ABHILASH KUMAR Vs. H.P.KRISHI VISHVAVIDYALAYA
|
December 16, 1998 |
ABHILASHA Vs. H P STATE FOREST CORPORATION
|
October 12, 1998 |
ALKA KUMARI Vs. H.P.UNIVERSITY
|
November 20, 1998 |
AMAR NATH Vs. VIDYA DEVI
|
July 17, 1998 |
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 23, 1998 |
AMAR SINGH Vs. CHANDER KALA
|
May 22, 1998 |
AMAR SINGH Vs. DEVKI DEVI
|
March 26, 1998 |
ANANT RAM Vs. SHAULI
|
July 18, 1998 |
Anil Kumar Vs. State of H P
|
December 28, 1998 |
ARJUN SINGH Vs. LAND ACQUISITION COLLECTOR
|
July 18, 1998 |
ARUN SOOD Vs. UNITED COMMERCIAL BANK
|
December 17, 1998 |
ARVIND PROJECTS (BELGAL) LIMITED Vs. EIDER ELECTRONICS INDUSTRIES LIMITED
|
August 7, 1998 |
ASHIMA NARULA Vs. MUNICIPAL CORPORATION
|
January 9, 1998 |
ASHOK KUMAR Vs. SURINDER KUMAR
|
September 4, 1998 |
ASHOK KUMAR GOEL Vs. VENU BAKSHI
|
May 8, 1998 |
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 12, 1998 |
BABU Vs. DEWAN CHAND
|
December 17, 1998 |
BACHNA RAM Vs. STATE OF H.P.
|
July 15, 1998 |
BALDEV RAJ Vs. RISHI KUMAR
|
December 11, 1998 |
BANARSI DASS Vs. BABU RAM
|
July 7, 1998 |
BASUDEV BANSAL Vs. SECRETARY MARKET COMMITTEE SOLAN
|
September 9, 1998 |
BELA SINGH Vs. NEENA KAUSHIK
|
July 29, 1998 |
BESRU Vs. SHIBU
|
October 23, 1998 |
BHAG SINGH Vs. BIRMA DEVI
|
August 5, 1998 |
BHAGAT RAM THAKUR Vs. ENAKSHI MAHAJAN
|
June 26, 1998 |
BHAGWAN LAL Vs. SANT RAM
|
April 7, 1998 |
BHAJAN DASS KAITH Vs. H.P.PUBLIC SERVICE COMMISSION
|
May 26, 1998 |
BIMAL KISHORE Vs. STATE OF HIMACHAL PRADESH
|
December 1, 1998 |
BIRI SINGH Vs. H.P.UNIVERSITY
|
November 17, 1998 |
BRIKAM Vs. RANJIT SINGH
|
April 2, 1998 |
BUDH RAM Vs. STATE OF H.P.
|
July 16, 1998 |
BUDHI DEVI Vs. HEM SINGH
|
July 7, 1998 |
CEMENT CORPORATION OF INDIA Vs. PRESIDING OFFICER LABOUR COURT
|
July 8, 1998 |
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH
|
June 3, 1998 |
CHAMBA DISTRICT CO-OP. MARKETING AND SUPPLY FED. Vs. STATE OF H.P.
|
October 7, 1998 |
CHAMPA SHARMA Vs. H.P. STATE ELECTRICITY BOARD
|
April 30, 1998 |
COMMISSIONER OF INCOME TAX Vs. DILLO RAM AND CO
|
July 2, 1998 |
CONSTABLE AMAR LAL Vs. UNION OF INDIA (UOI)
|
December 8, 1998 |
DARSHAN LAL Vs. RAM NATH
|
May 7, 1998 |
DAVID BERTRAND Vs. NARCOTIC CENTRAL BUREAU
|
November 20, 1998 |
DES RAJ Vs. BHAGAT RAM
|
August 31, 1998 |
DEV RAJ Vs. JAGAT RAM
|
December 31, 1998 |
DEVI SINGH Vs. STATE OF H.P.
|
October 30, 1998 |
DHANI RAM Vs. STATE OF H.P.
|
November 10, 1998 |
DILE RAM Vs. TEK CHAND
|
August 3, 1998 |
EASTERN IMPEX CORPORATION Vs. STATE BANK OF PATIALA
|
November 17, 1998 |
G D BHARGAVA Vs. RANJIT SINGH
|
May 4, 1998 |
GAGAN SINGH Vs. MANGOO
|
July 28, 1998 |
GANGA SINGH Vs. MANSA RAM
|
September 14, 1998 |
GARIBU Vs. STATE OF H.P.
|
December 11, 1998 |
GARJA RAM Vs. STATE OF H.P.
|
May 13, 1998 |
GODAWARI Vs. RATTAN LAL
|
May 4, 1998 |
GOPI CHAND Vs. SONAM DASS
|
January 2, 1998 |
GUNJAN KAPOOR Vs. STATE OF HIMACHAL PRADESH
|
November 10, 1998 |
H P FINANCIAL CORPORATION Vs. HIMACHAL SHODDY MILLS LIMITED
|
September 8, 1998 |
H P FINANCIAL CORPORATION SHIMLA Vs. BRIJ MOHAN THAKUR
|
December 29, 1998 |
H P STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER
|
December 30, 1998 |
H P TOURISM DEVELOPMENT CORPORATION Vs. UNION OF INDIA
|
December 28, 1998 |
H.K.SAREEN Vs. STATE OF HIMACHAL PRADESH
|
September 21, 1998 |
H.P.HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION LIMITED Vs. HIM FRUIT TRADERS
|
July 14, 1998 |
H.P.HOUSING BOARD Vs. RAMESH DUTTA
|
March 31, 1998 |
HARISH GARG Vs. SURINDER KUMAR
|
March 25, 1998 |
HEERA SINGH Vs. LEELA VERMA
|
March 11, 1998 |
HILTON PRECISION INSTRUMENTS Vs. PUNJAB NATIONAL BANK
|
June 24, 1998 |
HIMACHAL LITHOGRAPHERS` Vs. PUNJAB AND SINDH BANK
|
July 30, 1998 |
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. VIRENDRA HOTEL, ALLIED INDUSTRIES PRIVATE LIMITED
|
July 16, 1998 |
HIMACHAL PRADESH STATE FOREST CORPORATION LTD. Vs. GURCHARAN DASS SEKHRI
|
August 3, 1998 |
HIMACHAL ROAD TRANSPORT Vs. KUNTA
|
January 1, 1998 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SNEH DUTTA
|
August 13, 1998 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SHIV RAM
|
July 16, 1998 |
HIMACHAL ROAD TRANSPORT CORPORATION Vs. MADAN LAL
|
July 9, 1998 |
HYPINE CARBONS LIMITED Vs. J.C. BHATIA
|
November 13, 1998 |
INDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
October 29, 1998 |
INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. H.P. STATE ELECTRICITY BOARD
|
January 8, 1998 |
ISHAN PANDIT Vs. STATE OF HIMACHAL PRADESH
|
October 6, 1998 |
JAGBIR SINGH Vs. BABA BALAK NATH TRUST
|
December 15, 1998 |
JAGBIR SINGH Vs. STATE OF H P
|
September 1, 1998 |
JAGJEET SINGH AND DILE RAM Vs. HIMACHAL PRADESH FINANCIAL
|
December 29, 1998 |
JANAK RAJ Vs. STATE OF H.P.
|
May 5, 1998 |
JANTA HIGH SCHOOL Vs. STATE OF HIMACHAL PRADESH
|
July 9, 1998 |
JASWANT SINGH Vs. GANGI DEVI
|
May 14, 1998 |
JAY GAGAN MANHAS Vs. CENTRAL BOARD OF SCHOOL EDUCATION
|
October 5, 1998 |
JEET RAM Vs. STATE OF H.P.
|
December 17, 1998 |
KAILASH CHANDER KALIA Vs. VIJAY KUMAR
|
March 20, 1998 |
KAMAL BHATIA Vs. STATE OF HIMACHAL PRADESH
|
July 7, 1998 |
KAMAL KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
October 28, 1998 |
KANT SHEKHARI Vs. STATE OF HIMACHAL PRADESH
|
November 10, 1998 |
KANTA DEVI Vs. UNION OF INDIA
|
April 17, 1998 |
KANWAR MADAN SINGH Vs. STATE OF H.P.
|
July 23, 1998 |
KEWLA WIDOW OF LATE SHRI JINIA Vs. DAULAT SINGH
|
August 5, 1998 |
KHEKH RAM Vs. YUB RAJ
|
July 2, 1998 |
KHOOBE RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
September 15, 1998 |
KISHORI LAL Vs. PINGLA DEVI
|
November 20, 1998 |
KRISHNA AND ANOTHER Vs. MOHAN LAL
|
April 30, 1998 |
KRISHNA TRADING COMPANY Vs. STATE OF HIMACHAL PRADESH
|
March 10, 1998 |
KUNJ BEHARI LAL BUTAIL Vs. STATE OF HIMACHAL PRADESH
|
August 13, 1998 |
LACHHMAN Vs. ISHWAR SINGH
|
April 2, 1998 |
LAJPAT RAI Vs. TARO DEVI
|
October 29, 1998 |
LAL CHAND Vs. PALA
|
May 15, 1998 |
Lavkesh Garg Vs. State of H P
|
July 10, 1998 |
LEELA DUTT Vs. HIMACHAL PRADESH FINANCIAL
|
March 17, 1998 |
LEKH RAJ AND ANOTHER Vs. STATE OF H P
|
October 29, 1998 |
LOVKESH GARG Vs. STATE OF H.P.
|
July 10, 1998 |
MADAN LAL SHARMA Vs. JAGMOHAN SINGH KHERA
|
August 19, 1998 |
MADHU SOOD Vs. ANIL KUMAR SOOD
|
September 25, 1998 |
MAHAJAN Vs. STATE OF H.P.
|
November 6, 1998 |
MAHAVIR PARSHAD Vs. DES RAJ
|
February 27, 1998 |
MANGAT RAM Vs. JAI PARKASH
|
August 12, 1998 |
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 1, 1998 |
MAST RAM Vs. STATE OF HIMACHAL PRADESH
|
May 8, 1998 |
MAST RAM Vs. STATE OF H.P. AND OTHERS
|
May 25, 1998 |
MAST RAM Vs. STATE OF HIMACHAL PRADESH
|
March 18, 1998 |
MASTER SANDEEP Vs. UNION OF INDIA (UOI)
|
November 3, 1998 |
MAZBOOT PACKERS AND ENGINEERS Vs. HIMACHAL PRADESH HORTICULTURE
|
October 12, 1998 |
MEHATPUR FILLING STATION Vs. STATE OF HIMACHAL PRADESH
|
December 16, 1998 |
MINAKSHI MEHTA Vs. ATUL MEHTA
|
July 25, 1998 |
MITTAR SINGH Vs. ASHISH KUMAR AND ORS.
|
March 19, 1998 |
MOHAN LAL Vs. KRISHNA
|
April 30, 1998 |
MOHAN MEAKIN BREWERIES LIMITED, SOLAN Vs. HIMACHAL GOVERNMENT THROUGH EXCISE & TAXATION DEPARTMENT, HIMACHAL PRADESH
|
October 15, 1998 |
MOHAN SINGH Vs. H P STATE FOREST CORPORATION
|
May 8, 1998 |
MOHINDER SINGH Vs. STATE OF H.P.
|
May 25, 1998 |
NALAGARH WORKSHOP CO-OPERATIVE INDUSTRIAL, CON-SUMERS SOCIETY LTD. Vs. STATE OF HIMACHAL PRADESH
|
December 28, 1998 |
NALIN RAWAL Vs. STATE OF HIMACHAL PRADESH
|
August 13, 1998 |
NANAK CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 12, 1998 |
NARAIN SINGH Vs. CEMENT CORPORATION OF INDIA
|
May 25, 1998 |
NARANJNU Vs. HUKAMI DEVI
|
October 10, 1998 |
NARANJNU Vs. HUKAMI DEVI
|
July 10, 1998 |
NATHA SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 13, 1998 |
NATHPA JHAKRI JOINT VENTURE Vs. UNION OF INDIA
|
June 1, 1998 |
NATIONAL INSURANCE CO LTD Vs. BEENA KUMARI
|
December 29, 1998 |
NATIONAL INSURANCE CO. LTD. Vs. RAMESH KUMAR
|
June 12, 1998 |
NATIONAL INSURANCE CO. LTD. Vs. VIPUL
|
May 15, 1998 |
NIKKARAM Vs. STATE OF H.P.
|
June 30, 1998 |
OM PARKASH Vs. DIVISIONAL COMMISSIONER
|
May 19, 1998 |
ONKAR NATH Vs. STATE OF HIMACHAL PRADESH
|
June 10, 1998 |
P C ANAND Vs. REGIONAL ENGINEERING COLLEGE SOCIETY
|
September 8, 1998 |
P.K.NANDA Vs. HIMACHAL PRADESH UNIVERSITY
|
August 7, 1998 |
P.P.KAUSHIK Vs. STATE OF H.P.
|
May 7, 1998 |
PADAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 16, 1998 |
PAHADU Vs. ROSHAN LAL
|
May 20, 1998 |
Parkash Chand Vs. State of Himachal Pradesh
|
April 24, 1998 |
PARKASH CHAND SIIARMA (DECEASED) THROUGH HIS L.RS.SMT.SUDERSHAN SHARMA Vs. UNION OF INDIA
|
February 24, 1998 |
PARVINDER SINGH Vs. RENU GAUTAM
|
March 27, 1998 |
PIYUNGLAM DEVI Vs. KASHMIR CHAND
|
December 28, 1998 |
PNB Vs. HILTON PLATORS
|
May 4, 1998 |
PRATAP SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 7, 1998 |
PREM CHAND Vs. THE STATE OF H.P.
|
July 8, 1998 |
PREM SINGH (EX-SEPOY) Vs. UNION OF INDIA (UOI)
|
August 11, 1998 |
PRERENA JYOTI KAUR Vs. JASWANT SINGH SODHI
|
June 30, 1998 |
PUNJAB NATIONAL BANK Vs. SWARAN KAUR
|
January 9, 1998 |
PUNJAB NATIONAL BANK Vs. VIDYA HATCHERY
|
October 9, 1998 |
PURAN SINGH THAKUR Vs. STATE OF H.P.
|
November 16, 1998 |
PURSHOTAM Vs. MULTAN SINGH
|
April 16, 1998 |
R.K.CHOTTANI Vs. STATE OF HIMACHAL PRADESH
|
August 7, 1998 |
R.K.MOHAN Vs. UNION OF INDIA
|
June 26, 1998 |
RAJ MAL Vs. BHIM SEN
|
March 18, 1998 |
RAJESH BUILDERS Vs. UNION OF INDIA (UOI)
|
October 8, 1998 |
RAJIV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 2, 1998 |
RAJIV PURI Vs. STATE OF H.P.
|
September 21, 1998 |
RAM Vs. KEWAL RAM
|
October 9, 1998 |
RAM KRISHAN Vs. SANT RAM
|
April 2, 1998 |
RAM PARKASH Vs. GEETA DEVI
|
August 5, 1998 |
RAM SWAROOP Vs. AMRIK CHAND SOOD
|
June 10, 1998 |
RANI CONSTRUCTION PVT. LTD Vs. H.P. STATE ELECTRICITY BOARD
|
July 16, 1998 |
RATTI RAM Vs. H.P. COUNCIL OF CHILD WELFARE
|
March 30, 1998 |
RAVI INDER LAL RIKHYE Vs. EAST INDIA HOTELS LTD.
|
August 21, 1998 |
RAVINDER CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
September 18, 1998 |
RAVINDER KUMAR Vs. HIMACHAL PRADESH STATE FOREST CORPORATION LTD.
|
August 19, 1998 |
RENU CHADHA Vs. ASHA KUMARI
|
August 19, 1998 |
ROHAN Vs. VERSUS MOOL CHAND BAKHRU
|
April 7, 1998 |
ROOP SINGH Vs. SUNDER SINGH
|
May 16, 1998 |
RUDRA AND CO Vs. UNION OF INDIA
|
March 10, 1998 |
SADA NAND Vs. TULFU
|
June 4, 1998 |
SAROTI DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 25, 1998 |
Satinder Kapur Vs. V K Sehgal
|
June 23, 1998 |
SATYA PAL Vs. RAMA NAND
|
February 2, 1998 |
SAVITRI LAL Vs. STATE OF HIMACHAL PRADESH
|
November 18, 1998 |
SHANTA KUMAR Vs. VIRBHADRA SINGH
|
December 16, 1998 |
SINGHU (NOW DECEASED THROUGH LRS JAI SINGH) Vs. TEJ RAM
|
April 6, 1998 |
SITA DEVI Vs. L.A.C.
|
July 21, 1998 |
SITA RAM Vs. HARI KRISHAN
|
August 18, 1998 |
SITA RAM @ SUSHANT KUMAR Vs. STATE OF H.P.
|
July 15, 1998 |
Sohan Lal Vs. State of Himachal Pradesh
|
June 29, 1998 |
SONIA KAYASTHA Vs. STATE OF H.P.
|
July 14, 1998 |
SRNT MOHINI SUD Vs. BIMLA DEVI
|
December 31, 1998 |
STATE BANK OF INDIA Vs. MOHINI DEVI
|
October 9, 1998 |
STATE OF H P Vs. SURINDER MOHAN
|
January 2, 1998 |
STATE OF H.P. Vs. SANDEEP BHARDWAJ
|
August 7, 1998 |
STATE OF H.P. Vs. RAM GOPAL
|
December 18, 1998 |
STATE OF H.P. Vs. JAGJIT SINGH
|
March 31, 1998 |
STATE OF HIMACHAL PRADESH Vs. OM PARKASH SAHANI
|
July 24, 1998 |
STATE OF HIMACHAL PRADESH Vs. GAGAN SINGH
|
May 13, 1998 |
STATE OF HIMACHAL PRADESH Vs. PALA
|
January 6, 1998 |
STATE OF HIMACHAL PRADESH Vs. KHAZANA RAM
|
September 11, 1998 |
STATE OF HIMACHAL PRADESH Vs. BIR SINGH
|
December 9, 1998 |
STATE OF HIMACHAL PRADESH Vs. Y.V.MEHRA
|
October 21, 1998 |
STATE OF HIMACHAL PRADESH Vs. BALJEET SINGH RAJPAL
|
July 10, 1998 |
STATE OF HIMACHAL PRADESH Vs. RAM LAL
|
July 6, 1998 |
STATE OF HIMACHAL PRADESH Vs. HARNAMA
|
July 3, 1998 |
STATE OF HIMACHAL PRADESH Vs. DHARMI DEVI
|
January 5, 1998 |
STATE OF HIMACHAL PRADESH Vs. UNION OF INDIA
|
January 9, 1998 |
STATE OF HIMACHAL PRADESH Vs. SORAN SINGH
|
February 24, 1998 |
STATE OF HIMACHAL PRADESH Vs. HARBILAS
|
March 25, 1998 |
State of Himachal Pradesh Vs. Darshan Singh
|
July 16, 1998 |
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
|
September 4, 1998 |
STATE OF HIMACHAL PRADESH Vs. LIAK RAM
|
June 12, 1998 |
State of Himachal Pradesh Vs. Deen Mohd
|
December 10, 1998 |
SUKHDEV SINGH Vs. STATE
|
November 6, 1998 |
SUNDER Vs. HUKMI DEVI
|
July 6, 1998 |
SUNKA RAM Vs. ONKAR CHAND
|
July 15, 1998 |
SURESWAHR THAKUR Vs. HIGH COURT OF HIMACHAL PRADESH
|
July 15, 1998 |
SWARAN SINGH Vs. RAM SINGH
|
March 25, 1998 |
SWARUP KISHAN Vs. SHEELA DEVI
|
May 26, 1998 |
T C BHATIA Vs. ORIENTAL INSURANCE CO LTD
|
December 3, 1998 |
THAKUR SINGH BHARMAURI Vs. STATE OF HIMACHAL PRADESH
|
October 12, 1998 |
THE MANAGING DIRECTOR, H.P. Vs. GHINNO RAM
|
June 11, 1998 |
THUNIA RAM Vs. GAGAN SINGH
|
October 15, 1998 |
TILAK SINGH Vs. SHASHI BIJULWAN
|
March 26, 1998 |
Union of India (UOI) Vs. Khazana Ram
|
March 31, 1998 |
UNITED COMMERCIAL CORPORATION Vs. JEEWAN CEMENT AND CHEMICALS LTD.
|
May 25, 1998 |
USHA BRECO LIMITED Vs. ASIA RESORTS LTD.
|
November 9, 1998 |
UTTAM RAM Vs. STATE OF HIMACHAL PRADESH
|
November 6, 1998 |
V.RAKESHAK Vs. SURJEET SINGH BHURJI
|
March 23, 1998 |
VADIA BANERJEE Vs. SARDAR
|
April 6, 1998 |
VIDYA DEVI Vs. NEERAJ KUMAR
|
August 12, 1998 |
VIJAY GUPTA Vs. STATE OF HIMACHAL PRADESH
|
July 1, 1998 |
VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 27, 1998 |
YASHPAL SINGH Vs. NATIONAL TEXTILE CORPORATION LTD
|
July 28, 1998 |
YOGESH SETHI Vs. KRISHNA MOHINI
|
October 14, 1998 |
YUB RAJ Vs. KHEKH RAM
|
July 2, 1998 |