|
A I G I EMP ASSN Vs. G I C OF INDIA
|
July 2, 1999 |
|
AGGARWAL AND COMPANY Vs. STATE OF HIMACHAL PRADESH
|
June 21, 1999 |
|
AJAY KUMAR JARIAL Vs. STATE OF HIMACHAL PRADESH
|
December 8, 1999 |
|
AJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 7, 1999 |
|
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 24, 1999 |
|
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 13, 1999 |
|
AMAR SINGH Vs. CEMENT CORPORATION OF INDIA
|
January 6, 1999 |
|
AMARJEET SINGH Vs. STATE OF H.P.
|
November 2, 1999 |
|
AMIT J BHALLA Vs. RAJNEESH AGGARWAL
|
August 13, 1999 |
|
ANIL KUMAR Vs. HARBANS LALL
|
November 24, 1999 |
|
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. H P STATE ELECTRICITY BOARD
|
June 3, 1999 |
|
ANSAL PROPERTIES AND INDUSTRIES LTD. Vs. HIMACHAL PRADESH ELECTRICITY BOARD
|
June 3, 1999 |
|
ANUJ ALIAS ANU Vs. STATE OF HIMACHAL PRADESH
|
October 29, 1999 |
|
ASSOCIATED CEMENT COS LTD Vs. STATE OF HIMACHAL PRADESH
|
November 3, 1999 |
|
AYUNA RANA Vs. SUBHADRA DEVI
|
August 17, 1999 |
|
BADRI PRASAD SOOD Vs. JAI DEV
|
August 13, 1999 |
|
BAHADUR SINGH Vs. BHAGI RATH
|
August 17, 1999 |
|
BALBIR SINGH Vs. KAUSHALAYA DEVI
|
November 5, 1999 |
|
BALKISH Vs. TALIB HUSSAIN
|
June 28, 1999 |
|
BALWINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 23, 1999 |
|
BALWINDER SINGH Vs. STATE OF HP
|
April 22, 1999 |
|
BANGALU Vs. GANGA RAM
|
October 8, 1999 |
|
BANSI LAL Vs. STATE OF HIMACHAL PRADESH
|
October 15, 1999 |
|
BHAG SINGH Vs. STATE OF H.P.
|
December 9, 1999 |
|
BHAGAT RAM Vs. ATMA RAM
|
September 14, 1999 |
|
BHAGAT RAM Vs. STATE OF H.P.
|
October 13, 1999 |
|
BHAGWAN DASS Vs. JAGDISH CHAND
|
June 24, 1999 |
|
BHAJAN LAL Vs. UNION OF INDIA
|
May 21, 1999 |
|
BHARTI GUPTA Vs. STATE OF H.P.
|
December 13, 1999 |
|
BIHARI LAL Vs. PURAN
|
July 8, 1999 |
|
BILASPUR DISTRICT TRUCK OPERATORS CO-OP.SOCIETY LTD Vs. STATE OF HIMACHAL PRADESH
|
November 2, 1999 |
|
BIPAN LAL SOOD Vs. STATE OF HIMACHAL PRADESH
|
January 1, 1999 |
|
BODHU RAM Vs. DHARMI DEVI
|
January 8, 1999 |
|
BRAHAM DATT Vs. PREM CHAND AND OTHERS
|
September 28, 1999 |
|
BUDHI SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 6, 1999 |
|
CENTRAL BANK OF INDIA Vs. ELEENA FASTENERS P LIMITED
|
March 3, 1999 |
|
CHANANA STEEL TUBES PRIVATE LIMITED Vs. JAITU STEEL TUBES PRIVATE LIMITED
|
July 2, 1999 |
|
CHANANA STEEL TUBES PVT. LTD. Vs. STATE OF H.P.
|
June 1, 1999 |
|
COLLECTOR L.A.C.MANDI Vs. KARAM SINGH
|
December 30, 1999 |
|
DEEP RAM Vs. LAXMI NAND
|
October 13, 1999 |
|
DHONDUP TESERING Vs. STATE OF HIMACHAL PRADESH
|
September 9, 1999 |
|
DILA RAM VERMA Vs. PUREWAL ASSOCIATES LIMITED
|
April 13, 1999 |
|
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 6, 1999 |
|
DIWAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 13, 1999 |
|
DOMEBELL INVESTMENT PVT LTD Vs. THAKUR ENTERPRISES
|
June 1, 1999 |
|
DURGA DEVI Vs. GANGA DEVI
|
September 29, 1999 |
|
DURGI DEVI Vs. STATE OF HIMACHAL PRADESH
|
December 21, 1999 |
|
DWARKA DASS Vs. BACHITTAR SINGH
|
March 24, 1999 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHIVALIK AGRO POLY PRODUCT (P) LTD.PARWANOO
|
August 25, 1999 |
|
EX. CAPT. LAKHPAL SINGH DHAULTA Vs. UNION OF INDIA AND OTHERS
|
March 24, 1999 |
|
EXECUTIVE ENGINEER, TOWER LINE SURVEY CONSTRUCTION DIVISION Vs. VIDYA DEVI
|
April 16, 1999 |
|
GIAN SINGH NEGI Vs. STATE BANK OF INDIA
|
June 10, 1999 |
|
GIRJA DEVI ALIAS GITA DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 15, 1999 |
|
GOKAL CHAND Vs. INDER SINGH
|
April 8, 1999 |
|
GUJARAT AMBUJA CEMENT LTD Vs. ASSESSING AUTHORITY-CUM-ASSISTANT EXCISE AND TAXATION COMMISSIONER
|
August 17, 1999 |
|
GULZAR MOHAMMAD Vs. BIKKA
|
July 16, 1999 |
|
H HMaharani Padmani Devi Vs. State of H P
|
October 29, 1999 |
|
H P HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
May 25, 1999 |
|
H P STATE FOREST CORPORATION LTD Vs. SHEESH RAM
|
September 30, 1999 |
|
H.P.HOUSING BOARD Vs. SAVITRI DEVI (DEAD) THROUGH L.RS.
|
June 7, 1999 |
|
H.P.STATE ELECTRONIC DEVELOPMENT CORPORATION Vs. WESTON ELECTRONIC LTD.
|
November 30, 1999 |
|
H.P.TOURISM DEVELOPMENT CORPORATION Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 7, 1999 |
|
H.R.T.C. Vs. SAT PAL
|
July 20, 1999 |
|
H.R.T.C. Vs. SARLA DEVI
|
August 10, 1999 |
|
HARI SINGH Vs. MILAP CHAND
|
August 12, 1999 |
|
HARNAM SINGH Vs. PURBI DEVI
|
September 7, 1999 |
|
HEM RAJ NEHRTU Vs. UNION OF INDIA
|
November 19, 1999 |
|
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. CONTINENTAL CONSTRUCTION LTD.
|
August 31, 1999 |
|
HIMACHAL ROAD TRANS CORPN Vs. PRESIDING OFFICER
|
May 20, 1999 |
|
HIMACHAL ROAD TRANS CORPN Vs. SAT PAL
|
July 20, 1999 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SNEH DUTT
|
January 6, 1999 |
|
HOSHIAR SINGH Vs. RAJ MAL
|
December 6, 1999 |
|
HP STATE FOREST CORPORATION LTD. Vs. VIMLA DEVI
|
September 30, 1999 |
|
HYDEL CONSTRUCTION LIMITED Vs. H P STATE ELECTRICITY BOARD
|
June 7, 1999 |
|
HYDEL CONSTRUCTION LTD. Vs. H.P. STATE ELECTRICITY BOARD
|
June 7, 1999 |
|
ICHHIYA RAM (THROUGH L.RS.) Vs. DAYA KISHAN DHAM
|
August 27, 1999 |
|
INDRAJIT BORAL Vs. UNION OF INDIA UOI
|
March 26, 1999 |
|
ISHWAR DASS Vs. STATE OF HIMACHAL PRADESH
|
June 7, 1999 |
|
JAGJIVAN PAL Vs. BIPIN SINGH PARMAR
|
January 5, 1999 |
|
JAGJIWAN PAUL Vs. BIPIN SINGH PARMAR
|
July 29, 1999 |
|
JAI RAM Vs. EXECUTIVE ENGINEER
|
May 18, 1999 |
|
JAI SINGH Vs. GAFOORA
|
September 1, 1999 |
|
Jaipati Vs. Gian Chand
|
December 16, 1999 |
|
JANKAN DEVI Vs. LEELAN DEVI
|
December 8, 1999 |
|
JARAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 23, 1999 |
|
JASWANT RAI Vs. STATE OF HIMACHAL PRADESH
|
September 15, 1999 |
|
JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 31, 1999 |
|
JEEWAN SINGH JOGINDER SINGH Vs. STATE BANK OF INDIA
|
January 5, 1999 |
|
JODH SINGH Vs. UNION OF INDIA
|
October 26, 1999 |
|
KAMAL DEV Vs. HANS RAJ
|
October 5, 1999 |
|
KARTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 14, 1999 |
|
KASTURILAL VED MITTER Vs. GENERAL MANAGER, NATIONAL INSURANCE CO.LTD.
|
October 29, 1999 |
|
KHANNA WATCHES LIMITED Vs. STATE OF HIMACHAL PRADESH
|
May 25, 1999 |
|
KIMTU Vs. LACHHI DEVI, OM PRAKASH
|
April 1, 1999 |
|
KISHAN CHAND Vs. BIHARI LAL
|
May 4, 1999 |
|
KRISHAN BANON Vs. STATE OF HIMACHAL PRADESH
|
April 26, 1999 |
|
KRISHAN LAL Vs. JOGINDRA CENTRAL CO-OP. BANK
|
March 3, 1999 |
|
KRISHAN SWARUP BHATNAGAR Vs. CHANDER MOHAN REWAL
|
August 18, 1999 |
|
LAIQ RAM Vs. VIJAY AGGARWAL
|
September 3, 1999 |
|
LAND ACQUISITION COLLECTOR Vs. SATYA BHUSHAN
|
December 20, 1999 |
|
LAND ACQUISITION COLLECTOR, HPSEB Vs. RANI RAJINDERA KUMARI
|
August 11, 1999 |
|
LIAK RAM Vs. STATE OF HIMACHAL PRADESH
|
August 27, 1999 |
|
MANAGING DIRECTOR, H.R.T.C. Vs. PRATAP SINGH
|
December 7, 1999 |
|
MANGAT RAM Vs. MUNICIPAL COMMITTEE
|
June 1, 1999 |
|
MANJEET Vs. STATE OF HIMACHAL PRADESH
|
January 29, 1999 |
|
MANWAR DANIAL Vs. CHURCH OF SCOTLAND
|
May 3, 1999 |
|
MASJID THROUGH SH.ASHRAF KURESHI, ESTATE OFFICER PB.WAKF BOARD, SHIMLA Vs. DAULOO
|
October 1, 1999 |
|
MATHURA DEVI Vs. SUKHDEV SINGH
|
December 3, 1999 |
|
MEENAKSHI MEHTA Vs. MAJOR ATUL MEHTA
|
July 16, 1999 |
|
MEHAR SINGH ALIAS MOHAN LAL Vs. STAE OF H.P.
|
November 15, 1999 |
|
MOHAN SINGH Vs. UNION OF INDIA
|
February 23, 1999 |
|
MOHINDER NATH SOFAT Vs. KRISHNA MOHINI
|
May 12, 1999 |
|
NAIN SINGH Vs. STATE
|
July 26, 1999 |
|
NAND LAL Vs. STATE OF HIMACHAL PRADESH
|
October 11, 1999 |
|
NAND PARKASH VOHRA Vs. STATE OF HIMACHAL PRADESH
|
July 26, 1999 |
|
NARAIN SINGH Vs. HANUMAN PRASHAD
|
November 30, 1999 |
|
NARESH SHARMA Vs. RAMESH CHAND
|
May 7, 1999 |
|
NARINDER KUMAR Vs. HARNAM SINGH
|
June 25, 1999 |
|
NATHU RAM Vs. ATAM PARKASH
|
June 10, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. PYARE LAL
|
May 26, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. ANJANA SHYAM
|
December 28, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM PIARI
|
April 19, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMA DEVI
|
July 8, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANIL KUMAR
|
August 10, 1999 |
|
NEW INDIA ASSURANCE COMPANY Vs. KAMLA DEVI
|
November 18, 1999 |
|
NEW INDIA INSURANCE CO LTD Vs. SANDHYA JAIN
|
August 23, 1999 |
|
NIRANJAN SINGH SAINI Vs. STATE OF H.P.
|
November 9, 1999 |
|
NISHANT SINGH SIPEHIA Vs. REGIONAL ENGINEERING COLLEGE HAMIRPUR
|
August 16, 1999 |
|
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
December 21, 1999 |
|
OM PARKASH Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE
|
June 7, 1999 |
|
OM PRAKASH Vs. STATE OF HIMACHAL PRADESH
|
July 30, 1999 |
|
ORIENTAL INSURANCE CO Vs. SUKH PAL
|
June 21, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. HARI SINGH
|
March 31, 1999 |
|
ORIENTAL INSURANCE COMPANY Vs. OM PRAKASH
|
April 28, 1999 |
|
PADAM SHARMA Vs. VIDYA DEVI
|
June 3, 1999 |
|
PANTH STONE Vs. STATE OF H.P.
|
March 26, 1999 |
|
PARTAP CHAND Vs. GIRDHARI LAL
|
June 10, 1999 |
|
PRAKASH CHAND Vs. DIVISIONAL MANAGER
|
June 23, 1999 |
|
PREM Vs. BUDH RAM
|
September 23, 1999 |
|
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 8, 1999 |
|
PREM LAL SHARMA Vs. STATE BANK OF INDIA AND ANOTHER
|
November 25, 1999 |
|
PREM LATA Vs. STATE OF HP
|
October 13, 1999 |
|
PREM SINGH Vs. PADAM SINGH
|
October 13, 1999 |
|
PRIKSHAT MEHDUDIA Vs. D.D.BHARDWAJ
|
June 10, 1999 |
|
PUNI CHAND Vs. GIAN NATH
|
April 22, 1999 |
|
PUREWAL AND ASSOCIATES LIMITED Vs. STATE OF HIMACHAL PRADESH
|
April 13, 1999 |
|
PURSHOTAM SINGH Vs. STATE OF H.P.
|
July 9, 1999 |
|
R.D. DHIMAN Vs. TILAK RAJ BATRA
|
April 9, 1999 |
|
R.K.SOOD Vs. Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
April 13, 1999 |
|
R.S.TEGTA Vs. HP STATE FOREST CORPORATION
|
December 6, 1999 |
|
RACHHPAL SINGH Vs. CHANDER MOHAN
|
May 13, 1999 |
|
RAGHUNATH Vs. SHASHI PAL CHAUDHARY
|
May 4, 1999 |
|
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 13, 1999 |
|
RAJEEV SHARDA Vs. EXECUTIVE ENGINEER, HP PWD, THEOG
|
December 9, 1999 |
|
RAJENDER KUMAR ALIAS MUNNA Vs. STATE OF HIMACHAL PRADESH
|
September 1, 1999 |
|
RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH
|
July 22, 1999 |
|
RAJINDER KUMAR SUD Vs. UNION OF INDIA
|
September 13, 1999 |
|
RAJIV MOUDGIL Vs. H P HOUSING BOARD
|
May 26, 1999 |
|
RAKESH CHAND SOOD Vs. AMAR NATH
|
December 2, 1999 |
|
Rakesh Kumar Vs. State of Himachal Pradesh
|
January 8, 1999 |
|
RAM LAL Vs. ONKAR SINGH
|
June 2, 1999 |
|
RAM PARTAP Vs. RAJ KUMARI
|
February 26, 1999 |
|
RAMCHANDRA DASHARATH & CO. Vs. JIA LAL NEGI
|
November 24, 1999 |
|
RAMESH KUMAR Vs. Y.C.FACHEY
|
September 30, 1999 |
|
RANI CONSTRUCTION PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
|
November 1, 1999 |
|
RANJHU RAM Vs. PARKASH CHAND
|
May 21, 1999 |
|
RATTANI Vs. DHARAM CHAND ALIAS DHARMAN
|
May 19, 1999 |
|
RATTANJIT KAUR Vs. H.P.UNIVERSITY
|
December 15, 1999 |
|
ROSHAN LAL Vs. NAND DEVA TEMPLE
|
April 29, 1999 |
|
RUCHIKA VERMA Vs. H.P.UNIVERSITY
|
October 1, 1999 |
|
SANGH DASS SUNDER SINGH AND DILA RAM Vs. N.J.P.C.
|
July 21, 1999 |
|
SANSAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 26, 1999 |
|
SANT RAM Vs. STATE OF H.P.
|
July 30, 1999 |
|
Santa Devi Vs. State of Himachal Pradesh
|
July 20, 1999 |
|
SANTO DEVI Vs. GURU NANAK LIME and MARBLE INDUSTRY
|
July 21, 1999 |
|
SANTOSH Vs. BHAGAT CHAND
|
November 30, 1999 |
|
SANYAT MISRA Vs. Y S PARMAR
|
April 19, 1999 |
|
SAROJ SHARMA Vs. STATE OF HIMACHAL PRADESH
|
January 1, 1999 |
|
SARWAN KUMAR Vs. RAVINDER KUMAR
|
August 27, 1999 |
|
SATINDER SINGH Vs. SUKHDEV
|
May 7, 1999 |
|
SATISH CHHIBBER Vs. SAVITRI DEVI
|
June 10, 1999 |
|
SATISH KATOCH Vs. STATE OF HIMACHAL PRADESH
|
February 26, 1999 |
|
SATNAM SINGH Vs. R K DUTTA
|
September 9, 1999 |
|
SATPAL SINGH Vs. UNION OF INDIA
|
November 10, 1999 |
|
Satya Prakash Vs. Anand Sarup Sharma
|
January 7, 1999 |
|
SAVITA THAKUR Vs. STATE BANK OF INDIA
|
May 11, 1999 |
|
SEWA NAND Vs. SURAT RAM
|
May 21, 1999 |
|
SHAKUNTLA DEVI Vs. BHOTTO DEVI
|
November 29, 1999 |
|
SHASHI SHARMA Vs. H.P.NAGAR VIKAS PRADHIKARAN
|
May 26, 1999 |
|
SHER SINGH Vs. STATE OF H.P.
|
January 6, 1999 |
|
SHER SINGH Vs. STATE OF H.P.
|
July 12, 1999 |
|
SHIVALIK STEEL AND ALLOYS P LTD Vs. WORKMENS COMPENSATION COMMISSIONER
|
August 30, 1999 |
|
SITA DEVI Vs. JARMO
|
July 1, 1999 |
|
SIYA RAM Vs. CHAIRMAN, NOTIFIED AREA COMMITTEE
|
June 7, 1999 |
|
SMT. DOLMA DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 13, 1999 |
|
SMT. SAVITRI DEVI AND OTHERS Vs. GAURI DUTT AND OTHERS
|
August 6, 1999 |
|
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
December 22, 1999 |
|
SOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 27, 1999 |
|
STATE BANK OF INDIA Vs. MANDAV UDYOG
|
June 9, 1999 |
|
STATE BANK OF INDIA Vs. OHRI LIME AND CHEMICAL INDUSTRIES
|
November 25, 1999 |
|
STATE BANK OF INDIA Vs. MANDAV UDYOG
|
July 9, 1999 |
|
State of H P Vs. Chuni Lal
|
September 14, 1999 |
|
STATE OF H.P Vs. KARIM BAKSH AND ANR.
|
September 22, 1999 |
|
STATE OF H.P. Vs. ASHOK KUMAR
|
January 1, 1999 |
|
STATE OF H.P. Vs. CHAMAN SINGH
|
November 3, 1999 |
|
STATE OF H.P. Vs. HARI MOHAN SINGH
|
November 19, 1999 |
|
STATE OF H.P. Vs. NAROTAM RAM
|
September 13, 1999 |
|
STATE OF H.P. Vs. OM DUTT
|
November 17, 1999 |
|
STATE OF H.P. Vs. LEKH RAM
|
November 9, 1999 |
|
STATE OF H.P. Vs. JAISHI RAM
|
June 2, 1999 |
|
STATE OF H.P. Vs. JAGTAR SINGH
|
June 10, 1999 |
|
STATE OF H.P. Vs. KISHORI LAL
|
June 1, 1999 |
|
STATE OF H.P. Vs. VIPAN KUMAR
|
November 2, 1999 |
|
STATE OF H.P. Vs. JANAK
|
September 17, 1999 |
|
STATE OF H.P. Vs. SITA RAM
|
June 23, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. SURINDER KUMAR
|
May 26, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. MEEN SINGH
|
May 20, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
April 1, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. BIHARI LAL
|
September 21, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. D.P.COMMUNICATIONS SYSTEMS (P) LTD.
|
January 5, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. BHAYNSROO
|
May 6, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
|
August 24, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. KAMAL KISHORE
|
October 15, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
|
October 27, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
November 1, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. JAI PAL
|
December 9, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
|
December 15, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. KANSHI RAM
|
December 16, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. SATPAL SOGA
|
November 30, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. PIARE RAM
|
July 9, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
June 24, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
|
June 25, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
|
June 28, 1999 |
|
State of Himachal Pradesh Vs. Tek Chand
|
July 2, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. REHMAT ALI
|
July 22, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
|
July 29, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. HAZARA SINGH
|
August 16, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. SAROJ BALA
|
August 18, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. ISHWAR DASS
|
May 21, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. SHAMSHER SINGH
|
June 11, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. RAM DASS
|
March 19, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. GULSHAN KUMAR
|
May 24, 1999 |
|
STATE OF HIMACHAL PRADESH Vs. MAN SINGH
|
July 23, 1999 |
|
SUB DIVISIONAL OFFICER HP PWD Vs. LALITA DEAVI
|
August 24, 1999 |
|
SUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 2, 1999 |
|
SURENDER SINGH DESHTA Vs. STATE OF H P
|
June 8, 1999 |
|
SURENDER SINGH DESHTA Vs. STATE OF H.P.
|
November 29, 1999 |
|
SURESH KUMAR Vs. URMILA
|
June 22, 1999 |
|
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 9, 1999 |
|
SURINDER KUMAR SIKAND Vs. STATE OF HIMACHAL PRADESH
|
December 29, 1999 |
|
SURJIT KAUR Vs. FAUJA SINGH
|
November 11, 1999 |
|
SURJIT SINGH Vs. KAUSHALYA DEVI
|
October 1, 1999 |
|
SWETA SHARMA Vs. STATE OF H.P.
|
March 8, 1999 |
|
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 13, 1999 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. MULKH RAJ
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October 11, 1999 |
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TIRLOK SINGH THAKUR Vs. MADAN SINGH NIRALA
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December 20, 1999 |
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UNION OF INDIA Vs. J M BUILDERS AND ENGINEERS
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March 1, 1999 |
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UNITED INDIA INSURANCE CO LTD Vs. GANGA RAM
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June 11, 1999 |
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V.K.THUKRAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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June 7, 1999 |
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VED KAUR CHANDEL Vs. STATE OF HIMACHAL PRADESH
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April 8, 1999 |
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VIJANDER SINGH Vs. STATE OF H.P.
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January 5, 1999 |
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VIJAY SINGH MANKOTIA Vs. NEHAR SINGH
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August 13, 1999 |
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Vimal Kishore Vs. D D Gautam
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August 20, 1999 |
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VIMAL KISHORE Vs. D D GAUTAM
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December 29, 1999 |
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VIMLA DEVI Vs. STATE OF HIMACHAL PRADESH
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March 24, 1999 |
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VINITA KUMARI Vs. STATE OF HIMACHAL PRADESH
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April 6, 1999 |
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VIR KHANNA Vs. SHORI LAL
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March 5, 1999 |
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VYAS DEV BITTU Vs. STATE OF H.P.
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August 6, 1999 |
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WARYAM SINGH Vs. INCOME TAX OFFICER
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October 14, 1999 |
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WAZIRU Vs. STATE OF H.P.
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November 18, 1999 |
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YOGESH SETHI Vs. KRISHNA MOHINI
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December 16, 1999 |
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YOSIMEIR Vs. STATE OF HIMACHAL PRADESH
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June 28, 1999 |
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YOUNG WOMEN&APOSS CHRISTIAN ASSOCIATION Vs. KISHORI LAL
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April 12, 1999 |