|
A K KACHROO Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2003 |
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AD.KASHYAP Vs. THE BOARD OF DIRECTORS OF THE H.P.STATE COOPERATIVE BANK LTD., THE MALL, SHIMLA
|
April 23, 2003 |
|
AJIT KUMAR NEGI Vs. STATE OF H.P.
|
November 18, 2003 |
|
AMAR CHAND Vs. STATE OF H.P.
|
July 21, 2003 |
|
AMARDASS Vs. STATE OF H.P.
|
May 9, 2003 |
|
AMIN CHAND Vs. BHAGTU
|
February 27, 2003 |
|
AMRISH RANA Vs. STATE OF HIMACHAL PRADESH
|
January 9, 2003 |
|
ANANT RAM NEGI Vs. STATE OF HIMACHAL PRADESH
|
January 3, 2003 |
|
ANIL KUMAR DOBHAL Vs. STATE BANK OF INDIA
|
March 7, 2003 |
|
ANUP DUTTA Vs. KRISHNA DEVI
|
June 26, 2003 |
|
APPLE VALLEY RESORT Vs. H.P. STATE ELECTRICITY BOARD
|
September 4, 2003 |
|
ARSH CASTINGS (P) LTD.PAONTA NAHAN ROAD, PAONTA Vs. H.P.STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
|
June 2, 2003 |
|
ARVIND CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
September 15, 2003 |
|
ARVIND SHARMA Vs. STATE OF H.P.
|
April 29, 2003 |
|
ASHOK K.GOEL Vs. VENU BAKSHI
|
October 17, 2003 |
|
ASHWANI KUMAR SHARMA Vs. HIMACHAL GRAMIN BANK
|
June 29, 2003 |
|
ASIA RESORTS LTD. Vs. USHA BRECO LTD.
|
August 12, 2003 |
|
ASSOCIATED CEMENT COS. LTD. Vs. STATE OF H.P.
|
August 19, 2003 |
|
AVTAR SINGH Vs. UNION OF INDIA (UOI)
|
August 30, 2003 |
|
BABU RAM Vs. STATE OF H.P.
|
August 29, 2003 |
|
BADAMO DEVI Vs. UNION OF INDIA
|
October 9, 2003 |
|
BALDEV SHARMA Vs. CENTRAL VIGILANCE COMMISSIONER
|
November 18, 2003 |
|
BALDEV SINGH BHARDWAJ Vs. STATE OF H P
|
April 22, 2003 |
|
BANWARILAL Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2003 |
|
BEENA DEVI, KESAR RAM Vs. STATE OF H.P.
|
August 26, 2003 |
|
BHAG SINGH Vs. STATE OF H.P.
|
September 15, 2003 |
|
BHAKRA BEAS MANAGEMENT BOARD Vs. STATE OF H.P.
|
July 1, 2003 |
|
BHARTI SHARMA Vs. SURINDER KUMAR SHARMA
|
May 7, 2003 |
|
BHUPINDER MINHAS Vs. UNION OF INDIA (UOI)
|
May 24, 2003 |
|
BLUE PEAKS DEPOSITS AND ADVANCE LTD Vs. MADAN SHARMA
|
December 26, 2003 |
|
BOMBAY TUBES AND POLES CO. Vs. H.P.STATE OF ELECTRICITY BOARD
|
May 30, 2003 |
|
BRANCH MANAGER, HPFC Vs. VIDHI SINGH
|
December 1, 2003 |
|
BRANCH MANAGER, STATE BANK OF INDIA Vs. AKSHAI RAI
|
July 28, 2003 |
|
BUDHI RAM (DECEASED) THROUGH HIS LRs. Vs. DAWARKU (DECEASED) THROUGH HER LRs.
|
July 2, 2003 |
|
BUDHI SINGH Vs. NIRAJ KUMAR
|
November 10, 2003 |
|
CEMENT CORPORATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT
|
May 30, 2003 |
|
CHAMPA VERMA Vs. STATE OF H.P.
|
October 17, 2003 |
|
CHANDER BHAVE Vs. STATE OF H.P.
|
March 27, 2003 |
|
CHARAN DASS Vs. SUBHADRA DEVI
|
October 8, 2003 |
|
CHATTER SINGH Vs. STATE OF H.P.
|
May 2, 2003 |
|
CHAUDHARY RAM Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2003 |
|
CHUNNI LAL SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
July 17, 2003 |
|
CO OPERATIVE FOREST SOCIETIES UNION Vs. STATE OF HIMACHAL PRADESH
|
March 20, 2003 |
|
COL.AVTAR SINGH Vs. UNION OF INDIA
|
August 30, 2003 |
|
COLLECTOR, LAND ACQUISITION Vs. NAGESH KUMAR
|
August 18, 2003 |
|
CONTERMANN PIEPERS INDIA LTD Vs. HIMACHAL FIBRES LTD
|
March 25, 2003 |
|
COURT ON ITS OWN MOTION Vs. S.ZOHAR ZAIDI
|
September 5, 2003 |
|
DALIP SINGH Vs. RAM NATH
|
March 10, 2003 |
|
DARA SINGH Vs. COMMISSIONER-CUM-SECRETARY (EDUCATION)
|
July 7, 2003 |
|
DAYA RAM THROUGH LR. Vs. UNION OF INDIA
|
May 28, 2003 |
|
DESH RAJ Vs. BODH RAJ
|
September 26, 2003 |
|
DEVINDER THAKUR Vs. DEVINDER THAKUR
|
September 5, 2003 |
|
DHARAM CHAND Vs. STATE OF H.P.
|
July 25, 2003 |
|
DHARAM PAL Vs. STATE OF H.P.
|
February 7, 2003 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. JAI RAJ NEGI
|
June 26, 2003 |
|
DOMEBELL INVESTMENTS PVT. LTD. Vs. VICKEY ELECTRONICS
|
December 30, 2003 |
|
Dr.Y.S.PARMAR UNIVERSITY Vs. STATE OF H.P.
|
July 22, 2003 |
|
GAFOOR KHAN Vs. STATE OF H.P.
|
April 22, 2003 |
|
GEETA KUMARI Vs. STATE OF H.R
|
October 5, 2003 |
|
GEETA KUMARI Vs. STATE OF H P
|
June 12, 2003 |
|
GHANSHAM DASS Vs. STATE OF H.P.
|
May 23, 2003 |
|
GITA BHAWAN MANDI Vs. BALBIR SINGH
|
July 15, 2003 |
|
GOPAL CHAND Vs. STATE OF H.P.
|
October 29, 2003 |
|
GOPAL DASS Vs. URMILA DEVI
|
June 25, 2003 |
|
H P FINANCIAL CORPORATION Vs. CONTINENTAL SPINNERS LIMITED
|
March 12, 2003 |
|
H P STATE FOREST CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
April 2, 2003 |
|
H P STATE FOREST CORPORATION LTD Vs. JJ ROPEWAYS and COMPANY
|
March 25, 2003 |
|
H.K.JUSTA Vs. STATE OF H.P.
|
July 9, 2003 |
|
H.K.JUSTA Vs. MANOJ CHAUHAN
|
July 9, 2003 |
|
H.P. STATE INDUSTRIAL Vs. CHANANA STEEL TUBES P. LTD
|
November 25, 2003 |
|
H.P.GENERAL INDUSTRIES Vs. BATRA TRADERS CORPORATION
|
March 10, 2003 |
|
H.P.HOUSING BOARD Vs. RAM LAL
|
September 12, 2003 |
|
H.P.S.E.B. Vs. PASHUPATI SPINING MILLS LTD.
|
March 14, 2003 |
|
H.P.STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PALLI BANAL CO-OP.AGRI.SERVICES SOCIETY LTD.
|
March 27, 2003 |
|
H.P.STATE ELECTRICITY BOARD Vs. EXECUTIVE ENGINEER, PAONTA ELECTRICAL DIVISION
|
May 29, 2003 |
|
H.P.STATE ELECTRICITY BOARD Vs. RIKHI RAM
|
November 13, 2003 |
|
H.R.T.C. Vs. INDER SINGH SARAIK
|
August 18, 2003 |
|
H.R.T.C. Vs. SUBHDRA DEVI
|
November 3, 2003 |
|
HARCHARAN SINGH GILL Vs. STATE OF H P
|
April 17, 2003 |
|
HARDAI Vs. STATE OF H.P.
|
December 19, 2003 |
|
HARDAYAL SINGH Vs. STATE OF H.P.
|
July 2, 2003 |
|
HARDEV SINGH Vs. UNION OF INDIA
|
March 5, 2003 |
|
HARDYAL SINGH Vs. STATE OF H P
|
June 24, 2003 |
|
HARI CHAND Vs. BANTI DEVI
|
April 2, 2003 |
|
HARI CHAND JAI RAM SHAH Vs. STATE OF H.P.
|
September 15, 2003 |
|
HARISH Vs. STATE OF H.P.
|
April 8, 2003 |
|
HEM CHAND Vs. STATE OF H P
|
September 23, 2003 |
|
HIM ADVANCES & SAVINGS PVT LTD Vs. DILA RAM AND OTHERS
|
January 9, 2003 |
|
HIMACHAL FUTURISTIC COMMUNICATIONS LTD. Vs. COMMISSIONER OF INCOME TAX, SHIMLA
|
August 21, 2003 |
|
HIMACHAL PRADESH STATE FOREST Vs. MEHAR CHAND
|
June 11, 2003 |
|
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. OGLI PAPERS (P) LTD.
|
October 11, 2003 |
|
HIMACHAL ROAD TRANSPORT Vs. SURJO DEVI
|
November 14, 2003 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HIMACHAL ROAD TRANSPORT CORPORATION B-GRADE CLERKS UNION
|
June 26, 2003 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SUBHDRA DEVI
|
November 3, 2003 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. GITA DEVI
|
July 7, 2003 |
|
HIMACHAL ROAD TRANSPORT CORPORN Vs. RAMKU
|
December 17, 2003 |
|
HIMALAYA COMMUNICATION Vs. STATE OF H.P.
|
October 16, 2003 |
|
HIRA GIN ALIAS HARDEV GIN Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2003 |
|
HIRA GIRI ALIAS HARDEV GIRI Vs. STATE OF H.P.
|
July 23, 2003 |
|
HIRDYA RAM Vs. UNION OF INDIA
|
July 11, 2003 |
|
HP.STATE ELECTRICITY BOARD Vs. RAMESH KUMAR
|
May 24, 2003 |
|
INDER SINGH Vs. RANGILA RAM RAO
|
March 18, 2003 |
|
INDERJIT SINGH AVTAR SINGH Vs. STATE OF H.P.
|
November 10, 2003 |
|
INDIAN BANK Vs. DEEPAK VERMA
|
January 3, 2003 |
|
ISHWAR DASS Vs. STATE OF H.P.
|
December 11, 2003 |
|
ISHWAR DASS SOOD Vs. STATE OF H.P.
|
July 23, 2003 |
|
ISHWAR ROHAL Vs. MOHINDER
|
June 17, 2003 |
|
J.M.SHARMA Vs. M.M.BHALLA
|
May 30, 2003 |
|
JAGAT RAM Vs. DINA NATH
|
October 16, 2003 |
|
JAGDISH CHAND Vs. SHASHI PAUL
|
May 12, 2003 |
|
JAGDISH RAJ Vs. STATE OF H.P.
|
April 4, 2003 |
|
JAI SINGH Vs. UNION OF INDIA (UOI)
|
November 27, 2003 |
|
JAISHI RAM Vs. GIRJA NAND
|
March 18, 2003 |
|
JATINDER BALI Vs. STATE OF H.P.
|
September 3, 2003 |
|
JEET RAM Vs. STATE OF H.P.
|
May 19, 2003 |
|
KAILASH CHANDER VERMA Vs. BOARD OF DIRECTOR OF P N B
|
September 2, 2003 |
|
KALA SAROJ Vs. STATE OF H.P.
|
March 5, 2003 |
|
KALAWATI Vs. RAJESH KUMAR
|
July 4, 2003 |
|
KAMAL KRISHAN GOEL Vs. LIFE INS. CORPN. OF INDIA
|
November 24, 2003 |
|
KAMALJEET Vs. STATE OF H.P.
|
May 9, 2003 |
|
KAMALJEET SINGH Vs. STATE OF H.P.
|
May 21, 2003 |
|
KAMLA DEVI Vs. UNION OF INDIA
|
April 28, 2003 |
|
KAMLESH KUMAR Vs. NAND KISHORE
|
August 13, 2003 |
|
KANKU Vs. DHANI RAM
|
May 15, 2003 |
|
KARAM SINGH Vs. TULSI RAM
|
October 13, 2003 |
|
KARTAR CHAND Vs. MATHURA DASS
|
October 31, 2003 |
|
KASHMIR SINGH Vs. STATE OF H.P.
|
November 13, 2003 |
|
KATARIA BUILDERS Vs. STATE OF H.P.
|
September 10, 2003 |
|
KAVITA THAKUR Vs. H.P.UNIVERSITY
|
May 10, 2003 |
|
KRISHNA DEVI Vs. MOHAN INDER SINGH
|
August 5, 2003 |
|
KRISHNA NIJHAWAN Vs. SECRETARY (EDU)
|
November 5, 2003 |
|
KULDEEP CHAND Vs. STATE OF H.P.
|
March 24, 2003 |
|
KULDIP KUMAR SOOD Vs. PUNJAB TOURISM DEVELOPMENT CORPORATION LTD.
|
August 22, 2003 |
|
KUMARI KANCHNA Vs. BISHAN DAS
|
January 8, 2003 |
|
LACHHIRAM Vs. STATE OF H.P.
|
May 28, 2003 |
|
LAL SINGH Vs. UNION OF INDIA
|
December 31, 2003 |
|
LAL SINGH Vs. STATE OF H P
|
April 1, 2003 |
|
LALITA DEVI Vs. LAND ACQUISITION COLLECTOR
|
June 25, 2003 |
|
LEELA DEVI Vs. MOHAN LAL
|
August 6, 2003 |
|
LEKH RAJ Vs. INDIAN BANK
|
July 3, 2003 |
|
LEKH RAM Vs. STATE OF HIMACHAL PRADESH
|
August 7, 2003 |
|
M.L.SHARDA Vs. UNION OF INDIA (UOI)
|
August 6, 2003 |
|
MADAN LAL JAGJIT KUMAR AND CO. Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2003 |
|
MADHO RAM Vs. SUMATI SOOD
|
August 21, 2003 |
|
MAHA RAWAL KHEWAJI TRUST Vs. STATE OF H.P.
|
September 3, 2003 |
|
MAINA DEVI Vs. UNION OF INDIA (UOI)
|
May 13, 2003 |
|
MALVIKA PATHANIA Vs. STATE OF H.P.
|
December 2, 2003 |
|
MAN MOHAN SINGH Vs. STATE OF H.P.
|
July 23, 2003 |
|
MAN SUKH Vs. JAGDISH CHAND
|
March 21, 2003 |
|
MANAGEMENT OF M/S.AUTO Vs. VIJAY KUMAR SHARMA
|
May 28, 2003 |
|
MANGAL NADHAN Vs. STATE OF H.P.
|
August 4, 2003 |
|
MANGAT RAM Vs. CHURA DUTT
|
March 28, 2003 |
|
MANINDER VEER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 13, 2003 |
|
MANISH AGGARWAL Vs. MOHINDER SINGH
|
May 30, 2003 |
|
MANOHAR LAL Vs. STATE OF H.P.
|
November 24, 2003 |
|
MANOHAR PAL SHARMA Vs. UNION OF INDIA
|
January 10, 2003 |
|
MAYUR ENGINEERS Vs. UNION OF INDIA (UOI)
|
April 29, 2003 |
|
MEDHO Vs. STATE OF H.P.
|
May 5, 2003 |
|
MEENA DEVI Vs. RAJINDER SINGH
|
July 22, 2003 |
|
MEHAR SINGH Vs. BILWA MANGAL
|
March 5, 2003 |
|
MODERN AUTOMOBILES LTD. Vs. N.D.BHARDWAJ
|
December 4, 2003 |
|
MOHAN LAL Vs. STATE OF H P
|
July 28, 2003 |
|
MOHINDER KUMAR Vs. STATE OF H.P.
|
September 18, 2003 |
|
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 21, 2003 |
|
MOHINDER VIR SINGH Vs. DEEPA SINGH
|
July 4, 2003 |
|
MOTI RAM Vs. ROSHAN LAL
|
March 14, 2003 |
|
MUNICIPAL COUNCIL, KULLU Vs. STATE OF H.P.
|
September 15, 2003 |
|
MUNISH SHARMA Vs. STATE OF H.P.
|
July 4, 2003 |
|
NAINA VERMA Vs. STATE OF H.P.
|
November 28, 2003 |
|
NANT RAM Vs. STATE OF H.P.
|
May 9, 2003 |
|
NARAIN SINGH Vs. N.H.P.C.
|
October 13, 2003 |
|
NARENDER KUMAR NEERAJ Vs. STATE OF H.P.
|
September 19, 2003 |
|
NARINDER SINGH Vs. STATE OF H.P.
|
May 26, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. RAJ KUMARI
|
December 15, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. DULARI SHARMA
|
March 11, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. GOMTI DEVI
|
May 15, 2003 |
|
NATIONAL INSURANCE CO. LTD Vs. SOMA DEVI
|
August 18, 2003 |
|
NATIONAL INSURANCE CO. LTD Vs. MEENA KUMARI
|
November 28, 2003 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. TARA CHAND
|
December 26, 2003 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SARUP DEVI
|
December 1, 2003 |
|
NAVEEN KUMAR Vs. ASWANI KUMAR
|
December 26, 2003 |
|
NIKKU RAM Vs. DILA RAM
|
October 30, 2003 |
|
NIRJA BATTA Vs. UNION OF INDIA
|
September 8, 2003 |
|
NIRMALA DEVI Vs. H P ROAD TRANS CORPN
|
March 27, 2003 |
|
OM CHAND PARWAL Vs. STATE OF H.P.
|
May 22, 2003 |
|
OM PARKASH Vs. SOHAN LAL
|
December 1, 2003 |
|
OM PARKASH Vs. SUBHASH CHAND
|
May 7, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. DEHRI DEVI
|
December 24, 2003 |
|
ORIENTAL INSURANCE COMPANY LTD.THROUGH ITS SENIOR DIVISIONAL MANAGER, DIVISIONAL OFFICE, MYTHE ESTATE, KAITHU, SHIMLA Vs. RAMESH CHAND
|
March 8, 2003 |
|
P.S.CHHATWAL Vs. STATE OF HIMACHAL PRADESH
|
October 8, 2003 |
|
PAMWI TISSUES LIMITED Vs. PRESIDING JUDGE
|
August 8, 2003 |
|
PARAS MARKETING COMPANY Vs. RUCHIRA PAPERS LTD
|
June 25, 2003 |
|
PARAS RAM Vs. DINESH KUMAR
|
November 21, 2003 |
|
PARKASH CHAND Vs. STATE OF H.P.
|
August 19, 2003 |
|
PARTAP SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 7, 2003 |
|
PIAR CHAND VERMA Vs. UNION OF INDIA
|
May 25, 2003 |
|
PRASHANT BHUSHAN Vs. STATE OF H.P.
|
March 5, 2003 |
|
PREM BAHADUR Vs. STATE OF H.P.
|
August 1, 2003 |
|
PREM KUMAR Vs. STATE OF H.P.
|
July 7, 2003 |
|
PREMI DEVI Vs. PREM CHAND
|
November 13, 2003 |
|
PURAN CHAND Vs. SHYAM LAL
|
July 31, 2003 |
|
PUSHPA DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 19, 2003 |
|
PYAR CHAND Vs. H P ROAD TRANS CORPN
|
April 7, 2003 |
|
PYARE LAL Vs. OM RAJ
|
September 2, 2003 |
|
PYARE LAL Vs. OM RAJ
|
December 21, 2003 |
|
R.K.GOEL Vs. STATE OF H.P.
|
August 19, 2003 |
|
RAJ KUMAR Vs. STATE OF H.P.
|
September 8, 2003 |
|
RAJ PAL Vs. STATE OF HIMACHAL PRADESH
|
January 10, 2003 |
|
RAJBIR SINGH HOODA Vs. STATE OF H.P.
|
September 17, 2003 |
|
RAJESH KUMAR BASANDHI Vs. HIGH COURT OF H.P.
|
June 5, 2003 |
|
RAKESH KUMAR Vs. STATE OF H.P.
|
August 8, 2003 |
|
RAKESH KUMAR Vs. STATE OF H.P.
|
July 29, 2003 |
|
RAKESH KUMAR ALIAS KUKKA Vs. STATE OF HIMACHAL PRADESH
|
February 28, 2003 |
|
RAM KISHAN Vs. STATE OF H.P.
|
April 7, 2003 |
|
RAM KRISHAN Vs. HALKU
|
September 2, 2003 |
|
RAM KRISHAN Vs. STATE OF H P
|
June 12, 2003 |
|
RAM SARUP KALIA Vs. STATE OF H.P.
|
November 10, 2003 |
|
RAM SINGH VERMA Vs. UNION OF INDIA
|
May 1, 2003 |
|
RAMESH CHAND Vs. LAND ACQUISITION COLLECTOR
|
August 5, 2003 |
|
RAMESH GUPTA Vs. INDIAN OIL CORPORATION
|
March 26, 2003 |
|
RANBAXY LABORATORIES LTD. Vs. JERATH ELECTRONICS & ALLIED INDUSTRIES (P) LTD.
|
November 27, 2003 |
|
RANDHIR VERMA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 4, 2003 |
|
RANJIT SINGH Vs. NIRMALA DEVI
|
December 3, 2003 |
|
RATTAN LAL Vs. STATE OF H.P.
|
June 10, 2003 |
|
RATTO Vs. STATE OF H P
|
June 13, 2003 |
|
RAVINDER KUMAR Vs. LIFE INSURANCE CORPORATION
|
November 25, 2003 |
|
RAVINDER KUMAR ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH
|
November 6, 2003 |
|
RENU CHADHA Vs. STATE OF H.P.
|
September 10, 2003 |
|
RESERVE BANK OF INDIA Vs. HIMACHAL GRAMEEN SANCHAYAKA LTD
|
July 11, 2003 |
|
RITA DEVI Vs. KARAM CHAND BALIA
|
November 26, 2003 |
|
RUDRA AND COMPANY Vs. STATE OF H.P.
|
June 26, 2003 |
|
RUPA JARET Vs. H.P.BOARD OF SCHOOL EDUCATION
|
November 19, 2003 |
|
S.S.RANA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, H.P.
|
June 6, 2003 |
|
SANJAY GUPTA Vs. STATE OF H.P.
|
June 2, 2003 |
|
SANJEEV KUMAR Vs. VINOD KUMAR
|
December 4, 2003 |
|
SANJIV KUMAR Vs. STATE OF H.P.
|
August 29, 2003 |
|
SANTOSH MALHOTRA Vs. STATE OF H.P.
|
September 17, 2003 |
|
SATPAL Vs. STATE OF H P
|
May 19, 2003 |
|
SATYA DEVI CHAUHAN Vs. H.P VIDHAN SABHA
|
August 5, 2003 |
|
SATYA PARKASH Vs. STATE OF H.P.
|
June 13, 2003 |
|
SBI OFFICER ASSOCIATION Vs. CHIEF GENERAL MANAGER CBI
|
November 24, 2003 |
|
SECRETARY AYURVEDA Vs. PRASHIKSHIT BEROZGAR AYURVEDIC PHARMACISTS SANGH
|
December 2, 2003 |
|
SECY., MARKET COMMITTEE Vs. LALIT KUMAR
|
August 28, 2003 |
|
SENJAM NONGDRENKTOMBE SINGH Vs. STATE OF H.P.
|
December 31, 2003 |
|
SHAM KUMAR Vs. JAYANT KUMAR
|
June 26, 2003 |
|
SHAM LAL Vs. STATE OF H.P.
|
August 29, 2003 |
|
SHANKAR Vs. DINA NATH
|
April 8, 2003 |
|
SHANKAR DASS SHARMA Vs. MUNICIPAL CORPORATION
|
January 7, 2003 |
|
SHANKRI ALIAS SHANTI Vs. BIMLA DEVI & ORS.
|
March 4, 2003 |
|
SHANTI DEVI Vs. KULDEEP MARIA
|
May 14, 2003 |
|
SHANTI DEVI Vs. H.P.VIDHAN SABHA
|
December 12, 2003 |
|
SHANTI DEVI (DEAD) BY LR SURINDER SINGH Vs. MUNICIPAL CORPORATION, SHIMLA
|
August 28, 2003 |
|
SHARDA Vs. SHANGRI
|
July 30, 2003 |
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SHARIF MOHAMMED Vs. STATE OF HIMACHAL PRADESH
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March 21, 2003 |
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SHERMISTHA Vs. H.P.UNIVERSITY
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January 10, 2003 |
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SHIVA NAND Vs. STATE OF H.P.
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July 24, 2003 |
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SHIVALIK KNIT POLYFAB P LTD Vs. PRESIDING OFFICER
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July 28, 2003 |
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SHYAM LAL Vs. STATE OF H.P.
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March 20, 2003 |
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SIKAND & COMPANY CHAMBAGHAT, SOLAN Vs. SANEH CHAUDHARY, PROPRIETOR
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July 10, 2003 |
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SOHAN LAL Vs. OM PARKASH
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June 25, 2003 |
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SOMA DEVI Vs. GUIN DEVI
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March 13, 2003 |
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SONI Vs. STATE OF H.P.
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June 11, 2003 |
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STATE OF H P Vs. OM PARKASH
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March 14, 2003 |
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STATE OF H P Vs. DEV PRAKASH
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January 10, 2003 |
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STATE OF H P Vs. SURINDER MOHAN
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January 10, 2003 |
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STATE OF H P Vs. MADAN LAL
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July 1, 2003 |
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STATE OF H.P. Vs. RAMESH CHAND ALIAS RAWAN
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June 2, 2003 |
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STATE OF H.P. Vs. YASH PAL GARG (D) BY LRS.
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April 30, 2003 |
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STATE OF H.P. Vs. SUDHIR GULATI
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August 1, 2003 |
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STATE OF H.P. Vs. PUNJAB TRADING COMPANY
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April 23, 2003 |
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STATE OF H.P. Vs. VIDYA SAGAR
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May 19, 2003 |
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STATE OF H.P. Vs. SUVINDER KUMAR
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December 9, 2003 |
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STATE OF H.P. Vs. BIJA RAM
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May 21, 2003 |
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STATE OF H.P. Vs. SANJAY GUPTA
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December 12, 2003 |
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STATE OF H.P. Vs. THE PRESIDING JUDGE, H.P.
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September 16, 2003 |
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STATE OF H.P. Vs. INDERJEET SINGH AVTAR SINGH
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September 16, 2003 |
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STATE OF H.P. Vs. KEWAL RAM CHAUHAN
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June 6, 2003 |
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STATE OF H.P. Vs. BRIJ LAL
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July 30, 2003 |
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STATE OF HIMACHAL PRADESH Vs. PURAN DUTT
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December 26, 2003 |
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STATE OF HIMACHAL PRADESH Vs. PIAR CHAND
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June 2, 2003 |
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STATE OF HIMACHAL PRADESH Vs. AMAR NATH AND SONS
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February 28, 2003 |
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STATE OF HIMACHAL PRADESH Vs. PIAR CHAND
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August 4, 2003 |
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STATE OF HIMACHAL PRADESH Vs. PRESIDING JUDGE H P
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September 16, 2003 |
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STATE OF HIMACHAL PRADESH Vs. NARESH KUMAR
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September 16, 2003 |
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STATE OF HIMACHAL PRADESH Vs. ROOP CHAND MALHOTRA
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September 4, 2003 |
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SUBASH CHAND Vs. PURAN CHAND
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May 25, 2003 |
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SUBHASH CHAND Vs. SHAKUNTALA DEVI
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September 3, 2003 |
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SUBHASH CHAND @ PAPPI Vs. STATE OF H.P.
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June 11, 2003 |
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SUDERSHAN LAL BHATIA Vs. STATE OF H.P.
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June 30, 2003 |
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SUMAN DEVI Vs. UNION OF INDIA (UOI)
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August 27, 2003 |
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SUMER NATH SHARMA Vs. STATE OF H.P.
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August 4, 2003 |
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SUMIT GARG Vs. STATE OF H.P.
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May 8, 2003 |
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SUNIL ENTERPRISES Vs. RAKESH BHASKER
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April 4, 2003 |
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SUPERINTENDING ENGINEER Vs. BHARTU RAM
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September 16, 2003 |
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SURAT SINGH Vs. STATE OF HIMACHAL PRADESH
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May 26, 2003 |
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SURESH CHAND Vs. GURDAS RAM
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November 13, 2003 |
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SURINDER MOHAN KATWAL Vs. STATE OF H.P.
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June 11, 2003 |
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SURINDER SAKLANI Vs. HIGH COURT OF H.P.
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June 3, 2003 |
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SURINDER SINGH BANOLTA Vs. STATE OF H.P.
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June 10, 2003 |
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SUSHEEL KUMAR Vs. RAM NARAYAN
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April 21, 2003 |
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SUSHIL MITTAL Vs. R D BHARDWAJ
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January 8, 2003 |
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SUSHMA DEVI Vs. STATE OF H.P.
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October 21, 2003 |
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TAPINDER SINGH Vs. JAGIR SINGH
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November 11, 2003 |
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TARA CHAND Vs. STATE OF HIMACHAL PRADESH
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June 10, 2003 |
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TARVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
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July 4, 2003 |
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TEK CHAND SHARMA Vs. STATE OF H.P.
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May 23, 2003 |
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TESHITANDUP Vs. STATE OF H.P.
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August 25, 2003 |
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TRILOK SINGH Vs. STATE OF HIMACHAL PRADESH
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March 12, 2003 |
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V.K SHARMA Vs. M.C.SHIMLA
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June 25, 2003 |
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VIDYA DEVI Vs. UNION OF INDIA
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January 7, 2003 |
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VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
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September 19, 2003 |
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VIJAY KUMAR GUPTA Vs. REGISTRAR OF COMPANIES
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March 4, 2003 |
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VIJAY SINGH Vs. UNION OF INDIA
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April 29, 2003 |
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VIR KHANNA Vs. BINDRAWATI
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August 13, 2003 |
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YOGESH VERMA Vs. STATE OF H.P.
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October 9, 2003 |