|
AJAY DUBEY Vs. H P STATE FINANCIAL CORPORATION AND ANR
|
December 30, 1994 |
|
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 7, 1994 |
|
AJMER SINGH Vs. HAMIRPUR DISTT.CO-OP.MARKETING AND CONSUMERS FEDERATION LTD.
|
October 7, 1994 |
|
AJMER SINGH Vs. THE HAMIRPUR DISTT. COOP. MARKETING CONSUMERS FEDERATION LTD. & ORS.
|
October 20, 1994 |
|
AKSHARA NAND Vs. STATE OF H.P.
|
April 13, 1994 |
|
AMAR SINGH Vs. KEHAR SINGH
|
March 8, 1994 |
|
AMRIT BANASPATI COMPANY LIMITED Vs. SURAJ INDUSTRIES LIMITED
|
September 7, 1994 |
|
ANDREW JOHN Vs. STATE OF H P
|
December 23, 1994 |
|
ASHA RANI Vs. SHIMLA DEVELOPMENT AUTHORITY
|
December 8, 1994 |
|
ASHOK KUMAR AND ORS. Vs. HARDYAL AND ORS.
|
April 7, 1994 |
|
ASSISTANT COLLECTOR CUSTOMS Vs. CHUNI LAL KEWAL KRISHAN
|
November 23, 1994 |
|
AVTAR SINGH BHASIN Vs. HARI PAL SINGH
|
April 21, 1994 |
|
BALAK RAM Vs. KEDAR NATH
|
March 3, 1994 |
|
Baldev Parshad Vs. Rakesh Bhaskar
|
September 20, 1994 |
|
BHAGAT RAM Vs. KANTA DEVI
|
April 28, 1994 |
|
BHAGMAL Vs. STATE OF HIMACHAL PRADESH
|
June 28, 1994 |
|
BHIM SEN DATTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR HIMACHAL
|
November 30, 1994 |
|
BHOLA @ ROSHAN LAL & ANR. Vs. JIWAN WATI
|
April 23, 1994 |
|
BHUSHAN POWER PRINTING PRESS Vs. H.P.STATE ELECTRICITY BOARD
|
April 8, 1994 |
|
BIMLA DEVI Vs. SURINDER KUMAR
|
July 29, 1994 |
|
CEMENT CORPORATION OF INDIA Vs. STATE OF H P
|
December 13, 1994 |
|
Chandrajit Singh Vs. Ratanjit Singh
|
March 29, 1994 |
|
CHARNO DEVI Vs. DALI MAL
|
March 3, 1994 |
|
CHATTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 29, 1994 |
|
CHET RAM Vs. KHUB RAM
|
January 7, 1994 |
|
CHUNI LAL Vs. STATE OF HIMACHAL PRADESH
|
March 31, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RUCHIRA PAPERS LIMITED
|
March 23, 1994 |
|
D.S.DHILLON Vs. UNION OF INDIA
|
December 7, 1994 |
|
DEEN DAYAL KUTHIALA Vs. SECY.MARKET COMMITTEE
|
December 27, 1994 |
|
DEVI CHAND Vs. STATE OF H.P.
|
October 17, 1994 |
|
DEVI SARAN VERMA Vs. STATE OF H.P.
|
July 6, 1994 |
|
DHARAM CHAND Vs. STATE OF H P AND ORS
|
November 25, 1994 |
|
DHARAM SINGH Vs. PARMOD RAJ AND ANOTHER
|
March 1, 1994 |
|
DHIAN SINGH Vs. NARDU
|
April 4, 1994 |
|
DINESH KUMAR Vs. STATE OF H.P.
|
December 30, 1994 |
|
FRED HOWARD HAERING Vs. STATE OF HIMACHAL PRADESH
|
July 4, 1994 |
|
G.D.SHARMA Vs. STATE OF H.P.
|
July 26, 1994 |
|
GABERIEL INDIA LIMITED Vs. STATE OF H P
|
October 3, 1994 |
|
GANESH DATT Vs. UNION OF INDIA
|
July 7, 1994 |
|
Garibu Ram Vs. State of H.P.
|
July 4, 1994 |
|
GIAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 13, 1994 |
|
GOPAL DASS Vs. STATE OF H P.
|
June 24, 1994 |
|
GOVIND RAM AND OTHERS Vs. STATE OF H.P.
|
July 7, 1994 |
|
GOVIND RAM SHARMA Vs. HIGH COURT OF H.P.
|
October 28, 1994 |
|
GULABI Vs. RUKMANI
|
July 1, 1994 |
|
GUMAT RAM Vs. RUKMANI DEVI
|
March 30, 1994 |
|
GURBACHAN SINGH Vs. SANSARI DEVI
|
April 23, 1994 |
|
GURDIAL KAUR Vs. PREMINDER LAL DHINGRA
|
July 29, 1994 |
|
H P FRUIT GROWERS CO OP MARK PROCESSING SOCIETY LIMITED Vs. HIMACHAL PRADESH HOUSING BOARD
|
July 26, 1994 |
|
H R T C STAFF UNION Vs. H R T C
|
July 26, 1994 |
|
H.P. Diploma Engineers Association Vs. H.P.S.E.B.
|
December 13, 1994 |
|
H.P.FINANCIAL CORPORATION Vs. SURJIT SINGH
|
April 26, 1994 |
|
H.R.T.C. Staff Union Vs. H.R.T.C.
|
July 26, 1994 |
|
HARDEV SINGH Vs. STATE
|
December 20, 1994 |
|
HARI DASS Vs. H.P.STATE ELECTRICITY BOARD
|
April 19, 1994 |
|
HARI KRISHAN Vs. UNION OF INDIA
|
December 26, 1994 |
|
HARI SINGH Vs. AMAR CHAND BUTAIL
|
May 27, 1994 |
|
HIM MUDRANALYA NIGAM, AND OTHERS Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
|
August 30, 1994 |
|
HIMACHAL FLOUR MILLS Vs. UNION OF INDIA
|
September 30, 1994 |
|
HIMACHAL PRADESH NON-GAZETTED JUDICIAL EMPLOYEES WELFARE ASSOCIATION Vs. HIMACHAL PRADESH HIGH COURT
|
December 30, 1994 |
|
HIMACHAL PRADESH PUBLIC WORKS DEPARTMENT Vs. KRISHNA
|
December 23, 1994 |
|
I.T.C.LTD. Vs. J.P.NEGI
|
June 3, 1994 |
|
INDER DASS Vs. STATE OF HIMACHAL PRADESH
|
July 1, 1994 |
|
INDER PAUL SINGH Vs. KHIMLA DEVI
|
December 29, 1994 |
|
INDER SINGH Vs. UNION OF INDIA AND ORS
|
November 11, 1994 |
|
ISHWARI SINGH Vs. STATE OF UTTAR PRADESH
|
May 31, 1994 |
|
J K SHARMA Vs. STATE OF H P
|
June 21, 1994 |
|
JAGAT BAHADUR Vs. STATE OF HIMACHAL PRADESH
|
April 12, 1994 |
|
JAGDISH CHAND Vs. SHYAM LAL
|
April 21, 1994 |
|
JAGDISH DUTT SAMNOL Vs. RALLA RAM CHARANJI LAL
|
January 14, 1994 |
|
JAI MATA ROLLED GLASS LTD. Vs. STATE OF HIMACHAL PRADESH
|
December 13, 1994 |
|
JANESHWAR GOYAL Vs. HONBLE HIGH COURT OF H.P.
|
November 17, 1994 |
|
JANKU AND OTHERS Vs. OM PARKASH @ RAM PARKASH AND OTHERS
|
March 18, 1994 |
|
JAUNDA RAM Vs. DOLA RAM
|
March 7, 1994 |
|
JINDU RAM Vs. BIR CHAND AND ANOTHER
|
March 18, 1994 |
|
JIT RAM Vs. STATE OF H.P.
|
December 2, 1994 |
|
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 25, 1994 |
|
JOTI RAM Vs. PREMA
|
April 7, 1994 |
|
JUGAL KISHORE Vs. STATE OF HIMACHAL PRADESH
|
March 9, 1994 |
|
K C AZAD Vs. STATE OF HIMACHAL PRADESH
|
March 7, 1994 |
|
K C MALHOTRA Vs. H P UNIVERSITY SHIMLA
|
July 4, 1994 |
|
K D CO OP MARKETING AND SUPPLY FEDN LTD Vs. NARINDER SINGH
|
March 30, 1994 |
|
KAMLA SHARMA Vs. STATE
|
December 8, 1994 |
|
KAMLESH KHANNA Vs. RUPWANTI
|
January 14, 1994 |
|
KANSHI RAM VERMA Vs. THE STATE OF H.P.
|
January 14, 1994 |
|
KANTA Vs. N.K. VYAS
|
January 12, 1994 |
|
KANTH Vs. SHEELA DEVI
|
March 15, 1994 |
|
KARAM CHAND Vs. KURAM DUTT
|
March 23, 1994 |
|
KARAM DASS Vs. STATE OF HIMACHAL PRADESH
|
September 26, 1994 |
|
KARNAIL SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 11, 1994 |
|
KASHMIRU Vs. DOUD
|
May 30, 1994 |
|
KEHAR SINGH Vs. SATISH KUMAR
|
September 26, 1994 |
|
KHAN MOHAMMAD Vs. TALIB HUSSAIN
|
March 22, 1994 |
|
KHUSHI RAM Vs. STATE OF H.P.
|
December 23, 1994 |
|
KRISHAN MURARI Vs. AMAR DUTT SHARMA
|
November 21, 1994 |
|
KRISHNA Vs. HIMACHAL PRADESH PUBLIC WORKS
|
December 23, 1994 |
|
KRISHNA LAL Vs. STATE OF HIMACHAL PRADESH
|
January 11, 1994 |
|
KUFRI HOTELS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 23, 1994 |
|
KULDIP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
July 25, 1994 |
|
KUMEHLI AND ORS. Vs. MOTI AND ORS.
|
October 19, 1994 |
|
KUNDAN RAM AND Vs. DARSHAN AND
|
September 12, 1994 |
|
L H M GREGORY Vs. GENERAL PUBLIC
|
January 14, 1994 |
|
LAJWANTI Vs. KEDAR NATH
|
August 10, 1994 |
|
LAND ACQUISITION COLLECTOR Vs. SUKHDEV SINGH
|
July 26, 1994 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. BAL KRISHAN KUTHIALA
|
April 12, 1994 |
|
Lt. Col. D.S. Dhillon Vs. Union of India (UOI)
|
December 7, 1994 |
|
M.R.CHAUDHARY Vs. HONBLE HIGH COURT
|
November 24, 1994 |
|
MAUJI RAM Vs. STATE OF HIMACHAL PRADESH
|
April 11, 1994 |
|
MEHAR CHAND Vs. LACHHMI
|
January 6, 1994 |
|
MILAP CHAND SHARMA Vs. OM PARKASH SHARMA
|
March 15, 1994 |
|
MOHINDER PAL Vs. STATE OF HIMACHAL PRADESH FB
|
May 9, 1994 |
|
MOLAK RAM Vs. STATE OF HIMACHAL PRADESH
|
October 18, 1994 |
|
MOOL RAJ Vs. JAMNA DEVI
|
August 10, 1994 |
|
N.H.P.C.WORKERS UNION Vs. STATE OF H.P.
|
November 24, 1994 |
|
NANAK CHAND Vs. JAMUNA DEVI
|
April 11, 1994 |
|
NARINDER KUMAR Vs. RAMESH KUMAR
|
March 11, 1994 |
|
NATHU RAM Vs. THE STATE OF H.P.
|
October 25, 1994 |
|
NATIONAL HYDROELECTRIC POWER CORP.LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
December 6, 1994 |
|
NAUZER Vs. SURINDER NATH
|
April 7, 1994 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. PUSHPA SHARMA
|
October 7, 1994 |
|
OM PARKASH Vs. STATE
|
March 16, 1994 |
|
OM PARKASH AND ORS. Vs. SOM RAJ
|
April 13, 1994 |
|
Om Parkash through his father and natural guardian Sh. Ram Saran Vs. State of Himachal Pradesh
|
January 7, 1994 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PUNI DEVI
|
December 28, 1994 |
|
PARAS RAM Vs. LACHHMAN
|
May 4, 1994 |
|
PARBATU Vs. PANO DEVI
|
April 18, 1994 |
|
PARKASH CHAND Vs. STATE OF H P
|
April 23, 1994 |
|
PARMESHWARI (DECEASED) THROUGH HER LEGAL REPRESENTATIVES MUKHTTIAR CHAND Vs. SOHNU
|
May 6, 1994 |
|
PARSINO DEVI Vs. THE STATE OF H.P.
|
November 8, 1994 |
|
PEMA CHEERING Vs. STATE OF H P
|
July 8, 1994 |
|
PETER(S) INDIA PVT.LTD. Vs. PETER(S) INDIA EMPLOYEES UNION
|
January 11, 1994 |
|
PHULAN DEVI AND ANOTHER Vs. ANAND SAROOP AND OTHERS
|
May 12, 1994 |
|
PIAR CHAND Vs. UNION OF INDIA
|
October 4, 1994 |
|
PITAMBER DEV Vs. STATE OF H.P.
|
May 31, 1994 |
|
POONAM Vs. MOHAN LAL
|
April 25, 1994 |
|
PREM DASS Vs. STATE OF HIMACHAL PRADESH
|
October 3, 1994 |
|
PREM KUMAR Vs. NEHAR SINGH
|
July 26, 1994 |
|
PREM NATH Vs. MASTER SHRIKHAR
|
October 28, 1994 |
|
PRONTOS LTD. Vs. STATE OF H.P. AND OTHERS
|
December 22, 1994 |
|
PUNJAB NATIONAL BANK Vs. MAHITT INDIA PVT.LTD.
|
April 11, 1994 |
|
PUNJAB NATIONAL BANK Vs. SURINDER SINGH MANDYAL
|
April 25, 1994 |
|
PUNNI Vs. SUMER CHAND
|
April 23, 1994 |
|
PURAN CHAND Vs. H.P. FOREST CORPORATION
|
April 29, 1994 |
|
PURSHOTAM DASS Vs. SHAKUNTLA DEVI
|
April 8, 1994 |
|
R.J.SHAH AND CO. Vs. H.P.S.E.B.
|
October 28, 1994 |
|
RAJ KUMAR GUPTA Vs. DES RAJ
|
April 6, 1994 |
|
Raj Kumar Rajinder Singh Vs. State of Himachal Pradesh
|
October 25, 1994 |
|
RAJ MOHAMMAD GULZAR ALI Vs. STATE OF HIMACHAL PRADESH
|
March 16, 1994 |
|
RAJ TRADERS Vs. STATE OF HIMACHAL PRADESH
|
January 7, 1994 |
|
RAJINDER CHAND ABROL Vs. STATE OF HIMACHAL PRADESH
|
March 24, 1994 |
|
RAJINDER ZAR Vs. MANJIT SINGH DOGRA
|
June 30, 1994 |
|
Rakesh Kumar Vs. State of Himachal Pradesh
|
January 10, 1994 |
|
RAM KISHAN ROHAL Vs. STATE OF H.P.
|
December 18, 1994 |
|
RAM NATH SHARMA Vs. RAM DASS MALANG
|
June 21, 1994 |
|
RAM NIWAS Vs. RAJINDER PRASAD
|
November 21, 1994 |
|
RAM PARKASH Vs. VIJAY KUMARI
|
December 14, 1994 |
|
RAM PARTAP CHANDEL Vs. CHAUDHARY LAJJA RAM
|
May 19, 1994 |
|
RAM SAVITRI Vs. RAM PIARI
|
April 7, 1994 |
|
RAM SWAROOP Vs. STATE
|
September 29, 1994 |
|
RAMESH CHAND Vs. H.P.STATE ELECTRICITY BOARD
|
December 15, 1994 |
|
RAMESH CHANDER Vs. STATE
|
November 23, 1994 |
|
RAN SINGH JAGGI Vs. UNION OF INDIA
|
October 7, 1994 |
|
RANI DEVENDRA KUMARI AND ANOTHER Vs. STATE OF H.P. AND OTHERS
|
July 21, 1994 |
|
RATTANI DEVI Vs. CHATRO
|
March 21, 1994 |
|
RAVINDER KUMAR Vs. UNION OF INDIA
|
September 1, 1994 |
|
ROOP SINGH Vs. H.P.S.E.B.
|
May 17, 1994 |
|
ROOPAK BAMBHA Vs. K C BHANDARI
|
April 4, 1994 |
|
ROSHAN LAL Vs. HIGH COURT OF H.P.
|
November 17, 1994 |
|
ROSHAN LAL KUTHIALA Vs. RAJA RANA YOGENDRA CHANDRA
|
June 9, 1994 |
|
S.R.MEHROTRA Vs. H.P.UNIVERSITY
|
December 21, 1994 |
|
S.S.NEGI Vs. JAGDISH CHANDER
|
December 21, 1994 |
|
SADHU DECEASED REPRESENTED BY TERSAM LAL Vs. JAGDISH RAM
|
July 25, 1994 |
|
SALIG RAM AND ORS. Vs. BANARSI DASS AND ORS.
|
July 25, 1994 |
|
SARDAR SINGH AND SONS Vs. STATE OF H.P.
|
November 30, 1994 |
|
SATISH KUMAR Vs. RAM PIARI
|
July 22, 1994 |
|
SATYA DEVI Vs. BRIJ LAL
|
March 22, 1994 |
|
SAVERO DEVI Vs. STATE OF HIMACHAL PRADESH
|
November 24, 1994 |
|
SEELO Vs. NANAK CHAND
|
March 29, 1994 |
|
SEEMU Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
|
January 10, 1994 |
|
SHANTI SWAROOP TRUST Vs. KAILASH WATI
|
March 30, 1994 |
|
SHIV RAM ALIAS SHIVU Vs. STATE OF HIMACHAL PRADESH
|
September 29, 1994 |
|
SHYAM LAL Vs. JOHLI AND OTHERS
|
August 23, 1994 |
|
SIKKIM AYURVEDIC PVT LTD Vs. PYARI TAMANGNI
|
June 7, 1994 |
|
SITA RAM Vs. BUGGA RAM
|
July 5, 1994 |
|
SMT. PREMI DEVI AND OTHERS Vs. SUBHASH CHAND AND OTHERS
|
November 5, 1994 |
|
STATE Vs. RAM SAHAI SHARMA
|
October 31, 1994 |
|
STATE Vs. UMA
|
May 19, 1994 |
|
STATE BANK OF INDIA Vs. SEWA SINGH ALIAS SUKHDEV SINGH AND OTHERS
|
May 16, 1994 |
|
STATE OF H P Vs. VINOD KUMAR
|
June 7, 1994 |
|
STATE OF H P Vs. RAGHUBIR SINGH
|
June 7, 1994 |
|
STATE OF H P Vs. MAN SINGH
|
April 26, 1994 |
|
STATE OF H P Vs. DES RAJ
|
April 29, 1994 |
|
STATE OF H P Vs. PARMA NAND
|
July 25, 1994 |
|
STATE OF H P Vs. DIWANA
|
June 28, 1994 |
|
STATE OF H P Vs. MADAN MOHAN
|
June 28, 1994 |
|
STATE OF H P Vs. TARA CHAND
|
March 2, 1994 |
|
STATE OF H P Vs. SHIV NATH
|
October 3, 1994 |
|
STATE OF H.P. Vs. BALBIR SINGH
|
August 30, 1994 |
|
STATE OF H.P. Vs. SHANKAR
|
October 3, 1994 |
|
STATE OF H.P. Vs. NARINDER KUMAR
|
December 26, 1994 |
|
STATE OF H.P. Vs. LILLA DATT
|
June 8, 1994 |
|
STATE OF H.P. AND ANOTHER Vs. PARTAP SINGH AND ANOTHER
|
September 20, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. SHRI SHYAM LAL
|
November 24, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR VERMA
|
November 25, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. INDER JEET
|
October 6, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. GULAM HUSSAIN
|
November 7, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. RAMJI
|
March 21, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. AMIN CHAND
|
July 25, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH SIBIA
|
July 26, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. TARSEM SINGH AND OTHERS
|
July 1, 1994 |
|
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND
|
October 4, 1994 |
|
SUBBASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 7, 1994 |
|
SUD HOTELS AND ALLIED ENTERPRISES PVT.LTD. Vs. THE ASSISTANT COMMISSIONER, INCOME TAX, CIRCLE-1, SHIMLA
|
March 23, 1994 |
|
SUMITRA Vs. SEWAK RAM
|
September 23, 1994 |
|
Surinder Kumar Vs. Om Parkash
|
December 22, 1994 |
|
SURINDER KUMAR SHARMA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
|
August 10, 1994 |
|
SURINDER SINGH Vs. ENAKSHI MAHAJAN
|
June 24, 1994 |
|
SURINDRA SOOD Vs. STATE
|
January 11, 1994 |
|
SWARAN SINGH Vs. BHAG SINGH
|
December 16, 1994 |
|
SWARNA Vs. STATE OF HIMACHAL PRADESH
|
April 11, 1994 |
|
TARLOK SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 11, 1994 |
|
TAWARSU ALIAS KANCHO BABA Vs. STATE OF HIMACHAL PRADESH
|
July 5, 1994 |
|
THEODOR SOHAN LAL AND OTHERS Vs. CHUNI LAL AND OTHERS
|
May 19, 1994 |
|
TULSA SINGH Vs. AGYA RAM
|
April 7, 1994 |
|
UCO BANK RAJGARH Vs. PARMA NAND
|
January 12, 1994 |
|
UNITED COMMERCIAL BANK Vs. DURGA DASS
|
November 28, 1994 |
|
UNITED INDIA INSURANCE CO LTD Vs. BIMLA
|
April 11, 1994 |
|
VASU DEV Vs. STATE OF H.P.
|
May 23, 1994 |
|
VIDYA PARKASH Vs. STATE OF H.P.
|
November 17, 1994 |
|
VIDYA SHARMA Vs. H.P.HOUSING BOARD
|
July 28, 1994 |
|
VIJAI SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 11, 1994 |
|
VIKAS KAPOOR Vs. CHET RAM
|
March 16, 1994 |
|
VIKRAM ANAND Vs. RAKESH SINGHA
|
September 13, 1994 |
|
VIKRAM SHARMA Vs. STATE OF H P
|
June 24, 1994 |
|
VINOD KUMAR Vs. RAJESH KUMAR
|
December 27, 1994 |
|
VINOD KUMAR Vs. H.R.T.C.
|
December 30, 1994 |
|
VINOD LAL Vs. STATE OF HIMACHAL PRADESH
|
July 8, 1994 |
|
YOGENDRA CHANDRA Vs. STATE OF H.P.
|
December 30, 1994 |