REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.D.S. BUILDERS GUILD Vs. GOLDEN TOURIST RESORTS	October 6, 2000
ABHILASH KUMAR Vs. H P KRISHI VISHVA VIDYALAYA	January 6, 2000
ALAF DEEN Vs. STATE OF HIMACHAL PRADESH	May 31, 2000
AMAR BAHADUR Vs. STATE OF HIMACHAL PRADESH	September 29, 2000
AMAR NATH Vs. PROMILA DEVI	March 31, 2000
Amar Singh Vs. State of Himachal Pradesh	October 6, 2000
AMIT BHARDWAJ Vs. H.P.S.E.B, THROUGH ITS SECRETARY	June 26, 2000
AMRIT LAL Vs. STATE OF HIMACHAL PRADESH	May 8, 2000
AMRIT SINGH Vs. STATE OF H.P.	December 22, 2000
AMRIT SINGH Vs. STATE OF HIMACHAL PRADESH	December 26, 2000
ANIL KUMAR Vs. SHAKUNTLA DEVI	May 23, 2000
ANUP SINGH Vs. STATE OF HIMACHAL PRADESH	May 26, 2000
ARARIT LAL Vs. REV.TC CHACKO, PRIEST	July 5, 2000
ARSH CASTING PVT. LTD. Vs. H.P.STATE ELECTRICITY BOARD	June 23, 2000
ARTI PATEL Vs. SHAMA GULERIA	December 22, 2000
ASHA GUPTA Vs. BALBIR SINGH	July 21, 2000
ASHA GUPTA Vs. YAS PAUL	August 25, 2000
ASHA JAISWAL Vs. SHAKTI SINGH	September 27, 2000
ASHA RAM Vs. STATE OF H.P.	April 17, 2000
ASHOK KUMAR Vs. STATE OF H.P.	August 1, 2000
ASHWANI KUMAR DATTA Vs. S.C.KUMAR	January 7, 2000
ATMA RAM Vs. STATE OF H.P.	December 22, 2000
ATMA RAM AND OTHERS Vs. STATE OF H P AND OTHERS	December 22, 2000
B HAGA RAM Vs. PARVEEN KUMER	June 1, 2000
BAL BAHADUR Vs. STATE OF H P	December 28, 2000
BALAK RAM Vs. CHET RAM	May 3, 2000
BALBIR SINGH @ KAKA Vs. STATE OF HIMACHAL PRADESH	October 5, 2000
BHADAR SINGH Vs. JUMI	April 5, 2000
BHAGWAN DASS Vs. STATE OF H.P.	July 26, 2000
BHARAT SINGH Vs. HARMEET SINGH	December 15, 2000
BHAU RAM Vs. KAMLA DEVI ALIAS	May 25, 2000
BHAWANI SINGH CHAUHAN Vs. STATE OF HP	March 16, 2000
BHUBNESH BANGA Vs. LAND ACQUISITION COLLECTOR	July 12, 2000
BHUPINDER SINGH Vs. KANCHAN RANI	March 28, 2000
BHUVNESH VERMA Vs. KASHMIRI LAL	November 16, 2000
BIDHIA Vs. GHUNGAR	December 7, 2000
BISHAN SINGH Vs. VED PARKASH	June 2, 2000
BUDH RAM ALIAS RAJINDER Vs. STATE OF H.P.	December 25, 2000
CANARA BANK Vs. SAI BOX FACTORY	December 26, 2000
CHAMAN LAI Vs. ASHA RANI	July 10, 2000
CHAND AWASTHI Vs. STATE OF H P AND OTHERS	June 23, 2000
CHANDER MOHAN SIRKECK Vs. R.K.ANAND	September 15, 2000
CHANDU LAL Vs. BIASAN DEVI	November 24, 2000
CHHANGI DEVI (THROUGH LRS.) Vs. GENERAL PUBLIC	September 11, 2000
CHUHA RAM Vs. RANJIT LAI	May 10, 2000
D.R.DIWAN Vs. STATE OF H.P.	December 12, 2000
DAOLI RAM Vs. SHIV DAYAL	January 3, 2000
DEEPAK SOOD Vs. STATE OF H.P.	August 25, 2000
DEV RAJ (DECEASED) THROUGH LRS. Vs. KARTARA	August 17, 2000
DEVINDER KUMAR ALIAS PINKU Vs. STATE OF H.P.	March 23, 2000
DHANI RAM Vs. STATE OF HIMACHAL PRADESH	October 6, 2000
DILE RAM Vs. TEK CHAND	March 24, 2000
DILE RAM Vs. TEK CHAND	March 28, 2000
DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS Vs. HIM KHADI GRAMODYOG ASHRAM, MISSION HOUSE, THE MALL SOLAN	September 7, 2000
DURGA NAND Vs. STATE OF HIMACHAL PRADESH	September 20, 2000
DURGA SINGH Vs. STATE OF H.P.	May 10, 2000
DURGA SINGH Vs. KAMLA DEVI	December 21, 2000
DWARKI DEVI Vs. H.P.HOUSING BOARD	December 14, 2000
FATEH DEEN Vs. BASHIR AHMAD	March 1, 2000
GARIB DEVI Vs. MANDIR THAKUR NAR SINGH JI MAHARAJ	June 23, 2000
GIAN CHAND Vs. UNION OF INDIA (UOI)	April 5, 2000
GODHAM RAM Vs. STATE OF H.P.	April 18, 2000
Gopal Dass Verma Vs. State of H P	June 20, 2000
GOVIND RAJ GAUR Vs. STATE OF HIMACHAL PRADESH	July 7, 2000
GULAB DASSI Vs. DURGI	December 22, 2000
GURCHARAN SINGH Vs. RAJENDER VERMA	December 29, 2000
GURDEV SINGH Vs. GULABOO	April 24, 2000
H P FINANCIAL CORPORATION Vs. PUNEET PRINTERS	March 31, 2000
H P STATE CO OPERATIVE MARKETING AND CONSUMER FEDERATION LIMITED Vs. BHAGMAL	May 12, 2000
H P STATE COUNCIL FOR CHILD WELFARE Vs. UNIQUE MIXERS AND FURNACES PRIVATE LIMITED	March 3, 2000
H.P. STATE COUNCIL FOR CHILD WELFARE Vs. UNIQUE MIXERS & FURNACES PVT. LTD.	March 3, 2000
H.P.STATE FOREST CORP. Vs. MANOHAR LAL	September 15, 2000
H.P.STATE FOREST CORPN LTD. Vs. PARAS RAM	December 15, 2000
H.P.STATE FOREST CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 29, 2000
H.P.STATE FOREST CORPORATION Vs. ACHHAR SINGH	August 3, 2000
H.R.T.C. Vs. BIMLA DEVI	February 23, 2000
HARDAYAL Vs. PARAS RAM	December 29, 2000
HARI SINGH Vs. STATE OF H.P.	September 7, 2000
HARINDER MOHAN CHADHA Vs. MOHINDER KUMAR & COMPANY	May 20, 2000
HARISH KUMAR Vs. STATE OF H.P.	August 10, 2000
HARJINDER KAUR ALIAS KAMAL PREET Vs. K.R.AGGARWAL	March 30, 2000
HARJINDER SINGH Vs. STATE OF HP	November 1, 2000
HARSWARUP Vs. RAM LOK SHARMA	May 30, 2000
HIGH COURT ON ITS OWN MOTION IN RE : STATE OF HIMACHAL PRADESH Vs. JAMNA DASS	August 10, 2000
HIM SPORTS Vs. STATE OF HIMACHAL PRADESH	October 17, 2000
HIMACHAL PRADESH CIVIL SUPPLIES CORPN Vs. ORIENTAL INSURANCE CO LTD	December 4, 2000
HIMACHAL PRADESH STATE Vs. MANSON (INDIA) PVT. LTD	April 19, 2000
HIMACHAL PRADESH STATE Vs. SHIVALIK CASTING PVT. LTD	October 19, 2000
HIMACHAL PRADESH TRANS CORPN Vs. GANESHWAR SHARMA	September 12, 2000
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BIMLA DEVI	February 23, 2000
INCOME TAX OFFICER Vs. DAYAL SONS	January 3, 2000
JAGAT RAM Vs. TARA CHAND	June 29, 2000
JAGJIVAN PAL Vs. BIPIN SINGH PARMAR	November 10, 2000
JAGRITI DEVI Vs. STATE OF H.P.	August 31, 2000
JAGTAR SINGH Vs. STATE OF H.P.	August 7, 2000
JAI CHAND Vs. STATE OF HIMACHAL PRADESH	September 21, 2000
JANAK RAJ Vs. MANJU BALA	December 29, 2000
JEEVO ALIAS JEEVAN KUMAR Vs. STATE OF HIMACHAL PRADESH	December 14, 2000
JHILO DEVI Vs. DHANI RAM	March 27, 2000
JOTI RAM Vs. BHAGAT SINGH	January 6, 2000
KALIMA PLASTIC PRIVATE LIMITED Vs. H P FINANCIAL CORPORATION	January 6, 2000
KAMLA DEVI Vs. JASWANT SINGH DOD	August 11, 2000
KAMLA SHARMA Vs. RADHEY SHYAM	August 17, 2000
KARAM CHAND Vs. STATE OF H.P.	March 3, 2000
KARAM CHAND Vs. PUNJAB NATIONAL BANK	March 23, 2000
KARAM SINGH Vs. STATE OF HIMACHAL PRADESH	December 18, 2000
KAUSHALYA BUTAIL Vs. MADAN LAL BUTAIL	September 8, 2000
KHEM SINGH Vs. STATE OF HIMACHAL PRADESH	January 6, 2000
KINJLAK M. KALIA Vs. HIMACHAL PRADESH KRISHI VISHVAVIDYALA	September 25, 2000
KRISHAN BAHADUR Vs. STATE OF H.P.	December 21, 2000
KULDEEP MARIA Vs. SHANTI DEVI	July 6, 2000
KULDIP CHAND Vs. SHIV RAM	April 11, 2000
KULDIP KUMAR Vs. ROOP PAL SHARMA	August 3, 2000
KUMAR AND COMPANY Vs. STATE OF HIMACHAL PRADESH	January 23, 2000
KUNDAN LAL AHUJA Vs. B.K.SHARMA	June 22, 2000
KUNJ BEHARI LAL BUTAIL Vs. STATE OF HP	February 18, 2000
KUNJI DEVI Vs. CHAMAN LAL	July 11, 2000
LACHHI DEVI Vs. STATE OF HIMACHAL PRADESH	November 27, 2000
LAKSHMAN SINGH Vs. PIAR DEVI	December 22, 2000
LAL SINGH Vs. PARVATOO.	August 3, 2000
LAXMI CHAND Vs. CHAMAN LAL	February 25, 2000
LEELA Vs. DRUMTI DEVI	June 29, 2000
LIAQ RAM Vs. GENERAL PUBLIC	September 11, 2000
LILA DEVI Vs. STATE OF H.P.	November 10, 2000
MAHANT MADHO RAM Vs. GIRI RAM	March 28, 2000
MAHBOOB ALI Vs. STATE OF HIMACHAL PRADESH	January 4, 2000
MAJOR LEKH RAM SHARMA Vs. COL.AMBA PRASHAD GAUTAM	May 26, 2000
MANBHARI DEVI AND Vs. STATE	June 30, 2000
MANDI URBAN CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR CO OPERATIVE	July 4, 2000
MANI RAM Vs. STATE OF HIMACHAL PRADESH	November 10, 2000
MANSHA RAM Vs. STATE OF H.P.	June 19, 2000
MATHU RAM AND ORS. Vs. HARI NAND AND ORS.	September 8, 2000
MEGH RAM Vs. ONKAR CHAND	March 28, 2000
MELA RAM Vs. STATE BANK OF INDIA	July 21, 2000
MOHAN MEAKIN LTD. Vs. SURJIT BEVERAGES PVT. LTD.	March 20, 2000
MOHINDER LAL GUPTA Vs. KAUSHALYA DEVI VOHRA	September 28, 2000
MOHINDER SINGH Vs. BADRI NATH	March 16, 2000
MOHINDER SINGH Vs. RULIA	April 11, 2000
MOHINDER SINGH Vs. CHARAN DASS	October 6, 2000
MOHIT CHOPRA Vs. H.P.KRISHI VISHVAVIDYALAYA, PALAMPUR	November 22, 2000
MOON HOTEL PVT.LIMITED Vs. VENU BAKSHI	July 4, 2000
MOTI LAL Vs. TOTA RAM	December 15, 2000
MUKHTIAR DEVI Vs. GAURAN	April 26, 2000
MUNGALl DEVI Vs. KHUB RAM	August 10, 2000
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH	September 1, 2000
NAGESH KUMAR Vs. KEWAL KRISHAN	May 12, 2000
NANDRESH KUMAR Vs. H.P.STATE CIVIL SUPPLIES CORPORATION	September 5, 2000
NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH	April 17, 2000
NARANJAN CHAUHAN Vs. STATE OF HIMACHAL PRADESH	March 2, 2000
NATIONAL INSURANCE CO LTD Vs. PRITO	January 4, 2000
NATWAR LAL Vs. STATE OF H.P.	December 20, 2000
NEERAJ ACHARYA Vs. STATE OF HIMACHAL PRADESH	June 22, 2000
NEERU JAIN Vs. STATE OF H.P.	August 17, 2000
NEERU JAIN AND ANOTHER Vs. STATE OF H P	August 18, 2000
NEW INDIA ASSURANCE CO. Vs. BALU	July 4, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURAJ PARKASH	January 4, 2000
NIRMALA Vs. HARI SINGH	September 15, 2000
OM PARKASH Vs. VED PARKASH	January 4, 2000
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH	January 7, 2000
PARDEEP KUMAR Vs. STATE OF H.P.	January 6, 2000
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH	July 18, 2000
PARTAP MALIK Vs. STATE OF H.P.	April 17, 2000
PARVEEN KUMARI Vs. GANGI DEVI	September 15, 2000
Pinja Ram alias Chain Singh Vs. State of H P	September 4, 2000
PRADEEP KUMAR Vs. STATE OF HIMACHAL PRADESH	January 6, 2000
PRADEEP SINGH Vs. STATE OF HIMACHAL PRADESH	August 3, 2000
PREM CHAND Vs. RUP CHAND AND OTHERS	April 26, 2000
PREM KUMAR MALIK Vs. STATE OF HIMACHAL PRADESH	July 27, 2000
PREM SHARMA Vs. SIBY THOMAS	July 5, 2000
PREM SINGH Vs. STATE OF H.P.	May 26, 2000
PURAN CHAND Vs. MELA SINGH	June 5, 2000
PUSHAP LATA SHARMA Vs. RAMESH KUMARI	June 23, 2000
PUSHPA DEVI Vs. STATE OF H.P.	May 29, 2000
PYARE LAI SEHGAL Vs. KAMLESH VERMA	April 28, 2000
PYARE LAL Vs. SHAM LAL	March 24, 2000
RAI SINGH ALIAS RAJU Vs. STATE OF H P	September 14, 2000
RAI SINGH NARAIN SINGH Vs. O.BANK, BADRIPUR BRANCH	December 20, 2000
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	November 17, 2000
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH	July 18, 2000
RAJAN YADAV Vs. HIMACHAL PRADESH UNIVERSITY	September 28, 2000
RAJEEV KUMAR Vs. STATE OF H.P.	May 9, 2000
RAJEEV KUMAR Vs. STATE OF H P	June 9, 2000
RAJINDER Vs. TARSEM CHAND	November 29, 2000
RAJINDER KUMAR Vs. SHYAM LAI	September 21, 2000
RAJINDER KUMAR Vs. SOMA DEVI	May 12, 2000
RAJINDER PARSHAD Vs. LACHHMAN DASS	August 18, 2000
RAJINDER SINGH Vs. STATE OF H.P.	June 20, 2000
RAJIV KUMAR Vs. BISHNA	February 25, 2000
RAKESH MOHAN Vs. BRIG. KAPIL MOHAN	April 11, 2000
RAM CHANDER Vs. STATE OF H P	April 4, 2000
RAM DASS Vs. STATE OF H.P.	October 5, 2000
RAM LUBHAYA Vs. MALTI NEGI	November 10, 2000
RAM PARKASH Vs. STATE OF H.P.	March 1, 2000
RAM RAKHA Vs. BRAHMA NAND	March 1, 2000
RAMAN KUMAR Vs. BHUPENDER LAL KAUSHAL	July 31, 2000
RANBAXY LABORATORIES LIMITED Vs. JERATH ELECTRONICS AND ALLIED INDUSTRIES	January 5, 2000
RANBIR SINGH Vs. STATE OF HIMACHAL PRADESH	June 23, 2000
RANGI LAL Vs. STATE OF H.P.	June 27, 2000
RANJIT SINGH GULERIA Vs. UNION OF INDIA	November 8, 2000
RASHMIBALA Vs. STATE OF H.P.	June 8, 2000
RAVI DATT Vs. STATE OF H.P.	July 20, 2000
RAVINDER KUMAR Vs. STATE OF H.P.	July 3, 2000
REETA BARWAL Vs. STATE OF H P	July 21, 2000
REETA ROY Vs. STATE OF HIMACHAL PRADESH	May 23, 2000
RENU CHADHA Vs. ASHA KUMARI	December 8, 2000
ROOP KUMARI Vs. STATE OF HP	May 19, 2000
S.D.O.(ELECTRICITY) Vs. J.N.BAROWALIA	May 21, 2000
SADA NAND CHAUHAN Vs. STATE OF H.P.	October 6, 2000
SADA RAM Vs. STATE OF H.P.	April 19, 2000
SADA RAM Vs. BALBIR SINGH	July 13, 2000
SAINI AND CO Vs. UNION OF INDIA	September 8, 2000
SAMTEL WORKERS UNION Vs. STATE OF H P	May 24, 2000
SANJEEV KAUL Vs. STATE OF HP	November 29, 2000
SANJEEV KUMAR ALIAS SONU Vs. STATE OF HIMACHAL PRADESH	July 17, 2000
SANTOSH KUMAR PAL AND OTHERS Vs. STATE OF H P	September 14, 2000
SARDAR MOHINDER SINGH Vs. RATTAN SINGH	March 28, 2000
SARITA MEHTA Vs. SHARVANJIT SINGH	May 29, 2000
SARWAN KUMAR Vs. STATE OF HIMACHAL PRADESH	July 6, 2000
SATI RATTNAM ARVINDAN Vs. KASTURI LAL	October 5, 2000
SATISH KUMAR Vs. B S KOMAL	April 3, 2000
SATPAL Vs. STATE OF H.P.	August 14, 2000
SEED ALU SUPPLIERS SYNDICATE Vs. UNION OF INDIA	August 29, 2000
SHAKTI SINGH Vs. SLATE OF H.P.	February 25, 2000
Shankar Dass Vs. State of H P	June 2, 2000
SHASHI SYAL Vs. RAM PIARI	December 22, 2000
SHASHI VIKRANT Vs. STATE OF HP	August 31, 2000
SHIV LAL AND Vs. STATE OF HIMACHAL PRADESH	March 27, 2000
SHIV RAM Vs. STATE OF HP	October 22, 2000
SHUBH TIMB STEELS LTD. Vs. STATE OF H.P.	March 31, 2000
SINGH RAM Vs. BHAGAT SINGH	July 7, 2000
SINGHU Vs. STATE OF H.P.	July 21, 2000
SOHAN LAL KHANNA Vs. AMAR SINGH	August 24, 2000
SOHAN THAKUR Vs. STATE OF HIMACHAL PRADESH	July 20, 2000
STATE BANK OF INDIA Vs. YOU AMM STEEL FABRICATION INDUSTRY	March 16, 2000
STATE BANK OF INDIA Vs. RENUKA FOOTWEARS PVT.LIMITED	September 8, 2000
STATE OF H.P. Vs. SURINDER KUMAR	July 20, 2000
STATE OF H.P. Vs. KISHAN CHAND	July 3, 2000
STATE OF H.P. Vs. JASPAL SINGH	February 12, 2000
STATE OF H.P. Vs. GIRJA KUMAR	January 4, 2000
STATE OF H.P. Vs. PADAM DASS	November 15, 2000
STATE OF H.P. Vs. AVINASH CHAND	July 14, 2000
STATE OF H.P. Vs. GURNAM SINGH	July 10, 2000
STATE OF H.P. Vs. JOGINDER SINGH	December 5, 2000
STATE OF H.P. Vs. RAJINDER KUMAR THAPAR	March 15, 2000
STATE OF HIMACHAL PRADESH Vs. KULDEEP CHAND	July 6, 2000
STATE OF HIMACHAL PRADESH Vs. KALYAN CHAND	August 2, 2000
STATE OF HIMACHAL PRADESH Vs. AMAR CHAND	May 19, 2000
STATE OF HIMACHAL PRADESH Vs. C.L.MALHOTRA	July 17, 2000
STATE OF HIMACHAL PRADESH Vs. OM PARKASH alias SOM PARKASH	March 29, 2000
STATE OF HIMACHAL PRADESH Vs. CHET RAM	April 19, 2000
STATE OF HIMACHAL PRADESH Vs. RAJPAL	November 28, 2000
STATE OF HIMACHAL PRADESH Vs. DURGA SINGH AND PINTO	November 15, 2000
STATE OF HIMACHAL PRADESH Vs. SUDESH KUMAR	July 20, 2000
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL	July 6, 2000
STATE OF HIMACHAL PRADESH Vs. SHRI GIAN CHAND	May 25, 2000
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI	April 11, 2000
STATE OF HIMACHAL PRADESH Vs. BHUP SINGH	April 18, 2000
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH	May 12, 2000
STATE OF HIMACHAL PRADESH Vs. SATYA DEVI	July 28, 2000
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMARI	July 27, 2000
STATE OF HIMACHAL PRADESH Vs. DESH RAJ	September 22, 2000
STATE OF HIMACHAL PRADESH Vs. NITU SINGH	September 21, 2000
STATE OF HIMACHAL PRADESH Vs. RAM SINGH	April 5, 2000
STATE OF HIMACHAL PRADESH Vs. JEET RAM	July 13, 2000
STATE OF HIMACHAL PRADESH Vs. R K SINGHA	March 31, 2000
STATE OF HIMACHAL PRADESH Vs. EDWARD SAMUAL CHARETON	February 22, 2000
State of Himachal Pradesh Vs. Shahbaz Khan	June 2, 2000
STATE OF HIMACHAL PRADESH Vs. HALLI DEVI	May 4, 2000
STATE OF HIMACHAL PRADESH Vs. MADAN LAL	May 12, 2000
STATE OF HIMACHAL PRADESH Vs. MADAN LAL SHARMA	November 22, 2000
STATE OF HIMACHAL PRADESH Vs. ROLF DAGFINN BAJARBO	December 18, 2000
SUDESH ENTERPRISES Vs. STATE OF H.P.	June 6, 2000
SUDRIPTO ROY Vs. SURESH KUMAR	October 27, 2000
SULOCHANA DEVI Vs. UNITED COMMERCIAL BANK	August 3, 2000
SUMEDHA KAILASH Vs. SUPERINTENDENT OF POLICE	September 18, 2000
SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH	August 4, 2000
SURINDER SINGH Vs. STATE OF H P	August 3, 2000
SURJEET MALHAN Vs. JOHAN TINSON & CO.	November 3, 2000
SUSHIMA KISHANDEV KAUSHAL Vs. COUNCIL FOR TIBETAN EDUCATION	July 21, 2000
TARA DUTT Vs. STATE OF HIMACHAL PRADESH	April 11, 2000
TEJ SINGH Vs. STATE OF HIMACHAL PRADESH	September 28, 2000
TIBETAN ADMINISTRATIONS WELFARE SOCIETY Vs. UNION OF INDIA	November 17, 2000
TULSI RAM Vs. KRISHNI DEVI	May 3, 2000
UCO BANK Vs. LEKH RAM	November 13, 2000
UDEY RAM Vs. STATE OF HIMACHAL PRADESH	December 8, 2000
UDHO Vs. RAM KISHAN	May 9, 2000
UNITED INDIA INSURANCE CO Vs. KULDEEP SINGH	September 26, 2000
UNITED INDIA INSURANCE CO LTD Vs. NIRMALA CHAUHAN	August 3, 2000
UNITED INDIA INSURANCE CO LTD Vs. PREM SINGH	December 21, 2000
USHA VERMA Vs. STATE OF HP	May 19, 2000
UTPAL DASS Vs. STATE OF H.P.	September 15, 2000
VALLABH ALOYS (P) LTD. Vs. HIMACHAL PRADESH FINANCIAL CORPORATION	May 23, 2000
VARINDER KUMAR @ BABLA Vs. STATE OF HIMACHAL PRADESH	July 14, 2000
VIDYA SAGAR Vs. UNION OF INDIA	March 30, 2000
VIJAY KUMAR Vs. PUNJAB NATIONAL BANK	April 6, 2000
VIMAL CHOPRA Vs. CHAUDHARY RAM	December 15, 2000
VIRBHADRA SINGH Vs. KAINTHLA ENQUIRY COMMISSION	October 24, 2000
WIPRO GE MEDICAL SYSTEMS LTD. Vs. STATE OF HIMACHAL PRADESH	November 9, 2000
YASH PAL SHARMA Vs. PUREWAL AND ASSOCIATES LTD.	September 7, 2000
ZALAM SINGH Vs. SHIV RAM	December 28, 2000

Year 2000 of HIGH COURT OF HIMACHAL PRADESH

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