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A.D. SINGH Vs. EIDER ELECTRONICS INDUSTRIES LTD. AND ANR.
|
June 5, 1995 |
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AGGARWAL B L Vs. HIMACHAL CONSULTANCY ORGANISATION
|
May 10, 1995 |
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ALARK SINGH Vs. UDAI PRAKASH AND ANR.
|
May 17, 1995 |
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AMBA MILLERS PVT.LTD. Vs. STATE OF HIMACHAL PRADESH
|
May 25, 1995 |
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ANIL KUMAR AND ANR. Vs. STATE OF H.P.
|
July 12, 1995 |
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APPELLANT PARTY MISSING IN SOURCE FILE Vs. RESPONDENT PARTY MISSING IN SOURCE FILE
|
March 1, 1995 |
|
ASHA THAKUR Vs. H.P.PUBLIC SERVICE COMMISSION
|
July 27, 1995 |
|
ASHOK KUMAR Vs. UTTAM CHAND
|
June 5, 1995 |
|
ASHOK KUMAR KATOCH Vs. ORIENTAL BANK OF COMMERCE
|
November 20, 1995 |
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ATMA RAM Vs. PALAS RAM AND ANR.
|
September 21, 1995 |
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BHAG SINGH Vs. STATE OF H P
|
April 27, 1995 |
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BHAGAT RAM Vs. STATE OF H.P.
|
January 4, 1995 |
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BHIKAM RAM Vs. THE STATE OF H.P.
|
September 25, 1995 |
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CHAMPA DEVI Vs. UNION OF INDIA (UOI) AND ORS.
|
September 27, 1995 |
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COMMISSIONER INCOME TAX Vs. SHIVALIK AGRO
|
May 24, 1995 |
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COMMISSIONER OF INCOME TAX Vs. HOTEL MAYUR
|
May 24, 1995 |
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CONCRETE POLES AND PAPER CONVERSION WORKERS UNION Vs. THE HIMACHAL PRADESH STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD. AND ORS.
|
May 17, 1995 |
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COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
December 15, 1995 |
|
Deep Singh Vs. State of Himanchal Pradesh
|
April 12, 1995 |
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DEVI RAM Vs. CHET RAM
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April 20, 1995 |
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DEVI SARAN Vs. ANANT RAM AND ORS.
|
September 26, 1995 |
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DHANI RAM Vs. STATE OF H.P.
|
October 12, 1995 |
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DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
|
November 24, 1995 |
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DILBAG SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
|
May 17, 1995 |
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DINA NATH Vs. THE KANGRA CENTRAL CO OPERATIVE BANK LTD.DHARAMSHALA
|
September 8, 1995 |
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DROMATI DEVI Vs. SOHAN SINGH
|
June 26, 1995 |
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EAST INDIA HOTELS LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 29, 1995 |
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GAGAN DEEP Vs. STATE
|
June 8, 1995 |
|
GAGAN DEEP Vs. STATE
|
August 16, 1995 |
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GAGAN DEEP AND ORS. Vs. STATE AND HPU
|
August 6, 1995 |
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GAJINDER SINGH Vs. NAROTAM SINGH
|
July 3, 1995 |
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GIAN CHAND Vs. STATE OF H.P.
|
December 22, 1995 |
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GOPAL KRISHAN Vs. SNATAN DHARAM SABHA
|
October 20, 1995 |
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GURJEET SINGH Vs. STATE OF H.P. AND ORS.
|
November 20, 1995 |
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GURJEET SINGH Vs. STATE OF H.P.
|
October 20, 1995 |
|
GURSARAN Vs. SHAKUNTALA
|
August 28, 1995 |
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H.P. STATE POLLUTION CONTROL BOARD Vs. NU-CHEM INDUSTRIES PAONTA SAHIB AND ANR.
|
January 6, 1995 |
|
H.P.STATE SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. KAPIL DEV
|
December 27, 1995 |
|
HAKAM DEVI Vs. BHAG SINGH
|
June 21, 1995 |
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HALLAYUD AND ANR. Vs. JAI DEV AND ORS.
|
August 17, 1995 |
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HARBANS LAL Vs. SITO DEVI
|
June 26, 1995 |
|
HARI DEVI Vs. BHAGAT SINGH AND ANR.
|
August 29, 1995 |
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HIM SPORTS Vs. STATE OF HIMACHAL PRADESH
|
November 10, 1995 |
|
HIMACHAL SHIKSHA SAMITI Vs. H.P. NAGAR VIKASH PRADHIKARAN
|
April 24, 1995 |
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INDAR KUMAR Vs. STATE OF H.P.
|
October 20, 1995 |
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INDER SINGH Vs. ASSTT. ENGINEER AND ANR.
|
March 20, 1995 |
|
IRENDAR KUMAR SUSHIL KUMAR Vs. STATE OF H P
|
May 17, 1995 |
|
JAGAR NATH AND ANR. Vs. STATE OF H.P.
|
September 26, 1995 |
|
JAI PAL SINGH BISHT Vs. H.P.UNIVERSITY
|
August 16, 1995 |
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JAI SINGH Vs. PRITHI SINGH AND ORS.
|
May 3, 1995 |
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JANG BAHADUR Vs. JUTHI DEVI AND ORS.
|
August 30, 1995 |
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JASJIT SINGH SODHI Vs. MAHARAJ KRISHAN MAHAJAN
|
October 9, 1995 |
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JETHU THROUGH KM.GUDDI Vs. GOBIND SINGH
|
February 21, 1995 |
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K.N. TRADING CO. Vs. MASONIC FRATERNITY OF SHIMLA
|
July 12, 1995 |
|
KALA RAM Vs. UNION OF INDIA
|
December 18, 1995 |
|
KARAM SINGH Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD.
|
December 27, 1995 |
|
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
November 30, 1995 |
|
KASHMIR SINGH Vs. BADERDIN DECEASED THROUGH HIS L.RS. KAMAL DIN AND ORS.
|
June 1, 1995 |
|
KEDAR NATH SOOD Vs. UNION OF INDIA (UOI) AND ORS.
|
December 8, 1995 |
|
KEDAR NATH SOOD Vs. UNION OF INDIA
|
August 12, 1995 |
|
KHUSHI RAM BALNATAH Vs. STATE OF HIMACHAL PRADESH
|
September 27, 1995 |
|
KINGETT EDWARD CHRISTOPHER Vs. STATE OF H P
|
October 30, 1995 |
|
KISHORI LAL Vs. GARUD DHAWAJ
|
May 17, 1995 |
|
Kishori Lal Jagat Ram Vs. Union of India
|
September 26, 1995 |
|
KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 8, 1995 |
|
KULDEEP SINGH AND ORS. Vs. RAM DEVI AND ORS.
|
May 8, 1995 |
|
KULDIP KUMAR SHARMA Vs. NIRMAL CHANDEL
|
December 13, 1995 |
|
LAL SINGH Vs. AJUDHYA DEVI
|
October 11, 1995 |
|
M/S. WESTON ELECTRONIC LTD. Vs. PRESIDING OFFICER, LABOUR COURT
|
November 30, 1995 |
|
MADAN MOHAN AND FIVE ORS. Vs. RAM SINGH AND ANR.
|
May 18, 1995 |
|
MAHENDRA PAL Vs. STATE OF HIMACHAL PRADESH
|
August 9, 1995 |
|
MAHESHU Vs. PARSHOTAM SINGH AND ORS.
|
February 21, 1995 |
|
MANGAL SINGH @ MANGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
December 8, 1995 |
|
MANGAL SINGH ALIAS MANGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
December 22, 1995 |
|
MEENA SHARMA Vs. H.P.UNIVERSITY
|
December 27, 1995 |
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MEGH SINGH Vs. STATE OF H.P.
|
September 20, 1995 |
|
MILAP CHAND AND ORS. Vs. HONBLE CHIEF JUSTICE AND ORS.
|
May 8, 1995 |
|
MOHINDER KAUR Vs. OM PRAKASH
|
June 30, 1995 |
|
MOHINDER KUMAR JOSHI Vs. KALI RAM
|
October 20, 1995 |
|
MOHINDER SINGH Vs. H.P.STATE ELECTRICITY BOARD
|
July 10, 1995 |
|
MOM RAJ Vs. DISTRICT AND SESSIONS JUDGE
|
June 22, 1995 |
|
MS. GURBAX SINGH Vs. LT. GENERAL H. KAUL
|
May 17, 1995 |
|
MST. KASHU Vs. NAND LAL
|
July 3, 1995 |
|
MUNSHI RAM Vs. UNION OF INDIA (UOI) AND ORS.
|
November 20, 1995 |
|
MUNSHI RAM Vs. SITA RAM
|
February 21, 1995 |
|
N.K.GUPTA Vs. STATE OF HIMACHAL PRADESH
|
July 21, 1995 |
|
NARBADU DEVI Vs. H.R.T.C.
|
April 5, 1995 |
|
NATHO RAM Vs. STATE OF H.P.
|
January 5, 1995 |
|
NEELAM THAKUR Vs. DR. Y.S. PARMAR UNIVERSITY AND ORS.
|
November 20, 1995 |
|
NEW INDIA ASSURANCE CO Vs. JASBIR KAUR SMT
|
December 15, 1995 |
|
NEW INDIA ASSURANCE CO. Vs. KISHORI LAL SUD
|
January 5, 1995 |
|
NEW INDIA ASSURANCE CO. LTD Vs. LACHHMI DEVI
|
September 8, 1995 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BHAJNOO
|
September 7, 1995 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BIMLA DEVI
|
September 8, 1995 |
|
ORIENTAL INSURANCE CO. LTD Vs. RENU ACHARYA
|
November 27, 1995 |
|
ORIENTAL INSURANCE CO. LTD. Vs. VED PARKASH
|
July 18, 1995 |
|
PAMILA KAPUR Vs. KHEM SINGH
|
December 29, 1995 |
|
PARAM DEV Vs. COMMISSIONER UNDER WORKMENS COMPENSATION ACT
|
March 30, 1995 |
|
PARTAP Vs. VEENA
|
August 9, 1995 |
|
PARTAP MALIK Vs. STATE OF H P
|
April 5, 1995 |
|
PARVATI Vs. FATE RAM AND ORS.
|
October 20, 1995 |
|
PARVEEN BEGUM Vs. STATE OF H.P.
|
June 8, 1995 |
|
PARVEEN KUMAR GAUTAM Vs. STATE OF H.P. AND ANR.
|
September 19, 1995 |
|
PHILIPPE GELIE Vs. B N BANERJEE
|
November 28, 1995 |
|
POONAM Vs. MOHAN LAL
|
April 25, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF HIMACHAL PRADESH
|
June 26, 1995 |
|
PUNJAB STATE ELECTRICITY BOARD AND ORS. Vs. SWARAN SINGH
|
September 2, 1995 |
|
PUSHPA Vs. H.P.PUBLIC SERVICE COMMISSION
|
October 31, 1995 |
|
R.K. KAPILA Vs. SHIMLA DEVELOPMENT AUTHORITY AND ANR.
|
August 31, 1995 |
|
RACHAN KAUR Vs. BHAG SINGH
|
December 13, 1995 |
|
RADHA SINGHA AND ORS. Vs. THE SECRETARY (PWD) TO THE GOVT. OF H.P. AND ORS.
|
August 11, 1995 |
|
RAJ KUMAR Vs. H.P.STATE SMALL INDUSTRIES CORPORATION LTD.
|
February 21, 1995 |
|
RAJ PAL Vs. STATE OF H P
|
January 5, 1995 |
|
RAJ SINGH AND ORS. Vs. MAHARAJ MAL AND ORS.
|
May 9, 1995 |
|
RAJESH KUMAR Vs. HIMACHAL PRADESH ELECTRICITY
|
August 1, 1995 |
|
RAJINDER KUMAR Vs. BHAG SINGH
|
April 24, 1995 |
|
RAKESH KUMAR Vs. PREM LAL
|
December 19, 1995 |
|
RAM KRISHAN ROHAL Vs. STATE OF H.P. AND ORS.
|
December 18, 1995 |
|
RAM NIWAS Vs. RAJINDER PRASAD
|
February 21, 1995 |
|
RAM PRASAD KALIA Vs. H.P.STATE PUBLIC SERVICE COMMISSION
|
April 6, 1995 |
|
RAM SARAN Vs. STATE OF H.P.
|
December 11, 1995 |
|
RAMESH KUMAR Vs. UNION OF INDIA
|
April 17, 1995 |
|
RANBIR SINGH SAINI Vs. UNION OF INDIA (UOI) AND ORS.
|
May 17, 1995 |
|
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 25, 1995 |
|
RATTNU Vs. STATE OF HIMACHAL PRADESH
|
January 6, 1995 |
|
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 15, 1995 |
|
RISHI PAL AND CO. Vs. STATE OF H.P.
|
January 6, 1995 |
|
RIVERSIDE HOSTELS AND RESORTS (P) LTD. Vs. H.P.FINANCIAL CORPORATION
|
October 31, 1995 |
|
ROOP SINGH Vs. STATE OF H.P.
|
September 25, 1995 |
|
ROSHAN LAL ALIAS BAL KISHAN Vs. SHRI RATTAN CHAND AND OTHERS
|
December 19, 1995 |
|
ROSHAN LAL AND OTHERS Vs. STATE OF H.P. AND ANOTHER
|
November 28, 1995 |
|
ROSHAN SINGH ALIAS ROSHAN LAL Vs. RANBIR PAL SINGH
|
December 18, 1995 |
|
S.A. BUILDERS LTD Vs. H.P.S.E.B.
|
August 24, 1995 |
|
S.K.CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
January 6, 1995 |
|
SADH RAM Vs. STATE OF H.P.
|
August 9, 1995 |
|
SANTOKH SINGH Vs. STATE OF H.P.
|
August 3, 1995 |
|
SARASWATI DEVI Vs. SUNDER SINGH
|
September 21, 1995 |
|
SATYA DEVI Vs. STATE OF HIMACHAL PRADESH
|
June 22, 1995 |
|
SHAM LAL AGGARWAL Vs. RANA SUMESHWAR SINGH
|
November 9, 1995 |
|
SIDHU RAM Vs. RAMESH KUMAR
|
March 24, 1995 |
|
SITA DEVI Vs. THE CHAIRMAN, N.H.P.C.LTD.
|
September 27, 1995 |
|
SMT. PAMILA KAPUR AND ORS. Vs. KHEM SINGH
|
December 29, 1995 |
|
SMT. POONAM Vs. MOHAN LAL
|
April 15, 1995 |
|
SMT. UPNESH KUMARI Vs. KAMLESH KUMAR
|
March 29, 1995 |
|
SOM DATT Vs. THE STATE OF HIMACHAL PRADESH
|
June 8, 1995 |
|
Soma Wati Vs. Union of India (UOI)
|
March 28, 1995 |
|
STATE OF H P Vs. GURCHARAN SINGH
|
January 6, 1995 |
|
STATE OF H.P Vs. KANWAR ISHWARI SINGH AND ORS.
|
May 20, 1995 |
|
STATE OF H.P. Vs. DAULAT RAM (DECEASED) THROUGH HIS L. RS RATTAN LAL AND ORS.
|
November 20, 1995 |
|
STATE OF H.P. Vs. MUKHTIAR SINGH AND TWO ORS.
|
May 9, 1995 |
|
STATE OF H.P. Vs. MANMOHAN SINGH AND ORS.
|
August 8, 1995 |
|
STATE OF H.P. Vs. RAJINDER SINGH
|
July 27, 1995 |
|
STATE OF H.P. Vs. BASIR
|
March 29, 1995 |
|
STATE OF H.P. Vs. PURAN CHAND
|
March 20, 1995 |
|
STATE OF H.P. Vs. PAWAN KUMAR
|
September 25, 1995 |
|
STATE OF H.P. Vs. BHIKHO RAM
|
June 23, 1995 |
|
STATE OF H.P. AND ANR. Vs. WARIAM SINGH AND ORS.
|
July 3, 1995 |
|
STATE OF HIMACHAL PRADESH Vs. SH. B.S. RANA
|
January 5, 1995 |
|
STATE OF HIMACHAL PRADESH Vs. MAHESHI ALIAS MAHESH
|
August 7, 1995 |
|
STATE OF HIMACHAL PRADESH AND ORS. Vs. RAMJI DASS CHAUHAN
|
July 11, 1995 |
|
SUKH DEV Vs. BHAGWATI DEVI
|
August 7, 1995 |
|
SUKH DEV Vs. STATE OF H.P.
|
June 23, 1995 |
|
SUMER CHAND KATOCH Vs. THE KANGRA CENTRAL CO-OPERATIVE BANK LTD.
|
December 22, 1995 |
|
SUNITA Vs. JAI DEV
|
February 24, 1995 |
|
SURAJ KISHAN ARORA Vs. GOVIND SINGH
|
January 2, 1995 |
|
SURESH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
|
September 27, 1995 |
|
SURINDER KUMAR GUPTA Vs. MANJU RANI
|
September 20, 1995 |
|
THAKUR DASS Vs. JAI DEV
|
June 20, 1995 |
|
THE HIMACHAL PRADESH STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. EXPORT CREDIT AND GUARANTEE CORPORATION LTD.
|
September 28, 1995 |
|
THE HIMACHAL PRADESH STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. GENERAL SECRETARY CONCRETE POLES AND PAPER CONVERSION WORKERS UNION AND ORS.
|
May 17, 1995 |
|
THE RADIANT WOOD WORKERS PRODUCTION-CUM-SALE COOPERATIVE INDUSTRIAL SOCIETY LTD. Vs. THE KANGRA CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
|
March 24, 1995 |
|
TRILOK CHAND Vs. STATE OF HP
|
January 5, 1995 |
|
TULA RAM Vs. CHHAKNU AND ANR.
|
April 5, 1995 |
|
Union of India (UOI) Vs. Ganga Singh
|
July 12, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. NAKO ALIAS NAIKU DEVI
|
November 23, 1995 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SUKHA DEVI
|
March 2, 1995 |
|
VEENY CONFECTIONERS Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
|
September 20, 1995 |
|
VIJAY CHAND KATOCH Vs. STATE OF H.P. AND ANR.
|
June 22, 1995 |
|
VIPAN KUMAR AND ORS. Vs. THE STATE OF HIMACHAL PRADESH
|
June 8, 1995 |