|
PREM LATA SOOD Vs. STATE OF H.P.
|
August 16, 2005 |
|
ACHAR SINGH Vs. STATE OF H.P.
|
September 12, 2005 |
|
AKASH BHAWRA Vs. SECRETARY, TECHNICAL EDUCATION
|
September 6, 2005 |
|
AKSHIT KUMAR Vs. BALBIR SINGH
|
September 28, 2005 |
|
AMAR CHAND Vs. THAKRI DEVI
|
July 19, 2005 |
|
ANGOORI DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 1, 2005 |
|
ANIL GOPAL Vs. STATE OF H.P.
|
March 4, 2005 |
|
ANJU BALA Vs. STATE OF H.P.
|
September 27, 2005 |
|
ANUPAMA SHARMA Vs. STATE OF H.P.
|
May 17, 2005 |
|
ARKASH KUMAR Vs. PUNJAB ROADWAYS
|
August 24, 2005 |
|
ARUN PRABHA Vs. SHEELA DEVI
|
March 17, 2005 |
|
ASHISH AWASTHI Vs. STATE OF H.P.
|
October 7, 2005 |
|
ASHOK KUMAR Vs. STATE OF H.P.
|
May 16, 2005 |
|
ASHOK KUMAR Vs. SONA KHAN
|
June 21, 2005 |
|
ASHOK KUMAR Vs. H.P. STATE COOPERATIVE HOUSING
|
November 8, 2005 |
|
ASHOK SHANDIL Vs. SUBHASH CHAND
|
December 20, 2005 |
|
AVINDER KUMAR SHARMA Vs. MANAGEMENT OF M/S GUJARAT AMBUJA AND OTHERS
|
August 21, 2005 |
|
AVTAR SINGH Vs. STATE OF H.P.
|
March 17, 2005 |
|
AYAZ AHMED Vs. SHAMIM ANSARI
|
May 26, 2005 |
|
BABU RAM Vs. HIRA SINGH
|
April 12, 2005 |
|
BACHNI Vs. KALAWATI
|
October 28, 2005 |
|
BACHNI DEVI Vs. JEETO
|
August 24, 2005 |
|
BALA RAM VERMA Vs. H.P.S.F.C.
|
December 6, 2005 |
|
BALAK SINGH Vs. UNION OF INDIA
|
March 22, 2005 |
|
BALBIR SINGH Vs. NIKA RAM
|
July 8, 2005 |
|
BALDEV RAJ Vs. BIMLA SHARMA
|
June 27, 2005 |
|
BALWANT SINGH ALIAS RATTAN, SOHAN Vs. STATE OF H.P.
|
November 22, 2005 |
|
BANGU RAM Vs. STATE OF H.P.
|
October 29, 2005 |
|
BAR CHAND Vs. HARKALI
|
October 5, 2005 |
|
BASANTI DEVI Vs. RATTAN SINGH
|
September 7, 2005 |
|
BELA RAM CHAUHAN Vs. STATE OF H.P.
|
April 5, 2005 |
|
BHAG NARGU Vs. STATE OF H.P.
|
March 16, 2005 |
|
BHAGA RAM Vs. H.P.STATE ELECTRICITY BOARD
|
April 28, 2005 |
|
BHAGTU (DECEASED) THROUGH LRS Vs. URMILA DEVI
|
May 17, 2005 |
|
BHAGWATI RAMPAL Vs. STATE BANK OF INDIA
|
September 7, 2005 |
|
BHARAT SANCHAR NIGAM LTD Vs. SUMIT MEHRA
|
December 30, 2005 |
|
BHUPINDER SINGH Vs. STATE OF H.P.
|
January 7, 2005 |
|
BIHARI LAL Vs. STATE OF H.P.
|
June 30, 2005 |
|
BIMLA DEVI Vs. UNION OF INDIA
|
November 3, 2005 |
|
BIMLA KUMARI Vs. VED PARKASH
|
April 17, 2005 |
|
BINU RAM Vs. ORIENTAL INSURANCE COMPANY
|
August 22, 2005 |
|
BISHAN DASS CHAUDHARY Vs. STATE OF H.P.
|
December 28, 2005 |
|
BLOCK DEVELOPMENT OFFICER Vs. RAJESH VYAS
|
May 6, 2005 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY, VIDYA BHAWAN, PALACE ROAD, MANDI, H.P. Vs. SOHAN SINGH
|
November 18, 2005 |
|
BRIJ BHUSHAN Vs. STATE OF H.P.
|
March 30, 2005 |
|
BUDHI RAM ALIAS BIDHI CHAND Vs. STATE OF H P
|
January 4, 2005 |
|
BUDHI SINGH Vs. STATE OF H P
|
March 15, 2005 |
|
CEMENT CORPORATION OF INDIA Vs. COMMISSIONER UNDER WORKMEN
|
September 20, 2005 |
|
CEMENT CORPORATION OF INDIA Vs. STATE OF HIMACHAL PRADESH
|
August 9, 2005 |
|
CENTRE FORADVANCE STUDIES AND ENGINEERING Vs. HAKAM CHAND
|
May 25, 2005 |
|
CHAIN SINGH VERMA Vs. KAVITA
|
December 15, 2005 |
|
CHAMAN LAL Vs. STATE OF H.P.
|
November 29, 2005 |
|
CHAMARU RAM Vs. STATE OF H P
|
January 7, 2005 |
|
CHANALU RAM Vs. STATE OF H.P.
|
March 31, 2005 |
|
CHAUDHARY RAM Vs. GURPAL SINGH
|
March 30, 2005 |
|
CHETAN Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
March 16, 2005 |
|
CHHABU RAM Vs. STATE
|
August 9, 2005 |
|
CHHOTU RAM Vs. STATE OF H.P.
|
January 5, 2005 |
|
CITIZEN RIGHTS PROTECTION FORUM Vs. STATE OF HIMACHAL PRADESH
|
August 9, 2005 |
|
CITIZEN RIGHTS PROTECTION FORUM Vs. UNION OF INDIA
|
August 18, 2005 |
|
COLLECTOR LAND ACQUISITION HPPWD KANGRA Vs. KEHAR SINGH
|
August 25, 2005 |
|
COURT ON ITS OWN MOTION Vs. VIJAY KUMAR CHOPRA
|
August 11, 2005 |
|
D F O KARSOG Vs. BUDHI SINGH
|
April 26, 2005 |
|
D.F.O.KARSOG Vs. BUDHI SINGH
|
May 26, 2005 |
|
Daler Singh Vs. Bhupinder Singh
|
October 27, 2005 |
|
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 28, 2005 |
|
DASHODA DEVI Vs. STATE OF H.P.
|
August 17, 2005 |
|
DEEPAK KAUSHAL VS Vs. H.P. UNIVERSITY
|
August 10, 2005 |
|
DESH RAJ Vs. STATE OF H.P.
|
April 5, 2005 |
|
DESH RAJ Vs. BODH RAJ
|
June 7, 2005 |
|
DESH RAJ Vs. KHUSHI RAM
|
September 19, 2005 |
|
DEV RAJ Vs. STATE OF H.P.
|
May 11, 2005 |
|
DEVENDER SINGH Vs. STATE BANK OF INDIA
|
November 21, 2005 |
|
DEVI SINGH Vs. STATE OF H.P.
|
October 26, 2005 |
|
DHANI DEVI Vs. STATE OF H.P.
|
November 10, 2005 |
|
DHANI RAM Vs. STATE OF H.P.
|
March 10, 2005 |
|
DHANO CO-OPERATIVE SOCIETY Vs. STATE OF H.P.
|
October 26, 2005 |
|
DHARAMU Vs. SAUNKI RAM, KANGRA
|
August 2, 2005 |
|
DILBAG SINGH Vs. UNION OF INDIA (UOI)
|
January 7, 2005 |
|
DILBAG SINGH Vs. STATE OF H.P.
|
May 24, 2005 |
|
DILDAR SINGH @ BANTI Vs. STATE OF HIMACHAL PRADESH
|
June 27, 2005 |
|
DILLO RAM & CO. Vs. DY.E.T.C.(NZ) PALAMPUR
|
October 6, 2005 |
|
DIRECTOR OF AGRICULTURE Vs. DEV RAJ
|
December 29, 2005 |
|
DIVISIONAL FOREST OFFICER KARSOG Vs. BUDHI SINGH
|
May 26, 2005 |
|
DIWAN CHAND Vs. STATE OF H.P.
|
November 25, 2005 |
|
DR. SANJIV SHARMA Vs. STATE OF H.P. AND ORS.
|
November 25, 2005 |
|
DURGA RAM Vs. STATE OF H.P
|
July 21, 2005 |
|
DURHA MACHINES PRIVATE LTD. Vs. STATE OF H.P.
|
March 22, 2005 |
|
G.S.CHAHAL Vs. PUNJAB NATIONAL BANK
|
April 18, 2005 |
|
GABER SINGH Vs. PADAMU
|
September 13, 2005 |
|
GANGA RAM Vs. STATE OF H.P.
|
March 18, 2005 |
|
GEETA DEVI Vs. SANJEEV CHAUHAN
|
September 1, 2005 |
|
GEETA RAM Vs. STATE OF H.P.
|
June 30, 2005 |
|
GENERAL MANAGER (TELECOM) Vs. VIDYA DEVI
|
April 27, 2005 |
|
GHANSHYAM DASS Vs. STATE OF HIMACHAL PRADESH
|
April 20, 2005 |
|
GIAN CHAND Vs. NAND LAL
|
April 5, 2005 |
|
GIRISH SHARMA Vs. STATE OF H.P.
|
March 1, 2005 |
|
GITA DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
July 29, 2005 |
|
GOPAL LAL Vs. RAVI DUTT
|
April 27, 2005 |
|
GOPAL MOHAN AGGARWAL Vs. STATE OF H.P.
|
August 4, 2005 |
|
GOPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2005 |
|
GOPI CHAND Vs. STATE OF H.P.
|
December 5, 2005 |
|
GRAM PANCHAYAT, MANPUR DEVRA Vs. STATE OF H.P.
|
October 24, 2005 |
|
GULAM AHMED Vs. STATE OF HIMACHAL PRADESH
|
December 15, 2005 |
|
GULEL RAM Vs. STATE BANK OF INDIA
|
July 25, 2005 |
|
GURBACHAN SINGH Vs. RAVINDER NATH BHALLA
|
September 15, 2005 |
|
GURBAKSH SINGH Vs. RAJINDER KAUR
|
December 28, 2005 |
|
GURCHET SINGH RAJPUT Vs. UNION OF INDIA (UOI)
|
March 17, 2005 |
|
GURDEV JASSAL Vs. TATE OF H.P.
|
May 10, 2005 |
|
GURDIAL SINGH Vs. MANAGING DIRECTOR HIMACHAL ROAD TRANSPORT CORPORATION
|
March 31, 2005 |
|
GURMAIL SINGH Vs. STATE OF H.P.
|
May 30, 2005 |
|
GURNAM SINGH Vs. STATE OF H.P.
|
March 24, 2005 |
|
GURPAL SINGH Vs. RAM RAKHA
|
September 12, 2005 |
|
H.P STATE FOREST CORPORATION Vs. BUTAIL AND COMPANY
|
March 30, 2005 |
|
H.P. AGRO INDUSTRIES CORPORATION Vs. S.N. CHEMICALS
|
November 25, 2005 |
|
H.P. STATE FOREST CORPORATION Vs. S. BUTAIL AND COMPANY
|
March 30, 2005 |
|
H.P.SECRETARIAT EMPLOYEES CO-OPERATIVE (THRIFT AND CREDIT NON-AGRICULTURAL) SOCIETY LTD. Vs. SECRETARY (SAD)
|
July 13, 2005 |
|
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. DIVYANG ASSOCIATES
|
October 27, 2005 |
|
H.R.T.C. Vs. KRISHNA DEVI
|
March 11, 2005 |
|
H.R.T.C. Vs. PYARE LAL
|
April 7, 2005 |
|
H.R.T.C. Vs. BREEKAN DEVI
|
June 7, 2005 |
|
H.R.T.C. Vs. NISHA KUMARI
|
August 22, 2005 |
|
H.R.T.C. Vs. NIRMALA DEVI
|
June 24, 2005 |
|
H.R.T.C. Vs. INDER SINGH
|
December 5, 2005 |
|
H.R.T.C. Vs. RAJESH KUMAR
|
December 7, 2005 |
|
HARBANS LAL Vs. H.P.STATE ADMINISTRATIVE TRIBUNAL
|
June 28, 2005 |
|
HARI DASS Vs. AMAR PAL
|
October 21, 2005 |
|
HARI RAM SHARMA Vs. STATE OF H.P.
|
June 10, 2005 |
|
HARJINDER SINGH @ GOLDI Vs. STATE OF HIMACHAL PRADESH
|
April 8, 2005 |
|
HARKIRAT KAUR Vs. H.R.T.C.
|
October 20, 2005 |
|
HARPAL SINGH Vs. STATE OF H.P.
|
March 30, 2005 |
|
HARSHVIR SINGH Vs. KIRNA DEVI
|
July 29, 2005 |
|
HARVINDER SINGH @ JANGOO Vs. AMAR JEET KAUR
|
May 30, 2005 |
|
HET RAM Vs. STATE OF H P
|
May 17, 2005 |
|
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. DAYAL SINGH
|
July 7, 2005 |
|
HIMACHAL PRADESH STATE INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. CONTINENTAL SPINNERS LTD
|
February 25, 2005 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. KRISHNA DEVI
|
March 11, 2005 |
|
HIMALAYA COMMUNICATIONS LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 3, 2005 |
|
HIMALAYAN FROZEN FOODS (P) LTD. Vs. THE ASSESSING AUTHORITY, PARWANOO, DISTRICT SOLAN, H.P.
|
August 11, 2005 |
|
HIMANSHU Vs. BISHAN DUTT
|
August 23, 2005 |
|
HIRDU Vs. SHIV RATRU
|
September 29, 2005 |
|
HUKAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
February 21, 2005 |
|
HUKMABATI Vs. PUNJAB ROADWAYS ROPAR
|
July 22, 2005 |
|
HUKMABATI Vs. PANJAB ROADWAYS
|
June 22, 2005 |
|
HUSSAIN KHAN Vs. UNION OF INDIA
|
April 21, 2005 |
|
IN RE: HIMACHAL ADVANCED CIRCUITS Vs. STATE
|
June 28, 2005 |
|
INDUS HOSPITAL Vs. HPSEB
|
March 21, 2005 |
|
ISHWAR DASS Vs. MANSHA RAM
|
March 15, 2005 |
|
ISHWARI PRASHAD Vs. KULDEEP KUMAR AND ORS.
|
November 10, 2005 |
|
JAGAT RAM Vs. KARTAR CHAND
|
May 9, 2005 |
|
JAGAT RAM (DECEASED) THROUGH LRS Vs. STATE OF H.P.THROUGH SETTLEMENT OFFICER, H.P
|
June 28, 2005 |
|
JAGAT SINGH Vs. KUBER CHAND ALIAS KUMAR CHAND KATOCH
|
October 27, 2005 |
|
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
July 27, 2005 |
|
JAGTAMBA Vs. KANTA DEVI
|
August 24, 2005 |
|
JAI CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 16, 2005 |
|
JAI RAM Vs. STATE OF H.P.
|
April 26, 2005 |
|
JAI SINGH Vs. STATE OF H.P.
|
May 30, 2005 |
|
JAI SINGH & ANR. Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED & ORS.
|
July 21, 2005 |
|
JALAM SINGH Vs. STATE OF H P
|
March 24, 2005 |
|
JARAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2005 |
|
JASVINDER SINGH Vs. JAI INDER PAL SINGH
|
July 1, 2005 |
|
JASWANT SINGH (SUBEDAR MAJOR (RETD.) Vs. HIMACHAL PRADESH HOUSING BOARD THROUGH ITS CEO-CUM-SECETARY NIGAM VIHAR, KASUMPTI, SHIMLA
|
November 16, 2005 |
|
JASWANT SNGH Vs. STATE OF H P
|
September 5, 2005 |
|
JOGINDER PAL Vs. BASAMBHARI DEVI
|
October 5, 2005 |
|
JULMI DEVI Vs. RAVI KUMAR
|
June 7, 2005 |
|
K.N.OJHA Vs. STATE.OF H.P
|
February 22, 2005 |
|
KAILASH CHANDER VERMA Vs. P.N.B.
|
December 29, 2005 |
|
KALYAN SINGH Vs. STATE OF H.P.
|
April 11, 2005 |
|
KALYAN SINGH Vs. STATE OF H.P.
|
August 9, 2005 |
|
KAMAL ALIAS KAMAL KUMAR Vs. VINOD KUMAR
|
June 6, 2005 |
|
KAMAL BODHIK Vs. STATE OF HIMACHAL PRADESH
|
August 4, 2005 |
|
KAMAL KANT Vs. GENERAL PUBLIC
|
August 1, 2005 |
|
KAMAL SINGH Vs. STATE OF H.P.
|
June 24, 2005 |
|
KARAM DASS Vs. FATU
|
May 27, 2005 |
|
KARAM SINGH Vs. STATE OF H.P.THROUGH COLLECTOR, KANGRA AT DHARAMSHALA, H.P.
|
July 8, 2005 |
|
KARTAR SINGH Vs. H.P.STATE ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD
|
September 7, 2005 |
|
KATLA CORPERATIVE SOCIETY Vs. MOHINDER ARUN
|
December 26, 2005 |
|
KEHAR SINGH Vs. STATE OF H.P.
|
May 17, 2005 |
|
KEHAR SINGH MITRA Vs. SATISH RATTAN
|
May 25, 2005 |
|
KISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2005 |
|
KISHORI LAL Vs. KANSHI RAM
|
September 16, 2005 |
|
KRISHAN LAL Vs. SUKH RAM
|
January 4, 2005 |
|
KRISHNA DEVI Vs. MATHRU
|
July 27, 2005 |
|
KRISHNI DEVI Vs. STATE OF H.P.
|
June 2, 2005 |
|
KULDEEP KUMAR Vs. N.S.NEGI
|
September 1, 2005 |
|
KULDEEP THAKUR Vs. STATE OF H.P.
|
March 16, 2005 |
|
KUNDAN SINGH Vs. STATE OF H.P.
|
June 10, 2005 |
|
KURBAN ALI Vs. GOPALO
|
March 21, 2005 |
|
KUSHAL KUMAR Vs. PARVEEN KUMARI
|
September 14, 2005 |
|
L A C KISHAN SINGH Vs. R F A
|
March 28, 2005 |
|
L. A. C. Vs. KISHAN SINGH
|
March 28, 2005 |
|
LAL BAHADUR Vs. KAVI RAJ
|
September 13, 2005 |
|
LAL CHAND RAM KRISHAN Vs. RAJESH THAKUR
|
December 16, 2005 |
|
LAL DEVI Vs. VANEETA JAIN
|
August 29, 2005 |
|
LAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2005 |
|
LEELA DEVI Vs. NARINDER PAL SINGH
|
January 7, 2005 |
|
LEKH RAM Vs. GIAN DEL
|
September 22, 2005 |
|
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. KAMLA DEVI
|
November 8, 2005 |
|
M.D.AGRO PACKAGING INDIA LTD. Vs. SURAT RAM
|
December 30, 2005 |
|
MACHINDER PAL Vs. BHAGWATI
|
July 11, 2005 |
|
MADAN LAL Vs. KUNTA DEVI
|
November 30, 2005 |
|
MADAN LAL SHARMA Vs. STATE OF H.P.
|
May 6, 2005 |
|
MAJOR JAGIR SINGH (RETD.) S/O SH.BHURI SINGH, DISTRICT HAMIRPUR Vs. PREM CHAND (DECEASED) THROUGH LRS.
|
September 16, 2005 |
|
MANISHA Vs. PARTAP SINGH
|
December 8, 2005 |
|
MANJEET SINGH Vs. STATE OF H.P.
|
May 27, 2005 |
|
MANMOHAN SINGH Vs. STATE OF H.P.
|
December 26, 2005 |
|
MANSA DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 3, 2005 |
|
MARUTI UDYOG LIMITED Vs. PUSHAP RAJ
|
November 28, 2005 |
|
MAST RAM Vs. STATE BANK OF PATIALA
|
April 28, 2005 |
|
MASTER CHETAN Vs. H.R.T.C.
|
March 16, 2005 |
|
MATHURA DEVI Vs. STATE OF H.P.
|
November 14, 2005 |
|
MAYA LAMINI Vs. NAWAL THAKUR
|
August 22, 2005 |
|
MEERA DEVI Vs. STATE OF H.P.
|
May 6, 2005 |
|
MEET KAUR Vs. CHANDER MOHAN
|
June 21, 2005 |
|
MEHAR CHAND Vs. STATE OF H.P.
|
November 9, 2005 |
|
MINUNNO VANCENZO Vs. STATE OF H P
|
December 16, 2005 |
|
MITTAR SINGH Vs. GIAN CHAND
|
June 20, 2005 |
|
MOHAN MEAKIN LIMITED Vs. STATE OF H.P.
|
December 5, 2005 |
|
MOHAN MEAKIN LTD Vs. EMPLOEES STATE INSURANCE CORPORATION
|
June 20, 2005 |
|
MOHAN SINGH Vs. STATE OF H.P.
|
November 24, 2005 |
|
MOHI RAM Vs. SURAT RAM
|
August 8, 2005 |
|
MOHINDER SINGH Vs. ORIENTAL INSURANCE COMPANY
|
May 11, 2005 |
|
MOHINDER SINGH Vs. STATE OF H.P.
|
November 22, 2005 |
|
MOON HOTEL PVT. LTD. Vs. VENU BAKSHI AND ORS.
|
November 10, 2005 |
|
MOREPEN LABORATORIES LTD. Vs. UNKNOWN
|
August 2, 2005 |
|
MOTI RAM Vs. STATE OF H P
|
November 25, 2005 |
|
MUKESH THAKUR Vs. STATE OF H.P.
|
December 26, 2005 |
|
MUNSHI RAM Vs. KAMLA DEVI
|
May 16, 2005 |
|
MUNSHI RAM (EX.NAIK) Vs. UNION OF INDIA
|
December 29, 2005 |
|
NAGAR MAL Vs. BIMAL KUMAR
|
March 23, 2005 |
|
NAGESHWAR PANDEY Vs. STATE OF H.P.
|
August 18, 2005 |
|
NALINI RESTAURANT, THE MALL SHIMLA Vs. ASSESSING AUTHORITY, SHIMLA
|
August 11, 2005 |
|
NARAIN DUTT Vs. DY-EXCISE & TAXATION COMMISSIONER-CUM-APPELLATE AUTHORITY, (CZ), MANDI HIMACHAL PRADESH
|
October 6, 2005 |
|
NARESH KUMAR Vs. STATE OF H.P.
|
March 10, 2005 |
|
NARESH KUMAR Vs. STATE OF H P
|
December 19, 2005 |
|
NARESH KUMAR ALIAS PAPPU Vs. STATE OF H.P.
|
July 7, 2005 |
|
NARINDER KUMAR Vs. STATE OF H.P.
|
November 29, 2005 |
|
NARINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 13, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. SAVERI DEVI
|
January 7, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. DHANBIR KUMAR
|
June 22, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. SHAKUNTALA DEVI
|
July 18, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. AMAR CHAND
|
August 18, 2005 |
|
NATIONAL INSURANCE CO. LTD Vs. SATYA DEVI
|
August 10, 2005 |
|
NATIONAL INSURANCE CO.LTD. Vs. GULABA RAM
|
November 8, 2005 |
|
NATIONAL INSURANCE COMPANY Vs. GURMEETO
|
November 7, 2005 |
|
NATIONAL INSURANCE COMPANY Vs. MAHINDER PAL
|
October 27, 2005 |
|
NATIONAL INSURANCE COMPANY Vs. M.A.C.T, CHAMBA
|
December 30, 2005 |
|
NEELAM ANAND Vs. MANMOHAN SINGH
|
November 22, 2005 |
|
NEELAM ANAND (SMT.) Vs. SARDAR MANMOHAN SINGH & ORS.
|
November 22, 2005 |
|
NEK RAM ALIAS NIKKA Vs. STATE OF HIMACHAL PRADESH
|
March 24, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. PHULMA
|
August 30, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. VEENA DEVI
|
September 13, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. LACHHAMI DEVI
|
September 9, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHEELA DEVI
|
September 13, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. KANTA RANI
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October 19, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. WALAITI RAM
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November 17, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. JAGDISH RAM
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July 26, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. SOMA DEVI
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July 13, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. KASHMIRI DEVI
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July 15, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. SHER SINGH
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July 8, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. MAYA DEVI
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July 8, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. SUNITA DEVI
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May 17, 2005 |
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NEW INDIA ASSURANCE CO. Vs. SAVITRI
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August 12, 2005 |
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NEW INDIA ASSURANCE CO. Vs. KANTA DEVI
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December 13, 2005 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SAVITRI DEVI
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July 8, 2005 |
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NEW INDIA ASSURANCE CO.LTD Vs. C.R.VERMA
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December 22, 2005 |
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NEW INDIA ASSURANCE CO.LTD Vs. SANT RAM CHAUHAN
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November 8, 2005 |
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NEW INDIA ASSURANCE COMPANY Vs. BALDEV RAJ
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July 19, 2005 |
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NEW INDIA ASSURANCE COMPANY Vs. JAMNA DEVI
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July 15, 2005 |
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NEW INDIA ASSURANCE COMPANY Vs. KANKU
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September 8, 2005 |
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NEW INDIA ASSURANCE COMPANY Vs. SMT. SHAKUNTLA DEVI & ORS.
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September 7, 2005 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. NAND LAL
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December 15, 2005 |
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NEW LAXMI STONE CRUSHER Vs. PUNJAB NATIONAL BANK
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April 27, 2005 |
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NIRMALA DEVI Vs. MAHARAJ MAL
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June 29, 2005 |
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OMI DEVI Vs. RAJINDER SINGH
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November 2, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. NARVADA
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May 18, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. KAMLO
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July 13, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. LALITA SHARMA
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July 1, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
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March 31, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
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April 11, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. GEETA
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October 27, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. SUNDER SINGH
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September 16, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. MAHASWARI
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December 28, 2005 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SUMATI DEVI
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August 18, 2005 |
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ORIENTAL INSURANCE COMPANY LTD.SHIMLA Vs. BHUPINDER
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November 28, 2005 |
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P.D. ATTRI Vs. STATE OF H.P.
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November 25, 2005 |
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PADAM SINGH Vs. STATE OF H.P.
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November 22, 2005 |
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PALA RAM Vs. PUNJAB ROADWAYS
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November 24, 2005 |
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PARAMJIT KAUR Vs. UNION OF INDIA (UOI)
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June 28, 2005 |
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PARAS RAM Vs. STATE OF H.P.
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August 3, 2005 |
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PARMODH RAM Vs. RAJINDER PARSHAD
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June 6, 2005 |
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PARMODH SINGH Vs. TARA CHAND
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September 16, 2005 |
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POHLO RAM Vs. JINDU RAM
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October 28, 2005 |
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POSHU RAM Vs. STATE OF H.P.
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June 8, 2005 |
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PRAKASH CHAND Vs. STATE OF H.P.
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April 12, 2005 |
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PRAN NATH MEHTA Vs. SANTOSH PURI
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October 25, 2005 |
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PRATAP SINGH Vs. SATYA DEVI
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March 28, 2005 |
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PREM CHAND Vs. JAGAR NATHU
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September 19, 2005 |
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PREM CHAND Vs. STATE OF H P
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September 28, 2005 |
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PREM CHAND Vs. DINU RAM
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October 18, 2005 |
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PREM MOHINI GUPTA Vs. KAILASH CHANDER GUPTA
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July 8, 2005 |
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PRITAM CHAND Vs. HIMACHAL ROAD TRANSPORT CORPORATION
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January 7, 2005 |
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PRITAM SINGH KAPOOR Vs. STATE OF HIMACHAL PRADESH
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May 18, 2005 |
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PRITHI SINGH Vs. BAKSHI RAM
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October 5, 2005 |
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PUNIT KAUR Vs. PREM SINGH
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December 19, 2005 |
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PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. Vs. KULDIP K.SUD
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June 20, 2005 |
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PURAN DUTT Vs. HIMACHAL ROAD TRANSPORT
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December 23, 2005 |
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PUSHPA RANI Vs. GIAN CHAND
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October 7, 2005 |
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PYAR SINGH CHANDEL Vs. STATE OF HIMACHAL PRADESH
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June 2, 2005 |
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RAJ KUMAR GOYAL Vs. PRAYAG NARAIN SHARMA
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November 30, 2005 |
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RAJ PAL CHAUHAN Vs. ANANT RAM NEGI
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September 5, 2005 |
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RAJEEV PURI Vs. STATE OF H.P.
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May 24, 2005 |
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RAJEEV SHARMA Vs. STATE OF HIMACHAL PRADESH
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May 6, 2005 |
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RAJENDER PAL PURI Vs. REDYS LABORATORIES LTD
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August 11, 2005 |
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RAJESH KUMAR Vs. HIMACHAL GRAMIN BANK
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December 14, 2005 |
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RAJESH KUMAR DUBEY Vs. STATE OF H.P.
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January 7, 2005 |
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RAJESH THAKUR Vs. STATE OF HIMACHAL PRADESH
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April 20, 2005 |
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RAJINDER KUMAR GUPTA Vs. COMPTROLLER & AUDITOR GENERAL OF INDIA
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June 21, 2005 |
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RAJINDER SINGH Vs. SHAKUNTLA DEVI
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May 17, 2005 |
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RAJNEESH KUMAR ALIAS TONI Vs. STATE OF H.P.
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June 9, 2005 |
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RAKESH KUMAR Vs. STATE OF H P
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September 13, 2005 |
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RAM ASHARI Vs. HIMACHAL ROAD TRANS CORPO
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January 4, 2005 |
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RAM CHAND Vs. STATE OF H.P.
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March 21, 2005 |
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RAM CHAND Vs. RAJESH KUMAR (MINOR) ADOPTED SON OF LEKH RAM
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July 18, 2005 |
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RAM DASS Vs. STATE OF H.P.
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May 24, 2005 |
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RAM LAL Vs. STATE OF H P
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May 12, 2005 |
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RAM MURTI Vs. B K CHAWLA
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October 24, 2005 |
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RAM SARUP KALIA Vs. STATE OF H.P.
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January 7, 2005 |
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RAMAN KUMAR Vs. UMA KIRAN
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December 5, 2005 |
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RAMESH CHAND Vs. NEW INDIA ASSURANCE CO LTD
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May 2, 2005 |
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RAMESH CHAND GOYAL Vs. HIMALAYA COMMUNICATIONS LTD
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August 23, 2005 |
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RAMESH CHANDER Vs. MOHAN SINGH
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July 8, 2005 |
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RAMESH KUMAR Vs. STATE OF H.P.
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June 10, 2005 |
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RAMESH KUMAR Vs. NATIONAL FERTILIZERS LTD.
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November 8, 2005 |
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RAMESH KUMAR AND BHINDER SINGH Vs. STATE OF H.P.
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December 26, 2005 |
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RAMESHWAR Vs. GHUNGAR SINGH
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April 26, 2005 |
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RAMJU DEVI Vs. PREM CHAND
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December 5, 2005 |
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RANDHIR KUMAR Vs. ASHOK KUMAR
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September 15, 2005 |
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RAVINDER BALORIA Vs. STATE OF H.P.
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January 7, 2005 |
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RAVINDER KUMAR SHARMA Vs. MANAGEMENT OF GUJARAT AMBUJA
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August 22, 2005 |
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RAVINDER SINGH Vs. STATE OF H.P.
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September 26, 2005 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOPAL CHANDER NEGI
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February 23, 2005 |
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RENU BALA Vs. STATE OF H.P.
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August 16, 2005 |
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ROHIT WALIA Vs. THE NATIONAL INSURANCE CO. LTD.
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May 6, 2005 |
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ROHIT WALIA Vs. NATIONAL INSURANCE CO LTD
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June 6, 2005 |
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ROSHAN LAL Vs. SUMATI PARKASH
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September 7, 2005 |
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ROSHAN LAL BHARDWAJ Vs. SANJAY SOOD
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June 27, 2005 |
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ROSHAN LAL S/O KEDAR NATH Vs. SECRETARY, DEPARTMENT OF HEALTH
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June 8, 2005 |
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S.J.V.N.LTD. Vs. DOLMA
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September 22, 2005 |
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S.V.AGRO SPINTEX (INDIA).NALAGARH.DISTT.SOLAN.HP. Vs. DEEPAK COSMO LTD.NALAGARH.SOLAN H.P.
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July 18, 2005 |
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SACHIN KUMAR Vs. CHUNILAL
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May 24, 2005 |
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SACHIN SHARMA Vs. STATE OF H.P.
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May 23, 2005 |
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SAMKIT LAMO Vs. UNION OF INDIA (UOI)
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April 28, 2005 |
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SANDEEP CHAUHAN Vs. STATE OF H.P.
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October 3, 2005 |
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SANDHYA DEVI Vs. H.R.T.C.
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November 29, 2005 |
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SANJAY ARORA Vs. PRITAM SINGH
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March 11, 2005 |
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SANJAY SOOD Vs. ROSHAN LAL
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October 25, 2005 |
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SANJAY SOOD Vs. ROSHAN LAL BHARADWAJ
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February 21, 2005 |
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SANJEEV KUMAR Vs. STATE OF H.P.
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July 19, 2005 |
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SANJEEV KUMAR Vs. H.P.HOUSING BOARD
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August 29, 2005 |
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SANJEEV KUMAR SOOD Vs. ATMA RAM
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May 25, 2005 |
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SANJIV SHARMA Vs. STATE OF HIMACHAL PRADESH
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November 25, 2005 |
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SARJIVAN SINGH Vs. DIRECTOR PANCHAYATI RAJ
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May 27, 2005 |
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SATISH AHUJA Vs. ASHWANI SHARMA
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December 14, 2005 |
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SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
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May 25, 2005 |
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SATISH KUMAR Vs. STATE OF H P
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March 16, 2005 |
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SATISH KUMAR BAJAJ Vs. STATE OF H.P.
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July 29, 2005 |
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SATWANT SINGH KUTHEHRIA Vs. STATE OF H.P.
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May 16, 2005 |
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SATYA DEVI Vs. NIKKA RAM
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July 5, 2005 |
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SATYA PAL Vs. STATE OF H.P.
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May 9, 2005 |
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SAVITRI CHAUHAN Vs. STATE OF H.P.
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November 17, 2005 |
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SECRETARY H P S E B Vs. RICHARD
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September 23, 2005 |
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SHAKUNTALA DEVI Vs. H.P.S.E.B.
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September 7, 2005 |
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SHANKAR THAPPA Vs. STATE OF H.P
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March 30, 2005 |
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SHARDA Vs. SHANGRI
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December 20, 2005 |
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SHEELA KAUNDAL Vs. DHANI RAM
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July 22, 2005 |
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SHEELA NEHRU Vs. NIRMALA SHARMA AND ORS.
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November 29, 2005 |
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SHER SINGH Vs. RAKESH KUMAR
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November 25, 2005 |
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SHER SINGH Vs. RAGHUBIR SINGH
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September 20, 2005 |
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SHIMLA APPLE TRADING CO. Vs. H.P. STATE CO-OPERATIVE MARKETING AND CONSUMER FEDERATION LTD.
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August 2, 2005 |
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SHIV LAL Vs. KAHNU RAM
|
August 22, 2005 |
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SHIV RAM Vs. NURATTA
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August 2, 2005 |
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SHOBIT CONSTRUCTION Vs. T K INTERNATIONAL LTD
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March 7, 2005 |
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SHOBIT CONSTRUCTION Vs. T.K.INTERNATIONAL LTD.
|
June 22, 2005 |
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SHRI ARUN BHANWARA Vs. SL. SRIVASTAVA
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July 31, 2005 |
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SHYAM KUMAR Vs. STATE OF HIMACHAL PRADESH
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May 30, 2005 |
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SIDHU RAM Vs. STATE OF H.P.
|
December 22, 2005 |
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SIRTAJ CONSTRUCTION LTD. Vs. SURESH CHANDER DOGRA
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August 24, 2005 |
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SIRTAJ CONSTRUCTIONS LTD Vs. COL SURESH CHANDRA
|
March 18, 2005 |
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SITA DEVI Vs. DHARAMBIR
|
December 2, 2005 |
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SOM DASS Vs. STATE OF H.P.
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May 17, 2005 |
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SONA SPICY FOODS TECH LTD Vs. SPECIAL SPICES INDUSTRIES
|
September 7, 2005 |
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SONU Vs. STATE OF H.P.
|
December 2, 2005 |
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STAT OF H P Vs. TEK CHAND
|
July 29, 2005 |
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STATE Vs. ISHWAR DASS
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February 17, 2005 |
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STATE OF H P Vs. SATYA DEVI
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January 7, 2005 |
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STATE OF H P Vs. PANKAJ SHARMA
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May 6, 2005 |
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STATE OF H P Vs. SIRI RAM
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August 9, 2005 |
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STATE OF H P Vs. BALDEV BHANDARI
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August 10, 2005 |
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STATE OF H.P. Vs. KARAM SINGH
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December 28, 2005 |
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STATE OF H.P. Vs. RAM KISHAN
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December 21, 2005 |
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STATE OF H.P. Vs. SANJAY KUMAR
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May 27, 2005 |
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STATE OF H.P. Vs. KALMU
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May 12, 2005 |
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STATE OF H.P. Vs. PURSHOTAM CHAND
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March 3, 2005 |
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STATE OF H.P. Vs. CAPT.CHARANJIT PAL SINGH MANN
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November 8, 2005 |
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STATE OF H.P. Vs. RAJINDER SINGH
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January 7, 2005 |
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STATE OF H.P. Vs. BAR CHAND
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January 5, 2005 |
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STATE OF H.P. Vs. MUNI LAL
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November 25, 2005 |
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STATE OF H.P. Vs. JAGAR NATH
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August 9, 2005 |
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STATE OF H.P. Vs. AMAR SINGH
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August 4, 2005 |
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STATE OF HIMACHAL PRADESH Vs. KAMAL KISHORE @ BILLA
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December 28, 2005 |
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STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
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September 2, 2005 |
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STATE OF HIMACHAL PRADESH Vs. SURESH CHAND, UMA DEVI
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March 10, 2005 |
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STATE OF HIMACHAL PRADESH Vs. R.D. JOSHI
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March 4, 2005 |
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STATE OF HIMACHAL PRADESH Vs. IVOR FLEITCHER
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May 23, 2005 |
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STATE OF HIMACHAL PRADESH Vs. CHET RAM
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November 17, 2005 |
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STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
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December 23, 2005 |
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STATE OF HIMACHAL PRADESH Vs. BRIJ LAL
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July 6, 2005 |
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STATE OF HIMACHAL PRADESH Vs. DEEPA DEVI
|
May 17, 2005 |
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STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
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May 30, 2005 |
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STATE OF HP. Vs. RANDEEP SINGH
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November 16, 2005 |
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STATEOF HIMACHAL PRADESH Vs. INDER MOHAN
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September 6, 2005 |
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SUKHDEV ANAND Vs. STATE
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July 18, 2005 |
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SUKHVINDER Vs. STATE OF H.P.
|
September 23, 2005 |
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SUMAN KUMAR Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION
|
January 7, 2005 |
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SUNEEL KUMAR Vs. STATE OF H P
|
July 4, 2005 |
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SUNEHRU DEVI Vs. UNION OF INDIA (UOI)
|
July 20, 2005 |
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SUNIL KUMAR Vs. STATE OF H.P THROUGH DISTRICT COLLECTOR, SOLAN
|
June 7, 2005 |
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SUNITA PAWAR Vs. SANDEEP KUMAR
|
September 6, 2005 |
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SUPREME COURT YOUNG LAWYERS Vs. UNION OF INDIA
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December 30, 2005 |
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SURESH KUMAR VERMA Vs. STATE OF H.P.
|
October 25, 2005 |
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SURESH SHARMA Vs. SUKHDEV SHARMA
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May 25, 2005 |
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SWARAN LAL Vs. STATE OF H P
|
July 15, 2005 |
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SWARAN SHARMA Vs. UNION OF INDIA
|
September 21, 2005 |
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TAJDIN Vs. MILKHO DEVI
|
April 29, 2005 |
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TAPINDER SINGH Vs. M.C.PAONTA SAHIB
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October 18, 2005 |
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TARUN MAHANT Vs. STATE OF HIMACHAL PRADESH
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June 21, 2005 |
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TEJ RAM Vs. BHARAT BUSHAN
|
April 13, 2005 |
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TEK CHAND Vs. JAI NAND
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October 6, 2005 |
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THE NEW INDIA ASSURANCE CO.LTD. Vs. BHAKTI PRAKASH VERMA
|
August 30, 2005 |
|
TODAR MAL VERMA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 22, 2005 |
|
U.S.CHAUHAN Vs. STATE OF H.P.
|
March 10, 2005 |
|
UNION OF INDIA Vs. RAJ RANI
|
November 23, 2005 |
|
UNION OF INDIA Vs. BALBIR SINGH
|
March 21, 2005 |
|
UNION OF INDIA & ORS. Vs. M/S. GUMBER ENTERPRISES & ANR.
|
April 1, 2005 |
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UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS Vs. HANS RAJ THAKUR
|
September 13, 2005 |
|
UNITED INDIA INS.CO.LTD. Vs. AVTAR SACHDEVA
|
October 3, 2005 |
|
UNITED INDIA INSSURANCE CO LTD Vs. PREM CHAND GUPTA
|
March 28, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. CHANDER PRABHA BHATT
|
March 28, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAVITA CHHABRA
|
May 9, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. KRISHN CHAND
|
June 7, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. BISHNA
|
May 17, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. GURBAX SINGH
|
September 28, 2005 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHIV RAM
|
December 23, 2005 |
|
UNITED INDIA INSURANCE CO. AND ETC. Vs. KIRNA DEVI AND ORS.
|
September 21, 2005 |
|
UNITED INDIA INSURANCE CO.LTD. Vs. SAVITRI DEVI
|
October 3, 2005 |
|
UNITED INDIA INSURANCE COMPANY Vs. PIARI DEVI
|
August 9, 2005 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. VIJAY KUMAR
|
December 12, 2005 |
|
UNITES INDIA INSURANCE CO LTD Vs. SEEMA DEVI
|
May 10, 2005 |
|
UTTAM SINGH Vs. STATE OF H.P.
|
March 10, 2005 |
|
VED PARKASH SHARMA Vs. STATE OF H.P.
|
May 17, 2005 |
|
VED PRAKASH Vs. STAE OF HIMACHAL PRADESH
|
January 7, 2005 |
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VEENA AGGARWAL Vs. STATE OF H.P.THROUGH CHIEF SECRETARY H.P.GOVT.
|
October 7, 2005 |
|
VEER SINGH Vs. STATE OF H.P.
|
May 11, 2005 |
|
VIDHI SINGH SUPEHIA Vs. H P FINANCIAL CORPORATION
|
January 7, 2005 |
|
VIDYA DEVI Vs. SALOCHNA MITTAL
|
August 24, 2005 |
|
VIJAY KUMAR Vs. STATE OF H. P.
|
July 22, 2005 |
|
VIJAY KUMAR Vs. STATE
|
May 23, 2005 |
|
VIJAY SINGH Vs. AKSHAY DEOGAR
|
March 1, 2005 |
|
VIJAY SINGH Vs. STATE OF H.P.
|
December 9, 2005 |
|
VIKAS JAIN Vs. HARBHAJAN SINGH
|
September 14, 2005 |
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VIRENDER SINGH Vs. STATE OF H.P
|
December 30, 2005 |
|
WAZIR CHAND Vs. AMBAKA RANI
|
August 11, 2005 |
|
YASH PAL Vs. H.P.STATE FOREST CORPORATION THROUGH ITS, MANAGING DIRECTOR
|
July 4, 2005 |
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YORK EXPORT LTD. Vs. GIAN CHAND
|
October 3, 2005 |
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ZATIUN BEGUM Vs. SECRETARY FORESTS
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April 27, 2005 |
LOGIN