A I G I EMP ASSN Vs. G I C OF INDIA
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July 2, 1999 |
AGGARWAL AND COMPANY Vs. STATE OF HIMACHAL PRADESH
|
June 21, 1999 |
AJAY KUMAR JARIAL Vs. STATE OF HIMACHAL PRADESH
|
December 8, 1999 |
AJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 7, 1999 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 24, 1999 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 13, 1999 |
AMAR SINGH Vs. CEMENT CORPORATION OF INDIA
|
January 6, 1999 |
AMARJEET SINGH Vs. STATE OF H.P.
|
November 2, 1999 |
AMIT J BHALLA Vs. RAJNEESH AGGARWAL
|
August 13, 1999 |
ANIL KUMAR Vs. HARBANS LALL
|
November 24, 1999 |
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. H P STATE ELECTRICITY BOARD
|
June 3, 1999 |
ANSAL PROPERTIES AND INDUSTRIES LTD. Vs. HIMACHAL PRADESH ELECTRICITY BOARD
|
June 3, 1999 |
ANUJ ALIAS ANU Vs. STATE OF HIMACHAL PRADESH
|
October 29, 1999 |
ASSOCIATED CEMENT COS LTD Vs. STATE OF HIMACHAL PRADESH
|
November 3, 1999 |
AYUNA RANA Vs. SUBHADRA DEVI
|
August 17, 1999 |
BADRI PRASAD SOOD Vs. JAI DEV
|
August 13, 1999 |
BAHADUR SINGH Vs. BHAGI RATH
|
August 17, 1999 |
BALBIR SINGH Vs. KAUSHALAYA DEVI
|
November 5, 1999 |
BALKISH Vs. TALIB HUSSAIN
|
June 28, 1999 |
BALWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 23, 1999 |
BALWINDER SINGH Vs. STATE OF HP
|
April 22, 1999 |
BANGALU Vs. GANGA RAM
|
October 8, 1999 |
BANSI LAL Vs. STATE OF HIMACHAL PRADESH
|
October 15, 1999 |
BHAG SINGH Vs. STATE OF H.P.
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December 9, 1999 |
BHAGAT RAM Vs. ATMA RAM
|
September 14, 1999 |
BHAGAT RAM Vs. STATE OF H.P.
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October 13, 1999 |
BHAGWAN DASS Vs. JAGDISH CHAND
|
June 24, 1999 |
BHAJAN LAL Vs. UNION OF INDIA
|
May 21, 1999 |
BHARTI GUPTA Vs. STATE OF H.P.
|
December 13, 1999 |
BIHARI LAL Vs. PURAN
|
July 8, 1999 |
BILASPUR DISTRICT TRUCK OPERATORS CO-OP.SOCIETY LTD Vs. STATE OF HIMACHAL PRADESH
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November 2, 1999 |
BIPAN LAL SOOD Vs. STATE OF HIMACHAL PRADESH
|
January 1, 1999 |
BODHU RAM Vs. DHARMI DEVI
|
January 8, 1999 |
BRAHAM DATT Vs. PREM CHAND AND OTHERS
|
September 28, 1999 |
BUDHI SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 6, 1999 |
CENTRAL BANK OF INDIA Vs. ELEENA FASTENERS P LIMITED
|
March 3, 1999 |
CHANANA STEEL TUBES PRIVATE LIMITED Vs. JAITU STEEL TUBES PRIVATE LIMITED
|
July 2, 1999 |
CHANANA STEEL TUBES PVT. LTD. Vs. STATE OF H.P.
|
June 1, 1999 |
COLLECTOR L.A.C.MANDI Vs. KARAM SINGH
|
December 30, 1999 |
DEEP RAM Vs. LAXMI NAND
|
October 13, 1999 |
DHONDUP TESERING Vs. STATE OF HIMACHAL PRADESH
|
September 9, 1999 |
DILA RAM VERMA Vs. PUREWAL ASSOCIATES LIMITED
|
April 13, 1999 |
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 6, 1999 |
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 13, 1999 |
DOMEBELL INVESTMENT PVT LTD Vs. THAKUR ENTERPRISES
|
June 1, 1999 |
DURGA DEVI Vs. GANGA DEVI
|
September 29, 1999 |
DURGI DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 21, 1999 |
DWARKA DASS Vs. BACHITTAR SINGH
|
March 24, 1999 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHIVALIK AGRO POLY PRODUCT (P) LTD.PARWANOO
|
August 25, 1999 |
EX. CAPT. LAKHPAL SINGH DHAULTA Vs. UNION OF INDIA AND OTHERS
|
March 24, 1999 |
EXECUTIVE ENGINEER, TOWER LINE SURVEY CONSTRUCTION DIVISION Vs. VIDYA DEVI
|
April 16, 1999 |
GIAN SINGH NEGI Vs. STATE BANK OF INDIA
|
June 10, 1999 |
GIRJA DEVI ALIAS GITA DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 15, 1999 |
GOKAL CHAND Vs. INDER SINGH
|
April 8, 1999 |
GUJARAT AMBUJA CEMENT LTD Vs. ASSESSING AUTHORITY-CUM-ASSISTANT EXCISE AND TAXATION COMMISSIONER
|
August 17, 1999 |
GULZAR MOHAMMAD Vs. BIKKA
|
July 16, 1999 |
H HMaharani Padmani Devi Vs. State of H P
|
October 29, 1999 |
H P HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
May 25, 1999 |
H P STATE FOREST CORPORATION LTD Vs. SHEESH RAM
|
September 30, 1999 |
H.P.HOUSING BOARD Vs. SAVITRI DEVI (DEAD) THROUGH L.RS.
|
June 7, 1999 |
H.P.STATE ELECTRONIC DEVELOPMENT CORPORATION Vs. WESTON ELECTRONIC LTD.
|
November 30, 1999 |
H.P.TOURISM DEVELOPMENT CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 7, 1999 |
H.R.T.C. Vs. SAT PAL
|
July 20, 1999 |
H.R.T.C. Vs. SARLA DEVI
|
August 10, 1999 |
HARI SINGH Vs. MILAP CHAND
|
August 12, 1999 |
HARNAM SINGH Vs. PURBI DEVI
|
September 7, 1999 |
HEM RAJ NEHRTU Vs. UNION OF INDIA
|
November 19, 1999 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. CONTINENTAL CONSTRUCTION LTD.
|
August 31, 1999 |
HIMACHAL ROAD TRANS CORPN Vs. PRESIDING OFFICER
|
May 20, 1999 |
HIMACHAL ROAD TRANS CORPN Vs. SAT PAL
|
July 20, 1999 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SNEH DUTT
|
January 6, 1999 |
HOSHIAR SINGH Vs. RAJ MAL
|
December 6, 1999 |
HP STATE FOREST CORPORATION LTD. Vs. VIMLA DEVI
|
September 30, 1999 |
HYDEL CONSTRUCTION LIMITED Vs. H P STATE ELECTRICITY BOARD
|
June 7, 1999 |
HYDEL CONSTRUCTION LTD. Vs. H.P. STATE ELECTRICITY BOARD
|
June 7, 1999 |
ICHHIYA RAM (THROUGH L.RS.) Vs. DAYA KISHAN DHAM
|
August 27, 1999 |
INDRAJIT BORAL Vs. UNION OF INDIA UOI
|
March 26, 1999 |
ISHWAR DASS Vs. STATE OF HIMACHAL PRADESH
|
June 7, 1999 |
JAGJIVAN PAL Vs. BIPIN SINGH PARMAR
|
January 5, 1999 |
JAGJIWAN PAUL Vs. BIPIN SINGH PARMAR
|
July 29, 1999 |
JAI RAM Vs. EXECUTIVE ENGINEER
|
May 18, 1999 |
JAI SINGH Vs. GAFOORA
|
September 1, 1999 |
Jaipati Vs. Gian Chand
|
December 16, 1999 |
JANKAN DEVI Vs. LEELAN DEVI
|
December 8, 1999 |
JARAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 23, 1999 |
JASWANT RAI Vs. STATE OF HIMACHAL PRADESH
|
September 15, 1999 |
JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 31, 1999 |
JEEWAN SINGH JOGINDER SINGH Vs. STATE BANK OF INDIA
|
January 5, 1999 |
JODH SINGH Vs. UNION OF INDIA
|
October 26, 1999 |
KAMAL DEV Vs. HANS RAJ
|
October 5, 1999 |
KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 14, 1999 |
KASTURILAL VED MITTER Vs. GENERAL MANAGER, NATIONAL INSURANCE CO.LTD.
|
October 29, 1999 |
KHANNA WATCHES LIMITED Vs. STATE OF HIMACHAL PRADESH
|
May 25, 1999 |
KIMTU Vs. LACHHI DEVI, OM PRAKASH
|
April 1, 1999 |
KISHAN CHAND Vs. BIHARI LAL
|
May 4, 1999 |
KRISHAN BANON Vs. STATE OF HIMACHAL PRADESH
|
April 26, 1999 |
KRISHAN LAL Vs. JOGINDRA CENTRAL CO-OP. BANK
|
March 3, 1999 |
KRISHAN SWARUP BHATNAGAR Vs. CHANDER MOHAN REWAL
|
August 18, 1999 |
LAIQ RAM Vs. VIJAY AGGARWAL
|
September 3, 1999 |
LAND ACQUISITION COLLECTOR Vs. SATYA BHUSHAN
|
December 20, 1999 |
LAND ACQUISITION COLLECTOR, HPSEB Vs. RANI RAJINDERA KUMARI
|
August 11, 1999 |
LIAK RAM Vs. STATE OF HIMACHAL PRADESH
|
August 27, 1999 |
MANAGING DIRECTOR, H.R.T.C. Vs. PRATAP SINGH
|
December 7, 1999 |
MANGAT RAM Vs. MUNICIPAL COMMITTEE
|
June 1, 1999 |
MANJEET Vs. STATE OF HIMACHAL PRADESH
|
January 29, 1999 |
MANWAR DANIAL Vs. CHURCH OF SCOTLAND
|
May 3, 1999 |
MASJID THROUGH SH.ASHRAF KURESHI, ESTATE OFFICER PB.WAKF BOARD, SHIMLA Vs. DAULOO
|
October 1, 1999 |
MATHURA DEVI Vs. SUKHDEV SINGH
|
December 3, 1999 |
MEENAKSHI MEHTA Vs. MAJOR ATUL MEHTA
|
July 16, 1999 |
MEHAR SINGH ALIAS MOHAN LAL Vs. STAE OF H.P.
|
November 15, 1999 |
MOHAN SINGH Vs. UNION OF INDIA
|
February 23, 1999 |
MOHINDER NATH SOFAT Vs. KRISHNA MOHINI
|
May 12, 1999 |
NAIN SINGH Vs. STATE
|
July 26, 1999 |
NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
October 11, 1999 |
NAND PARKASH VOHRA Vs. STATE OF HIMACHAL PRADESH
|
July 26, 1999 |
NARAIN SINGH Vs. HANUMAN PRASHAD
|
November 30, 1999 |
NARESH SHARMA Vs. RAMESH CHAND
|
May 7, 1999 |
NARINDER KUMAR Vs. HARNAM SINGH
|
June 25, 1999 |
NATHU RAM Vs. ATAM PARKASH
|
June 10, 1999 |
NATIONAL INSURANCE CO LTD Vs. PYARE LAL
|
May 26, 1999 |
NATIONAL INSURANCE CO LTD Vs. ANJANA SHYAM
|
December 28, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. RAM PIARI
|
April 19, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. RAMA DEVI
|
July 8, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. ANIL KUMAR
|
August 10, 1999 |
NEW INDIA ASSURANCE COMPANY Vs. KAMLA DEVI
|
November 18, 1999 |
NEW INDIA INSURANCE CO LTD Vs. SANDHYA JAIN
|
August 23, 1999 |
NIRANJAN SINGH SAINI Vs. STATE OF H.P.
|
November 9, 1999 |
NISHANT SINGH SIPEHIA Vs. REGIONAL ENGINEERING COLLEGE HAMIRPUR
|
August 16, 1999 |
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
December 21, 1999 |
OM PARKASH Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE
|
June 7, 1999 |
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
July 30, 1999 |
ORIENTAL INSURANCE CO Vs. SUKH PAL
|
June 21, 1999 |
ORIENTAL INSURANCE CO LTD Vs. HARI SINGH
|
March 31, 1999 |
ORIENTAL INSURANCE COMPANY Vs. OM PRAKASH
|
April 28, 1999 |
PADAM SHARMA Vs. VIDYA DEVI
|
June 3, 1999 |
PANTH STONE Vs. STATE OF H.P.
|
March 26, 1999 |
PARTAP CHAND Vs. GIRDHARI LAL
|
June 10, 1999 |
PRAKASH CHAND Vs. DIVISIONAL MANAGER
|
June 23, 1999 |
PREM Vs. BUDH RAM
|
September 23, 1999 |
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 8, 1999 |
PREM LAL SHARMA Vs. STATE BANK OF INDIA AND ANOTHER
|
November 25, 1999 |
PREM LATA Vs. STATE OF HP
|
October 13, 1999 |
PREM SINGH Vs. PADAM SINGH
|
October 13, 1999 |
PRIKSHAT MEHDUDIA Vs. D.D.BHARDWAJ
|
June 10, 1999 |
PUNI CHAND Vs. GIAN NATH
|
April 22, 1999 |
PUREWAL AND ASSOCIATES LIMITED Vs. STATE OF HIMACHAL PRADESH
|
April 13, 1999 |
PURSHOTAM SINGH Vs. STATE OF H.P.
|
July 9, 1999 |
R.D. DHIMAN Vs. TILAK RAJ BATRA
|
April 9, 1999 |
R.K.SOOD Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
April 13, 1999 |
R.S.TEGTA Vs. HP STATE FOREST CORPORATION
|
December 6, 1999 |
RACHHPAL SINGH Vs. CHANDER MOHAN
|
May 13, 1999 |
RAGHUNATH Vs. SHASHI PAL CHAUDHARY
|
May 4, 1999 |
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 13, 1999 |
RAJEEV SHARDA Vs. EXECUTIVE ENGINEER, HP PWD, THEOG
|
December 9, 1999 |
RAJENDER KUMAR ALIAS MUNNA Vs. STATE OF HIMACHAL PRADESH
|
September 1, 1999 |
RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 22, 1999 |
RAJINDER KUMAR SUD Vs. UNION OF INDIA
|
September 13, 1999 |
RAJIV MOUDGIL Vs. H P HOUSING BOARD
|
May 26, 1999 |
RAKESH CHAND SOOD Vs. AMAR NATH
|
December 2, 1999 |
Rakesh Kumar Vs. State of Himachal Pradesh
|
January 8, 1999 |
RAM LAL Vs. ONKAR SINGH
|
June 2, 1999 |
RAM PARTAP Vs. RAJ KUMARI
|
February 26, 1999 |
RAMCHANDRA DASHARATH & CO. Vs. JIA LAL NEGI
|
November 24, 1999 |
RAMESH KUMAR Vs. Y.C.FACHEY
|
September 30, 1999 |
RANI CONSTRUCTION PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
|
November 1, 1999 |
RANJHU RAM Vs. PARKASH CHAND
|
May 21, 1999 |
RATTANI Vs. DHARAM CHAND ALIAS DHARMAN
|
May 19, 1999 |
RATTANJIT KAUR Vs. H.P.UNIVERSITY
|
December 15, 1999 |
ROSHAN LAL Vs. NAND DEVA TEMPLE
|
April 29, 1999 |
RUCHIKA VERMA Vs. H.P.UNIVERSITY
|
October 1, 1999 |
SANGH DASS SUNDER SINGH AND DILA RAM Vs. N.J.P.C.
|
July 21, 1999 |
SANSAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 26, 1999 |
SANT RAM Vs. STATE OF H.P.
|
July 30, 1999 |
Santa Devi Vs. State of Himachal Pradesh
|
July 20, 1999 |
SANTO DEVI Vs. GURU NANAK LIME and MARBLE INDUSTRY
|
July 21, 1999 |
SANTOSH Vs. BHAGAT CHAND
|
November 30, 1999 |
SANYAT MISRA Vs. Y S PARMAR
|
April 19, 1999 |
SAROJ SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 1, 1999 |
SARWAN KUMAR Vs. RAVINDER KUMAR
|
August 27, 1999 |
SATINDER SINGH Vs. SUKHDEV
|
May 7, 1999 |
SATISH CHHIBBER Vs. SAVITRI DEVI
|
June 10, 1999 |
SATISH KATOCH Vs. STATE OF HIMACHAL PRADESH
|
February 26, 1999 |
SATNAM SINGH Vs. R K DUTTA
|
September 9, 1999 |
SATPAL SINGH Vs. UNION OF INDIA
|
November 10, 1999 |
Satya Prakash Vs. Anand Sarup Sharma
|
January 7, 1999 |
SAVITA THAKUR Vs. STATE BANK OF INDIA
|
May 11, 1999 |
SEWA NAND Vs. SURAT RAM
|
May 21, 1999 |
SHAKUNTLA DEVI Vs. BHOTTO DEVI
|
November 29, 1999 |
SHASHI SHARMA Vs. H.P.NAGAR VIKAS PRADHIKARAN
|
May 26, 1999 |
SHER SINGH Vs. STATE OF H.P.
|
January 6, 1999 |
SHER SINGH Vs. STATE OF H.P.
|
July 12, 1999 |
SHIVALIK STEEL AND ALLOYS P LTD Vs. WORKMENS COMPENSATION COMMISSIONER
|
August 30, 1999 |
SITA DEVI Vs. JARMO
|
July 1, 1999 |
SIYA RAM Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE
|
June 7, 1999 |
SMT. DOLMA DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 13, 1999 |
SMT. SAVITRI DEVI AND OTHERS Vs. GAURI DUTT AND OTHERS
|
August 6, 1999 |
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
December 22, 1999 |
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 27, 1999 |
STATE BANK OF INDIA Vs. OHRI LIME AND CHEMICAL INDUSTRIES
|
November 25, 1999 |
STATE BANK OF INDIA Vs. MANDAV UDYOG
|
June 9, 1999 |
STATE BANK OF INDIA Vs. MANDAV UDYOG
|
July 9, 1999 |
State of H P Vs. Chuni Lal
|
September 14, 1999 |
STATE OF H.P Vs. KARIM BAKSH AND ANR.
|
September 22, 1999 |
STATE OF H.P. Vs. JAGTAR SINGH
|
June 10, 1999 |
STATE OF H.P. Vs. KISHORI LAL
|
June 1, 1999 |
STATE OF H.P. Vs. SITA RAM
|
June 23, 1999 |
STATE OF H.P. Vs. VIPAN KUMAR
|
November 2, 1999 |
STATE OF H.P. Vs. ASHOK KUMAR
|
January 1, 1999 |
STATE OF H.P. Vs. OM DUTT
|
November 17, 1999 |
STATE OF H.P. Vs. LEKH RAM
|
November 9, 1999 |
STATE OF H.P. Vs. JAISHI RAM
|
June 2, 1999 |
STATE OF H.P. Vs. NAROTAM RAM
|
September 13, 1999 |
STATE OF H.P. Vs. CHAMAN SINGH
|
November 3, 1999 |
STATE OF H.P. Vs. HARI MOHAN SINGH
|
November 19, 1999 |
STATE OF H.P. Vs. JANAK
|
September 17, 1999 |
STATE OF HIMACHAL PRADESH Vs. BIHARI LAL
|
September 21, 1999 |
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
April 1, 1999 |
STATE OF HIMACHAL PRADESH Vs. D.P.COMMUNICATIONS SYSTEMS (P) LTD.
|
January 5, 1999 |
STATE OF HIMACHAL PRADESH Vs. BHAYNSROO
|
May 6, 1999 |
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR
|
May 26, 1999 |
STATE OF HIMACHAL PRADESH Vs. MEEN SINGH
|
May 20, 1999 |
STATE OF HIMACHAL PRADESH Vs. GULSHAN KUMAR
|
May 24, 1999 |
STATE OF HIMACHAL PRADESH Vs. MAN SINGH
|
July 23, 1999 |
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
|
August 24, 1999 |
STATE OF HIMACHAL PRADESH Vs. KAMAL KISHORE
|
October 15, 1999 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
|
October 27, 1999 |
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
November 1, 1999 |
STATE OF HIMACHAL PRADESH Vs. JAI PAL
|
December 9, 1999 |
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
December 15, 1999 |
STATE OF HIMACHAL PRADESH Vs. KANSHI RAM
|
December 16, 1999 |
STATE OF HIMACHAL PRADESH Vs. SATPAL SOGA
|
November 30, 1999 |
STATE OF HIMACHAL PRADESH Vs. PIARE RAM
|
July 9, 1999 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
June 24, 1999 |
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
June 25, 1999 |
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
|
June 28, 1999 |
State of Himachal Pradesh Vs. Tek Chand
|
July 2, 1999 |
STATE OF HIMACHAL PRADESH Vs. REHMAT ALI
|
July 22, 1999 |
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
|
July 29, 1999 |
STATE OF HIMACHAL PRADESH Vs. HAZARA SINGH
|
August 16, 1999 |
STATE OF HIMACHAL PRADESH Vs. SAROJ BALA
|
August 18, 1999 |
STATE OF HIMACHAL PRADESH Vs. ISHWAR DASS
|
May 21, 1999 |
STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH
|
June 11, 1999 |
STATE OF HIMACHAL PRADESH Vs. RAM DASS
|
March 19, 1999 |
SUB DIVISIONAL OFFICER HP PWD Vs. LALITA DEAVI
|
August 24, 1999 |
SUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 2, 1999 |
SURENDER SINGH DESHTA Vs. STATE OF H P
|
June 8, 1999 |
SURENDER SINGH DESHTA Vs. STATE OF H.P.
|
November 29, 1999 |
SURESH KUMAR Vs. URMILA
|
June 22, 1999 |
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 9, 1999 |
SURINDER KUMAR SIKAND Vs. STATE OF HIMACHAL PRADESH
|
December 29, 1999 |
SURJIT KAUR Vs. FAUJA SINGH
|
November 11, 1999 |
SURJIT SINGH Vs. KAUSHALYA DEVI
|
October 1, 1999 |
SWETA SHARMA Vs. STATE OF H.P.
|
March 8, 1999 |
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 13, 1999 |
THE NATIONAL INSURANCE CO. LTD. Vs. MULKH RAJ
|
October 11, 1999 |
TIRLOK SINGH THAKUR Vs. MADAN SINGH NIRALA
|
December 20, 1999 |
UNION OF INDIA Vs. J M BUILDERS AND ENGINEERS
|
March 1, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. GANGA RAM
|
June 11, 1999 |
V.K.THUKRAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
June 7, 1999 |
VED KAUR CHANDEL Vs. STATE OF HIMACHAL PRADESH
|
April 8, 1999 |
VIJANDER SINGH Vs. STATE OF H.P.
|
January 5, 1999 |
VIJAY SINGH MANKOTIA Vs. NEHAR SINGH
|
August 13, 1999 |
Vimal Kishore Vs. D D Gautam
|
August 20, 1999 |
VIMAL KISHORE Vs. D D GAUTAM
|
December 29, 1999 |
VIMLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
March 24, 1999 |
VINITA KUMARI Vs. STATE OF HIMACHAL PRADESH
|
April 6, 1999 |
VIR KHANNA Vs. SHORI LAL
|
March 5, 1999 |
VYAS DEV BITTU Vs. STATE OF H.P.
|
August 6, 1999 |
WARYAM SINGH Vs. INCOME TAX OFFICER
|
October 14, 1999 |
WAZIRU Vs. STATE OF H.P.
|
November 18, 1999 |
YOGESH SETHI Vs. KRISHNA MOHINI
|
December 16, 1999 |
YOSIMEIR Vs. STATE OF HIMACHAL PRADESH
|
June 28, 1999 |
YOUNG WOMEN&APOSS CHRISTIAN ASSOCIATION Vs. KISHORI LAL
|
April 12, 1999 |