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A.L.VAIDYA Vs. STATE OF H.P.
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July 2, 1992 |
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A.R.CHAUHAN Vs. STATE OF HIMACHAL PRADESH
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October 14, 1992 |
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AMAR SINGH Vs. UNION OF INDIA
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May 15, 1992 |
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AMAR SINGH Vs. RAM LAL MOHINDRU
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June 4, 1992 |
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AMAR SINGH Vs. RAM LAL MOHINDRU
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May 29, 1992 |
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ARJAN SINGH Vs. PINGLE DEVI
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March 20, 1992 |
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ARUN KUMAR GUPTA Vs. HIGH COURT OF H.P. AND ANOTHER
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December 2, 1992 |
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B S THIND Vs. STATE OF HIMACHAL PRADESH
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April 6, 1992 |
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B.N.GUPTA Vs. GANGA RAM
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December 4, 1992 |
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B.S.THIND Vs. STATE OF H.P.
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April 6, 1992 |
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BALVINDER KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
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April 13, 1992 |
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BHAGWAN DASS Vs. STATE OF HIMACHAL PRADESH
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September 25, 1992 |
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BHAJAN DASS Vs. STATE OF H.P.
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June 11, 1992 |
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BHAKRA BEAS MANAGEMENT BOARD Vs. DR. DHARAM PAL GARG
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November 24, 1992 |
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BHARAT SINGH RATHAUR Vs. R.N. SHARMA
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June 23, 1992 |
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BHORI SINGH Vs. RAM LAL
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July 29, 1992 |
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BIDHI SINGH Vs. M S MANDYAL
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October 13, 1992 |
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BIRBAL Vs. BIMLA DEVI
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November 4, 1992 |
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BRIGADIER S.P.S. BASWANI Vs. UNION OF INDIA
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June 30, 1992 |
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BUDHI SAGAR NAUTIYAL Vs. UNION OF INDIA
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July 16, 1992 |
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CHAIN LAL Vs. STATE
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January 3, 1992 |
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CHANDER SINGH MANDYAL Vs. STATE OF HIMACHAL PRADESH
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June 26, 1992 |
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CHEMIPLAST INDUSTRIES (REGD.) Vs. H.P.AGRO INDUSTRIES CORPORATION LTD.
|
April 30, 1992 |
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DEEP RAM Vs. H.R.T.C.
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May 27, 1992 |
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DEEP RAM Vs. HIMACHAL ROAD TRANS. CORPN.
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May 27, 1992 |
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DEEPAK SINGHA Vs. HIMACHAL ROAD TRANSPORT
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March 19, 1992 |
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DEVKOO Vs. RAMA DOGRA
|
January 10, 1992 |
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DEVKU, KIMTU, GEHRU DEAF, DUMB, DEVKA Vs. MADAN LAL
|
January 10, 1992 |
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DISTRICT AND SESSIONS JUDGE MANDI Vs. NAWAL THAKUR
|
October 14, 1992 |
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DULI CHAND CHANDEL Vs. HIMACHAL PRADESH UNIVERSITY
|
December 31, 1992 |
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EVANGELICAL CHURCH OF INDIA Vs. REV. CHAMAN LAL SINGH
|
March 3, 1992 |
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EVANGELICAL CHURCH OF INDIA Vs. REV. CHAMAN LAL SINGH AND ORS.
|
March 4, 1992 |
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GAJINDER SINGH KATOCH Vs. STATE OF HIMACHAL PRADESH
|
December 18, 1992 |
|
GEORGE Vs. A.C.THALWAL
|
June 10, 1992 |
|
GOVERDHAN LAL Vs. STATE
|
December 4, 1992 |
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GOVIND SINGH MACHHAN Vs. STATE OF H.P.
|
July 29, 1992 |
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GULZAR MOHAMMAD AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
April 16, 1992 |
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GUPTA BROTHERS Vs. EXCISE AND TAXATION COMMISSIONER
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May 6, 1992 |
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GURDIAL SINGH Vs. SMWARTIKA
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May 19, 1992 |
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H.H.DURGA KUMARI Vs. PYARE LAL
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April 22, 1992 |
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H.P. STATE FOREST CORPORATION Vs. KISHORI LAL MAHENDRA
|
August 10, 1992 |
|
H.P.HOUSING BOARD Vs. N.S.BRAMTA
|
August 12, 1992 |
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HARYANA DAIRY DEVELOPMENT CO-OPERATIVE FEDERATION LTD. Vs. STATE OF HIMACHAL PRADESH
|
June 5, 1992 |
|
HET RAM Vs. NARAINOO
|
April 7, 1992 |
|
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. JAGAT RAM
|
May 29, 1992 |
|
HIMACHAL ROAD TRANSPORT Vs. PUNI DEVI
|
July 7, 1992 |
|
INDER SINGH Vs. HIMACHAL ROAD TRANSPORT
|
December 3, 1992 |
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ISHWAROO Vs. STATE OF HIMACHAL PRADESH
|
December 31, 1992 |
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JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
|
June 26, 1992 |
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JAGGA Vs. STATE OF HIMACHAL PRADESH
|
August 31, 1992 |
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JANG BAHADUR RANA Vs. STATE OF H.P.
|
April 30, 1992 |
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JASWANT SINGH Vs. CHET RAM
|
May 29, 1992 |
|
KAILASH NATH SOOD Vs. STATE
|
April 3, 1992 |
|
KANSHI RAM Vs. STATE
|
April 27, 1992 |
|
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 13, 1992 |
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KASHMIRI LAL Vs. ARYA SAMAJ MANDIR SUBATHU
|
May 8, 1992 |
|
KHEM SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 5, 1992 |
|
KHEM SINGH Vs. THE STATE OF H.P.
|
June 5, 1992 |
|
KHUSHAL CHAND Vs. NEW INDIA ASSURANCE CO.LTD.
|
May 11, 1992 |
|
KISHORI LAL BHARDWAJ Vs. DIRECTOR GENERAL OF POLICE
|
May 20, 1992 |
|
KRISHANA Vs. VIMAL CHOPRA
|
July 8, 1992 |
|
KRISHNA KUMAR BANSAL Vs. RAUNQI RAM
|
March 20, 1992 |
|
KUMBH DASS Vs. STATE OF HIMACHAL PRADESH
|
April 8, 1992 |
|
LALIMA GUPTA Vs. STATE
|
July 7, 1992 |
|
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
September 7, 1992 |
|
MAGHI RAM Vs. ARYA SAMAJ, LOWER BAZAR, SHIMLA
|
March 6, 1992 |
|
MALKIAT SINGH Vs. HARDIAL SINGH
|
April 3, 1992 |
|
MARIAN EVA Vs. STATE
|
March 6, 1992 |
|
MATHIA Vs. PREM LAL
|
March 20, 1992 |
|
MOHAN LAL Vs. SADA NAND
|
August 18, 1992 |
|
NARAIN CHAND PRASHAR Vs. PREM KUMAR DHUMAL
|
December 11, 1992 |
|
NASIB DIN Vs. STATE OF H P
|
August 31, 1992 |
|
NATIONAL INSURANCE CO. LTD Vs. KAVITA RANI
|
December 15, 1992 |
|
NEK RAM Vs. STALE OF HIMACHAL PRADESH
|
June 23, 1992 |
|
NIRMALA DEVI Vs. VED PRAKASH
|
January 3, 1992 |
|
NISHA WALIA Vs. HIGH COURT OF H.P.
|
May 22, 1992 |
|
NOTA RAM ALIAS NETAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 5, 1992 |
|
NURPUR PVT. BUS OPERATORS UNION Vs. STATE
|
October 1, 1992 |
|
O.P.CHAUHAN Vs. H.P.UNIVERSITY
|
March 10, 1992 |
|
OM PARKASH Vs. SARESHTA DEVI
|
November 30, 1992 |
|
ORIENTAL BANK OF COMMERCE Vs. SHIV RAM THAKUR AND OTHERS
|
January 6, 1992 |
|
PARKASH CHAND Vs. SHANTI SWAROOP, RAJIV BANSAL
|
August 3, 1992 |
|
PARKASH LAL Vs. STATE OF HIMACHAL PRADESH
|
July 15, 1992 |
|
PATI RAM Vs. STATE OF H.P.
|
April 13, 1992 |
|
PAWAN KUMAR Vs. PRESIDENT NOTIFIED AREA COMMITTEE
|
July 22, 1992 |
|
PREM LAL ALIAS PREMU Vs. STATE OF H.P.
|
April 30, 1992 |
|
PREM NATH Vs. STATE
|
February 28, 1992 |
|
PUNJAB NATIONAL BANK Vs. M/S PUREWAL & ASSOCIATES
|
November 18, 1992 |
|
PUNJAB NATIONAL BANK Vs. F N GOLD HEAD LTD
|
December 3, 1992 |
|
PUNJAB ROADWAYS HOSHIARPUR Vs. SATYA DEVI
|
October 14, 1992 |
|
R. K. KAPILA Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
|
September 3, 1992 |
|
RAHUL BHARGAVA Vs. H.P. UNIVERSITY
|
September 29, 1992 |
|
RAJESH KOCHHAR Vs. BABA RAM
|
December 18, 1992 |
|
RAM GOPAL Vs. SHAKTI CHAND
|
June 11, 1992 |
|
RAM SARAN Vs. PYARE LAL
|
June 23, 1992 |
|
RAMESH CHAND Vs. STATE OF U.P.
|
March 6, 1992 |
|
RAMESH CHANDER SOOD Vs. S.N. TRIPATHI
|
May 19, 1992 |
|
RANBIR SINGH Vs. GITA RAM
|
March 4, 1992 |
|
RANGILA RAM RAO Vs. HIMACHAL PRADESH HOUSING BOARD
|
January 14, 1992 |
|
REFERENCE MADE Vs. S.K.DASH
|
September 25, 1992 |
|
ROMEL SINGH Vs. CHINTI DEVI
|
March 5, 1992 |
|
SANT RAM Vs. MOHINDER SINGH
|
November 13, 1992 |
|
SHAM SUNDER Vs. STATE OF HIMACHAL PRADESH
|
March 13, 1992 |
|
SHIV DUTT Vs. STATE OF HIMACHAL PRADESH
|
July 27, 1992 |
|
SHIV RAM Vs. SHEELA DEVI
|
May 1, 1992 |
|
SHRI RAMESH CHANDER SOOD Vs. S.N.TRIPATHI
|
May 19, 1992 |
|
SMT. KADSI DEVI & ANOTHER Vs. MISS RAM PYARI & OTHERS
|
August 25, 1992 |
|
SONA SPICES SUPPLIERS Vs. STATE OF HIMACHAL PRADESH
|
December 25, 1992 |
|
SOOD SABHA SHRI RAM MANDIR SHIMLA Vs. R P GROVER
|
December 11, 1992 |
|
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. DEPUTY GEN MANAGER SBI
|
September 3, 1992 |
|
STATE OF H P Vs. KULDEEP KUMAR
|
August 31, 1992 |
|
STATE OF H P Vs. LAXMI NAND
|
January 9, 1992 |
|
STATE OF H P Vs. SUDARSHAN SINGH
|
March 12, 1992 |
|
STATE OF H.P. Vs. VIJAY KUMAR
|
December 17, 1992 |
|
STATE OF H.P. Vs. TARA SINGH
|
May 28, 1992 |
|
STATE OF H.P. Vs. PIARE LAL
|
January 9, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
|
January 10, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. HANS RAJ
|
January 2, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. S.D.KATHURIA
|
September 10, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. VED PRAKASH
|
March 31, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
|
April 28, 1992 |
|
STATE OF HIMACHAL PRADESH Vs. KRISHAN CHAND
|
March 12, 1992 |
|
STATE OF HIMACHAL PRADESH THROUGH COLLECTOR, SOLAN Vs. SHIWALIK CO-OPERATIVE HOUSE BUILDING SOCIETY, BAROTIWALA
|
April 29, 1992 |
|
SUDHIR KUMAR Vs. KIRTI KUMAR BALL
|
January 1, 1992 |
|
SUKH LAL Vs. UNION OF INDIA
|
December 15, 1992 |
|
T.D. SHARMA AND OTHERS Vs. H.P. UNIVERSITY AND OTHERS
|
October 19, 1992 |
|
TARA CHAND SHARMA Vs. BAIJ NATH
|
May 15, 1992 |
|
TARA CHAND SHARMA Vs. BAIJ NATH
|
May 1, 1992 |
|
TUL BAHADUR Vs. STATE OF H.P.
|
May 29, 1992 |
|
VIDYA SAGAR SOOD Vs. AMAR CHAND
|
May 25, 1992 |
|
VILLAGE PAPERS PVT LTD Vs. STATE OF HIMACHAL PRADESH
|
April 28, 1992 |
|
VINOD KANT GAUTAM Vs. STATE BANK OF INDIA
|
October 28, 1992 |
|
VINOD KUMAR Vs. INCOME TAX OFFICER
|
September 15, 1992 |
|
VIRENDER GAUTAM Vs. STATE
|
January 7, 1992 |
LOGIN