ADVOCATE GENERAL Vs. BHARTIYA ADAM JATI SEWAK SANGH
|
May 28, 2001 |
AJIT SINGH Vs. STATE OF H.P.
|
May 10, 2001 |
AMAR CHAND Vs. THAKARI DEVI
|
November 14, 2001 |
AMAR NATH Vs. COLLECTOR, LAND ACQUISITION, MANDI
|
June 28, 2001 |
AMAR NATH Vs. STATE OF H.P.
|
October 19, 2001 |
AMEER CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 28, 2001 |
AMRESH SHARMA Vs. BABA NAND RAM DASS CHELA BALA LAL DASS
|
December 12, 2001 |
AMRISH KAUSHISH Vs. UNION OF INDIA
|
July 3, 2001 |
ANANT RAM NEGI Vs. STATE OF HP
|
July 31, 2001 |
ANIRUDH KUMAR SHARMA Vs. H.P.UNIVERSITY
|
August 22, 2001 |
ANJALI SONI Vs. H.P.PUBLIC SERVICE COMMISSION
|
June 29, 2001 |
ANJANA KUMARI Vs. VIPIN KUMAR
|
December 6, 2001 |
ANKUSH MITTAL Vs. H.P.UNIVERSITY
|
September 14, 2001 |
ANSAL PROPERTIES Vs. EXECUTIVE ENGINEER H P STATE ELECTRICITY BOARD
|
October 19, 2001 |
ARMY GROUP INSURANCE FUND Vs. NAIK SOHAN LAL
|
September 11, 2001 |
ARUN KUMAR Vs. PRITAM CHAND
|
September 28, 2001 |
ASHOK KUMAR CHAUHAN Vs. KANWAR SINGH
|
September 7, 2001 |
ASTRA CONSTRUCTIONS PVT LTD Vs. STATE OF H P
|
October 1, 2001 |
ATMA RAM Vs. RAKESH
|
August 20, 2001 |
ATTAR SINGH Vs. STATE OF H.P.
|
July 3, 2001 |
BABU RAM Vs. BADRI VISHAL
|
May 11, 2001 |
BACHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 29, 2001 |
BADAR DEEN Vs. CHUHRU
|
July 10, 2001 |
BADI RAM Vs. R S COMPANY
|
November 2, 2001 |
BAKSHI RAM DOGRA Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2001 |
BAL KISHAN Vs. STATE OF HIMACHAL PRADESH
|
November 16, 2001 |
BALA RAM Vs. STATE OF HIMACHAL PRADESH
|
July 17, 2001 |
BALDEV SINGH RANA Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2001 |
BALERIA RAM Vs. BANSI RAM
|
September 11, 2001 |
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 14, 2001 |
BALWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2001 |
BALWINDER SINGH Vs. STATE OF H.P.
|
May 17, 2001 |
BANTO DEVI Vs. PREM KUMARI
|
May 25, 2001 |
BARFI DEVI Vs. STATE OF H P
|
March 20, 2001 |
BHAGAT CHAND Vs. THELU
|
April 23, 2001 |
BHAGAT RAM Vs. KULDIP RAJ
|
April 23, 2001 |
BHAGWAN DASS THROUGH LRS Vs. HARI SINGH
|
June 11, 2001 |
BHARAT Vs. BABA MUNGIPA EDUCATION TRUST
|
October 8, 2001 |
BHAT BRAHMAN KALYAN SAMITI Vs. STATE OF H.P.
|
June 29, 2001 |
BHAWANI CHARAN Vs. CHANDER LOK SWEET SHOP
|
December 14, 2001 |
BHAWANI CHARAN Vs. DAU DAYAL
|
December 14, 2001 |
BHIM SINGH Vs. STATE OF H.P.
|
January 12, 2001 |
BHUPINDER CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 2, 2001 |
BIHARI LAL Vs. JAGAR NATH SHARMA
|
March 26, 2001 |
BIHARI LAL Vs. THAKUR DASS
|
August 20, 2001 |
BIJA RAM Vs. STATE OF H.P.
|
October 5, 2001 |
BIJA RAM & ORS. Vs. STATE OF H.P. & ANR.
|
October 5, 2001 |
BIJAINDER SINGH Vs. JASPAL SINGH
|
July 13, 2001 |
BINNI Vs. STATE OF H.P.
|
October 17, 2001 |
BIR BAHADUR Vs. STATE OF H.P.
|
September 7, 2001 |
BIRBAL SINGH Vs. STATE OF HP
|
November 2, 2001 |
BISHAMBARI DEVI Vs. STATE OF H.P.
|
April 26, 2001 |
BISHAN DASS Vs. STATE OF HIMACHAL PRADESH
|
December 11, 2001 |
BRIJ MOHAN Vs. BRAHMA NAND
|
September 14, 2001 |
BUDH RAM Vs. CHANDER KANT
|
December 6, 2001 |
BUDHI SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 5, 2001 |
C.D.KATOCH Vs. STATE OF H.P.
|
October 1, 2001 |
CAPT. RANDHIR SINGH SALHURIA Vs. STATE OF H.P.
|
April 9, 2001 |
CHANAN SINGH Vs. NARDU DEVI
|
September 13, 2001 |
CHANCHALA Vs. MEGH SINGH
|
January 1, 2001 |
CHANDAN SHARMA Vs. STATE OF H.P.
|
July 16, 2001 |
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
|
August 13, 2001 |
CHATAR SINGH Vs. MEHAR SINGH
|
December 31, 2001 |
CHAUDHARY Vs. AJUDHIA
|
March 2, 2001 |
CHET RAM Vs. DARSHNOO DEVI
|
December 31, 2001 |
CHHAJU RAM Vs. STATE OF HP
|
December 19, 2001 |
CHHAJU RAM Vs. STATE
|
August 17, 2001 |
CHIRANJI LAL Vs. STATE OF H.P.
|
November 21, 2001 |
CHITRU DEVI Vs. RAM DEI
|
November 29, 2001 |
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
|
November 21, 2001 |
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
October 3, 2001 |
D.C.THAKUR Vs. STATE OF H.P.THROUGH RC-CUM-SECRETARY (FORESTS)
|
July 18, 2001 |
D.R.VERMA Vs. HONBLE HIGH COURT OF H.P.
|
September 28, 2001 |
DALIP SINGH Vs. RAM NATH
|
December 12, 2001 |
DALUMBI DEVI Vs. RAGHU RAJ
|
December 13, 2001 |
DANDOO RAM Vs. ROOP LAL
|
October 4, 2001 |
DARSHAN RAM Vs. GAJJAN RAM
|
July 20, 2001 |
DAULAT RAM Vs. STATE OF H.P.
|
June 22, 2001 |
DAULAT RAM Vs. SURINDER SINGH
|
August 2, 2001 |
DAYA NAND Vs. ROOP RAM
|
December 17, 2001 |
DEEPTI PATHANIAITIONER Vs. CHAUDHARY SARWAN KUMAR HPKVV
|
December 14, 2001 |
DEV KUMAR Vs. RAJ KUMAR
|
August 28, 2001 |
DEVINDER SINGH Vs. STATE OF H.P.
|
August 3, 2001 |
DEVINDER SINGH Vs. STATE OF H.P.
|
June 29, 2001 |
DEVKI NANDAN Vs. RAKESH SOOD
|
December 20, 2001 |
DEVTA SAHIB THAN Vs. S.K.SOOD
|
September 28, 2001 |
DHARAM DASS Vs. KUSUM LATA
|
July 16, 2001 |
DHARAM SINGH Vs. PREM SINGH
|
June 7, 2001 |
DILAWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 2, 2001 |
DINA NATH Vs. SOMA DEVI
|
August 14, 2001 |
DINESH CHADHA Vs. STATE OF H.P.
|
May 25, 2001 |
DIPAN DEVI Vs. NIKKU RAM
|
August 24, 2001 |
DUNI CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 4, 2001 |
DURGA DASS Vs. MATHU
|
August 28, 2001 |
DURGA GRAM UDYOG BRICKS WORKERS ASSN. Vs. UNITED INDIA.INSURANCE CO.LTD.
|
December 12, 2001 |
DURGA SINGH Vs. NAND LAL
|
October 1, 2001 |
EICHER LIMITED Vs. HIMACHAL PRADESH HOUSING BOARD
|
November 29, 2001 |
ERA CONSTRUCTION (INDIA) LIMITED Vs. JOHRI LAL BANSI DHAR
|
August 2, 2001 |
FERMANTA-PHARMA BIOTECH LTD. Vs. DHANIRAM
|
October 17, 2001 |
GAJANAND ALIAS RAJINDER PRASHAD Vs. STATE OF HIMACHAL PRADESH
|
June 7, 2001 |
GHATAROO RAM Vs. SUKH RAM
|
August 30, 2001 |
GIAN CHAND Vs. STATE OF HP
|
May 21, 2001 |
GIANOO Vs. HEM SINGH
|
April 17, 2001 |
GOPAL KRISHAN Vs. JAGTAMBA PARSAD
|
September 18, 2001 |
GUJARAT AMBUJA CEMENTS LTD. Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2001 |
GULAM RASOOL Vs. STATE OF HIMACHAL PRADESH
|
September 27, 2001 |
GULSHAN KUMAR Vs. SUDERSHAN KUMAR
|
December 14, 2001 |
GULSHER Vs. SANTOSH SINGH
|
July 4, 2001 |
GURDIAL RANA Vs. RAJINDER SINGH SOOD
|
October 12, 2001 |
H P S I DEVELOPMENT CORPN LTD Vs. K R FLOUR MILLS
|
September 20, 2001 |
H P STATE FOREST CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 5, 2001 |
H.P.AGRO INDUSTRIES CORPORATION LTD. Vs. RAJ KUMAR
|
December 18, 2001 |
H.P.HOUSING BOARD Vs. RANJIT SINGH RANA
|
October 9, 2001 |
H.P.HOUSING BOARD Objector Vs. MADHO SINGH AHUJA
|
December 14, 2001 |
H.P.M.C.LTD. Vs. HIM FRUIT TRADERS
|
March 23, 2001 |
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. FORM TECHNIKS (INDIA) PVT.LTD.
|
June 7, 2001 |
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. KRAFT PAPER MILLS (P) LTD.
|
May 10, 2001 |
HANS RAN Vs. STATE OF H.P.
|
December 31, 2001 |
HARBHAJAN SINGH Vs. STATE OF H.P.
|
October 4, 2001 |
HARI DUTT SHARMA Vs. A.K.GOSWAMI
|
March 2, 2001 |
HARI KRISHAN Vs. STATE OF H.P.
|
September 14, 2001 |
HARI MAN Vs. HIGH COURT OF H.P.
|
July 30, 2001 |
HARI MOHAN Vs. KIRPA RAM
|
July 10, 2001 |
HARI NAND JASWAL Vs. STATE OF H.P.
|
September 27, 2001 |
HARI SINGH Vs. KISHAN SINGH
|
January 12, 2001 |
HEM CHAND Vs. TARA DUTT
|
July 19, 2001 |
HEM LAl SHARMA Vs. GRAM PANCHAYAT
|
August 21, 2001 |
HET RAM Vs. NARAIN SINGH
|
November 2, 2001 |
HIMACHAL BUILDERS Vs. H.P.MINERALS INDUSTRIAL DEVELOPMENT CORPORATION
|
July 26, 2001 |
HIMACHAL GRAMEEN SANCHAYKA LTD Vs. R B I
|
December 13, 2001 |
HIMACHAL GRAMIN SANCHAYKA LTD. Vs. MEENAKSHI
|
December 3, 2001 |
HIMACHAL PRADESH STATE ELECTRICTY BOARD Vs. BIPLESH KUMAR
|
March 30, 2001 |
HIMACHAL ROAD TRANS CORPN Vs. BIMLA KANWAR
|
October 19, 2001 |
HIMACHAL ROAD TRANS CORPN Vs. SAROJ DEVI
|
December 31, 2001 |
HIMACHAL ROAD TRANSPORT CORP. Vs. SATYA DEVI
|
December 19, 2001 |
HIMACHAL SALES AND STONES, CHAMBA Vs. STATE OF H.P.
|
August 7, 2001 |
HIROO RAM Vs. NIRMLA DEVI
|
January 5, 2001 |
HONY.CAPTAIN (RETD.) ONKAR SINGH Vs. H.P.EX-SERVICEMEN CORPORATION
|
July 19, 2001 |
HOTAM RAM Vs. BEER SINGH
|
September 4, 2001 |
HUSHAN KAUSHAL Vs. BAL RAJ
|
March 27, 2001 |
I.I.T.T.COLLEGE OF ENGINEERING, KALA AMB Vs. STATE OF HIMACHAL PRADESH
|
January 4, 2001 |
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 15, 2001 |
INDERJIT SINGH Vs. ONKAR SINGH
|
October 11, 2001 |
J C JHINA Vs. H P HOUSING BOARD
|
November 9, 2001 |
J M BUILDERS Vs. UNION OF INDIA
|
June 5, 2001 |
J.C.JHINA Vs. H.P.HOUSING BOARD
|
November 9, 2001 |
JAGARNATH Vs. KULLU MUNICIPAL COMMITTEE
|
September 18, 2001 |
JAGAT RAM Vs. SADHU RAM
|
September 12, 2001 |
JAGAT SINGH Vs. .
|
October 19, 2001 |
JAGDISH Vs. RAM KARAN
|
December 7, 2001 |
JAGIRI LAL Vs. HEM RAJ
|
September 3, 2001 |
JAGIRI LAL Vs. KARTAR CHAND
|
May 6, 2001 |
JAI PAL Vs. STATE OF H P
|
August 2, 2001 |
JAI RAM ALIAS JAIMAL SINGH Vs. STATE OF H.P.
|
January 4, 2001 |
JAMIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 31, 2001 |
JASPAL SINGH Vs. STATE OF H.P.
|
May 4, 2001 |
JASPAL SINGH Vs. STATE OF H.P.
|
July 20, 2001 |
JASPAL SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 2, 2001 |
JATINDER SHARMA Vs. JEETI MUMMICK
|
October 3, 2001 |
JERATH ELECTRONICS & ALLIED INDUSTRIES PVT.LTD. Vs. HIMACHAL PRADESH MAHILA VIKAS NIGAM
|
August 23, 2001 |
JIYA RAM Vs. STATE OF H.P.
|
June 25, 2001 |
JOGINDER PAL DHIMAN Vs. UNION OF INDIA
|
November 9, 2001 |
KALAWATI Vs. PARTAP SINGH (D) THROUGH LRS
|
August 31, 2001 |
KALI RAM Vs. STATE OF H.P.
|
January 4, 2001 |
KAMAL KUMAR Vs. STATE OF H.P.
|
January 11, 2001 |
KAPIL DEV Vs. STATE OF HIMACHAL PRADESH
|
June 29, 2001 |
KARAM CHAND Vs. BAKSHI RAM
|
July 16, 2001 |
KARAM CHAND Vs. DATTA RAM
|
November 19, 2001 |
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 19, 2001 |
KARAM SINGH Vs. STATE OF H.P.
|
September 14, 2001 |
KARTAR SINGH Vs. STATE OF H.P.
|
May 8, 2001 |
KASHMIR SINGH Vs. MANSA RAM
|
July 16, 2001 |
KASHMIR SINGH (DECEASED) THROUGH HIS L.RS CHAIN SINGH Vs. STATE OF H.P.
|
September 3, 2001 |
KAUSHALYA DEVI Vs. KALASO DEVI
|
September 10, 2001 |
KAUSHLYA DEVI Vs. MOHAMMAD ANWAR
|
May 9, 2001 |
KHETI RAM Vs. STATE OF HIMACHAL PRADESH
|
November 20, 2001 |
KHUSHBIR ANAND Vs. EAST INDIA HOTELS LTD.
|
September 7, 2001 |
KIRAN AGGARWAL Vs. CHIEF SECRETARY TO THE GOVERNMENT OF HIMACHAL PRADESH
|
July 30, 2001 |
KOKLA DEVI Vs. CHET RAM
|
November 13, 2001 |
KRISHAN KUMAR Vs. HONBLE HIGH COURT
|
July 19, 2001 |
KRISHAN LAL Vs. KUMARI ANU
|
September 11, 2001 |
KUNDAN LAL Vs. YOGINDRA
|
May 4, 2001 |
KUNDAN LAL AHUJA Vs. UNION OF INDIA
|
May 9, 2001 |
LAL CHAND BHARDWAJ Vs. JAGDISH KUMAR
|
August 24, 2001 |
LATA SWARAN Vs. DHANI RAM
|
August 23, 2001 |
LEETHO Vs. CHAMELO
|
April 20, 2001 |
LIAQ RAM Vs. STATE OF HP
|
July 30, 2001 |
LIFE INSURANCE CORPORATION OF INDIA Vs. LATA KATOCH
|
August 8, 2001 |
LOHARU RAM Vs. KEEMTU
|
June 20, 2001 |
LOK NATH ATTRI Vs. STATE OF H P
|
March 28, 2001 |
MADHU SANGHI Vs. UNION OF INDIA
|
August 10, 2001 |
MAHENDRA PAL Vs. RAM DASS MALANGER
|
May 4, 2001 |
MAJOR VIJAY SINGH MANKOTIA Vs. STATE OF HIMACHAL PRADESH
|
November 29, 2001 |
MAN SINGH Vs. STATE OF H.P.
|
May 10, 2001 |
MAN SINGH Vs. AMAR DAS
|
April 30, 2001 |
MANJIT SINGH Vs. STATE OF H.P.
|
January 10, 2001 |
MANORMA DEVI Vs. SUKARMA BHARDWAJ
|
November 23, 2001 |
MANPHOOL SINGH Vs. UNION OF INDIA
|
December 13, 2001 |
MAST RAM Vs. UNION OF INDIA
|
December 14, 2001 |
MAST RAM Vs. SHANTI DEVI
|
November 5, 2001 |
MATA SHANKER RAM SAMUJH TIWARI Vs. STATE OF H.P.
|
July 31, 2001 |
MEENA KUMARI Vs. TULSI RAM
|
December 11, 2001 |
MEENA KUMARI Vs. TULSI RAM
|
November 12, 2001 |
MEENAKSHI CHITKARA Vs. UNION OF INDIA
|
October 15, 2001 |
MEGH SINGH Vs. STATE OF HP
|
July 2, 2001 |
MEHANDI HASSAN Vs. RAFIQUAN
|
February 28, 2001 |
MEHAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 28, 2001 |
MOHAMMAD ASLAM Vs. HAZARA BIBI
|
September 6, 2001 |
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 18, 2001 |
MOHAN SINGH Vs. STATE OF H.P.
|
July 26, 2001 |
MOHINDER DUTT SHARMA Vs. BHAGAT RAM
|
October 12, 2001 |
MOHINDER SINGH Vs. KURUKSHETRA UNIVERSITY
|
April 4, 2001 |
MOHINDER SINGH MALHI Vs. COMMISSIONER, MUNICIPAL CORPORATION
|
March 27, 2001 |
MONIKA Vs. H.P.UNIVERSITY
|
May 18, 2001 |
MOOL RAJ Vs. SHAMBHU RAM
|
August 28, 2001 |
MUNICIPAL COUNCIL PAONTA SAHIB Vs. STATE OF H.P.
|
September 12, 2001 |
NAGINDER SINGH Vs. TARAN SINGH
|
December 31, 2001 |
NANAK CHAND Vs. STATE OF H.P.
|
April 11, 2001 |
NAR DASS Vs. AGRO IND.PACKAGING INDIA LTD.
|
November 15, 2001 |
NAR SINGH Vs. BHIMI RAM
|
June 26, 2001 |
NARESH KUMAR Vs. SURINDER PAUL
|
May 18, 2001 |
NARINDER SINGH Vs. STATE OF H.P.
|
December 5, 2001 |
NATIONAL INSURANCE COMPANY LTD Vs. BUDH RAM
|
May 28, 2001 |
NAVNEET KUMAR Vs. MEENA KUMARI
|
October 19, 2001 |
NEW INDIA ASSURANCE CO Vs. H P NAGAR VIKAS PRADHIKARAN
|
January 12, 2001 |
NEW INDIA ASSURANCE CO LTD Vs. PREM LATA
|
January 5, 2001 |
NEW INDIA ASSURANCE CO LTD Vs. SATBIR ALIAS SUKHBIR
|
July 30, 2001 |
NIRMAL SETHI Vs. UDHO RAM
|
May 4, 2001 |
NITYA NAND SHARMA Vs. PURAN CHAND
|
January 5, 2001 |
OM PARKASH Vs. STATE OF HP
|
October 20, 2001 |
ORIENTAL INSURANCE CO LTD Vs. YASHWANT SINGH
|
November 22, 2001 |
ORIENTAL INSURANCE COMPANY LTD Vs. GULSHAN BEGUM
|
November 23, 2001 |
ORIENTAL INSURANCE COMPANY LTD. Vs. WALAYATI RAM
|
December 10, 2001 |
P.C.SHARMA Vs. RAMESHWAR NATH SOOD
|
March 20, 2001 |
P.C.SYOTA Vs. MOHINDER SINGH
|
October 3, 2001 |
PARKASH CHAND Vs. SAROJ KUMARI
|
December 13, 2001 |
PARKASHO DEVI Vs. BASHESHAR SINGH ALIAS SHER SINGH
|
May 4, 2001 |
PARMA NAND Vs. STATE OF HP
|
September 22, 2001 |
PARTAP CHAND Vs. SURINDER KUMAR
|
June 29, 2001 |
PARTAP CHAND GOYAL Vs. STATE OF HIMACHAL PRADESH
|
May 18, 2001 |
PARVEEN KUMAR Vs. PREM CHAND
|
May 29, 2001 |
PARVEZ MOHAMMAD Vs. STATE OF H.P.
|
May 11, 2001 |
PAWAN KUMAR Vs. MUNICIPAL COUNCIL
|
June 1, 2001 |
PIYARE LAL Vs. STATE OF H.P.
|
October 1, 2001 |
POHU LAL Vs. KAMLA DEVI
|
March 27, 2001 |
PRABHA DEVI Vs. HARI KRISHAN SHARMA
|
August 20, 2001 |
PRATAP SINGH Vs. STATE OF H.P.
|
January 5, 2001 |
PREM CHAND SHARMA Vs. SUDERSHANA SHARMA
|
March 23, 2001 |
PREM RAJ SHARMA Vs. BALDEV VERMA
|
August 10, 2001 |
PREM SINGH Vs. STATE OF H.P.
|
May 10, 2001 |
PUNJAB NATIONAL BANK Vs. THAKUR STONE CRUSHER
|
December 24, 2001 |
PURAN CHAND KATOCH Vs. NATIONAL INSURANCE CO.LTD.
|
November 23, 2001 |
PUSHPINDER JAIN Vs. STATE OF H.P.
|
September 25, 2001 |
R.C.VERMA Vs. PUSHPA RANI
|
August 2, 2001 |
R.K.KAPILA Vs. UNIT OFFICER
|
October 5, 2001 |
R.P.JASWAL Vs. GURBAX SINGH
|
September 5, 2001 |
R.S.SANTOSHI Vs. STATE OF H.P.
|
March 14, 2001 |
RACHNA KUMARI Vs. HP UNIVERSITY
|
August 23, 2001 |
RAJ KUMAR Vs. LEELA WATI
|
July 6, 2001 |
RAJ KUMAR Vs. STATE OF H.P.
|
June 29, 2001 |
RAJ MOHAMMED ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH
|
January 11, 2001 |
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 29, 2001 |
RAJIV GUPTA Vs. KUMARI DIMPLE GUPTA
|
November 15, 2001 |
RAKESH KUMAR Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
|
January 11, 2001 |
RAKESH KUMAR Vs. STATE OF H.P.
|
July 6, 2001 |
RAKSHA DEVI Vs. H.P. STATE ELECTRICITY BOARD
|
May 16, 2001 |
RAM DULARI Vs. JAGAT RAM
|
May 11, 2001 |
RAM KRISHAN Vs. STATE OF H.P.
|
August 2, 2001 |
RAM LAL Vs. CHAIRMAN B.B.M.B.CHANDIGARH
|
November 29, 2001 |
RAM PARKASH Vs. STATE OF H.P.
|
July 4, 2001 |
RAM PIARI VERMA Vs. ANAND SWAROOP
|
April 24, 2001 |
RAM RAKESH PAL Vs. RAKSHA DEVI
|
April 25, 2001 |
RAM SINGH Vs. STATE OF H.P.
|
October 5, 2001 |
RAM SWAROOP Vs. MANDIR THAKRAN KALYAN RAI RESPONDENT
|
November 15, 2001 |
RAMESH DUTT Vs. STATE OF H.P.
|
October 17, 2001 |
RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
November 7, 2001 |
RANJANA NAGPAL Vs. DEVI RAM
|
December 3, 2001 |
RANVIR KOCHHAR Vs. MANI RAM
|
October 19, 2001 |
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 12, 2001 |
RATTAN CHAND Vs. RAM LAL
|
April 27, 2001 |
RATTAN CLIAND Vs. NEELAM PARKASH
|
November 23, 2001 |
RATTAN LAL MAHAJAN Vs. TULSI RAM
|
August 28, 2001 |
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 14, 2001 |
RAVISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 14, 2001 |
REKHA DEVI Vs. RANJEET SINGH
|
May 28, 2001 |
RESERVE BANK OF INDIA Vs. HIMACHAL GRAMEEN SANCHAYKA LTD.
|
September 3, 2001 |
RETD.MAJOR H.K. Vs. GRAM PANCHAYAT, DHALLI
|
August 20, 2001 |
REWAT RAM SHARMA Vs. MUNSHI RAM
|
December 13, 2001 |
ROHIT SHARMA Vs. H.P.UNIVERSITY
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July 20, 2001 |
ROMESH CHANDERA Vs. STATE OF HIMACHAL PRADESH
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November 19, 2001 |
ROSHAN LAL Vs. WORKMENS COMPENSATION COMMI
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December 7, 2001 |
ROSHAN LAL Vs. KARTAR CHAND
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December 13, 2001 |
ROSHAN LAL Vs. VARINDER KAKKAR (D) THROUGH LRS
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May 16, 2001 |
ROSHAN LAL Vs. KRISHAN DEV
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December 18, 2001 |
ROSHAN LAL Vs. NATHPA JHAKRI POWER CORPN.
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December 13, 2001 |
ROSHAN LAL Vs. WORKMENS COMPENSATION COMMISSIONER & ANR.
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October 7, 2001 |
ROSHAN LAL MISHRA Vs. STATE OF H.P.
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October 19, 2001 |
S BUTAIL AND COMPANY Vs. H P STATE FOREST CORPN
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November 22, 2001 |
SACHIN SOOD Vs. STATE OF H.P.
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December 27, 2001 |
SADHU RAM Vs. DINESH KUMAR
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July 27, 2001 |
SANT RAM Vs. PURAN CHAND
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July 16, 2001 |
SANTOSH KUMARI Vs. VIJAY KUMARI
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October 3, 2001 |
SARAN DASS Vs. STATE OF H.P.
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July 6, 2001 |
SAVITRI DEVI Vs. COMMISSIONER WORKMENS COMPENSATION
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December 21, 2001 |
SAWANOO RAM Vs. NATHU RAM
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December 7, 2001 |
SECRETARY (PW) TO THE GOVT.OF HP Vs. MEHAR CHAND
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August 17, 2001 |
SECRETARY REVENUE Vs. SARDAR VAKIL SINGH
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September 21, 2001 |
SEEMA SHARMA Vs. DISTRICT AND SESSIONS JUDGE
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July 9, 2001 |
SH.PROMOD SONI Vs. STATE OF H.P.
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December 5, 2001 |
SHAM LAL Vs. COL.SOM DUTT SHARMA
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August 14, 2001 |
SHAM LAL Vs. MATHI
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December 24, 2001 |
SHANKRU Vs. SUHARU DEVI
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January 12, 2001 |
SHARMA Vs. STATE OF H.P.
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December 19, 2001 |
SHYAMA KAUSHAL Vs. RAM LAL
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November 22, 2001 |
SHYAMPATI Vs. MUNSHI RAM
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November 2, 2001 |
SITA RAM Vs. LEKH RAM
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July 13, 2001 |
SOM DUTT Vs. STATE OF HIMACHAL PRADESH
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October 29, 2001 |
SONAM DOLMA Vs. PHUNCHOG ANGRUP
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October 8, 2001 |
STATE OF H P Vs. VARINDER SINGH
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October 31, 2001 |
STATE OF H P Vs. AMAR NATH
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November 8, 2001 |
STATE OF H.P. Vs. DES RAJ
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March 23, 2001 |
STATE OF H.P. Vs. DESH RAJ
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April 25, 2001 |
STATE OF H.P. Vs. KASHMIR SINGH
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March 14, 2001 |
STATE OF H.P. Vs. DILWAR SINGH
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July 24, 2001 |
STATE OF H.P. Vs. MULK RAJ
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November 16, 2001 |
STATE OF H.P. Vs. RAVINDER
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November 23, 2001 |
STATE OF H.P. Vs. YUSUF
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July 27, 2001 |
STATE OF H.P. Vs. VIRENDER KUMAR
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February 28, 2001 |
STATE OF H.P. Vs. GIAN CHAND
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May 1, 2001 |
STATE OF H.P. Vs. RAM KRISHAN
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August 2, 2001 |
STATE OF H.P. Vs. PARKASHO DEVI
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May 2, 2001 |
STATE OF H.P. Vs. C.L.MALHOTRA
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August 7, 2001 |
STATE OF H.P. Vs. PANKJU RAM
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July 26, 2001 |
STATE OF H.P. Vs. PURAN LAL
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October 9, 2001 |
STATE OF HIMACHAL PRADESH Vs. GANGA SUKH
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May 11, 2001 |
STATE OF HIMACHAL PRADESH Vs. LACHHU RAM
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September 28, 2001 |
STATE OF HIMACHAL PRADESH Vs. ASIA RESORTS LTD. AND ANR.
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May 15, 2001 |
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
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December 20, 2001 |
STATE OF HIMACHAL PRADESH Vs. DALIP SINGH CHAUHAN
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November 22, 2001 |
STATE OF HIMACHAL PRADESH Vs. KEHAR SINGH
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September 27, 2001 |
STATE OF HIMACHAL PRADESH Vs. BAGSHI RAM
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September 28, 2001 |
STATE OF HIMACHAL PRADESH Vs. KAMLESH CHAND
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November 23, 2001 |
STATE OF HIMACHAL PRADESH Vs. VRIJINDER KUMAR
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December 21, 2001 |
STATE OF HIMACHAL PRADESH Vs. FRED ROBINSON
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July 30, 2001 |
STATE OF HIMACHAL PRADESH Vs. KEWAL KUMAR
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March 21, 2001 |
STATE OF HIMACHAL PRADESH Vs. C L MAIHOTRA
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July 17, 2001 |
STESALIT LIMITED Vs. VINAIK VISHANU SAWANT
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October 8, 2001 |
SUBHASH CHANDER Vs. UNION OF INDIA (UOI)
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March 29, 2001 |
SUDARSHANA DEVI SOOD Vs. SUPER SANITATION
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August 31, 2001 |
SUDERSHANA DEVI Vs. TULSI RAM
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August 13, 2001 |
SUNIL DUTT Vs. STATE OF HP
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September 25, 2001 |
SUNIL KUMAR CHADHA Vs. UNION OF INDIA
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August 24, 2001 |
SUNITA DEVI Vs. SANGITA KUMARI
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October 29, 2001 |
SUNPA DEVI Vs. UNION OF INDIA
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December 12, 2001 |
SURAT RAM Vs. GEETA DEVI
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August 21, 2001 |
SURESH KUMAR Vs. STATE OF H P
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November 5, 2001 |
SURINDER SINGH Vs. SITAPATI
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October 19, 2001 |
SURINDRA AGRICULTURE FERTILIZERS AGENCY Vs. UNION OF INDIA
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September 28, 2001 |
SWARAN DEEPAK RAINA Vs. SAVITRI DEVI
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March 5, 2001 |
SWARAN SINGH Vs. PUNJAB KESARI
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April 26, 2001 |
TARA MANI Vs. UNION OF INDIA
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December 5, 2001 |
TARSEEMA CHAUDHARY Vs. STATE OF H.P.
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May 4, 2001 |
TARSEM CHAND Vs. ADDITIONAL DIRECTOR, CONSOLIDATION
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April 26, 2001 |
TARSEM LAL Vs. HARBANS LAL
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November 28, 2001 |
TATA IRON & STEEL CO. Vs. HIM ISPAT LTD.
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November 8, 2001 |
TEKU RAM Vs. STATE OF HIMACHAL PRADESH
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March 1, 2001 |
TULSI Vs. BESAR
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October 11, 2001 |
UCO SANK, THANEDHAR BRANCH Vs. LEELA WATI AND ANOTHER
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April 16, 2001 |
UDHAM SINGH Vs. STATE OF HIMACHAL PRADESH
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December 19, 2001 |
UNION OF INDIA Vs. LACHHMAN DASS SAIN DITTA MALL
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November 28, 2001 |
UNION OF INDIA Vs. HARYANA TELECOM LTD
|
July 16, 2001 |
UNITED COMMERCIAL BANK DH Vs. RAMESHWAR SAINI
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April 30, 2001 |
UNITED INDIA INSURANCE CO LTD Vs. SUMITRA DEVI
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November 27, 2001 |
UNITED INDIA INSURANCE CO.LTD. Vs. RAM PAYAREE
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August 29, 2001 |
UNITED INDIA INSURANCE COMPANY Vs. PARAS RAM
|
September 26, 2001 |
UPASNA Vs. OMI DEVI
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August 3, 2001 |
UPASNA SAHANI Vs. SHANKAR DASS
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August 30, 2001 |
Uttam Chand Vs. Manju
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May 21, 2001 |
VAKIL CHAND CHANDEL Vs. NIRMALA DEVI
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July 30, 2001 |
VIDYA HATECHERY FARM Vs. PUNJAB NATIONAL BANK
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December 13, 2001 |
VIJAY VISHAL Vs. INDER SINGH KAUNDAL
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January 12, 2001 |
VIKRANT THAKUR Vs. STATE BANK OF INDIA
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May 24, 2001 |
VIMAL KUMAR BAWA Vs. STATE OF H.P.
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May 9, 2001 |
VINAY KUMAR BAWA Vs. STATE OF H.P.
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October 5, 2001 |
VISHWA NATH AND ANOTHER Vs. STATE OF H P
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November 20, 2001 |
WHISPRING ROCK RESORTS Vs. COMMMISSIONER WORKMENS COMPENSATION
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March 28, 2001 |
WORLD TRADE CENTRE Vs. MEERA DEVI
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June 22, 2001 |
YOGESH KUMAR Vs. STATE OF HIMACHAL PRADESH
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October 4, 2001 |
YUDHISTER LAL THUKRAL Vs. SUMITRA DEVI
|
November 22, 2001 |
YUGAL RAJ PURI Vs. SHANTI DEVI
|
September 4, 2001 |