|
A C GUPTA Vs. RENU GAUTAM
|
July 11, 2002 |
|
A.S.CHANDEL Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE & AGRICULTURE
|
March 1, 2002 |
|
ADMAN DUNG DUNG Vs. STATE OF HIMACHAL PRADESH
|
March 25, 2002 |
|
AGRO INDUSTRIAL PACKAGING INDIA LTD. Vs. MEMPHIS POLYMERS LTD.
|
August 9, 2002 |
|
AJAY SHARMA, STATE OF H.P. Vs. STATE OF H.P., BHAGAT RAM
|
October 24, 2002 |
|
AJEET INTERNATIONAL Vs. H P H P M and P CORPN LTD
|
April 9, 2002 |
|
AMRINDER SINGH Vs. JANGIR KAUR
|
September 11, 2002 |
|
AMRO DEVI Vs. GURMAIL CHAND
|
March 7, 2002 |
|
ARJUN SINGH AND STATE OF H.P. Vs. STATE OF H.P. AND JAGDISH CHAND
|
August 23, 2002 |
|
ARUN KUMAR Vs. UNION OF INDIA (UOI)
|
July 26, 2002 |
|
ARUN KUMAR Vs. UNION OF INDIA AND OTHERS
|
June 26, 2002 |
|
ARVIND KUMAR Vs. STATE OF HP
|
July 11, 2002 |
|
ASHA DEVI Vs. BHAGAT RAM
|
December 9, 2002 |
|
ASHA SHARMA Vs. AMAR NATH
|
June 4, 2002 |
|
ASHOK KUMAR Vs. HINDUSTAN LEVER LTD.
|
July 12, 2002 |
|
ASHOK MADAN Vs. STATE OF H.P.
|
August 12, 2002 |
|
ASHOK MADAN Vs. DIRECTOR TOWN AND COUNTRY PLANNING DEPT
|
June 7, 2002 |
|
ASHWANI KUMAR Vs. LACHI RAM
|
July 1, 2002 |
|
AVINASH BAWA Vs. STATE OF H P
|
April 16, 2002 |
|
AVTAR SINGH AND RAJESH KUMAR Vs. STATE OF H.P.
|
July 12, 2002 |
|
B N MEHTA Vs. KAPOOR AGENCIES
|
December 10, 2002 |
|
BALBIR SINGH Vs. PARTAP SINGH
|
December 31, 2002 |
|
BALDEV KUMAR Vs. STATE OF H.P.
|
December 31, 2002 |
|
BALDEV SINGH Vs. STATE OF H P
|
August 22, 2002 |
|
BALI RAM Vs. MELA RAM
|
August 28, 2002 |
|
BALKRISHAN SHARMA Vs. STATE OF HIMACHAL PRADESH
|
April 9, 2002 |
|
BALWANT KUMAR Vs. KAILASH BEHL
|
June 27, 2002 |
|
BARIARN SINGH Vs. AGYA RAM
|
August 26, 2002 |
|
BARU Vs. MILKHI RAM
|
December 30, 2002 |
|
BHAGWAN DASS Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2002 |
|
BHAKHRA BEAS MANAGEMENT BOARD Vs. MAHANT RAM
|
September 12, 2002 |
|
BHARAT BHUSHAN Vs. TRIBHUVAN KUMAR
|
December 27, 2002 |
|
BHARAT ROPEWAYS Vs. HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING and PROCESSING CORPORATION LTD
|
April 30, 2002 |
|
BHIM SAIN Vs. STATE OF H P
|
July 11, 2002 |
|
BHIMU DEVI Vs. LAND ACQUISITION COLLECTOR
|
March 21, 2002 |
|
BHUTTI WEAVERS PRODUCTION-CUM-SALES CO-OPERATIVE INDUSTRIAL SOCIETY LTD. Vs. AMARJEET SINGH
|
October 28, 2002 |
|
BIHARI LAL Vs. STATE OF H.P.
|
November 13, 2002 |
|
BIMLA ROHAL Vs. USHA
|
May 6, 2002 |
|
BISHAMBER NATH Vs. JOGINDER PAL SOOD
|
July 3, 2002 |
|
BRIJENDER SINGH Vs. SATE OF H.P.
|
September 30, 2002 |
|
CHAMARU RAM Vs. ADDITIONAL COMMISSIONER
|
March 7, 2002 |
|
CHANANA STEEL TUBES PRIVATE LIMITED Vs. H P S I D C
|
June 20, 2002 |
|
CHARAN DAS Vs. GORAKH NATH
|
May 31, 2002 |
|
CHARAN SINGH Vs. JOGINDER SINGH
|
January 2, 2002 |
|
CHET RAM Vs. ASSOCIATED CEMENT COMPANY
|
February 26, 2002 |
|
DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 17, 2002 |
|
DESH RAJ SOOD Vs. CHIEF JUSTICE
|
December 2, 2002 |
|
DEVA BUILDERS THROUGH AND M.R.RATTAN Vs. NATHPA JHAKRI JOINT VENTURE
|
December 16, 2002 |
|
DEVI DASS Vs. ROOP RAM
|
August 7, 2002 |
|
DHAKU Vs. SHIV DUN
|
March 8, 2002 |
|
DHARAM PAL Vs. STATE
|
September 2, 2002 |
|
DR.SATISH RATHORE Vs. STATE OF H.P.
|
December 19, 2002 |
|
DUMNU RAM Vs. MADAN LAL
|
January 3, 2002 |
|
FREDRICK GEORGE Vs. STATE OF HIMACHAL PRADESH
|
June 20, 2002 |
|
GEETA DEVI Vs. DIBRU RAM alias RAM RAKHA
|
November 12, 2002 |
|
GEETA DEVI Vs. DEVINDER NATH BHARDWAJ
|
September 13, 2002 |
|
GENERAL SALES LIMITED Vs. JAGDISH RANA
|
September 16, 2002 |
|
GIRDHARI LAL SHARMA Vs. SALIG RAM
|
September 3, 2002 |
|
GITA RAM Vs. STATE OF HIMACHAL PRADESH
|
April 26, 2002 |
|
GLAN CHAND KHATANA Vs. INDERJIT CHOHDHA
|
May 21, 2002 |
|
GURDEV CHAND Vs. KANTA
|
December 26, 2002 |
|
GURDIAL SINGH Vs. STATE OF HP
|
February 25, 2002 |
|
GURSAHAI RAM Vs. SECRETARY, TRANSPORT, PUNJAB
|
January 11, 2002 |
|
H P CO OPERATIVE CONSUMER STORE LTD Vs. H P STATE CIVIL SUPPLIES CORPN LTD
|
August 2, 2002 |
|
H P S I D C Vs. R P VERMA
|
June 24, 2002 |
|
H.P. STATE FOREST CORPORATION Vs. CHARAN SINGH AND COMPANY
|
November 8, 2002 |
|
H.P.EX-SERVICEMAN CORPORATION Vs. EX-SERVICEMAN TRANSPORT UNION
|
December 19, 2002 |
|
H.P.GENERAL INDUSTRIES CORPORATION LTD. Vs. KHUSHBAKHAT AGRO INDUSTRIAL CO.PVT.LTD.
|
July 31, 2002 |
|
H.P.S.E.B. Vs. BIMLA DEVI
|
August 26, 2002 |
|
H.R.T.C. Vs. MADAN LAL
|
September 2, 2002 |
|
H.R.T.C. Vs. INDER DASS BEAKTA
|
January 2, 2002 |
|
H.S.GOOLERY Vs. ASHOK KUMAR SONI
|
September 5, 2002 |
|
HARDEVI Vs. OM PARKASH
|
November 29, 2002 |
|
HARI JAI SINGH Vs. SURESH KUMAR GUPTA
|
August 20, 2002 |
|
HARI RAM Vs. STATE OF HIMACHAL PRADESH
|
April 4, 2002 |
|
HARI RAM THAKUR Vs. STATE OF HP
|
March 27, 2002 |
|
HARJINDER KAUR Vs. SUNITA
|
December 4, 2002 |
|
HARMESH SINGH Vs. NAMIT KUMAR
|
August 21, 2002 |
|
HEMAVATI Vs. PURAN CHAND
|
August 5, 2002 |
|
HIM ADVANCES AND SAVINGS PVT LTD Vs. RAVINDER KUMAR GUPTA
|
April 2, 2002 |
|
HIMACHAL PRADESH CONGRESS COMMITTEE (I) Vs. SALIG RAM NAND KISHORE
|
August 12, 2002 |
|
HIMACHAL RADESH TRANS CORPN Vs. INDER DASS BEAKTA
|
January 2, 2002 |
|
HIMACHAL ROAD TRANS CORPN Vs. DEVI SINGH
|
November 27, 2002 |
|
HIMACHAL ROAD TRANSPORT Vs. SUKH RAM
|
September 24, 2002 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HP STATE COOPERATIVE BANK LTD.
|
July 3, 2002 |
|
HINSU Vs. KHINDU
|
September 3, 2002 |
|
HIROO RAM Vs. NIRMALA DEVI
|
May 28, 2002 |
|
I.T.C.LIMITED Vs. KHANAM M.JAVED
|
October 1, 2002 |
|
IACOPO LOMBARDI Vs. STATE OF HIMACHAL PRADESH
|
August 8, 2002 |
|
IAN ROYLANCE STILIMAN Vs. STATE OF H P
|
January 11, 2002 |
|
INDER PRATAP SINGH Vs. STATE OF H P
|
June 21, 2002 |
|
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 24, 2002 |
|
INDERJIT SINGH AVTAR SINGH Vs. NATHPA JHAKRI POWER CORPORATION
|
December 10, 2002 |
|
INSURANCE COMPANY Vs. JAI PIDI EDUCATED UNEMPLOYED SOCIETY LTD.
|
September 4, 2002 |
|
ISHARI LAL Vs. SOLMA
|
March 21, 2002 |
|
JAGANNATH Vs. KULLU MUNICIPAL COMMITTEE
|
January 1, 2002 |
|
JAGAT SINGH Vs. BABU RAM
|
August 22, 2002 |
|
JAGDISH CHANDRA MEHTA Vs. USHA
|
June 18, 2002 |
|
JAI KUMAR Vs. YADAV NANDAN MALHOTRA
|
March 26, 2002 |
|
JAI PARKASH Vs. STATE OF H.P.
|
May 10, 2002 |
|
JAMNA DEVI Vs. UNION OF INDIA
|
March 30, 2002 |
|
JASWANTI DEVI Vs. SUNIL MEHRA
|
September 13, 2002 |
|
JAYANT KUMAR ROY Vs. SHAM KUMAR
|
September 16, 2002 |
|
JAYEE WOLLEN MILLS Vs. CHATTER PAL SHARMA
|
March 20, 2002 |
|
JEET RAM Vs. STATE OF HIMACHAL PRADESH
|
September 24, 2002 |
|
JEET RAM ALIAS MEET RAM Vs. SITA RAM
|
July 12, 2002 |
|
JITENDER SODHI Vs. V.K.UPPAL
|
December 9, 2002 |
|
JOGI RAM AND COMPANY Vs. STATE OF HIMACHAL PRADESH
|
November 29, 2002 |
|
JOGINDER KUMAR GAUTAM Vs. STATE BANK OF INDIA
|
August 5, 2002 |
|
JOGINDER SINGH Vs. NAURATI DEVI
|
August 23, 2002 |
|
JURGEN LUDWIG SCHMITT Vs. STATE OF H.P.
|
January 20, 2002 |
|
JURGEN LUDWIG SCHMITT Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2002 |
|
JUSTICE P N NAG Vs. STATE OF H P
|
September 27, 2002 |
|
JUSTICE P.N.NAG (RETD.) Vs. STATE OF H.P.
|
July 27, 2002 |
|
KAHAN CHAND Vs. STATE OF H.P.
|
July 5, 2002 |
|
KALYAN SINGH Vs. RANJOT SINGH
|
March 22, 2002 |
|
KAMAL ABROL Vs. BHAGWAN DASS
|
August 21, 2002 |
|
KAMLA NAND Vs. STATE OF HIMACHAL PRADESH
|
July 24, 2002 |
|
KANWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 13, 2002 |
|
KARUNA Vs. JIWAN PARKASH
|
January 11, 2002 |
|
KASHI RAM Vs. HARBHAJAN SINGH BHAJJI
|
April 4, 2002 |
|
KHUSHI RAM Vs. FINDHI
|
June 5, 2002 |
|
KIRAN DEVI Vs. STATE OF H.P.
|
December 23, 2002 |
|
KIRAN MALHOTRA Vs. H.P.UNIVERSITY
|
June 21, 2002 |
|
KISHORI LAL Vs. KARNAL SINGH
|
August 29, 2002 |
|
KRIPA RAM Vs. MAINA
|
May 23, 2002 |
|
KRISHAN DASS ALIAS KISAN DASS Vs. STATE OF HIMACHAL PRADESH
|
December 20, 2002 |
|
KRISHNA DEVI Vs. PRAGO DEVI
|
July 31, 2002 |
|
KRISHNA DEVI Vs. HARBHAJAN LAL
|
January 11, 2002 |
|
KULTAR SINGH DOGRA AND YOG RAJ Vs. BHARTI TELENET LTD.
|
December 16, 2002 |
|
L.I.C OF INDIA Vs. LAXMI DEVI
|
August 22, 2002 |
|
LAL CHAND Vs. STATE OF H.P.
|
July 5, 2002 |
|
LATIF MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2002 |
|
LATISH KUMAR Vs. STATE BANK OF INDIA
|
June 27, 2002 |
|
LIFE INSURANCE CORPN OF INDIA LTD Vs. KIRAN BALA
|
October 25, 2002 |
|
LT.COL.SUDHIR JUNG Vs. JIJU RAM
|
December 30, 2002 |
|
M.C.MEHTA Vs. KAMAL NATH
|
March 15, 2002 |
|
M.L.GUPTA Vs. UNION OF INDIA (UOI)
|
July 25, 2002 |
|
MADAN LAL BUTAIL Vs. DINESH KUMAR SOOD
|
April 4, 2002 |
|
MAHAJAN Vs. STATE OF HIMACHAL PRADESH
|
May 2, 2002 |
|
MAHENDRA PAL Vs. STATE OF H.P.
|
July 2, 2002 |
|
MANI RAM Vs. SUDESH KUMARI
|
December 4, 2002 |
|
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 14, 2002 |
|
MANSA DEVI Vs. REWAT RAM
|
April 30, 2002 |
|
MARIGOLD PAPERS LIMITED Vs. RENUKA PACKAGES PVT. LTD
|
March 22, 2002 |
|
MARYADA Vs. H.P.UNIVERSITY
|
January 9, 2002 |
|
MEGH PAL THAKUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 18, 2002 |
|
MOHAMMAD LADDU Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2002 |
|
MOHAN DASS Vs. DISTRICT AND SESSIONS JUDGE
|
December 31, 2002 |
|
MOHAN MEAKIN Vs. HIMALAYA ENTERPRISES AND CO.
|
October 8, 2002 |
|
MOHAN MEAKIN LIMITED Vs. INTERNATIONS TRADE
|
September 23, 2002 |
|
MUNSHI RAM Vs. SURESH KUMAR
|
March 26, 2002 |
|
MUNSHI RAM Vs. STATE OF HIMACHAL PRADESH
|
September 6, 2002 |
|
NAINU RAM Vs. STATE OF HP
|
June 28, 2002 |
|
NANAK CHAND Vs. NATIONAL HYDROELECTRIC POWER CORPORATION
|
July 2, 2002 |
|
NAND KISHORE Vs. MOHD. IDRISH
|
December 12, 2002 |
|
NARAIN SINGH BRAMTA Vs. STATE OF HIMACHAL PRADESH
|
September 11, 2002 |
|
NAROTAM RAM Vs. LAND ACQUISITION COLLECTOR
|
September 25, 2002 |
|
NARPAT RAM Vs. HINDUSTAN SALT LTD
|
March 27, 2002 |
|
NATHAN Vs. NOKHU RAM
|
October 8, 2002 |
|
NATIONAL INS.CO. Vs. BIDHI CHAND
|
January 11, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. SATYA DEVI
|
April 10, 2002 |
|
NAWAB DEEN Vs. SOHAN SINGH
|
April 2, 2002 |
|
NIRMALA DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 25, 2002 |
|
NIRMALA DEVI Vs. STATE OF H.P.
|
November 17, 2002 |
|
NIRMLA DEVI Vs. SURESH KUMAR
|
March 15, 2002 |
|
NUPUR Vs. SANDEEP
|
March 8, 2002 |
|
OM PARKASH Vs. KULBHUSHAN
|
March 27, 2002 |
|
OMKAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
June 6, 2002 |
|
ONKAR CHAND Vs. JAGTAMBA DEVI
|
April 9, 2002 |
|
ORIENTAL INSURANCE CO LTD Vs. GIAN CHAND
|
January 1, 2002 |
|
ORIENTAL INSURANCE CO. LTD Vs. LAL CHAND
|
April 2, 2002 |
|
PADMO Vs. SURAT RAM
|
April 12, 2002 |
|
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 8, 2002 |
|
Parma Nand Vs. Arvind Diwan
|
July 15, 2002 |
|
PARVESH TANWAR Vs. UNION OF INDIA
|
January 9, 2002 |
|
PAWAN KUMAR SOOD Vs. INDER KRISHAN MEHTA
|
May 10, 2002 |
|
PHOOL KUMARI Vs. NANDU RAM
|
September 17, 2002 |
|
POOJA SARAN Vs. H.P.UNIVERSITY
|
December 24, 2002 |
|
PRAKASH CHAND Vs. SATPAL SOOD
|
June 4, 2002 |
|
PRAN NATH KHANNA Vs. STATE OF H.P.
|
March 1, 2002 |
|
PRAN NATH TIKKU Vs. RAJINDER MAHESHWARI
|
July 25, 2002 |
|
PREM SHARMA Vs. NISHI SHARMA
|
June 7, 2002 |
|
PRITAM CHAND Vs. STATE OF H.P.
|
June 6, 2002 |
|
PUNJAB NATIONAL BANK Vs. NARAIN DASS
|
October 3, 2002 |
|
PUNJAB SI SIND BANK SHIMLA Vs. HIMACHAL LITHOGRAPHERS
|
May 6, 2002 |
|
RAJ KUMAR ALIAS BHAMBU Vs. STATE OF HP
|
April 10, 2002 |
|
RAJ KUMAR ALIAS KHEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 12, 2002 |
|
RAJ KUMARI Vs. SURESH KUMAR
|
August 7, 2002 |
|
RAJEEV DUTTA Vs. PUNJAB WAKF BOARD
|
November 28, 2002 |
|
RAJESH HAMDARD Vs. STATE OF H.P.
|
May 22, 2002 |
|
RAJESHWAR SINGH Vs. STATE OF H.P.
|
August 7, 2002 |
|
RAJESHWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 18, 2002 |
|
RAJINDER ALIAS RAJU Vs. STATE OF H.P.
|
November 1, 2002 |
|
RAJINDER KUMAR Vs. STATE OF HP
|
June 5, 2002 |
|
RAJINDER SINGH, PARTAP SINGH Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD.
|
July 16, 2002 |
|
RAKESH KUMAR Vs. BHIM BAHADUR
|
September 24, 2002 |
|
RAKESHWAR LAL SOOD Vs. STATE OF H.P.
|
September 25, 2002 |
|
RAM KRISHAN Vs. TARA CHAND
|
March 27, 2002 |
|
RAM LAL Vs. SHER SINGH
|
January 11, 2002 |
|
RAM LAL Vs. VIJENDER CHANDEL
|
August 7, 2002 |
|
RAM PAL Vs. AGYA RAM
|
April 11, 2002 |
|
RAM PRAKASH Vs. STATE OF H.P.
|
June 17, 2002 |
|
RAMA NAND Vs. NATIONAL INSURANCE COMPANY
|
October 24, 2002 |
|
RAMESH CHAND Vs. SANT KUMAR
|
April 22, 2002 |
|
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 25, 2002 |
|
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 29, 2002 |
|
RAMESH CHAND ALIAS RODU Vs. STATE OF HIMACHAL PRADESH
|
June 6, 2002 |
|
RANBAXY LABORATORIES LTD Vs. JERATH ELECTRONICS
|
November 14, 2002 |
|
RANBIR SINGH Vs. STATE OF H.P.
|
March 25, 2002 |
|
RANJIT MAL KASTIA Vs. REGISTRAR OF COMPANIES
|
March 6, 2002 |
|
RANVIR KUTHIALA Vs. DEVI DASS
|
April 23, 2002 |
|
RAVI TIKU Vs. HIMALYAN PIPE INDUSTRIES
|
May 27, 2002 |
|
RELIANCE TELECOM LTD. Vs. H.P.STATE ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD
|
June 26, 2002 |
|
RESIDENTS OF TATTA PANI Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2002 |
|
REWAL SINGH Vs. STATE OF HP
|
May 20, 2002 |
|
RIBI DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
|
April 12, 2002 |
|
ROHIT MAHAJAN Vs. DAV COLLEGE MANAGEMENT COMMI.
|
September 9, 2002 |
|
SAILO RAM Vs. KULDIP CHAND
|
December 13, 2002 |
|
SANDEEP KUMAR Vs. STATE OF H P
|
April 12, 2002 |
|
SANJAY GUPTA Vs. STATE OF H.P.
|
July 3, 2002 |
|
SANJEEV CHANDEL Vs. STATE OF H P
|
October 10, 2002 |
|
SANJEEV CHAUHAN Vs. H.P.STATE FOREST CORPORATION LTD.
|
August 23, 2002 |
|
SANT KUMAR Vs. ARYA SMAJ, DHARAMSALA
|
January 1, 2002 |
|
SAPNA Vs. PARKASH CHAND
|
September 25, 2002 |
|
SARDAR MOHINDER SINGH Vs. RATTAN SINGH
|
October 3, 2002 |
|
SARIF MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
|
May 24, 2002 |
|
SARWAN DASS Vs. SALAM JEET
|
October 28, 2002 |
|
SATISH KUMAR Vs. SANTOSH KUMAR
|
November 14, 2002 |
|
SATYA CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
|
July 3, 2002 |
|
SATYA DEVI Vs. GAURAN DEVI
|
January 1, 2002 |
|
SATYA DEVI SHARMA Vs. MEGH PAL
|
April 23, 2002 |
|
SATYA PAL Vs. RATTAN CHAND
|
January 30, 2002 |
|
SATYA PAL SOOD Vs. SHAKUNTLA SHARMA
|
June 20, 2002 |
|
SATYA SECURITIES Vs. UMA ERRY
|
April 2, 2002 |
|
SAWAPAN KUMAR Vs. SANJAY KUMAR
|
December 6, 2002 |
|
SECRETARY PUNJAB STATE ELECTRICITY BOARD Vs. O P CHAWLA
|
September 2, 2002 |
|
SEEMA TRADING COMPANY Vs. P N B
|
May 16, 2002 |
|
SESH RAM Vs. RESHMU
|
December 28, 2002 |
|
SHAKUNTLA DEVI Vs. SANTOSH
|
March 13, 2002 |
|
SHANKAR Vs. RUKMANI
|
August 28, 2002 |
|
SHANKAR LAL Vs. STATE OF HIMACHAL PRADESH
|
April 5, 2002 |
|
SHIV KUMAR Vs. THE UNION OF INDIA
|
May 3, 2002 |
|
SHIV LAL Vs. STATE OF HIMACHAL PRADESH
|
March 11, 2002 |
|
SHIV RAM Vs. STATE OF H.P.
|
May 4, 2002 |
|
SHIV RAM THROUGH HIS LRS. Vs. KRISHAN SINGH
|
September 18, 2002 |
|
SHRI DEV RAJ Vs. MANSHA RAM
|
August 28, 2002 |
|
SHRI ISHWAR DASS Vs. STATE OF H.P.
|
June 20, 2002 |
|
SHRIKI RAVIT Vs. STATE OF H.P.
|
May 9, 2002 |
|
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
|
January 1, 2002 |
|
SINGH RAM Vs. KAMLA
|
November 14, 2002 |
|
SITO Vs. AMAR NATH
|
April 17, 2002 |
|
SOHAN LAL Vs. SARLA DEVI
|
January 9, 2002 |
|
SOM KUMAR Vs. DISTRICT AND SESSIONS JUDGE
|
April 5, 2002 |
|
SOM NATH Vs. STATE OF HP
|
May 13, 2002 |
|
SOMA DEVI Vs. RATTAN CHAND
|
January 11, 2002 |
|
SONIA BHALLA Vs. RAJNEESH AGGARWAL
|
March 18, 2002 |
|
STATE OF H P Vs. BHIM SINGH
|
March 6, 2002 |
|
STATE OF H P Vs. LATIF MOHAMMED
|
March 22, 2002 |
|
STATE OF H P Vs. KATARLA BUILDERS
|
April 30, 2002 |
|
STATE OF H P Vs. AMAR SINGH
|
June 4, 2002 |
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STATE OF H P Vs. KANTI GROVER
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July 3, 2002 |
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STATE OF H P Vs. SUKH RAM
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July 8, 2002 |
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STATE OF H P Vs. CHET RAM
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July 10, 2002 |
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STATE OF H P Vs. LAL SINGH
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July 25, 2002 |
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STATE OF H P Vs. SAINU RAM
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July 15, 2002 |
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STATE OF H P Vs. MUNSHI RAM
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November 7, 2002 |
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STATE OF H P Vs. RASHEED AHMED
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December 5, 2002 |
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STATE OF H P Vs. DES RAJ
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August 27, 2002 |
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STATE OF H.P. Vs. GURDEEP LAL
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March 14, 2002 |
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STATE OF H.P. Vs. VINOD KUMAR
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September 13, 2002 |
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STATE OF H.P. Vs. KALAWATI
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November 1, 2002 |
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STATE OF H.P. Vs. BIDHI CHAND Accused
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March 13, 2002 |
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STATE OF HIMACHAL PRADESH Vs. SURAT RAM
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May 10, 2002 |
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STATE OF HIMACHAL PRADESH Vs. KAKA RAM
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June 27, 2002 |
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STATE OF HIMACHAL PRADESH Vs. SONDHU
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November 28, 2002 |
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STATE OF HIMACHAL PRADESH Vs. SANDYA DEVI
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April 22, 2002 |
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STATE OF HIMACHAL PRADESH Vs. SURAT SINGH
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September 9, 2002 |
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STATE OF HIMACHAL PRADESH Vs. KANGRA WHOLE SALE CORPORATION SOCIETY
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June 28, 2002 |
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STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
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April 2, 2002 |
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STATE OF HP Vs. RAJ KUMAR
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May 2, 2002 |
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STATE OF HP Vs. RAM LUBHAYA
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April 9, 2002 |
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STEEL STRIPS LTD Vs. HIM TEKNOFORGE LTD
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September 2, 2002 |
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STERLING HOLIDAY RESORTS INDIA LTD. Vs. SUNILA MALIK
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May 13, 2002 |
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SUKARAM BHARDWAJ AND MEENAKSHI KUMARI Vs. STATE OF H.P.
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October 31, 2002 |
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SUKH RAM Vs. STATE OF H.P.
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April 9, 2002 |
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SUMAN KUMAR Vs. STATE OF HP
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March 5, 2002 |
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SUNIL KUMAR Vs. DEVINDER KUMAR
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March 25, 2002 |
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SURESH KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
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March 11, 2002 |
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SURESH SHARMA Vs. VEERA BALI
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February 28, 2002 |
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SURINDER KUMAR Vs. STATE OF H P
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December 3, 2002 |
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SURINDER SINGH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
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March 1, 2002 |
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SURJIT SINGH Vs. STATE OF H.P.
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August 16, 2002 |
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SURJIT VERMA Vs. BAWA JUNG BAHADUR
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September 2, 2002 |
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SUSHIL KUMAR Vs. JAGDISH RAM
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January 1, 2002 |
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TAKEO TAKAHASHI Vs. STATE OF HIMACHAL PRADESH
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January 2, 2002 |
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TARA CHAND Vs. PUSHPA DEVI
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April 6, 2002 |
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TARA CHAND Vs. STATE OF HIMACHAL PRADESH
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September 19, 2002 |
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TECHNO ELECTRIC & ENGINEERING COMPANY LTD. Vs. NATHPA JHAKRI POWER CORPORATION LTD.
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May 24, 2002 |
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TEJWANT SINGH Vs. SHEELA DEVI
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March 21, 2002 |
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THAKUR DASS Vs. LAND ACQUISITION COLLECTOR
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November 8, 2002 |
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THE BRANCH POST MASTER Vs. INDER CHAUDHARY
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April 8, 2002 |
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THE KHADEEN COOPERATIVE AGRICULTURAL SERVICE Vs. AMARJIT SINGH BAWA
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February 25, 2002 |
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THE NEW INDIA Vs. KHUSHAL CHAND CHAUHAN ASSURANCE COMPANY
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December 23, 2002 |
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THE ORIENTAL INSURANCE COMPANY LTD. Vs. SOLAN FILLING STATION
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June 3, 2002 |
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THE SECRETARY, PUNJAB SEB. Vs. O.P.CHAWLA
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September 2, 2002 |
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TITU SINGH Vs. STATE OF H.P.
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April 26, 2002 |
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TOKHA Vs. BIRU
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November 29, 2002 |
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TOM MARSHALL Vs. STATE OF H.P.
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November 21, 2002 |
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UCO BANK Vs. JAGDISH RAM
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January 25, 2002 |
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UJJAL SINGH Vs. PUNJAB WAKF BOARD, AMBALA
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April 12, 2002 |
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UMA SHANKAR Vs. STATE OF HIMACHAL PRADESH
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July 5, 2002 |
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UMAR DIN Vs. JAMNA DASS
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November 21, 2002 |
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UNION OF INDIA Vs. MADAN LAL
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October 7, 2002 |
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UNION OF INDIA Vs. PUNJAB COMMUNICATIONS LTD
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November 1, 2002 |
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UNITED COMMERCIAL BANK Vs. MANI RAM
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October 23, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. GULAB SINGH CHAUHAN
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September 18, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. SUMITRA DEVI
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July 25, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. SHILA DEVI
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March 13, 2002 |
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UNIVERSAL SHIMLA Vs. H.P CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD.
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April 24, 2002 |
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USHA SOOD, ASHOK SOOD AND DIVYA SOOD Vs. STATE OF H.P.
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October 1, 2002 |
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VARINDER KUMAR GARG Vs. FINANCIAL COMMISSIONER & SECY, TO GOVT.OF H.P.DEPT.OF HOUSING
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June 18, 2002 |
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VERMA CARTON INDUSTRIES Vs. H.P.FINANCIAL CORPORATION
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February 28, 2002 |
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VIDHYA CHAND Vs. SHAIMU DEVI
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August 29, 2002 |
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VIJAY CHANDLA Vs. PARVEEN CHANDLA
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August 13, 2002 |
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VIJAY KUMAR Vs. JASWINDER SINGH
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March 18, 2002 |
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VIJAY KUMAR SETHI Vs. KANWAR BHUPINDER SINGH
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October 7, 2002 |
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VINOD KUMAR Vs. PURAN CHAND AND ANOTHER
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June 20, 2002 |
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YOGESHWER Vs. STATE OF HP
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March 1, 2002 |