.SHIMLA
|
September 29, 2006 |
SANT RAM Vs. AMIN CHAND
|
May 5, 2006 |
SANT RAM Vs. MANSA RAM
|
December 28, 2006 |
SANT RAM Vs. STATE OF H P
|
December 14, 2006 |
SANTOSH KUMARI Vs. YOG RAJ
|
October 12, 2006 |
SARAN DASS Vs. KANTA DEVI
|
July 17, 2006 |
SARAWAN SINGH Vs. GURDAS RAM
|
July 18, 2006 |
SARWAN KUMAR Vs. BHAG SINGH
|
December 20, 2006 |
SARWAN KUMAR Vs. ASHOK KUMAR
|
April 25, 2006 |
SAT KALI Vs. JASBIR KAUR
|
September 26, 2006 |
SAT PAL Vs. SUNAINA DEVI
|
August 3, 2006 |
SAT PAL Vs. SUNAINA DEVI
|
August 8, 2006 |
SATLUJ JAL VIDYUT NIGAM LIMITED Vs. NATHPA JHAKRI JOINT VENTURE
|
June 7, 2006 |
SATNAM SINGH Vs. GURDEV SINGH
|
May 23, 2006 |
SATYA DEVI Vs. ROSHAN LAL
|
April 4, 2006 |
SATYA DEVI Vs. PRATAP SINGH
|
January 4, 2006 |
SATYA DEVI Vs. SANSAR CHAND
|
October 10, 2006 |
SATYA DEVI WIDOW Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2006 |
SECRETARY BANDHU, AGRICULTURE CO-OPERATIVE SOCIETY Vs. OM PRAKASH
|
December 26, 2006 |
SEEMA DEVI Vs. NEW INDIA ASSURACE CO.
|
September 4, 2006 |
SEWAK RAM Vs. STATE OF H.P.
|
January 3, 2006 |
SEWAK RAM Vs. NAND LAL
|
July 3, 2006 |
SH.BASANT LAL Vs. STATE OF H.P.
|
August 8, 2006 |
SHAILEE BHAT Vs. STATE OF HIMACHAL PRADESH
|
June 29, 2006 |
SHAKUNTALA Vs. SURINDER CHAND
|
April 10, 2006 |
SHAKUNTALA DEVI Vs. KARAN SINGH
|
June 20, 2006 |
SHAKUNTLA DEVI Vs. TILAK RAJ MONKOTIA
|
July 24, 2006 |
SHAKUNTLA DEVI Vs. PAWAN KUMAR
|
November 9, 2006 |
SHAKUNTLA DEVI (SMT.) & ORS. Vs. TILAK RAJ MANKOTIA & ORS.
|
June 24, 2006 |
SHAKUNTLA DUTTA Vs. STATE OF H.P.
|
November 24, 2006 |
SHALIZA KATOCH Vs. STATE OF H P
|
December 5, 2006 |
SHANKAR DASS Vs. JATMAL
|
March 23, 2006 |
SHANTA DEVI Vs. BHUPINDER SINGH
|
May 19, 2006 |
SHARDA DEVI Vs. CHANDER KALA
|
September 13, 2006 |
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 29, 2006 |
SHIMLA EDUCATION SOCIETY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
December 28, 2006 |
SHIV CHAND Vs. VINAY KUMAR
|
August 30, 2006 |
SHIV CHARAN DASS Vs. OM PARKASH
|
March 14, 2006 |
SHIV KUMAR Vs. GURUBHAGTI
|
July 25, 2006 |
SHIV KUMAR Vs. FINANCIAL COMMISSIONER
|
December 20, 2006 |
SHIV KUMAR Vs. STATE OF H.P.
|
October 31, 2006 |
SHIV LAL SHARMA Vs. STATE OF H.P.
|
August 1, 2006 |
SHIV SINGH Vs. HAKAM SINGH
|
August 8, 2006 |
SHIVA UDYOG Vs. DEPUTY EXCISE & TAXATION COMMISSIONER (NZ) -CUM-FIRST
|
November 2, 2006 |
SHIVGANA TRANSPORT (P) LTD Vs. CHANANA STEEL TUBES (P) LTD
|
October 13, 2006 |
SHOUNI DEVI Vs. TIKAM RAM
|
September 21, 2006 |
SHRI B.N.KAPOOR Vs. H.P.T.D.C.
|
March 21, 2006 |
SHRI ISHWAR DASS Vs. WAZIR CHAND MISTRI
|
September 22, 2006 |
SHYAM PRASHAD Vs. KULDIP SINGH
|
December 20, 2006 |
SHYAM SUNDER GUPTA Vs. HOMA GUPTA
|
July 26, 2006 |
SIDDHARATHA SUPER SPINNING MILLS Vs. STATE OF H.P.
|
December 28, 2006 |
SIRI RAM Vs. PREM CHAND
|
May 27, 2006 |
SITA LAL Vs. STATE OF H.P.
|
May 25, 2006 |
SITA RANI Vs. BALDEV SINGH
|
January 2, 2006 |
SOM DUTT KALIA Vs. STATE OF H.P.
|
April 5, 2006 |
SSJV PROJECTS PRIVATE LIMITED Vs. H.P. STATE ELECTRICITY BOARD
|
May 10, 2006 |
STATE BANK OF INDIA Vs. ESSKAY WOOLLEN & SPINNING MILLS (P) LTD.
|
September 22, 2006 |
STATE BANK OF INDIA Vs. MATA INDUSTRIES,NERCHOWK
|
June 27, 2006 |
STATE BANK OF INDIA Vs. ROHIT ANGOORA TEXTILES
|
December 5, 2006 |
STATE OF H P Vs. TARA CHAND
|
December 28, 2006 |
STATE OF H P Vs. OM PRAKASH
|
March 14, 2006 |
STATE OF H P Vs. PRESIDING JUDGE
|
January 3, 2006 |
STATE OF H P Vs. TARA CHAND
|
February 28, 2006 |
STATE OF H.P Vs. NEK RAM
|
December 22, 2006 |
STATE OF H.P Vs. CHAMAN LAL
|
April 3, 2006 |
STATE OF H.P. Vs. BRIJ LAL
|
April 28, 2006 |
STATE OF H.P. Vs. OM PRAKASH
|
December 14, 2006 |
STATE OF H.P. Vs. JAI DYAL
|
March 24, 2006 |
STATE OF H.P. Vs. DINA NATH
|
December 29, 2006 |
STATE OF H.P. Vs. JASWINDER SINGH
|
December 14, 2006 |
STATE OF H.P. Vs. RAJ KUMAR
|
February 28, 2006 |
STATE OF H.P. Vs. YASHVEER SINGH
|
December 4, 2006 |
STATE OF H.P. Vs. SAT PARKASH
|
March 2, 2006 |
STATE OF H.P. Vs. JITENDER KUMAR
|
March 2, 2006 |
STATE OF H.P. Vs. NARESH KUMAR
|
December 18, 2006 |
STATE OF H.P. Vs. SURESH KUMAR
|
March 23, 2006 |
STATE OF H.P. Vs. GULAB SINGH
|
January 2, 2006 |
STATE OF H.P. Vs. RAKESH KUMAR
|
December 14, 2006 |
STATE OF H.P. Vs. DALIP SINGH
|
December 27, 2006 |
STATE OF H.P. Vs. PURSHOTAM DASS
|
March 7, 2006 |
STATE OF H.P. Vs. KASHVINDER PAL
|
December 18, 2006 |
STATE OF H.P. Vs. SAT PAL
|
December 1, 2006 |
STATE OF H.P. Vs. KISHORI LAL
|
March 7, 2006 |
STATE OF H.P. Vs. MOHINDER SINGH
|
July 28, 2006 |
STATE OF H.P. Vs. PURAN CHAND
|
December 22, 2006 |
STATE OF H.P. Vs. RAMESH KUMAR
|
February 28, 2006 |
STATE OF H.P. Vs. JAI SINGH
|
November 29, 2006 |
STATE OF H.P. Vs. PREM SINGH
|
March 8, 2006 |
STATE OF H.P. Vs. PARAS RAM
|
December 14, 2006 |
STATE OF H.P. Vs. SUNIL KUMAR
|
November 29, 2006 |
STATE OF H.P. Vs. CHATRO RAM
|
November 29, 2006 |
STATE OF H.P. Vs. PINKU
|
December 1, 2006 |
STATE OF H.P. Vs. URMILA DEVI
|
November 3, 2006 |
STATE OF H.P. Vs. DINESH KUMAR
|
April 4, 2006 |
STATE OF H.P. Vs. THAKAR DASS
|
April 28, 2006 |
STATE OF H.P. Vs. PREM CHAND
|
January 11, 2006 |
STATE OF H.P. Vs. ROOP LAL
|
June 20, 2006 |
STATE OF H.P. Vs. DES RAJ
|
December 28, 2006 |
STATE OF H.P. Vs. SOHAN LAL.
|
December 26, 2006 |
STATE OF H.P. Vs. ISHWAR DASS
|
October 12, 2006 |
State of H.P. Vs. Jaswinder Kaur
|
July 18, 2006 |
STATE OF HIMACHAL PRADESH Vs. ISHA NAND
|
November 10, 2006 |
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
March 27, 2006 |
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
|
September 2, 2006 |
STATE OF HIMACHAL PRADESH Vs. RAKA SONI
|
April 4, 2006 |
STATE OF HIMACHAL PRADESH Vs. CHANDERESH KUMAR
|
March 16, 2006 |
STATE OF HIMACHAL PRADESH Vs. MAHESH DUTT @ RAMESH KUMAR
|
November 20, 2006 |
STATE OF HIMACHAL PRADESH Vs. CHURU RAM
|
December 21, 2006 |
STATE OF HIMACHAL PRADESH Vs. ISHWAR DASS
|
March 14, 2006 |
STATE OF HIMACHAL PRADESH Vs. MUNISH KUMAR
|
March 27, 2006 |
STATE OF HIMACHAL PRADESH Vs. JATINDER BAKHRU
|
March 28, 2006 |
STATE OF HIMACHAL PRADESH Vs. RAJEEV BRAR
|
March 29, 2006 |
STATE OF HIMACHAL PRADESH Vs. AMAR NATH
|
March 30, 2006 |
STATE OF HIMACHAL PRADESH/ THROUGH DISTRICT COLLECTOR, SOLAN Vs. JASWINDER KAUR
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July 18, 2006 |
STREAM LINE EXPRESS COURIER Vs. MUKESH SAHNI
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May 10, 2006 |
SUDESH PARIHAR Vs. STATE OF H.P.
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November 29, 2006 |
SUKHBIR SINGH Vs. NATIONAL INSURANACE CO LTD
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September 6, 2006 |
SULPLA DEVI Vs. RAMESH KUMAR
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May 9, 2006 |
SUMATI PARKASH Vs. ROSHAN LAL
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July 3, 2006 |
SUNIL KUMAR BANSAL Vs. K.T.S.EDUCATIONAL & CHARITABLE TRUST
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December 27, 2006 |
SUNIL KUTHIALA Vs. AJWESH SOOD
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June 23, 2006 |
SUNKA RAM Vs. PRAKASH CHAND
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December 19, 2006 |
SURAJ Vs. DALIP SINGH ALIAS KULDEEP SINGH
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June 6, 2006 |
SURAT RAM Vs. DIWAN CHAND THROUGH LRS.
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November 6, 2006 |
SURINDER KUMAR Vs. STATE OF H.P.
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January 6, 2006 |
SURINDER LAL SOOD Vs. SADHU RAM
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October 10, 2006 |
SURINDER MOHAN Vs. AMAR SINGH
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May 19, 2006 |
SURINDER SINGH Vs. KUBJA DEVI
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July 12, 2006 |
SURINDER SINGH Vs. STATE OF H.P.
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April 10, 2006 |
SURINDER SINGH SIBIA Vs. STATER OF H P
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August 3, 2006 |
SURJEET KAUR Vs. BHARAT SINGH VERMA
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July 20, 2006 |
SURJIT SINGH Vs. GIAN SINGH
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August 23, 2006 |
SURJIT SINGH Vs. JAGRAJ SINGH
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April 3, 2006 |
SUSHEELA VERMA Vs. GOPAL MANDI SABHA
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August 17, 2006 |
SUSHILA DEVI Vs. PREM CHAND
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August 8, 2006 |
SUSHIMA KISHANDEV KAUSHAL Vs. COUNCIL FOR TIBETAN EDUCATION
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May 10, 2006 |
SYED KHUSHAHNAD ANWAR NAQVI Vs. STATE OF HIMACHAL PRADESH
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April 4, 2006 |
TAPINDER SINGH Vs. STATE OF H.P.
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September 28, 2006 |
TARA CHAND Vs. STATE OF H.P.
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December 4, 2006 |
TARA DEVI Vs. ISHWAR DASS
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March 30, 2006 |
TARA DEVI KATOCH Vs. VIJAY KUMAR
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April 5, 2006 |
TARA KAUNDAL WD/O PAWAN KUMAR KAUNDAL, BIKRAM SINGH S/O PAWAN KUMAR KAUNDAL. Vs. BRANCH MANAGER, LIFE INSURANCE COMPANY OF INDIA, BRANCH RAURA SECTOR, BILASPUR, HIMACHAL PRADESH.
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September 12, 2006 |
TARLOK CHAND Vs. STATE OF H.P.
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August 11, 2006 |
TARUN KUMAR Vs. STATE OF H.P.
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December 8, 2006 |
TEJ SINGH PAUL Vs. NEW INDIA ASSURANCE COMPANY
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December 6, 2006 |
THAKUR DASS Vs. STATE OF HIMACHAL PRADESH
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October 20, 2006 |
TILAK RAJ Vs. TUSLI RAM & ORS.
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March 26, 2006 |
TILAK RAJ Vs. TULSI RAM
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April 26, 2006 |
TRIPTA DEVI Vs. SAT PAL
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May 22, 2006 |
TULSA SINGH Vs. RAM ASRI
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November 15, 2006 |
TULSI RAM Vs. STATE OF H.P.
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November 7, 2006 |
UMA DEVI Vs. FAQUIR CHAND
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December 29, 2006 |
UMA VATI Vs. SHER SINGH SHOBTA
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April 26, 2006 |
UNION OF INDIA Vs. PADAM CHAND GUPTA
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September 27, 2006 |
UNION OF INDIA Vs. SAT PAL
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August 7, 2006 |
UNION OF INDIA Vs. TARSEM LAL
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September 21, 2006 |
UNITED INDIA INSURANCE CO LTD Vs. HIRALAL
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January 11, 2006 |
UNITED INDIA INSURANCE CO. LTD. Vs. BISHANI DEVI
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May 25, 2006 |
UNITED INDIA INSURANCE CO. LTD. Vs. JAMANA DEVI
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May 25, 2006 |
UNITED INDIA INSURANCE COMPANY Vs. ASHA VERMA
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November 1, 2006 |
URMILA DEVI Vs. NARINDER SINGH
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September 12, 2006 |
V IMAGE MAKER Vs. STATE OF H.P.
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August 23, 2006 |
VED PRAKASH Vs. BHUPIN
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November 20, 2006 |
VED RAM Vs. STATE OF HIMACHAL PRADESH
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December 21, 2006 |
VIDYA DEVI Vs. CHANDER KANTA
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July 4, 2006 |
VIDYA DEVI Vs. TARLOK CHAND
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September 12, 2006 |
VIKRAM MEHRA Vs. SARAS POLY PACK PVT.LTD.
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November 20, 2006 |
VIKRAM SINGH Vs. CHANDER MOHAN
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December 6, 2006 |
VINOD KUMAR Vs. AMAR SINGH
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January 3, 2006 |
VINOD KUMAR Vs. NEELAM SINGH
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September 8, 2006 |
VINOD KUMARI Vs. ABHILASHA
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October 13, 2006 |
VISHAL CHAUDHARY Vs. STATE OF H.P.
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January 27, 2006 |
VISHAL SOOD Vs. STATE OF H P
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December 20, 2006 |
VIVEKA NAND PUBLIC SCHOOL Vs. KISHORI LAL
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June 7, 2006 |
YADVINDER Vs. MEER SINGH NEGI
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August 7, 2006 |
YOG RAJ Vs. STATE OF H P
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November 6, 2006 |
YOGESHWAR LAL Vs. RAJESH KUMAR
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January 6, 2006 |
YOGINDER PAL KAPOOR Vs. LAND ACQUISITION COLLECTOR
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September 12, 2006 |