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AJAY KUMAR SHARMA Vs. DEPUTY COMMISSIONER
|
March 1, 1993 |
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ALI MOHAMMAD Vs. STATE OF H.P.
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June 26, 1993 |
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ALPANA Vs. MOHANLAL
|
October 27, 1993 |
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AMRIT KAUR Vs. CHAMAN LAL
|
March 9, 1993 |
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AMRO DEVI Vs. AJAY KUMAR SOOD
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July 7, 1993 |
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ASHOK NATH SINGH PANWAR Vs. UPASNA PANWAR
|
April 20, 1993 |
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B.B.M.B. AND ORS. Vs. JETHI DEVI
|
October 22, 1993 |
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B.K.CHAWLA Vs. GENERAL MANAGER TELECOM, SHIMLA
|
July 22, 1993 |
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B.N.GUPTA Vs. GANGA RAM
|
September 8, 1993 |
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BAKSHI RAM Vs. AMARTI DEVI
|
March 6, 1993 |
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BALA RAM Vs. STATE OF HIMACHAL PRADESH
|
June 4, 1993 |
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BALAK RAM MAHAJAN Vs. UNION OF INDIA
|
June 3, 1993 |
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BALDEV SINGH Vs. DARSHANI DEVI
|
May 21, 1993 |
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BHAG SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 30, 1993 |
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BHAGAT SINGH NEGI Vs. H P HOUSING BOARD
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June 11, 1993 |
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BHAGWAN DASS Vs. STATE OF H.P.
|
October 21, 1993 |
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BISHAMBER LAL SUD ALIAS BISHAMBER DASS SUD Vs. AJAY KUMAR AND OTHERS
|
September 6, 1993 |
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BRIG J S SIVIA Vs. UNION OF INDIA UOI
|
May 12, 1993 |
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CHANDRESH KUMAR MALHOTRA Vs. H P STATE CO OP BANK
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March 5, 1993 |
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CHHABI SOOD Vs. THE CHAIRMAN, HIMACHAL GRAMIN BANK
|
December 16, 1993 |
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CHRISTIANCE LAGATTOLLA Vs. STATE OF H P
|
December 24, 1993 |
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COMPETENT CONSTRUCTION COMPANY Vs. STATE OF HIMACHAL PRADESH
|
December 23, 1993 |
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COURT ON ITS OWN MOTION Vs. STATE OF H.P.
|
March 5, 1993 |
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COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
|
July 26, 1993 |
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D.A.V.PUBLIC SCHOOL Vs. UMAWATI
|
June 30, 1993 |
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DALIP SINGH Vs. GEETA RAM
|
September 17, 1993 |
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DALJIT SINGH Vs. S MANMOHAN SINGH
|
May 4, 1993 |
|
DAULAT RAM Vs. JANKI DEVI
|
October 5, 1993 |
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DELHI PACKING PVT. LTD. Vs. R.B. KISHORE
|
May 13, 1993 |
|
DEVINDER KUMAR Vs. SWARNA KUMARI
|
January 8, 1993 |
|
DEVO Vs. STATE
|
December 7, 1993 |
|
DHARAM PAL Vs. LACHHMIA
|
March 2, 1993 |
|
DHARARA SINGH Vs. SUMITRA
|
March 15, 1993 |
|
DHIAN CHAND Vs. KAMLA DEVI
|
March 3, 1993 |
|
DIRECTOR, HIMACHAL INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. ANIL KUMAR GUPTA AND
|
August 25, 1993 |
|
DIVISIONAL COMMERCIAL SUPERINTENDENT, MURADABAD Vs. A.C.MAHAJAN
|
July 8, 1993 |
|
DR. B.S. MEHTA Vs. DR. Y.S. PARMAR UNIVERSITY
|
March 24, 1993 |
|
GEN MANAGER, NORTHERN RIY., N.D Vs. G.C.SHARMA
|
July 7, 1993 |
|
GENERAL PUBLIC OF SAPROON VALEY Vs. STATE OF HIMACHAL PRADESH
|
January 1, 1993 |
|
GORKHI RAM Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
|
August 4, 1993 |
|
GOVERDHAN DAS Vs. PANCHAYAT SHILLIBAR THROUGH PRADHAN
|
March 10, 1993 |
|
GURDEI Vs. UNION OF INDIA (UOI)
|
May 27, 1993 |
|
H P AGRO INDUSTRIES CORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 6, 1993 |
|
H.L. SETHI Vs. MUNICIPAL CORPORATION, SHIMLA
|
June 22, 1993 |
|
H.P. FINANCIAL CORPORATION Vs. PARVEEN KUMAR
|
May 7, 1993 |
|
H.P.HOUSING BOARD Vs. UPENDRA NATH KHOSLA
|
September 3, 1993 |
|
H.P.M.C. Vs. S.P.I.BEVERAGES
|
September 17, 1993 |
|
HAR PARSHAD SHOBHA RAM THROUGH BAIJ NATH Vs. OM PARKASH
|
November 12, 1993 |
|
HARI SINGH AND MADAN GOPAL MAUYI Vs. STATE OF HIMACHAL PRADESH
|
May 11, 1993 |
|
HEM RAJ Vs. PAWAN KUMAR
|
March 1, 1993 |
|
HIMACHAL ROAD TRANSPORT Vs. GARJI DEVI
|
June 7, 1993 |
|
HIMACHAL RUBBER FACTORY Vs. STATE OF HIMACHAL PRADESH
|
November 30, 1993 |
|
HIRA SINGH Vs. FINANCIAL COMMISSIONER
|
April 6, 1993 |
|
INDERJEET AND OTHERS Vs. STATE OF H.P. AND OTHERS
|
March 24, 1993 |
|
J S TINS FABRICATORS Vs. U CO BANK
|
January 5, 1993 |
|
JAGTAR SINGH Vs. H.R.T.C.
|
April 29, 1993 |
|
JATINDER SINGH Vs. STATE OF H.P.
|
April 26, 1993 |
|
JEET SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 24, 1993 |
|
JHALLI RAM Vs. JHABE RAM
|
March 2, 1993 |
|
JODHA RAM Vs. RANJIT SINGH
|
March 3, 1993 |
|
JYOTI RAM Vs. HOSHIAR SINGH
|
March 22, 1993 |
|
K.K.KBANNA Vs. DIRECTOR TOWN AND COUNTRY PLANNING-CUM-CHIEF ADMINISTRATOR H.U D A.
|
July 6, 1993 |
|
KAKU RAM Vs. RAMESH NATH JOSHI
|
March 1, 1993 |
|
KAMAN SINGH Vs. STATE OF H.P.
|
June 30, 1993 |
|
KANAHYA LAL Vs. UNION OF INDIA
|
July 6, 1993 |
|
KANWAR BHAWANI SINGH Vs. STATE OF H.P.
|
September 13, 1993 |
|
KANWAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 1, 1993 |
|
KAUSHALYA DEVI Vs. LAKHBIR SOOD
|
June 28, 1993 |
|
KHUSI RAM Vs. THE ORIENTAL INSURANCE CO.LTD.
|
August 4, 1993 |
|
KIRPA RAM Vs. THE DIVISIONAL FOREST OFFICER AND ANOTHER
|
September 3, 1993 |
|
KIRPA RAM Vs. LACHHMAN
|
July 15, 1993 |
|
KISHAN CHAND Vs. SAYITA RANI
|
January 4, 1993 |
|
KISHORI LAL VERMA Vs. BRAHAM DUTT DEV
|
March 1, 1993 |
|
KOLI Vs. TAJINDER KUMAR ALIAS TITLU RAM
|
March 10, 1993 |
|
KR.ALARK SINGH Vs. DURGA DEVI
|
December 15, 1993 |
|
KRISHAN KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD.
|
May 12, 1993 |
|
KRISHAN KUMAR MAHAJAN Vs. CANTONMENT BOARD
|
March 26, 1993 |
|
KRISHNA KAPOOR Vs. HIMACHAL ROAD TRANSPORT
|
October 13, 1993 |
|
KULDEEP RAJ Vs. SATYA DEVI
|
September 22, 1993 |
|
KUNJI RAM Vs. STATE OF HIMACHAL PRADESH
|
October 6, 1993 |
|
LAXMAN DASS Vs. SURESH KUMAR
|
May 21, 1993 |
|
LIFE CONVICT KARAM SINGH Vs. STATE OF H P
|
May 5, 1993 |
|
M.L.SHARMA Vs. DURGA DEVI
|
September 12, 1993 |
|
M/S BRITANNIA INDUSTRIES LTD. Vs. THE STATE OF H.P. AND OTHERS
|
October 6, 1993 |
|
MADAN LAL Vs. LACHHE
|
March 11, 1993 |
|
MANGAL CHAND Vs. STATE OF HIMACHAL PRADESH
|
February 2, 1993 |
|
MANOHAR SINGH Vs. KIRPAL SINGH
|
March 2, 1993 |
|
MAST RAM BHATTI Vs. UNION OF INDIA
|
September 27, 1993 |
|
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
January 5, 1993 |
|
MOHAN LAL KALTA Vs. NARAIN DATT
|
March 15, 1993 |
|
MOOL CHAND Vs. AMARJIT SINGH
|
May 28, 1993 |
|
MUKHTIAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 17, 1993 |
|
NANKU Vs. UNION OF INDIA
|
December 16, 1993 |
|
NARATA RAM Vs. STATE OF HIMCHAL PRADESH
|
May 27, 1993 |
|
NARINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 5, 1993 |
|
NEELAM KUMAR Vs. TEMPLE OF DEVI AMBIKA
|
November 10, 1993 |
|
NEW INDIA ASSURANCE CO LTD Vs. VINOD KUMAR
|
October 1, 1993 |
|
NIRMAL SINGH Vs. RANDHIR SHARMA
|
July 6, 1993 |
|
NOBLE ENGINEERING WORKS Vs. H P STATE ELECTRICITY BOARD
|
December 2, 1993 |
|
NOBLE ENGINEERING WORKS ETC. Vs. H.P. STATE ELECTRICITY
|
December 2, 1993 |
|
O P NEELAM HOSIERY WORKS Vs. STATE BANK OF INDIA
|
June 9, 1993 |
|
OM PARKASH Vs. SARVJIT SINGH
|
December 31, 1993 |
|
OM PRAKASH RAWAL Vs. JUSTICE AMRIT LAL BAHRI
|
May 28, 1993 |
|
ORIENTAL INSURANCE CO LTD Vs. MILKHI RAM
|
July 27, 1993 |
|
ORISSA SPONGE IRON LTD Vs. RISHABH ISPAAT LTD
|
April 28, 1993 |
|
P.C.ANAND Vs. STATE OF HIMACHAL PRADESH
|
October 22, 1993 |
|
PADAM DEV Vs. DEV RAJ
|
March 1, 1993 |
|
PADAM NABH SHARMA Vs. BALWANT RAI GOTRA
|
April 29, 1993 |
|
PANT RAJ SACHDEV Vs. MANSHA SINGH
|
October 22, 1993 |
|
PARKASH CHAND Vs. HANS RAJ
|
September 24, 1993 |
|
PARMA NAND Vs. SUDAMA RAM
|
June 30, 1993 |
|
PATRICIA MARGARET GUPTA Vs. PETER GUPTA
|
July 23, 1993 |
|
PRABHASH JOSHI Vs. DHARAM SINGH
|
December 24, 1993 |
|
PRAKASH CHAND Vs. BHAGAT RAM
|
May 24, 1993 |
|
PREM CHAND Vs. KRISHAN KUMAR
|
March 6, 1993 |
|
PREM KUMAR DHUMAL Vs. H.P. UNIVERSITY AND OTHERS
|
November 30, 1993 |
|
PUNJAB ELECTRICITY BOARD Vs. DARSHAN SINGH RANA
|
January 15, 1993 |
|
PURAN CHAND Vs. HARI SINGH AND ORS.
|
December 29, 1993 |
|
PURAN CHAND Vs. HARI SINGH
|
December 24, 1993 |
|
R.P KAUSHIK Vs. H.P. KRISHI VISHAV VIDYALAYA AND OTHERS
|
March 24, 1993 |
|
RAJ KUMAR Vs. ROSHAN LAL
|
June 4, 1993 |
|
RAM KRISHAN Vs. RULDA
|
March 3, 1993 |
|
RAM PAL Vs. HOSHIAR SINGH
|
May 26, 1993 |
|
RAM RAKHI Vs. ATTI
|
May 18, 1993 |
|
RANBIR SINGH Vs. JODHA RAM
|
March 3, 1993 |
|
RANGILA RAM RAO Vs. HIMACHAL PRADESH HOUSING BOARD
|
January 14, 1993 |
|
RATESH KUMAR Vs. BASUDEV SINGH PATHANIA
|
June 30, 1993 |
|
RATTAN KUMAR BHARDWAJ Vs. STATE OF H P.
|
July 28, 1993 |
|
RATTAN KUMAR BHARDWAJ Vs. STATE OF H.P.
|
June 4, 1993 |
|
RATTAN LAL Vs. RIKHIA
|
March 2, 1993 |
|
REFERENCE MADE BY THE ID. ADDL, SESSIONS JUDGE, BILASPUR, IN RE: Vs. DEWAN CHAND
|
May 27, 1993 |
|
REGIONAL MANAGER S.B.I. Vs. Ajay Sharma
|
June 24, 1993 |
|
RULI RAM Vs. AMAR SINGH
|
June 24, 1993 |
|
S.C.BAGARI Vs. UNION OF INDIA
|
December 24, 1993 |
|
S.S.NATH Vs. STATE OF HIMACHAL PRADESH
|
March 24, 1993 |
|
SADH RAM AND NINE Vs. STATE OF H.P.
|
October 11, 1993 |
|
Sadh Ram and nine Vs. The State of H.P.
|
November 24, 1993 |
|
SALECHA CABLES (P) LTD. Vs. H.P.S.E.
|
October 22, 1993 |
|
SAMKU RAM Vs. STATE OF HIMACHAL PRADESH
|
March 11, 1993 |
|
SANT RAM Vs. JASH RAM
|
March 2, 1993 |
|
SAT PAL Vs. H.P.UNIVERSITY
|
April 6, 1993 |
|
SATISH KUMAR Vs. B S KOMAL
|
June 9, 1993 |
|
SATYA DEV SOOD Vs. STATE OF HIMACHAL PRADESH
|
April 19, 1993 |
|
SHAM SUNDER Vs. STATE OF HIMACHAL PRADESH
|
March 22, 1993 |
|
SHAM SUNDER Vs. STATE OF HIMACHAL PRADESH
|
March 18, 1993 |
|
SHAM SUNDER MEHRA Vs. MASTAN SINGH
|
November 5, 1993 |
|
SHANKAR TIMBER CO. (P.) LTD. Vs. STATE OF HIMANCHAL PRADESH
|
March 22, 1993 |
|
SHIV LAL Vs. KANHAIYA LAL
|
March 10, 1993 |
|
SHIVALIK CHIT FUND AND MACHINE TOOLS P LIMITED Vs. AGRICULTURAL INDUSTRIES
|
April 5, 1993 |
|
STATE Vs. VIDYA DEVI
|
April 19, 1993 |
|
STATE BANK OF INDIA Vs. KRISHNA POTTERY UDYOG ASSOCIATION
|
May 18, 1993 |
|
STATE OF H P Vs. RAJKUMAR
|
July 16, 1993 |
|
STATE OF H P Vs. SUBHASH CHAND
|
March 5, 1993 |
|
STATE OF H P Vs. JAGROOP SINGH
|
January 7, 1993 |
|
STATE OF H.P. Vs. SUDESH RAJ
|
July 7, 1993 |
|
STATE OF H.P. Vs. SOBHA RAM
|
March 26, 1993 |
|
STATE OF H.P. Vs. SURESH KUMAR
|
December 24, 1993 |
|
STATE OF H.P. Vs. RAJBIR SINGH
|
December 3, 1993 |
|
STATE OF H.P. Vs. HIMACHAL FLOUR MILLS
|
September 27, 1993 |
|
STATE OF HIMACHAL PRADESH Vs. UNITED HIMACHAL MOTORS
|
November 10, 1993 |
|
STATE OF HIMACHAL PRADESH Vs. KIRPA RAM
|
March 9, 1993 |
|
STATE OF HIMACHAL PRADESH Vs. DEWAN CHAND
|
May 27, 1993 |
|
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
|
April 28, 1993 |
|
STATE OF HIMACHAL PRADESH Vs. SATWANT SINGH KOCHHAR
|
July 15, 1993 |
|
SUDARSHAN LAL Vs. STATE OF H.P.
|
November 5, 1993 |
|
SUKHVINDER SINGH Vs. STATE OF H P
|
August 13, 1993 |
|
SUNEEL MEHRA Vs. STATE OF H.P.
|
August 16, 1993 |
|
SURESH BHARDWAJ Vs. H.P.UNIVERSITY
|
November 30, 1993 |
|
SURESH CHAND Vs. HINDU MAL
|
June 23, 1993 |
|
SURESH KNMAR Vs. HARI NAND
|
March 17, 1993 |
|
SURJIT SINGH Vs. WARYAM SINGH
|
October 15, 1993 |
|
SUSEMMA BIJOY Vs. MOHINDER KUMAR GULERIA
|
May 12, 1993 |
|
TASHKANT STONE CRUSHERS Vs. H.P. STATE ELECTRICITY BOARD
|
May 7, 1993 |
|
TASHKENT STONE CRASHERS, MARANDA, DISTRICT KANGRA, H P. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD.
|
November 19, 1993 |
|
TELECOM DISTRICT ENGINEER Vs. C.L.ARORA
|
July 22, 1993 |
|
THE BOARD OF SCHOOL EDUCATION, H. P. THROUGH ITS SECRETARY AT DHARAMSHALA Vs. JAGDISH CHAND
|
July 30, 1993 |
|
TULA RAM Vs. STATE OF HIMACHAL PRADESH
|
January 1, 1993 |
|
TULSI RAM Vs. UNION OF INDIA
|
August 18, 1993 |
|
UCO BANK Vs. GIAN CHAND
|
May 20, 1993 |
|
UNION OF INDIA Vs. DUNI CHAND SHARMA
|
March 31, 1993 |
|
UNITED INDIA INSURANCE CO.LTD. Vs. LEELA SHARMA
|
July 22, 1993 |
|
V.K.AHLUWALIA Vs. THE STATE OF H.P.
|
July 26, 1993 |
|
VIDYA SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 9, 1993 |
|
VIDYA STOKES Vs. STATE OF H P
|
October 21, 1993 |
|
VIJAY KUMAR JOSHI Vs. CHIEF EXECUTIVE OFFICER-CUM-CHIEF ENGINEER, SHIMLA DEVELOPMENT AUTHORITY
|
August 25, 1993 |
|
VIJAY TRADERS Vs. UNION OF INDIA
|
April 21, 1993 |
|
VIPAN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 8, 1993 |
|
VIRENDRA KUMAR GUPTA Vs. UNION OF INDIA
|
June 3, 1993 |
|
VISHWA NATH Vs. RAJNISH KUMAR
|
April 16, 1993 |
LOGIN