|
A. B. ODAK Vs. EXECUTIVE ENGINEER, REC CONSTRUCTION CELL
|
October 22, 1997 |
|
A.B.ODAK Vs. EXECUTIVE ENGINEER, REC CONSTRUCTION CELL HAMIRPUR
|
October 22, 1997 |
|
ABDUL HUSSAIN KADRI Vs. NISAR FATIMAH
|
August 12, 1997 |
|
ABHEY SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 10, 1997 |
|
ADAN SINGH Vs. SUKH EARN
|
May 29, 1997 |
|
AJAY DUBEY Vs. HIMLAND HOTEL
|
December 8, 1997 |
|
AJAY MEDICAL AGENCY Vs. COMMISSIONER OF INCOME TAX
|
June 3, 1997 |
|
AJIT SINGH Vs. STATE OF H.P.
|
December 19, 1997 |
|
AMARJEET SINGH Vs. ANJU RANI
|
January 7, 1997 |
|
AMI CHAND Vs. KRISHNI DEVI
|
March 18, 1997 |
|
AMIN CHAND Vs. MUSHU
|
November 4, 1997 |
|
AMRIT LAL CHOPRA Vs. STATE OF HIMACHAL PRADESH
|
June 23, 1997 |
|
ANANT RAM Vs. B.K. AGGARWAL
|
March 18, 1997 |
|
ANSAL PROPERTIES and INDUSTRIES LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
June 12, 1997 |
|
ANURADHA ATTREE Vs. STATE OF HIMACHAL PRADESH
|
July 22, 1997 |
|
ARSH CASTINGS PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
|
June 25, 1997 |
|
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 28, 1997 |
|
ASHOK KUMAR THAKUR Vs. COL.SURINDER SINGH GROVER (RETD.)
|
April 1, 1997 |
|
ASIA RESORTS LTD. Vs. USHA BRECO LTD.
|
August 29, 1997 |
|
ASIAN TECH.LIMITED Vs. H.P.STATE ELECTRICITY BOARD
|
December 31, 1997 |
|
ASSOCIATED CEMENT COMPANIES Vs. JAGAN NATH
|
December 12, 1997 |
|
ATMA RAM Vs. JANKI
|
March 11, 1997 |
|
ATMA RAM Vs. RAMESHWARI DEVI
|
September 23, 1997 |
|
ATMA RAM (DECEASED) THROUGH HIS L.R.S.ROOP RAM Vs. LACHMI
|
June 11, 1997 |
|
AZEET INTERNATIONAL PVT. LTD. Vs. HIMACHAL PRADESH HORTICULTURAL
|
December 10, 1997 |
|
B.K.SHARMA Vs. STATE BANK OF INDIA
|
May 22, 1997 |
|
BAL KRISHAN Vs. BIMLA
|
April 2, 1997 |
|
BAL KRISHAN SHARMA Vs. H.P.UNIVERSITY
|
May 22, 1997 |
|
BALDEV Vs. B.N.BANERJEE
|
April 9, 1997 |
|
BALDEV SINGH Vs. KARTAR SINGH
|
May 30, 1997 |
|
BALDEV SINGH Vs. JHAODU
|
June 12, 1997 |
|
BANTO DEVI Vs. TAJAN
|
February 21, 1997 |
|
BEAS CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE OF HIMACHAL PRADESH
|
May 8, 1997 |
|
Beli Ram Vs. Shiamo Devi
|
April 24, 1997 |
|
BHAGWAN SINGH NAINTA Vs. GENERAL MANAGER, PUNJAB ROADWAYS
|
May 21, 1997 |
|
BHANU KANT Vs. COLLECTOR, LAND ACQUISITION
|
May 6, 1997 |
|
BHAVNESH Vs. RAM PARSHAD
|
December 1, 1997 |
|
BHIM SEN SHARMA Vs. H.P.UNIVERSITY
|
March 13, 1997 |
|
BHULA RAM Vs. NARBIR SINGH
|
May 12, 1997 |
|
BHUNI DEVI Vs. THE ACCOUNTANT-GENERAL, HP.
|
November 13, 1997 |
|
BHUPINDRA FOOD AND MALT INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1997 |
|
BIPIN SINGH PARMAR Vs. KANWAR DURGA CHAND
|
April 10, 1997 |
|
BISHAMBER DASS Vs. JEET SINGH
|
March 12, 1997 |
|
BISHESHWAR DASS Vs. STATE OF HIMACHAL PRADESH
|
July 21, 1997 |
|
BOSRU Vs. STATE OF H.P.
|
December 16, 1997 |
|
BRAHAM PARKASH Vs. STATE OF HIMACHAL
|
July 3, 1997 |
|
BRIJ LAL SHARMA Vs. STATE OF H.P.
|
January 1, 1997 |
|
C.M.AUTO STORES Vs. UNION BANK OF INDIA
|
November 11, 1997 |
|
CHAIN DEVI Vs. RAI SINGH
|
June 13, 1997 |
|
CHAMAN LAL Vs. RAMESH CHAND
|
December 29, 1997 |
|
CHAMELA RAM Vs. STATE OF H.P.
|
April 23, 1997 |
|
CHANDNU ALIAS CHANAN SINGH Vs. STATE OF H.P.
|
April 2, 1997 |
|
CHUHA RAM Vs. VAKIL SINGH
|
May 22, 1997 |
|
COLLECTOR LAND ACQUISITION Vs. REVAT RAM DECEASED THROUGH HIS LEGAL REPRESENTATIVES TIKAMU DEVI
|
July 1, 1997 |
|
COLLECTOR LAND ACQUISITION Vs. DURGINDER PAL
|
April 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
|
May 14, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SUBASH CHAND AND CO
|
April 1, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. HIMACHAL PRADESH MINERAL AND INDUSTRIAL DEVELOPMENT CORPORATION
|
July 8, 1997 |
|
COURT ON ITS OWN MOTION (MEHAR SINGH) Vs. SLATE OF H.P.
|
March 19, 1997 |
|
DAULAT RAM Vs. STATE OF HIMACHAL PRADESH
|
November 18, 1997 |
|
DAVINDER KUMAR Vs. HASAT RAM
|
September 12, 1997 |
|
DAYA GUPTA Vs. JAI KUMAR
|
November 10, 1997 |
|
DAYAL SONS Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1997 |
|
DAYAL SONS Vs. COMMISSIONER OF INCOME TAX
|
May 17, 1997 |
|
DES RAJ Vs. MEHAR SINGH
|
June 30, 1997 |
|
DES RAJ Vs. BIKRAM SINGH
|
December 15, 1997 |
|
DEV KALA Vs. STATE OF HIMACHAL PRADESH
|
March 18, 1997 |
|
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
|
March 6, 1997 |
|
DEVTA SHRI AJMAL Vs. DILU
|
May 5, 1997 |
|
DHANA RAM Vs. STATE OF H.P.
|
April 7, 1997 |
|
DHANA RAM AND OTHERS Vs. STATE OF H.P.
|
July 4, 1997 |
|
DHANI RAM Vs. MINERVA STUDIO
|
March 31, 1997 |
|
DHOONA BABA BANKHANDI GIRJI MAHARAJ Vs. SHIV MANDI SUDHAR SABHA SHIMLA
|
January 8, 1997 |
|
DHUNGAL Vs. DUSHYANT KUMRAR
|
March 17, 1997 |
|
DHYAN CHAND Vs. SAVITRI DEVI
|
April 1, 1997 |
|
DILE RAM Vs. KAPOORI DEVI
|
April 3, 1997 |
|
DINA NATH Vs. STATE OF H.P.
|
May 21, 1997 |
|
DINA NATH Vs. SAMADH CHUNI MUNI
|
July 24, 1997 |
|
DIPESH HANDA Vs. VIDYA DEVI
|
June 13, 1997 |
|
DUGLU RAM Vs. STATE OF H.P.
|
October 13, 1997 |
|
DURGA DASS Vs. DHARAM DASS
|
May 14, 1997 |
|
ESSAR GUJARAT LTD. Vs. UNITED ISPAT UDYOG PVT. LTD.
|
October 22, 1997 |
|
GAIN CHAND Vs. STATE OF H.P.
|
November 5, 1997 |
|
GAMMON INDIA LTD. Vs. TUSHYA DEVI
|
April 4, 1997 |
|
GANGA DEVI Vs. STATE OF HIMACHAL PRADESH
|
July 10, 1997 |
|
GANGI DEVI Vs. STATE OF H.P.
|
April 21, 1997 |
|
GAYSON ROLLING MILLS (P.) LTD. Vs. HEMKUNT IRON AND STEEL PVT. LTD.
|
March 31, 1997 |
|
GEHRU RAM Vs. ROHLU
|
December 24, 1997 |
|
GHANSHYAM LAI Vs. SEWA OASS THAKUR
|
April 19, 1997 |
|
GIANO DEVI Vs. GIAN SINGH
|
April 24, 1997 |
|
GIBSON Vs. RAMJI DASS
|
March 31, 1997 |
|
GIRJA DEVI Vs. STATE OF H.P.
|
November 19, 1997 |
|
GOPALU Vs. DEVI CHAND
|
June 11, 1997 |
|
GOVIND SAGAR FISHERIES CO-OPERATIVE AND M&S FEDERATION LTD BILASPUR Vs. STATE OF HP.
|
July 21, 1997 |
|
GUJARAT AMBUJA CEMENTS LTD. Vs. UNION OF INDIA
|
May 6, 1997 |
|
GULAB SINGH Vs. STATE OF H.P.
|
August 6, 1997 |
|
GULABI Vs. STATE OF HIMACHAL PRADESH
|
March 20, 1997 |
|
GURCHARAN SHANNA Vs. STATE OF H.P.
|
April 28, 1997 |
|
GURHAXA Vs. BACHNA
|
April 29, 1997 |
|
GURU DUTT SHARMA Vs. THE STATE OF H.P.
|
March 25, 1997 |
|
GUSSAUN Vs. PARVEEN KUMAR
|
July 7, 1997 |
|
H P CO OPERATIVE BANK Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
July 23, 1997 |
|
H.P. High Court Legal Aid Committee Vs. State of H.P.
|
May 19, 1997 |
|
H.P. State Co-operative Bank Vs. The Registrar, Co-operative Societies
|
July 23, 1997 |
|
H.P.FINANCIAL CORPORATION LTD Vs. THE COMMISSIONER OF INCOME-TAX, PATIALA
|
May 27, 1997 |
|
H.P.PUBLIC SERVICE COMMISSION Vs. Y.R.PATHAK
|
August 27, 1997 |
|
H.P.STATE CO-OPERATIVE BANK Vs. REGISTRAR, COOPERATIVE SOCIETIES
|
July 23, 1997 |
|
H.P.STATE COOPERATIVE BANK LTD. Vs. THE DEPUTY SECRETARY TO THE GOVT.
|
June 2, 1997 |
|
H.R.T.C. Vs. ARJUN SINGH
|
June 6, 1997 |
|
H.R.T.C. Vs. KRISHNA DEVI
|
July 3, 1997 |
|
H.R.T.C. Vs. ONKAR SINGH
|
June 3, 1997 |
|
HARBANSI DEVI Vs. RAKESH KUMAR ALIAS KALA
|
December 24, 1997 |
|
HARI CHAND Vs. MUNICIPAL CORPORATION, SHIMLA
|
March 1, 1997 |
|
HARI KRISHAN Vs. R.C.DASS CHAUHAN
|
February 27, 1997 |
|
HARI NATH Vs. RAGHU NATH
|
July 23, 1997 |
|
HARI SINGH Vs. CHETRI
|
July 25, 1997 |
|
Harminder Kumar Modi Vs. State of H.P.
|
May 1, 1997 |
|
HET RAM Vs. STATE OF H.P.
|
May 29, 1997 |
|
HIMACHAL BUILDERS Vs. COSMO FERRITES LTD
|
August 1, 1997 |
|
HIMACHAL CHAMBERS OF COMMERCE AND INDUSTRIES Vs. STATE OF H.P.
|
April 8, 1997 |
|
HIMACHAL PAPER PRODUCTS Vs. PREM KUMAR, MANAGING DIRECTOR HPFC
|
August 13, 1997 |
|
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1997 |
|
HIMACHAL PRADESH FINANCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 27, 1997 |
|
HIMACHAL PRADESH NAGAR VIKAS Vs. REGIONAL PROVIDENT FUND
|
March 11, 1997 |
|
HIMACHAL PRADESH NAGAR VIKAS PRADHIKARAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 13, 1997 |
|
HIMACHAL PRADESH STATE FOREST CORPORATION LIMITED Vs. DEPUTY CIT
|
May 5, 1997 |
|
HIMACHAL ROAD TRANSPORT Vs. PADMA DEVI
|
May 21, 1997 |
|
HIMACHAL TERPENE PRODUCTS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
|
December 24, 1997 |
|
HIMALAYA COTTON GINNING AND OIL INDUSTRIES Vs. STATE OF HIMACHAL PRADESH
|
November 19, 1997 |
|
HIRA SINGH Vs. COMMISSIONER OF INCOME-TAX
|
April 29, 1997 |
|
HIRA SINGH AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1997 |
|
INDER P.CHAUDHRIE Vs. STATE OF H.P.
|
July 3, 1997 |
|
Inder Pal Thakur Vs. Hukam Chand
|
March 14, 1997 |
|
J.D.GUPTA Vs. STATE
|
May 27, 1997 |
|
JAGAN NATH Vs. HANS RAJ
|
January 1, 1997 |
|
JAGAT SINGH Vs. BADRI NATH
|
April 3, 1997 |
|
JAGDISH CHAND Vs. THE BOARD OF SCHOOL EDUCATION
|
July 11, 1997 |
|
JAGDISH RAM Vs. KARTAR CHAND
|
April 19, 1997 |
|
JAGDISH RAM Vs. BEHARI LAL
|
August 6, 1997 |
|
Jagdish Singh Vs. State of Himachal Pradesh
|
April 19, 1997 |
|
JAGDISH SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 17, 1997 |
|
JAHLU RAM Vs. MAJOR LAL SINGH (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES RAJENDER
|
December 22, 1997 |
|
JAI KISHAN Vs. SARAN DASS
|
December 11, 1997 |
|
JAI KRISHAN THAKUR Vs. UNION OF INDIA
|
May 15, 1997 |
|
JAIPARKASH INDUSTRIES LTD Vs. STATE OF HIMACHAL PRADESH
|
May 21, 1997 |
|
Jallo Devi Vs. State of H P
|
March 5, 1997 |
|
JASWAL BAN UDYOG Vs. THE STATE OF H.P.
|
May 1, 1997 |
|
JASWANT KUMAR Vs. STATE OF HIMACHAL PRADESH
|
August 6, 1997 |
|
JAT RAM Vs. STATE OF U.P.
|
July 4, 1997 |
|
JEET SINGH Vs. DISTRICT ELECTION OFFICER
|
June 10, 1997 |
|
JOGINDER SINGH GALTA Vs. RAKESH KUMAR
|
September 16, 1997 |
|
K A Soloman Vs. State of H P
|
March 22, 1997 |
|
K.A.SOLOMAN Vs. STATE OF H.P.
|
March 22, 1997 |
|
K.S GATHANIA Vs. KALAN DEVI
|
May 2, 1997 |
|
KABEL SINGH Vs. MANDIR THAKUR DWARA
|
April 4, 1997 |
|
KABUL SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS H.P.
|
December 17, 1997 |
|
KAILASH CHAND KALIA Vs. STATE OF H P.
|
March 11, 1997 |
|
KALA DEVI Vs. RATTAN CHAND
|
April 18, 1997 |
|
Kamlesh Kumari Vs. Chander Mohan
|
February 25, 1997 |
|
KANSHI RAM Vs. BASANTA
|
March 27, 1997 |
|
KAPIL DEVI Vs. KALAVATI ALIAS KAMLA VATI
|
April 3, 1997 |
|
KARAM CHAND Vs. BHAGWAN DASS
|
April 2, 1997 |
|
KARAM CHAND AND ORS. Vs. BHAGWAN DASS AND ORS.
|
April 22, 1997 |
|
KARAM SINGH Vs. YOGESH
|
May 1, 1997 |
|
KARTAR SINGH PATHANIA Vs. DEPUTY REGISTRAR
|
June 4, 1997 |
|
KASHMIR SINGH Vs. JAMISIA DEVI
|
June 9, 1997 |
|
KASHMIRI LAL Vs. DOABA ROADWAYS
|
July 10, 1997 |
|
KAUSHALYA Vs. CHET RAM
|
May 16, 1997 |
|
KAWALJIT SINGH Vs. HARBHAJAN SINGH
|
July 22, 1997 |
|
KEWAL KRISHAN Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
April 4, 1997 |
|
KHAZANA RAM Vs. ATMA RAM
|
May 12, 1997 |
|
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 29, 1997 |
|
KHUB RAM Vs. STATE OF H.P.
|
June 4, 1997 |
|
KHUSHAL SINGH SUBHASH CHANDER Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1997 |
|
KIMTU Vs. RAMA DOGRA
|
February 25, 1997 |
|
KISHAN LAL Vs. GIAN CHAND
|
June 25, 1997 |
|
KISHORI LAL Vs. RAVI DUTT
|
July 15, 1997 |
|
KOMA NAND Vs. STATE OF H P
|
May 12, 1997 |
|
KRANTI GUPTA Vs. STATE OF H.P.
|
June 25, 1997 |
|
KRISHAN CHAND Vs. KRISHAN LAL
|
September 12, 1997 |
|
KRISHAN DUTT Vs. PREMI DEVI
|
July 24, 1997 |
|
KRISHAN SINGH AND ORS. Vs. STATE OF H.P. AND ANR.
|
March 26, 1997 |
|
KRISHNU Vs. STATE OF HIM ACHAL PRADESH
|
May 13, 1997 |
|
KRODHU (DECEASED) THROUGH L.R.BIMLA Vs. SODHAN
|
June 23, 1997 |
|
KUBJA DEVI Vs. BHAGWAN DASS
|
June 2, 1997 |
|
L.A.C , H.P.P.W.D., KULLU Vs. DUGLI DEVI
|
April 4, 1997 |
|
L.S.THAKUR Vs. PUNJAB NATIONAL BANK
|
August 14, 1997 |
|
LACHHMAN Vs. ASSTT ENGINEER SUB DIVN II HP PWD
|
July 10, 1997 |
|
LAHAUL POTATO GROWERS CO OPERATIVE MARKETING PROCESSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1997 |
|
LAJWANTI Vs. DILBAGH SINGH
|
May 27, 1997 |
|
LAJWATI Vs. H.P. UNIVERSITY
|
April 19, 1997 |
|
LAKSHARI RAM Vs. MEENKU RAM
|
December 2, 1997 |
|
LEKH RAJ Vs. STATE OF HIMACHAL PRADESH
|
March 17, 1997 |
|
M.P.DWIVEDI Vs. Y.S.PARMAR UNIVERSITY
|
September 2, 1997 |
|
M.P.DWIVEDI Vs. Y.S.PARMAR
|
September 18, 1997 |
|
MADAN LAl Vs. YOG RAJ
|
April 2, 1997 |
|
Madan Lal Vs. The State of Himachal Pradesh
|
November 7, 1997 |
|
MADHU SEHGAL Vs. H.R.T.C.
|
May 7, 1997 |
|
MADHU SEHGAL Vs. HIMACHAL ROAD TRANSPORT
|
May 7, 1997 |
|
MAHANT RAM SARAN DASS Vs. MANDIR THAKURDWARA
|
June 3, 1997 |
|
MAHAVIR SINGH Vs. UNION OF INDIA
|
March 22, 1997 |
|
MAHINDER SINGH Vs. LACHOO RAM
|
May 1, 1997 |
|
MANAGING DIRECTOR, HIMACHAL Vs. AMRA DEVI
|
August 12, 1997 |
|
MANOJ KUMA Vs. LALITA DEVI
|
February 25, 1997 |
|
MANSHA RAM Vs. TULSI DEVI
|
October 16, 1997 |
|
MAST RAM Vs. NIKA RAM
|
November 11, 1997 |
|
MAST RAM TANTA Vs. STATE OF HIMACHAL PRADESH
|
November 5, 1997 |
|
MATHURA Vs. DEVI RAM
|
June 19, 1997 |
|
MATHURA Vs. DEVI RAM
|
June 9, 1997 |
|
MAUJDEEN Vs. GOHRI
|
August 12, 1997 |
|
MILKHIRAJ Vs. VED PARKASH
|
May 29, 1997 |
|
MOHAN LAL Vs. CANTONMENT BOARD, KASAULI
|
April 11, 1997 |
|
MOHAN LAL Vs. EXECUTIVE ENGINEER E DIVISION H P S E B
|
August 26, 1997 |
|
MOHAN LAL AGGARWAL Vs. KALI RAM
|
April 1, 1997 |
|
MOHAN LAL ASHOK RAJ Vs. LAJWANTI DEVI
|
March 22, 1997 |
|
MOHAN SINGH THAKUR Vs. STATE OF HIMACHAL PRADESH
|
April 19, 1997 |
|
MUNISH KUMAR Vs. BAGHULA MUKHI DEVI BANKHANDI
|
August 6, 1997 |
|
MUNISH MEHRA Vs. GROWGOLD EXIM AND LEASING LIMITED
|
December 2, 1997 |
|
MUNISH MEHRA Vs. STATE BANK OF INDIA
|
December 2, 1997 |
|
MUNSHI RAM Vs. STATE OF H.P.
|
September 10, 1997 |
|
MUNSHI RAM Vs. SITA RAM
|
April 8, 1997 |
|
NAND LAL Vs. UNION OF INDIA
|
November 26, 1997 |
|
NARAIN DASS Vs. BHUP SINGH
|
March 4, 1997 |
|
NARAIN SINGH Vs. HANUMAN PRASHAD
|
November 30, 1997 |
|
NARESH KUMAR SHARMA Vs. ROSHAN LAL
|
March 27, 1997 |
|
NARINDER SINGH Vs. UCO BANK
|
April 18, 1997 |
|
NATER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 21, 1997 |
|
NATHU RAM Vs. KALIAN DEVI
|
June 4, 1997 |
|
NATIONAL HYDROELECTRIC POWER CORP.LTD. Vs. STATE OF H.P.
|
March 27, 1997 |
|
NATIONAL INSURANCE CO. LTD. Vs. TIKMA DEVI
|
July 22, 1997 |
|
NATIONAL INSURANCE CO. LTD. Vs. ISHROO DEVI
|
July 31, 1997 |
|
NATIONAL INSURANCE CO. LTD. Vs. VIDYA DEVI
|
July 29, 1997 |
|
NATIONAL INSURANCE COMPANY Vs. NARINDER SHARMA
|
May 23, 1997 |
|
NAUDHA ALIAS BIDHIA Vs. SUDARSHAN SINGH
|
October 28, 1997 |
|
NEK RAM Vs. REHMAD
|
May 16, 1997 |
|
NEW BANK OF INDIA Vs. SUKHBIR SINGH SETHI
|
November 4, 1997 |
|
NEW SHIMLA RESIDENTS WELFARE SOCIETY Vs. SHIMLA DEVELOPMENT AUTHORITY
|
February 27, 1997 |
|
NIRMAL KUMAR Vs. DES RAJ
|
November 21, 1997 |
|
NOBLE INFORMATIC TRAINING SYSTEM PVT.LTD. Vs. HIMACHAL PRADESH UNIVERSITY
|
July 9, 1997 |
|
OM KRISHAN Vs. STATE OF HIMACHAL PRADESH
|
January 7, 1997 |
|
OM PRAKASH DEHLU Vs. HIMACHAL FRUIT GROWERS CO-OPERATIVE SOCIETY
|
April 23, 1997 |
|
ORIENTAL INSURANCE CO. LTD Vs. MAHESHWARI
|
May 26, 1997 |
|
ORIENTAL INSURANCE CO. LTD. Vs. DURGA DEVI
|
August 11, 1997 |
|
ORIENTAL INSURANCE CO.LTD. Vs. SANTOSH KUMARI
|
July 31, 1997 |
|
ORIENTAL INSURANCE CO.LTD. Vs. KHUDI DEVI
|
March 27, 1997 |
|
P.SOUTHBY TAILYOUR Vs. PRONOTI SINGH
|
May 23, 1997 |
|
PADAM NATH Vs. MANAGER UCO BANK
|
March 21, 1997 |
|
PAMWI TISSUES Vs. STATE OF HIMACHAL PRADESH
|
March 26, 1997 |
|
PANAMA CHHAIVANG Vs. DIRECTOR GENERAL SECURITY DIRECTORATE
|
March 27, 1997 |
|
PANINDER BAWEJA Vs. STATE OF H.P.
|
October 27, 1997 |
|
Parkash Chand Vs. Union of India (UOI)
|
February 25, 1997 |
|
PAWAN DEVI Vs. CHUNI LAL
|
April 10, 1997 |
|
PRABHU RAM Vs. STATE OF H.P.
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March 27, 1997 |
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PRADEEP KUMAR SHARMA Vs. STATE OF HIMACHAL PRADESH
|
May 20, 1997 |
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PREM CHAND BASSI Vs. MANGAL SINGH
|
April 23, 1997 |
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PREM DASS Vs. JAGDISH
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April 11, 1997 |
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PREM DUTT Vs. STATE OF H.P.
|
April 21, 1997 |
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PREM NATH NANDA Vs. H.P.STATE FINANCIAL CORPN.
|
June 13, 1997 |
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PRITHI PAL Vs. STATE OF H.P.
|
July 28, 1997 |
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PUNJAB NATIONAL BANK Vs. HIMACHAL NIWAR TAPE AND LACE MAKING CENTRE
|
April 30, 1997 |
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PUNJAB NATIONAL BANK Vs. MAHITT INDIA PVT.LTD., SOLAN
|
June 27, 1997 |
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PURAN CHAND Vs. STATE OF H.P.
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December 3, 1997 |
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PUSHPA DEVI Vs. NARINDER KUMAR
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May 15, 1997 |
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PUSHPA DEVI THAKUR Vs. L.I.C. OF INDIA
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August 6, 1997 |
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R K.MALHAN Vs. JOHN TINSON
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November 27, 1997 |
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R.J.SHAH & COMPANY LTD. Vs. H.P.STATE ELECTRICITY BOARD
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August 29, 1997 |
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RAJAN BUS SERVICE PVT. LTD. Vs. PARHALAD CHAND SHARMA
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July 18, 1997 |
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RAJINDER KUMAR Vs. STATE OF H P
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September 5, 1997 |
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RAJINDER PARSHAD Vs. NATIONAL HYDRO-ELECTRIC POWER CORPORATION
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July 31, 1997 |
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RAJINDER PAUL Vs. OM PRAKASH
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December 30, 1997 |
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RAJINDER SINGH Vs. DALBIR SINGH
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January 8, 1997 |
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RAJIV KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 2, 1997 |
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RAJMAL SHARMA Vs. UNION OF INDIA
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September 2, 1997 |
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Rajmani Tripathi Vs. State of Himachal Pradesh
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May 7, 1997 |
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RAKESH KUMAR Vs. STATE OF H.P.
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February 24, 1997 |
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RAM ASRA Vs. BHAGU
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May 15, 1997 |
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RAM DEVI Vs. SINGHA ALIAS RANJIT SINGH
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December 17, 1997 |
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RAM LAL Vs. STATE OF HIMACHAL PRADESH
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August 6, 1997 |
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RAM NARAIN MADAN Vs. STATE OF H.P.
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April 8, 1997 |
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RAM SWAROOP Vs. MAHENDRU
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January 7, 1997 |
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RAMA DOGRA Vs. KIMTU
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February 25, 1997 |
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RAMESH CHAND Vs. BHALKHN RAM
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March 27, 1997 |
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RAMESH CHANDER BHARGAVA Vs. MUNICIPAL CORPORATION, SHIMLA
|
April 25, 1997 |
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RAMESH RANA Vs. KIRAN SHARMA
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December 17, 1997 |
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RAMESH SONDHI Vs. VED PRAKASH
|
July 16, 1997 |
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RANJIT SINGH Vs. B.B.M.B.
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March 31, 1997 |
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RANJIT SINGH Vs. STATE OF H.P.
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November 13, 1997 |
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RANVINDER SINGH Vs. RAGHUNATH SINGH
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August 19, 1997 |
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RUMAL SINGH Vs. JANAK SINGH
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August 13, 1997 |
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S.N.MITTAL Vs. DR.Y.S.PARMAR UNIVERSITY
|
July 14, 1997 |
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SAB INDUSTRIES LIMITED Vs. H.P. STATE ELECTRICITY BOARD
|
August 1, 1997 |
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SAB INDUSTRIES LIMITEDSCO 49-50, MADHYA MARG, SECTOR 26, CHANDIGARH Vs. THE HP.STATE ELECTRICITY BOARD
|
August 1, 1997 |
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SADDA RAM Vs. STATE OF HIMACHAL PRADESH
|
July 30, 1997 |
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SAINT STEPHEN EDUCATION SOCIETY Vs. TEJ NATH
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September 5, 1997 |
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SAKINA Vs. SALIM KHAN
|
September 8, 1997 |
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SANDHAYA DEVI PARMAR Vs. UNION OF INDIA
|
March 27, 1997 |
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SANJAY CHAUDHARY Vs. BHAGAT RAM
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April 7, 1997 |
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SANJAY KOTHIALA Vs. UTTAM CHAND
|
March 25, 1997 |
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SANTOSH KUMARI Vs. DALIP CHAND
|
July 10, 1997 |
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SARAN DASS Vs. NIRMALA DEVI
|
April 17, 1997 |
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SAROJ BALA Vs. ROSHAN LAL
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May 19, 1997 |
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SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 26, 1997 |
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SATISH KUMAR SHARMA Vs. BAR COUNCIL OF H.P.
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March 18, 1997 |
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SATYA DEVI Vs. RAGHUBIR SINGH
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July 29, 1997 |
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SATYA PAL Vs. TIKA RAM
|
March 19, 1997 |
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Seema Devi alias Simaran Kaur Vs. State of H P
|
July 25, 1997 |
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SEEMAX CONSTRUCTION PVT.LTD. Vs. EXECUTIVE ENGINEER, H.P.KRISHI VISHVAVIDAYALAYA, PALAMPUR
|
June 6, 1997 |
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SHAKUNTALA Vs. KAMLA
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July 25, 1997 |
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SHANTA KUMAR Vs. VIRBHADRA SINGH
|
October 1, 1997 |
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SHER SINGH Vs. STATE OF HIMACHAL PRADESH
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August 13, 1997 |
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SHIV CHARAN Vs. C. BALJEES
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April 2, 1997 |
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SHIV LAL SAWANT Vs. S.D.O.
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August 1, 1997 |
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SHIV RAM SHARMA Vs. BHUP CHAND SHANNA
|
December 23, 1997 |
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SHUBH TIMB STEELS LTD Vs. STATE OF H P
|
January 1, 1997 |
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SHUBH TIMB STEELS PRIVATE LIMITED Vs. STATE OF HIMACHAL PRADESH
|
August 11, 1997 |
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SITA DEVI Vs. BIDHI SINGH
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December 18, 1997 |
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SITA RAM Vs. MANGAT RAM
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May 5, 1997 |
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SMT. SHANTI DEVI Vs. H.P. FINANCIAL CORPORATION AND ORS.
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July 29, 1997 |
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SOMA DEVI Vs. KRISHAN RAM
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April 21, 1997 |
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STATE Vs. PADAM CHAND
|
April 4, 1997 |
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STATE BANK OF INDIA Vs. SHIVA SHAKTI ALLOYS (P) LTD.
|
June 27, 1997 |
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STATE BANK OF INDIA Vs. HIMALAYA ENGINEER WORKS
|
March 6, 1997 |
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STATE BANK OF PATIALA Vs. STATE OF H.P.
|
May 28, 1997 |
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STATE OF H P Vs. BADRI
|
January 9, 1997 |
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State of H P Vs. Dhanwant Singh
|
November 7, 1997 |
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STATE OF H P Vs. OM PARKASH
|
November 24, 1997 |
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STATE OF H P Vs. LAXMI SINGH
|
October 27, 1997 |
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STATE OF H P Vs. KISHORI LAL
|
December 12, 1997 |
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STATE OF H P Vs. RAJBIR SINGH
|
December 3, 1997 |
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STATE OF H.P. Vs. IMTIAZ AHMAD
|
May 5, 1997 |
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STATE OF H.P. Vs. R.L.NARAYAN
|
September 4, 1997 |
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STATE OF H.P. Vs. BALRAJ KHOSLA
|
September 8, 1997 |
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STATE OF H.P. Vs. SULTAN MOHAMAD
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October 17, 1997 |
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STATE OF H.P. Vs. SANJEEV KUMAR
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June 3, 1997 |
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STATE OF H.P. Vs. BALAK RAM
|
October 23, 1997 |
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STATE OF H.P. Vs. BHUPINDER SINGH
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May 6, 1997 |
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STATE OF H.P. Vs. NARAIN SINGH
|
May 6, 1997 |
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STATE OF H.P. Vs. KESHAV RAM
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May 29, 1997 |
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STATE OF H.P. Vs. DHARAM SINGH
|
June 11, 1997 |
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STATE OF H.P. Vs. GURDEV SINGH
|
December 9, 1997 |
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STATE OF H.P. Vs. KISHAN DASS
|
June 23, 1997 |
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STATE OF H.P. Vs. HARI RAM
|
August 6, 1997 |
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STATE OF H.P. Vs. BELI RAM
|
May 7, 1997 |
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STATE OF H.P. Vs. RANJEET SINGH
|
December 3, 1997 |
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STATE OF H.P. Vs. SUNEET CHAND
|
April 1, 1997 |
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STATE OF H.P.THROUGH COLLECTOR LAND ACQUISITION Vs. NOOR MOHD
|
July 17, 1997 |
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STATE OF HIMACHAL PRADESH Vs. DARSHANI DEVI
|
June 30, 1997 |
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STATE OF HIMACHAL PRADESH Vs. HOSHIAR SINGH
|
March 6, 1997 |
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STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
|
May 20, 1997 |
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STATE OF HIMACHAL PRADESH Vs. MOHAN LAl
|
May 21, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. OM PSKASH @ OMI
|
April 19, 1997 |
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STATE OF HIMACHAL PRADESH Vs. BHAJAN SINGH
|
August 22, 1997 |
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STATE OF HIMACHAL PRADESH Vs. BISHWA DUTT
|
August 6, 1997 |
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STATE OF HIMACHAL PRADESH Vs. S.C.DOGRA
|
May 19, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
|
May 2, 1997 |
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STATE OF HIMACHAL PRADESH Vs. MOHI RAM
|
April 4, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. NAVNEET KUMAR
|
June 10, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. MUKUL KUMAR
|
April 22, 1997 |
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STATE OF HIMACHAL PRADESH Vs. RAM NARAIN MADAN
|
September 21, 1997 |
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STATE OF HIMACHAL PRADESH Vs. PRITHI SINGH
|
September 16, 1997 |
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STATE OF HIMACHAL PRADESH Vs. TIRATH RAM CHAUHAN
|
May 1, 1997 |
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STATE OF HIMACHAL PRADESH Vs. HIMACHAL RANG UDYOG
|
November 25, 1997 |
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STATE OF HIMACHAL PRADESH Vs. NIDHU
|
April 8, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. HARI CHAND @ CHANDU
|
June 5, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
|
November 13, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. SHER KHAN
|
June 24, 1997 |
|
State of Himachal Pradesh Vs. Gurdeep Singh
|
March 6, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. BHAG MAL
|
March 14, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR
|
January 2, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. BRAHM DASS
|
January 2, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. PIYARE RAM
|
November 6, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. NACHHATAR SINGH
|
May 5, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. BALBINDER SINGH
|
September 29, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. CHET RAM
|
April 4, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. RAM SWAROOP
|
July 28, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
|
September 2, 1997 |
|
STATE OF HIMACHAL PRADESH Vs. GURCHARAN SINGH
|
November 25, 1997 |
|
STATE OF K.P. Vs. SHISHI RAM
|
April 21, 1997 |
|
SUBHASH CHAND GOEL Vs. UNION OF INDIA
|
July 16, 1997 |
|
SUKH DEV SINGH Vs. NARANJAN KAUR
|
June 26, 1997 |
|
SUKH RAM Vs. STATE OF H.P.
|
August 8, 1997 |
|
SUKHO Vs. PUNNI
|
June 27, 1997 |
|
SUMER CHAND Vs. KAUSHAIAYA DEVI
|
July 16, 1997 |
|
SUNIL KUMAR Vs. MANOJ KUMAR
|
April 23, 1997 |
|
SUNITA GANJA Vs. HIMACHAL PRADESH
|
March 6, 1997 |
|
SURAT RAM Vs. NAND LAL
|
May 30, 1997 |
|
SURINDER CHAUDHRY Vs. C.B.I.
|
May 1, 1997 |
|
SURINDER PAL PARMAR Vs. THE HIGH COURT OF H.P.
|
December 16, 1997 |
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SURJAN SINGH Vs. NETAL SINGH
|
November 11, 1997 |
|
T.V.MOORTHY K.K.R.BHARDWAJ Vs. H.P.K.V.V.
|
June 2, 1997 |
|
TARA CHAND BHATIA Vs. CENTRAL TIBETAN SCHOOLS ADMINISTRATION
|
June 25, 1997 |
|
TARA DEVI Vs. SHANTI DEVI
|
May 13, 1997 |
|
TARA DUTT Vs. STATE OF HIMACHAL PRADESH
|
November 19, 1997 |
|
TEJ RAM Vs. BHARAT BHUSHAN
|
July 28, 1997 |
|
TEK CHAND AND ANOTHER Vs. MOOL RAJ AND OTHERS
|
April 8, 1997 |
|
THE SECRETARY MARKET COMMITTEE Vs. ROOP LAL RATTAN CHAND
|
April 23, 1997 |
|
TILAK RAJ Vs. PARAM RAM
|
April 1, 1997 |
|
TILAK RAJ MISHRA Vs. COURT ON ITS OWN MOTION
|
April 18, 1997 |
|
UCO BANK Vs. MAHESH KUMAR
|
August 14, 1997 |
|
UCO BANK Vs. SARDAR KHEM SINGH
|
November 21, 1997 |
|
UNION OF INDIA Vs. MASTIA
|
September 4, 1997 |
|
UNITED INDIA ASSURANCE CO. LTD Vs. SAMU
|
July 29, 1997 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SAUJI
|
July 29, 1997 |
|
UNITED INDIA INSURANCE CO.LTD. Vs. GUJARAT GOLDEN ROADLINES
|
October 22, 1997 |
|
UPSAM CHAUHAN Vs. STATE OF H.P.
|
August 16, 1997 |
|
VED PARKASH Vs. STATE OF H.P.
|
November 5, 1997 |
|
VED PRAKASH Vs. SHAKUNTALA DEVI
|
April 4, 1997 |
|
VEENA SHANNA Vs. OM PARKASH
|
August 19, 1997 |
|
VIDYA DEVI AND ORS. Vs. UMA DEVI
|
April 4, 1997 |
|
VIJAY KAPOOR Vs. MAYA RAM
|
January 8, 1997 |
|
VIMAL KUMAR SOOD Vs. UNION OF INDIA
|
June 10, 1997 |
|
VINOD KUMAR ALIAS BODA Vs. STATE OF H.P.
|
October 23, 1997 |
|
VIRENDER SINGH Vs. BHAG CHAND
|
February 27, 1997 |
|
WARYAM SINGH Vs. HIMACHAL PRADESH UNIVERSITY
|
April 24, 1997 |
|
YUDHBIR SINGH Vs. STATE OF H.P.
|
June 24, 1997 |
|
YUGAL RAJ PURI Vs. SHANTI DEVI
|
May 15, 1997 |