|
AJAY BIR SINGH Vs. KRISHAN PARTAP AND ORS
|
November 8, 1996 |
|
AJAY SHARMA Vs. H.P.UNIVERSITY
|
September 19, 1996 |
|
AMAR NATH Vs. BALBIR KOCHHAR
|
August 23, 1996 |
|
AMAR SINGH Vs. TARA DUTT
|
December 31, 1996 |
|
AMBA PARSHAD Vs. H P NAGAR VIKAS PRADHIKARAN
|
September 24, 1996 |
|
ANIL KUMAR Vs. CENTRAL BANK OF INDIA
|
January 4, 1996 |
|
ANIL SHARMA Vs. STATE OF HIMACHAL PRADESH
|
November 4, 1996 |
|
Anju Sharma Vs. H.P. Board of Technical Education
|
November 28, 1996 |
|
ANSAL PROPERTIES AND INDUSTRIES LTD. Vs. H.P.S.E.B.
|
October 4, 1996 |
|
ARJUN SINGH Vs. STATE BANK OF PATIALA
|
November 22, 1996 |
|
ASHISH KUMAR Vs. H.P.K.V.V.
|
October 1, 1996 |
|
ASHOK KUMAR Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES
|
June 7, 1996 |
|
ASHOK KUMAR Vs. REGISTRAR CO OP SOC
|
January 7, 1996 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
|
January 2, 1996 |
|
Associated Cement Company Ltd. Gagal Cement Works Vs. State of H.P.
|
September 10, 1996 |
|
B.L. KAPOOR Vs. RAM KUMAR
|
March 18, 1996 |
|
BABU RAM Vs. SHRIMATI ROSHAN DEVI
|
August 27, 1996 |
|
BABU RAM Vs. LIL CHAND AND OTHERS
|
January 12, 1996 |
|
BABU RAM SUD & SONS Vs. UNION OF INDIA
|
August 14, 1996 |
|
BACHITTAR SINGH Vs. STATE OF H.P.
|
December 19, 1996 |
|
BAIJ NATH SACHDEVA Vs. STATE OF HIMACHAL PRADESH
|
December 17, 1996 |
|
BALA RAM Vs. STATE OF H P
|
December 24, 1996 |
|
BALBIR KAUR Vs. MOHINDER KAUR
|
April 25, 1996 |
|
BALJIT MALIK Vs. STATE OF H.P.
|
November 18, 1996 |
|
BALWANT RAI Vs. SURJIT SINGH
|
March 8, 1996 |
|
BANK OF INDIA Vs. NIRMALA DEVI
|
July 3, 1996 |
|
BELI RAM Vs. JAG DEVI
|
December 5, 1996 |
|
BHAGAT RAM Vs. SURESH
|
May 21, 1996 |
|
BHAGESH DATT SHARMA Vs. HIMACHAL PRADESH MINERAL AND INDUSTRIAL
|
June 7, 1996 |
|
BHANUMATI CHOUHAN Vs. CHETAN SINGH
|
January 5, 1996 |
|
BHIM SINGH Vs. UNION OF INDIA AND OTHERS
|
March 14, 1996 |
|
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 3, 1996 |
|
BISHAN DASS Vs. NEW PREM BUS SERVICE
|
June 6, 1996 |
|
BRAHAM DASS Vs. SATYA WATI
|
November 20, 1996 |
|
BRIG.MALKIYAT SINGH DNLLAT Vs. UNION OF INDIA
|
October 1, 1996 |
|
CANTONMENT BOARD KASAULI Vs. BHAGWAN DASS
|
June 24, 1996 |
|
CHAMUNDA SPUN PIPE INDUSTRY Vs. ISHWAR DASS
|
April 25, 1996 |
|
CHANAN SINGH Vs. DAULAT RAM
|
June 24, 1996 |
|
CHANDRA LAKHSMI TEMPERED GLASS CO PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 23, 1996 |
|
CHINTU ALIAS CHINT RAM Vs. STATE OF H P
|
September 16, 1996 |
|
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
|
January 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NAYYARS MINERALS EXPORT P LTD
|
November 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NAYYARS MINERALS EXPORT PRIVATE LIMITED NO 2
|
November 29, 1996 |
|
CONTINENTAL CONSTRUCTION LIMITED Vs. H.P.S.E.B.
|
April 10, 1996 |
|
CONTINENTAL CONSTRUCTION LIMITED Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
April 10, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. DALESHWARI DEVI SMT
|
November 29, 1996 |
|
CORE HEALTH CARE LIMITED Vs. SECRETARY, HUMAN RIGHTS COMMISSION
|
September 24, 1996 |
|
COURT ON ITS OWN MOTION Vs. MANAGER ORIENTAL BANK OF COMMERCE
|
September 4, 1996 |
|
DALIP SINGH Vs. NARENDER SINGH
|
July 9, 1996 |
|
DAMYANTI DHAVAN Vs. NEW INDIA ASSURANCE COMPANY
|
January 10, 1996 |
|
DARJE WANGIAL Vs. KARAM SINGH
|
November 18, 1996 |
|
DAULAT RAM Vs. LACHHMI DEVI
|
April 26, 1996 |
|
DEEP CHAND SOOD Vs. STATE OF HIMACHAL PRADESH
|
March 4, 1996 |
|
DEFENCE ESTATE OFFICER Vs. TARA SHARMA
|
November 7, 1996 |
|
DEPUTY GENERAL MANAGER H R T C Vs. PRESIDING OFFICER LABOUR COURT
|
November 20, 1996 |
|
DEVI RAM Vs. SHYAM SUNDER
|
January 12, 1996 |
|
DHAN SUKH Vs. LIAQ RAM
|
December 6, 1996 |
|
DHARAM CHAND Vs. PRESIDING OFFICER LABOUR COURT
|
January 3, 1996 |
|
DHARAM CHAND AND AMARNATH Vs. P O LABOUR COURT
|
June 3, 1996 |
|
DHARAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 5, 1996 |
|
DHARAM SINGH Vs. JAMNA DEVI
|
June 28, 1996 |
|
DILI Vs. STATE OF HIMACHAL PRADESH
|
October 28, 1996 |
|
DOLMA Vs. H.P.STATE ELECTRICITY BOARD
|
May 30, 1996 |
|
DWARKU DEVI Vs. GURSAHAI
|
May 15, 1996 |
|
EICHER TRACTORS LTD Vs. STATE OF H P
|
December 16, 1996 |
|
EXECUTIVE ENGINEER Vs. H K SAREEN
|
March 22, 1996 |
|
EXECUTIVE ENGINEER, I AND PH Vs. BHOLA RAM
|
May 9, 1996 |
|
GALZARI LAL Vs. RAM NATH
|
May 22, 1996 |
|
GANDHI RAM MAHAJAN Vs. UNION OF INDIA
|
November 26, 1996 |
|
GANGI DEVI Vs. ALAM CHAND
|
April 9, 1996 |
|
GAURAN DEVI Vs. DURGA DASS
|
January 11, 1996 |
|
GENERAL MANAGER PUNJAB ROADWAYS NANGAL DEPOT Vs. SANTOSH CHADHA
|
August 19, 1996 |
|
GUN PARKASH Vs. BHOLA NATH
|
November 22, 1996 |
|
GUN PARKASH Vs. BHOLA NATH
|
November 21, 1996 |
|
GURBACHAN KAUR Vs. MANORMA KAUSHAL
|
October 18, 1996 |
|
GURMUKH SINGH Vs. STATE OF H P
|
June 25, 1996 |
|
H P AGRO INDUSTRIES CORPORATION LTD Vs. M P S CHAWLA
|
September 18, 1996 |
|
H.K.SAREEN Vs. STATE OF H.P.
|
April 25, 1996 |
|
H.P. MILK, FEDERATION Vs. SUNNI DEVI AND OTHERS
|
April 18, 1996 |
|
H.R.T.C. Vs. GIAN SINGH
|
May 23, 1996 |
|
HARBANS SINGH KHADWAL Vs. STATE OF H.P.
|
December 16, 1996 |
|
HARI CHAND Vs. LEELA DEVI
|
March 12, 1996 |
|
HARI CHAND Vs. STATE OF HIMACHAL
|
September 27, 1996 |
|
HARI DASS Vs. STATE OF H.P.
|
April 11, 1996 |
|
Hari Om Vs. Viyasa Devi
|
November 11, 1996 |
|
HARINDER SINGH Vs. STATE OF H.P.
|
January 12, 1996 |
|
HARSH MAHAJAN Vs. SYNDICATE BANK
|
June 21, 1996 |
|
HEM RAJ Vs. URMILA DEVI
|
November 8, 1996 |
|
HEM SINGH Vs. STATE OF H.P.
|
May 27, 1996 |
|
HIMACHAL FRUIT GROWER CO OPERATIVE SOCIETY Vs. UPPER INDIA FOOD PRESERVERS AND PROCESSORS P LTD
|
November 19, 1996 |
|
HIMACHAL PRADESH ROAD TRANS. Vs. KASHMA DEVI
|
June 21, 1996 |
|
HIMACHAL PRADESH ROAD TRANSPORT CORPORATION Vs. ASSESSING AUTHORITY SHIMLA
|
November 29, 1996 |
|
HIMACHAL ROAD TRANS. CORPN. Vs. AMAR SINGH
|
May 23, 1996 |
|
HIMACHAL ROAD TRANS. CORPN. Vs. ATMA RAM
|
April 25, 1996 |
|
HIMACHAL ROAD TRANS. CORPN. Vs. DURMA DEVI
|
February 27, 1996 |
|
HIMACHAL ROAD TRANSPORT Vs. VINOD BALI
|
December 31, 1996 |
|
Hindustan Electricals Vs. Himachal Pradesh State Electricity Board
|
March 26, 1996 |
|
HIRA SINGH THAKUR Vs. BALI RAM
|
May 24, 1996 |
|
HYDEL CONSTRUCTION LTD. Vs. H.P.STATE ELECTRICITY BOARD
|
July 8, 1996 |
|
INDER DUTT Vs. KALA
|
November 15, 1996 |
|
INDER SINGH Vs. STATE OF H.P.
|
October 7, 1996 |
|
INDER SINGH JAMWAL Vs. H.R.T.C.
|
March 27, 1996 |
|
INDIRA THAKUR Vs. HARPRIT EDUCATION SOCIETY
|
April 25, 1996 |
|
INDRO DEVI Vs. HARI RAM MALHOTRA AND ORS.
|
September 12, 1996 |
|
ISHWAR DATT Vs. SMT. LEELA DEVI
|
December 6, 1996 |
|
ISHWAR DUTT Vs. STATE OF HIMACHAL PRADESH
|
December 18, 1996 |
|
J.K. PURI Vs. H.P. STATE INDUSTRIAL
|
July 10, 1996 |
|
JAGAN NATH SHARMA Vs. STATE OF H.P.
|
December 31, 1996 |
|
JAGAR NATH Vs. STATE OF HIMACHAL PRADESH
|
December 2, 1996 |
|
JAGAT RAM Vs. HIMACHAL KHADI MANDAL
|
December 2, 1996 |
|
Jagdish Chand Vs. M.C. Shimla
|
September 17, 1996 |
|
JAGDISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 15, 1996 |
|
JAI KARAN Vs. MADAN LAL
|
October 7, 1996 |
|
JEET RAM Vs. H P STATE HANDICRAFTS AND HANDLOOM CORPN LTD
|
January 2, 1996 |
|
JEET RAM SANKHYAN Vs. SUHRU RAM
|
May 15, 1996 |
|
JOGINDER SINGH VERMA Vs. H.P.VIDHAN SABHA
|
August 5, 1996 |
|
KAMAL KANT Vs. S.D.SENIOR SECONDARY SCHOOL
|
September 19, 1996 |
|
KAMLA DEVI Vs. IDOL MANDIR SH.LAXMIKANT
|
May 23, 1996 |
|
KANGRA DISTRICT WHOLESALE CO OPERATIVE SUPPLIES AND MARKETING SOCIETY LTD Vs. BUTA MAL SOHAN LAL
|
January 10, 1996 |
|
KANTA DEVI Vs. KHUSHIA
|
March 26, 1996 |
|
KANWAR RAJESHWAR SINGH Vs. STATE OF H P
|
May 15, 1996 |
|
KARAM CHAND Vs. SLATE OF HIMACHAL PRADESH
|
April 19, 1996 |
|
Karam Singh Vs. State of H.P.
|
September 11, 1996 |
|
KARTARI DEVI Vs. UDHAM SINGH
|
January 5, 1996 |
|
KASTURO DEVI Vs. PARMA RAM
|
December 18, 1996 |
|
KEM PUBLISHERS Vs. H.P.BOARD OF SCHOOL EDUCATION
|
April 12, 1996 |
|
KHAZANA RAM Vs. GHUNGAR
|
April 30, 1996 |
|
KHAZUR SINGH Vs. BACHITTAR SINGH
|
December 9, 1996 |
|
KHUSHI RAM Vs. STATE OF H.P.
|
December 24, 1996 |
|
KRISHAN CHAND Vs. KAUSHALYA DEVI
|
November 8, 1996 |
|
KRISHAN KUMAR JAIN Vs. STATE OF H.P.
|
May 20, 1996 |
|
KRISHAN KUMAR JAIN Vs. STATE OF H P
|
May 17, 1996 |
|
KRISHNI Vs. AMAR NATH
|
March 4, 1996 |
|
KULDIP CHAND Vs. GIAN CHAND
|
July 19, 1996 |
|
KUNDAN LAL AHUJA Vs. UNION OF INDIA
|
November 12, 1996 |
|
L.A.C.SOLAN Vs. BHOOP RAM
|
May 9, 1996 |
|
LACHHMAN DASS Vs. STATE OF H.P.
|
December 4, 1996 |
|
LACHHMI Vs. BALI RAM
|
December 31, 1996 |
|
LAL DHAR AND OTHERS Vs. STATE OF HIMACHAL PRADESH
|
October 15, 1996 |
|
LUCY CAROTEE BARKAR Vs. STATE OF HIMACHAL PRADESH
|
August 30, 1996 |
|
M.P.GUPTA Vs. STATE OF HIMACHAL PRADESH
|
June 5, 1996 |
|
M/S SIDHARTHA SUPER SPINNING MILLS LTD. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
December 11, 1996 |
|
MADAN LAL BUTAIL Vs. PYARE LAL GUPTA
|
January 5, 1996 |
|
MAHASBU RAM Vs. BHIKHU RAM
|
November 13, 1996 |
|
MANGAT RAM Vs. STATE OF H.P.
|
January 10, 1996 |
|
MANI DEVI Vs. H P STATE ELECTRICITY BOARD
|
January 5, 1996 |
|
MANISHA GUPTA Vs. STATE OF H.P.
|
September 25, 1996 |
|
MANJIT SINGH Vs. STATE OF H.P.
|
January 1, 1996 |
|
MANJIT SINGH Vs. RATTAN SINGH
|
September 27, 1996 |
|
MANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 1, 1996 |
|
MANOJ KUMAR TAN WAR Vs. HIMACHAL PRADESH UNIVERSITY
|
December 5, 1996 |
|
MASTN Vs. PREM SINGH
|
November 6, 1996 |
|
MAYUR ENGINEERS Vs. UNION OF INDIA
|
June 17, 1996 |
|
MEHAR CHAND DATTA Vs. STATE OF H.P.
|
October 1, 1996 |
|
MEHBOOB ALI Vs. STATE OF HIMACHAL PRADESH
|
January 5, 1996 |
|
MEHLI DEVI Vs. STATE OF H.P.
|
May 30, 1996 |
|
MICHAEALS CATHEDRAL CATHOLIC CLUB Vs. HARBANS KAUR NAYANI
|
September 2, 1996 |
|
MILKHI RAM Vs. MILKHI RAM
|
January 10, 1996 |
|
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 17, 1996 |
|
MOHAN MEAKIN LTD. Vs. RAJMAT LIQUORS (P) LTD.
|
September 24, 1996 |
|
MOHAR SINGH Vs. MANJU DEVI
|
March 22, 1996 |
|
MOHD.HAMEED Vs. RAJ BEGUM
|
August 29, 1996 |
|
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 2, 1996 |
|
MOTI LAL Vs. STATE OF HIMACHAL PRADESH
|
March 1, 1996 |
|
MUNICIPAL COMMITTEE, DALHOUSIE Vs. MADAN LAL AND ANOTHER
|
January 8, 1996 |
|
MUNSHI RAM Vs. DILA RAM
|
May 2, 1996 |
|
NARANJAN DASS Vs. STATE OF H P
|
December 12, 1996 |
|
NARESH KUMAR Vs. MUNICIPAL CORPORATION
|
September 24, 1996 |
|
NATHI Vs. SLID NEEL CHAND
|
December 17, 1996 |
|
NATIONAL INSURANCE CO. LTD. Vs. ROOP LAL GUPTA
|
January 1, 1996 |
|
NATIONAL INSURANCE CO. LTD. Vs. LALITA PRABHAKAR
|
December 19, 1996 |
|
NATIONAL INSURANCE CO. LTD. Vs. BHAG DEVI
|
June 6, 1996 |
|
NEELAM SAINI Vs. THE STATE OF H.P.
|
September 23, 1996 |
|
NEERAJ KUMAR Vs. M/S. INDIAN OIL CORPORATION LTD. AND ANR.
|
September 9, 1996 |
|
NEW INDIA ASSURANCE CO. LTD Vs. ANNU ALIAS VISHAL
|
June 6, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JAGTAR SINGH
|
December 20, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SEEMA BHUP
|
December 20, 1996 |
|
NIRU DEVI Vs. STATE OF H.P.
|
November 21, 1996 |
|
NISHA KUMARI Vs. UTTAM CHAND F.A.O.
|
July 4, 1996 |
|
OM PARKASH Vs. STATE OF H P
|
September 11, 1996 |
|
OM PARKASH ATTRI Vs. SHIV LAL BEHAL AND OTHERS
|
December 2, 1996 |
|
ORIENTAL FIRE AND GENL. INS. CO. Vs. SHARDA VIG
|
July 3, 1996 |
|
ORIENTAL INSURANCE CO Vs. ASHA DEVI SMT
|
September 26, 1996 |
|
ORIENTAL INSURANCE CO Vs. KALA DEVI
|
April 18, 1996 |
|
ORIENTAL INSURANCE CO. LTD. Vs. DHALU DEVI AND OTHERS
|
May 7, 1996 |
|
ORIENTAL INSURANCE CO. LTD. Vs. TOP BAHADUR
|
January 1, 1996 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KHEM CHAND
|
July 16, 1996 |
|
PANGU RAM Vs. H.P. STATE ELECTRICITY BOARD
|
March 14, 1996 |
|
PANJAB STATE ELECTRICITY BOARD Vs. CHIRANGA
|
November 9, 1996 |
|
PARKASH CHAND Vs. BOHLU DEVI
|
October 15, 1996 |
|
PARKASH NATH Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1996 |
|
PARMOD KUMAR Vs. SUBODH KUMAR
|
November 7, 1996 |
|
PAWAN KUMAR Vs. THE U.T.ADMINISTRATION
|
September 30, 1996 |
|
PAWAN KUMAR AND ASSOCIATES Vs. THE H.P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
December 10, 1996 |
|
PIAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 2, 1996 |
|
PIAR SINGH Vs. RAI SINGH
|
April 17, 1996 |
|
PNB DHARAMSHALA Vs. PREM SAGAR CHAUDHARY
|
March 8, 1996 |
|
PRABHU DUTT SHARMA Vs. HIMACHAL GUJARAT AMBUJA CEMENT CO LTD
|
October 14, 1996 |
|
PRITAM CHAND Vs. KRISHAN KUMAR
|
May 13, 1996 |
|
PUNJAB NATIONAL BANK Vs. RAM CHAND DHALL
|
July 11, 1996 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. CHIRANGA AND ANOTHER
|
November 7, 1996 |
|
PYARE LAL CHOPRA Vs. BALWANT SINGH SAHANI
|
August 23, 1996 |
|
R.S.SOMRA Vs. STATE OF H.P.
|
July 22, 1996 |
|
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
|
December 10, 1996 |
|
RAJ KUMAR CHUTANI Vs. PREM LAL
|
November 15, 1996 |
|
RAJ PAL SINGH Vs. H.P.KRISHI VISHWA
|
October 9, 1996 |
|
RAJEEV CHOPRA Vs. THE UNION OF INDIA
|
May 8, 1996 |
|
RAJU Vs. STATE OF H.P.
|
September 10, 1996 |
|
RAKHO Vs. BANSI LAL
|
July 15, 1996 |
|
RAM CHAND Vs. JAI RAM
|
December 6, 1996 |
|
Ram Chand Vs. Jagat Ram
|
June 25, 1996 |
|
RAM NATH Vs. HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA, PALAMPUR
|
January 2, 1996 |
|
RAM PAL Vs. STATE OF HIMACHAL PRADESH
|
March 12, 1996 |
|
RAMESH KUMAR CHAUHAN Vs. BAR COUNCIL OF H.P.
|
March 18, 1996 |
|
RAMJI Vs. STATE OF HIMACHAL PRADESH
|
October 10, 1996 |
|
RANGER BREWERIES Vs. STATE OF HIMACHAL PRADESH
|
October 17, 1996 |
|
RATTAN SINGH Vs. KARAM CHAND
|
May 21, 1996 |
|
RATTANJIT SINGH Vs. MADAN MOHAN SINGH
|
August 23, 1996 |
|
RAVI BAKSHI Vs. H.P.SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT CORPN.
|
January 1, 1996 |
|
RON KORI AGRICULTURE CO OP SOCIETY Vs. STATE OF H P
|
December 30, 1996 |
|
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
November 26, 1996 |
|
ROSHAN LAL Vs. STATE OF H.P.
|
December 6, 1996 |
|
ROSHAN LAL Vs. STATE OF H.P
|
November 15, 1996 |
|
S R MEHROTRA Vs. STATE OF HIMACHAL PRADESH
|
December 17, 1996 |
|
S.R.S.ENGINEERS Vs. H.P.NAGAR VIKAS PRADHIKARAN
|
March 14, 1996 |
|
SALIG SAM Vs. KISHORI LAL
|
June 3, 1996 |
|
SANGEETA DEVI Vs. UNION OF INDIA
|
September 19, 1996 |
|
SANJAY GUPTA Vs. STATE OF H.P.
|
July 12, 1996 |
|
SANTOSH KUMAR Vs. DEVKOO DEVI
|
July 4, 1996 |
|
SATISH KUMAR Vs. KAUSHALAYA DEVI
|
October 16, 1996 |
|
SATISH KUMARI Vs. RANJIT SINGH
|
April 11, 1996 |
|
SHAKUNTALA DEVI Vs. SAVITRI DEVI
|
January 11, 1996 |
|
SHAMLA DEVI Vs. SURJIT SINGH
|
December 27, 1996 |
|
SHARNU Vs. STATE OF HIMACHAL PRADESH
|
November 13, 1996 |
|
SHER CHAND Vs. PRITAM CHAND
|
June 18, 1996 |
|
SHIV KUMAR CHOPRA Vs. BEAS CONSTRUCTION BOARD
|
April 18, 1996 |
|
SHRI BISHO Vs. SHRI PRABHU AND OTHERS
|
January 10, 1996 |
|
SHRI GANESH INDUSTRIES Vs. H.P.FINANCIAL CORPORATION
|
October 3, 1996 |
|
SHRI MOTI LAL Vs. STATE OF H.P.
|
March 1, 1996 |
|
SHRI RAGHUBIR SINGH Vs. STATE OF H.P. AND OTHERS
|
December 6, 1996 |
|
SHRI RAKESH Vs. SITA DEVI
|
November 13, 1996 |
|
SHRI S.R. MEHROTRA AND ANR. Vs. H.P. UNIVERSITY AND ANR.
|
June 27, 1996 |
|
SITAL SOAP INDUSTRIES Vs. STATE BANK OF INDIA
|
September 6, 1996 |
|
SNEH LATA Vs. SURINDER SOOD
|
April 8, 1996 |
|
SOHAN SINGH Vs. GULZARI
|
January 12, 1996 |
|
Solan Arms and Ammunition Dealers Vs. State of Himachal Pradesh
|
December 13, 1996 |
|
STATE BANK OF INDIA Vs. FANKARA
|
November 27, 1996 |
|
STATE BANK OF PATIALA Vs. CHOHAN HUHTAMAKI (INDIA) PVT.LTD.
|
August 19, 1996 |
|
STATE OF H P Vs. ANMOL KUMAR
|
May 9, 1996 |
|
STATE OF H.P. Vs. ARUN KUMAR
|
April 25, 1996 |
|
STATE OF H.P. Vs. JAI DEVI
|
August 1, 1996 |
|
STATE OF HIM ACHAL PRADESH Vs. KALU RAM
|
August 30, 1996 |
|
STATE OF HIMACHAL PRADESH Vs. V.K.KHANDWAL
|
December 19, 1996 |
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STATE OF HIMACHAL PRADESH Vs. CAPT.SURAM SINGH (NOW DECEASED) THROUGH HIS L RS.SHRI MOHANJEET SINGH
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September 13, 1996 |
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STATE OF HIMACHAL PRADESH Vs. JAI RAM AND SONS
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October 4, 1996 |
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STATE OF HIMACHAL PRADESH Vs. SANDHU MASALA INDUSTRIES
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June 20, 1996 |
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STATE OF HIMACHAL PRADESH Vs. DEVKI DEVI
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April 26, 1996 |
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STATE OF HIMACHAL PRADESH Vs. S.S.KOCHHAR AND COMPANY
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April 9, 1996 |
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STATE OF HIMACHAL PRADESH Vs. BABU RAM (DECEASED) THROUGH HIS LRS.MS.NAKSHATRO
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April 2, 1996 |
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STATE OF HIMACHAL PRADESH Vs. LAYAK RAM
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December 2, 1996 |
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STATE OF HIMACHAL PRADESH Vs. ASHOK GOYAL
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September 18, 1996 |
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STATE OF HIMACHAL PRADESH Vs. RAM SARUP
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September 20, 1996 |
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STATE OF HIMACHAL PRADESH Vs. YOG RAJ
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January 5, 1996 |
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STATE OF HIMACHAL PRADESH Vs. VIDYA SAGAR
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November 26, 1996 |
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State of Himachal Pradesh Vs. Hirda Ram
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September 27, 1996 |
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STATE OF HIMACHAL PRADESH Vs. PARKASH CHAND
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October 8, 1996 |
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STATE OF HIMACHAL PRADESH Vs. KARTAR SINGH
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October 9, 1996 |
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STATE OF HIMACHAL PRADESH Vs. SHER SINGH
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December 30, 1996 |
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STATE OF HIMACHAL PRADESH Vs. PARSHOTAM DASS
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November 7, 1996 |
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SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
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September 27, 1996 |
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SUBHASH GUPTA Vs. N.K.BANSAL
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June 28, 1996 |
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SUDARSHANA DEVI Vs. TULSI RAM
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March 18, 1996 |
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SUKHPAL SINGH Vs. JASWANT SINGH
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October 3, 1996 |
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SUMAN TALWAR Vs. RAKESH KUMAR
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December 2, 1996 |
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SURESH KUMAR Vs. BABU RAM
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April 10, 1996 |
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Suresh Kumar alias Nawang Vs. Chhering Rahi
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October 4, 1996 |
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SURJEET MALHAN Vs. JOHN TINSON
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November 14, 1996 |
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SUSHIL KUMAR SEHGAL Vs. PUNJAB NATIONAL BANK
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September 16, 1996 |
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SWATANTRA SINGH Vs. NEEL KAMAL SINGH
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October 8, 1996 |
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THAKUR SINGH RAHI Vs. STATE OF HIMACHAL PRADESH
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October 10, 1996 |
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The Associated Cement Companies Ltd. Vs. Union of India (UOI)
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January 2, 1996 |
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THE EXECUTIVE ENGINEER, I & PH Vs. OM PRAKASH AND ANOTHER
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May 9, 1996 |
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TILAK RAJ Vs. BHAGAT RAM
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July 1, 1996 |
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TULSI DEVI Vs. SOM NATH
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April 12, 1996 |
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TWARKU Vs. SURTI
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November 29, 1996 |
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UNION BANK OF INDIA Vs. DHIAN PATI
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July 11, 1996 |
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UNION OF INDIA AND OTHERS Vs. SH. BHIKHAM RAM
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January 10, 1996 |
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UNITED INDIA INSURANCE CO. LTD. Vs. FAROZ BEGUM
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September 2, 1996 |
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UNITED VANASPATI LTD. Vs. STATE OF H.P.
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September 4, 1996 |
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VIDYA SAGAR SOOD Vs. STATE OF H.P.
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October 3, 1996 |
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VIJAY KUMAR Vs. MUNICIPAL CORPORATION
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September 24, 1996 |
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WATTAN CHAND Vs. PRAKASH CHAND
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September 4, 1996 |
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