|
AJAY FANCY WOODEN FURNITURE Vs. SUDESH KUMAR SHARMA ALIAS SURESH KUMAR
|
November 1, 2004 |
|
AJAY SHARMA Vs. STATE OF H.P.
|
April 22, 2004 |
|
AMAR SINGH Vs. O.P.YADAV
|
December 30, 2004 |
|
AMARJIT SINGH Vs. STATE OF H.P.
|
August 11, 2004 |
|
AMITABH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
August 2, 2004 |
|
ANIL KATOCH Vs. STATE OF H.P.
|
October 5, 2004 |
|
ANIL KUMAR MAHAJAN Vs. STATE OF H.P.
|
October 19, 2004 |
|
ANIL THAKUR Vs. ASHISH KUMAR
|
October 14, 2004 |
|
ANUPAM COFFEE HOUSE KANDAGHAT Vs. VED PRAKASH
|
July 29, 2004 |
|
ASHA KUMARI Vs. STATE OF H.P.
|
December 27, 2004 |
|
ASHOK GIRDHAR Vs. STATE OF H.P.
|
May 17, 2004 |
|
ASHOK KUMAR Vs. RAM RAKSH PAL
|
November 1, 2004 |
|
ASHOK KUMAR Vs. STATE OF H.P.
|
December 23, 2004 |
|
ASHOK KUMAR GUPTA Vs. STATE OF H P
|
September 20, 2004 |
|
ASHOK PAL SEN Vs. THE H.P.STATE FOREST CORPORATION
|
January 5, 2004 |
|
ASHOKA ALLOY STEEL LTD Vs. CENTRAL BANK OF INDIA
|
April 28, 2004 |
|
ATMA RAM Vs. STATE OF H.P.
|
September 21, 2004 |
|
B B M B Vs. PARAS RAM
|
June 7, 2004 |
|
B.K.PAL PROFESSOR (RETIRED) Vs. TENZIN
|
May 6, 2004 |
|
BABA SOHAN GIN Vs. STATE OF H P
|
October 7, 2004 |
|
BABA SOHAN GIRI Vs. STATE OF H.P.
|
March 17, 2004 |
|
BABU DIN Vs. STATE OF H.P.
|
July 8, 2004 |
|
BADRI PRAKASH Vs. KRISHAN GOPAL
|
July 13, 2004 |
|
BALDEO SHARMA Vs. STATE OF H.P.
|
October 1, 2004 |
|
BALIA @ BILLU Vs. STATE OF H.P.
|
December 23, 2004 |
|
BHAG CHAND Vs. NARCOTICS CONTROL BUREAU, CHANDIGARH
|
May 6, 2004 |
|
BHAGAT RAM Vs. SATLUJ JAL VIDYUT NIGAM LTD
|
June 11, 2004 |
|
BHAGI DEVI Vs. STATE OF H.P.
|
October 5, 2004 |
|
BHAJANA NAND Vs. STATE OF H.P.
|
October 11, 2004 |
|
BHARTIYA VALMEKI DHARAM SAMAJ Vs. STATE OF H.P.
|
December 2, 2004 |
|
BHIKA RAM Vs. BHAGAT RAM
|
August 3, 2004 |
|
BHUPINDER KUMAR Vs. KISHORI LAI
|
September 23, 2004 |
|
BIHARI LAL Vs. NATIONAL INSURANCE CO LTD
|
May 21, 2004 |
|
BIHARILAL Vs. STATE OF H P
|
December 14, 2004 |
|
BIJA RAM Vs. STATE OF HIMACHAL PRADESH
|
June 10, 2004 |
|
BIMLA DEVI Vs. RAJ KUMAR
|
August 11, 2004 |
|
BIMLA MALHOTRA Vs. HIMACHAL GRAMIN BANK
|
September 2, 2004 |
|
BRIJ LAL Vs. AMAR NATH KAUSHAL
|
May 21, 2004 |
|
BRIJ RANI GOEL Vs. UNION OF INDIA
|
October 11, 2004 |
|
BRUCE CLARIDGE Vs. STATE OF H P
|
July 6, 2004 |
|
CADBURY INDIA LIMITED Vs. RAKESH KAUSHAL
|
January 8, 2004 |
|
CHAMEL SINGH Vs. UNION OF INDIA
|
May 11, 2004 |
|
CHAUKAS Vs. DUNI CHAND
|
November 15, 2004 |
|
CHET RAM Vs. STATE OF H P
|
July 14, 2004 |
|
CITIZEN RIGHTS PROTECTION FORUM Vs. UNION OF INDIA
|
December 6, 2004 |
|
CLARIDGE MOULDED FIBER LTD. Vs. MOHAN FIBER PRODUCTS LTD.
|
July 27, 2004 |
|
CONTINENTAL CONSTRUCTION LTD Vs. PRESIDING OFFICER
|
March 19, 2004 |
|
CONTINENTAL CONSTRUCTION LTD. Vs. PRESIDING OFFICER
|
March 5, 2004 |
|
CONTROLLER TRANSPORT, HARYANA ROADWAYS AND ANOTHER Vs. SMT. NIRMALA AND OTHER
|
August 24, 2004 |
|
D.P.COMMUNICATION SYSTEMS (PVT.) LTD. Vs. STATE OF H.P.Non-applicant
|
December 16, 2004 |
|
DALJEET SINGH Vs. STATE OF H.P.
|
March 29, 2004 |
|
DAYA NAND SHARMA Vs. STATE OF H.P.
|
March 29, 2004 |
|
DEEPA RAM Vs. STATE OF H P
|
December 22, 2004 |
|
DESH RAJ Vs. BODH RAJ
|
July 2, 2004 |
|
DEVI SINGH Vs. STATE OF H.P.
|
January 6, 2004 |
|
DHARAM SANTOSH ENTERPRISES Vs. HINDUSTAN LEVER LTD.
|
December 9, 2004 |
|
DHARAM SINGH Vs. JAGDISH
|
August 23, 2004 |
|
DHYAN SINGH Complainant Vs. ORIENTAL INSURANCE COMPANY LTD.
|
July 27, 2004 |
|
DILIP KUMAR Vs. RAJESH SAHANI
|
July 15, 2004 |
|
DILRAJ SINGH Vs. H.P.UNIVERSITY
|
September 23, 2004 |
|
DIWAN CHAND VERMA Vs. STATE OF H.P.
|
February 26, 2004 |
|
DM.HPSFC, PARWANOO Vs. GIAN CHAND
|
September 9, 2004 |
|
DORJE RAM Vs. STATE OF H P
|
August 11, 2004 |
|
EXECUTIVE ENGINEER B and R H P P W D SOLAN Vs. KEWAL RAM
|
July 16, 2004 |
|
EXECUTIVE ENGINEER, PWD Vs. RAJESH THAKUR
|
April 22, 2004 |
|
GOUNTERMANN PEIPERS (INDIA) LTD Vs. UNION OF INDIA
|
July 12, 2004 |
|
GOUNTERMANN PEIPERS (INDIA) LTD. Vs. UNION OF INDIA (UOI)
|
August 2, 2004 |
|
GURDEV SINGH Vs. STATE OF H P
|
July 23, 2004 |
|
GURDEV SINGH S/O HUKMI RAM Vs. KEDAR NATH (DECEASED) THROUGH HIS LRS.
|
December 31, 2004 |
|
H P STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF H P
|
December 6, 2004 |
|
H.P.S.E.B. Vs. ANSAL PROPERTIES
|
December 27, 2004 |
|
H.P.STATE FOREST CORPORATION LTD. Vs. GANU DEVI
|
July 23, 2004 |
|
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. STATE OF H.P.
|
December 6, 2004 |
|
H.R.T.C Vs. NATHU RAM
|
March 16, 2004 |
|
H.R.T.C. Vs. RAJ KUMAR
|
December 12, 2004 |
|
HARESH KUMAR Vs. STATE OF H.P.
|
March 26, 2004 |
|
HARI CHAND Vs. STATE OF H.P.
|
August 3, 2004 |
|
HARI NAND Vs. STATE OF H.P.
|
July 2, 2004 |
|
HARYANA TELECOM LTD Vs. HIMACHAL FUTURISTIC
|
October 12, 2004 |
|
HEMANT KUMAR Vs. HP.SERVICE COMMISSION
|
October 27, 2004 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. RAJ KUMAR
|
December 21, 2004 |
|
HIMGIRI HIRE PURCHASE PVT LTD Vs. STATE OF H P & ORS
|
January 5, 2004 |
|
IN RE: GONTERMANN-PIEPERS Vs. STATE
|
June 10, 2004 |
|
INDER PAUL Vs. STATE OF H.P.
|
March 22, 2004 |
|
INDER SINGH Vs. RANGILA RAM RAO
|
August 17, 2004 |
|
IQBAL SINGH Vs. STATE OF H.P.
|
October 5, 2004 |
|
ISHWAR LAL CHAUDHARI Vs. NATIONAL INSURANCE COMPANY
|
August 25, 2004 |
|
JAGAR SINGH Vs. STATE OF H.P.
|
July 28, 2004 |
|
JAGAT SINGH ALIAS JAGGA Vs. STATE OF H.P.
|
December 21, 2004 |
|
JAI CHAND Vs. STATE OF H.P.
|
November 16, 2004 |
|
JAI PRAKSH ASSOCIATES LIMITED Vs. STATE OF H.P.
|
July 28, 2004 |
|
JAMIR KHAN Vs. STATE OF H.P.
|
October 7, 2004 |
|
JAMIR KHAN Vs. STATE OF H P
|
August 7, 2004 |
|
JAUNI RAM Vs. STATE OF H.P.
|
October 21, 2004 |
|
JEET RAM KISHORE Vs. SUNDER SINGH
|
April 2, 2004 |
|
JEEVAN Vs. STATE OF H.P.
|
March 16, 2004 |
|
JITENDER KUMAR Vs. KISHAN DEVI KAPILA
|
January 5, 2004 |
|
K.C.RAHI Vs. BOARD OF DIRECTORS
|
December 23, 2004 |
|
K.D.SHARMA Vs. KISHORI LAI DOGRA
|
September 23, 2004 |
|
KALA Vs. AMRIT KUMAR
|
March 25, 2004 |
|
KALI DASS BATISH Vs. UNION OF INDIA (UOI)
|
May 25, 2004 |
|
KALI RAM Vs. STATE OF H.P.
|
March 2, 2004 |
|
KAMALJEET SINGH Vs. STATE OF H.P.
|
December 6, 2004 |
|
KAMLESH Vs. RAM DAYAL
|
February 23, 2004 |
|
KARTAR SINGH Vs. NIRMALA DEVI
|
March 5, 2004 |
|
KAUSHLAYA DEVI Vs. UNION OF INDIA (UOI)
|
June 21, 2004 |
|
KESARI DEVI Vs. JAGDEV SINGH
|
October 5, 2004 |
|
KHUB CHAND TYAGI Vs. STATE OF H.P.
|
January 5, 2004 |
|
KRISHANA DEVI Vs. SUBHADRA DEVI
|
May 20, 2004 |
|
KRISHMA EDUCATIONAL CENTRE Vs. STATE OF H.P.
|
October 7, 2004 |
|
KULDEEP @ BITTU Vs. STATE OF H.P.
|
November 18, 2004 |
|
KULDEEP CHAND Vs. UNION OF INDIA
|
October 25, 2004 |
|
LAL SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
December 29, 2004 |
|
LALIT SHARMA Vs. JAGDISH SHARMA
|
October 14, 2004 |
|
LALITA TAMANG Vs. STATE OF H.P.
|
May 28, 2004 |
|
LATA Vs. UNITED INDIA INSURANCE CO LTD
|
October 27, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KIRAN KEHERA
|
June 30, 2004 |
|
MADAN SINGH PUNDIR Vs. STATE OF H.P.
|
October 6, 2004 |
|
MAHINDRA, MAHINDRA FINANCE SERVICE LTD. Vs. SURESH KUMAR
|
March 4, 2004 |
|
MAN BAHADUR Vs. KAMAL DEV PURI
|
July 21, 2004 |
|
MANJEET SINGH Vs. STATE OF H.P.
|
October 18, 2004 |
|
MAST RAM Vs. STATE OF H.P.
|
November 1, 2004 |
|
MCDOWELL AND COMPANY LTD. Vs. WINE LINK L-1 LICENSEE
|
October 29, 2004 |
|
MEENA Vs. STATE OF H.P.
|
December 3, 2004 |
|
MOHAN SINGH Vs. FINDI DEVI
|
April 13, 2004 |
|
MOHAN SINGH Vs. STATE OF H.P.
|
March 17, 2004 |
|
MOHINDRA SINGH Vs. GODAN
|
October 13, 2004 |
|
MOREPEN LABORATORIES LTD. Vs. THE BUSINESS ASSOCIATE, XPS CARGO SERVICES
|
September 6, 2004 |
|
N.D.ATTRI Vs. CANTONMENT BOARD
|
October 5, 2004 |
|
NAGAR PARISHAD BILASPUR Vs. BONE RAM
|
October 12, 2004 |
|
NAGAR PARISHAD BILASPUR. Vs. BONE RAM & ANR.
|
December 12, 2004 |
|
NAGENDER Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2004 |
|
NARAIN SINGH Vs. UNION OF INDIA (UOI)
|
April 6, 2004 |
|
NARBADA Vs. RAJNI KANTA
|
July 15, 2004 |
|
NARESH KUMAR Vs. STATE OF H.P.
|
May 14, 2004 |
|
NARESH SINGH THAKUR Vs. STATE OF H.P.
|
December 16, 2004 |
|
NARINDER KUMAR SOOD Vs. PUNJAB MOTORS KURALI
|
July 26, 2004 |
|
NARINDER PAL SINGH CHAUHAN Vs. STATE OF H.P.
|
March 31, 2004 |
|
NATIONAL HYDROELECTRIC POWER Vs. NANAK CHAND
|
October 15, 2004 |
|
NATIONAL INSURANCE CO LIMITED Vs. AMAR NATH
|
January 2, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. GIRDHARI LAL
|
March 15, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. BHAGWAN DASS
|
April 21, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. JITA
|
June 7, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. CHANDRA DEVI
|
June 23, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. RATTANI DEVI
|
May 3, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. GEETA DEVI
|
May 13, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SHANGRI
|
October 14, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. PRABHA DEVI
|
October 18, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI
|
October 18, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. NANT RAM
|
October 19, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. ANGURI DEVI
|
July 13, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. PROMILA DEVI
|
July 26, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. AMAR CHAND
|
August 18, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. REENA DEVI
|
September 10, 2004 |
|
NATIONAL INSURANCE CO.LTD. Vs. RAMESH KUMAR
|
March 9, 2004 |
|
NATIONAL INSURANCE CO.LTD. Vs. SOMA RANI
|
September 22, 2004 |
|
NATIONAL INSURANCE CO.LTD. Vs. PROMILA DEVI
|
June 26, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MAST RAM
|
January 9, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KISHORI LAL
|
March 19, 2004 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BACHNU RAM
|
March 22, 2004 |
|
NATIONAL ISSURANCE CO LTD Vs. PUSHPA DEVI
|
March 23, 2004 |
|
NEK RAM Vs. STATE OF H.P.
|
June 29, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. DHARMU
|
April 21, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. AMAR CHAND
|
June 24, 2004 |
|
NIRMALA Vs. CHILD DEVELOPMENT PROJECT OFFICER
|
March 26, 2004 |
|
OM PRAKASH Vs. STATE OF H.P
|
April 7, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. SUNITA DEVI
|
June 2, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. MAN BHADUR
|
July 21, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. GEETA
|
September 21, 2004 |
|
P.L.GUPTA Vs. STATE OF H.P.
|
August 6, 2004 |
|
PANKAJ GOYAL Vs. COMMISSIONER OF INCOME-TAX
|
June 22, 2004 |
|
PARAT SINGH Vs. STATE OF H.P.
|
December 14, 2004 |
|
PARWATI DEVI Vs. UNION OF INDIA
|
December 14, 2004 |
|
PAWAN KUMAR Vs. SUKH DEVI RAJ SHARMA
|
December 17, 2004 |
|
PIARI DEVI Vs. H.R.T.C.
|
December 28, 2004 |
|
PRAKASH CHAND Vs. STATE OF H.P.
|
August 9, 2004 |
|
PREM CHAND Vs. STATE OF H.P.
|
December 30, 2004 |
|
PREM CHAND Vs. UNION OF INDIA
|
May 17, 2004 |
|
PREM LATA Vs. HIMACHAL ROAD TRANSPORT CORPO
|
May 25, 2004 |
|
PREM SINGH Vs. STATE OF H.P.
|
September 24, 2004 |
|
PRINCIPAL, HIMACHAL DENTAL COLLEGE Vs. PREETI CHOWDHARY
|
May 7, 2004 |
|
PUNAM VERMA Vs. RAJPAL VERMA
|
May 24, 2004 |
|
PUNJAB NATIONAL BANK Vs. GOVIND KAUR
|
March 12, 2004 |
|
PURAN CHAND Vs. BAGAN DEVI
|
September 17, 2004 |
|
PURAN CHAND SHARMA Vs. STATE OF H.P.
|
December 23, 2004 |
|
PURANCHAND Vs. DHANGESHARI DEVI
|
September 27, 2004 |
|
PUSHPA ALIAS LEELA Vs. SHAKUNTLA
|
July 15, 2004 |
|
PUSHPA DEVI Vs. PARSHOTAM SINGH
|
June 20, 2004 |
|
PUSHPA DEVI Vs. PARSHOTAM SINGH AND OTHERS
|
July 20, 2004 |
|
R.S.TEGTA Vs. STATE OF H.P.
|
December 23, 2004 |
|
RAJ KUMAR Vs. H.P.FINANCIAL CORPORATION
|
December 29, 2004 |
|
RAJ KUMAR Vs. UNION OF INDIA AND OTHERS
|
August 18, 2004 |
|
RAJEEV KUMAR Vs. STATE OF H.P.
|
November 2, 2004 |
|
RAJEEV KUMAR Vs. STATE OF H.P.
|
December 7, 2004 |
|
RAJESH BASMIYAT Vs. STATE OF H.P.
|
May 18, 2004 |
|
RAJESH KMAR BANSAL Vs. COUNTRYSIDE BUILDERS
|
July 23, 2004 |
|
RAJESH KUMAR Vs. STATE OF H.P.
|
December 30, 2004 |
|
RAJESH SHARMA Vs. HP.PUBLIC SERVICE COMMISSION
|
June 22, 2004 |
|
RAJINDER PAUL Vs. STATE OF HIMACHAL PRADESH
|
November 23, 2004 |
|
RAJINDER SINGH Vs. STATE OF H P
|
April 21, 2004 |
|
RAJIV JASSI Vs. STATE OF HIMACHAL PRADESH
|
August 9, 2004 |
|
RAKESH KUMAR Vs. STATE OF H.P.
|
December 30, 2004 |
|
RAKESHGOEL Complainant Vs. KISAN COLD STORAGE & ICE UDYOG, AMB
|
September 8, 2004 |
|
RAM DASS Vs. SYNDICATE BANK
|
June 30, 2004 |
|
RAM DASS Vs. SECRETARY AGRICULTURE TOTHE GOVT.OF H.P.
|
December 17, 2004 |
|
RAM LAL Vs. STATE OF H.P.
|
December 23, 2004 |
|
RAM LAL Vs. STATE OF H.P.
|
November 1, 2004 |
|
RAM PAL Vs. VINOD KUMAR
|
December 31, 2004 |
|
RAMESH Vs. STATE OF HIMACHAL PRADESH
|
April 8, 2004 |
|
RAMESH CHAND Vs. UNION OF INDIA
|
September 14, 2004 |
|
RAMESH THAKUR Vs. H.R.T.C.
|
July 15, 2004 |
|
RANGILA RAM Vs. STATE OF H.P.
|
August 25, 2004 |
|
RANJIT SINGH Vs. STATE OF H P
|
October 1, 2004 |
|
RASHILA RAM KAUSHAL Vs. RANJIT SINGH
|
March 5, 2004 |
|
RAVI DUTT SHARMA Vs. STATE OF H.P.
|
March 8, 2004 |
|
RAVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 16, 2004 |
|
REWAT RAM Vs. CHURA MANI
|
March 5, 2004 |
|
RIENTAL INSURANCE CO.LTD. Vs. MAN BAHADUR
|
July 21, 2004 |
|
ROMESH CHANDER Vs. STATE OF H.P.
|
April 1, 2004 |
|
ROSHAN LAL Vs. STATE OF H.P.
|
July 13, 2004 |
|
ROSHAN LAL MEHTA Vs. HON&APOSBLE HIGH COURT OF H.P.
|
April 7, 2004 |
|
RUMAL SINGH Vs. STATE OF H.P.
|
December 30, 2004 |
|
RUPINDER SINGH Vs. GIRDHARI LAL
|
August 12, 2004 |
|
S T.K.INTERNATIONAL LTD. Vs. HEM RAJ CHAUHAN
|
October 29, 2004 |
|
S.C.SHARMA Vs. STATE OF H.P.
|
June 7, 2004 |
|
S.D.SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 19, 2004 |
|
S.J.V.N.LTD. Vs. ROOP SINGH NEGI
|
June 29, 2004 |
|
SAHNI DEVI Vs. PIARO DEVI
|
December 15, 2004 |
|
SAIRU RAM Vs. PREM CHAND
|
April 22, 2004 |
|
SANDESH KUMARI Vs. ORIENTAL INSURANCE CO LTD
|
December 1, 2004 |
|
SANDESH KUMARI ALIAS SANDESH DEVI Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
December 1, 2004 |
|
SANJEEV AGGARWAL Vs. ROSHAN LAI SOOD
|
September 21, 2004 |
|
SANJIV KUMAR ALIAS SANJU Vs. STATE OF H P
|
July 8, 2004 |
|
SANTOSH MALHOTRA Vs. H.P.S.F.C.
|
November 2, 2004 |
|
SANTOSHI DEVI Vs. CHAUDHARY RAM
|
July 7, 2004 |
|
SARDAR JASVINDER SINGH Vs. STATE OF H.P.
|
April 29, 2004 |
|
SATYA DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 1, 2004 |
|
SHANTI SHARMA Vs. SHANTI SHARMA
|
July 13, 2004 |
|
SHER SINGH Vs. HPSEB
|
December 30, 2004 |
|
SHIRISH BATRA Vs. PAL TRANSPORT COMPANY
|
October 8, 2004 |
|
SHIV DAYAL Vs. ATUL KUMAR
|
December 17, 2004 |
|
SHOBH RAM Vs. STATE OF H.P.
|
May 20, 2004 |
|
SHOBHA RAM Vs. STATE OF H P
|
March 25, 2004 |
|
SHRI ROOP SINGH Vs. SHRI WATTAN SINGH
|
July 12, 2004 |
|
SHUSHANK Vs. RAM KARAN
|
June 23, 2004 |
|
SHYAM LAL Vs. HARU RAM
|
August 11, 2004 |
|
SITA RAM Vs. EXECUTIVE ENGINEER, CPWD
|
September 23, 2004 |
|
SMT. SHEELA AND OTHERS Vs. ASSOCIATED AVIATION PVT. LTD. AND OTHERS
|
August 5, 2004 |
|
SOHAN SINGH Vs. STATE OF H.P.
|
September 29, 2004 |
|
SOHAN SINGH Vs. STATE OF H P
|
December 29, 2004 |
|
STATE OF H P Vs. SUKHDEV SINGH RANA
|
September 3, 2004 |
|
STATE OF H P Vs. RAM LAL
|
December 12, 2004 |
|
STATE OF H. P. Vs. RAM LAL
|
December 14, 2004 |
|
STATE OF H.P. Vs. RAM PRAKASH
|
November 2, 2004 |
|
STATE OF H.P. Vs. HANACHO ALIAS STEWART
|
June 11, 2004 |
|
STATE OF H.P. Vs. SATYA PAL
|
May 5, 2004 |
|
STATE OF H.P. Vs. MEHAR SINGH
|
December 31, 2004 |
|
STATE OF H.P. Vs. NARENDRA KUMAR
|
February 16, 2004 |
|
STATE OF H.P. Vs. RAVINDER KUMAR
|
September 14, 2004 |
|
STATE OF H.P. Vs. SURENDER KUMAR
|
June 22, 2004 |
|
STATE OF HIMACHAL PRADESH Vs. VIRENDRA SINGH KANWAR
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May 28, 2004 |
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STATE OF HIMACHAL PRADESH Vs. DEVKI NAND
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March 12, 2004 |
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STATE OF HIMACHAL PRADESH Vs. OM PRAKASH
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October 20, 2004 |
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STATE OF PUNJAB Vs. CHANDAN KUMAR MANDAL
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April 1, 2004 |
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SUBHADRA CHAUHAN Vs. STATE OF H.P.
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May 6, 2004 |
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SUKHWANT KAUR AND OTHERS Vs. SHER SINGH AND OTHERS
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August 9, 2004 |
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SUMAN, CHANCHLA DEVI Vs. STATE OF HIMACHAL PRADESH
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October 8, 2004 |
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SUNIL KUMAR Vs. STATE OF H.P.
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June 11, 2004 |
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SUNIL KUMAR Vs. STATE OF H P
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December 24, 2004 |
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SURAM DASS Vs. STATE OF HIMACHAL PRADESH
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January 1, 2004 |
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SURESH CHAND Vs. UNION OF INDIA
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May 22, 2004 |
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SURESH KUMAR Vs. STATE OF H.P.
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December 23, 2004 |
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SURESH KUMAR Vs. STATE OF H.P.
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July 13, 2004 |
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SURESH KUMAR Vs. RAJPAL THAKUR
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December 17, 2004 |
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SURINDER MOHAN Vs. STATE OF H.P.
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April 2, 2004 |
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SURINDER SINGH Vs. STATE OF H.P.
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December 8, 2004 |
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SUSHILA DEVI Vs. SOM DUTT
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September 6, 2004 |
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SUSHMA DEVI Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD.
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January 9, 2004 |
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TAPENDER SINGH Vs. JAI SINGH
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July 23, 2004 |
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TAX RECOVERY OFFICER, SHIMLA RANGE Vs. HIMACHAL GRAMIN SANCHAYAKA LTD.
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December 27, 2004 |
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TEK RAM Vs. TOT RAM
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April 7, 2004 |
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THE NATIONAL INSURANCE COMPANY LTD. Vs. KIRNA DEVI
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July 22, 2004 |
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TRIPATA PARMAR Vs. STATE OF H.P.
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December 9, 2004 |
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TULNA DEVI Vs. GIRDHARI LAL
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March 19, 2004 |
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UNION OF INDIAN Vs. SHYAM DASS
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October 1, 2004 |
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UNITED COMMERCIAL BANK Vs. DEV RAJ
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April 23, 2004 |
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UNITED INDIA INS. CO. LTD. Vs. BHAG SINGH
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June 1, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. LAIQ RAM
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September 17, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. NOOR DASS
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October 26, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. CHANCHALA DEVI
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April 27, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMESHWARI DEVI
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June 3, 2004 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ATMA RAM
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January 1, 2004 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER KAUR
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January 6, 2004 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SARDARI LAL
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August 10, 2004 |
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VARINDER SUD Vs. STATE OF H.P.
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January 8, 2004 |
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VARUN SEHGAL Vs. H.P.UNIVERSITY
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June 8, 2004 |
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VASU DEV SHARMA Vs. STATE OF H.P.
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September 6, 2004 |
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VIDYA NATH Vs. STATE OF HIMACHAL PRADESH
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June 11, 2004 |
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VINOD KUMAR WALIA Vs. PRESIDING JUDGE LABOUR COURT
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May 27, 2004 |
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VIRBHADRA SINGH Vs. UNION OF INDIA
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January 1, 2004 |
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VIRENDER NATH GAUTAM Vs. SAT PAL SINGH
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June 23, 2004 |
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WATTAN SINGH Vs. JOGINDER SINGH
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October 7, 2004 |
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YASHWANT SINGH Vs. UNION OF INDIA (UOI)
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July 21, 2004 |
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